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Case Index
Title
Date
A.P. NIRMAN LTD. Vs. STATE OF ORISSA AND ORS.
April 29, 2009
ABANTI MALIK Vs. PRAKASH PAL
January 30, 2009
ABDUL TAHER KHAN Vs. FATIMA BIBI
January 20, 2009
Abhiram Mohapatra Vs. Draupadi Mohapatra
May 5, 2009
ABHRA @ CHHUTU MURMU Vs. STATE OF ORISSA
May 11, 2009
ADARSH PALACE PVT. LTD. Vs. SOMANATH DWIBEDI
March 3, 2009
ADIKANDA MOHANTY AND ANR. Vs. STATE OF ORISSA
August 26, 2009
ADITYA KUMAR MOHANTY Vs. INDIAN RED CROSS SOCIETY AND ANR.
February 3, 2009
Ahalya Pradhan Vs. State of Orissa
January 6, 2009
AJAY KU SETHA AND MAHALAPADA GRAM PANCHAYAT Vs. STATE INFORMATION COMMISSION
December 24, 2009
AJAYA KUMAR DASH Vs. STATE OF ORISSA
January 12, 2009
AJIT KUMAR DUTTA Vs. REGISTRAR (JUDICIAL), HIGH COURT OF ORISSA
March 16, 2009
AKSHAYA KUMAR BALA Vs. STATE OF ORISSA
February 4, 2009
AKSHAYA MOHANTY Vs. ASHOK DAS
November 17, 2009
ALL ORISSA CAR TAXI OWNERS AND DRIVERS MAHASANGHA Vs. STATE OF ORISSA
February 3, 2009
AMAL BANARJEE @ AMAL KUMAR BANARJEE Vs. PADMABATI BANARJEE
March 17, 2009
Amarendra Pattnaik Vs. Orissa Small Industries Corporation Ltd.
December 24, 2009
AMIYA KANTI PATNAIK AND ORS. Vs. UNION OF INDIA (UOI) AND ORS.
April 2, 2009
AMIYA RANJAN ROUT Vs. BARSUAN IRON MINES COOPERATIVE CREDIT SOCIETY LTD.
October 27, 2009
ANADI CHARAN BHUYAN AND ANR. Vs. THE COLLECTOR AND ORS.
September 4, 2009
ANADI MAHANANDA Vs. STATE OF ORISSA
February 17, 2009
ANANTA CHARAN SETHI Vs. STATE OF ORISSA
January 30, 2009
ANGADA KARKARIA Vs. STATE OF ORISSA
February 26, 2009
ANIL KUMAR DAS Vs. STATE OF ORISSA
August 31, 2009
ANIRUDHA SAMAL Vs. STATE OF ORISSA
October 6, 2009
ANJAN KUMAR SAHOO Vs. DISTRICT LABOUR
May 1, 2009
ANNAPURNA AGENCY Vs. STATE OF ORISSA
June 30, 2009
ANSHUMAN BEHERA Vs. ORRISA STATE FINANCIAL CORPORATION
February 17, 2009
ANTARYAMI NANDA Vs. BOARD OF MANAGEMENT PRADEEP PORT
December 10, 2009
ANUP KUMAR PANDA Vs. BOARD OF SECONDARY EDUCATION
July 3, 2009
Anupram Satnami Vs. State of Orissa
November 30, 2009
APARNA SAHU AND ORS. Vs. RAGHUNATH BISWAL AND ORS.
April 8, 2009
Arabinda Dhali Vs. Principal Secretary to Government of India, Ministry of Home Affairs
April 21, 2009
ARAKHITA SAHOO Vs. STATE OF ORISSA
January 6, 2009
ARJUNA CHARAN PATRA Vs. STATE OF ORISSA
April 29, 2009
ARSS INFRASTRUCTURE PROJECTS Vs. STATE OF ORISSA
July 7, 2009
ARTA BEHERA AND ORS. Vs. STATE OF ORISSA
February 26, 2009
ARTATRANA SWAIN Vs. STATE OF ORISSA
October 27, 2009
Arun Chandra Tripathy Vs. State of Orissa
March 17, 2009
ASISH PATNAIK Vs. STATE OF ORISSA
May 20, 2009
ASKA CO-OPERATIVE SUGAR INDUSTRIES LTD. Vs. SALES TAX OFFICER, BHANJANAGAR
August 5, 2009
ATULYA KUMAR PUJARI Vs. STATE OF ORISSA
April 2, 2009
B YASABANTA NARAYAN DEO Vs. LAND ACQUISITION OFFICER
November 12, 2009
B. ENGINEERS AND BUILDERS LTD. Vs. ASST. COMMISSIONER, CENTRAL EXCISE AND CUSTOMS AND SERVICE TAX
April 2, 2009
B. TIRUPATI RAO AND TWO ORS. Vs. STATE OF ORISSA AND ANR.
December 5, 2009
B.S.Saxena Vs. Arunima Kumari
October 16, 2009
BABU @ PRABHAT MOHAPATRA Vs. STATE OF ORISSA
February 2, 2009
BABULAL AGRAWAL Vs. STATE OF ORISSA
April 6, 2009
BACHAN SINGH Vs. ROAD TRANSPORT OFFICER ROURKELA
May 4, 2009
BAIDHARA MUNDA @ MANSDA @ MURMU Vs. STATE OF ORISSA
August 27, 2009
BAIDHARA PANDA Vs. STATE GOVERNMENT OF ORISSA REPRESENTED THROUGH PRINCIPAL SECRETARY TO GOVT. DEPARTMENT OF FOREST
March 3, 2009
BAIKUNTHA CHAMPATI Vs. STATE OF ORISSA
March 6, 2009
Bairagi Charan Puhan Vs. Board of Secondary Education
March 24, 2009
Bajaranglal Lacha Vs. Maniklal Bhattar
October 29, 2009
BALABHADRA MAJHI Vs. SUB-COLLECTOR-CUM-RETURNING OFFICER
March 16, 2009
BAMAKANTA BEHERA @ SAHU AND ANR. AND SRI SUKADEV SAHU AND ANR. Vs. STATE OF ORISSA
January 12, 2009
BANAMALI PANDA Vs. MEMBER BOARD OF REVENUE
February 17, 2009
BANDHANA BARLA AND ORS. Vs. STATE OF ORISSA
April 10, 2009
BANDHU BAXIA Vs. STATE OF ORISSA
April 22, 2009
BANSIDHAR DAS Vs. STATE OF ORISSA
July 22, 2009
Bapi @ Debadutta Ratnakumar Patra Vs. State of Orissa
June 21, 2009
BAPI ALIAS DEBADUTTA RATNAKAR PATRA Vs. STATE OF ORISSA
May 21, 2009
BARENDRA DAS Vs. JOINT COMMISSIONER, CONSOLIDATION
February 11, 2009
BASANT KUMAR PATNAIK Vs. STATE OF ORISSA
April 21, 2009
BASU KHADIA Vs. STATE OF ORISSA
May 6, 2009
BATAKISHORE MISRA Vs. M.D., O.B.C.C. LTD.
February 3, 2009
BATAKRISHNA SAMAL Vs. STATE OF ORISSA
September 2, 2009
BEBIRANI BARAL Vs. SANKHALATA SAHOO
January 22, 2009
Bebirani Baral @ Sinha Vs. Sankhalata Sahoo
December 9, 2009
BEERU @ VINOD KUMAR SINGH AND ORS. Vs. STATE OF ORISSA
October 29, 2009
BENGA KHUNTIA Vs. STATE OF ORISSA
May 18, 2009
BENIRANI RAY Vs. ASHOK KUMAR GHOSH
June 22, 2009
BENUDHAR HOTA Vs. JAGANNATH NAYAK
June 22, 2009
Bhagaban Behera Vs. Central Institute of Fresh Water Aqua-Culture
April 24, 2009
BHAGABAN SAHOO Vs. STATE OF ORISSA
May 12, 2009
BHAGABAT SAHOO Vs. STATE OF ORISSA
November 30, 2009
BHAGIRATHI MOHAPATRA Vs. GAJENDRA KUMAR MOHAPATRA
December 11, 2009
BHAGIRATHI MOHAPATRA Vs. UNION OF INDIA (UOI) AND ORS.
April 21, 2009
BHASKAR CHANDRA NAYAK Vs. STATE OF ORISSA
April 30, 2009
BHASKAR CHANDRA SAHU Vs. STATE OF ORISSA
January 7, 2009
BHIKARI CHARAN NAYAK Vs. STATE OF ORISSA
July 22, 2009
BHIKARI NAYAK Vs. PRINCIPAL, D.A.V. PUBLIC SCHOOL
September 3, 2009
BHIKARI NAYAK Vs. PRINCIPAL, D.A.V. PUBLIC SCHOOL
November 3, 2009
BHUBANI RATH Vs. RAMAMANI BEWA
April 9, 2009
Bhushan Power and Steel Ltd. Vs. State of Orissa
January 19, 2009
BIBHISAN SARAMADIA Vs. STATE OF ORISSA
March 25, 2009
BIBHUTI KUMAR SAHOO Vs. STATE OF ORISSA
September 3, 2009
BIDHAN CHANDRA NAIK Vs. STATE OF ORISSA
August 26, 2009
BIHARILAL BANJARA Vs. STATE OF ORISSA
September 3, 2009
BIJAY KETAN BRAHMA Vs. STATE OF ORISSA
April 24, 2009
BIJAY KRUSHNA DWIVEDY Vs. LAXMI DEI
January 28, 2009
BIJAY KUMAR SAHOO Vs. STATE OF ORISSA
August 21, 2009
BIJAYA KUMAR SAHOO Vs. COMMANDANT, 149 BATTALION, CRPF
June 26, 2009
BIJAYA KUMAR SAHOO Vs. COMMANDANT
June 29, 2009
BIJAYA KUMAR SETHY Vs. STATE OF ORISSA
February 26, 2009
BIJAYA KUMAR SWAIN @ BHANJ Vs. UNION OF INDIA
January 27, 2009
BIJAYALAXMI PANDA Vs. STATE OF ORISSA
April 30, 2009
Biju @ Biraja Prasad Parida Vs. State of Orissa
November 19, 2009
Bimalkanti Ghose Vs. State of Orissa
December 22, 2009
BINOD BIHARI SINGH Vs. CUTTACK MADHU BAISYA BHADRAKI GUDIA SAMITI
July 7, 2009
BIPIN BIHARI NAG Vs. STATE OF ORISSA
April 17, 2009
BIPIN MAHAKUD Vs. STATE OF ORISSA
March 27, 2009
BIPIN NAYAK Vs. STATE OF ORISSA
May 6, 2009
BIRANCHI GADTYA Vs. STATE OF ORISSA
June 17, 2009
Biranchi Kumar Parida Vs. State of Orissa
October 23, 2009
BIRANCHI NARAYAN DAS Vs. STATE OF ORISSA
May 21, 2009
BIRANCHI NARAYAN SAHOO Vs. STATE OF ORISSA
December 19, 2009
BIRENDRA KUMAR MISHRA Vs. ORISSA DRUGS AND CHEMICALS LTD. AND ORS.
May 19, 2009
BISHIKESHAN BAGH Vs. STATE OF ORISSA
November 10, 2009
BISHNU CHARAN HOTA Vs. MUKTA MANJARI HOTA
February 25, 2009
BISHNU CHARAN JENA Vs. STATE OF ORISSA REPRESENTED THROUGH THE SECRETARY DEPARTMENT OF REVENUE
January 30, 2009
BISHNU MOHAN MOHAPATRA Vs. STATE OF ORRISSA
April 17, 2009
BISWAJIT JENA Vs. MEMBER, BOARD OF REVENUE
May 13, 2009
BISWAJIT PATNAIK Vs. STATE OF ORISSA
May 20, 2009
BISWANATH DAS Vs. STATE OF ORISSA
March 5, 2009
BISWANATH HOTA AND ORS. Vs. STATE OF ORISSA AND ANR.
August 17, 2009
BISWANATH PANDA Vs. VICE-CHANCELLOR, BERHAMPUR UNIVERSITY
July 24, 2009
BISWANATH PANDA Vs. SARAT CHANDRA PANDA
June 26, 2009
BRAJA SUNDAR PATTNAIK Vs. PRESIDING OFFICER, LABOUR COURT
August 28, 2009
BUCHU ALIAS SHYAMSUNDAR HEMBRAM Vs. STATE OF ORISSA
August 17, 2009
BUDAI ALIAS BHAGABHAN MURMU Vs. STATE OF ORISSA
September 7, 2009
Budhanath Lenka Vs. Collector-cum-District Magistrate, Puri
May 14, 2009
Budhuram Gagrai Vs. State of Orissa
March 17, 2009
BULU SWAIN Vs. STATE OF ORISSA
August 17, 2009
C. ELUMALAI AND ORS. Vs. A.G.L. IRUDAYARAJ AND ANR.
March 20, 2009
Central Inland Water Transport Corporation Employees Cooperative Society Ltd. Vs. Collector, Puri
November 11, 2009
CENTURY TEXTILES INDUSTRIES LTD Vs. DEEPAK JAIN
March 20, 2009
CHAIRPERSON, CUTTACK MUNICIPAL CORPN. Vs. BIJAY KUMAR JENA
July 16, 2009
CHAITANYA BEHERA Vs. STATE OF ORISSA
August 27, 2009
CHAKRA PARAJA @ JANI Vs. STATE OF ORISSA
April 7, 2009
CHAKRADHAR MUDUL AND KANDURA @ SUDARSAN BHOI Vs. STATE OF ORISSA
August 26, 2009
CHAKRAPANI NAYAK Vs. STATE OF ORISSA
August 25, 2009
CHAKRARAM SAMAL Vs. RADHAMANI PALAKA
October 15, 2009
Chandradhoja Sahoo Vs. Member, Board of Revenue, Orissa
May 13, 2009
CHANDRAKANTI DAS Vs. STATE OF ORISSA
July 22, 2009
CHANDRAMANI GOUR @ GOUD Vs. STATE OF ORISSA AND ORS.
July 30, 2009
CHATURBHUJA MODI Vs. STATE OF ORISSA
September 15, 2009
Chaudhury & Partners, Aska Road, Berhampur, Ganjam Vs. State of Orissa
July 20, 2009
CHAUHAN SAMARATH Vs. STATE OF ORISSA
January 9, 2009
CHHATIA PALEI Vs. ADDL DISTRICT
March 6, 2009
CHINAR JAWAHARLAL PATRO Vs. STATE OF ORISSA
April 17, 2009
CHINMAYEE LENKA Vs. STATE OF ORISSA
December 4, 2009
CHINTAMANI INDUSTRIES Vs. COMMISSIONER OF SALES TAX, ORISSA
January 30, 2009
CHINTAMANI SAHU Vs. STATE OF ORISSA
October 27, 2009
CITI FINANCIALS CONSUMER FINANCE INDIA LTD. Vs. RABINDRA NAYAK
September 17, 2009
CO Vs. PRESIDING OFFICER, LABOUR COURT, JEYPORE AND OTHER
October 12, 2009
CO-OPERATIVE URBAN BANK LTD. Vs. RESIDING OFFICER, LABOUR COURT AND ORS.
October 12, 2009
COMMISSIONER KEDRIYA VIDYALAYA Vs. JAYA SANGRAM KESHARI GHADEI
March 18, 2009
COMMISSIONER OF INCOME TAX Vs. UTKAL ALLOYS LTD.
March 19, 2009
COMMISSIONER OF INCOME TAX Vs. MISS LOPAMUDRA MISRA AND ANR.
February 3, 2009
CUTTACK DEVELOPMENT AUTHORITY Vs. REGIONAL PROVIDENT FUND COMMISSIONER
October 12, 2009
D DANDASI REDDY Vs. STATE OF ORISSA
July 1, 2009
D.K.Marine Products Vs. Central Bank of India
April 13, 2009
DALU ALIAS SAILENDRA PRADHAN Vs. STATE OF ORISSA
December 19, 2009
DAMU @ HEDU PENTIA Vs. STATE OF ORISSA
October 8, 2009
DANDAPANI NAHAK Vs. STATE
July 1, 2009
DASARA SOREN Vs. STATE OF ORISSA
April 10, 2009
DASARATHA DEHURY Vs. STATE OF ORISSA
July 1, 2009
DAYANIDHI LENKA Vs. STATE OF ORISSA
February 5, 2009
DEBASIS PANIGRAHI Vs. STATE OF ORISSA
July 29, 2009
Debendranath Barik Vs. Madhu Sudan Padhi
January 30, 2009
DEEPAK KUMAR DASH Vs. STATE OF ORISSA
November 12, 2009
DEEPAK RANJAN MOHANTY Vs. STATE ELECTION COMMISSION ORISSA
September 16, 2009
DEEPAK TRADING COMPANY Vs. STATE OF ORISSA
March 3, 2009
DHADI @ NITYANANDA SAHU AND ORS. Vs. STATE OF ORISSA
August 25, 2009
DHARAMU SAHU Vs. STATE OF ORISSA
October 13, 2009
DHARANIDHAR JENA Vs. UNION OF INDIA (UOI) REPRESENTED THROUGH SECRETARY TO GOVT. OF INDIA, MINISTRY OF COMMUNICATION, CENTRAL SECRETARIAT
March 23, 2009
DHIRENDRA KUMAR HOTA Vs. STATE OF ORISSA AND TWO ORS.
June 3, 2009
Dhruba Charan Mohapatra Vs. State of Orissa
March 27, 2009
DHRUBA CHARAN NAYAK AND 2 ORS. Vs. STATE OF ORISSA
September 1, 2009
DIBAKAR BHOI Vs. BHOIANATH ROUT AND ORS.
April 30, 2009
DIBAKAR MURMU AND ORS. Vs. STATE OF ORISSA
August 4, 2009
Dillip Kumar Rout Vs. Arun Kumar Sinha
September 10, 2009
DILLIP KUMAR SAHOO Vs. SURESH SAHU
August 29, 2009
DIVISION MANAGER, NEW INDIA ASSURANCE CO.LTD Vs. AKHAYA KUMAR KHUNTIATL
April 9, 2009
DIVISIONAL MANAGER NATIONAL INSURANCE CO LTD Vs. PREMAKALYANI DEI
January 6, 2009
DIVISIONAL MANAGER ORIENTAL INSURANCE CO LTD Vs. ARATI MISHRA
July 10, 2009
DIVISIONAL MANAGER, NATIONAL INSURANCE CO. LTD. Vs. MALLIKA RANA
September 3, 2009
Dolagobinda Sahoo Vs. Purusottam Kandoi
October 14, 2009
DOLLY ROY Vs. RAJA ROY
April 22, 2009
DR BIBHU PRASAD SARANGI Vs. STATE OF ORISSA
November 17, 2009
DR IPSITA MISHRA Vs. STATE OF ORISSA
November 6, 2009
DR. SIBA PRASAD MISHRA Vs. STATE OF ORISSA AND ANR.
July 27, 2009
DR. SUNITA MOHANTY AND 3 ORS. Vs. STATE OF ORISSA AND ORS.
September 16, 2009
DUKHABANDHU SAHOO Vs. ANANT CHARAN NAIK AND STATE
August 17, 2009
DURGA CHARAN ROUTRAY Vs. STATE OF ORISSA
July 3, 2009
DURGA CHARAN ROUTRAY AND ORS. Vs. STATE OF ORISSA AND ORS.
July 23, 2009
DURYODHAN LENKA Vs. CHAIRMAN OF BOARD OF DIRECTORS, KALINGA GRAMYA BANK
April 13, 2009
DURYODHAN MOHAPATRA Vs. KSHIRABDHI TANAYA NAYAK AND 5 ORS.
February 12, 2009
Duryodhan Sunamajhi Vs. State of Orissa
November 17, 2009
DUSASAN PANDA Vs. STATE OF ORISSA
August 17, 2009
DWARI NAIK Vs. STATE OF ORISSA
March 23, 2009
E S I CORPORATION Vs. BRAJAKISHORE PANIGRAHI
July 22, 2009
E SURYANARAYAN PATRO Vs. PRESIDENT TRIBAL DEVLOPMENT COOPERATIVE CORPORATION OF ORISSA LTD
November 25, 2009
ELIZABETH JEAN MARSH Vs. PRESIDING OFFICER LABOUR COURT
February 10, 2009
EMPLOYEES STATE INSURANCE CORPORATION ORISSA Vs. GUJARAT COOPERATIVE MILK MARKETING FEDRATION LTD
January 6, 2009
EXECUTIVE ENGINEER ELECTRICAL JAIPUR ROAD ELECTRICAL DIVISION JAIPUR ROAD Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL BHUBANESWAR
April 9, 2009
Fakira Rana Vs. State of Orissa
November 17, 2009
FAKIRCHARAN SINGH Vs. STATE OF ORISSA
July 30, 2009
FOOTPATH KHYUDRA BYABASAI SANGHA Vs. STATE OF ORISSA
July 31, 2009
Gadadhar Dehury Vs. State of Orissa
February 2, 2009
GANDHA MOHARANA AND ANR. Vs. STATE OF ORISSA
August 26, 2009
GANDHARBA BEHERA Vs. STATE OF ORISSA
October 21, 2009
GANESWAR ROUT AND SARAT KUMAR NAYAK Vs. STATE OF ORISSA
November 4, 2009
GANGADHAR BARIK Vs. STATE OF ORISSA
July 20, 2009
GARJAN SAHU Vs. STATE OF ORISSA
October 6, 2009
GAS SECURITY SERVICES (INDIA) PVT. LTD. Vs. DIRECTOR GOVERNMENT OF INDIA MINISTRY OF HEAVY INDUSTRIES AND PUBLIC ENTERPRISES DEPARTMENT OF PUBLIC ENTERPRISES AND ORS.
July 14, 2009
GAUTAM PATNAIK Vs. STATE OF ORISSA
May 20, 2009
GAYADHAR BHOI AND ORS. Vs. STATE OF ORISSA
July 15, 2009
GAYADHAR DAS Vs. STATE OF ORISSA
July 16, 2009
GAYADHAR MOHANTY Vs. O A T CHAIRMAN BBSR
October 9, 2009
GAYASUDDIN KHAN Vs. MRS. KAHKASHAN KHAN AND ANR.
February 3, 2009
GAYASUDDIN KHAN @ GYASUDDIN KHAN Vs. STATE OF ORISSA
December 23, 2009
GEETANJALI CEMENT PRODUCTS Vs. SALES TAX OFFICER, ROURKELA II CIRCLE, ROURKELA
October 15, 2009
GEETARANI PANDA Vs. MANMATH PATRA
May 13, 2009
GEJA SAGAR Vs. STATE OF ORISSA
August 4, 2009
General Manager, South Eastern Railway Vs. Chintamani Acharya
August 19, 2009
GENERAL MANAGER, UNITED NEWS OF INDIA Vs. STATE OF ORISSA
October 12, 2009
GOBINDA CHANDRA PATTNAIK Vs. PRESIDING OFFICER DEBT RECOVERY
May 6, 2009
GOBINDA CHANDRA SAHOO Vs. STATE OF ORISSA
April 22, 2009
Gokha Behera Vs. Principal Secretary, Law Department, Bhubaneswar
January 16, 2009
GOKULANANDA PRADHAN Vs. STATE OF ORISSA AND ORS.
March 5, 2009
GOLAKHA BIHARI SUBUDHI Vs. PATITAPABAN BISOI
October 28, 2009
Golap Manjari Mallick Vs. State of Orissa
December 17, 2009
GOLI LAXMINARAYAN Vs. YELETI VEERBHADRA RAO
July 7, 2009
GOPABANDHU BISWAL Vs. UNION OF INDIA
October 9, 2009
Gopal Chandra Pradhan Vs. State of Orissa
December 23, 2009
GOPAL KRISHNA GOSALA Vs. STATE OF ORISSA
March 16, 2009
GOPI CHATTARALIAS HO Vs. STATE OF ORISSA
November 30, 2009
Gopinath Mohanti Vs. Manoj Kumar Sahu
July 28, 2009
GOPINATH PATI Vs. JAGANNATH PATI
June 26, 2009
GOREL VENKAT RATNAM @ G.V. RATNAM Vs. STATE OF ORISSA
August 31, 2009
GOURANGA BEHERA (SINCE DEAD) AND ORS. Vs. STATE OF ORISSA
September 3, 2009
GOURANGA CHARAN POI Vs. UNION OF INDIA
October 9, 2009
GOURANGA GHANA AND MAHESWAR GHANA Vs. STATE OF ORISSA
August 31, 2009
Governing Body of Evening College, Angul Vs. State of Orissa
November 24, 2009
GULF OIL CORPORATION LTD. Vs. PRESIDING OFFICER LABOUR COURT SAMBALPUR
June 22, 2009
GUPTA AMANATYA Vs. STATE OF ORISSA
July 30, 2009
GUPTA CABLES PRIVATE LTD Vs. ASSISTANT COMMISSIONER OF SALES
September 2, 2009
GURU PRASAD MOHANTY Vs. STATE OF ORISSA
April 30, 2009
GURUA NAIK Vs. STATE OF ORISSA
May 20, 2009
GURUCHARAN SAHU Vs. CHAIRMAN
December 16, 2009
GYANARANJAN PATTNAYAK Vs. STATE OF ORISSA
March 30, 2009
H.M.Electrical Vs. The Presiding Officer, Labour Court, Bhubaneswar
August 28, 2009
HARASA GHADEI Vs. STATE OF ORISSA
July 16, 2009
HAREKRUSHNA MAHAKUD Vs. RADHANATH MAHAKUD
January 12, 2009
HARI SHANKAR MEHER Vs. STATE OF ORISS
February 2, 2009
HATA NAIK AND ANR. Vs. STATE OF ORISSA
September 14, 2009
HEMALATA SAHU Vs. SUGYANI SAHU
November 5, 2009
HEMANTA BAG Vs. STATE OF ORISSA
July 30, 2009
HEMLAL GOUD Vs. STATE OF ORISSA
February 4, 2009
HIMANSU BARIK Vs. STATE OF ORISSA
August 7, 2009
Himansu Kumar Kar Vs. Chief General Manager, State Bank of India
June 29, 2009
Hiradhar @ Hira Kisan Vs. State of Orissa
May 20, 2009
HRUDANANDA DEHURY Vs. STATE OF ORISSA AND ORS.
January 30, 2009
HRUSIKESH JAGAT Vs. STATE OF ORISSA
July 29, 2009
I. CHINA RAO Vs. STATE OF ORISSA
March 4, 2009
IN RE: STATE Vs. STATE
October 30, 2009
Indian Farmers Fertilizer Co-operative Limited Vs. State of Orissa
September 10, 2009
INDIAN OIL CORPORATION Vs. ORISSA SALES TAX TRIBUNAL, CTC
March 6, 2009
ISS CONSTRUCTIONS Vs. NEERAJ CEMENT STRUCTURAL LTD
December 24, 2009
ISWAR CHANDRA BEHERA Vs. STATE OF ORISSA
September 11, 2009
Jadaba Dehury @ Dehery Vs. State of Orissa
July 7, 2009
JAGADANANDA PAL Vs. STATE OF ORISSA AND ORS.
September 5, 2009
JAGADISH PANIGRAHI Vs. CHIEF EXECUTIVE OFFICER, SOUTHERN ELECTRICITY SUPPLY CO. LTD.
January 28, 2009
JAGANNATH PLASTIPACK LTD. Vs. C.C.E., C & S.T., BHUBANESWAR-I
November 20, 2009
JAGANNATH RANA AND ORS. Vs. STATE OF ORISSA
July 21, 2009
JAGDISH KUMAR TRIPATHY Vs. STATE OF ORISSA
February 19, 2009
JAGDISH MIRDHA Vs. STATE OF ORISSA
August 6, 2009
Jajati Kesari Biswal Vs. State of Orissa
August 5, 2009
JAMBU SETHI Vs. STATE OF ORISSA
March 2, 2009
Janaki Ballav Lenka Vs. State of Orissa
January 5, 2009
JANAKILATA DEI @ SAHU Vs. PREMALATA NAIK
June 22, 2009
JANPATH KHURDA BYABASAI SANGHA Vs. STATE OF ORISSA
September 11, 2009
JAYA KRISHNA SABAT Vs. DISTRICT JUDGE
February 5, 2009
JAYA NALK AND ORS. Vs. STATE OF ORISSA
September 14, 2009
JAYA RANA Vs. STATE OF ORISSA
July 15, 2009
JAYADEV PANDA @ TRIPATHY Vs. STATE OF ORISSA
May 15, 2009
JAYANTA KUMAR BAKSHI Vs. PRINCIPAL SECRETARY TO GOVERNMENT, EXCISE DEPARTMENT
July 16, 2009
JAYANTA KUMAR KHAMARI Vs. RAILWAY BOARD, MINISTRY OF RAILWAYS, GOVT. OF INDIA, THROUGH THE SECRETARY
September 17, 2009
JHURI GOUDO Vs. STATE OF ORISSA
November 13, 2009
JIBAN RANJAN RAY Vs. DISTRICT JUDGE
January 27, 2009
JITENDRA BEHERA Vs. REGISTRAR (ADMINISTRATION), ORISSA HIGH COURT AND 2 ORS.
January 5, 2009
Jitendra Kumar Mishra Vs. State of Orissa
October 28, 2009
Jitesh Kumar Nayak Vs. Orissa Public Service Commission
May 21, 2009
JITU @ SOURAV SANA Vs. STATE OF ORISSA AND ORS.
September 5, 2009
JNYANANDA PANDA Vs. STATE OF ORISSA
February 11, 2009
JOGENDRA BARIK Vs. STATE OF ORISSA
July 21, 2009
Jogeswar Bagh Vs. Registrar (Admn.) Orissa High Court
January 7, 2009
JOGESWAR GIRI Vs. STATE OF ORISSA
July 23, 2009
JUNIOR ENGINEER MANAGER NESCO LTD Vs. ZARINA BIBI
September 8, 2009
JURA PURTY Vs. STATE OF ORISSA
May 11, 2009
JYOTI RANJAN BEHERA Vs. DISTRICT AND SESSIONS JUDGE AND ANR.
March 4, 2009
JYOTIPRAKASH ROUT AND ORS. Vs. STATE OF ORISSA AND ORS.
February 5, 2009
JYOTIPRAKASH ROUT AND SIX ORS. Vs. STATE OF ORISSA AND ANR.
January 5, 2009
K. NARAYAN RAO Vs. STATE OF ORISSA
February 26, 2009
KABI DAS Vs. STATE OF ORISSA
July 17, 2009
Kabuli Mohanta Vs. State of Orissa
March 5, 2009
KALABATI JENA Vs. DHANESWAR JENA AND THREE ORS.
June 22, 2009
Kalia @ Kalandi Chandra Pradhan Vs. State of Orissa
July 20, 2009
KALIA @ SUSANTA KUMAR TAREI Vs. STATE OF ORISSA
May 19, 2009
KALINGA BROOMS Vs. COMMISSIONER OF COMMERCIAL TAXES
February 12, 2009
KALINGA DEVELOPMENT STUDIES Vs. STATE OF ORISSA AND TWO ORS.
March 5, 2009
KALPANA DAS Vs. SARAT KUMAR
March 25, 2009
KALYAN MAHANTY Vs. PRESIDING OFFICER DEBTS RECOVERY TRIBUNAL CUTTACK
May 20, 2009
Kalyani Das Vs. State of Orissa
December 7, 2009
KAMALAKANTA MOHAPATRA Vs. PRATAP CHANDRA MOHAPATRA
June 22, 2009
KANA @ GOURANGA PRADHAN Vs. STATE OF ORISSA
January 12, 2009
KANAKMANJARI INSTITUTE OF PHARMACEUTICAL SCIENCES REPRESENTED THROUGH SRI BARADA PRASAD BHOL. Vs. BIJU PATNAIK UNIVERSITY OF TECHNOLOGY (BPUT)
October 28, 2009
Kanhu Charan Sethy Vs. State of Orissa
March 4, 2009
KANHU CHARAN SETHY Vs. STATE OF ORISSA
March 24, 2009
Kapilaswar Das Vs. State of Orissa
January 30, 2009
KARUNAKAR SAMAL Vs. STATE OF ORISSA AND FOUR ORS.
January 5, 2009
Karunakar Samal Vs. Member-Secretary, State Pollution Control Board, Orissa
December 26, 2009
KASI @ KASINATH NAHAK AND ORS. Vs. STATE OF ORISSA
March 5, 2009
KASINATH DAS Vs. D M NEW INDIA ASSURANCE CO LTD
October 6, 2009
KASTI DALAI Vs. STATE OF ORISSA
March 31, 2009
KEDAR GOURI RICE MILL Vs. STATE OF ORISSA
May 19, 2009
KESHAB CHANDRA DAS Vs. UNION OF INDIA
August 5, 2009
KHAGA @ KHAGESWAR NAIK AND 2 ORS. Vs. STATE OF ORISSA
September 1, 2009
KHETRA DEHURY @ SABAR Vs. STATE OF ORISSA
March 24, 2009
KHETRAMANI JENA Vs. STATE OF ORISSA
December 10, 2009
KHETRAMOHAN PANDA Vs. STATE OF ORISSA
October 15, 2009
KHETRAMOHAN PATAYAT Vs. STATE OF ORISSA
November 3, 2009
KHILLUDU NILAKANTHA @ KHILLO Vs. STATE OF ORISSA
January 9, 2009
KHIRODINI MOHAPATRA Vs. STATE OF ORISSA
April 16, 2009
KILLAMSETTY VASUDEVA RAO AND SONS Vs. IPPILLI SANYASAYYA SONS
February 5, 2009
KINKAR PRASAD MANDAL Vs. STATE OF ORISSA
April 20, 2009
KIRAN STONE CRUSHER Vs. STATE OF ORISSA
August 31, 2009
Kirtan Mallick Vs. Karunakar Das
January 19, 2009
KISHANLAL PANCH Vs. STATE OF ORISSA
October 6, 2009
KISHORI MINZ Vs. HIGH COURT OF ORISSA AND TWO ORS.
February 13, 2009
KRISHNA SINGH Vs. BRANCH MANAGER, SBI
March 6, 2009
KRUSHNA CHANDRA DAS Vs. STATE OF ORISSA
March 20, 2009
KSHETRABASI BEHERA Vs. STATE OF ORISSA
July 29, 2009
KUMARI BEHERA Vs. STATE OF ORISSA
October 14, 2009
KUMARI SUMATI SUNDARA Vs. SPECIAL LAND ACQUISITION OFFICER-CUM-COLLECTOR
June 26, 2009
KUNA @ GANESWAR MAJHI Vs. STATE OF ORISSA
October 23, 2009
KUNAR CHARAN MARANDI Vs. COMMNR CUM SECY GOVT
May 1, 2009
KUNI LATA SAHOO Vs. SENIOR DICISIONAL MANAGER LIC OF INDIA
August 6, 2009
L P ELECTRONICS O PVT LTD Vs. TIRUPATI ELECTRO MARKETING PVT LTD
December 23, 2009
L. NARAYANA MURTY Vs. M. VENKATA RAMANA RAO
May 14, 2009
L.A. COLLECTOR Vs. SHRI SATISH KUMAR JATANIA
May 12, 2009
LAKHINATH KHILLA Vs. STATE OF ORISSA
October 15, 2009
LAKSHMIDHAR MAHALIK Vs. STATE OF ORISSA AND ORS.
July 29, 2009
LAKSHYA INDIA Vs. STATE OF ORISSA AND ORS.
October 22, 2009
Lalit Mohan Patnaik Vs. Sub-Divisional Officer, Angul
June 26, 2009
LAND ACQUISITION OFFICER Vs. PREMASILA DEI
December 17, 2009
LAND ACQUISITION OFFICER Vs. GAJENDRA PADHI
December 9, 2009
LARSEN AND TOUBRO LTD. Vs. STATE BANK OF INDIA
January 19, 2009
LAXMAN KUMBAR Vs. STATE OF ORISSA
March 20, 2009
Laxman Nath Vs. Bhagaban Nath
March 4, 2009
LAXMI NARAYAN DAS AND ORS. Vs. STATE OF ORISSA AND ANR.
October 30, 2009
LAXMIDHAR NAIK Vs. SRIDHAR NAIK
January 19, 2009
LAXMIDHAR SETH Vs. STATE OF ORISSA
October 28, 2009
LAXMIPRIYA MISHRA Vs. STATE OF ORISSA AND ORS.
April 9, 2009
LILASONS BREWERIES LTD Vs. SUJATA MANJARI
March 27, 2009
LILI BEHERA @ MANI GHOSH Vs. PREMALATA MALLICK
March 23, 2009
LIMALA KAMUDU Vs. STATE OF ORISSA
April 22, 2009
LINGARAJ OIL INDUSTRIAL PVT LTD Vs. STATE BANK OF INDIA
February 17, 2009
LOKANATH MAHAPATRA Vs. REGISTRAR REPRESENTING BERHAMPUR UNIVERSITY
February 2, 2009
Lokanath Mohanty Vs. High Court of Orissa
January 22, 2009
Lokesh Patro Vs. Commissioner of Endowments, Orissa
April 8, 2009
LOPAMUDRA MISRA Vs. ASST COMMISSIONER OF INCOME TAX
February 13, 2009
LUIS PACKAGING PVT.LTD. Vs. STATE OF ORISSA
August 28, 2009
M.M. ENTERPRISERS Vs. SACHIKANT ROUTRAY
March 27, 2009
Madhi Nanda Vs. State of Orissa
March 3, 2009
MADHU SUDAN SAHU Vs. STATE OF ORISSA
November 24, 2009
MADHUSUDAN BEHERA Vs. DISTRICT JUDGE
March 16, 2009
MADHUSUDAN DIKSHIT Vs. UCO BANK
May 21, 2009
MAHANADI CASTING PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS
May 1, 2009
MAHAVIR AUTO DIAGNOSTIC PVT LTD Vs. MANOJ AIYER
December 19, 2009
MAHENDRA KISSAN AND ANR. Vs. STATE OF ORISSA
February 19, 2009
MAHESH KUMAR KEDIA Vs. STATE OF ORISSA
December 19, 2009
MAHINDRA AND MAHINDRA FINANCIAL SERVICES LTD. Vs. SWARNALATA SAHOO
August 17, 2009
MAKARADHWAJ BEHERA Vs. SATYANATH MAHANTA
November 17, 2009
MAMATA MOHANTY Vs. STATE OF ORISSA AND ORS.
March 24, 2009
MANAGEMENT OF CAPITAL URBAN HOUSE BUILDING COOPERATIVE SOCIETY LTD. Vs. GOVERNMENT OF ORISSA
January 21, 2009
MANAGEMENT OF E.H.T. (C) DIVISION Vs. STATE OF ORISSA
July 8, 2009
MANAGEMENT OF LIVE STOCK BREEDING AND DIARY FARM Vs. PRAHALLAD BARIK
March 31, 2009
MANAGING DIRECTOR, CENTRAL WARE HOUSING CORPORATION Vs. PARAMANANDA SAHU
September 16, 2009
MANAS CHANDRA MAHANTA Vs. UNION OF INDIA (UOI) AND ORS.
July 10, 2009
MANAS KUMAR SAHOO Vs. STATE OF ORISSA
April 2, 2009
Manas Ranjan Das Vs. State of Orissa
March 25, 2009
MANDINGI MAJHI Vs. STATE OF ORISSA
November 4, 2009
MANGALA CHARAN SAMAL Vs. SARAT CHARAN SASMAL
February 18, 2009
MANGLAM TIMBER PRODUCTS LTD Vs. SAILESH KUMAR GANTAYAT
February 11, 2009
Mani Vyapar Private Ltd. Vs. Sanwaria Steel Private Limited
September 3, 2009
Manjulata Jena Vs. Parbati Lenka
December 19, 2009
MANJUSHRI PANIGRAHI Vs. STATE OF ORISSA
May 21, 2009
MANOJ KUMAR AGARWAL Vs. STATE OF ORISSA
December 19, 2009
Manoj Kumar Pattnaik Vs. State of Orissa
August 27, 2009
MANORANJAN GOUDA Vs. STATE OF ORISSA
August 31, 2009
MANORANJAN PANDA Vs. SAILENDRA NARAYAN PRAHARAJ
December 11, 2009
MANORANJAN PARIDA Vs. DEBTS RECOVERY TRIBUNAL
March 5, 2009
MANORANJAN ROUT Vs. STATE OF ORISSA
October 30, 2009
MANSOOR SAHA AND ORS. Vs. RAMESH CHANDRA GIRI @ RAMESH GIRI AND ORS.
November 6, 2009
MANUA GOUDA Vs. STATE OF ORISSA
November 10, 2009
MARGARET PALAI Vs. SAVITRI PALAI
August 21, 2009
MASI SANTA Vs. STATE OF ORISSA
October 20, 2009
MATAKA @ PRADHAN MAJHI Vs. STATE OF ORISSA
October 23, 2009
MD NOORULLAH SHAREEF Vs. SR POST MASTER GENERAL POST
October 29, 2009
MD. RAMJAN, SANTOSH YADAV AND MD. BABUJAN @ IMRAN KHAN Vs. STATE OF ORISSA
August 4, 2009
Md.Noorullah Shareef Vs. Senior Post Master, General Post Office (GPO), Buxibazar, Cuttack-1
October 29, 2009
Meena Sahoo Vs. Banita Samal
December 16, 2009
MESHWAR PADHI Vs. STATE OF ORISSA
March 27, 2009
METAL ENGINEERING AND TREATMENT COMPANT LTD Vs. COMMISSIONER FOR WORKMEN'S COMPENSATION CUM-DEPUTY
August 11, 2009
METRO BUILDERS PVT. LTD. Vs. INDIAN OIL CORPORATION LTD.
March 4, 2009
MILOO MISHRA ALIAS MOHAPATRA Vs. APUN KUMAR MOHAPATRA
March 26, 2009
MIRZA ASAF ALII BAIG AND ANR. AND Vs. STATE OF ORISSA
November 4, 2009
MIRZA ASAF ALLI BAIG AND ANR. Vs. STATE OF ORISSA
September 4, 2009
MISS GAYATRI PANDA Vs. MAHESWAR MOHANTY
August 11, 2009
MISS KABITA JENA Vs. STATE ELECTION COMMISSIONER
September 16, 2009
MOHAMMED AFSAR AND ORS. Vs. STATE OF ORISSA AND ORS.
July 10, 2009
Mohammed Nasir Vs. Jadab Kumar Sahu
January 29, 2009
MRUTUNJAYA CHAND Vs. ASISH KUMAR PRATIHARI
May 18, 2009
MRUTYUNJAYA DAS Vs. STATE OF ORISSA
August 6, 2009
MSP SPONGE IRON LTD. Vs. STATE OF ORISSA
December 11, 2009
MUKUNDA DHAL @ MUKUNDAGARAG DHAL Vs. SRI BHAGABAT GOSWAIN
June 22, 2009
MURALI BHARIMAL AND FOUR ORS. Vs. STATE OF ORISSA
February 27, 2009
MURALI RANA Vs. JASODA RANA
January 21, 2009
MURALIDHAR MAJHI Vs. BRAJENDRA KUMAR SAHU
February 17, 2009
MURALIDHAR NAYAK Vs. STATE OF ORISSA
September 5, 2009
N T P C LTD Vs. STATE OF ORISSA
March 27, 2009
N.V. KRISHNAN KUTTY Vs. UNION OF INDIA
April 10, 2009
Naba Kishore Mishra Vs. Collector, Dhenkanal
May 5, 2009
NABA KRUSHNA JENA, S/O. LATE HAREKRUSHNA JENA Vs. MEMBER, BOARD OF REVENUE
March 2, 2009
NABADURGA CONSTRUCTION PVT. LTD. Vs. STATE OF ORISSA AND ORS.
April 30, 2009
NABIN SAHU AND ORS. Vs. STATE OF ORISSA
September 17, 2009
NAJU MALLIK Vs. STATE OF ORISSA
April 27, 2009
NAKULA HATI AND ANR. Vs. STATE OF ORISSA
July 20, 2009
Nalinikanta Mohanty Vs. State of Orissa
August 12, 2009
Namita Subudhi Vs. Union of India
April 20, 2009
NANALAL ARJUN Vs. STATE OF ORISSA
June 26, 2009
NANDAN NAHAK Vs. STATE OF ORISSA
October 14, 2009
NARAYAN CHANDRA PRADHAN Vs. UNION OF INDIA (UOI) AND ORS.
August 5, 2009
NARAYAN GRANITES Vs. STATE OF ORISSA
September 7, 2009
NARAYAN PATNAIK Vs. STATE OF ORISSA
March 4, 2009
NARENDRA KUMAR GOCHHAYAT AND ORS. Vs. PRATIMA LENKA
December 16, 2009
NARENDRA NATH BISWAL Vs. STATE OF ORISSA
August 31, 2009
NAROTTAM KUMAR JHA Vs. UNION OF INDIA
January 14, 2009
NARSINGHA MISHRA Vs. SUB-COLLECTOR-CUM-RETURNING OFFICER
March 16, 2009
NATIONAL ALUMINIUM COMPANY LTD. Vs. COMMISSIONER OF SALES TAX, ORISSA
April 16, 2009
NATIONAL INSURANCE CO LTD Vs. KALYANI NAYAK
November 13, 2009
NATIONAL INSURANCE CO. LTD. Vs. R.S. PRINTERS
October 30, 2009
NATIONAL INSURANCE COMPANY LTD Vs. KRISHNA MITRA
October 15, 2009
NATWARLAL PODDAR AND 2 ORS. Vs. STATE OF ORISSA
January 30, 2009
NAYS @ NABINA RANA Vs. STATE OF ORISSA
February 13, 2009
NEW INDIA ASSURANCE CO LTD Vs. KAMINIBALA MOHANTY
January 24, 2009
NEW INDIA ASSURANCE CO LTD Vs. SURENDRA PATRA
August 21, 2009
NEW INDIA ASSURANCE CO LTD Vs. ANTARYAMI PUROHIT
March 4, 2009
NEW INDIA ASSURANCE COMPANY LTD Vs. MURALIDHAR SWAIN
February 4, 2009
NIBAS PRUSTY Vs. STATE OF ORISSA
March 3, 2009
NIKHIL KUMAR DASH Vs. STATE OF ORISSA
October 28, 2009
NILA DEI Vs. UNION OF INDIA
March 3, 2009
NILACHAL DAS Vs. STATE OF ORISSA
December 15, 2009
NILAMANI MOHANTY Vs. STATE OF ORISSA
October 6, 2009
NIRANJAN DAS Vs. STATE OF ORISSA
April 30, 2009
NIRANJAN KONHAR AND Vs. STATE OF ORISSA
December 10, 2009
Niranjan Mekap Vs. State of Orissa
October 15, 2009
NIRANJAN ROUT Vs. STATE OF ORISSA
September 2, 2009
Niranjan Swain Vs. State of Orissa
July 21, 2009
NIRMAN PROMOTERS AND BUILDERS (INDIA) PVT. LTD. Vs. MANAGING DIRECTOR, INDIA TOURISM DEVELOPMENT CORPORATION AND ORS.
September 17, 2009
NIRVIK PRINTERS PRIVATE LIMITED Vs. ORISSA PRIMARY EDUCATION PROGRAMME AUTHORITY
April 30, 2009
NITYANANDA SAHU Vs. STATE OF ORISSA
April 13, 2009
NORTH EASTERN ELECTRICITY SUPPLY COMPANY OF ORISSA LTD Vs. STATE OF ORISSA
December 9, 2009
NURBANU BIBI Vs. STATE OF ORISSA
January 8, 2009
OFDC, LTD Vs. BHABABNI SANKAR DAS
June 25, 2009
OM OIL AND FLOUR MILLS LTD. Vs. STATE OF ORISSA AND ANR.
September 1, 2009
OM PRAKASH AGRAWAL AND ORS. Vs. ADDL. DISTRICT MAGISTRATE AND ORS.
March 19, 2009
OMFED BAZAR SANGHA Vs. STATE OF ORISSA
January 8, 2009
ORIENTAL INSURANCE COMPANY LTD Vs. DULAL MANDAL
October 21, 2009
ORIENTAL INSURANCE COMPANY LTD Vs. MINKA MUNDA
November 16, 2009
ORIENTAL INSURANCE COMPANY LTD. Vs. GOURANGA CHARAN BEHERA
November 11, 2009
Orissa Alloys Ltd., Jajpur Vs. Secretary, Department of Industries
March 24, 2009
ORISSA BRIDGE AND CONSTRUCTION CORPORATION LTD. Vs. SURENDRA CHANDRA DAS
March 25, 2009
ORISSA FOREST DEVLOPMENT CORPORATION LTD Vs. BHABABNI SANKAR DAS
June 5, 2009
Orissa Private Law College Teachers,Kumud Bandhu Jadav Vs. State of Orissa
February 19, 2009
ORISSA RURAL HOUSING AND DEVELOPMENT CORPORATION LTD Vs. RAJ KISHORE JOSHI
December 4, 2009
ORISSA SMALL INDUSTRIES CORPORATION LTD. Vs. STATE OF ORISSA
February 11, 2009
ORISSA STATE BEVERAGES Vs. UNION OF INDIA
May 1, 2009
ORISSA STATE ROAD TRANSPORT CORPORATION Vs. BRUNDABAN SAHU
November 25, 2009
Orissa State Road Transport Corporation Vs. Ashok Kumar Mohapatra
July 27, 2009
P. DANDASI REDDY Vs. STATE OF ORISSA
July 1, 2009
P.Satyanarayan Patro Vs. Orissa Power Transmission Corporation Ltd.
March 26, 2009
PABITRA MOHAN PRADHAN Vs. STATE OF ORISSA
September 14, 2009
PADIA @ PRADEEP KUMAR SAMAL Vs. STATE OF ORISSA
October 15, 2009
PADMA CHARANA BEHERA Vs. STATE OF ORISSA
February 3, 2009
PANCHANAN PUROHIT Vs. MD NUROL ABSER SUPPLY
January 21, 2009
PANKAJ CHARAN DHAL Vs. STATE OF ORISSA
June 29, 2009
PANUA ALIAS PRAVAT KUMAR CHAND Vs. STATE OF ORISSA
February 25, 2009
PARADEEP PHOSPHATES LTD Vs. PARADEEP PORT TRUST
March 17, 2009
PARADEEP PHOSPHATES LTD. Vs. STATE OF ORISSA
March 27, 2009
Paradeep Phosphates Ltd. Vs. State of Orissa
July 21, 2009
PARIA @ PARIKHITA BEHERA AND 2 ORS. Vs. STATE OF ORISSA
July 20, 2009
Parsuram Agarwala Vs. State of Orissa
September 8, 2009
PARTI LAKRA Vs. STATE OF ORISSA
January 5, 2009
PAWAN KUMAR DHANUKA Vs. STATE OF ORRISSA
April 22, 2009
PHILIP KIRO AND JOHN KUJUR Vs. STATE OF ORISSA AND ORS.
October 12, 2009
PRABHASINI NAYAK Vs. STATE OF ORISSA
January 14, 2009
PRABHAT KUMAR BISWAL Vs. ELECTION OFFICER, DUNGRIPALLI REGULATED
November 23, 2009
PRABHU CHARAN DAS Vs. BISHNU CHARAN DAS
May 18, 2009
PRADEEP KUMAR SAHOO Vs. STATE OF ORISSA
August 27, 2009
PRADEEP SATAPATHY Vs. STATE OF ORISSA
April 30, 2009
Pradip Kumar Bai Vs. District Judge, Jeypore
July 29, 2009
PRADIPTA KUMAR SAHANI Vs. STATE OF ORISSA
October 22, 2009
PRAFULLA BEHERA Vs. COMMISSIONER-CUM-SECRETARY, SCHOOL AND MASS EDUCATION DEPARTMENT
March 27, 2009
PRAFULLA CHANDER PATI Vs. VICE-CHAIRMAN, CENTRAL ADMINISTRATIVE TRIBUNAL AND 5 ORS.
February 18, 2009
Prafulla Chandra Das Vs. Anem Bhengra @ Munda
October 28, 2009
Prafulla Kumar Behera Vs. State of Orissa
March 30, 2009
PRAFULLA KUMAR MISHRA Vs. STATE OF ORISSA
November 24, 2009
PRAFULLA KUMAR MOHANTY Vs. NATIONAL INSURANCE CO. LTD.
January 19, 2009
PRAFULLA KUMAR MOHANTY Vs. AKSHYA KUMAR BISWAL
April 30, 2009
PRAFULLA KUMAR ROUT Vs. SUGUNA PAULTY FIRM LTD
June 29, 2009
Prafulla Kumar Sahoo Vs. State of Orissa
March 4, 2009
PRAFULLA PADHAN Vs. STATE OF ORISSA
March 17, 2009
PRAFULLA PUJARI Vs. STATE OF ORISSA
September 15, 2009
Prahallad Agarwalla Vs. Bijay Shankar Chandgotia
August 17, 2009
PRAHALLAD PADHI Vs. SECRETARY, DEPARTMENT OF WATER RESOURCE
March 31, 2009
PRAMOD BEHERA Vs. COMMISSIONER OF ENDOWMENTS
April 22, 2009
Pramod Kumar Mohanty Vs. State of Orissa
October 15, 2009
PRAMOD KUMAR PRADHAN Vs. PRESIDING OFFICER, LABOUR COURT
January 15, 2009
PRANABA KUMAR PANDA Vs. STATE OF ORISSA
June 30, 2009
PRASANNA KUMAR PANI Vs. STATE OF ORISSA
July 17, 2009
PRASANNA KUMAR SINGH Vs. PURANDAR ROUT AND ORS.
April 16, 2009
PRASANT PRADHAN Vs. STATE OF ORISSA
March 30, 2009
PRASANTA KUMAR MAHAPATRA Vs. INDIAN RARE EARTHS LTD.
December 8, 2009
PRASANTA KUMAR SAMAL AND ORS. Vs. MAROJ KUMAR PRADHAN AND ORS.
May 8, 2009
PRATAP CHANDRA SAHU Vs. STATE OF ORISSA
August 17, 2009
PRATAP KISHORE DASH Vs. HIGH COURT OF ORISSA REP. BY ITS REGISTRAR (ADMN.)
August 19, 2009
PRATAP PATNAIK Vs. COMMISSIONER, CONSOLIDATION AND SETTLEMENT
July 24, 2009
PRATIVA KAR Vs. ANANDA CHANDRA DAS
December 11, 2009
PRAVAKAR BAITHA Vs. STATE OF ORISSA
November 6, 2009
PRAVAKAR DAS Vs. STATE OF ORISSA
March 5, 2009
Pravakar Samanta Vs. Narendra Padhi
April 7, 2009
PRAVANJAN PATRA Vs. REPUBLIC OF INDIA
December 24, 2009
PRAVAT KUMAR DAS Vs. SECRETARY, BARGARH CO-OPERATIVE SUGAR MILLS LIMITED AND ORS.
February 16, 2009
PRAWIN KUMAR Vs. STATE OF ORISSA
February 18, 2009
Premalata Singh Vs. State of Orissa
July 7, 2009
PREMLAL PANDA Vs. UNION OF INDIA
February 11, 2009
PREMNATH KHANNA ALIAS PRAMNATH KHANNA Vs. STATE OF ORISSA
January 6, 2009
PRESIDENCY EXPORTS AND INDUSTRIES LTD Vs. E SHIPPING PVT LTD
December 22, 2009
PRINCIPAL SECY TO GOVT OF ORISSA Vs. MANAGING COMMITTEE OF SRI JATINDRANATH HIGH SCHOOL
October 27, 2009
PROGRESSIVE ALUMINIUM INDUSTRIES Vs. STATE OF ORISSA
March 18, 2009
PUBLIC INFORMATION OFFICER Vs. ORISSA INFORMATION COMMISSION
July 22, 2009
PULIN BIHARI MOHANTY Vs. CHAIRMAN-CUM-MANAGING DIRECTOR, ORISSA FOREST DEVELOP. CORP. LTD.
November 19, 2009
PURAN PRADHAN Vs. STATE OF ORISSA
March 18, 2009
PURANDORA KHINANG Vs. STATE OF ORISSA
November 17, 2009
PURANMAL Vs. GEETARANI
December 16, 2009
PURNA CHANDRA BEHERA Vs. UNION OF INDIA
March 2, 2009
Purna Chandra Biswal Vs. Kanhu @ Sudhansu Sekhar Mohapatra
October 28, 2009
PURNA CHANDRA NAYAK Vs. NISAKAR NAYAK
December 15, 2009
PURNA CHANDRA PANDA (DEAD) THROUGH HIS LEGAL HEIRS Vs. CHAITANYA MAHAPRABHU BIJE NIZGAON
June 22, 2009
PURNA CHANDRA SAHU AND LOCHAN SAHU Vs. STATE OF ORISSA
September 1, 2009
PURNA CHANDRA SENAPATY Vs. ORISSA FOREST DEVELOPMENT CORPORATION LTD.
July 3, 2009
PURNIMA PARIDA Vs. SUBASH CHANDRA DHAL AND THREE ORS.
January 12, 2009
PUSPALATA PARIDA Vs. BLOCK DEVELOPMENT OFFICER-CUM-ELECTION OFFICER
November 10, 2009
R. SATYAMOORTY AND ORS. Vs. STATE OF ORISSA AND ANR.
October 13, 2009
R.B. AGARWAL Vs. STATE OF ORISSA
March 20, 2009
RABI @ RABLNDRA CHANDRA PRADHAN Vs. STATE OF ORISSA
September 15, 2009
RABINDRA BHOI Vs. CHIEF EXECUTIVE OFFICER, CENTRAL ELECTRICITY SUPPLY UTILITY
October 21, 2009
RABINDRA NATH DAS Vs. STATE OF ORISSA
December 10, 2009
RABINDRA PRASAD ACHARYA Vs. PRESIDING OFFICER
February 17, 2009
RABINDRANATH EDUCATIONAL TRUST RAYAGADA Vs. UNION OF INDIA
February 13, 2009
RABINDRANATH SATPATHY Vs. SINA SETHY
August 17, 2009
RADHASHYAM PANIGRAHI Vs. REGISTRAR (ADMN.), ORISSA HIGH COURT
January 22, 2009
RAGHUNATH MAHAKUD Vs. PRESIDING OFFICER, LABOUR COURT
July 3, 2009
Raghunath Mohanty Vs. Juti Dei
April 10, 2009
RAJ KISHORE BEHERA Vs. DISTRICT JUDGE AND ANR.
January 5, 2009
RAJ KISHORE SAHU Vs. STATE OF ORI
December 10, 2009
RAJA ROY AND Vs. DOLLY ROY
April 22, 2009
RAJARISHI EXPORTS LTD. Vs. SALES TAX OFFICER, CUTTACK III
April 22, 2009
RAJESH MOHANTY Vs. UNION OF INDIA
December 14, 2009
RAJESWARI MISHRA Vs. SIDHARTHA PANDIT
November 5, 2009
RAJIBA NAIK Vs. STATE OF ORISSA
August 4, 2009
Rajkumar Biswal Vs. Santilata Biswal
August 21, 2009
RAKESH KUMAR SINGH Vs. STATE OF ORISSA
December 7, 2009
RAM CHANDRA BARAL AND ORS. Vs. STATE OF ORISSA
May 21, 2009
RAM CHANDRA SAHOO Vs. STATE OF ORISSA
January 22, 2009
RAM KISHAN KETAN Vs. UPADHYANATH PRADHAN
August 21, 2009
RAM KUMAR JAIN Vs. RAMAKANTA GOUD
October 20, 2009
RAM LAL OIL MILL Vs. STATE OF ORISSA
February 5, 2009
RAM NARAYAN MOHANTY Vs. SWAMI VIVEKANANDA NATIONAL INSTITUTE OF REHABILITATION TRANING AND RESEARCH
October 15, 2009
RAM PRIT SINGH Vs. UNION OF INDIA
October 28, 2009
RAMA BAHADUR PANDEY (SINCE DEAD AFTER HIM SMT. KEWAL PANDEY AND ORS.) Vs. STATE OF ORISSA
April 7, 2009
RAMA CHANDRA DAS ALIAS BABU BHOI Vs. STATE OF ORISSA
January 29, 2009
RAMA CHANDRA GHANTA Vs. STATE OF ORISSA
June 17, 2009
RAMA RANJAN MOHANTY Vs. BIJAYA KUMAR PADHIHARI AND ANR.
March 4, 2009
Ramakanta Behera @ Sahu Vs. State of Orissa
January 12, 2009
RAMAKANTA MISHRA Vs. UNITED COMMERCIAL BANK
April 10, 2009
RAMAKANTA SAHOO @ RAMA @ DILLIP Vs. STATE OF ORISSA
April 8, 2009
RAMESH CHANDRA ACHARYA Vs. STATE OF ORISSA
January 5, 2009
RAMESH CHANDRA MOHARANA Vs. ORISSA MINING CORPORATION LTD., REPRESENTED THROUGH ITS MANAGING DIRECTOR AND ORS.
March 20, 2009
RAMESH CHANDRA NATH Vs. UNION OF INDIA
May 1, 2009
RAMESH CHANDRA SAHOO Vs. STATE OF ORISSA
March 27, 2009
RAMESH CHANDRA SAHU Vs. GAGAN BIHARI NAYAK AND ANR.
October 9, 2009
RAMESH KUMAR AGARWALA Vs. STATE OF ORISSA AND ANR.
November 20, 2009
RAMESH NAIK Vs. STATE OF ORISSA
October 8, 2009
RAMSN CHANDRA SAHU Vs. STATE OF ORISSA
January 19, 2009
RANGADHAR NAYAK Vs. FERTILIZER CORPORATION OF INDIA, LTD. AND ORS.
November 5, 2009
RANJAN ACHARYA ALIAS RANJAN KUMAR ACHARYA Vs. ARJUN ROUT
October 21, 2009
Ranjan Kumar Mishra Vs. Headmaster, M.P.C.High School
July 29, 2009
RANJAN KUMARI SINGH Vs. SNATOSH KUMAR SINGH
November 5, 2009
RANJIT KUMAR NAYAK Vs. STATE OF ORISSA
January 30, 2009
RATHA SAUNTA Vs. STATE OF ORISSA
November 27, 2009
REBATI NATH Vs. DIVISIONAL MANAGER
July 22, 2009
RENUBALA MOHANTY Vs. STATE OF ORISSA
August 21, 2009
RITHWIK PROJECTS LTD. Vs. ORISSA MINING CORPORATION LTD.
December 24, 2009
ROHITA DEHURY Vs. STATE OF ORISSA
April 6, 2009
ROURKELA SHRAMIK SANGHA UNION Vs. STEEL AUTHORITY OF INDIA
December 11, 2009
Rukmini Prava Mohanty Vs. State of Orissa
December 10, 2009
RUNU @ GIRISH BUDEK AND ORS. Vs. STATE OF ORISSA
September 8, 2009
RUNU ALIAS GIRISH BUDEK Vs. STATE OF ORISSA
August 26, 2009
Rupa Santa Vs. State of Orissa
October 27, 2009
RUPASHREE CHOWDHURY Vs. STATE OF ORISSA
December 8, 2009
S SIMANCHAL PATRO Vs. STATE OF ORISSA
November 13, 2009
SABITA MISHRA @ CHABBI AND ORS. Vs. STATE OF ORISSA
July 7, 2009
SABITA SAMAL Vs. BIJOYA KRUSHNA NAYAK
September 11, 2009
Sabitri Devi Vs. Srikrushna Academy
April 8, 2009
SACHIDANANDA DAS Vs. STATE OF ORISSA AND ORS.
December 3, 2009
Sadan Bhalu Vs. State of Orissa
October 15, 2009
SADANANDA MEHER Vs. CHANDRAMANI DEI AND ANR.
April 24, 2009
SADHU CHARAN PRADHAN Vs. STATE ADMINISTRATIVE TRIBUNAL
December 23, 2009
SAGRIKA DEBATA Vs. SATYANARAYAN DEBATA
December 22, 2009
Sahaji Ch.Rout Vs. Chairman, PPT
July 27, 2009
SALKHAN MURMU Vs. UNION OF INDIA
March 17, 2009
SAMA @ Vs. STATE OF ORISSA AND ORS.
September 1, 2009
Sama @ Saman Tudu Vs. State of Orissa
January 6, 2009
SAMAL BUILDERS PVT. LTD. Vs. BOARD OF TRUSTEES OF PARADIP PORT, PARADIP PORT TRUST
August 6, 2009
SAMAR KUMAR SWAIN Vs. SUBODHA KUMAR NAYAK
October 14, 2009
SAMAT BUILDERS PVT. LTD. Vs. BOARD OF TRUSTEES OF PARADIP PORT, PARADIP PORT TRUST
August 6, 2009
SANA ALIAS SANATAN ALIAS DHANESWAR SAML Vs. STATE OF ORISSA
August 6, 2009
SANATAN MALLIK AND ORS. Vs. STATE OF ORISSA AND ANR.
August 17, 2009
SANDHYARANI SAHOO Vs. DISTRICT JUDGE
January 13, 2009
SANDIP ROUTRAY Vs. AIRPORT AUTHORITY OF INDIA AND ANR.
July 29, 2009
Sanjay Gadodia Vs. Union of India
January 7, 2009
SANJIB KISHORE DASH Vs. SECRETARY TO GOVT. OF ORISSA
November 6, 2009
SANJIB KUMAR NAYAK Vs. STATE OF ORISSA AND THREE ORS.
April 6, 2009
Sanjukta Sahu Vs. Sailabala Mishra
December 8, 2009
SANJUKTA SAHU Vs. STATE OF ORISSA AND ORS.
December 22, 2009
Sankar Das Vs. Paradeep Phosphates Ltd.
September 11, 2009
SANKAR MOHANTY Vs. STATE OF ORISSA
December 5, 2009
SANSARI SAMAL Vs. BLOCK DEVELOPMENT OFFICER-CUM-ELECTION OFFICER
November 30, 2009
SANSARI SAMAL Vs. PUSPALATA PARIDA
February 3, 2009
Santilata Samantaray Vs. Union of India
September 11, 2009
SANTOSH KUMAR PATRO AND ORS. Vs. STATE OF ORISSA
September 3, 2009
SANTOSH KUMAR SAHU Vs. DISTRICT JUDGE
January 12, 2009
SANTOSH KUMAR SAHU Vs. DISTRICT JUDGE
March 2, 2009
SANYASI PALASI @ SANIA Vs. STATE OF ORISSA
April 21, 2009
Sarada Prasad Mohanty Vs. Vice Chancellor, Berhampur University
May 5, 2009
SARADKANTA PANDA Vs. POONAM PADHI
March 25, 2009
SARALABALA MOHANTY AND ORS. Vs. BHIKARI MOHANTY AND ORS.
April 10, 2009
SARAT CHANDRA MUKHI Vs. MOHAN NAIK
August 17, 2009
Sarat Chandra Nanda Vs. Puspalata Nanda
February 12, 2009
Sarbeswar Bharati Vs. State of Orissa
August 3, 2009
SAROJ RANJAN MOHANTY Vs. ORISSA STATE HOUSING BOARD AND ORS.
September 1, 2009
SASANKA SEKHAR DAS Vs. STATE OF ORISSA
August 10, 2009
SASMITA MOHANTY AND ANR. Vs. ORISSA UNIVERSITY OF AGRICULTURE AND TECHNOLOGY AND ORS.
October 28, 2009
Sasmita Pattanaik Vs. Sunanda Pattanaik
May 7, 2009
Sasmita Sethi Vs. State of Orissa
February 13, 2009
SATGUN PASWAN Vs. STATE OF ORISSA
July 22, 2009
SATYA BEWA Vs. STATE OF ORISSA
August 25, 2009
SATYAJIT MOHANTY AND ANR. Vs. STATE OF MEGHALAYA AND ORS.
March 20, 2009
SATYANANDA BARIK Vs. ANILAI DEI
April 16, 2009
Satyaranjan Kar Vs. Chairman-cum-Managing Director, Grid Corporation of Orissa Ltd., Bhubaneswar
December 24, 2009
SAYAMBHU DIGAL Vs. HINDUSTAN AERONAUTICS LTD. AND ORS.
April 21, 2009
SAYED SARWAR ALI Vs. GOVT. OF INDIA REPRESENTED THROUGH ITS SECRETARY, DEPARTMENT OF DEFENCE
July 13, 2009
SEETAL AUTOMOBILES Vs. SALES TAX OFFICER
September 3, 2009
SEVEN HILLS STALLFED FARMS LTD. AND ANR. Vs. SMT. RAJ KUMARI MOHARANA AND ANR.
April 30, 2009
SHAILENDRA KUMAR TAMOTIA Vs. REPUBLIC OF INDIA
August 5, 2009
Shalimar Chemical Works Ltd. Vs. State of Orissa
August 10, 2009
SHANTILATA SRICHANDAN Vs. STATE OF ORISSA AND ORS.
April 16, 2009
SHARADA ENTERPRISES Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL, INDUSTRIAL ESTATE ROURKELA
November 20, 2009
Shree Mahabir Rice Vs. State Pollution Control Board, Orissa, Bhubaneswar
March 7, 2009
SHREE NILAKANTHA FILLING STATION AND ANR. Vs. BHARAT PETROLEUM CORPORATION LTD. AND ORS.
March 3, 2009
Shree Ranisati Processors (P) Ltd. Vs. Gayatri Panda
November 10, 2009
SHRI PRANAB RANJAN BHUYAN Vs. STATE OF ORISSA
January 30, 2009
SHUVAM CONSTRUCTION PVT LTD Vs. BABITA MOHANTY
October 27, 2009
SHYAMADEV MANGARAJ Vs. STATE OF ORISSA
February 3, 2009
SIBENDHU SEKHAR MISHRA Vs. STATE OF ORISSA
November 17, 2009
SIDDHA MATH Vs. JAGANNATH TEMPLE MANAGING
July 7, 2009
SIDDHARTHA SEN Vs. REGISTRAR OF COMPANIES ORISSA
March 27, 2009
Silu Panigrahi Vs. Registrar, Civil and Sessions Court, Jeypore
July 21, 2009
SIMACHALA @ SIMACHALA BISOYI Vs. SPECIAL LAND ACQUISITION OFFICER
March 27, 2009
SIMMON TOPPO Vs. STATE OF ORISSA
January 30, 2009
SIMPLEX CONCRETE PILES (INDIA) LTD. Vs. SALES TAX OFFICER, DHENKANAL CIRCLE, ANGUL
February 11, 2009
SITANATH NAYAK Vs. CUTTACK DEVELOPMENT AUTHORITY
January 8, 2009
SITANSUMOHAN PATNAIK Vs. STATE OF ORISSA
July 16, 2009
SMT. BAISAKHI MAHANTA Vs. HIMANSU SEKHAR DWIBEDI AND 2 ORS.
April 2, 2009
SMT. CHHABILATA DEI Vs. STATE OF ORISSA AND ORS.
March 4, 2009
SMT. GEETA MISHRA AND ORS. Vs. STATE OF ORISSA AND ORS.
August 18, 2009
SMT. KUNTALA @ SANKUNTALA MATI Vs. SMT. RAJALAXMI NAYAK AND ORS.
April 17, 2009
SMT. NIRMALA MOHAPATRA Vs. STATE OF ORISSA
July 27, 2009
SMT. P. ROJAPATRA Vs. SMT. G. SUJATA AND ANR.
January 30, 2009
SMT. PADMABATI DASH Vs. STATE
February 11, 2009
SMT. PUSBATI GOUD Vs. PABAN GOUD
July 29, 2009
SMT. SUMATI MISHRA Vs. BASANTIMANI PATI
August 21, 2009
SMT. SUNDARMANI ACHARYA Vs. STATE OF ORISSA
April 17, 2009
SMT. SURYAKANTI BEHERA Vs. STATE OF ORISSA
July 8, 2009
Snehalata Pradhan Vs. State of Orissa
January 30, 2009
Somanath @Jogi Gouda Vs. State of Orissa
December 24, 2009
Somanath Mohapatra Vs. State of Orissa
May 6, 2009
Soubhagya Kumar Nayak Vs. State of Orissa
April 9, 2009
SOUTHERN ELECTRICITY SUPPLY COMPANY OF ORISSA LTD Vs. STATE OF ORISSA
December 9, 2009
SPECIAL LAND ACQUISITION OFFICER Vs. JYUSHNAMAYEE DEI
March 6, 2009
Sree Osiya Trading Corporation Vs. Cuttack Development Authority
March 4, 2009
SRI A. SIBO RAM RAJU Vs. STATE OF ORISSA, REPRESENTED BY ITS SECRETARY, WORKS DEPARTMENT AND ORS.
May 7, 2009
SRI ARUNA KUMAR ALIAS ARUNA PRADHAN Vs. RADHIKA PRADHAN
November 20, 2009
SRI ASKHAYA SETHI @ AKHAYA KUMAR SETHI Vs. SRI SHYAM SUNDAR DAS
February 20, 2009
SRI AWADHRAM DUBEY Vs. STATE OF ORISSA
January 29, 2009
SRI BASU BARAD @ BASUDEV BARAD AND ORS. Vs. STATE OF ORISSA
July 16, 2009
SRI BHAGIRATHI PANDA AND ORS. Vs. STATE OF ORISSA AND ORS.
December 16, 2009
SRI BISWA BHUSAN DAS Vs. TAXING OFFICER-CUM-REGIONAL TRANSPORT OFFICER
February 3, 2009
SRI BRAJABANDHU PATI Vs. COLLECTOR-CUM-TRUSTEE AND ORS.
September 17, 2009
SRI GOPINATH MAHAPRABHU BIJE NIJAGAN Vs. COMMISSIONER, CONSOLIDATION
January 6, 2009
SRI GOURI SHANKAR MISHRA Vs. ADMINISTRATOR SHRI JAGANNATH TEMPLE
November 18, 2009
SRI JAGABANDHU SAHOO Vs. STATE OF ORISSA
March 3, 2009
SRI JEETENDRA KUMAR MEDIRATTA Vs. REPUBLIC OF INDIA
April 7, 2009
SRI JEETENDRA KUMAR MEDIRATTA Vs. REPUBLIC OF INDIA
July 29, 2009
SRI KAILASH CHANDRA SETHY Vs. STATE OF ORISSA AND ANR.
October 14, 2009
SRI M. GOURINATH Vs. STATE OF ORISSA AND ORS.
August 7, 2009
SRI NILAKANTHA RATH Vs. INDIAN OIL CORPORATION LIMITED
September 3, 2009
SRI P. SATYANARAYAN PATRO Vs. ORISSA POWER TRANSMISSION CORPORATION LTD.
February 26, 2009
SRI PRAMOD KUMAR TRIPATHY Vs. STATE OF ORISSA AND 3 ORS.
March 26, 2009
SRI PRAVAT CHANDRA PANI Vs. COMPTROLLER AND AUDITOR GENERAL OF INDIA
September 4, 2009
Sri Ram Chandra Swain Vs. Presiding Officer, Industrial Tribunal, Goutam Nagar
April 6, 2009
SRI RAMANATH MISHRA Vs. STATE OF ORISSA AND ORS.
August 7, 2009
SRI RANEDRA PRATAP SWAIN Vs. RETURNING OFFICER, 89-ATHAGARH ASSEMBLY CONSTITUENCY-CUM-SUB COLLECTOR, AND ORS.
April 9, 2009
Sri Ranjan Kumar Das Vs. State of Orissa
August 18, 2009
Sri Sanjay Kumar Das Burma Vs. State of Orissa
March 20, 2009
SRI SOUMENDRA NANDAN DASMOHAPATRA Vs. STATE OF ORISSA
October 14, 2009
SRI SURESH CHANDRA BEHERA Vs. STATE OF ORISSA AND ORS.
December 15, 2009
SRIKANTA MOHAN MISHRA Vs. STATE OF ORISSA
July 21, 2009
SRIKANTA SENAPATI Vs. STATE OF ORISSA AND ORS.
August 5, 2009
SRIMATI CHHABILATA DEI Vs. STATE OF ORISSA
September 3, 2009
SRIMATI PRADHAN Vs. YASHOBANTA NARAYAN MOHAPATRA AND ANR.
January 12, 2009
STATE Vs. BHUNDA @ MANGAL SARDAR
January 21, 2009
STATE Vs. TAPIRAM MAJHI AND ANR.
January 21, 2009
STATE Vs. RAJEV SWAIN AND ANR.
April 10, 2009
STATE OF ORISSA Vs. DURGA CHARAN ROUTRAY
December 23, 2009
STATE OF ORISSA Vs. RABI HONTAL
July 16, 2009
STATE OF ORISSA Vs. REKARD SINGH PATRA
July 21, 2009
STATE OF ORISSA Vs. NETRAMANI DEI
January 30, 2009
STATE OF ORISSA Vs. DR. AJAYA KTUNAR MISHRA
September 11, 2009
STATE OF ORISSA Vs. NANDA GOUDA
August 3, 2009
STATE OF ORISSA Vs. TULU DALABEHERA @ PRADIPA KUMAR INDRAJIT
August 10, 2009
STATE OF ORISSA Vs. NIRANJAN LENKA
September 15, 2009
STATE OF ORISSA Vs. GOLA NAIK AND ORS.
July 22, 2009
STATE OF ORISSA Vs. RAMESH CHANDRA SWAIN AND ORS.
May 20, 2009
STATE OF ORISSA Vs. BABAJI PANIGRAHI
July 23, 2009
STATE OF ORISSA Vs. FAKIR CH. SETHY
July 30, 2009
STATE OF ORISSA Vs. ORISSA ADMINISTRATIVE TRIBUNAL
September 15, 2009
STATE OF ORISSA Vs. PADMINI KAR
September 15, 2009
STATE OF ORISSA Vs. SIBA PRASAD SWAIN
July 29, 2009
State of Orissa Vs. Chhabi Jhodia
July 14, 2009
State of Orissa Vs. Kali Ch.Ratha
July 21, 2009
State of Orissa Vs. Agasti Kumar Sahoo
October 27, 2009
STATE OF ORISSA Vs. PADMANAV PRADHAN
February 13, 2009
STATE OF ORISSA Vs. BANITA
October 30, 2009
STATE OF ORISSA Vs. SANTI KUMAR MITRA
November 13, 2009
STATE OF ORISSA Vs. MANAGOBINDA SAHOO
February 25, 2009
STATE OF ORISSA Vs. PRADIPTA KUMAR SAMANTRA
October 14, 2009
STATE OF ORISSA Vs. PANCHANAN JENA
October 19, 2009
STATE OF ORISSA Vs. CHIKKALA RAGHUPATI
July 2, 2009
STATE OF ORISSA Vs. TULASI GADNAIK
July 27, 2009
STATE OF ORISSA Vs. WATEKA MANI
June 29, 2009
STATE OF ORISSA Vs. MULIA ADAPADIA
February 2, 2009
STATE OF ORISSA Vs. HARERAM HANS AND ORS.
January 28, 2009
STATE OF ORISSA Vs. BHAJAMAN KONHAR
January 30, 2009
STATE OF ORISSA Vs. PRATAP CHANDRA SAHOO AND ORS.
January 27, 2009
STATE OF ORISSA Vs. DAYANIDHI PADHI AND 2 ORS.
January 8, 2009
STATE OF ORISSA Vs. PRIYANATH PRADHAN AND ANR.
March 5, 2009
STATE OF ORISSA Vs. KAIBALYA DEHURY AND ORS.
July 28, 2009
STATE OF ORISSA Vs. BALABHADRA MEKAP
March 19, 2009
STATE OF ORISSA Vs. SATYA @SATYANARAYAN PRADHAN AND ORS.
June 30, 2009
STATE OF ORISSA Vs. JHALA DHINDA @ PRAHALLAD AND ORS.
July 15, 2009
STATE OF ORISSA Vs. DILLIP KUMAR ROUTRAY AND ORS.
June 29, 2009
STATE OF ORISSA Vs. NILAKANTHA SAHU AND ORS.
August 5, 2009
STATE OF ORISSA Vs. LENGU SANTA
July 16, 2009
STATE OF ORISSA Vs. KABULI @ BHAGYADHAR MANGARAJ
July 20, 2009
STATE OF ORISSA Vs. BRAJASUNDAR @ KEDA BEHERA AND ORS.
August 3, 2009
STATE OF ORISSA Vs. SAROJ KUMAR SINHA
May 18, 2009
STATE OF ORISSA Vs. HAGURI @ SANATAN BEHERA AND ORS.
June 17, 2009
STATE OF ORISSA Vs. NARAYAN PATRA
June 25, 2009
STATE OF ORISSA Vs. BIJOYA NAIK AND ORS.
July 14, 2009
STATE OF ORISSA Vs. PADU @ PADMAMUKHA DANDIA AND ORS.
July 16, 2009
STATE OF ORISSA Vs. RAJA SINGH @ RAJU @ TARBINDER SINGH AND ORS.
August 10, 2009
STATE OF ORISSA Vs. UTTARA PRADHAN
July 27, 2009
STATE OF ORISSA Vs. DANARA PRADHAN AND ANR.
October 8, 2009
STATE OF ORISSA Vs. MOHANLAL AGARWAL
August 31, 2009
STATE OF ORISSA Vs. KUMUDA CHANDRA NAIK AND ORS.
October 9, 2009
STATE OF ORISSA Vs. GOLAPI DEI
July 17, 2009
STATE OF ORISSA Vs. MAHURIA TANDI
July 2, 2009
STATE OF ORISSA Vs. JHARI MAJHI
July 1, 2009
STATE OF ORISSA Vs. BHUBANESWARA BHOI
January 12, 2009
STATE OF ORISSA Vs. SHYAMA BEHERA
January 6, 2009
STATE OF ORISSA Vs. ABHIMANYU ROUT AND ANR.
January 30, 2009
STATE OF ORISSA Vs. MUNA @ MADHUSUDAN KAR AND ORS.
May 20, 2009
STATE OF ORISSA Vs. BUDHA @ CHINTAMANI DAS AND ANR.
July 28, 2009
STATE OF ORISSA Vs. KRUSHNA CHANDRA PATEL AND ORS.
October 13, 2009
STATE OF ORISSA Vs. PRIYANATH PRADHAN AND ANOTHER
May 5, 2009
STATE OF ORISSA Vs. SUDARSANA MALLIK AND OTHERS
October 9, 2009
State of Orissa Vs. Bipin Baral
May 6, 2009
STATE OF ORISSA Vs. STEEL AUTHORITY OF INDIA LTD.
March 19, 2009
STATE OF ORISSA Vs. DREDGING CORPORATION OF INDIA LTD.
March 20, 2009
State of Orissa Vs. Muralidhar Roula
August 27, 2009
STATE OF ORISSA Vs. RAMA CHANDRA PADHI AND ORS.
October 12, 2009
STATE OF ORISSA Vs. NARI SINGH
September 7, 2009
STATE OF ORISSA Vs. DANDASI BEHERA AND ANR.
July 27, 2009
STATE OF ORISSA Vs. NAIKA KABADI
October 15, 2009
STATE OF ORISSA Vs. DOLAMANI @ MANGAN MEHERA AND ORS.
October 19, 2009
STATE OF ORISSA Vs. MADAN BIDIKA AND ORS.
October 20, 2009
STATE OF ORISSA Vs. ARJUN CHETTY AND ORS.
October 20, 2009
STATE OF ORISSA Vs. TATANA @ OM TATSAT ACHARYA
October 27, 2009
STATE OF ORISSA Vs. ISWARA SAHOO AND ORS.
October 12, 2009
STATE OF ORISSA Vs. MAKUA @ SARAT CHANDRA BEHERA
October 12, 2009
STATE OF ORISSA Vs. GURUBARIA MUNDA AND ANR.
October 12, 2009
STATE OF ORISSA REPRESENTED THROUGH THE COMMISSIONER-CUM-SECRETARY TO GOVERNMENT HOME DEPARTMENT Vs. PRAVAT KUMAR PANDA
July 29, 2009
STATE OF ORISSA, REPRESENTED THROUGH THE COLLECTOR Vs. GHANASHYAM SAHOO
December 11, 2009
STEEL AUTHORITY OF INDIA LTD Vs. STATE OF ORISSA
January 19, 2009
STEEL AUTHORITY OF INDIA LTD Vs. PANCHU BEHERA
January 7, 2009
SUB DIVISIONAL OFFICER Vs. SIBARAM JENA
March 31, 2009
Sub-Collector-cum-Returning Officer Vs. Sri Pradipta Kumar Naik
November 11, 2009
Subash Chandra Das Vs. State of Orissa
November 3, 2009
SUBASH CHANDRA DAS Vs. REGISTRAR (AMN.), ORISSA HIGH COURT
January 22, 2009
Subash Chandra Das Vs. Registrar (Amn.), Orissa High Court
February 5, 2009
Subash Chandra Panda Vs. State of Orissa
September 1, 2009
SUBASH CHANDRA PANDA Vs. STATE OF ORISSA
October 30, 2009
SUBASH CHANDRA PARIDA Vs. STATE OF ORISSA
April 30, 2009
SUBHADRA DEBATA AND ORS. Vs. STATE OF ORISSA
September 8, 2009
SUDARSAN GIRI Vs. UNION OF INDIA
November 20, 2009
SUDARSAN SAHOO Vs. STATE OF ORISSA AND ORS.
March 23, 2009
SUDEEP PANIGRAHI Vs. CHAIRMAN, JOINT ENTRANCE EXAMINATION
September 14, 2009
SUDHANSU SEKHAR GANTAYAT Vs. STATE OF ORISSA
January 16, 2009
SUDHIR KUMAR AGARWALA Vs. CIT
April 15, 2009
SUDHIR KUMAR NAIK Vs. STATE OF ORISSA
May 8, 2009
Sujit Kumar Giri Vs. Laxmipriya Manna @ Giri
April 30, 2009
SUKRU GOUDA Vs. STATE OF ORISSA
December 17, 2009
SUKRU GOUDA Vs. STATE OF ORISSA
July 30, 2009
Suman Agency, Cuttack Vs. Sales Tax Officer, Cuttack-1 West Circle, Cuttack
March 23, 2009
SUNARAM GOALA Vs. STATE OF ORISSA
May 20, 2009
SUNDARMOHAN NAYAK Vs. STATE OF ORISSA
November 24, 2009
SUNIL KUMAR DASH Vs. DISTRICT
February 25, 2009
SUPREME POLYMERS PRIVATE LTD. AND ANR. Vs. STATE OF ORISSA AND ORS.
August 20, 2009
SURENDRA DHARUA Vs. STATE OF ORISSA
June 22, 2009
Surendra Kumar Agarwal Vs. State of Orissa
May 14, 2009
Surendra Mishra Vs. State of Orissa
October 29, 2009
SURENDRA NATH SAHU Vs. STATE OF ORISSA
April 29, 2009
Surendra Rout Vs. Executive Magistrate, Cuttack
November 18, 2009
Surendranath Kar Vs. Bhaba Dulal Bose
May 18, 2009
SURENDRANATH KAR Vs. DHABA DULAL BOSE
May 10, 2009
Surendranath Sahoo Vs. Mahendra Samantaray
August 20, 2009
SURESH CHANDRA PADHEE Vs. STATE OF ORISSA AND ORS.
November 18, 2009
Suresh Mehera Vs. Subha Chaulia
November 3, 2009
SURI @ SURESH CHANDRA GOUDO Vs. STATE OF ORISSA
August 4, 2009
Surjya Kanta Tripathy Vs. State of Orissa
April 30, 2009
SURYA KANTA TRIPATHY AND ORS. Vs. COUNCIL OF HIGHER SECONDARY EDUCATION ORISSA AND ANR.
March 23, 2009
Surya News Print & Papers Private Limited Vs. Branch Manager, State Bank of India, Kesinga Branch, Dist.Kalahandi, Orissa
March 26, 2009
SURYA NEWS PRINT AND PAPERS PVT. LTD. Vs. STATE BANK OF INDIA
August 29, 2009
SURYA PRAKASH MOHAPATRA Vs. SECRETARY ORISSA STAFF SELECTION COMMISSION
October 14, 2009
Susant Kumar Baral Vs. Vice Chancellor, Berhampur University
September 16, 2009
Susanta Nanda Vs. Union of India
June 9, 2009
SWAPANANANDA PATTANAYAK Vs. STATE OF ORISSA
November 17, 2009
SWAPNESWAR LENKA Vs. SECURITY OFFICER, EAST COAST RAILWAY
December 9, 2009
SWASTIK AGENCY Vs. STATE BANK OF INDIA
January 8, 2009
T DEV KUMAR PATRA Vs. STATE OF ORISSA
December 4, 2009
T. MOHAN RAO Vs. STATE OF ORISSA
May 21, 2009
TAPAN KUMAR SAMANTA Vs. COLLECTOR CUM DISTRICT MAGISTRATE
December 24, 2009
TAPAS KUMAR RATH Vs. HAREKRISHNA PRADHAN
February 25, 2009
TARACHAND MAJHI Vs. LALIT PADHAN
November 20, 2009
TAU ALIAS ANIRUDHA SAHU Vs. STATE OF ORISSA
July 1, 2009
The Controller of Examinations, Council of Higher Secondary Education, Orissa Vs. Narmadaprava Sahoo
March 6, 2009
THE DHAMARA PORT COMPANY LTD. Vs. SOUMYA RANJAN MOHANTY AND ORS.
November 17, 2009
THE MANAGEMENT OF THE DIRECTOR, CENTRAL INSTITUTE OF FRESHWATER AQUACULTURE (CIFA) Vs. THE UNION OF INDIA (UOI) AND ANR.
October 9, 2009
THE SECURITY PERSONNEL COMBINE Vs. INDIAN OIL CORPORATION LIMITED. (REFINERY DIVISION) AND ANR.
July 22, 2009
TIKAN BINDHANI Vs. STATE OF ORISSA
December 7, 2009
TIKAYAT ROUTRAY AND ORS. Vs. STATE OF ORISSA
April 21, 2009
Tor Steel Research Foundation in India Vs. State of Orissa
August 12, 2009
Tribhuban Das Vs. Orissa State Financial Corporation
May 6, 2009
TRILOCHAN SAHOO Vs. SRIMALI SARALA SAHOO
February 25, 2009
TULSIRAM SAHU Vs. UNION OF INDIA (UOI), REP. THOUGH ITS DIRECTOR GENERAL OF POSTS AND ORS.
April 20, 2009
TUNIA @ HEMANTA KUMAR SAHU Vs. STATE OF ORISSA
October 19, 2009
TUTU @ BASANTA SWAIN Vs. BIPIN BIHARI PARIDA
August 20, 2009
UMAKANTA SARANGI AND ORS. Vs. STATE OF ORISSA
April 30, 2009
UMAPADA BOSE AND ORS. Vs. STATE OF ORISSA AND ORS.
March 30, 2009
UNION OF INDIA Vs. P. SURESH KUMAR
September 11, 2009
UNION OF INDIA Vs. CENTRAL ADMINISTRATIVE TRIBUNAL, CUTTACK BENCH
November 17, 2009
UNION OF INDIA Vs. NALINI PARIDA
August 18, 2009
UNION OF INDIA Vs. SUSHIL KUMAR RATH
May 1, 2009
UNION OF INDIA Vs. RABINDRA BEHERA
March 19, 2009
UNION OF INDIA (UOI) AND 3 ORS. Vs. FAGUNI CHARAN BARIK
February 11, 2009
UNION OF INDIA (UOI) AND 4 ORS. Vs. SRI R.V. RAO
March 23, 2009
UNION OF INDIA (UOI) AND ORS. Vs. SMT. S. RAMAKUMARI AND ANR.
March 3, 2009
UNION OF INDIA (UOI) REPRESENTED BY THE CHIEF POST MASTER GENERAL AND ORS. Vs. SRI GOURANANDA DEO
January 30, 2009
UNITED INDIA INSURANCE CO LTD Vs. ULLASH CHANDRA MOHARANA
December 22, 2009
UPENDRA JENA Vs. REGIONAL DIRECTOR
October 15, 2009
URMILA RAUT Vs. ZONE OFFICER NO. IX, UPPER KOLAB HYDRO ELECTRIC PROJECT
October 14, 2009
UTKAL ROAD LINES Vs. REGISTRAR, INCOME TAX APPELLATE TRIBUNAL, CTC
March 19, 2009
UTKAL ROAD LINES Vs. REGISTRAR, INCOME TAX APPELLATE TRIBUNAL
April 2, 2009
UTTAM PRASAD GUPTA Vs. ORRISSA STATE FINANCIAL CORPOATION
April 9, 2009
V.Prasant Kumar Raju Vs. Madras Cement Ltd.
December 14, 2009
VIK ASSOCIATES AND CHITS PVT LTD Vs. ASHOK AUTOMOBILES MECHANICAL AND ELECTRICAL ENGINEER
December 11, 2009
VISA STEEL Vs. STATE OF ORISSA
March 31, 2009
VUNGARALA BERAIAH NAIDU Vs. GAJANANDA AGRAWAL
December 19, 2009
Western Electricity Supply Company of Orissa Ltd. Vs. State of Orissa
December 9, 2009
ZENITH MINING PVT. LTD. Vs. COLLECTOR
October 22, 2009
ZERINA MARINES PVT. LTD. Vs. STATE OF ORISSA
June 23, 2009