Case Index

Title
Date
A AND J MAIN AND CO ENGINEERING PVT LTD Vs. STATE OF WEST BENGAL
August 7, 2009
A S SYNDICATE WAREHOUSING P LTD Vs. COMMISSIONER OF CUSTOMS PORT
December 4, 2009
ABDUS SALAM Vs. STATE OF WEST BENGAL
August 20, 2009
ABHEYA REALTORES PRIVATE LIMITED Vs. SSIPL RETAIL LIMITED
December 21, 2009
ABHEYA REALTORS PRIVATE LIMITED Vs. SSIPL RETAIL LIMITED
December 24, 2009
ABHIJIT BHADRA AND OTHERS Vs. UNION OF INDIA AND OTHERS
July 23, 2009
ABHIJIT BHATTACHARJEE Vs. STATE OF WEST BENGAL
August 21, 2009
ABL INTERNATIONAL LTD Vs. DURGAPUR PROJECTS LIMITED
June 15, 2009
ABN AMRO BANK N V Vs. UNION OF INDIA
June 12, 2009
ABU AHAMMAD ALI Vs. MD. MAHASIN
April 23, 2009
ABULHOSSAIN Vs. STATE OF WEST BENGAL
February 19, 2009
ACHIN BANDHU GUHA Vs. ASHIM BANDHU GUHA
February 10, 2009
ADHUNIK TECHNOLOGY PRIVATE LTD Vs. CARETEL INFOTECH LTD
March 13, 2009
AFTAB ALAM KHAN ALIAS GUDDU Vs. STATE OF WEST BENGAL
March 6, 2009
AGARPARA JUTE MILLS LIMITED Vs. UNITED INDIA INSURANCE CO. LIMITED AND ORS.
October 28, 2009
AGARWAL FINANCE CO. (P) LTD. Vs. COMMISSIONER OF INCOME TAX
January 20, 2009
AJAY KUMAR KAJARIA Vs. BIJAY KUMAR KAJARIA
December 1, 2009
AJOY PAICHOWDHURI Vs. STATE OF WEST BENGAL
July 15, 2009
AJOY PARIDA Vs. STATE OF WEST BENGAL
April 29, 2009
AJOY RAUT Vs. UNION OF INDIA
March 13, 2009
AJOY SEN ALIAS MAHANTA Vs. STATE OF WEST BENGAL
December 1, 2009
AKHIL CHANDRA KHAN Vs. STATE OF WEST BENGAL
July 9, 2009
AL HAJ AMIR HASAN PROPERTIES PVT LTD Vs. LAND ACQUISITION COLLECTOR
February 4, 2009
ALIT KUMAR SARKAR Vs. STATE
July 1, 2009
ALL BACKWARD CLASS RELIEF Vs. BASANTI MONDAL
June 26, 2009
ALLAHABAD BANK DRIVERS ASSOCIATION Vs. UNION OF INDIA
February 25, 2009
ALOK DEY ROY Vs. UNION OF INDIA
August 19, 2009
ALOK KUMAR MAITY Vs. STATE OF WEST BENGAL
April 9, 2009
ALOKE ROY Vs. STATE OF WEST BENGAL
March 31, 2009
ALOM EXTRUSIONS LTD. Vs. DEPUTY COMMISSIONER OF CENTRAL EXCISE
December 10, 2009
AMAL ALIAS NIRMAL DUTTA Vs. STATE OF WEST BENGAL
March 4, 2009
AMAR CHANDRA DHAR Vs. UNION OF INDIA AND OTHERS
February 3, 2009
AMAR NATH KUNDU Vs. NIHARBALA MANNA
November 30, 2009
AMBIKA PRASAD MODI Vs. ROADCO INDIA PRIVET LTD
March 19, 2009
AMIT KUMAR PAN Vs. STATE OF WEST BENGAL & ANR.
March 13, 2009
AMITABH SINHA Vs. UNION OF INDIA
March 16, 2009
AMITAVA BHATTACHARYA Vs. APARNA BHATTACHARYA
February 4, 2009
AMIYA PADA CHATTERJEE Vs. STATE OF WEST BENGAL
November 30, 2009
AMRIT BAZAR PATRIKA PRIVATE LTD Vs. JAYANTA SENGUPTA
July 29, 2009
ANAMIKA MONDAL Vs. UNITED INDIA INSURANCE COMPANY LTD
March 6, 2009
ANAND KUMAR ARYA Vs. COMMISSIONER OF INCOME-TAX
March 12, 2009
ANAND RATHI Vs. STATE OF WEST BENGAL
September 23, 2009
ANANDA MOHAN HALDER Vs. STATE OF WEST BENGAL
June 29, 2009
ANAWARUL HAQUE SIDDIQUE Vs. STATE OF WEST BENGAL
April 24, 2009
ANCHAL KANTI SAHOO Vs. PARIMAL GURIA
March 26, 2009
ANCHAL KANTI SAHOO Vs. PARIMAL GURIA
March 6, 2009
ANIL CRADIT COMMERCIAL P LTD Vs. STATE OF WEST BENGALA
May 14, 2009
ANIL KR SARKAR Vs. STATE OF WEST BENGAL
July 30, 2009
ANIL KUMAR BHANDARI Vs. KOLKATA MUNICIPAL CORPORATION & ORS.
February 16, 2009
ANIL KUMAR BISWAS Vs. SUBODH CHANDRA PAUL
September 9, 2009
ANIRUDDHA BENERJEE Vs. LAND ACQUISITION COLLECTOR (GENERAL), HOWRAH
October 22, 2009
ANISHA SINGH Vs. SANJU CHAND
September 11, 2009
ANITA PATTANAYAK Vs. STATE OF WEST BENGAL
September 23, 2009
ANJALI NANDY Vs. P C GHOSH
December 24, 2009
ANJAN KUMAR GHOSH Vs. BULA MUKHERJEE
August 31, 2009
ANJU KUNDU Vs. SHYAMAL KUMAR KUNDU
October 23, 2009
ANNAPURNA Vs. STATE OF WEST BENGAL
July 2, 2009
ANSHUL PROPERTIES PRIVATE LTD Vs. STATE OF WEST BENGAL
July 30, 2009
ANTARCTICA LIMITED Vs. UNION OF INDIA (UOI)
February 23, 2009
ANTONY Vs. STATE
August 11, 2009
ANUP KUMAR DAS Vs. PASCHIM BANGA GRAMIN BANK
September 17, 2009
APARNA SINHA Vs. UTTAM SINHA
December 1, 2009
APL (INDIA) PVT. LTD. Vs. BOARD OF TRUSTEES FOR THE PORT OF CALCUTTA
August 20, 2009
APPOLLO GLENEAGLES HOSPITALS LIMITED Vs. SOMNATH CHAKRABORTY
December 8, 2009
ARATI MIRDHA Vs. SWAPAN MIRDHA
August 5, 2009
ARATI MONDAL Vs. BHUPATI MONDAL
April 22, 2009
ARBEE INTERNATIONAL Vs. STATE OF WEST BENGAL
March 27, 2009
ARFATUL ISLAM Vs. STATE OF WEST BENGAL AND ANOTHER
March 6, 2009
ARIJIT SEN Vs. STATE OF WEST BENGAL
July 10, 2009
ARIN SANYAL Vs. STATE OF WEST BENGAL
July 10, 2009
AROTI DAS Vs. PURNA CHANDRA DAS
August 5, 2009
ARUN AGARWAL Vs. STATE OF WEST BENGAL
April 29, 2009
ARUN BHUSAN GUHA Vs. AMAL ROY
April 17, 2009
ARUN GUPTA Vs. STATE OF WEST BENGAL
December 22, 2009
ARUN KUMAR JHAJHARIA Vs. RAJU RAHEMAN
January 30, 2009
ARUN KUMAR MISHRA Vs. STATE OF WEST BENGAL
August 5, 2009
ARUN KUMAR PUSTI Vs. RAJ NARAYAN THAKUR
February 18, 2009
ARUN KUMAR SARSWAT Vs. STATE OF WEST BENGAL
May 5, 2009
ARUN ROY CHOWDHURY Vs. DAMODAR VALLEY CORPORATION
November 26, 2009
ARUP HAZRA Vs. MANASHI HAZRA
January 14, 2009
ARVIND KUMAR OJHA Vs. EASTERN COALFIELDS LTD. AND ORS.
September 10, 2009
ASHA CHAUBAY Vs. SHIB DAYAL SHUKLA
May 15, 2009
ASHARANI DAS Vs. UNION OF INDIA
March 26, 2009
ASHIM GHOSH @ ASHIM KUMAR GHOSH Vs. STATE OF WEST BENGAL AND ORS.
September 23, 2009
ASHIRUDDIN SK ALIAS PALTU SK Vs. STATE OF WEST BENGAL
March 16, 2009
ASHIS KUMAR GHOSH Vs. STATE OF WEST BENGAL
August 12, 2009
ASHOK BAGIA Vs. PREMIER VINYL FLOORING LTD
November 25, 2009
ASHOK KUMAR DAS Vs. NATIONAL INSTITUTE OF HOMOEOPATHY
September 23, 2009
ASHOK ROY Vs. STATE OF WEST BENGAL
May 14, 2009
ASHOKE ACHARYA Vs. TAPASHI ACHARYA
February 23, 2009
ASHOKE KUMAR MISTRY Vs. STATE OF WEST BENGAL
August 3, 2009
ASHOKE KUMAR MUKHERJEE Vs. EASTERN COALFIELDS LTD.
September 9, 2009
ASHUTOSH CHAKRABORTY AND ANR. Vs. UNION OF INDIA (UOI) AND ORS.
November 19, 2009
ASHUTOSH DAS Vs. STATE OF WEST BENGAL
March 4, 2009
ASIAN FRONT OF HUMAN RIGHT Vs. STATE OF WEST BENGAL
March 6, 2009
ASIATIC OXYGEN LTD. Vs. BIHAR AIR PRODUCTS LTD.
February 19, 2009
ASIFA KHATOON Vs. RUBINA AND STATE OF WEST BWNGAL
March 25, 2009
ASISH MONDAL Vs. STATE OF WEST BENGAL
September 2, 2009
ASIT KUMAR PALIT Vs. WPIL LIMITED AND OTHERS
June 26, 2009
ASSAM ASBESTORS LTD. Vs. STATE OF WEST BENGAL
April 3, 2009
ASSAM STATE WEAVING AND MANUFACTURING CO LTD Vs. VINNY ENGINEERING ENTERPRISES P LTD
December 2, 2009
ASTHAPADA SARDER Vs. STATE OF WEST BENGAL
September 23, 2009
ATIFUL ALAM Vs. UNION OF INDIA AND OTHERS
June 24, 2009
AVIJIT MONDAL Vs. UNION OF INDIA
December 3, 2009
AXIS BANK Vs. STATE OF WEST BENGAL
December 18, 2009
B DOLOI ALIAS BHAGWAN DOLOI Vs. COMMANDANT CISF UNIT FARAKKA BARRAGE PROJECT
March 24, 2009
B PANDI Vs. STATE
June 22, 2009
BABLU MITRA Vs. STATE OF WEST BENGAL
August 21, 2009
BABY DEY Vs. SHRI BIRENDRA KR. DUTTA
June 15, 2009
BACHCHU GHOSH Vs. STATE OF WEST BENGAL
August 5, 2009
BAIDYA NATH HAZRA Vs. INDIAN JUTE INDUSTRIES RESEARCH ASSOCIATION
November 26, 2009
BAIJNATH SHAW Vs. STATE
September 7, 2009
BAISHALI HOM CHAUDHURI Vs. UNION OF INDIA
July 10, 2009
BAJRANGLAL SARDA Vs. STATE OF WEST BENGAL
December 24, 2009
BALAJEE ENTERPRISE Vs. BOARD OF TRUSTEES FOR THE PORT OF KOLKATA
March 25, 2009
BALAJI PAPER AND NEWSPRINT PVT LTD Vs. REGIONAL PROVIDENT FUND COMMISSIONER
December 21, 2009
BANANI GHOSH Vs. ARUN KUMAR GHOSH
September 17, 2009
BANDAN THAKUR ALIAS BANDAN BIRBANSHI Vs. STATE OF WEST BENGAL
May 14, 2009
BANDANA MONDAL Vs. UNION OF INDIA
September 23, 2009
BANDURY IMPEX P LTD Vs. SALES TAX OFFICER
January 29, 2009
BANGABANI INSTITUTION FOR GIRLS Vs. SUCHITRA SEN ALIAS ROY
May 18, 2009
BANGODAYA COTTON MILLS LTD. Vs. COMMISSIONER OF INCOME TAX
March 17, 2009
BANI CHAUDHURI Vs. CALCUTTA MUNICIPAL CORPORATION
June 18, 2009
BANKIM CHANDRA LOHAR Vs. SITANGUSHU KUMAR BHANJA
July 29, 2009
BANKUR DISTRICT DIET SUPPLIERS WELFARE ASSOCIATION Vs. STATE OF WEST BENGAL
December 18, 2009
BANSHI BADAN SAMANTA ALIAS CHANDU SAMANTA Vs. KOLKATA DEBTS RECOVERY TRIBUNAL
December 3, 2009
BAPI SARAJIT BISWAS Vs. STATE OF WEST BENGAL
February 4, 2009
BARENDRA KUMAR BERA Vs. SANTANU ALIAS CHOTTAN MUKHERJEE
July 30, 2009
BARRACKPORE MUNICIPALITY Vs. SHIBENDRA NARAYAN ROY
March 24, 2009
BARUN KUMAR MALLA Vs. UNION OF INDIA
November 11, 2009
BARUN KUMAR SAHA Vs. SUKDEV SAHA
July 15, 2009
BARUN KUMAR SUKUL Vs. STEEL AUTHORITY OF INDIA
March 25, 2009
BASANTA KUMAR GHOSH Vs. BIMAL KUMAR NAYAK
May 11, 2009
BASANTA KUMAR ROY Vs. IDBI BANK LIMITED
December 24, 2009
BASANTI BARMANI ALIAS BESHI BARMANI Vs. SHAMBHU BARMAN
August 25, 2009
BASUDEV MAITY Vs. STATE OF WEST BENGAL
March 6, 2009
BASUDEV SAHA Vs. STATE OF WEST BENGAL
December 21, 2009
BASUMATI CORPORATION LTD Vs. STATE OF WEST BENGAL
June 16, 2009
BATA KRISHNA MONDAL Vs. GURUDAS SEN
December 2, 2009
BEDA NAND CHOUDHURY Vs. UNION OF INDIA
July 30, 2009
BELA MONDAL Vs. BADRESAMAN KHAN
July 8, 2009
BENGAL AND ASSAM CO. LTD Vs. COMMISSIONER OF INCOME TAX
July 29, 2009
BENGAL SHRACHI HOUSING DEVELOPMENT LTD Vs. SHEKHAR HOUSING PRIVATE LTD
February 17, 2009
BENOY KRISHNA CHOWDHURY Vs. STATE OF WEST BENGAL
February 17, 2009
BERGER PAINT INDIA LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
August 8, 2009
BERGER PAINTS INDIA LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX
August 28, 2009
BESCO LTD Vs. STATE BANK OF INDIA
November 26, 2009
BHADRESH H SHAH Vs. STATE OF WEST BENGAL
February 6, 2009
BHAGABEN DEY Vs. UNION OF INDIA
April 29, 2009
BHAGWANDAS AUTO FINANCE LTD Vs. CITICORP FINANCE INDIA LIMITED
April 22, 2009
BHARAT BARREL AND DRUM MFG. CO. LTD. AND ANOTHER Vs. MRINAL KANTI DUTTA ROY
February 18, 2009
BHARAT SANCHAR NIGAM LTD Vs. KEC INTERNATIONAL LTD
August 10, 2009
BHIKHAM YADAV Vs. NATIONAL INSURANCE CO LTD
July 13, 2009
BHIKHARI CHANDRA PRADHAN Vs. EMPLOYEES PROVIDENT FUND ORGANISATION
July 9, 2009
BHOLANATH NANDY AND OTHERS Vs. SMT. INDIRA GHOS AND OTHERS
July 29, 2009
BHOMRA CHATTERJEE Vs. INDIAN STATISTICAL INSTITUTE
November 20, 2009
BHUSAN KUMAR DAS Vs. SANJAY KUMAR DUTTA
September 9, 2009
BIBEK KARAN Vs. STATE OF WEST BENGAL
July 1, 2009
BIDHAN CHANDRA RAY AND ANR. Vs. WEST BENGAL COLLEGE SERVICE COMMISSION AND ORS.
September 23, 2009
BIDHU BHUSAN CHANDRA Vs. STATE OF WEST BENGAL & ORS.
March 16, 2009
BIDYUT DAS Vs. STATE OF WEST BENGAL
June 19, 2009
BIDYUT KUMAR PARIA Vs. WEST BENGAL STATE ELECTRICITY BOARD
August 6, 2009
BIJAY KUMAR BHATTAR Vs. TRIMURTI ASSOCIATES PVT LTD
September 23, 2009
BIJON BEHARI PRAMANICK Vs. STATE OF WEST BENGAL
February 13, 2009
BIJOY KRISHNA BHANDARY Vs. STATE OF WEST BENGAL
April 9, 2009
BIJOYA ALIAS BIJAYA KUMAR SAHOO Vs. NEW INDIA ASSURANCE CO LTD
November 30, 2009
BIMAL DIYLI Vs. STATE OF WEST BENGAL
December 16, 2009
BIMAL KR MODI Vs. COMMISSIONER OF CUSTOMS (PORT)
August 26, 2009
BIMALENDU SEKHAR MUKHERJEE Vs. WEST BENGAL STATE ELECTRICITY DISTRIBUTION CO. LTD. OTHERS
July 10, 2009
BIMAN MUKHERJEE Vs. STATE OF WEST BENGAL
December 16, 2009
BINAPANI SAMANTA Vs. SAMBHU MONDAL
December 22, 2009
BINITA BAG Vs. TAPAS BAG
July 16, 2009
BINOD KUMAR SIL Vs. STATE OF WEST BENGAL
November 27, 2009
BINODE BIHARI DAS Vs. KASHI NATH MUKHERJEE
February 13, 2009
BINODE KUMAR SHAW Vs. S L PAUL
August 25, 2009
BINOY KUMAR MAJUMDER Vs. GOPI CHAND PAL
April 22, 2009
BIPLAB BHOWAL Vs. BIPASHA BHOWAL
December 21, 2009
BIPLAB KUMAR DASGUPTA Vs. CHAMPAK SEN CHOWDHURY
June 12, 2009
BIPLAB RANJAN BOSE Vs. PUBLIC SERVICE COMMISSION AND ORS.
September 10, 2009
BIR SINGH MAHATO Vs. STATE OF WEST BENGAL
October 22, 2009
BIREN BISWAS Vs. DIPTI NARAYAN BISWAS
April 2, 2009
BIRLA CORPORATION LTD Vs. RAMESHWARA JUTE MILLS CO LTD
August 21, 2009
BISHALAKSHA BASU AND OTHERS Vs. STATE OF WEST BENGAL AND OTHERS
July 5, 2009
BISHTUPADA BAG ALIAS BISHNUPADA BAG ALIAS BISTU BAG Vs. NATIONAL INSURANCE COMPANY LIMITED
February 18, 2009
BISHWANATH & COMPANY Vs. UNION OF INDIA
August 12, 2009
BISWAJIT DAS Vs. UNION OF INDIA
April 30, 2009
BISWAJIT NASKAR ALIAS BHODAI Vs. STATE OF WEST BENGAL
March 13, 2009
BISWAJIT SHARMA Vs. DEBLINA PANJA
September 1, 2009
BISWAMBHAR BASU Vs. STATE OF WEST BENGAL
December 24, 2009
BISWANATH SHAW Vs. CENTRAL BANK OF INDIA
January 27, 2009
BLUE STAR CIVIL ENGINEERING CO PRIVATE LIMITED Vs. WEST BENGAL POWER DEVELOPMENT CORPORATION LIMITED
February 17, 2009
BOARD OF TRUSTEE FOR THE PORT CACUTTA Vs. SUKDEO RAMYADAV
February 16, 2009
BOARD OF TRUSTEES FOR PORT OF KOLKATA Vs. KOLKATA MUNICIPAL CORPORATION
December 8, 2009
BOARD OF TRUSTEES FOR THE PORT OF CALCUTTA Vs. MARTIN BURN LTD
December 1, 2009
BOARD OF TRUSTEES FOR THE PORT OF KOLKATA Vs. VIJAY KUMAR ARYA
February 2, 2009
BOC INDIA LIMITED Vs. WEST BENGAL COMMERCIAL TAX APPELLATE AND REVISIONAL BOARD
January 19, 2009
BRAJA GOPAL BAG Vs. SHARMISTHA BAG
September 11, 2009
BRAJESWAR SARKAR Vs. STATE OF WEST BENGAL
August 20, 2009
BRIDGE & ROOF COMPANY (INDIA) LIMITED EXECUTIVES ASSOCIATION & ANR. Vs. UNION OF INDIA & ORS.
March 20, 2009
BUDDHADEV GHOSH Vs. STATE OF WEST BENGAL
March 5, 2009
BUDDHADEV SANTRA Vs. WEST BENGAL STATE MINOR IRRIGATION CORPORATION LIMITED
August 12, 2009
BULBULI DAS Vs. ANITA DAS
December 22, 2009
C. PANCHAVARNAM Vs. UNION OF INDIA & ORS.
March 20, 2009
C.E.S.C. LTD. Vs. THREE CHEERS ENTERTAINMENTS PVT. LTD
February 17, 2009
C.E.S.C. LTD. Vs. STATE OF WEST BENGAL
January 13, 2009
CALCUTTA Vs. SHANKAR KUMAR DAS AND ORS
April 9, 2009
CALCUTTA GUJARATI EDUCATION SOCIETY Vs. STATE OF WEST BENGAL
December 7, 2009
CALCUTTA METROPOLITAN DEVELOPMENT AUTHORITY Vs. MINERVA BISWAS
August 24, 2009
CALCUTTA PORT TRUST AND ORS. Vs. SANKU MAHARAJ ADHIKARI AND ORS.
September 23, 2009
CALCUTTA SWIMMING CLUB Vs. LALIT SINGH
February 18, 2009
CALENDULA REALTORS PRIVATE LIMITED Vs. CESC LIMITED
August 25, 2009
CARTER HYDROLIC POWER PVT. LTD. Vs. UNION OF INDIA (UOI)
October 21, 2009
CENTRAL BANK OF INDIA Vs. SRI AMIYA KUMAR SAHU
January 20, 2009
CENTURY ENKA LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX
January 16, 2009
CENTURY STAR SHIPPING LTD. Vs. COMMR. OF CUS. (PREVENTIVE)
December 23, 2009
CESC LTD Vs. HE MAN DUCTILE IRONS LTD
July 23, 2009
CHAINBANU KHATUN Vs. STATE OF WEST BENGAL
September 9, 2009
CHAINBANU KHATUN Vs. STATE OF WEST BENGAL
September 3, 2009
CHAIRMAN WEST BENGAL CENTRAL SCHOOL SERVICE COMMISION Vs. SANGHAMITRA DEY
July 28, 2009
CHAIRMAN WEST BENGAL COUNCIL OF CENTRAL SCHOOL SERVICE COMMISSION Vs. PRABIR KUMAR GHOSH
August 31, 2009
CHAMPA DEVI Vs. UNIVERSAL TRADING CO LTD
August 27, 2009
CHANDAN KUMAR MAITY Vs. CHITTARANJAN SI
April 7, 2009
CHANDAN SINGHA ROY Vs. NANDIT SINGHA ROY
August 18, 2009
CHANDRA ALIN Vs. STATE OF WEST BENGAL
May 19, 2009
CHANDRA KANTA KHANRA Vs. AMBIKA MONDAL
June 10, 2009
CHANDRA NATH CHATTERJEE Vs. STATE OF WEST BENGAL
May 12, 2009
CHANDRA PRAKASH DUGAR Vs. BHAGATPUR TEA COMPANY LTD
May 5, 2009
CHANDRA ROY Vs. NEW INDIA ASSURANCE CO LTD
July 9, 2009
CHANDU MONDAL Vs. STATE OF WEST BENGAL
July 30, 2009
CHEEDI LAL GUPTA Vs. SURESH DAMANI
May 18, 2009
CHEMITHON ENGINEERS PVT LTD Vs. SECRETARY DEPARTMENT OF ATOMIC ENERGY
September 7, 2009
CHHALANA DAM Vs. NEW INDIA ASSURANCE CO LTD
September 15, 2009
CHINMOYEE PATTANAYAK Vs. STATE OF WEST BENGAL
May 14, 2009
CHITRA ROY CHOWDHURY Vs. PARBATI SAHA
December 22, 2009
CHORDIA TYRE SERVICES PVT LTD Vs. STATE OF WEST BENGAL
June 25, 2009
CHUMKI GHOSH Vs. STATE OF WEST BENGAL
July 15, 2009
CHUNILAL MONDAL Vs. STATE OF WEST BENGAL
March 4, 2009
COLD GOLD SYNTEX PRIVATE LIMITED Vs. GAUTAM MOHAN CHAKRABORTI
November 30, 2009
COMMANDANTCENTRAL INDUSTRIAL SECURITY FORCE Vs. R S SINGH
August 6, 2009
COMMISSIONER OF CENTRAL EXCISE Vs. SOUTHERN COOLING TOWER (P) LTD.
October 28, 2009
COMMISSIONER OF CENTRAL EXCISE Vs. LORDS CHEMICALS LTD.
July 29, 2009
COMMISSIONER OF CENTRAL EXCISE Vs. ASHA ISPAT PVT. LTD.
June 10, 2009
COMMISSIONER OF CENTRAL EXCISE, KOLKATA-IV Vs. KESORAM RAYON
March 16, 2009
COMMISSIONER OF COMMERCIAL TAX OFFICER Vs. R C MITTER AND SONS FERT PVT LTD
February 17, 2009
COMMISSIONER OF CUSTOMS (PORT) Vs. SPACEAGE MULTI PRODUCTS PVT LTD
January 28, 2009
COMMISSIONER OF INCOME TAX Vs. NICCO CORPORATION LTD.
January 13, 2009
COMMISSIONER OF INCOME TAX Vs. GMM CO. LTD.
January 13, 2009
COMMISSIONER OF INCOME TAX Vs. POTENTIAL MANAGEMENT SERVICES LTD.
February 11, 2009
COMMISSIONER OF INCOME TAX Vs. JENSON & NICHOLSON INDIA LTD.
February 27, 2009
COMMISSIONER OF INCOME TAX Vs. J.J. EXPORTERS LTD.
February 17, 2009
COMMISSIONER OF INCOME TAX Vs. SURESH CHAND BANSAL
March 13, 2009
COMMISSIONER OF INCOME TAX-IX, CALCUTTA, WEST BENGAL Vs. JAIDEO SULTANIA, CALCUTTA
March 19, 2009
COMMISSIONER OF INCOME-TAX Vs. PRADEEP KUMAR TODI
April 1, 2009
COMMR OF CUS (PREVENTIVE), WEST BENGAL Vs. INDIA SALES INTERNATIONAL
March 4, 2009
CONFEDERATION OVERSEAS CLEARING Vs. COMMISSIONER OF CUSTOMS (ADMN.) & ORS.
February 9, 2009
COVENTRY SPRING AND ENGINEERING CO. LTD. Vs. I.C.I.C.I. BANK LTD.
June 30, 2009
D V M CONSTRUCTION Vs. SREJ INFRASTRUCTURE FINANCE LTD
March 2, 2009
DABRIWALA VANIJYA UDYOG LTD Vs. ALKA DALMIA
December 17, 2009
DAKSHIN KALIKATA SANSAD Vs. STATE OF WEST BENGAL
May 21, 2009
DAMODAR VALLEY CORPORATION Vs. SOUVIK SARKAR
December 24, 2009
DAMODAR VALLEY CORPORATION Vs. ANUP PURAKAYASTHA
September 14, 2009
DAMODAR VALLEY CORPORATION AND OTHERS Vs. SMT. BALLARI SARKAR
July 28, 2009
DARPA NARAYAN GHOSH Vs. CHIEF MEDICAL OFFICER OF HEALTH
February 12, 2009
DASARATHI PANDA Vs. STATE OF WEST BENGAL
February 25, 2009
DEBABRATA CHATTERJEE Vs. STATE OF WEST BENGAL & ANR
March 30, 2009
DEBAL KUMAR BAKSHI Vs. BITHI BAKSHI ALIAS BHATTACHARYA
November 18, 2009
DEBAL KUMAR BAKSHI Vs. BITHI BAKSHI ALIAS BHATTACHRYA
November 18, 2009
DEBAPRASAD BANERJEE Vs. STATE OF WEST BENGAL
August 24, 2009
DEBAPRASAD GHOSH Vs. GOBINDA CHANDRA GHOSH
September 4, 2009
DEBASIS BANERJEE Vs. HINDUSTAN LATEX LIMITED
March 16, 2009
DEBASISH BUR Vs. CESC LTD. AND OTHERS
March 26, 2009
DEBASISH DAS Vs. STATE OF WEST BENGAL
October 28, 2009
DEBASISH GUHA Vs. SARMISTHA GUHA
August 20, 2009
DEBIDAS BANERJEE Vs. MANIK LAL MAJHI
September 23, 2009
DEBJANI SARKAR (ROY) ORS. Vs. STATE OF WEST BENGAL & ORS.
February 27, 2009
DEEPAK PURI Vs. STATE OF WEST BENGAL
December 7, 2009
DEVI ISPAT LIMITED Vs. CENTRAL BANK OF INDIA
August 24, 2009
DHAN SINGH Vs. GYAN SINGH
February 24, 2009
DHEERAJ CHOWDHURY Vs. STATE OF WEST BENGAL
September 2, 2009
DHIRENDRA NATH MAITY Vs. GOURAV HIMATSINGKA
December 7, 2009
DHIRENDRANATH DEY Vs. ANANTH CHANDRA GUIN
February 13, 2009
DHOOT DEVELOPERS PVT Vs. COMMISSIONER OF INCOME TAX
December 18, 2009
DHRUVANANDA AVDHUTA Vs. ARTPREMANAND AVADHUTA
August 22, 2009
DIBLU NASKAR Vs. STATE OF WEST BENGAL
May 14, 2009
DILIP JANA Vs. STATE OF WEST BENGAL
July 1, 2009
DILIP KUMAR AGARWAL Vs. COMMISSIONER OF INCOME-TAX
March 17, 2009
DILIP KUMAR DEY Vs. STATE OF WEST BENGAL
December 22, 2009
DILIP KUMAR JAIN Vs. COMMISSIONER OF CUSTOMS
September 16, 2009
DILIP KUMAR MONDAL Vs. STATE
July 15, 2009
DILIP KUMAR ROY Vs. STATE OF WEST BENGAL
November 13, 2009
DILIP KUMAR ROY Vs. STATE OF WEST BENGAL
May 15, 2009
DINABANDHU ADAK Vs. STATE OF WEST BENGAL
March 20, 2009
DINESH KUMAR GOYAL Vs. PAWAN CHOWDHURY
December 22, 2009
DINMAY EXIM AVENUE (P) LTD Vs. UNION OF INDIA
October 20, 2009
DIPA GANGULY Vs. NEW INDIA ASSURANCE COMPANY LIMITED
February 10, 2009
DIPALI CHAKRABORTY Vs. STATE OF WEST BENGAL & ORS.
January 15, 2009
DIPANKAR BAGCHI Vs. STATE OF WEST BENGAL
August 5, 2009
DIPANKAR GHOSH Vs. HONBLE CHIEF JUSTICE HIGH COURT
February 2, 2009
DIPANKAR SADHU Vs. STATE OF WEST BENGAL
January 12, 2009
DIPANSU SEKHAR DAS Vs. STATE OF WEST BENGAL
March 6, 2009
DIRECTOR OF SUPPLY AND DISPOSAL Vs. VIJAY SHREE LTD
October 28, 2009
DISTRICT INS PECTOR OF SCHOOLS Vs. TAPAS KUMAR BERA
January 28, 2009
DISTRICT PRIMARY SCHOOL COUNCIL Vs. SANJAY SARKAR
July 8, 2009
DISTRICT PRIMARY SCHOOL COUNCIL, BANKURA Vs. JANARDAN MUKHERJEE & ORS.
July 8, 2009
DLF HILTON HOTELS LTD Vs. KOLKATA MUNICIPAL CORPORATION
March 16, 2009
DOLAT ELECTRIC CORPORATION Vs. COMMERCIAL TAX OFFICER
January 19, 2009
DOLLY BANERJEE Vs. UNION OF INDIA
June 26, 2009
DON BOSCO EDUCATIONAL SOCIETY Vs. REGISTRAR OF FIRMS SOCIETY AND NON TRADING CORPORATION
December 24, 2009
DUCK BILL DRUGS PVT LTD Vs. DIRECTOR SPECIAL SECRETARY FINANCE REVENUE DEPARTMENT
January 14, 2009
DULAL CH MONDAL Vs. STATE OF WEST BENGAL
July 22, 2009
DUNCANS INDUSTRIES LIMITED Vs. BISWAJIT ROY
August 28, 2009
DUNLOP INDIA LIMITED Vs. COLLECTOR OF CUSTOMS
February 23, 2009
DUNLOP INDIA LTD Vs. REGIONAL PROVIDENT FUND COMMISSIONER
June 23, 2009
DURGA CONSTRUCTION CO Vs. S E S C LTD
January 21, 2009
DURGESH MISHRA Vs. NEW INDIA ASSURANCE CO. LTD. AND ANOTHER
May 15, 2009
EAST INDIA PHARMACEUTICAL WORKS LTD Vs. STATE OF WEST BENGAL
April 3, 2009
EAST INDIA PRODUCE LTD Vs. NIRMAL KHANDELWAL
July 20, 2009
EAST INDIA PRODUCE LTD Vs. JOINT DIRECTOR GENERAL OF FOREIGN TRADE
June 30, 2009
EAST INDIA PRODUCE LTD Vs. NIRMAL KHANDEWAL
August 20, 2009
EASTERN COAL FIELDS LTD Vs. OBER CONSTRUCTION ENTERPRISES PVT
December 18, 2009
EASTERN COAL FIELDS LTD Vs. SHRI MISRI YADAV
November 30, 2009
EASTERN COALFIELD LTD Vs. NIRANJAN CHATTERJEE
May 21, 2009
EID PARRY INDIA LIMITED Vs. KOLKATA PORT TRUST
December 1, 2009
ELECTRIC LAMP MANUFACTURES INDIA LTD Vs. COMMISSIONER OF CENTRAL EXCISE KOLKATA
August 19, 2009
ELEMENTS COKE PVT LTD Vs. UCO BANK
July 16, 2009
EMAMI BIOTECH LTD. Vs. UNION OF INDIA (UOI)
June 29, 2009
EMIRATES GRAINS PRODUCTS CO. LLC Vs. L.M.J. INTERNATIONAL LIMITED
July 23, 2009
EMPATHY Vs. CENTRAL BUREAU OF INVESTIGATION
February 20, 2009
EMPLOYEE STATE INSURANCE CORPORATION Vs. INDRAWATI DEBI
June 18, 2009
ENGINEER CO OP SOCIETY LTD Vs. A AND N ADMINISTRATION
June 19, 2009
ESCON CONSULTANT PVT LTD Vs. HARUN AL RASHID
September 4, 2009
ESTERN COALFIELD LTD Vs. UNION OF INDIA
September 22, 2009
EURO Vs. EVEREADY INDUSTRIES INDIA LIMITED
August 19, 2009
EVEREADY INDUSTRIES INDIA LIMITED Vs. SUBRATA DAS
December 1, 2009
EVEREADY INDUSTRIES INDIA LIMITED Vs. COMMISSIONER OF INCOME TAX
December 22, 2009
EVEREST COAL SALES PRIVATE LTD Vs. ASHOK LEYLAND FINANCE LTD
May 15, 2009
EXPRESS PUBLICATION MADURAI LTD Vs. INDIA MEDIA SERVICES PVT LTD
December 17, 2009
F AHMED AND COMPANY Vs. MD M A SHAHID
December 24, 2009
FAIRDEAL ENTERPRISES (P) LTD. Vs. C.C. (AIRPORT AND ADMINISTRATION)
August 25, 2009
FARID MALLIK Vs. STATE OF WEST BENGAL
January 29, 2009
FASHION PROPRIETOR ASWANI KUMAR MAITY Vs. WEST BENGAL STATE ELECTRICITY
January 21, 2009
FON BOB COOPER Vs. STATE OF WEST BENGAL
February 9, 2009
FOOD CORPORATION OF INDIA Vs. CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL ASANSOL
February 25, 2009
FOOD CORPORATION OF INDIA Vs. UNION OF INDIA
July 22, 2009
FOOD CORPORATION OF INDIA Vs. UNION OF INDIA
July 29, 2009
FOOD CORPORATION OF INDIA Vs. CENTRALGOVT INDUSTRIAL TRIBUNAL
August 26, 2009
FOOD CORPORATION OF INDIA & ORS. Vs. SWAPAN KUMAR DHAR
March 13, 2009
FOR STAY (CAN 6546/05) Vs. STATE OF WEST BENGAL
May 3, 2009
FORUM FOR HUMAN LEGAL AND ECOLOGICAL RIGHTS Vs. STATE OF WEST BENGAL
September 7, 2009
FRIENDS H P STATION Vs. SENIOR REGIONAL MANAGER RETAIL HPCL
July 30, 2009
FULUN SEKH AND ORS. Vs. THE STATE OF WEST BENGAL
September 15, 2009
G C MIRDHA Vs. STATE
March 30, 2009
G E CAPITAL TRANSPORTATION FINANCIAL SERVICES LTD Vs. AMRITAJIT MITRA
March 31, 2009
GAMMON NIRMAN LTD. Vs. STATE OF WEST BENGAL AND OTHERS
April 27, 2009
GANESH BHAKAT Vs. LATIKA BHAKAT
August 5, 2009
GANESH CH BANERJEE Vs. FRANCY BANERJEE
February 18, 2009
GANESH GHOSH Vs. STATE OF WEST BENGAL
September 17, 2009
GANESH TUDU Vs. STATE OF WEST BENGAL
March 2, 2009
GANGES MANUFACTURING CO LTD Vs. REGIONAL PROVIDENT FUND COMMISSIONER I EMPLOYEES PROVIDENT FUND ORGANISATION
December 1, 2009
GARDEN REACH SHIP BUILDERS AND ENGINEERS LTD Vs. SECOND LABOUR COURT
March 18, 2009
GAURAV AGARWAL Vs. INCOME-TAX OFFICER
February 5, 2009
GAUTAM CHANDRA GHOSH Vs. STATE OF WEST BENGAL
May 11, 2009
GAUTAM DEY Vs. SHIB RATAN GOONKA
June 22, 2009
GAUTAM KUMAR DE Vs. PRIME MOVERS AUTO ASSOCIATES
March 25, 2009
GAUTAM KUMAR DEY Vs. STATE OF WEST BENGAL
August 28, 2009
GAUTAM SENGUPTA Vs. PUNJAB AND SIND BANK
October 30, 2009
GEMCO ENGINEERING WORKS Vs. LIFE INSURANCE CORPORATION OF INDIA
May 20, 2009
GENERAL MAGNETS LIMITED Vs. JAY SHREE TEA AND INDUSTRIES LIMITED
September 23, 2009
GENERAL MANAGER EASTERN RAILWAY Vs. APURBA KONAR
September 23, 2009
GENERAL MANAGER. INDIAN MINT AND OTHERS Vs. RAMUDAS JAISWARA AND OTHERS
July 20, 2009
GHANSHYAM SARDA Vs. GOVIND KUMAR SARDA
July 16, 2009
GILLETTE INDIA LIMITED Vs. HARBANS LAL MALHOTRA AND SONS PRIVATE LIMITED
February 13, 2009
GITA DEBNATH Vs. STATE OF WEST BENGAL
February 4, 2009
GITA KABASI Vs. BANAMALA KABASI
September 9, 2009
GOA CHAND SINGH ROY Vs. STATE OF WEST BENGAL
February 20, 2009
GOBINDA SAHA Vs. AMAR CHAND SAHA
March 13, 2009
GOPAL CHANDRA KUNDU Vs. STATE BANK OF INDIA
February 6, 2009
GOPAL DAS RATHI Vs. SUNDARLAL MALL
March 17, 2009
GOPAL GHOSH Vs. STATE OF WEST BENGAL
May 12, 2009
GOPAL KRISHNA SAHA Vs. STATE OF WEST BENGAL
December 16, 2009
GOPAL SHA Vs. STATE
September 23, 2009
GOPIKA PROJECTS PRIVATE LIMITED Vs. STATE OF WEST BENGAL
November 19, 2009
GOPSAI ACINANDAN SANGHA Vs. STATE OF WEST BENGAL
April 23, 2009
GORA CHAND RAKSHIT Vs. SALES TAX OFFICER MANOHAR KATRA CHARGE
December 3, 2009
GOUR DEBNATH Vs. STATE OF WEST BENGAL
July 15, 2009
GOUTAM GHOSH Vs. MAGMA FINORP LTD
September 17, 2009
GRASIM INDUSTRIES LIMITED Vs. STATE OF WEST BENGAL
April 2, 2009
GREENCARE HOLDINGS LTD Vs. MKG DEVELOPERS LIMITED
March 16, 2009
GREENHOOD CO OPERATIVE HOUSING SOCIETY LTD Vs. STATE OF WEST BENGAL
January 21, 2009
GTZ (INDIA PRIVATE LIMITED) Vs. POWER ELECTRONIC ENGINEERS AND ORS.
September 23, 2009
GUNJARIDAS Vs. SUBAL CHANDRA DAS
May 21, 2009
GURUDAS PURAKAIT Vs. STATE OF WEST BENGAL
March 6, 2009
GYANDI DEVI Vs. KOLKATA MUNICIPAL CORPORATION
April 1, 2009
H.V. AXLES LTD. Vs. UNION OF INDIA (UOI)
December 7, 2009
HALADHAR NANDI Vs. STATE OF WEST BENGAL
March 6, 2009
HAMIDUL RASHID Vs. STATE
March 24, 2009
HANSRAJ JAIN Vs. SANTANU CHAUDHURI
December 8, 2009
HANUMAN PRASAD BAGRI Vs. BAGREES CEREALS (P.) LTD.
January 14, 2009
HARI CHAND SINGH Vs. STATE OF WEST BENGAL
January 15, 2009
HARI NARAYAN SINGH Vs. STATE OF WEST BENGAL
May 18, 2009
HARIPADA KAYET Vs. STATE OF WEST BENGAL AND ORS
December 15, 2009
HARSH VARDHAN LODHA Vs. INSTITUTE OF CHARTERED ACCOUNTANT OF INDIA
July 27, 2009
HAWRAH GANATANTRIK NAGARIK SAMITHY Vs. UNION OF INDIA
August 21, 2009
HAZI ANWAR MONDAL @ ANWAR HAZI Vs. STATE OF WEST BENGAL
May 18, 2009
HDFC BANK LIMITED Vs. SIMA MONDAL
December 24, 2009
HDFC BANK LIMITED Vs. BHAGWANDAS AUTO FINANCE LIMITED
December 17, 2009
HE MAN DUCTILE IRONS LTD Vs. CESC LTD
May 6, 2009
HEINZ INDIA PRIVATE LIMITED Vs. GLAXO SMITHKLINE CONSUMER HEALTHCARE LIMITED & ORS
March 16, 2009
HEMENDRA NATH DATTA Vs. STATE OF WEST BENGAL & ORS.
March 12, 2009
HENA KAUSAR Vs. BANK OF INDIA
May 6, 2009
HINDUSTAN MOTOR LTD Vs. NATIONAL INSURANCE CO LTD
February 25, 2009
HINDUSTAN MOTORS LIMITED Vs. ANIL RAMGOPAL AGARWAL
January 15, 2009
HINDUSTAN NATIONAL GLASS AND INDUSTRIES LIMITED Vs. GANESH KUMAR AGARWAL
December 22, 2009
HINDUSTAN SHIPPING AGENCY Vs. UNION OF INDIA
March 13, 2009
HINDUSTHAN MOTORS LIMITED Vs. NATIONAL INSURANCE COMPANY LIMITED
January 30, 2009
HINDUSTHAN NATIONAL GLASS AND INDUSTRIES LIMITED Vs. RESERVE BANK OF INDIA
September 1, 2009
HINDUSTHAN PETROLEUM CORPORATION LTD. Vs. ASSISTANT COMMISSIONER, COMMERCIAL TAXES, CORPORAT
February 27, 2009
HOOGHLY MILLS CO LTD Vs. REGIONAL PROVIDENT FUND COMMISSIONER
July 8, 2009
HOTEL REGAL INTERNATIONAL Vs. INCOME-TAX OFFICER
December 21, 2009
HOWRAH GANTANTRIK NAGARIK SAMITY Vs. UNION OF INDIA
July 31, 2009
HUSNEARA KHATUN Vs. STATE OF WEST BENGAL AND OTHERS
June 11, 2009
ICI INDIA LTD Vs. SECOND LABOUR COURT
October 21, 2009
ICICI BANK LIMITED Vs. GARODIA VYAPAR PRATISTHAN PRIVATE LIMITED
February 10, 2009
ICICI BANK LIMITED Vs. GARODIA VYAPAR PRATISTHAN PRIVATE LIMITED
January 12, 2009
IISCO UJJAINE PIPE AND FOUNDRY CO LTD Vs. OFFICIAL LIQUIDATOR
July 22, 2009
IN MATTER OF Vs. AMRITA BAZAR PATRIKA PRIVATE LTD & ORS
July 29, 2009
IN RE: AN APPLN FOR STAY (CAN 6546/05) Vs. STATE
March 3, 2009
IN RE: GLOBSYN INFOTECH LTD. AND IN RE: GLOBSYN TECHNOLOGIES LTD. Vs. STATE
December 23, 2009
IN RE: M/S. NABAMUNDRAN PRIVATE LIMITED & ANR. Vs. COMMERCIAL TAX OFFICER, SHYAMBAZAR CHARGE & ORS.
February 2, 2009
IN RE: MIJANUR RAHAMAN (HOSSAIN) Vs. STATE
March 24, 2009
IN THE GOODS OF ANANTA KUMAR DUTTA (DECEASED), SMT BABY DEY Vs. SHRI BIRENDRA KR. DUTTA & ANR
June 15, 2009
IN THE MATTER OF AN APPLICATION UNDER ART. 226 OF THE CONSTITUTION OF INDIA & OTHERS Vs. GOVERNOR, R.B.I., KOLKATA & OTHERS
March 20, 2009
IN THE MATTER OF: J.D. CASTING AND FORGING PVT. LTD. Vs. IN THE MATTER OF: HANUMANDAS MEGHRAJ
March 26, 2009
INDIA CITY PROPERTIES LIMITED Vs. BHARAT PETROLEUM CORPORATION LIMITED
November 17, 2009
INDIAN INSTITUTE OF TECHNOLOGY KHARAGPUR Vs. PREYANKAR BISWAS
March 6, 2009
INDIAN IRON & STEEL CO (SAIL) Vs. UNION OF INDIA
January 15, 2009
INDIAN STRUCTURAL ENGINEERING COMPANY PRIVATE LIMITED Vs. PRADIP KUMAR SAHA
July 21, 2009
INDRAJIT KUNDU & ORS Vs. STATE OF WEST BENGAL & ANR
July 30, 2009
INDRANI GHOSH Vs. STATE OF WEST BENGAL
May 22, 2009
INDU PRAVA GHOSH Vs. STATE OF WEST BENGAL
July 29, 2009
INTALLY TALKIES PVT LTD Vs. KOLKATA MUNICIPAL CORPORATION
April 29, 2009
INTERNATIONAL SEA PORT HALDIA PVT LTD Vs. BOARD OF TRUESTEES FOR THE PORT OF KOLKATA
December 1, 2009
ISWAR PRASAD BHATTACHARYA Vs. STATE OF WEST BENGAL AND OTHERS
May 22, 2009
JADAVPUR UNIVERSITY Vs. SUBHAMOY SINGH ROY
February 18, 2009
JAFAR ALI Vs. WEST BENGAL STATE ELECTRICITY DISTRIBUTION COMPANY LIMITED
December 17, 2009
JAGADAMBA MOTOR Vs. STATE OF WEST BENGAL
July 8, 2009
JAGADISH PRASAD AWASTHI Vs. ALLAHABAD BANK
January 13, 2009
JAGANNATH DHALI Vs. RAM CHANDRA MANDAL
November 20, 2009
JAGANNATH DHAR Vs. GOPAL CHANDRA DHAR
January 20, 2009
JAI SHREE BALAJI FATS AND OILS PVT LTD Vs. DEEPAK MALIK
November 25, 2009
JAIDEEP HALWASIYA Vs. RASOI LTD.
February 19, 2009
JALESWARI KOLKAMAR Vs. STATE
May 12, 2009
JANAK RAJ DIGRA Vs. UNION OF INDIA
February 18, 2009
JATINDRA NATH PRADHAN Vs. CENTRAL BANK OF INDIA
August 27, 2009
JAYANTA KUMAR GHOSH Vs. ADDITIONAL COMMISSIONER OF COMMERCIAL TAXES, WEST BENGAL & ORS.
March 20, 2009
JAYANTA KUMAR PAN Vs. BHARAT PETROLEUM CORPORATION LTD
January 9, 2009
JAYANTA MUKHERJEE Vs. STATE OF WEST BENGAL
February 9, 2009
JAYANTI KUMAR JAIN AND ANR. Vs. R.R. ELECTRICALS AND ORS.
October 28, 2009
JAYASREE TAGORE Vs. KOLKATA MUNICIPAL
April 1, 2009
JCT LTD Vs. COMMISSIONER OF INCOME TAX
May 15, 2009
JCT LTD. Vs. COMMISSIONER OF INCOME TAX
May 20, 2009
JESSOP & COMPANY LIMITED Vs. UNION OF INDIA
May 15, 2009
JESSOP AND COMPANY LIMITED Vs. UNION OF INDIA
December 23, 2009
JESSORE INDUSTRIES INDIA LIMITED Vs. REGIONAL PROVIDENT FUND COMMISSIONER
May 15, 2009
JIAUR RAHAMAN Vs. STATE OF WEST BENGAL
June 29, 2009
JIBAN KRISHNA SAHA Vs. PARULBALA SAHA
April 27, 2009
JIBAN KUMAR GHOSH Vs. STATE OF WEST BENGAL
November 18, 2009
JIBAN KUMAR GHOSH & ORS. Vs. THE STATE OF WEST BENGAL & ORS.
June 17, 2009
JOGESH RADIA Vs. STATE OF WEST BENGAL
September 2, 2009
JOYDEV SEN Vs. STATE OF WEST BENGAL
July 1, 2009
JUGAL KRISHNA SARKAR Vs. RANJIT KUMAR DAS
December 7, 2009
K M C Vs. JOYEE LAHERI
February 6, 2009
K M SAKHAR KARKHANA PVT LTD Vs. BRIJ KISHORE PRASAD
July 24, 2009
K N SURESH Vs. LT GOVERNOR
March 31, 2009
K S B PUMPS LTD Vs. UNION OF INDIA
August 6, 2009
K V KAMATH Vs. PRADIP KR SUREKA
December 7, 2009
KABERI NIYOGI Vs. STATE OF WEST BENGAL
September 23, 2009
KABITA HALDER Vs. NEW INDIA ASSURANCE CO LTD
November 30, 2009
KAKALI BANDYOPADHYAY Vs. STATE OF WEST BENGAL
February 16, 2009
KAKALI PANJA Vs. STATE OF WEST BENGAL
June 22, 2009
KALABATI DEBI Vs. PRATAPI DEVI
June 30, 2009
KALLOL BASU Vs. RAJ KUMAR DAS
December 7, 2009
KALYAN KUMAR SENAPATI Vs. SUVRAJINI SENAPATI
December 2, 2009
KAMAL KUMAR MAITY Vs. BASUDEB PATRA
July 30, 2009
KAMAL KUMAR NAROTTAM DASH PAREKH Vs. SUPERINTENDENT ADMINISTRATION REGIONAL PASSPORT OFFICE
August 6, 2009
KAMAL TRADING PRIVATE LIMITED Vs. STATE OF WEST BENGAL
August 19, 2009
KAMALA BALA GHOSH Vs. KANCHAN BALA GHOSH
July 9, 2009
KAMALA NANDY Vs. STATE OF WEST BENGAL & ORS.
February 24, 2009
KANIKA CHAKRABORTY Vs. MIRA ROY
February 25, 2009
KANORIA JUTE AND INDUSTRIES LTD Vs. STATE OF WEST BENGAL
December 18, 2009
KANORIA JUTE AND INDUSTRIES LTD. Vs. APPELLATE AUTHORITY FOR INDUSTRIAL AND FINANCIAL RECONSTRUCTION
July 2, 2009
KANTHAL BENGAN BAZAR O BYABASAYEE SAMITY Vs. STATE OF WEST BENGAL
September 2, 2009
KARAM CHAND SINGH Vs. STATE OF WEST BENGAL
February 10, 2009
KARAMCHAND THAPAR AND BROS COAL SALES LTD Vs. UNION OF INDIA
July 22, 2009
KARAN SINGHA SARKAR Vs. STATE OF WEST BENGAL
April 21, 2009
KARMA LAKELANDAS PVT LTD Vs. RAVI GOEL
December 11, 2009
KARTICK CHANDRA BERA Vs. SULATA BERA
August 3, 2009
KASTURILAL HARALAL LTD. Vs. ADDITIONAL COMMISSIONER OF SERVICE TAX
July 15, 2009
KAUSHAL KUMAR PATHAK Vs. STATE OF WEST BENGAL
May 14, 2009
KAVITA PHUMBHRA Vs. COMMISSIONER OF CUSTOMS (PORT)
November 19, 2009
KEC INTERNATIONAL LIMITED AND ANOTHER Vs. UNION OF INDIA AND OTHERS
July 8, 2009
KEDAR NATH FATEHPURIA Vs. CAPTAIN KISHORE KUMAR
February 9, 2009
KENNETH ARTHUR VARDON WILSON Vs. RATAN MAROTHIA
July 20, 2009
KHAITAN INDIA LIMITED Vs. JUDGE EIGHTH INDUSTRIAL TRIBUNAL
February 20, 2009
KHAJER SHEIKH Vs. STATE OF WEST BENGAL
December 8, 2009
KHEDAN MAHATO Vs. STATE OF WEST BENGAL
January 28, 2009
KHOKAN DAS Vs. STATE OF WEST BENGAL
March 6, 2009
KINKAR BHUSAN ROY Vs. GOPAL CHANDRA MONDAL
February 6, 2009
KIRAN BALA DUTTA Vs. STATE OF WEST BENGAL
July 29, 2009
KIRITI MOHAN MONDAL Vs. SULEKHA MONDAL
August 25, 2009
KOHINUR BEGUM Vs. NEW INDIA ASSURANCE CO LTD
March 6, 2009
KOLKATA MUNICIPAL CORPN. & ANR. Vs. KHARTAR SEVA TRUST AUGUST 26, 2009.
August 26, 2009
KOLKATA MUNICIPAL CORPORATION AND ANOTHER Vs. ALL BENGAL RICKSHAW UNION AND OTHERS
June 24, 2009
KOLKATA PORT TRUST Vs. ASSISTANT COMMISSIONER OF INCOME-TAX
January 12, 2009
KRISHNA GHOSH Vs. STATE OF WEST BENGAL
October 26, 2009
KRISHNA KANTA BHATTACHARYA Vs. SHYAMALI BHATTACHARYA
April 21, 2009
KRISHNA RABI DAS Vs. STATE OF WEST BENGAL
May 14, 2009
KULSON MALLICK Vs. MANOWARA MALLICK
February 3, 2009
L.M.J. INTERNATIONAL LIMITED Vs. BOARD OF TRUSTEES FOR THE PORT OF KOLKATA
October 23, 2009
LAKHINDER SAMADDAR Vs. STATE OF WEST BENGAL
August 25, 2009
LAKSHMI MONDAL Vs. STATE OF WEST BENGAL
April 24, 2009
LALITA ALMAL Vs. FIRST LAND ACQUISITION COLLECTOR, KOLKATA
March 23, 2009
LALPARI DEVI (PANDIT) Vs. THE STATE OF WEST BENGAL
September 16, 2009
LAMBODHAR SHAW Vs. PANNALAL SHAW
March 27, 2009
LATIKA DAS Vs. KAYAMUL HAQUE
June 15, 2009
LELAN TOPNO Vs. STATE
March 2, 2009
LIFE INSURANCE CORPN OF INDIA Vs. NEW THEATERS LTD
December 1, 2009
LIFE INSURANCE CORPORATION OF INDIA Vs. RABI KUMAR SARKAR
November 30, 2009
LIFE INSURANCE CORPORATION OF INDIA Vs. PRESIDING OFFICER CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL
September 23, 2009
LIPIARA KHATUN Vs. STATE OF WEST BENGAL
September 23, 2009
LIPIKA ASH Vs. NEW INDIA ASSURANCE CO LTD
September 10, 2009
LMJ INTERNATIONAL LIMITED Vs. BOARD OF TRUSTEES FOR THE PORT OF KOLKATA
February 18, 2009
M H TRADING CO Vs. STATE OF WEST BENGAL
April 24, 2009
M/S. BRAHMA TOURS & TRAVELS COOP. SOCIETY LTD. Vs. LIEUTENANT GOVERNOR & ORS.
April 6, 2009
M/S. GARDEN REACH SHIP BHILDERS AND ENGINEERS LTD. Vs. STATE OF WEST BENGAL AND OTHERS
July 28, 2009
M/S. GHOSH JEWELLERY Vs. C.I.T., KOLKATA-W.B.-TV.
April 23, 2009
MADAN LAL AGARWAL Vs. STATE OF WEST BENGAL
April 21, 2009
MADHABI MAITY Vs. UNITED INDIA INSURANCE CO LTD
August 17, 2009
MADHAI NASKAR Vs. NEW INDIA ASSURANCE CO LTD
June 12, 2009
MADHAI NASKAR Vs. NEW INDIA ASSURANCE CO LTD
June 22, 2009
MADHUMITA SARKAR Vs. ORIENTAL INSURANCE COM LTD
August 27, 2009
MADHUSUDAN MOHANLAL FUTNANI Vs. VISHANJI DUNGARMAL FUTNANI
May 6, 2009
MADHUSUDAN MONDAL Vs. STATE OF WEST BENGAL
July 30, 2009
MADHUSUDAN SAHA Vs. REBATI RANI MUKHERJEE
March 13, 2009
MAFIJUL HOSSAIN Vs. STATE OF WEST BENGAL
June 19, 2009
MAGMA FINCORP LIMITED Vs. SUKHDEV PRASAD ALIAS SUKHDEO PRASAD
April 1, 2009
MAHABIR PRASAD CHOUDHURY Vs. OCTAVIUS TEA AND INDUSTRIES LTD
December 23, 2009
MAHASIN BISWAS Vs. STATE OF WEST BENGAL
July 20, 2009
MAHESH KUMAR JAIN Vs. STATE OF WEST BENGAL
June 12, 2009
MAHIM CHANDRA MANNA Vs. STATE OF WEST BENGAL
December 9, 2009
MAHIRUL ISLAM BISWAS Vs. STATE OF WEST BENGAL
May 19, 2009
MAHIRUL ISLAM BISWAS Vs. STATE OF WEST BENGAL
March 4, 2009
MAHIUDDIN SARDAR Vs. STATE OF WEST BENGAL
August 11, 2009
MAINURA BIBI Vs. UNION OF INDIA
June 26, 2009
MAISUR KHAN Vs. EASTERN COALFIELDS LTD
April 17, 2009
MAJAFAR ALI MONDAL Vs. UNION OF INDIA
February 18, 2009
MAKARDA HEALTH SANITARY INSPECTORS WELFARE ASSOCIATION Vs. STATE OF WEST BENGAL
April 30, 2009
MALAY CHAKRABORTY Vs. STATE OF WEST BENGAL
November 30, 2009
MALAY KUMAR PAKHIRA Vs. PAPIA PAKHIRA
September 8, 2009
MANAGER BURDWAN CO OPERATIVE AGRICULTURE AND RURAL DEVLOPMENT BANK LTD Vs. ANATH BANDHU DHARA
September 16, 2009
MANAGER CONTAI COOPERATIVE BANK LTD Vs. GOURI MANDAL
April 1, 2009
MANAGER, G E CAPITAL TRANSPORTATION FINANCIAL SERV Vs. RAJWANT SINGH
June 16, 2009
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July 24, 2009
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December 1, 2009
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September 16, 2009
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December 10, 2009
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December 3, 2009
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March 12, 2009
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November 16, 2009
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February 9, 2009
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September 23, 2009
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May 20, 2009
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November 18, 2009
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September 4, 2009
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November 17, 2009
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July 31, 2009
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July 27, 2009
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May 12, 2009
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September 15, 2009
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October 28, 2009
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March 6, 2009
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September 4, 2009
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November 17, 2009
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December 4, 2009
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January 13, 2009
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July 10, 2009
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November 1, 2009
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July 20, 2009
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March 24, 2009
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July 30, 2009
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February 24, 2009
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May 14, 2009
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January 22, 2009
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August 14, 2009
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September 11, 2009
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April 17, 2009
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February 6, 2009
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July 28, 2009
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July 14, 2009
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December 23, 2009
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September 9, 2009
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August 21, 2009
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March 17, 2009
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December 2, 2009
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August 17, 2009
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July 23, 2009
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August 5, 2009
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July 3, 2009
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March 26, 2009
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June 16, 2009
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June 8, 2009
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February 25, 2009
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April 9, 2009
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July 9, 2009
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February 18, 2009
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March 12, 2009
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August 25, 2009
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October 28, 2009
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August 19, 2009
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September 11, 2009
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May 11, 2009
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December 1, 2009
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December 4, 2009
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December 23, 2009
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May 21, 2009
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April 24, 2009
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May 22, 2009
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June 29, 2009
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May 7, 2009
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June 12, 2009
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March 6, 2009
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April 21, 2009
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January 27, 2009
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November 18, 2009
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March 6, 2009
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February 19, 2009
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November 18, 2009
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April 16, 2009
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August 27, 2009
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January 14, 2009
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July 13, 2009
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July 20, 2009
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December 2, 2009
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March 2, 2009
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April 30, 2009
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December 21, 2009
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July 13, 2009
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July 31, 2009
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April 6, 2009
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May 6, 2009
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November 27, 2009
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December 10, 2009
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May 11, 2009
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March 18, 2009
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June 30, 2009
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February 24, 2009
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September 15, 2009
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August 27, 2009
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August 24, 2009
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March 23, 2009
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February 23, 2009
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March 6, 2009
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March 6, 2009
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April 24, 2009
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February 4, 2009
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May 15, 2009
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February 27, 2009
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August 24, 2009
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November 18, 2009
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February 24, 2009
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July 21, 2009
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July 14, 2009
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March 5, 2009
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January 29, 2009
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July 29, 2009
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June 29, 2009
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July 10, 2009
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November 25, 2009
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December 3, 2009
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March 17, 2009
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February 11, 2009
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May 11, 2009
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September 2, 2009
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February 11, 2009
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May 2, 2009
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January 16, 2009
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July 20, 2009
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September 16, 2009
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May 18, 2009
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March 31, 2009
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March 1, 2009
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September 1, 2009
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March 24, 2009
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December 14, 2009
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March 6, 2009
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June 26, 2009
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July 10, 2009
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October 26, 2009
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July 10, 2009
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September 2, 2009
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December 7, 2009
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March 30, 2009
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September 1, 2009
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October 10, 2009
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October 28, 2009
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July 30, 2009
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January 12, 2009
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April 6, 2009
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July 8, 2009
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February 12, 2009
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August 26, 2009
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June 17, 2009
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July 3, 2009
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July 30, 2009
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July 14, 2009
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February 4, 2009
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June 12, 2009
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November 18, 2009
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January 29, 2009
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March 6, 2009
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August 31, 2009
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December 1, 2009
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July 15, 2009
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August 24, 2009
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March 2, 2009
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August 19, 2009
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August 5, 2009
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July 28, 2009
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August 31, 2009
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November 20, 2009
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August 10, 2009
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August 21, 2009
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July 1, 2009
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May 8, 2009
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April 3, 2009
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May 19, 2009
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November 19, 2009
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June 29, 2009
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April 3, 2009
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November 17, 2009
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February 4, 2009
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June 23, 2009
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January 30, 2009
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August 24, 2009
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November 17, 2009
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June 23, 2009
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August 6, 2009
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March 17, 2009
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September 16, 2009
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May 12, 2009
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August 26, 2009
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February 4, 2009
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February 5, 2009
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December 7, 2009
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February 25, 2009
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February 3, 2009
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August 11, 2009
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June 23, 2009
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January 20, 2009
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February 20, 2009
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December 24, 2009
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July 2, 2009
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September 16, 2009
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July 20, 2009
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March 18, 2009
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December 23, 2009
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July 15, 2009
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June 26, 2009
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December 10, 2009
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June 19, 2009
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July 3, 2009
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May 11, 2009
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January 12, 2009
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May 20, 2009
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September 1, 2009
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August 25, 2009
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March 4, 2009
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August 5, 2009
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August 17, 2009
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March 31, 2009
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August 27, 2009
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June 23, 2009
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November 3, 2009
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December 1, 2009
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September 2, 2009
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August 18, 2009
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December 3, 2009
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January 30, 2009
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February 25, 2009
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December 10, 2009
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October 28, 2009
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February 10, 2009
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August 18, 2009
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August 4, 2009
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February 27, 2009
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December 9, 2009
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August 19, 2009
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September 9, 2009
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December 1, 2009
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July 16, 2009
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October 26, 2009
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March 6, 2009
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March 23, 2009
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July 13, 2009
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April 28, 2009
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October 30, 2009
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March 2, 2009
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August 24, 2009
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September 16, 2009
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March 6, 2009
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April 21, 2009
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February 27, 2009
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February 6, 2009
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January 6, 2009
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July 29, 2009
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September 1, 2009
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August 10, 2009
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September 17, 2009
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February 10, 2009
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November 17, 2009
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August 3, 2009
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May 19, 2009
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August 20, 2009
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January 21, 2009
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November 23, 2009
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September 2, 2009
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January 30, 2009
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February 18, 2009
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September 16, 2009
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June 29, 2009
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March 31, 2009
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September 14, 2009
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November 17, 2009
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November 25, 2009
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November 3, 2009
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March 23, 2009
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January 13, 2009
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April 22, 2009
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December 10, 2009
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September 2, 2009
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May 30, 2009
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January 19, 2009
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April 24, 2009
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April 7, 2009
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February 6, 2009
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January 30, 2009
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August 27, 2009
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April 24, 2009
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March 6, 2009
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February 27, 2009
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November 20, 2009
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September 23, 2009
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July 10, 2009
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September 1, 2009
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August 3, 2009
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February 12, 2009
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June 16, 2009
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August 20, 2009
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July 1, 2009
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November 23, 2009
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September 9, 2009
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December 3, 2009
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November 9, 2009
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September 16, 2009
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September 22, 2009
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July 15, 2009
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September 14, 2009
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August 26, 2009
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April 7, 2009
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December 16, 2009
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June 30, 2009
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July 20, 2009
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January 6, 2009
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March 27, 2009
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September 1, 2009
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May 8, 2009
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August 7, 2009
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January 12, 2009
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August 28, 2009
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March 31, 2009
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April 6, 2009
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August 25, 2009
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August 7, 2009
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January 6, 2009
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December 16, 2009
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December 16, 2009
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September 8, 2009
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May 14, 2009
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January 21, 2009
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February 4, 2009
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March 4, 2009
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September 22, 2009
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May 20, 2009
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November 19, 2009
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November 18, 2009
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February 6, 2009
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September 23, 2009
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April 1, 2009
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July 13, 2009
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September 17, 2009
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June 18, 2009
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April 27, 2009
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February 18, 2009
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December 1, 2009
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February 23, 2009
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June 12, 2009
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August 6, 2009
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August 5, 2009
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September 9, 2009
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February 23, 2009
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February 25, 2009
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March 6, 2009
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July 22, 2009
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March 6, 2009
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September 16, 2009
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October 30, 2009
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September 23, 2009
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September 23, 2009
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September 23, 2009
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October 28, 2009
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February 6, 2009
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April 20, 2009
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November 20, 2009
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March 16, 2009
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August 31, 2009
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February 17, 2009
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February 17, 2009
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February 5, 2009
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January 27, 2009
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April 24, 2009
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April 22, 2009
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April 1, 2009
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March 26, 2009
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March 25, 2009
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March 23, 2009
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July 21, 2009
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August 4, 2009
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May 11, 2009
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May 5, 2009
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May 19, 2009
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September 23, 2009
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October 28, 2009
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December 22, 2009
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July 1, 2009
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February 2, 2009
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July 15, 2009
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April 3, 2009
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January 2, 2009
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February 25, 2009
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March 23, 2009
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October 29, 2009
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November 17, 2009
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June 26, 2009
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September 23, 2009
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July 31, 2009
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March 31, 2009
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December 1, 2009
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July 15, 2009
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October 29, 2009
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July 23, 2009
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August 7, 2009
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May 22, 2009
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August 27, 2009
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June 26, 2009
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July 8, 2009
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December 23, 2009
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November 30, 2009
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March 6, 2009
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March 6, 2009
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February 25, 2009
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December 18, 2009
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November 25, 2009
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August 5, 2009
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April 6, 2009
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February 3, 2009
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July 20, 2009
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March 18, 2009
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March 6, 2009
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December 17, 2009
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March 2, 2009
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February 5, 2009
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December 21, 2009
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June 11, 2009
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July 30, 2009
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October 13, 2009
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September 4, 2009
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October 28, 2009
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December 2, 2009
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November 17, 2009
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December 21, 2009
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July 10, 2009
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June 10, 2009
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May 14, 2009
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December 7, 2009
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February 17, 2009
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June 15, 2009
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December 23, 2009
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July 22, 2009
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August 6, 2009
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April 24, 2009
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November 30, 2009
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August 27, 2009
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September 23, 2009
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December 9, 2009
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September 23, 2009
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December 2, 2009
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February 26, 2009
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February 18, 2009
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November 19, 2009
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December 12, 2009
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December 24, 2009
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February 24, 2009
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February 16, 2009
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August 7, 2009
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June 23, 2009
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October 28, 2009
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August 7, 2009
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April 23, 2009
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February 13, 2009
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April 2, 2009
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September 23, 2009
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May 15, 2009
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July 27, 2009
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November 27, 2009
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September 23, 2009
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February 13, 2009
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August 28, 2009
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July 27, 2009
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June 26, 2009
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January 19, 2009
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June 15, 2009
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March 6, 2009
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August 24, 2009
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January 12, 2009
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December 1, 2009
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August 18, 2009
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July 3, 2009
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March 16, 2009
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December 3, 2009
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December 10, 2009
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March 2, 2009
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April 9, 2009
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March 20, 2009
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November 26, 2009
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April 17, 2009
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December 23, 2009
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March 12, 2009
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March 26, 2009
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April 17, 2009
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April 8, 2009
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April 9, 2009
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June 16, 2009
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June 12, 2009
UNION OF INDIA Vs. RUMA MAJI
December 15, 2009
UNION OF INDIA Vs. SANKAR CHOWDHURY
August 31, 2009
UNION OF INDIA Vs. MANAS PRASHAD SONY
August 6, 2009
UNITED INDIA INSURANCE CO LTD Vs. LILA YADAV
September 7, 2009
UNITY REALTY AND DEVLOPERS LTD Vs. AMIT KUMAR MITRA
December 10, 2009
UNIVERSITY OF CALCUTTA Vs. PRITAM ROOJ
February 5, 2009
UPENDRA KUMAR PANDEY Vs. STATE OF WEST BENGAL
January 14, 2009
UPENDRA NATH GHOSH Vs. SOMNATH GHOSH
March 30, 2009
USHA CHARAN NASKAR Vs. NIVA RANI NASKAR
September 2, 2009
USHA INTERNATIONAL LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, KOLKATA-V AND ORS.
July 29, 2009
UTPAL ROY & ORS. Vs. STATE OF WEST BENGAL & ORS.
January 14, 2009
UTTAM MISTRY Vs. STATE
August 4, 2009
UTTARAYAN TENANTS WELFARE ASSOCIATION Vs. ANUPAM SARAOGI
September 23, 2009
V G SARAF AND SONS Vs. H RANJITH
March 16, 2009
VADDARSE PRABHAKARA SHETTY Vs. ASOCHEM SYNTHETICS
May 14, 2009
VIDYA DHARAM KUMAR Vs. UNION OF INDIA
March 6, 2009
VIJAY PASHWA Vs. WEST BENGAL MEDICAL COUNCIL
March 5, 2009
VINOD KR LODHA Vs. REENA LODHA NEE JAIN
February 4, 2009
VIPUL AMRUTLAL SHAH Vs. SHREE VENKATESH FILMS PVT LTD
August 10, 2009
VISHWANATH AGARWALA Vs. TAX RECOVERY OFFICER-I
July 6, 2009
VIVEKANANDA HALDER Vs. STATE OF WEST BENGAL
August 5, 2009
WANSON LEATHER INDUSTRIES PVT LTD Vs. UNION OF INDIA
May 14, 2009
WEBEL SL-ENERGY SYSTEM LTD Vs. UNION OF INDIA
December 14, 2009
WEST BENGAL CENTRAL SCHOOL SERVICE COMMISSION Vs. TAUHID ALAM
April 17, 2009
WEST BENGAL DAIRY AND POULTRY DEVELOPMENT CORPORATION LTD Vs. SENIOR REGIONAL MANAGER F C I
August 28, 2009
WEST BENGAL ELECTRICITY DESTRIBUTION CO LTD Vs. SK GIASUDDIN
August 3, 2009
WEST BENGAL INDUSTRIAL DEVELOPMENT CORPORATION LTD Vs. NICCON ELECTRONICS DEVICES PRIVATE LTD
March 25, 2009
WEST BENGAL JOINT ENTRANCE EXAMINATION BOARD AND ANOTHER Vs. SUBHASIS KESH.
July 13, 2009
WEST BENGAL REGIONAL SCHOOL SERVICE COMMISSION Vs. BIDISHA CHOWDHURY
April 28, 2009
WEST BENGAL STATE ELECTRICAL CONTRACTORS ASSOCIATION Vs. COMMISSIONER EMPLOYEES’ PROVIDENT FUND ORGANISATION
February 23, 2009
WEST BENGAL STATE ELECTRICITY BOARD Vs. SRI SAKSHI GOPAL CHOWDHURY
June 24, 2009
WEST BENGAL STATE ELECTRICITY DISTRIBUTION COMPANY LTD Vs. ASIT KUMRA PATIL
October 22, 2009
YASIR IQBAL Vs. STATE OF WEST BENGAL
July 15, 2009
ZAFAR KHAN Vs. COAL INDIA LIMITED
February 5, 2009