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Case Index
Title
Date
CABLE AND WIRELESS NETWORKS INDIA PRIVATE LIMITED Vs. DIRECTOR OF INCOME TAX (INTERNATIONAL TAXATION)
June 30, 2009
CAL DIVE MARINE CONSTRUCTION (MAURITIUS) LTD. Vs. DIRECTOR OF INCOME TAX (INTERNATIONAL TAXATION)
June 26, 2009
CANORO RESOURCES LIMITED Vs. DIRECTOR OF INCOME TAX (INTERNATIONAL TAXATION)
April 23, 2009
DANA CORPORATION (THROUGH ITS SUCCESSOR, DANA COMPANIES LLC A SUBSIDIARY OF DANA HOLDING CORPORATION) Vs. DIRECTOR OF INCOME TAX (INTERNATIONAL TAXATION)
November 30, 2009
FACT SET RESEARACH SYSTEMS INC. Vs. DIRECTOR OF INCOME TAX (INTERNATIONAL TAXATION-I)
June 30, 2009
FEDERATION OF INDIAN CHAMBERS OF COMMERCE AND INDUSTRY Vs. DIRECTOR OF INCOME TAX
November 30, 2009
FUJITSU SERVICES LIMITED Vs. DIRECTOR OF INCOME TAX (INTL. TAXATION)
July 23, 2009
GEARBULK AG Vs. DIRECTOR OF INCOME TAX (INTERNATIONAL TAXTION)
September 30, 2009
GEOFIZYKA TORUN Vs. DIRECTOR OF INCOME TAX, (INTERNATIONAL TAXATION), RANGE-II
December 7, 2009
HYOSUNG CORPORATION Vs. DIT (INTERNATIONAL TAXATION)
June 17, 2009
IN RE: COMPAGNIE FINANCIERE HAMON Vs. STATE
February 4, 2009
IN RE: PRINT TOP RUBBER INDUSTRIES Vs. STATE
March 31, 2009
IN RE: SHI RAMACHANDRA EDUCATIONAL AND HEALTH TRUST (SREHT) Vs. STATE
May 29, 2009
IN RE: UMICORE FINANCE Vs. STATE
July 6, 2009
IN RE: WORLEY PARSONS SERVICES PTY. LTD. Vs. STATE
March 30, 2009
INTERNATIONAL TIRE ENGINEERING Vs. DIRECTOR OF INCOME TAX (INTERNATIONAL TAXATION)
October 28, 2009
INVENSYS SYSTEMS INC. Vs. DIRECTOR OF INCOME TAX, (INTERNATIONAL TAXATION)
August 6, 2009
JODHPUR VIDYUT VITRAN NIGAM LIMITED Vs. COMMISSIONER OF INCOME TAX
November 20, 2009
K.T. CORPORATION Vs. DIRECTOR OF INCOME TAX (INTERNATIONAL TAXATION-1)
May 29, 2009
LAPP INDIA PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
November 19, 2009
MRS. DELNA RUSTUM BOYCE, (THROUGH MR. AREEZ P. KHAMBATTA, HER FATHER AND GENERAL POWER OF ATTORNEY HOLDER) Vs. DIRECTOR OF INCOME TAX (INTERNATIONAL TAXATION)
October 28, 2009
PINTSCH BAMAG, ANTRIEBS-UND VERKEHRSTECHNIK GMBH Vs. DIRECTOR OF INCOME TAX
September 11, 2009
SEABIRD EXPLORATION FZ LLC Vs. DIRECTOR OF INCOME TAX
December 22, 2009
SPAHI PROJECTS PRIVATE LTD. Vs. CIT-CENTRAL-III
July 29, 2009
SUMITOMO MITSUI CONSTRUCTION CO. LTD. Vs. COMMISSIONER CONCERNED DIRECTOR OF INCOME TAX (INTERNATIONAL TAXATION)-II
November 20, 2009
WAVEFIELD INSEIS ASA Vs. DIRECTOR OF INCOME TAX
December 21, 2009
WORLEY PARSONS SERVICES PTY. LTD. Vs. DIRECTOR OF INCOME TAX (INTERNATIONAL TAXATION-II)
March 31, 2009
YONGNAM ENGINEERING AND CONSTRUCTION (PTE.) LTD. Vs. DIT (INTL. TAXATION)
June 17, 2009