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Case Index
Title
Date
AAMIR KHAN Vs. STATE OF M P
August 3, 2009
AASIF MALIK Vs. STATE OF M P
October 7, 2009
ABDUL HUSSAIN Vs. MANSOOR ALI
October 13, 2009
ABDUL RAHIM Vs. UNION OF INDIA
August 18, 2009
ABDUL RAUF Vs. STATE OF M P
March 24, 2009
ABHILASHA AGNIHOTRI Vs. DILIP
February 25, 2009
ABIDA BEE, Vs. STATE OF MADHYA PRADESH
December 16, 2009
ABIDA QURESHI Vs. STATE OF MADHYA PRADESH
March 30, 2009
ADARSH THOK FAL SABJI VIKRETA VYAPARI SANGH Vs. STATE OF M P
October 6, 2009
ADDITIONAL SESSIONS JUDGE SIHORA DISTRICT JABALPUR M P Vs. SHEIKH ARIF
April 18, 2009
ADHIKRAMIT SANCHALAK MANDAL NAGRIK SAHAKARI BANK MYDT INDORE Vs. JOINT REGISTRAR COOPERATIVE SOCIETIES INDORE
December 24, 2009
ADIM JATI SEVA SAHAKARI SAMITI MARYADIT Vs. KODAR
July 14, 2009
AFSAR Vs. STATE OF MADHYA PRADESH
August 24, 2009
AHMAD HUSSAIN Vs. STATE OF M P
November 25, 2009
AHMED ALI Vs. ZAHIDA BEGAM
September 23, 2009
AHMED QURESHI Vs. STATE OF M.P.
July 7, 2009
AJAY KUMAR Vs. VIJAY KUMAR
February 10, 2009
AJAY SHINDE Vs. ASHA DESHMUKH
March 13, 2009
AJAY SINGH Vs. HINDUSTAN PETROLEUM
June 19, 2009
AJEETA KHEDLE Vs. STATE OF M P
August 11, 2009
AKHIL BHARTIYA UPBHOKTA CONGRESS BHOPAL Vs. STATE OF M P
March 26, 2009
AKHILESH N GIRI Vs. STATE OF M P
April 22, 2009
AKSHAY KUMAR DUBEY Vs. STATE OF M.P.
February 6, 2009
ALL INDIA PUNJAB NATIONAL BANK OFFICERS' ASSOCIATION Vs. CHAIRMAN-CUM-MANAGING DIRECTOR, PUNJAB NATIONAL BANK
November 30, 2009
AMAN KHAN Vs. STATE OF M P
March 24, 2009
AMAN TRADING COMPANY Vs. VYAVISAYIK EVAM AUDHYOGIK SAHAKARI BANK
June 30, 2009
AMAR SINGH Vs. STATE OF MADHYA PRADESH
January 7, 2009
AMAR SINGH Vs. PURSHOTTAM SHARMA
August 7, 2009
AMBO EXPORT LTD Vs. ISHAR AGRO LTD
August 12, 2009
AMI ART CREATIONS AND OFFISET PRINTERS Vs. BOARD OF SECONDARY EDUCATION
September 16, 2009
AMITA GAS SERVICE Vs. RAMAN GUPTA
August 5, 2009
AMMILAL Vs. KAMLA BAI
September 9, 2009
AMOLAK SINGH CHHABRA Vs. STATE OF M P
August 21, 2009
AMRUTBAI Vs. JABBAR
July 14, 2009
ANAMIKA Vs. STATE OF M P
August 22, 2009
ANAND MOHAN SAXENA Vs. STATE OF M.P.
August 18, 2009
ANAND SINGH BAGHELE Vs. STATE OF MP
December 24, 2009
ANANDILAL JHARIYA Vs. RAMLAL JHARIYA
September 14, 2009
ANANT SINGH Vs. HARICHARAN
December 18, 2009
ANGAD SINGH RATHORE Vs. STATE OF M P
June 19, 2009
ANIL Vs. VINOD KUMAR
September 8, 2009
ANIL KUMAR AGRAHARI Vs. COMMISSIONER OF INCOME TAX
May 14, 2009
ANIL KUMAR GIRI Vs. VICE CHANCELOR
January 15, 2009
ANIRUDH DWIVEDI Vs. STATE CHIEF COMMISSIONER BHARAT SCOUT AND GUIDE
January 29, 2009
ANIS BEG Vs. STATE OF M P
September 22, 2009
Anita @ Anisa Kasve Vs. Dharmendra
January 16, 2009
ANKUR SEEDS P.LTD. Vs. DEPUTY COMMISSIONER, COMMERCIAL TAX, JHABUA.
June 15, 2009
ANKURSH GOLECHA Vs. STATE OF M P
January 28, 2009
ANOKHILAL Vs. SEEMA CHORDIA
January 6, 2009
ANSAR Vs. STATE OF M P
December 18, 2009
ANSHUMAN AGRAWAL Vs. CENTRAL BOARD OF SECONDARY EDUCATION
August 13, 2009
ANURAG MODI Vs. STATE OF MADHYA PRADESH
August 7, 2009
ANWAR KHAN Vs. STATE OF MP
July 31, 2009
ARADHANA SINGH Vs. BOARD OF SECONDARY EDUCATION M P
February 5, 2009
ARCHDIOCESE OF BHOPAL REGD SOCIETY Vs. HASAN KABIR
September 11, 2009
ARJUN SAHU Vs. STATE OF MP
July 23, 2009
ARPANA DIXIT Vs. M M UPADHYAY
March 4, 2009
ARTI KHEDKAR Vs. STATE OF M.P.
March 9, 2009
ARUN KUMAR Vs. HARISH KUMAR
February 2, 2009
ARUN SINGH BHADOURIYA Vs. STATE OF M P
January 30, 2009
ARVIND Vs. MANNALAL
January 19, 2009
Arvind Kumar s/o Gorishankar Mehta Vs. State of M.P.
March 25, 2009
ARVIND TECHNO ENGINEERS PRIVATE LIMITED Vs. INDORE DEVELOPMENT AUTHORITY
May 15, 2009
ARVIND TIWARI Vs. STATE OF M P
February 13, 2009
ASHABAI KRISHNA BADOLE Vs. DHANNALAL
April 8, 2009
ASHARFILAL Vs. STATE OF MP
August 21, 2009
ASHOK Vs. STATE OF M P
April 13, 2009
ASHOK Vs. STATE MP
April 27, 2009
ASHOK Vs. COMMISSIONER OF INCOME TAX-I
December 21, 2009
ASHOK & ORS. Vs. SMT. ASHA
July 20, 2009
ASHOK KUMAR Vs. STATE OF M P
June 16, 2009
ASHOK KUMAR KELAPURE Vs. JILA SAHKARI KRISHI AND GRAMIN
July 21, 2009
ASHOK KUMAR MALPANI Vs. STATE OF M P
October 22, 2009
ASHOK KUMAR PATEL Vs. STATE OF M P
July 22, 2009
ASHOK KUMAR SAHU Vs. STATE OF MADHYA PRADESH
May 15, 2009
ASHOK MEHRA Vs. STATE OF MADHYA PRADESH
April 17, 2009
ASHOK PAWAR Vs. STATE OF M P
April 18, 2009
ASHOK SHARMA Vs. UNION OF INDIA
November 24, 2009
ASHOK SINGH BHADORIYA Vs. STATE OF M.P.
April 28, 2009
ASHOK TIWARI Vs. M P TEXT BOOK CORPORATION
April 20, 2009
ASHUTOSH MISRA Vs. STATE OF M P
April 29, 2009
ASHWINI KUMAR MISHRA Vs. UNION OF INDIA
September 2, 2009
ASIF ANSARI Vs. WAKF MAHAL UMRAO JEHAN
January 22, 2009
ASLAM Vs. STATE OF M P
January 9, 2009
ASSISTANT COLLECTOR CUSTOMS AND CENTRAL EXCISE Vs. NAGPUR ENGINEERING CO LTD
March 5, 2009
ASSOCIATION OF PRIVATE DENTAL AND MEDICAL COLLEGES Vs. STATE OF M P
May 15, 2009
ASSOCIATION OF THE RESIDENTS OF MHOW Vs. UNION OF INDIA
September 16, 2009
ATHAI Vs. STATE OF M P
October 22, 2009
ATMA RAM SHARMA Vs. STATE OF M P
July 31, 2009
ATMARAM SHARMA Vs. STATE OF M.P.
August 20, 2009
ATUL BANSAL Vs. STATE OF M P
February 17, 2009
ATUL SHRIVASTAVA Vs. SUSMA SHRIVASTAVA
July 23, 2009
AVTARSINGH S/O GOVIND SINGH YADAV Vs. STATE OF M P
August 20, 2009
AVTARSINGH S/O GOVIND SINGH YADAV Vs. STATE OF M.P. AND OTHERS
August 27, 2009
AWADESH OZHA Vs. RAMCHANDRA MOURYA
July 31, 2009
AWDHESH PRASAD DWIVEDI Vs. STATE OF M P
August 12, 2009
AYAZ AHMAD KHAN Vs. STATE OF MADHYA PRADESH
January 5, 2009
AYODHYA PRASAD NARMADA PRASAD UCHCHATTER MADHYAMIK SHALA Vs. STATE OF M P
August 20, 2009
AYYUB AHMAD Vs. STATE OF M P
January 30, 2009
AZMATULLAH Vs. UNION OF INDIA
January 15, 2009
B C BIYANI PROJECTS PVT LTD Vs. SSANGYONG ENGINEERING CONSTRUCTIONS COMPANY LTD
December 16, 2009
B K FILLING STATION Vs. HARISHCHANDRALAL SHRIVASTAVA
July 30, 2009
BABLOO Vs. STATE OF M P
February 10, 2009
BABULAL Vs. GAFUR
August 3, 2009
BABULAL ALIAS BABBU Vs. STATE OF MADHYA PRADESH
April 9, 2009
BABULAL GUPTA Vs. ANOOP PADLIYA
January 6, 2009
BABULAL KHANDELWAL Vs. LILADHAR
November 27, 2009
BABURAM Vs. STATE OF MADHYA PRADESH
January 5, 2009
BADDU ALIAS JHAM SINGH Vs. STATE OF MADHYA PRADESH
April 21, 2009
BADRI PRASAD Vs. BHAGWANT
September 14, 2009
BADRINATH Vs. STATE OF MP
August 6, 2009
BADRIPRASAD BALDEOPRASAD (M/S) Vs. THE M.P. STATE CIVIL SUPPLY CORPORATION LTD.
October 26, 2009
BAHADUR SINGH BHATTI Vs. STATE OF M P
April 15, 2009
BAIJULAL VERMA Vs. ADDITIONAL COLLECTOR CHHINDWARA
September 3, 2009
BAJAJ ALLIANZ INSURANCE CO LTD Vs. SITARA
July 15, 2009
BAJE ALIAS BAJESINGH Vs. AYUB KARIM
January 19, 2009
BAL MUKUND AHIRWAR Vs. STATE OF M.P.
November 12, 2009
BALAK RAM Vs. MANSHA RAM
July 24, 2009
BALARAM Vs. STATE OF M.P. THROUGH P.S. KUKDESHWAR, DIST. NEEMUCH
December 21, 2009
BALESHWAR DAYAL JAISWAL Vs. STATE OF M P
August 25, 2009
BALLI Vs. STATE OF M P
January 6, 2009
BALLU @ BALRAM Vs. STATE OF M.P.
September 7, 2009
BALMUKUND PANDEY Vs. V K SINGH
January 9, 2009
BALRAM Vs. STATE OF MADHYA PRADESH
October 14, 2009
BALRAM JETHANI Vs. STATE OF M.P. & ORS.
August 3, 2009
BALRAM SINGH Vs. STATE OF M.P.
August 7, 2009
BALU SINGH Vs. SUNIL SINGH
August 26, 2009
BALVEER Vs. STATE OF M P
November 10, 2009
BALVEER SINGH Vs. STATE OF M P
November 20, 2009
BALVEER SINGH Vs. HARCHAND
December 18, 2009
BALVINDER Vs. STATE OF MADHYA PRADESH
October 26, 2009
BALWANT SINGH Vs. TEJ PAL SINGH AND OTHERS
March 3, 2009
BANARASI RAI Vs. STATE OF M.P.
June 24, 2009
BANK OF MAHARASHTRA Vs. MANOJ KUMAR DEHARIA
October 27, 2009
BANSHILAL Vs. ABDUL MUNNAR
September 15, 2009
BANTI ALIAS SANTOSH Vs. STATE OF M P
November 26, 2009
BANU BAI Vs. SEWA RAM
July 7, 2009
BANWARI LAL Vs. SACHIN LOGARIA
May 6, 2009
BANWARILAL Vs. RAJENDRA SINGH
August 11, 2009
BAPULAL Vs. STATE OF MADHYA PRADESH
November 12, 2009
BAPULAL Vs. STATE OF MP
August 26, 2009
BASANT KUMAR Vs. STATE OF MADHYA PRADESH
November 24, 2009
BASANTI GAUR Vs. STATE OF M P
August 18, 2009
BASANTI GAUR Vs. STATE OF M.P. AND OTHERS
September 16, 2009
BASANTILAL Vs. STATE OF M P
April 16, 2009
BASSU ALIAS BASANT Vs. STATE OF MADHYA PRADESH
January 5, 2009
BASU ALIAS BASANTSINGH Vs. STATE OF M P
February 4, 2009
BEDI Vs. STATE OF MADHYA PRADESH
June 18, 2009
BETALAL @ BETA SINGH S/O LALLU SINGH GOND Vs. STATE OF M P, P S MAJHGAWAN
April 28, 2009
BHAGIRATH RAJPUT Vs. COMMISSIONER OF INCOME TAX
October 13, 2009
BHAGVANT SINGH PARIHAR Vs. STATE OF M P
December 1, 2009
BHAGWAN SINGH Vs. STATE OF M.P.
November 26, 2009
BHAGWAN SINGH Vs. STATE OF M P
April 16, 2009
BHAGWANDAS Vs. STATE OF MADHYA PRADESH
March 4, 2009
BHAIRON MAHARAJ Vs. STATE OF MADHYA PRADESH
February 28, 2009
BHANWAR SINGH Vs. NARCOTICS CONTROL BUREAU DELHI
August 7, 2009
BHANWARLAL Vs. SUSHILA BAI
July 23, 2009
BHARAT BHUSAN SHARMA Vs. STATE OF M P
April 15, 2009
BHARAT INTERNATIONAL Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAX, INDORE (MP)
October 12, 2009
BHARAT KUMAR Vs. AMIT KUMAR
August 4, 2009
BHARAT PRASAD SHUKLA Vs. STATE OF MADHYA PRADESH
May 15, 2009
BHARAT SINGH Vs. STATE OF MADHYA PRADESH
January 13, 2009
BHAROSA Vs. STATE OF MP
February 24, 2009
BHASKAR PRASAD Vs. STATE OF MADHYA PRADESH
February 24, 2009
BHASKAR RAO Vs. STATE OF M P
September 2, 2009
BHEEM SINGH BHADORIYA Vs. STATE OF MADHYA PRADESH
May 12, 2009
BHIKHARI ALIAS BHIKHAMSINGH Vs. STATE OF M P
September 15, 2009
BHISHMA SINGH Vs. STATE OF M P
January 5, 2009
BHISMAT PANDEY Vs. PHOOLA
August 18, 2009
BHOLA PRASAD RAIDAS Vs. STATE OF M P
March 13, 2009
Bhoomraj Vs. Kiran Bai
August 7, 2009
BHURA Vs. STATE OF MADHYA PRADESH
May 15, 2009
BHUWANI RAM Vs. STATE OF M P
August 13, 2009
BIHARILAL Vs. STATE OF M P
April 2, 2009
BINDAPRASAD Vs. NARMADA MALWA GRAMIN BANK
December 14, 2009
BIPTA BAI Vs. SHIPRA BAI
February 16, 2009
BIRLA JUTE INDUSTRIES LTD Vs. RAMESH CHANDRA
December 17, 2009
BISLERI INTERNATIONAL PVT LTD Vs. SUN PETPACK JABALPUR PVT LTD
October 9, 2009
BITS AND BYTES Vs. STATE OF M P
October 14, 2009
BOARD OF DIRECTOR Vs. REGISTRAR COOP SOCIETIES
February 28, 2009
BOARD OF SECONDARY EDUCATION Vs. RAKESH KEWAT
June 26, 2009
BOARD OF SECONDARY EDUCATION Vs. RAKESH KEWAT
June 29, 2009
BOURA Vs. STATE OF M P
January 27, 2009
BRAMHCHARI TIWARI Vs. JOGINDER KAUR
March 6, 2009
BRIDGE AND ROOF INFRASTRUCTURES Vs. UNION OF INDIA
February 26, 2009
BUDDHI BAI Vs. KRITI INDUSTRIES LTD.
March 31, 2009
BUDHOO Vs. CHIRONJA BAI
August 21, 2009
BUDHOO Vs. CHIRONJA BAI
August 20, 2009
CADBURY INDIA LTD Vs. H K BAJPAI FOOD INSPECTOR
July 7, 2009
CHAIRMAN M P STATE ELECTRICITY BOARD JABALPUR Vs. MULU ALIAS MOOLCHANDRA
April 15, 2009
CHAMPAT GIRI Vs. RAMDAYAL
June 16, 2009
CHANCHAL MISTRI Vs. ASHA BHATI
November 18, 2009
CHANDAN RAMESH CHANDRA CHOUDHARY Vs. STATE OF M P
January 22, 2009
CHANDRA SHEKHAR SAHU Vs. STATE OF MP
November 13, 2009
CHANDRABHAN KARDAM Vs. STATE OF MADHYA PRADESH
October 29, 2009
CHANDRAMANI TRIPATHI Vs. STATE OF M.P. & ORS.
September 11, 2009
CHANDRIKA PRASAD Vs. STATE OF MADHYA PRADESH
April 30, 2009
CHARANJIT SINGH Vs. STATE OF MADHYA PRADESH
July 6, 2009
CHEEKU ALIAS SOHAN SINGH Vs. STATE OF MP
September 15, 2009
CHHOTE RAJA Vs. STATE OF MADHYA PRADESH
March 4, 2009
CHHOTELAL Vs. P. SUBHLAXMI & ORS.
July 31, 2009
CHHOTIBAI Vs. SUNITA KUSHWAH
May 4, 2009
CHINGALAL YADAV Vs. STATE OF MADHYA PRADESH
March 26, 2009
CHIRANJAN SHARMA Vs. STATE OF M.P.
February 6, 2009
CHIRKU ALIAS LAKHAN LAL Vs. STATE OF M P
October 6, 2009
CHOTEY KHAN Vs. STATE OF MADHYA PRADESH
August 7, 2009
CHOUDHARY CHHATARSINGH Vs. HARSH KUMAR
April 16, 2009
CHOURADIYA TRADING COMPANY Vs. SUSHIL KUMAR
April 29, 2009
CHUTAIYA KACHHI Vs. STATE OF MADHYA PRADESH
March 18, 2009
CIT Vs. SHALIMAR HOUSING AND FINANCE LTD.
April 15, 2009
COMMISSIONER OF INCOME TAX Vs. SYNTHETICS LTD.
May 1, 2009
COMMISSIONER OF INCOME TAX Vs. DORIS EDUCATIONAL AND COMMERCIAL SERVICES P. LTD
June 25, 2009
COMMISSIONER OF INCOME TAX Vs. D.N. PACHORI
July 27, 2009
COMMISSIONER OF INCOME TAX Vs. KHEMCHAND AND MOTILAL JAIN TOBACCO PRODUCTS P. LTD
November 30, 2009
COMMISSIONER OF INCOME TAX Vs. HASMUKHLAL BAGADIA
November 5, 2009
COMMISSIONER OF INCOME TAX Vs. SHALIMAR HOUSING & FINANCE LTD.
April 15, 2009
COMMISSIONER OF INCOME TAX Vs. RELIABLE CARRIERS (P) LTD.
August 6, 2009
COMMISSIONER OF INCOME-TAX Vs. FERRO CONCRETE CONSTRUCTION (INDIA) (P.) LTD.
March 17, 2009
COMMISSIONER OF INCOME-TAX Vs. DAWOODI BOHRA JAMAT
June 22, 2009
COMMISSIONER OF INCOME-TAX Vs. M.P. RAJYA PATHYA PUSTAK NIGAM
April 2, 2009
COMMISSIONER OF INCOMTAX Vs. GARG TRADING CO
May 15, 2009
COMMISSIONER, COMMERCIAL TAX, M.P. Vs. SAURABH METALS PVT.LTD.
April 24, 2009
DADU S/O HASAM A. Vs. STATE OF MADHYA PRADESH
March 2, 2009
DAGDULAL Vs. STATE OF MADHYA PRADESH
November 12, 2009
DALI SHRIVASTAVA Vs. STATE OF M P
March 16, 2009
DALVINDER SINGH Vs. STATE OF MADHYA PRADESH
April 2, 2009
DANPATI ADDHAHAT BHANDAR Vs. REGD PARTNERSHIP FIRM
March 20, 2009
DARBAR SINGH Vs. STATE OF M.P.
July 24, 2009
DARSHAN SINGH Vs. COLLECTOR SINGH
September 23, 2009
DAYAL SHARMA Vs. STATE OF MP
July 14, 2009
DAYARAM Vs. STATE OF MADHYA PRADESH
April 18, 2009
DEEPAK Vs. UNION OF INDIA
April 15, 2009
DEEPAK KUMAR GARG Vs. COMMISSIONER OF INCOME TAX
December 14, 2009
DELTON IMPEX PRIVATE LIMITED Vs. SANJAY DANG
May 12, 2009
DEPUTY COMMISSIONER OF INCOME TAX Vs. M.P. MADHYAM
March 19, 2009
DEPUTY REGISTRAR COOPERATIVE SOCIETIES Vs. ZILA THOK UPBHOKTA SAHKARI BHANDAR
January 27, 2009
DESHRAJ SINGH PARMAR Vs. RAM BABU AGARWAL
July 29, 2009
DEVENDRA MINERALS Vs. STATE OF M P
April 9, 2009
DEVMATA EDUCATIONAL AND WELFARE ASSOCIATION SAMITI Vs. STATE OF M P
July 15, 2009
DHAMMU CHOUDHARY Vs. STATE OF M P
July 21, 2009
DHANI RAM Vs. STATE OF M P
July 23, 2009
DHANIRAM Vs. STATE OF M P
July 7, 2009
DHANIRAM KESHARWANI Vs. MAHESH PATARIYA
September 1, 2009
DHIRAJ SINGH Vs. SARDAR SINGH
August 12, 2009
DIGAMBAR JAIN MALWA PRANTIK SABHA TRUST Vs. COMMISSIONER OF INCOME TAX
July 7, 2009
DILIP KUMAR Vs. VIJAY BAHADUR SINGH
March 17, 2009
DINESH LAL GUPTA Vs. RAM KARAN GUPTA
August 27, 2009
DINESH SHARMA@ SONU Vs. STATE OF M.P.
February 9, 2009
District Co-operative Agricultural and Rural Development Bank Ltd. Vidisha Vs. Mukesh Kumar
May 7, 2009
DISTRICT COOPERATIVE AGRICULTURE AND RURAL DEVELOPMENT BANK LTD Vs. MUKESH KUMAR SHRIVASTAVA
September 1, 2009
DIVISIONAL FOREST OFFICER, FOREST DIVISION Vs. MATHURA PRASAD YADAV
July 3, 2009
DIVISIONAL FOREST OFFICER, FORET DIVISION, REWA, M.P Vs. LEELAVATI YADAV
July 23, 2009
DOMA Vs. SAYA BAI
February 5, 2009
DOMINIQUE LAPIERRE Vs. SWARAJ PURI
August 7, 2009
DOONGAR SINGH Vs. STATE OF M.P.
December 22, 2009
DULHANMAL Vs. ADAM BHOLU
May 15, 2009
DURG SINGH Vs. RANDHIR SINGH
February 19, 2009
DURGA INDUSTRIES PVT LTD Vs. UNION OF INDIA
September 16, 2009
DURGA PRASAD Vs. STATE OF M P
September 1, 2009
DURGA PRASAD Vs. STATE OF M P
May 10, 2009
DURGA RANI (SMT.) & ORS. Vs. ASHOK GUPTA & ANR.
April 2, 2009
DWARIKA PRASAD Vs. NIRMALA DEVI
April 18, 2009
DWARKA SONI Vs. STATE OF M P
May 4, 2009
EMERALD INDUSTRIES LTD Vs. STATE OF M P
September 9, 2009
FAGUWA MANDLA Vs. STATE OF M P
June 26, 2009
FAIRDEAL CORPORATION Vs. COMMISSIONER OF COMMERCIAL TAX, MADHYA PRADESH
August 28, 2009
FAREEDA Vs. STATE OF MADHYA PRADESH
October 5, 2009
FATEHCHAND Vs. LAND ACQUISITION AND REHABILITATION OFFICER
April 2, 2009
FATIMABI Vs. MADARSA TALIMMUL KURAN TRUST
January 13, 2009
FIROZ KHAN Vs. SECRETARY BOARD OF SECONDARY EDUCATION
July 15, 2009
G D CHOUDHARY Vs. VISHNUKUMAR BHAIYA
May 8, 2009
G P TIWARI Vs. SECRETARY THE STATE OF MADHYA PRADESH DEPTT OF AGRICULTURE
April 8, 2009
G V PRATAP REDDY Vs. M P RURAL ROAD DEVELOPMENT AUTHORITY
June 29, 2009
GAJENDRA SINGH Vs. STATE OF MADHYA PRADESH
October 8, 2009
GAJRANI Vs. MANOJ JAIN
January 9, 2009
GALLA KOTHAR PRATHMIK UPBHOKTA SAHKARI BHANDAR MARYADIT GWALIOR Vs. STATE OF MP
September 10, 2009
GANDHI COTTON Vs. MURUGANATHAN MILLS LIMITED
September 11, 2009
GANESH Vs. STATE OF M P
June 16, 2009
GANESH PASI Vs. STATE OF MADHYA PRADESH
July 6, 2009
GANESH SINGH Vs. STATE OF MADHYA PRADESH
April 17, 2009
GANGA BAI Vs. KENDARMAL
January 6, 2009
GANOON DUMKERLEY AND CO LTD Vs. STATE OF M P
January 6, 2009
GANPAT Vs. STATE OF MP
August 18, 2009
GAURAV TECHNICA INDIA PVT LTD Vs. MUNICIPAL CORPORATION KATNI
January 21, 2009
GAURISHANKAR Vs. STATE OF MADHYA PRADESH
August 20, 2009
GAUTAM KALLOO Vs. STATE OF MP
November 10, 2009
GAYAPRASAD YADAV Vs. STATE OF MP
May 15, 2009
GEETA BAI Vs. STATE OF MADHYA PRADESH
October 26, 2009
GEETA MISHRA Vs. KRISHNA MOHAN MISHRA
January 19, 2009
GENDLAL DEV SINGH Vs. STATE OF MADHYA PRADESH
February 5, 2009
GEORGE CONSTRUCTION PRIVATE LTD. Vs. B.C. PATEL & COMPANY
July 28, 2009
GIRWAR SINGH Vs. JHANAK SINGH
December 3, 2009
GODREJ BEVERAGES AND FOODS LTD Vs. RAMASHANKAR YADAV
May 8, 2009
Goli @ Sharda Devi w/o Yashpal Singh Vs. State of M.P.
March 24, 2009
GOPAL Vs. STATE OF MADHYA PRADESH
July 30, 2009
GOPAL DAS RAINWAL Vs. DIPIKA JAIN
February 25, 2009
GOPAL PRASAD GUPTA Vs. MAHESH PRASAD GUPTA
August 11, 2009
GOPI RAMCHANDANI Vs. A.H. RAMCHANDANI
January 7, 2009
GOPICHAND Vs. STATE OF MADHYA PRADESH
January 29, 2009
GORDHAN Vs. STATE OF M P
January 20, 2009
GORI SHANKAR Vs. STATE OF MADHYA PRADESH
March 16, 2009
GORLIBAI Vs. KAILASH
June 17, 2009
GORU ALIAS GORIYA Vs. STATE OF M P
April 1, 2009
GOVIND MANE Vs. STATE OF M.P.
March 30, 2009
GOVIND PRASAD DUBEY Vs. CHANDRA MOHAN AGNIHOTRI
March 20, 2009
GOVINDA Vs. KALABAI
August 13, 2009
GRAM PANCHAYAT BANCHHORA Vs. STATE OF MADHYA PRADESH
March 19, 2009
GRASIM INDUSTRIES LIMITED Vs. ADDITIONAL COMMISSIONER OF COMMERCIAL TAX, M.P..
April 6, 2009
GREAT GALLEONLIMITED Vs. UNION OF INDIA
February 19, 2009
GUJRAT AMBUJA PROTEINS LIMITED Vs. RAJEEV KHANDELWAL
May 28, 2009
GULAB CHANDRA VISHWAKARMA Vs. SOUTH EASTERN COALFIELDS LTD
December 14, 2009
GULAB SINGH Vs. STATE OF M.P. & ORS.
February 11, 2009
GULAB SINGH Vs. STATE OF M P
April 28, 2009
GULAM HUSAIN Vs. ARSHID IQBAL
January 20, 2009
GUNJITA GUPTA Vs. STATE OF M P
February 4, 2009
GURUJI SEVA NYAS Vs. STATE OF M P
June 19, 2009
GURUJI SEVA NYAS Vs. STATE OF MADHYA PRADESH
June 30, 2009
GYAN DASS A. Vs. STATE BANK OF BIKANER & JAIPUR
February 11, 2009
GYANENDRA ALIA CHOTU Vs. ANOOP CHAND
September 17, 2009
GYANENDRA TRIPATHI Vs. STATE OF MADHYA PRADESH
April 9, 2009
GYANIRAM MESHRAM Vs. MANAGING DIRECTOR M P STATE MARKETING BOARD BHOPAL
August 26, 2009
GYARSA Vs. STATE OF MADHYA PRADESH
August 7, 2009
H S SIDHU Vs. DEVENDRA BAPNA
March 24, 2009
HALLU SINGH Vs. STATE OF MADHYA PRADESH
April 2, 2009
HAMEEDA ALIAS HAMEED KHAN Vs. STATE OF M P
May 7, 2009
HAMEEDA BEGUM Vs. CHAMPA BAI JAIN
February 27, 2009
HANUMANT PRASAD SHARMA Vs. MP STATE ROAD TRANSPORT CORPORATION
July 29, 2009
HANUMANT SINGH Vs. STATE OF M.P.
August 7, 2009
HAR PRASAD Vs. STATE OF MADHYA PRADESH
March 6, 2009
HAR PRASAD SHARMA Vs. NISHA SHARMA
July 21, 2009
HARI MOHAN SINGHI (DEAD) THROUGH L.R. VISHAL MAHESHWARI & ANR. Vs. RAMJIDAS (DEAD) THROUGH LRS SATYANARAYAN & ORS.
May 14, 2009
HARICHARAN Vs. STATE OF MADHYA PRADESH
May 12, 2009
HARIDAS VAISHNAV Vs. M.P. STATE BHOOMI VIKAS NIGAM
November 16, 2009
HARIRAM Vs. STATE OF MADHYA PRADESH
August 3, 2009
HARIRAM Vs. STATE OF MADHYA PRADESH
April 18, 2009
HARIRAM Vs. STATE OF MP
July 21, 2009
HARISH Vs. STATE OF MADHYA PRADESH
August 31, 2009
HARISHANKAR Vs. STATE OF M P
April 9, 2009
Harkawat and Company Vs. Union of India
January 13, 2009
HARSH BARUA Vs. STATE OF MP
November 5, 2009
HARVINDER SINGH Vs. DEPUTY COMMISSIONER OF INCOME TAX
January 9, 2009
HEERA LAL Vs. TIJABAI
September 14, 2009
HEERALAL Vs. SHIV KUMAR
July 6, 2009
HEMLATA MANDLOI Vs. STATE OF MADHYA PRADESH
April 21, 2009
HEMRAJ JAIN Vs. STATE OF M.P.
July 22, 2009
HIDAYATULLA Vs. LIYAKAT NANHE
April 16, 2009
HIMMAT SINGH Vs. STATE OF M P
December 15, 2009
HIND DAIRY AND FOOD PRODUCTS Vs. STATE OF M P
December 1, 2009
HIND SYNTEX LTD Vs. COMMISSIONER OF INCOME TAX
November 30, 2009
HINDUSTAN MOTORS LTD Vs. MOTORS
February 19, 2009
HORILAL Vs. BHAJANLAL
November 6, 2009
HUBBILAL ALIAS MANIKLAL YADAV Vs. STATE OF MADHYA PRADESH
May 15, 2009
HUSSAIN SHAH Vs. SUB REGISTRAR
July 31, 2009
IDRIS BEG Vs. STATE OF MADHYA PRADESH
June 30, 2009
IKRAR MOHAMMAD Vs. ISUB KHAN
December 3, 2009
IMARAT PAL Vs. STATE OF M.P.
December 14, 2009
IN THE MATTER OF COMPANIES ACT, 1956 (6) & IN THE MATTER OF INDIAN GASOHOL LTD. Vs. THE REGISTRAR OF COMPANIES
October 14, 2009
INDER KUMAR Vs. STATE OF MADHYA PRADESH
November 4, 2009
Indore Development Authority Vs. Shri Ram Builders
April 24, 2009
INDORE DEVLOPMENT AUTHORITY Vs. RAJESH LALWANI
September 1, 2009
INDORE DEVLOPMENT AUTHORITY Vs. RAM BUILDERS
April 24, 2009
INDORE PREMIER COOPERATIVE BANK LTD Vs. HEMCHAND
February 17, 2009
INDU Vs. STATE OF MADHYA PRADESH
January 5, 2009
INDU BAI Vs. STATE OF MADHYA PRADESH
December 24, 2009
INFRA DEVELOPMENT Vs. STATE OF M.P.
September 2, 2009
INFRA DEVELOPMENT Vs. STATE OF MP
September 2, 2009
INSTITUTE OF CHARTERED ACOUNTANT OF INDIA Vs. VIMAL KUMAR SURANA
January 27, 2009
IQBAL HUSSAIN Vs. ARVIND
May 14, 2009
IRSHAD KHAN Vs. RANI
February 6, 2009
ISHWARCHAND JAIN Vs. SUSHIL KUMAR JAIN
March 30, 2009
ISMILE KHAN Vs. STATE OF M.P.
April 21, 2009
ISRAT JAHAN Vs. RAJIA BEGUM
August 25, 2009
ITC LIMITED Vs. NAGDA MUNICIPALITY
July 31, 2009
J P DUTTA Vs. RAVI ANTAROLIA
April 29, 2009
J P JAIN Vs. SUNIL JAIN
August 25, 2009
J P TOBACCO PRODUCTS Vs. KRISHI UPAJ MANDI
August 4, 2009
J S J REAL ESTATE PVT LTD Vs. COLLECTOR DEWAS
April 18, 2009
JAFAR ALI Vs. UNION OF INDIA
March 13, 2009
Jagatjit Industries Ltd. Vs. State of M.P.
April 8, 2009
JAGDAMBA TRADERS Vs. VYAVISAYIK EVAM AUDHYOGIK SAHAKARI BANK LTD., SHEOPUR AND ANOTHER
August 7, 2009
JAGDAMBA TRADERS Vs. VYAVISAYDC EVAM AUDHYOGIK SAHAKARI BANK LTD., SHEOPUR AND ANOTHER
September 16, 2009
JAGDINS BHUWANSING BHILALA Vs. STATE OF MADHYA PRADESH
February 9, 2009
JAGDISH Vs. STATE OF M P
March 18, 2009
JAGDISH Vs. STATE OF M P
August 28, 2009
JAGDISH CHANDRA DWIVEDI Vs. SMT KAMLRANI
June 24, 2009
JAGDISH CHANDRA DWIVEDI Vs. KAMLRANI
June 26, 2009
JAGDISH PRASAD Vs. STATE OF M P
February 9, 2009
JAGDISH PRASAD GUPTA Vs. VIMLESH SINGH
July 30, 2009
JAGGA ALIAS JAGAT SINGH Vs. STATE OF MADHYA PRADESH
January 21, 2009
JAI BABA DEVPURI WAREHOUSE Vs. STATE OF M P
December 15, 2009
JAI BREAD AND CONFECTIONERY WORKS Vs. BANK OF INDIA
April 9, 2009
JAKIR HUSSAIN Vs. DINESH KUMAR
March 25, 2009
JAMA MITHU Vs. KHALIL MOHINUDDIN
April 23, 2009
JAMNA PRASAD Vs. STATE OF MADHYA PRADESH
April 29, 2009
JAMNALAL PANDE Vs. STATE OF MADHYA PRADESH
September 22, 2009
JAMSHED BAHADUR Vs. RASHIDA BEE
February 4, 2009
JAMUNA Vs. STATE OF M P
March 5, 2009
JANIYA CHAMAYDIYA Vs. STATE OF MADHYA PRADESH
January 9, 2009
JANKI PRASAD GARG Vs. STATE OF M P
February 5, 2009
JASODA BAI & ANR Vs. MEHARBAN SINGH & ORS
November 5, 2009
JASODABAI Vs. BHAGWANSINGH
August 3, 2009
JAWHARLAL NEHRU VISHWA VIDYALAYA Vs. P C MODI
December 14, 2009
JAY BABA DEVPURI WAREHOUSE Vs. STATE OF M P
October 6, 2009
JEEVANRAM Vs. STATE OF M P
August 28, 2009
JEEWAN LAL MEWAFAROSH Vs. STATE OF MP
October 29, 2009
JILA SAHKARI SANGH Vs. M P STATE COOPERATIVE TRIBUNAL
February 28, 2009
JINDAL STRIOS LTD Vs. M P STATE ELECTRICITY BOARD
August 3, 2009
JITENDRA Vs. STATE OF M P
March 20, 2009
JITENDRA Vs. JOAIB ALI
August 3, 2009
JITENDRA AGRAWAL Vs. STATE OF M P
April 27, 2009
JITENDRA SINGH Vs. STATE OF MADHYA PRADESH
May 5, 2009
JITENDRA SINGH Vs. STATE OF MADHYA PRADESH
March 13, 2009
JITENDRA YADAV Vs. UNION OF INDIA
January 16, 2009
JOGE RAM DAS KAHAR Vs. CHHOTELAL SHARMA
December 14, 2009
JOHRA BI Vs. JAGESHWAR
October 9, 2009
JORAWAR SINGH Vs. PRAKASH CHANDRA
August 27, 2009
JUGAL KISHORE ALIAS JUGGA Vs. STATE OF MADHYA PRADESH
November 3, 2009
JUGAROO ALIAS VIRENDRA Vs. STATE OF M P
November 24, 2009
JULIOUS PRASAD Vs. STATE OF M P
August 20, 2009
JYOTI CHHATTARI Vs. STATE OF MADHYA PRADESH
January 27, 2009
K R RAI Vs. STATE OF M P
March 31, 2009
K.A.S. SPINNING MILLS PVT. LTD. (M/S) & ORS. Vs. PANNALAL KAKRIYA & SONS (M/S)
July 16, 2009
K.D. WIRES P. LTD. Vs. UNION OF INDIA
June 22, 2009
K.S. Gaharwar Vs. Barkatullah Vishwavidyalaya, Bhopal
April 15, 2009
KAILASH CHANDRA PATHAK (DR.) Vs. M.P. POLLUTION CONTROL BOARD & ANR.
August 31, 2009
KAILASH CHANDRA S/O RADHA KISHAN PARWAL Vs. STATE OF M P
August 28, 2009
KAILASH CHANDRA S/O RADHA KISHAN PARWAL Vs. STATE OF M.P. AND OTHERS
August 20, 2009
KAILASH PATEL Vs. SURENDRA PRASAD MODI
July 9, 2009
KAILASH S/O. GORDHANLALJI Vs. STATE OF M.P.
March 2, 2009
KAILASH SWARNKAR Vs. STATE OF M P
February 5, 2009
KALADEVI WD/O LATE MANGILALJI SHRIVASTAVA Vs. STATE OF M P
August 21, 2009
KALADEVI WD/O LATE MANGILALJI SHRTVASTAVA Vs. STATE OF M.P. AND OTHERS
August 18, 2009
KALLOBAI Vs. BABUKHAN
April 6, 2009
KALPANA DEVI PANDEY Vs. GABBAR SINGH BAGHEL
October 6, 2009
Kalpana Karatkar Vs. State of M.P.
January 29, 2009
KALU SINGH Vs. STATE OF MP
April 28, 2009
KALURAM KHANDE Vs. STATE OF M P
January 12, 2009
KAMAL SINGH Vs. STATE OF MADHYA PRADESH
August 3, 2009
KAMAL VASINI AGARWAL Vs. HINDUSTAN PETROLIUM CORPORATION LTD
August 31, 2009
KAMINI Vs. K P SHARMA
January 22, 2009
KAMLA Vs. STATE OF M P
December 1, 2009
KAMLA BAI Vs. MADANLAL
February 26, 2009
KAMLA PATEL Vs. NEERAJ PRASAD PATEL
December 1, 2009
KAMLA RUSIYA Vs. STATE OF MP
June 19, 2009
KAMLESH Vs. STATE OF MP
October 14, 2009
KAMLESH Vs. STATE OF M.P
March 19, 2009
KAMLESH KUMAR RAJAK Vs. STATE OF MADHYA PRADESH
July 23, 2009
KAMLESH. Vs. GOPAL
February 16, 2009
KANAKLATA Vs. SUBHADRA
July 23, 2009
KANHAIYALAL CHOUDHARY Vs. STATE OF M P
June 23, 2009
KANIJA BI Vs. MINES MANAGER DAMUA COLLIERY WESTERN COALFIELDS LTD
February 2, 2009
KANISHKA UTKARSHA KAUSHIK Vs. UNION OF INDIA
November 26, 2009
KARAMAT ALI Vs. STATE OF M.P.
January 12, 2009
KARIM BHAI Vs. STATE OF MAHARASHTRA
July 21, 2009
KARU ALIAS SAMAR SINGH Vs. STATE OF M P
April 28, 2009
KARUNA CHATURVEDI Vs. SAROJINI AGARWAL
July 16, 2009
KASHINATH SHARMA Vs. CHIEF ELECTION COMMISSIONER
November 13, 2009
KASHIRAM Vs. STATE OF MP
July 29, 2009
KEDARNATH SHARMA Vs. STATE OF M P
July 22, 2009
KEDIA GREAT GALLEON LTD Vs. KRISHI UPAJ MANDI SAMITI
March 20, 2009
KESHARI SINGH Vs. ATUL KUMAR
July 30, 2009
KESHAV PRASAD SHARMA Vs. HALKE RAIKWAR
October 12, 2009
KESHAV RAM Vs. SOUTH EASTERN COALFIELDS LTD.
May 14, 2009
KESHAV SINGH Vs. DHANTOBAI
January 13, 2009
KESHRICHAND VAISHYA Vs. RAJESH KUMAR MITTAL
September 15, 2009
KEVAL KISHORE S/O CHIMANLAL Vs. STATE OF M.P. THROUGH D.M., INDORE AND ANOTHER
August 28, 2009
KEWALCHAND Vs. AACHALGACHHA KACHHI BISA OSWAL JAIN SWETAMBER DHARAMIK EVAM PARMARTHIK NAYAS
November 23, 2009
KHANCHEDILAL Vs. STATE OF MADHYA PRADESH
February 17, 2009
KHEMLAL Vs. STATE OF MADHYA PRADESH
July 27, 2009
KHILAN SINGH THAKUR Vs. STATE OF M P
July 17, 2009
KHILLAN SINGH Vs. STATE OF MP
December 2, 2009
KIRAN (SMT.) & ORS. Vs. RAMESH GUGNANI & ORS.
August 13, 2009
KIRAN CHHABRA Vs. HITESH CHHABRA
November 19, 2009
KIRTI PRAKASH SAXENA Vs. STATE OF M P
November 27, 2009
KIRTI SAXENA Vs. STATE OF M P
November 24, 2009
KISHANSWARUP SHARMA Vs. MAHAKAL AUTOMOBILES
May 13, 2009
KISHORI LAL Vs. STATE OF M.P.
February 25, 2009
KOMAL SINGH Vs. STATE OF MADHYA PRADESH
July 20, 2009
KOUSHAL KISHORE Vs. KRISHNAKANT CHATURVEDI
September 15, 2009
KRANTHI CONSTRUCTIONS (M/S) & ANR. Vs. STATE OF MADHYA PRADESH & ORS.
August 27, 2009
KRISHI UPAJ MANDI SAMITI BANAPUR Vs. CHANDRA SHEKHAR RAGHUVANSHI
April 28, 2009
KRISHNA BHGWAN SHARMA Vs. VIJAY GUPTA
January 15, 2009
KRISHNA KUMAR SETHI Vs. UNION OF INDIA
April 13, 2009
KRISHNAMURARI Vs. STATE OF M P
February 27, 2009
KRISHNARAO GOVIND RAO SHINDE Vs. STATE OF M P
September 20, 2009
KULDEEP SINGH JAT Vs. STATE OF M P
June 22, 2009
KULSUM BEGUM Vs. KOHINOOR WINDING FACTORY BHOPAL
February 19, 2009
KUMAR GANDHARVA SANGEET ACADEMY Vs. COMMISSIONER OF INCOME TAX
July 21, 2009
KUMAR SINGH BHATI Vs. STATE OF M P
September 15, 2009
KURUPNETH KESHWAN RAVINDRAN Vs. STATE OF M P
August 27, 2009
KUSUM BAI Vs. JAKIR HUSSAIN
November 19, 2009
LAKHAN SINGH YADAV Vs. GOTU ALIAS GANESH SHANKAR AND OTHERS
January 14, 2009
LAL BAHADUR DUBEY Vs. STATE OF M P
July 17, 2009
LALA GADARI Vs. STATE OF MADHYA PRADESH
January 7, 2009
LALIT OSWAL Vs. A K TRIVEDI
May 14, 2009
LALITA Vs. DHARMENDRA & ORS
January 21, 2009
LALITA JHARIA Vs. STATE OF M P
March 16, 2009
LALITA TOMAR Vs. STATE OF M P
August 20, 2009
LALJEE AND EIGHT Vs. STATE OF M P
September 7, 2009
LALJI GUPTA Vs. STATE OF M P
February 25, 2009
LALLU KOL Vs. STATE OF M P
February 16, 2009
Lalua @ Satyabhansingh s/o Bhuresingh Vs. State of M.P.
March 24, 2009
LATA CHOUHAN Vs. INCOME TAX OFFICER
October 13, 2009
LATO SINGH Vs. STATE OF M P
January 6, 2009
LAXMI DUBEY Vs. STATE OF MADHYA PRADESH
April 29, 2009
LAXMI SONDHIYA Vs. SHIV SARAN SONDHIYA
January 5, 2009
LAXMICHAND TILLANI Vs. COMMISSIONER OF COMMERCIAL TAX
December 18, 2009
LAXMINARAYAN Vs. STATE OF M P
February 2, 2009
LAXMINARAYAN Vs. SHIVLAL GUJAR
April 30, 2009
LEELAWATI Vs. EMANUEAL
January 29, 2009
LIFE INSURANCE CORPORATION OF INDIA Vs. CHHEDI LAL AWASTHY
June 16, 2009
LILABAI Vs. SARJUBAI
February 11, 2009
lkrar Mohammad Vs. lsub Khan
December 3, 2009
M ISHAQ M GULAM Vs. STATE OF M P
July 3, 2009
M K ARORA Vs. GENERAL MANAGER NEW INDIA ASSURANCE CO LTD
January 27, 2009
M P ELECTRICITY BOARD RAMPUR JABALPUR Vs. BHANDARI BUILDERS PRIVATE LTD
April 17, 2009
M P HOUSHING BOARD Vs. STATE OF M P
August 27, 2009
M P PASCHIM KSHETRA VIDYUT VITRAN COMPANY LTD Vs. ELECTRICITY CONSUMER GRIEVANCES REDRESSAL FORUM
May 11, 2009
M P PASCHIM VIDYUT VITRAN COMPANY LTD Vs. ELECTRICITY CONSUMER GRIEANCES REDRESSAL FORUM
February 6, 2009
M P STATE CO OPERATIVE BANK Vs. CHANDRA SHEKHAR DIXIT
June 22, 2009
M P STATE ELECTRICITY BOARD Vs. SITARAM MUNSHILAL
March 31, 2009
M P STATE MINING CORPORATION LTD Vs. DIRECTOR GEOLOGY AND MINING DIRECTORATE OF GEOLOGY AND MINING
April 8, 2009
M P URJA VIKAS NIGAM LTD Vs. SANTOSH KUMAR DUBEY
January 21, 2009
M P URJA VIKAS NIGAM LTD Vs. SANTOSH KUMAR DUBEY
January 20, 2009
M R MULEY Vs. STATE BANK OF INDORE
December 1, 2009
M.P. State Election Commission Vs. Neelam Pravin Gandhi
April 30, 2009
M.P.NAGAR NIGAM/NAGAR PALIKA KARAMCHARI SANGH, KATNI Vs. STATE OF M.P.
June 24, 2009
MAA SHADA WINE TRADERS Vs. UNION OF INDIA
March 20, 2009
MADHAV SINGH Vs. RATNA
November 13, 2009
MADHAVI LATA CHATURVEDI Vs. STATE OF MADHYA PRADESH
April 2, 2009
MADHUSUDAN BHARDWAJ Vs. MAMIA BHARDWAJ
March 31, 2009
MADHYA PRADESH ELECTRICITY BOARD Vs. BHANDARI BUILDERS PVT LTD
April 17, 2009
MADHYA PRADESH HOUSING BOARD Vs. K V SHRIVASTAVA
January 16, 2009
MAGANLAL JAIN Vs. STATE OF MADHYA PRADESH
August 26, 2009
Magnum Steel Ltd. Vs. Union of India
December 19, 2009
MAHEEP SINGH Vs. STATE OF M.P.
May 1, 2009
MAHENDRA KUMAR Vs. AMAR SINGH
June 23, 2009
MAHENDRA RAI Vs. LAXMAN PATEL
April 1, 2009
MAHENDRA SINGH AND OTHERS Vs. UNION OF INDIA AND OTHERS
August 7, 2009
MAHESH Vs. STATE OF M P
May 7, 2009
MAHESH GOSWAMI Vs. STATE OF M.P.
July 28, 2009
MAHESH KUMAR GOYAL Vs. BIRENDRA KUMAR DOSI
September 23, 2009
MAHESH SINGH TOMAR Vs. STATE OF MP
December 1, 2009
MAHILA BHANWARI BAI Vs. KASHMIR SINGH
May 12, 2009
MAJOR (RTD.) RANVEER SINGH DHATWALIA & ANR. Vs. THE BANK OF BARODA & ORS.
April 1, 2009
Major Subodh Shukla Vs. Union of India
March 5, 2009
MAKHAN Vs. STATE OF MP
July 28, 2009
MAKHANLAL SARIYA Vs. RIKHIRAM GAJESHWAR
July 14, 2009
MALWA I T PARK LTD Vs. STATE OF MADHYA PRADESH
August 7, 2009
MAMTA Vs. VEDPRAKASH SHARMA
August 27, 2009
MANAGING COMMITTEE Vs. SABU K MATHEW
July 16, 2009
MANAGING DIRECTOR CENTURY TEXTILES INDUSTRIES LTD Vs. MANJU GUPTA
January 22, 2009
MANAGING DIRECTOR MP STATE CIVIL SUPPLIES CORPORATION LTD Vs. SHUJALPUR COOPERATIVE MARKETING AND PROG SOCIETY LTD
October 30, 2009
MANGAL Vs. STATE OF M.P.
November 24, 2009
MANGAL SINGH Vs. STATE OF M P
March 2, 2009
MANGILAL Vs. STATE OF M P
February 12, 2009
MANGILAL Vs. HARIDER ALI
April 22, 2009
MANGILAL Vs. DIVISIONAL ENGINEER MPSEB
December 8, 2009
MANGILAL Vs. INCOME TAX OFFICER
October 13, 2009
MANIK CHAND Vs. STATE OF M P
November 24, 2009
MANISH Vs. STATE OF MP
April 9, 2009
MANISH KUMAR Vs. STATE OF MADHYA PRADESH
February 27, 2009
MANISH NEMA Vs. SANDHYA NEMA
January 22, 2009
MANISHA LALWANI Vs. D V PAUL
April 16, 2009
MANITA JAIWAR Vs. STATE OF M P
March 19, 2009
MANJEET BHALLA Vs. STATE OF M P
December 4, 2009
MANJU SHARMA Vs. RAJ BAHADUR SHARMA
December 15, 2009
MANJUL Vs. WASIM SHEIKH
March 3, 2009
MANMOHAN Vs. STATE OF MADHYA PRADESH
September 24, 2009
MANOHAR LAL GOLE Vs. DILIP
April 28, 2009
MANOJ KUMAR SHRIVASTAV Vs. VIKRAM UNIVERSITY UJJAIN
November 10, 2009
MANOJ KUMAR YADAV Vs. STATE OF M P
April 15, 2009
MANOJ RAJANI Vs. STATE OF M P
February 12, 2009
MANZOOR AHMED Vs. JAGGI BAI
August 25, 2009
Marble City Hospital and Research Centre (P) Ltd. Vs. City Hospital and Research Centre (P) Ltd.
January 23, 2009
MARBLE CITY HOSPITAL AND RESEARCH CENTRE P LTD Vs. MUNICIPAL CORPORATION
April 21, 2009
MARBLE CITY HOSPITAL AND RESEARCH CENTRE PVT LTD Vs. SARABJEET SINGH MOKHA
July 17, 2009
MATHURA Vs. STATE OF M P
July 10, 2009
MAYA DEVI KUKREJA Vs. MEERA AGRAWAL
August 3, 2009
MAYA LALCHANDANI Vs. BOARD OF REVENUE
March 30, 2009
MAYA SPINNERS LTD Vs. SHRI SHANKAR COTTON CORPORATION
March 5, 2009
MAZBOOT SINGH Vs. STATE OF MADHYA PRADESH
December 3, 2009
MEENA DEVI Vs. GOPIRAM PATHAK
July 10, 2009
MEERA AGRAWAL Vs. UNION OF INDIA
December 14, 2009
MEERA BAI Vs. STATE OF M. P.
January 17, 2009
MEERA BAI Vs. STATE OF M P
April 30, 2009
MEERA BAI Vs. STATE OF M P
January 16, 2009
MEERABAI Vs. STATE OF M P
April 17, 2009
MILLENNIUM STRUCTURALS INDIA LTD Vs. COMMERCIAL TAX OFFICER
February 17, 2009
MIRZA SHARIF BEG Vs. STATE OF M P
January 23, 2009
MITHLA KACHHI Vs. STATE OF M P
August 4, 2009
MODERN DENTAL COLLEGE & RESEARCH CENTRE Vs. UNION OF INDIA
January 29, 2009
MOHAMMAD HAFEEZ Vs. STATE OF M P
October 7, 2009
MOHAN AUTO SUPPLY CENTRE Vs. HINDUSTAN PETROLEUM CORPORATION LTD
January 29, 2009
MOHANLAL BHAIYALAL Vs. STATE OF MADHYA PRADESH
May 15, 2009
MOHANLAL GUPTA Vs. RADHESHYAM GUPTA
July 17, 2009
MOHD ISMAIL KHAN Vs. M P ROAD TRANSPORT CORPORATION
August 26, 2009
MOHD RAFIQ QURESHI Vs. STATE OF M P
June 26, 2009
MOHD SALIM Vs. MANILAL VYAS
September 4, 2009
MOHD SHAMIM Vs. STATE OF M P
July 1, 2009
MOHINI HARDAYAL SINGH Vs. PUNJAB
May 15, 2009
MOHINIHARDAYAL SINGH Vs. PUNJAB AND SIND BANK AND OTHERS
June 26, 2009
MOTILAL GWAL Vs. STATE OF MADHYA PRADESH
January 22, 2009
MOTILAL GWAL Vs. STATE OF M P
January 27, 2009
MOTILAL PANDEY Vs. KAILASH PATHAK
February 10, 2009
MUKESH Vs. STATE OF M P
January 21, 2009
MUKESH @ BHERU SHANKAR Vs. STATE OF MADHYA PRADESH
December 18, 2009
MUKESH GOYAL Vs. YASIN PATEL
January 12, 2009
MUKESH MEHTA Vs. ARCHANA GANDHI
August 27, 2009
MUKESH NAHAR Vs. STATE OF M P
August 4, 2009
MUKESH NAYAK Vs. BRIJENDRA PRATAP SINGH
December 24, 2009
MUKUND LAL Vs. GHANSHYAM
May 5, 2009
MUNICIPAL CORPORATION GWALIOR Vs. A P S KUSHWAHA SSI UNIT
November 26, 2009
MUNICIPAL CORPORATION, BHOPAL Vs. SMT. LALITA BAI AND OTHERS
July 1, 2009
MUNICIPAL COUNCIL UMARIA Vs. GOPAL PRASAD KACHER
October 8, 2009
MUNNA Vs. STATE OF MP
August 25, 2009
MUNNA Vs. STATE OF MADHYA PRADESH
January 23, 2009
MUNNA LAL KAROSIYA Vs. STATE OF M P
July 30, 2009
MUNNALAL Vs. STATE OF M P
December 17, 2009
MUNNALAL Vs. STATE OF M P
April 21, 2009
MUNNI BAI Vs. SURENDRA SINGH
July 22, 2009
MUNNIBAI Vs. STATE OF MADHYA PRADESH
November 12, 2009
MUNSHI SINGH Vs. NAGAR PANCHAYAT
August 28, 2009
MURARILAL SHARMA Vs. STATE OF MP
August 6, 2009
MUZAFFAR ALI Vs. CENTRAL NARCOTIC BUREAU NEEMUCH
March 20, 2009
NAFEESA USMANI Vs. ANWAR JAHAN
January 28, 2009
NAGAR PALIK NIGAM SAGAR Vs. ANAND MANGAL GURU
April 24, 2009
NAGAR PALIKA PARISHAD BALAGHAT Vs. RAJESH BHOJ
October 27, 2009
NAGAR PANCHAYAT ARON Vs. SHANTI BAI
June 30, 2009
NAGARPALIKA PARISHAD Vs. MOHAN SINGH SISODIYA
October 9, 2009
NAMAMAL Vs. PRAKASHCHAND JAIN
January 6, 2009
NANDA Vs. STATE OF M P
July 31, 2009
NANDU ALIAS SANTOSH PANCHWANI Vs. STATE MP
June 17, 2009
Narayan Vs. State of M.P.
February 5, 2009
NARAYAN AND OTHERS Vs. STATE OF M.P.
March 5, 2009
NARENDRA Vs. USHA
September 8, 2009
NARENDRA KUMAR ALIAS GUDDAN MANARAJ Vs. UMESH
June 18, 2009
Narendra Kumar Chauhan Vs. State of M.P.
July 16, 2009
NARENDRA KUMAR JAIN Vs. VIMAL CHAND JAIN AND OTHERS
May 15, 2009
NARENDRA YADAV ALIAS MANTOO Vs. STATE OF M P
February 13, 2009
NARESH Vs. STATE OF M.P.
August 17, 2009
NARESH BILWAR Vs. STATE OF M P
January 5, 2009
NARMADA BACHAO ANDOLAN Vs. STATE OF M P
November 11, 2009
NARMADA PARWATI GANGA COLLEGE Vs. STATE OF M P
August 3, 2009
NARVEER SINGH Vs. STATE OF MP
October 6, 2009
NASIR Vs. STATE OF M P
January 12, 2009
NATHIA BAI Vs. GANGARAM
October 9, 2009
NATHURAM Vs. FOOD CORPORATION OF INDIA
January 27, 2009
NATHUSINGH KUSHWAH Vs. NARAYAN SINGH
February 16, 2009
NATIONAL FERTILIZERS LTD Vs. VIMAL ENTERPRISES
November 3, 2009
NATIONAL INSURANCE CO LTD Vs. SUKHIYA BAI
August 12, 2009
NATIONAL INSURANCE CO LTD Vs. B RUDRAMMA
April 8, 2009
NATIONAL INSURANCE CO LTD Vs. GULAB KHAN
February 12, 2009
NATIONAL INSURANCE CO LTD Vs. ARCHANA SINGH
February 25, 2009
NATIONAL INSURANCE CO LTD Vs. SINDHU
January 23, 2009
NATIONAL INSURANCE CO. LTD. Vs. MOHAR SINGH
October 30, 2009
National Insurance Co. Ltd. Vs. Khimlibai
August 4, 2009
NATIONAL INSURANCE CO. LTD. Vs. TUNDA RAM AND OTHERS
January 19, 2009
NATIONAL INSURANCE CO.LTD. Vs. RUNIYA BAI
March 5, 2009
NATIONAL INSURANCE COMPANY LTD Vs. BANK OF INDIA
February 17, 2009
NATIONAL INSURANCE COMPANY LTD Vs. MADHURI KUSHWAH
July 30, 2009
NAVEEN Vs. RAJNI
March 2, 2009
NAVEEN KUMAR Vs. MUNEEM SINGH
March 16, 2009
NAVEEN KUMAR SOOD Vs. STATE OF M P
May 8, 2009
NAVIN Vs. STATE OF MADHYA PRADESH
September 11, 2009
NAZMI ALIAS SAGEER Vs. STATE OF MADHYA PRADESH
July 29, 2009
NEELAM GANDHI Vs. STATE OF M P
August 24, 2009
NEELAM TIWARI Vs. SUNIL TIWARI
April 18, 2009
NEERAJ ALIAS TIKIYA Vs. STATE OF MADHYA PRADESH
February 10, 2009
NEHA TIWARI Vs. STATE OF M P
May 4, 2009
NEHRU SINGH Vs. STATE OF M P
July 15, 2009
NEKRAM SINGH Vs. STATE OF M P
August 27, 2009
NEKRAM SINGH Vs. STATE OF M.P. AND OTHERS
August 21, 2009
NEW INDIA ASSURANCE CO LTD Vs. SONERAM
January 29, 2009
NEW INDIA ASSURANCE CO LTD Vs. JANKI AHIRWAR
January 30, 2009
NEW INDIA ASSURANCE CO. LTD. Vs. RAMNARAIN AND OTHERS
January 22, 2009
NEW INDIA ASSURANCE COMPANY Vs. NARAYAN SINGH
February 16, 2009
NEW INDIA ASSURANCE COMPANY LTD Vs. LALITA DEVI
March 24, 2009
NIDHI TIWARI Vs. STATE OF M P
March 16, 2009
NILESH SHUKLA Vs. STATE OF M P
October 3, 2009
NILU Vs. M P STATE ELECTRICITY BOARD
March 9, 2009
NIRANJAN SINGH Vs. STATE OF M P
April 8, 2009
NIRBHAY SINGH Vs. STATE OF MP
July 24, 2009
NIRMAL SINGH & ORS. Vs. INDORE DEVELOPMENT AUTHORITY & ANR.
September 4, 2009
NIRVACHIT SANCHALAK MANDAL VIPDAM SAHAKARI SANSTHA MYDT VIDISHA Vs. DY REGISTRAR COOPERATIVE SOCIETIES VIDISHA
November 10, 2009
NOBLE PACKAGING THROUGH PROP. COL. M. JAKARIA Vs. PLASTO PACK THROUGH PROP. SHYAMLAL TALREJA
August 31, 2009
O P YADAV Vs. STATE OF M P
October 30, 2009
OM PRAKASH Vs. DHARMA BAI
August 12, 2009
OM PRAKASH Vs. KRISHANLAL
May 7, 2009
OM PRAKASH Vs. LALIT KUMAR
March 23, 2009
OM PRAKASH LAKSHKAR Vs. MP STATE CIVIL SUPPLIES
October 27, 2009
OM PRAKASH MALVIYA Vs. SHAMBHUNATH SINGH
November 12, 2009
OMKAR LAL SHARMA Vs. STATE OF M P
April 21, 2009
OMPRAKASH GUPTA Vs. STATE OF M.P. & ORS.
November 13, 2009
OMPRAKASH KHANDELWAL Vs. RAKSHPAL SINGH
July 9, 2009
OMPRAKASH YADAV Vs. STATE OF MP
August 25, 2009
OMWATI BAI Vs. STATE OF M P
January 19, 2009
ONKAR PRASAD PAURANIK Vs. STATE OF M P
June 30, 2009
ORIENT PAPER AND INDUSTRIES LTD Vs. STATE OF M P
January 1, 2009
ORIENT PAPER AND INDUSTRIES LTD Vs. STATE OF M P
January 27, 2009
ORIENTAL INSURANCE CO LTD Vs. KAMLI
May 5, 2009
ORIENTAL INSURANCE CO LTD Vs. PURUSHOTTAM
December 3, 2009
ORIENTAL INSURANCE CO LTD Vs. AMRITBAI
July 28, 2009
ORIENTAL INSURANCE CO. Vs. RAMRAO
April 9, 2009
ORIENTAL INSURANCE COMPANY LTD Vs. RUCHI WORLDWIDE LTD
July 31, 2009
ORIENTAL INSURANCE COMPANY LTD Vs. SURESH KUMAR NEMA
March 24, 2009
P C HAWALADAAR Vs. JOGEN DAS
January 7, 2009
P C JAIN Vs. STATE OF MADHYA PRADESH
March 26, 2009
P K GUPTA Vs. S K BANERJEE MANAGING DIRECTOR
April 2, 2009
P K JAIN Vs. STATE OF M P
February 5, 2009
PADAMCHAND Vs. ASHOK
March 20, 2009
PADMA JATAV Vs. STATE OF MADHYA PRADESH
July 9, 2009
PANAH MOHAMMED Vs. STATE OF M P
November 3, 2009
PANDIT GORELAL Vs. RAHUL PANJABI
September 2, 2009
PAPPU ALIAS GAJRAJ Vs. STATE OF MP
November 16, 2009
PARAGATSINGH DHINDSA LAND DEVELOPERS (P.) LTD Vs. BHARAT COMMERCE AND INDUSTRIES LTD
November 12, 2009
PARDESHI ALIAS PEETAMBHAR Vs. STATE OF MADHYA PRADESH
May 15, 2009
PARIHAR TRANSPORT COMPANY Vs. STATE OF M P
October 7, 2009
PARMAL SINGH TOMAR Vs. STATE OF MADHYA PRADESH
February 10, 2009
PARVATI ALIAS MANGO BAI Vs. STATE OF MADHYA PRADESH
July 30, 2009
PARVATI BAI Vs. TUFAN SINGH
December 8, 2009
PARWATI BAI Vs. KRIPARAM
August 7, 2009
PARWATI BAI THAKUR Vs. STATE OF M P
April 5, 2009
PASHUPATI AGRO MILLS (P.) LTD. Vs. REGISTRAR OF COMPANIES
October 7, 2009
PAVINDER AHLUWALIA Vs. STATE OF M P
September 23, 2009
PAWAN AGARWAL Vs. UNION OF INDIA
September 23, 2009
PAWAN KUMAR Vs. MAMTA
February 9, 2009
PAWAN KUMAR JAIN Vs. UNION OF INDIA
July 7, 2009
PAWAN KUMAR JAIN Vs. UNION OF INDIA
July 2, 2009
PAWAN RANA Vs. STATE OF M P
August 28, 2009
PEER MOHAMMAD SAEED Vs. STATE OF MADHYA PRADESH
April 16, 2009
PEETAM SINGH Vs. STATE OF MADHYA PRADESH
August 3, 2009
PHALAK FUN AND FAME INDUSTRIES Vs. JOINT REGISTRAR
August 7, 2009
PHIDA HUSSAIN Vs. STATE OF MADHYA PRADESH
March 20, 2009
PHOOL BAI Vs. STATE OF MADHYA PRADESH
January 12, 2009
PHOOL SINGH Vs. MUNICIPAL CORPORATION
March 25, 2009
PHOOLA BAI Vs. STATE OF M P
January 6, 2009
PHULA BAI Vs. KRISHNA
February 20, 2009
PHULLU Vs. STATE OF MADHYA PRADESH
April 1, 2009
PINTU @ SAJJANSINGH Vs. KAMAL & ORS
January 27, 2009
PIYUSH KANT SHARMA Vs. PRAGTI SHARMA
August 31, 2009
PONNAMMA JOHN Vs. VIJAYKUMAR TANWAR
October 7, 2009
POONAM CHAND Vs. STATE OF MP
November 17, 2009
POORAN SINGH Vs. STATE OF M P
March 16, 2009
POORTI ALIAS USHA SHARMA Vs. VINAY KUMAR
July 9, 2009
PRABHAT BALOTIYA Vs. STATE OF M P
April 1, 2009
PRABHAT KUMAR DAS Vs. STATE OF M.P.
January 6, 2009
PRABHAT KUMAR DAS ALIAS PARVAT KUMAR DAS Vs. STATE OF MADHYA PRADESH
January 8, 2009
PRABHUDAYAL GOYANKA Vs. RAVISH CHANDRA PANDEY
November 24, 2009
PRABHUTWA KUMAR Vs. STATE OF MADHYA PRADESH
April 1, 2009
PRADEEP DANTRE Vs. STATE OF MADHYA PRADESH
May 4, 2009
PRADEEP S/O SUJANMAL JAIN Vs. MANGILAL W/O BALU BHIL & ORS.
March 19, 2009
PRAFUL KASEKAR Vs. AIRPORT AUTHORITY OF INDIA
August 26, 2009
PRAFULLA KUMAR CHATURVEDI Vs. STATE OF MADHYA PRADESH & ANR.
July 16, 2009
PRAHLAD Vs. STATE OF M. P.
February 27, 2009
PRAHLAD SINGH Vs. STATE OF M P
April 17, 2009
PRAKASH Vs. STATE OF M. P.
April 13, 2009
PRAKASH CHAND Vs. BASANT KUMAR
December 16, 2009
PRAKASH CHANDRA PRASAD Vs. STATE OF M P
October 5, 2009
PRAKASH CHATTRANI Vs. STATE OF M P
July 9, 2009
Pramod Dixit Vs. Life Insurance Corporation of India
April 22, 2009
PRAMOD KUMAR AGRAWAL Vs. STATE OF M P
October 7, 2009
PRAMOD KUMAR SHUKLA Vs. STATE OF M P
January 4, 2009
PRASANN KUMAR JAIN Vs. BASANT BAMAN RAO
May 5, 2009
PRASANNA KUMAR SHARMA Vs. STATE OF M P
December 14, 2009
PRASHANT PATHAK Vs. STATE OF M P
August 7, 2009
PRASHANT SAGAR Vs. MUKESH
August 7, 2009
PRATAP SINGH Vs. RAMRATAN
August 27, 2009
PRATAP SINGH Vs. STATE OF MADHYA PRADESH
June 18, 2009
PRATIK PARIK Vs. STATE OF M.P.
July 20, 2009
Pravesh Vs. State of M.P.
January 15, 2009
PREM KUMAR SOOD Vs. STATE OF M P
February 12, 2009
PREM SINGH Vs. STATE OF M P
January 5, 2009
PREMLAL Vs. LEELABAI
March 31, 2009
PRESIDENT GANDHI GRAMODHYOG SAHKARI Vs. JOINT REGISTRAR CO OP SOCIETIES
August 6, 2009
PRESIDENT UJJAIN DEVELOPMENT AUTHORITY & ANR. Vs. BANSHIDHAR S/O MANGILAL BHATT & ORS.
November 11, 2009
Primary Consumer Co-Operative Society Ltd., Dagoda Vs. State of M.P.
May 15, 2009
PRINCIPAL KENDRIYA VIDYALAYA Vs. JHINGARIA BHIJHANDE
March 19, 2009
PRIYA MINERALS Vs. STATE OF MADHYA PRADESH
April 22, 2009
PRIYANK CHANSORIA Vs. HIGH COURT OF MADHYA PRADESH
February 13, 2009
Priyanka Saxena Vs. National Council for Teachers Education, New Delhi
August 3, 2009
R N DUBEY Vs. JOINT REGISTRAR COOP SOCIETIES
August 20, 2009
R N MAHROTRA Vs. STATE OF MADHYA PRADESH
March 4, 2009
R S MAURYA Vs. STATE OF M P
March 18, 2009
R.C. Sharma Vs. State of M.P.
July 23, 2009
R.S.AVTAR SINGH AND CO. Vs. VINDYACHAL AIR PRODUCT LTD.
February 17, 2009
RADHA BAI Vs. CHAIN SINGH
June 16, 2009
RADHARANI NARAYAN PATEL Vs. STATE OF MADHYA PRADESH
June 17, 2009
RADHELAL JI JAIN AND OTHERS Vs. SHAILENDRA SINGH AND OTHERS
May 11, 2009
RAFIQUE Vs. STATE OF M P
November 30, 2009
RAGHAVENDRA AGRAWAL Vs. STATE OF M P
February 5, 2009
RAGHUNATH SINGH Vs. STATE OF M P
March 30, 2009
RAGHUVEER PRASHAD SHARMA Vs. STATE OF M.P.
September 23, 2009
RAGHVENDRA RATHORE Vs. STATE OF M P
December 2, 2009
RAHUL SINGH Vs. JIWAJI UNIVERSITY GWALIOR
December 8, 2009
RAJ KOUR RANDHABA Vs. STATE OF M P
June 18, 2009
RAJ KUMAR AGRAWAL ALIAS RAJJU Vs. SADHNA
June 16, 2009
RAJ KUMAR BAI Vs. DURGA PRASAD
February 26, 2009
RAJA RAM Vs. STATE OF M P
November 30, 2009
RAJARAM AND BROTHERS Vs. COMMISSIONER OF COMMERCIAL TAX, M.P.
December 24, 2009
RAJARAM CHAURASIA Vs. MOHD SALIM KHAN
June 23, 2009
RAJARAM PANWARI Vs. ASHA PANWARI
October 7, 2009
RAJASTHAN CONSTRUCTION COMPANY Vs. TRO
November 23, 2009
RAJAT CEMENTS PVT LTD Vs. STATE OF M P
July 1, 2009
RAJBAHADUR SINGH Vs. STATE OF M P
February 2, 2009
RAJENDRA KUMAR Vs. KASTURI BAI
January 6, 2009
RAJENDRA KUMAR CHATTURVEDI Vs. STATE OF M P
November 26, 2009
RAJENDRA PRASAD AND OTHERS Vs. SHAILENDRA SINGH AND OTHERS
May 11, 2009
RAJENDRA SINGH Vs. STATE OF M P
April 8, 2009
RAJENDRA SINGH SISODIYA Vs. MADHYA PRADESH HOUSHING BOARD INDOR
May 1, 2009
RAJENDRA VERMA Vs. STATE OF MADHYA PRADESH
March 9, 2009
RAJENDRA VERMA Vs. STATE OF M P
November 18, 2009
RAJESH AHIRWAR Vs. PRINCIPAL SECRETARY HEALTH DEPARTMENT
July 7, 2009
RAJESH BAHELIA Vs. STATE OF MADHYA PRADESH
August 31, 2009
RAJESH ELECTRICALS Vs. REGISTRAR, M.P.COMMERCIAL TAX, APPEAL BOARD, BHOPAL
October 27, 2009
RAJESH KASLIWAL Vs. ARUN KUMAR JAIN
December 17, 2009
RAJESH KUMAR Vs. STATE OF MP
October 13, 2009
RAJESH KUMAR SHAKYA Vs. STATE OF M P
November 27, 2009
RAJESH MAHESHWARI Vs. ASSISTANT COMMISSIONER OF INCOME-TAX
August 3, 2009
RAJESH SINGH Vs. MANOJ KUMAR
August 21, 2009
RAJESH VERMA Vs. JABALPUR DEVELOPMENT AUTHORITY
April 27, 2009
RAJIV Vs. UNION OF INDIA
July 13, 2009
RAJJU Vs. STATE OF M P
May 6, 2009
RAJKUMAR JAIN Vs. SAVITRI DEVI
December 18, 2009
RAJKUMAR PATEL Vs. SHIVRAJ SINGH CHOUHAN
February 5, 2009
RAJKUMAR SHUKLA Vs. SUBODH AGRAHARI
September 8, 2009
RAJMOHAN KAPOOR Vs. STATE OF M P
March 19, 2009
RAJNIKANT Vs. V K YATI
February 24, 2009
RAJPAL Vs. STATE OF MADHYA PRADESH
February 6, 2009
RAJU Vs. SAHAB SINGH
August 17, 2009
RAJU MINDA Vs. STATE OF M. P.
April 20, 2009
RAKESH Vs. RAMKUMAR AND ANOTHER
October 7, 2009
RAKESH BAIRAGI Vs. VIKRAM CEMENT
April 13, 2009
Rakesh Bharti Vs. Joint Registrar
September 1, 2009
RAKESH KUMAR NAYAK Vs. STATE OF M P
June 2, 2009
RAKESH PANPURIA Vs. STATE OF M P
November 20, 2009
RAKESH SINGARE Vs. STATE OF M P
January 5, 2009
RAKHI SHARMA Vs. ASHOK SANI
July 28, 2009
RAM BABU Vs. STATE OF M P
February 17, 2009
RAM BHUSHAN SHUKLA Vs. STATE OF M P
April 22, 2009
RAM CHANDRA Vs. STATE OF M.P.
January 29, 2009
RAM KISHAN DWIVEDI Vs. ROHANI PRASAD TIWARI
August 27, 2009
RAM KISHAN SONI Vs. SURENDRA BAHARE
December 7, 2009
RAM MILAN Vs. STATE OF M P
July 7, 2009
RAM NIWAS Vs. STATE OF MP
November 27, 2009
RAM PAL SINGH Vs. DEVENDRA PATEL
July 31, 2009
RAM PAL SINGH Vs. DEVENDRA PATEL
July 23, 2009
RAM SINGH Vs. STATE OF M P
March 25, 2009
RAM SINGH Vs. STATE OF M.P.
February 24, 2009
RAM SINGH SON OF MULLU SINGH MEHRA Vs. STATE OF MADHYA PRADESH
January 6, 2009
RAM VISHAL ALIAS VISHALI KACHHWAHA Vs. DWARKA PRASAD JAISWAL
August 17, 2009
RAMA ALIAS RAM LAL Vs. STATE OF M P
February 12, 2009
RAMADHAR KUSHWAHA Vs. STATE OF MADHYA PRADESH
July 23, 2009
RAMAKANT CHOUDHARY Vs. DISTRICT AND SESSIONS JUDGE GUNA
February 3, 2009
RAMAKANT CHOUDHARY Vs. DISTRICT AND SESSIONS JUDGE
September 22, 2009
RAMAKANT DUBEY Vs. USHA DUBEY
July 14, 2009
RAMAKANT PATEL Vs. VIDYA NAGAR GRAH NIRMAN SAHKARI SAMITI
April 30, 2009
RAMAN KUMAR MAHADEO PRASAD TIWARI Vs. BHAWNA RAMAN TIWARI
July 6, 2009
RAMASHANKAR YADAV Vs. GODREJ BEVERAGES AND FOODSLIMITED
May 8, 2009
RAMAUTAR Vs. RAM NARESH
February 17, 2009
RAMAWTAR Vs. MANGI LAL
March 16, 2009
RAMAYAN PRASAD CHATURVEDI Vs. STATE OF M P
April 18, 2009
Rambeti Vs. State of M.P
December 4, 2009
RAMBHAGAT @ RAM BHAROSE YADAV Vs. STATE OF M.P.
October 30, 2009
RAMBHAJAN Vs. STATE OF M P
June 23, 2009
RAMCHANDRA KAHAR Vs. STATE OF M.P.
September 3, 2009
RAMCHANDRA KAHAR Vs. STATE OF M P
September 5, 2009
RAMDAS DEVANGAN Vs. STATE OF MADHYA PRADESH
January 7, 2009
RAMDAYAL Vs. STATE OF MADHYA PRADESH
August 27, 2009
RAMDHARI INDRABHAL PATEL Vs. STATE OF MADHYA PRADESH
April 29, 2009
RAMDIN Vs. STATE OF MADHYA PRADESH
May 4, 2009
RAMESH Vs. STATE OF MADHYA PRADESH
March 26, 2009
RAMESH Vs. STATE OF MADHYA PRADES
November 20, 2009
RAMESH BHARGAVA Vs. STATE OF MP
November 12, 2009
RAMESH CHAND JAIN Vs. STATE OF MADHYA PRADESH
February 6, 2009
RAMESH CHANDRA Vs. SHRIVATI
February 13, 2009
RAMESH CHANDRA Vs. GHANSHYAMDAS & ORS.
December 15, 2009
RAMESH CHANDRA Vs. SHAILENDRA
January 28, 2009
RAMESH CHANDRA Vs. CENTRAL BUREAU OF NARCOTICS
November 5, 2009
RAMESH DARIYAV SINGH Vs. STATE OF MADHYA PRADESH
January 30, 2009
RAMESH KUMAR Vs. STATE OF M P
April 16, 2009
RAMESH KUMAR Vs. STATE OF MADHYA PRADESH
September 2, 2009
RAMESH SAHU Vs. STATE OF M P
April 9, 2009
RAMESH SAHU Vs. STATE OF M P
April 19, 2009
RAMESH SINGH THAKUR Vs. JABALPUR DEVLOPMENT AUTHORITY
November 26, 2009
RAMESH THETE Vs. STATE OF MADHYA PRADESH
December 21, 2009
RAMESHWAR Vs. MOTIRAM
November 13, 2009
RAMESHWAR & ORS Vs. MOTIRAM & ORS
November 3, 2009
RAMESHWARAN TRANSPORT CO Vs. FOOD CORPORATION OF INDIA
April 27, 2009
RAMGOPAL Vs. STATE OF MP
October 30, 2009
RAMJANKI RATHORE Vs. STATE OF M. P.
March 24, 2009
RAMJAS PATEL Vs. STATE OF M P
January 5, 2009
RAMKALI BAI Vs. STATE OF MP
April 18, 2009
RAMLA RUSIYA Vs. STATE OF M P
June 19, 2009
RAMLAKHAN Vs. RAMBAHADUR
April 30, 2009
RAMLAL GAUD Vs. UNION OF INDIA
August 20, 2009
RAMLAL MISHRA Vs. STATE OF M P
April 8, 2009
RAMLALI TIWARI Vs. VRINDAVAN TIWARI
February 19, 2009
RAMMANI Vs. STATE OF MADHYA PRADESH
June 18, 2009
RAMMANI SHUKLA Vs. STATE OF MADHYA PRADESH
August 12, 2009
RAMMILAN Vs. KHELLOO
June 16, 2009
RAMNATH Vs. STATE OF M P
April 30, 2009
RAMNIWAS SHARMA Vs. JASODA BAI
November 24, 2009
RAMPRAKASH SONI Vs. STATE OF MP
November 12, 2009
RAMPRASAD Vs. STATE OF MADHYA
January 9, 2009
Ramraj Singh Vs. State of M.P.
April 15, 2009
RAMSINGH Vs. STATE OF M P
January 20, 2009
RAMSWAROOP SHRIVAS Vs. STATE OF MP
December 17, 2009
RANDHIR SINGH Vs. STATE OF M P
November 23, 2009
RANI/RANI TOP FARMS AND FOREST PVT. LTD. Vs. SAROJ
January 16, 2009
RANVEER SINGH Vs. STATE OF MP
October 20, 2009
RANVIR SINGH Vs. STATE OF MP
November 24, 2009
RASHEED KHAN Vs. STATE OF MADHYA PRADESH
January 5, 2009
RASHMI KHEDLE Vs. STATE OF M P
May 15, 2009
RASHTRIYA COLLIERY MAZDOOR CONGRES Vs. SOUTH EASTERN COALIFIEDS LTD
February 24, 2009
RATILAL LAD Vs. RASIKLAL
April 9, 2009
RATIRAM ALIAS CHUDWA Vs. STATE OF MADHYA PRADESH
February 26, 2009
RATNA PRABHA Vs. STATE OF M P
December 2, 2009
Ratnaprabha Nazan Vs. Kalyansingh
October 22, 2009
RAVI Vs. STATE OF M P
October 7, 2009
RAVI DAFARIA Vs. STATE OF MP
December 14, 2009
RAVI DUBEY Vs. STATE OF M P
May 13, 2009
RAVINDRA KUMAR JAIN Vs. M P STATE ELECTRICITY BOARD
February 17, 2009
RAVINDRA PRAKASH Vs. STATE OF M P
October 21, 2009
RAVINDRA SINGH SIKARWAR Vs. STATE OF MADHAYA PRADESH
August 13, 2009
RECEIVED FROM ADDITIONAL SESSIONS JUDGE Vs. SHEIKH ARIF
April 18, 2009
REGD VIDHICHAND DHARAMSHALA TRUST Vs. NANAKRAM
July 14, 2009
REKHA Vs. KIRAN KUMAR & ORS.
September 3, 2009
REKHA Vs. VIRENDRA
March 3, 2009
RENU GIRI Vs. INDRADEO GIRI
June 29, 2009
RESHAM BAI Vs. JABBAR
July 14, 2009
REWALAL Vs. URMILA
February 11, 2009
RIKIRAJ JAISWAL Vs. STATE OF M P
January 9, 2009
ROHIT KUMAR SHARMA Vs. STATE OF MP
June 29, 2009
ROOP SINGH Vs. STATE OF M P
February 12, 2009
RUBINA DANIAL Vs. STATE OF M P
August 20, 2009
RUKSHANA BEGUM SIDDIQUE Vs. STATE OF M P
March 24, 2009
RUPESH KUSHWAHA Vs. STATE OF MADHYA PRADESH
October 26, 2009
RURAL INSTITUTE OF PARA-MEDICAL SCIENCE Vs. BOARD OF SECONDARY EDUCATION M P
January 29, 2009
S C AGRAWAL AND BROTHERS Vs. M P STATE ELECTRICITY BOARD
May 6, 2009
S C MUKHARJEE Vs. CHAIRMAN STATE BANK OF INDIA
December 10, 2009
S K TRIPATHI Vs. STATE OF M P
May 22, 2009
S P TIWARI Vs. REGISTRAR CO OPERATIVE SOCIETIES
December 4, 2009
S. KUMARS TYRE MANUFACTURING COMPANY LTD. Vs. COMMISSIONER OF INCOME TAX
July 6, 2009
S. KUMARS TYRE MANUFACTURING COMPANY LTD. Vs. COMMISSIONER OF INCOME TAX
September 9, 2009
S. Somni (Smt.) Vs. State of M.P.
November 19, 2009
Sabba Vs. State of M.P.
April 17, 2009
SACHIN Vs. STATE OF M.P
March 16, 2009
SAFE GUARD Vs. M P STATE AGRICULTURAL MARKETING BOARD
April 22, 2009
SAHIBRAM DHINGRA Vs. SHIVSHANKAR GOYAL
June 30, 2009
SAHIBRAM DHINGRA Vs. SHIVSHANKAR GOYAL
July 30, 2009
SAKHI GOPAL DIXIT Vs. BOARD OF REVENUE
October 22, 2009
SALEEM MANSOORI Vs. MUNICIPAL CORPORATION
January 28, 2009
SALES TAX COMMISSIONER Vs. PANNALAL NARENDRA KUMAR
November 4, 2009
SAMANDAR SINGH Vs. STATE OF M P
June 26, 2009
SAMBHOO PRASAD SAHU Vs. STATE OF MADHYA PRADESH
August 7, 2009
SAMBHUDAYAL Vs. NEW INDIA INSURANCE COMPANY LTD
March 16, 2009
SAMBHUNATH MISHRA Vs. STATE OF M P
March 30, 2009
SAMYUKT THEKEDARI MAZDOOR UNION Vs. PRESIDING AUTHORITY
September 22, 2009
SANAT KUMAR Vs. STATE OF MADHYA PRADESH
July 24, 2009
SANDHYA Vs. GHANSHYAM SINGH
February 19, 2009
SANGEETA Vs. SHAILENDRA SINGH AND OTHERS
May 11, 2009
SANJAY Vs. RACHNA
July 28, 2009
SANJAY Vs. STATE OF M P
July 28, 2009
SANJAY BATHAM Vs. MUNNALAL PARIHAR
February 2, 2009
SANJAY KUMAR Vs. STATE OF MADHYA PRADESH
December 8, 2009
SANJAY MEHTA Vs. SUPRENTENDENT OF MATRACHHAYA
April 28, 2009
SANJAY MISHRA Vs. STATE
August 26, 2009
SANJEEV MEENA Vs. STATE OF M P
March 18, 2009
SANJIV MOHAN GUPTA Vs. JAGRAN PUBLICATIONS P. LTD.
March 3, 2009
SANJU DEVRE Vs. STATE OF MADHYA PRADESH
June 25, 2009
SANKAR MANCHANI Vs. S D SINGH
March 16, 2009
SANTOSH Vs. STATE OF MP
August 28, 2009
SANTOSH KUMAR Vs. STATE OF M P
February 12, 2009
SANTOSH KUMAR GANDHI Vs. STATE OF M P
May 14, 2009
SANTOSH KUSHWAH Vs. STATE OF MP
August 31, 2009
SANTOSH SHARMA Vs. STATE OF M P
February 3, 2009
SANTOSH SHARMA Vs. STATE OF M P
February 13, 2009
SANTOSHI VISHAL SINGH GURJAR Vs. NARESH CHINTAMANI GURJAR
November 27, 2009
SANTSHARAN Vs. STATE OF M P
May 15, 2009
SANWAR AALAM ALIAS SARWARE KHAN Vs. ARUN KUMAR CHOG
January 19, 2009
SARASWATI BAI Vs. ASGAR ALI
April 15, 2009
SARASWATI KUMRE Vs. STATE OF MADHYA PRADESH
April 2, 2009
SARDAR SINGH Vs. STATE OF MADHYA PRADESH
March 5, 2009
SARITA W/O DILIP @ BABULAL Vs. DILIP @ BABULAL PHARPHUDIYA
July 9, 2009
SARMAN Vs. STATE OF M P
July 8, 2009
SARMAN AHEER Vs. STATE OF M P
April 24, 2009
SAROJ KAROTHIYA Vs. STATE OF MP
November 16, 2009
SATGURU CEMENT P.LTD. Vs. STATE OF MADHYA PRADESH
February 16, 2009
SATISH MENON Vs. STATE OF MADHYA PRADESH
July 3, 2009
SATISH MENON Vs. STATE OF M P
June 3, 2009
Satish s/o Ramvilash Gupta Vs. Ramvati wd/o Virendra Singh
January 28, 2009
SATNAM SINGH Vs. BAJAJ ALLIANZ GENERAL INSURANCE CO LTD
October 27, 2009
SATPURA KSHETRIYA GRAMIN BANK Vs. VED PRAKASH ARYA
July 31, 2009
SATYA PAL ANAND Vs. REGISTRAR GENERAL HIGH COURT OF M P
April 18, 2009
SAVITA MIHANI Vs. INCOME TAX OFFICER
August 24, 2009
SAVITRI BAI Vs. KRISHNA MORARI
December 14, 2009
SEED ASSOCIATION OF M P INDORE Vs. UNION OF INDIA
April 2, 2009
SEEMA DUBEY Vs. PRAKASH DHIRAWANI
May 5, 2009
SEEMA SINGH Vs. STATE OF MP
April 8, 2009
SETUL BAI Vs. SANTOSH
October 21, 2009
SHAFIQ Vs. STATE OF M P
March 18, 2009
SHAILENDRA AGRAWAL Vs. STATE OF MADHYA PRADESH
March 25, 2009
SHAILENDRA KUMAR SHARMA Vs. STATE OF M.P.
June 15, 2009
SHAILENDRA SINGH Vs. STATE OF MADHYA PRADESH
July 8, 2009
SHAILU MANGAL Vs. STATE OF MADHYA PRADESH
April 29, 2009
SHAKIR Vs. STATE OF M P
February 5, 2009
SHAKIR CHACHA Vs. STATE OF M P
January 30, 2009
SHALINI Vs. RITESH
January 12, 2009
SHAMBHU DAYAL RAWAT Vs. STATE OF M P
March 6, 2009
SHAMIM BANO Vs. RAJESH KUMAR
January 6, 2009
SHANKARLAL Vs. STATE OF MADHYA PRADESH
February 12, 2009
SHANTI BAI Vs. HAIMAN BAI
August 13, 2009
SHANTI BAI Vs. RAIS KHAN
August 13, 2009
SHANTI MANI BADHAI Vs. LAKSHMAN DHANIRAM BADHAI
September 4, 2009
SHANTI RATHORE Vs. RADHESHYAM
December 8, 2009
SHANTILAL Vs. VIJAY KUMAR
May 15, 2009
SHASHANK SAXENA Vs. PRINCIPAL SECRETARY PUBLIC HEALTH AND FAMILY WELFARE DEPARTMENT GOVERNMENT OF M P
January 21, 2009
SHATRUGHAN KURMI Vs. LAXMAN SINGH KURMI
July 22, 2009
SHEEBA KHAN Vs. STATE
April 2, 2009
SHEEL CHAND JAIN Vs. STATE OF M P
March 15, 2009
SHEIKH AASHIF Vs. STATE OF M P
June 25, 2009
SHEIKH AHMAD Vs. STATE OF MADHYA PRADESH
August 4, 2009
SHEIKH ARIF Vs. STATE OF MADHYA PRADESH
April 18, 2009
SHEIKH SULTAN Vs. STATE OF MADHYA PRADESH
January 20, 2009
SHEKH MUBIN Vs. KHURSHID
August 6, 2009
SHIV CHARAN ALIAS SHWETA Vs. STATE OF M P
July 7, 2009
SHIV SINGH Vs. STATE OF MADHYA PRADESH
July 7, 2009
SHIV SINGH Vs. BALVIR SINGH
September 11, 2009
SHIVA @ SHIVLAL AND ANOTHER Vs. STATE OF M P
August 18, 2009
SHIVCHARAN Vs. STATE OF MADHYA PRADESH
February 12, 2009
SHIVENDRA SINGH Vs. STATE OF M P
October 9, 2009
SHIVNARAIN Vs. THAKURA
September 4, 2009
SHIVPAL ALIAS PAHALWAN TIWARI Vs. STATE OF MADHYA PRADESH
January 5, 2009
SHIVRAJ SINGH Vs. STATE OF M P
September 9, 2009
SHIVRAJ SINGH CHAUHAN Vs. RAJENDRA KUMAR
October 12, 2009
SHIVRAM KASHINATH NANDANWAR Vs. STATE OF MADHYA PRADESH
January 9, 2009
SHOBHANA ENTERPRISES PVT LTD Vs. M P PASCHIM KSHETRA VIDYUT VITARAN COMPANY LTD
March 30, 2009
SHRI DEV RADHAKRISHNA JUGAL KISHORE ALIAS LOHARAON KA MANDIR Vs. JAGANNATH PRASAD
May 5, 2009
SHRIKANT Vs. PRAVEEN
April 29, 2009
SHRILAL OJHA Vs. STATE OF M P
August 6, 2009
SHRIMANI SHARMA Vs. UNION OF INDIA
March 31, 2009
SHRINATH CARAMIC Vs. COMMISSIONER INCOME TAX
March 17, 2009
SHRIRAM Vs. STATE OF MADHYA PRADESH
November 5, 2009
SHUSHIL KUMAR KHATRI Vs. SARTAJ SINGH
August 11, 2009
SHYAM LAL Vs. KANTA BAI
April 29, 2009
SHYAM SINGH Vs. STATE OF MADHYA PRADESH
July 7, 2009
SHYAM SINGH Vs. STATE OF MADHYA PRADESH
February 17, 2009
SHYAM SUNDER CHOUDHARI & ANR. Vs. KHANDWALA SECURITIES PVT. LTD.
July 21, 2009
SHYAM TRADING CO Vs. STATE OF M P
March 3, 2009
SHYAMCHARAN PAUL Vs. ROOPALI PROMOTERS AND CONTRUCTION
February 2, 2009
SHYAMLAL Vs. BABULAL
June 29, 2009
SHYAMLAL KOL Vs. STATE OF M P
March 2, 2009
SIDDHAR Vs. STATE OF MP
October 13, 2009
SITABAI RAMESHWAR Vs. STATE OF M P
January 21, 2009
SITARAM Vs. COOPERATIVE BHUMI VIKAS LAND MORTGAGE BANK LTD
January 6, 2009
SITARAM PAL Vs. RAM PRASAD
October 28, 2009
SIYABAI THAKUR Vs. M P STATE ELECTRICITY BOARD
February 11, 2009
SIYARAM Vs. STATE OF MP
September 1, 2009
SIYAWATI Vs. PHOOLWATI
January 21, 2009
SIYAWATI Vs. PHOOLWATI
January 28, 2009
SMT. KAMLA DEVI Vs. SHAILENDRA SINGH
May 11, 2009
SMT. MANGIBAI W/O HARISINGH DANGI Vs. HARISINGH S/O MOHANLAL DANGI
August 28, 2009
SOBHA MISRA Vs. VINOD KUMAR
August 26, 2009
SOBRAN SINGH Vs. STATE OF MP
November 30, 2009
SOMNATH Vs. STATE OF M P
January 12, 2009
SONU DEVRE Vs. STATE OF M P
June 25, 2009
SOURAJ SINGH Vs. MUNNALAL
August 28, 2009
SOUTH ESTERN COALFIELDS LTD Vs. NIJAMUDDIN
September 8, 2009
SRIKANT Vs. STATE OF M P
December 15, 2009
St. Peter's Convent School Society, Indore Vs. Indore Development Authority, Indore
March 17, 2009
STATE Vs. KAILASH NAHTA
January 9, 2009
STATE BANK OF INDIA Vs. BANK OF IRELAND
November 27, 2009
STATE HANDLOOM WEAVERS CO OPERATIVE FEDERATION Vs. P N THAKUR
January 21, 2009
STATE OF M P Vs. RAGHVENDRA SOHGAURA
January 21, 2009
STATE OF M P Vs. RAM KUMAR PATHAK
February 10, 2009
STATE OF M P Vs. SHUKLA CONSTRUCTION COMPANY
February 10, 2009
STATE OF M P Vs. MUNSHILAL NIRBHAY SINGH
March 3, 2009
STATE OF M P Vs. MUNSHILAL
March 9, 2009
STATE OF M P Vs. SHOBHA BAI SINGH
February 13, 2009
STATE OF M P Vs. SURYA KUMAR
June 19, 2009
STATE OF M P Vs. RAMLAKHAN SINGH
July 2, 2009
STATE OF M P Vs. HABIB AHMED
May 15, 2009
STATE OF M P Vs. RAJENDRA KUMAR
July 30, 2009
STATE OF M P Vs. SHANKARLAL
November 5, 2009
STATE OF M P Vs. RAGHVENDRA SOHGAURA
October 21, 2009
STATE OF M P Vs. H.R. KANASKAR
January 19, 2009
STATE OF M P Vs. SARDAR HARBANS SINGH
November 9, 2009
STATE OF M P Vs. SHASHI
November 10, 2009
State of M.P. Vs. Vinay Shukla
April 2, 2009
STATE OF M.P. Vs. MUNESH
July 22, 2009
STATE OF M.P. Vs. SUMERILAL RAJPUT
June 15, 2009
STATE OF M.P. Vs. K.M.MISHRA
July 21, 2009
STATE OF M.P. Vs. KALPANA KARATKAR
October 30, 2009
STATE OF MADHYA PRADESH Vs. ANTRAM UIKE
December 16, 2009
STATE OF MADHYA PRADESH Vs. SUNDER SINGH
November 4, 2009
STATE OF MADHYA PRADESH Vs. RAJESH KUMAR
August 6, 2009
STATE OF MADHYA PRADESH Vs. JHALKHAN
August 7, 2009
STATE OF MADHYA PRADESH Vs. DHARMENDRA RAJPUT
August 17, 2009
STATE OF MADHYA PRADESH Vs. CHHOTELAL NAMDEO
August 24, 2009
STATE OF MADHYA PRADESH Vs. SHYAM SUNDER SAVITA
May 13, 2009
STATE OF MADHYA PRADESH Vs. MOHAN MISHRI LAL
May 11, 2009
STATE OF MADHYA PRADESH Vs. PARASRAM SHARMA
May 4, 2009
STATE OF MADHYA PRADESH Vs. KEDAR
June 19, 2009
STATE OF MADHYA PRADESH Vs. JAGDISH PATHAK
July 29, 2009
STATE OF MADHYA PRADESH Vs. BHAGWANDAS
July 9, 2009
STATE OF MADHYA PRADESH Vs. RAMSINGH
July 17, 2009
STATE OF MADHYA PRADESH Vs. VIRENDRA ALIAS GUNGA
March 5, 2009
STATE OF MADHYA PRADESH Vs. ANIL KUMAR KRISHNANAND RAO TELANG
March 25, 2009
STATE OF MADHYA PRADESH Vs. R S BADAL
January 13, 2009
STATE OF MADHYA PRADESH Vs. MAAN SINGH
January 15, 2009
STATE OF MADHYA PRADESH Vs. SEETA RAM RINGA KORKOO
January 9, 2009
STATE OF MADHYA PRDESH Vs. YOGIRAJ SHARMA
July 23, 2009
STATE OF MP Vs. RAJARAM
July 22, 2009
STATE OF MP Vs. INDER SINGH
March 31, 2009
SUBHASH Vs. STATE OF M P
August 6, 2009
SUDAMA Vs. STATE OF MADHYA PRADESH
April 15, 2009
SUDHEER SINGH TOMAR Vs. JIWAJI UNIVERSITY GWALIOR
July 31, 2009
SUDHEER SINGH TOMAR Vs. JIWAJI UNIVERSITY
July 1, 2009
SUDHIR GARG Vs. M P POLLUTION CONTROL BOARD
February 16, 2009
SUDHIR SHARMA Vs. STATE BANK OF INDIA
June 16, 2009
SUJATA SARKAR Vs. ANIL KUMAR DUTTANI
January 22, 2009
SUKHCHAIN SINGH Vs. BHARAT COMMERCE AND INDUSTRIES LTD
November 12, 2009
SUMAN SUCHITA LAKRA Vs. STATE OF CHHATTISGARH
April 21, 2009
SUMATI JAIN Vs. STATE OF MADHYA PRADESH
June 18, 2009
SUMATRA BAI Vs. ABDUL WAHID
April 1, 2009
SUMIRAN CHOUDHARY Vs. STATE OF MADHYA PRADESH
March 30, 2009
SUMITRA Vs. STATE OF MADHYA PRADESH
December 24, 2009
SUNIL ALIAS SONU Vs. SARITA CHAWLA
August 31, 2009
SUNIL ALIAS SUNIL KUMAR MAKODE Vs. BALKISHAN
June 17, 2009
SUNIL KULKURNI Vs. JAGDISHSINGH
December 9, 2009
SUNIL KUMAR Vs. OM PRAKASH GARG
December 21, 2009
SUNIL KUMAR MISHRA Vs. STATE OF M P
February 11, 2009
SUNIL KUMSR SAXENA Vs. HOLY CROSS ASHRAM HIGHER SECONDARY SCHOOL
August 27, 2009
SUNIL PILLAI Vs. STATE OF M P
July 24, 2009
SUNIL S/O LATE MOHANLAL MALVIYA Vs. STATE OF M P AND OTHERS
September 10, 2009
SUNIL S/O LATE MOHANLAL MALVIYA Vs. STATE OF M.P. AND OTHERS
August 28, 2009
SUNIL TIWARI Vs. STATE OF MADHYA PRADESH
February 13, 2009
SUNITA HIMMATRAMKA Vs. NORTHERN COAL FIELDS LTD
May 15, 2009
SUNITEE CHAUHAN Vs. AAKASH SINGH CHAUHAN
February 10, 2009
SURAJ ALIAS TENY Vs. STATE OF MADHYA PRADESH
November 12, 2009
SURAJ PRASAD Vs. EXECUTIVE ENGINEER SUPPLY MAINTENANCE M P STATE ELECTRICITY BOARD
January 27, 2009
SURENDRA KUMAR Vs. LAXMI BAI JAIN
April 2, 2009
SURENDRA KUMAR Vs. MITHILESH KUMARI
December 1, 2009
SURENDRA KUMAR CHOURASIA Vs. STATE OF MADHYA PRADESH
March 24, 2009
SURENDRA PRASAD TIWARI Vs. KAVITA PANDEY
February 26, 2009
SURENDRA RATHORE Vs. VISHWANATH BHASIN
March 25, 2009
SURENDRA SINGH BHADAURIA Vs. STATE OF MP
November 16, 2009
SURENDRA SINGH PATEL Vs. STATE
May 15, 2009
SURESH CHANDRA SHARMA Vs. STATE OF M P
April 15, 2009
SURESH CHATURVEDI Vs. INDIAN OIL CORPORATION LTD
October 30, 2009
SURESH KUMAR Vs. STATE OF MADHYA PRADESH
October 6, 2009
SURESH KUMAR Vs. STATE OF M P
August 27, 2009
SURESH KUMAR Vs. STATE OF M P
December 17, 2009
SURESH SILAWAT Vs. STATE OF MADHYA PRADESH
December 2, 2009
SURESHCHAND JAIN Vs. DEOSHARAN
April 2, 2009
SURTAN Vs. RAGHUNATH PRASAD
September 11, 2009
SUSHIL SINGH BAGRI Vs. ADDITIONAL DEPUTY INSPECTOR
September 2, 2009
SUSHILA BAI Vs. KESHAR BAI
November 13, 2009
SUSHILA DEVI Vs. DHARMENDRA JAIN
August 3, 2009
SUSHILA DEVI Vs. REGISTRAR HIGH COURT OF M P
June 19, 2009
SUSHMA YADAV Vs. STATE BANK OF INDORE
October 21, 2009
SUSHREE CHITTAROOPA PALIT & ANR. Vs. STATE OF M.P.
March 16, 2009
SWARGIYA GULAB BAI YADAV SMRITI TRUST Vs. STATE OF M.P.
March 24, 2009
SWATI JHA Vs. STATE OF MP
December 18, 2009
SWETA SHARMA Vs. ORIENTAL INSURANCE CO.
April 8, 2009
SYED MASOOD ALI Vs. M.P. WAKF BOARD
August 11, 2009
TABASSUM BANO Vs. STATE OF MADHYA PRADESH
May 14, 2009
TAHIR Vs. STATE OF M P
August 20, 2009
TAJ MOHAMMAD Vs. STATE OF M P
August 3, 2009
TARA CHAND Vs. STATE OF MADHYA PRADESH
May 15, 2009
TCL INDIA HOLDINGS PVT LTD Vs. MURTAZA SIRAJUDDIN MALIK
March 20, 2009
TEHMINA QURESHI Vs. SHAZIA QURESHI
November 13, 2009
TEJ PRATAP SHUKLA Vs. DIVISIONAL DEPUTY COMMISSIONER, COMMERCIAL TAX, SATNA
October 20, 2009
TEJU LAL YADAV Vs. STATE OF M P
January 23, 2009
THAKKAR ALIAS JAMNA PRASAD Vs. STATE OF MADHYA PRADESH
June 23, 2009
THOMAS THOMAS Vs. STATE OF M.P.
January 15, 2009
TIJAUWA Vs. RAJMANI
April 15, 2009
TIKI ENTERPRISES Vs. COMMISSIONER OF COMMERCIAL TAX
August 18, 2009
TRILOK CHAND MITTAL Vs. BOARD OF REVENUE
December 14, 2009
TRIVENI PRASAD Vs. STATE OF M.P.
November 27, 2009
TRUCK OWENERS ASSOCIATION Vs. STATE OF MADHYA PRADESH
November 12, 2009
U P SHARMA Vs. JABALPUR CORPORATION
August 27, 2009
UDAYPAL SINGH GOND Vs. STATE OF M P
May 4, 2009
UJJAIN ZILA THOK UPBHOKTA SAHAKARI BHANDAR Vs. REGISTRAR CO OPERATIVE SOCIETIES MP BHOPAL
September 7, 2009
UMA DUBEY Vs. ROOPESH KUMAR
June 17, 2009
UMA SHANKAR Vs. STATE OF MP.
January 9, 2009
UMA VERMA Vs. STATE OF M P
August 27, 2009
UMMED SINGH Vs. STATE OF M P
October 23, 2009
UNION OF INDIA Vs. BHUPENDRA SINGH
May 5, 2009
UNION OF INDIA Vs. MAMTA SETHI
May 5, 2009
UNION OF INDIA Vs. INCOME TAX APPELLATE TRIBUNAL
February 5, 2009
UNION OF INDIA Vs. CENTARL INFORMATION COMMISSIONER
June 17, 2009
UNION OF INDIA Vs. SHASHI BAI
May 7, 2009
UNION OF INDIA Vs. TRIVENI CONDUCTORS LTD
April 6, 2009
UNITED INDIA INSURANCE CO LTD Vs. LAVKUSH PRASAD
April 13, 2009
UNITED INDIA INSURANCE CO LTD Vs. NEHA
September 9, 2009
UNITED INDIA INSURANCE CO LTD Vs. ANGURI DEVI
August 6, 2009
UNITED INDIA INSURANCE CO LTD Vs. RAJENDRA
October 22, 2009
UNITED INDIA INSURANCE CO. LTD. Vs. JUBEDA BEGUM
April 15, 2009
UNIVERSAL CABLES LTD Vs. COMMISSIONER OF INCOME TAX
June 25, 2009
USHA Vs. RAJESH RISALA SINGH CHOUDHARY
January 27, 2009
USHA BAI Vs. YOUSUF ALI
November 5, 2009
USHA SHARMA Vs. MAHARAJ KISHAN RAINA
May 4, 2009
USHA TIWARI Vs. STATE OF M P
April 2, 2009
V.D. Jha (Dr.) Vs. Devi Ahilya Vishwa Vidyalaya, Indore
February 24, 2009
VA TECH HYDRO INDIA (P.) LTD. Vs. STATE
May 7, 2009
VANDANA TIWARI Vs. AJAY PANDE
April 15, 2009
VASUDEV SINGH Vs. RAGHURAJ SINGH
January 30, 2009
VEDWATI Vs. STATE OF M P
July 23, 2009
VIDHYA NAGAR GRAH NIRMAN SAHKARI SAMITI Vs. M P PATEL
February 27, 2009
VIDHYADHAR DUBEY Vs. BALMUKUND KAUSHIK
March 18, 2009
VIDHYAWATI COUNSTRUCTION VO Vs. UNION OF INDIA
November 9, 2009
VIDYARAM Vs. STATE OF MP
August 26, 2009
VIDYAWATI LILHARE Vs. SUB DIVISIONAL OFFICER CUM PRESCRIBED OFFICER
August 13, 2009
VIJAY BAHADUR SINGH Vs. STATE OF M P
October 9, 2009
VIJAY CHOUDHARY Vs. UNION OF INDIA
November 30, 2009
VIJAY KUMAR SEN Vs. GOVIND PRASAD
March 17, 2009
VIJAY NARAYAN SHRIVASTAVA Vs. RAMSWAROOP SINGH
December 1, 2009
VIJAY PRAKASH Vs. PREETI CHATURVEDI
July 2, 2009
VIJAY SHANKAR Vs. STATE OF M P
May 14, 2009
VIJAY SINGH Vs. STATE OF M P
July 7, 2009
Vijay Singh Vs. State of M.P.
April 8, 2009
VIJAY SINGH YADAV Vs. STATE OF M P
December 24, 2009
VIJENDRA SINGH Vs. CENTRAL BUREAU OF INVESTIGATION
March 19, 2009
VIKRAM CEMENT Vs. ADDITIONAL COMMISSIONER OF COMMERCIAL TAX, INDORE.
February 6, 2009
VIKRAM SINGH Vs. STATE OF M.P.
September 1, 2009
VIKRAM SINGH Vs. BHAGWAN SINGH
April 2, 2009
VIMAL MISHRA Vs. KRISHNA GOPAL SHARMA
May 7, 2009
VIMALABAI Vs. SHARIF KHAN
August 28, 2009
VIMALCHAND Vs. ARORA DISTILLERY PVT LTD
April 15, 2009
VIMLABAI Vs. SHARIF KHAN
August 24, 2009
VINAY KUMAR Vs. JAYA VINAY KUMAR
July 31, 2009
VINOD Vs. STATE OF M P
December 1, 2009
VINOD KUMAR Vs. STATE OF MADHYA PRADESH
February 17, 2009
VINOD KUMAR SHARMA Vs. SMT. LEELAWATI GARG AND ANOTHER
July 24, 2009
VIPIN KUMAR SAXENA Vs. STATE OF MADHYA PRADESH
May 7, 2009
VIRENDER SHRIMAL Vs. KADARI HARDWARE STORE
November 3, 2009
VIRENDRA KUMAR Vs. STATE OF M.P.
December 10, 2009
VIRENDRA SINGH Vs. STATE OF MADHYA PRADESH
July 30, 2009
VISHAL SINGH Vs. SHAILENDRA SINGH
January 21, 2009
VISHAMBHAR SINGH Vs. HAKEEM KHAN
October 5, 2009
VISHNU AGARWAL Vs. STATE OF MADHYA PRADESH
March 31, 2009
VISHNU GOYAL Vs. JYOTI SHARMA
August 12, 2009
VISHNU KOL Vs. STATE OF MADHYA PRADESH
June 24, 2009
VISHNU RAJORIA Vs. STATE OF MADHYA PRADESH
July 29, 2009
VIVEK KHARE Vs. STATE OF MP
March 24, 2009
VIVEK VALENKAR Vs. ARVIND JOSHI
December 4, 2009
WAKF IMAMBARA IMLIPURA Vs. KHURSHEEDA BI
January 23, 2009
WAKF MASJID DHUMAN HAN Vs. CHIEF EXECUTIVE OFFICER
February 26, 2009
WAQF INTZAMIYA COMMITTEE MUSLIM SAMAJ, AMBAH Vs. BABUKHAN
January 20, 2009
WAZIR SINGH Vs. STATE OF MADHYA PRADESH
February 9, 2009
WESTWRN COALFIELDS LIMITED Vs. PRADEEP KUMR SONI
February 20, 2009
Y.K. SHARMA Vs. STATE OF MP
January 23, 2009
YAD MOHAMMAD Vs. RAJKUMAR
November 30, 2009
YASHPAL SINGH Vs. STATE OF M P
December 9, 2009
YASHWANT SINGH Vs. PYARELAL UIKEY
October 5, 2009
ZILA SAHAKARI KENDRIYA BANK MYDT BHIND Vs. AWADH NARAIN CHOUDHARY
January 7, 2009
ZILA SAHKARI BHOOMI VIKAS BANK Vs. SHAMBHU PRASAD SHARMA
January 23, 2009
ZILA SAHKARI KENDRIYA BANK Vs. KUWARLAL PATEL
July 24, 2009