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Case Index
Title
Date
A CHALAPATI Vs. SATHYANARAYANA N NUWAL
February 15, 2009
A GOPAL MENON Vs. UNIVERSITY OF HYDRABAD
December 30, 2009
A HANUMANTHA PRASAD Vs. COAL MINDS PROVIDENT FUND ORGANISATION JHARKHAND
October 29, 2009
A LAKSHMI DEVI Vs. C SUDHAKAR REDDY
April 6, 2009
A MARIKAR Vs. SRI SATYANARAYANA FILMS
October 23, 2009
A NARAYAN RAO Vs. VICE CHANCELLOR UNIVERSITY OF HYDERABAD
March 26, 2009
A P CIVIL LIBERTIES COMMITTEE Vs. GOVERNMENT OF A P
February 6, 2009
A P PAPER MILLS LIMITED Vs. GOVERNMENT OF ANDHRA PRADESH
August 28, 2009
A P STATE FISHERMEN DEVELOPMENT AND WELFARE ASSOCIATION Vs. DISTRICT COLLECTOR VISAKHAPATNAM
December 29, 2009
A P STATE WARE HOUSING CORPORATION Vs. COMMISSIONER OF INCOME TAX
November 20, 2009
A P VERMA Vs. K DASARADHI GUPTA
February 9, 2009
A PRAMODA Vs. D KOMARAIAH
August 13, 2009
A PRAMODA Vs. D KOMARAIAH
August 30, 2009
A RAMAIAH Vs. HONBLE INDUSTRIAL TRIBUNAL CUM LABOUR COURT
September 11, 2009
A S N ARAVINDA Vs. MALLIDI TIRUPAYYAGARI VENKATA REDDY CO OPERATIVE RURAL BANK LTD
October 26, 2009
A SAVITHAMMA Vs. STATE OF ANDHRA PRADESH
January 20, 2009
A SITARAM BABU Vs. STATE BOARD OF TECHNICAL EDUCATION AND TRAINING
December 5, 2009
A SRINATH REDDY Vs. UNION OF INDIA
February 18, 2009
A SUDHAKAR REDDY Vs. A P STATE INFORMATION COMMISSION RIGHT TO INFORMATION
February 19, 2009
A SUDHAKER REDDY Vs. JAWAHARLAL NEHRU TECHNOLOGICAL UNIVERSITY
November 11, 2009
ABDULLAH BIN HUSSAIN Vs. GREATER MUNICIPAL CORPORATION OF HYDERABAD
October 9, 2009
ADAPA GANGADHARA RAMA RAO Vs. STATE OF A P
September 25, 2009
ADDANKI HANUMANTHA RAO Vs. ADDANKI SRINIVASA RAO
February 9, 2009
ADDL DY INSPECTOR GENERAL OF POLICE Vs. NO 015140942 CONSTABLE GENERAL DUTY ASHOK KUMAR YADAV
April 30, 2009
ADIL KHAN HYDERABAD Vs. BHARAT PETROLEUM CORPORATION LTD
July 29, 2009
AFZALUNNISA BEGUM Vs. STATE OF A P
June 2, 2009
AGEER DASARATHAM Vs. JOINT COLLECTOR MAHABUBNAGAR
February 24, 2009
AGINA CHANDRAMOULI Vs. RAJOORI RAMALINGAM
November 30, 2009
AHMED EHTESHAM KAWKAB Vs. GOVERNMENT OF INDIA
September 18, 2009
AIRABELLI PRABHAKAR RAO Vs. EMMADI KOTESHWAR
June 19, 2009
AJAY VANAMALI Vs. STATE
March 24, 2009
AJEYA BHARAT PARTY Vs. CHIEF ELECTION COMMISSIONER
March 30, 2009
AKKAMMAGARI BHEEMAMMA Vs. AKKAMMAGARI BALAMMA
July 7, 2009
AKTHARUNNISA Vs. A P STATE ROAD TRANSPORT CORPORATION
January 19, 2009
ALA ANJI REDDY Vs. STATE OF A.P.
March 6, 2009
ALAKANANDA HYDRO POWER COMPANY LIMITED Vs. SHRING CONSTRUCTION COMPANY PRIVATE LIMITED
February 24, 2009
ALAKANANDA HYDRO POWER COMPANY LIMITED Vs. SHRING CONSTRUCTION COMPANY PVT LTD
February 25, 2009
ALLA VENKATALAKSHMI Vs. STATE OF A P
September 22, 2009
ALTAF AHMED Vs. STATE OF A P
November 18, 2009
ALUMECO INDIA EXTRUSION LIMITED Vs. COMMERCIAL TAX OFFICER
July 22, 2009
ALURI DHANJAYA Vs. LAND ACQUISITION OFFICER SPECIAL GRADE DEPUTY COLLECTOR AND REVENUE DIVISIONAL OFFICER RANGA REDDY
October 28, 2009
AMARJIT KAUR Vs. S L HUSSAIN
July 24, 2009
AMBATI RADHA KRISHNA REDDY MEMORIAL COLLEGE OF EDUCATION Vs. STATE OF A P
December 15, 2009
AMBULA MANOJ Vs. AMBULA BHAVANA
August 26, 2009
ANANTHA UDAYA BHASKAR RAO Vs. ELECTION COMMISSION OF INDIA
April 2, 2009
ANANTHULA SATHAIAH Vs. FUNCTIONAL REGISTRAR AND PROHIBITION AND EXCISE SUPERINTENDENT
December 14, 2009
ANDE GANGAIAH Vs. M KRISHNA REDDY
October 23, 2009
ANDHRA BANK HYDERABAD Vs. V VISHNU VARDHAN REDDY
October 15, 2009
ANDHRA PRADESH FOREST DELEVOPMENT CORPORATION LTD Vs. GADDILLA CHANNAPPA REDDY
June 30, 2009
ANDHRA PRADESH PAPER MILLS LTD Vs. INDUSTRIAL TRIBUNAL SUM LABOUR COURT
July 3, 2009
APSRTC MUSHEERABAD Vs. SEW CONSTRUCTIONS LTD
July 17, 2009
ARELLI LYLOAN ALIAS SANTOSH SINDHE Vs. STATE OF A P
July 17, 2009
ARIPAKA KANAKA APPA RAO Vs. STATE
October 21, 2009
ARISELLI SRINIVASA RAO Vs. STATE OF A P
November 13, 2009
ARK LOGISTICS SERVICES (P.) LTD. Vs. COMMR. OF C. EX. AND CUS.
August 4, 2009
ARKALA PRAKASH Vs. BALAKISHAN RAO
October 9, 2009
ARVIND CHENJI Vs. KRISHNAVENI
August 10, 2009
ASHOK KUMAR Vs. AMARJEET SINGH MAKHIJA
July 17, 2009
ASHOK LEYLAND FINANCE LTD Vs. P VENGAL RAO
June 30, 2009
ASHWINI CHEMICALS WORKS Vs. ASWINI HOMEO PHARMACY
November 11, 2009
ASIA BEGUM Vs. MAHMUDA BEGUM
October 29, 2009
ASSET RECOVERY MANAGEMENT YARD PVT LTD Vs. M V L D BHARATHI
October 30, 2009
ASSOCIATION OF A P SAJJADA NASHEENS MUTAWALLIES AND KHIDMAT GUZARAN OF WAKFS Vs. SECRETARY REPRESENTING THE UNION OF INDIA DEPARTMENT NEW DELHI
October 30, 2009
AVULAPALLE MALIKARJUNA Vs. N T CHENGALARAYAPPA
July 22, 2009
AYYAN TRADERS PVT LTD Vs. LINGARAM CHENNAIAH
July 3, 2009
B BABU Vs. GOVERNMENT OF ANDHRA PRADESH
March 16, 2009
B BHANU MURTHY Vs. P RAMA SUBRAHMANYAM
March 4, 2009
B DAVID SUDHAKAR Vs. BANDLAMUDI NILDA RAJA KUMARI
October 27, 2009
B KRISHNA Vs. STATE OF A P
December 15, 2009
B KRISHNA REDDY Vs. M D SUDHEENDRA RAO
March 16, 2009
B MALLESHAM Vs. BAR COUNCIL OF INDIA NEW DELHI
December 31, 2009
B MOHANLAL NAIK Vs. DISTRICT CONSUMER FORUM CONSTITUTED UNDER CONSUMER PROTECTION ACT 1986
March 18, 2009
B MURALI ALIAS PRASAD Vs. STATE OF ANDHRA PRADESH
April 18, 2009
B PADMAVATHI Vs. REVENUE DIVISIONAL OFFICER
February 26, 2009
B PARAMESH Vs. STATE OF ANDHRA PRADESH
April 17, 2009
B RAMULAMMA Vs. VANKATESH BUS UNION LINGARAJAPURAM BANGLORE
September 10, 2009
B SHEKAR Vs. DEPUTY REGISTRAR OF CO OPERATIVE SOCIETIES
December 18, 2009
B SURESH BABU Vs. STATE OF A P
November 18, 2009
B V R REDDY Vs. STATE OF A P
September 2, 2009
B. SUBBA REDDY S/O KRISHNA REDDY Vs. S.S. ORGANICS LIMITED
July 3, 2009
BADDAM MAHANDER REDDY Vs. STATE OF A P
March 31, 2009
BADINENI MUNENNA Vs. VEERAMAREDDY LAKSHMI DEVI
August 5, 2009
BADUGU VIJAYALAKSHMI Vs. AUTHORISED OFFICER AND CHIEF MANAGER STATE BANK OF INDIA
December 12, 2009
BADUGU VIJAYALAKSHMI PRAKASAM DISTRICT Vs. AUTHORISED OFFICER AND CHIEF MANAGER
December 31, 2009
BAJAJ ALLIANZ GENERAL INSURANCE CO LTD Vs. D VIJAYA
November 24, 2009
BAJAJ ALLIANZ GENERAL INSURANCE CO LTD Vs. BHUMIREDDY VENKATA SATYA RAMA RAO
June 19, 2009
BAKSHMI ALAKANANDA Vs. BAKSHI UPENDER
February 24, 2009
BALAJI CHICKEN CENTRE Vs. R K CHICKEN CENTRE
August 10, 2009
BANDI THAVITINAIDU Vs. JEERU THATHA
November 25, 2009
BANK OF INDIA Vs. VEGI VENKATESWARA RAO
September 14, 2009
BANTU LAYANYA Vs. BANTU RAJESHWER
February 27, 2009
BARLA PRABHAKAR REDDY Vs. JOINT COLLECTOR RANGA REDDY
January 23, 2009
BARU SRINIVASA RAO Vs. GOVERNMENT OF ANDHRA PRADESH AND ORS.
December 21, 2009
BASETTI JAYA SREE Vs. DEVAKI LAKSHMI
June 5, 2009
BATCHU SUBBA LAKSHMI Vs. SANNIDHI SRINIVASALU
December 8, 2009
BATTULA VEERASWAMY Vs. REGIONAL PROVIDENT FUND COMMISSIONER
September 11, 2009
BEJJANKI CHINNA MAHESH ALIAS CHUNNA MAHI Vs. STATE OF ANDHAR PRADESH
February 10, 2009
BGR ENERGY SYSTEMS LIMITED FORMERLY Vs. ASSISTANT COMMISSIONER COMMERCIAL TAXES LARGE TAX PAYER UNIT
April 7, 2009
BHANU CONSTRUCTIONS COMPANY LIMITED Vs. RECOVERY OFFICER DEBTS RECOVERY TRIBUNAL HYDERABAD
April 22, 2009
BHARAT COCO COLA BOTTLING SOUTH AND EAST PVT LTD Vs. CHAIRMAN, INDUSTRIAL TRIBUNAL CUM PRESIDING OFFICE
September 18, 2009
BHARAT SANCHAR NIGAM LIMITED Vs. N RAJAIAH
November 4, 2009
BHARAT TUBES AND TINS PRINTERS Vs. ANDHRA PRADESH STATE FINANCIAL CORPORATION LTD
April 17, 2009
BHEL Vs. PK GOPINATHN
June 25, 2009
BHEL RAMCHANDRAPURAM MEDAK DISTRICT Vs. P K GOPINATHAN
June 21, 2009
BHOOMATHA PARA BOILED RICE AND OIL MILL Vs. MHESHWARI TRADING COMPANY
December 14, 2009
BHUPATHIRAJU RAVI KUMAR Vs. PALURI SURYA PRAKASA RAO
February 19, 2009
BODA PRASAD Vs. KARLAPUDI VENKATESHWARA RAO
June 8, 2009
BODALA SURESH KUMAR Vs. TURIBILLI NARASIMGARAO
April 8, 2009
BODAPATI MARKONDA NAIDU Vs. STATE OF ANDHRA PRADESH
August 6, 2009
BODAPATI RAMANAMMA Vs. CHILLA HANUMANTHA RAO
February 16, 2009
BODDU SANDHYA RANI Vs. JOINT COLLECTOR EAST GODAVARI DISTRICT
December 2, 2009
BODEDDULA LAXMI NARAYANA REDDY Vs. VENNAPUSA CHENNA REDDY
July 6, 2009
BOKKA NAGENDRA Vs. KOTTA REDDIYYA
February 20, 2009
BOLISETTY VENKATA UDAYA BHASKARA RAO Vs. STATE OF ANDHRA PRADESH
October 9, 2009
BOLLA AJAY BABU Vs. NALLA MANIKYAMMA
October 9, 2009
BOLLA PERAYYA Vs. BOLLA VENKATA RAO
April 20, 2009
BOLLA SIVANGI REDDY Vs. STATE OF ANDHRA PRADESH
June 5, 2009
BONGUNOORI BAL REDDY Vs. D V SATYANARAYANA RAJU
July 24, 2009
BOPPUDI ANANTHA LAXMI VENKATESWARA RAO Vs. K AMBICA PRASAD
November 19, 2009
BOYAPATI VEERA RAGHAVAIAH Vs. A P STATE FINANCIAL CORPORATION LTD
July 8, 2009
BRANCH MANAGER NATIONAL INSURANCE COMPANY LIMITED ADILABAD Vs. V SATTAIAH
November 25, 2009
BRANCH MANAGER ORIENTAL BANK OF COMMERCE Vs. SHAIK MADAR
July 31, 2009
BRANCH MANAGER ORIENTAL INSURANCE COMPANY LTD Vs. JAVVAJI BHASKAR RAO
January 29, 2009
BRANCH MANAGER UNITED INDIA INSURANCE CO LTD Vs. POLEPAKA SANKAR
February 18, 2009
BRANCH MANAGER UNITED INDIA INSURANCE CO LTD Vs. M PEDDANNA
April 23, 2009
BRIJGOPAL LUMANI Vs. MOTHEY ANJA RATNA RAJKUMAR
October 23, 2009
BURRA YADAGIRI Vs. RAZIA BEGUM
December 23, 2009
BURRI VEERA VENKATA LAKSHMI Vs. BANDI VENKATA SAMBASIVA RAO
August 21, 2009
BYRRAJU RAMALINGA RAJU Vs. ENFORCEMENT DIRECTORATE
June 12, 2009
C BABU RAO Vs. DISTRICT REGISTRAR REGISTRATION OF SOCIETIES HYDERABAD
November 3, 2009
C H PEDDANNA Vs. STATE
December 9, 2009
C M SOMA SEKHAR REDDY Vs. I D L CHEMICALS LTD
October 22, 2009
C MADHAUSUDAN Vs. APSEB
August 17, 2009
C MANOHAR Vs. INDIAN BANK
June 17, 2009
C N SOMASEKHAR REDY Vs. I D I CHEMICALS LIMITED
October 22, 2009
C RAGHUNANDAN Vs. K NAGESWAR RAO
July 24, 2009
C S RADHA PURNIMA Vs. MANAGEMENT COMMITTEE OF DEFENCE LABORATORIES SCHOOL
March 13, 2009
C S Y SANKAR RAO Vs. STATE OF A P
November 4, 2009
C SREEDHAR NAIDU Vs. S R NIRANJAN
August 18, 2009
C. PANDIT RAO Vs. VISHWAKARMA ASSOCIATION (SANGHAM)
August 13, 2009
CAMPAIGN FOR HOUSING AND TENURAL RIGHTS Vs. GOVERNMENT OF ANDHRA PRADESH
December 18, 2009
CANARA BANK Vs. NALGONDA CO OPERATIVE BANK LTD
January 23, 2009
CAT EDUCATIONAL SOCIETY Vs. GOVT OF A P
March 18, 2009
CH GOPALA RAO Vs. SOUTHERN POWER DISTRIBUTION CO OF A P LIMITED
February 12, 2009
CHAGALAMARRI SUBBAIAH Vs. STATE
May 1, 2009
CHAGANTI RAGHAVAMMA Vs. DOWLURI KANTHA MANI
January 30, 2009
CHAKALI NARASAPPA Vs. K RAMANNA
March 31, 2009
CHALIMEDA LAKSHMI NARSIMHA Vs. CHENNADI SUDHAKAR RAO
February 11, 2009
CHAND PASHA ALIAS CHAND Vs. STATE OF A P
November 6, 2009
CHANDERGUPT ARORA Vs. SHAHEEN KHAN
July 13, 2009
CHAPPIDI DEVASENAMMA Vs. CHAPPIDI VENKATA SUBBA REDDY
March 26, 2009
CHARMINAR CO OPERATIVE URBAN BANK LTD Vs. ROHIT AND ASSOCIATES
August 12, 2009
CHAVATAPALLI ANNAPURNA Vs. DISTRICT ELECTION OFFICER AUTHORITY AND DISTRICT COLLECTOR
April 20, 2009
CHEETI PREMSAGAR RAO Vs. SUPERINTENDENT OF POLICE KARIMNAGAR DISTRICT
September 24, 2009
CHEKKA RAGHURAM Vs. DENDUKURI MURALI RAJU
April 18, 2009
CHEKKALA NARAYANA RAO Vs. GRANDHI ATCHUTARAMA RAO
August 26, 2009
CHELLIKANI GOPAL RAO Vs. DAMERA VENKATA MURALIKRISHNA RAO
April 17, 2009
CHENNAKESHA BANDAGE AND GUAGE CLOTH MIG UNIT TADIPARTHI Vs. STATE OF A P
December 4, 2009
CHERUGURI RAVI KUMAR ALIAS RAVI Vs. STATE OF ANDHRA PRADESH
March 17, 2009
CHERYALA SRINIVAS Vs. MOOLA SUJATHA
October 7, 2009
CHETAN G CHOLERA Vs. ROCKWOOL LTD
November 6, 2009
CHETKURU SRISAILAM Vs. STATE
May 13, 2009
CHIEF ENGINEER CONSTRUCTION SOUTH CENTRAL RAILWAY Vs. M V V SATYANARAYANA
August 11, 2009
CHIEF SECURITY OFFICER RPF SC RAILWAY Vs. M SAFDAR BAIG
October 20, 2009
CHILAKAMARTHI JAYANTHI NAGA MALLIKA Vs. CHILAKAMARTHI RAVI KUMAR
March 13, 2009
CHILLAKUR VENUGOPAL REDDY Vs. KOTA REDDY SYAMASUNDARA REDDY
March 13, 2009
CHIRRAVURI VEERABHADRA RAO Vs. STATE BANK OF INDIA
November 3, 2009
CHUKKA RAVINDRA BABU Vs. STATE OF A P
April 7, 2009
CHUKKA VENKATADRI Vs. M MAHALAKSHMAMMA
October 23, 2009
CHUPPALA OBULESU Vs. GOTTIMUKKAL SUBBARAYUDU
March 26, 2009
CHURCH OF SOUTH INDIA TRUST ASSOCIATION Vs. GREATER HYDRABAD MUNICIPAL CORPORATION
December 17, 2009
CITRA LAXMI Vs. BALGE BALAJI
December 31, 2009
COASTAL OIL MILLS Vs. ANDHRA PRADESH INDUSTRIAL DEVELOPMENT CORPORATION
July 20, 2009
COMPOSITE FAMILY OF P BAYANNA Vs. ROOPAVATHARAM SIVRAMA SASTRY
October 8, 2009
COSMOPOLITAN COOPERATIVE HOUSING SOCIETY LIMITED Vs. STATE OF ANDHRA PRADESH
March 19, 2009
CVSK SHARMA Vs. MOHD MOINUDDIN
July 2, 2009
D ATCHYUTHA REDDY Vs. STATE OF A P
October 30, 2009
D B VANAJA KUMARI Vs. STATE OF ANDHRA PRADESH
December 5, 2009
D BHARATHI Vs. STATE OF ANDHRA PRADESH
April 18, 2009
D JAGGA RAO Vs. N DHARMA RAO
June 22, 2009
D KRISHNAVENI Vs. MOHD SIKANDER
August 5, 2009
D KRISHNAVENI Vs. MOHD SIKANDER
August 15, 2009
D NARSING RAO Vs. GOVERNMENT OF A P
September 15, 2009
D POORNACHANDRA RAO Vs. TIRUMALA TIRUPATI DEVASTHANAMS TIRUPATI
September 18, 2009
D RAVINDER Vs. D RAMESH
July 7, 2009
D SHIVA PRASAD Vs. STATE OF ANDHRA PRADESH
September 23, 2009
D TULJA DEVI Vs. MARGAM SHANKAR
December 8, 2009
D VIJAY KUMAR Vs. STATE OF A P
August 28, 2009
DAMMALAPATI SUBBA RAO Vs. BOBBILI PEDA NANCHARA PRASAD
August 6, 2009
DANAVATH ALIAS RAMAVATH TARABAI Vs. MUDAVATH PRAMEELA
October 19, 2009
DARLA RAMA DEVI Vs. GOVT OF A P
February 25, 2009
DASARLA KOTESWARAMMA Vs. ALLA VENKAYAMMA
July 17, 2009
DCL MARITECH LIMITED Vs. GOVERNMENT OF A P
September 11, 2009
DEPOT MANAGER APSRTC Vs. DEPOT SECRETARY APSRTC
April 28, 2009
DEPOT MANAGER APSRTC NARAYANKHED MEDAK DISTRICT Vs. R BHEEMAIAH R SAYANNA
November 12, 2009
DEPUTY INSPECTOR GENERAL OF POLICE Vs. R S MADHUBABU
February 5, 2009
DEPUTY MANAGER ENGG FOOD CORPORATION OF INDIA Vs. SATYANARAYANA CONTRACTORS COMPANY
July 31, 2009
DESIRAJU HANUMANTHA RAO Vs. A P STATE AGRO INDUSTRIES DEVELOPMENT CORPORATION LIMITED
January 21, 2009
DHARAVATJ RAJU Vs. AGENCY DIVISIONAL OFFICER AND ELECTION TRIBUNAL
February 19, 2009
DHIRUBAI D AND COMPANY ENGINEERS AND CONTRACTORS Vs. NIZAM SUGAR FACTORY LIMITED
December 24, 2009
DILIP D CHATLANI Vs. SATYANARAYAN TOLTA
August 11, 2009
DIRECTOR EIS CORPORATION Vs. AMRUTANJAN LIMITED
February 18, 2009
DIVAKAR S NATARAJAN Vs. STATE INFORMATION COMMISSIONER
January 27, 2009
DIVISIONAL MANAGER NEW INDIA ASSURANCE CO LTD Vs. ALAHARI VARALAXMI
April 27, 2009
E N SATYANARAYANA Vs. CHOWDAMMA
January 21, 2009
E RAJARAM Vs. SINGARENI COLLIERIES CO LTD
December 3, 2009
E RATNAM Vs. STATE OF ANDHRA PRADESH
October 28, 2009
EASLEWALA MUMTAZ Vs. COLLECTOR AND DISTRICT MAGISTRATE
July 15, 2009
EDIGA THIPPESWAMY Vs. STATE OF ANDHRA PRADESH
July 24, 2009
EESAM VIJAYA Vs. VENUMULA SATHAMMA
February 4, 2009
ELURU PRAKASAM Vs. CHIEF COMMISSIONER OF LAND ACQUISITION
April 8, 2009
EPPANAPLLY RAVI Vs. CANARA BANK
February 18, 2009
ERLA SUSHEELA Vs. UNION OF INDIA
September 17, 2009
ESI CORPORATION Vs. COMMISSIONER FOR WORKMENS COMPENSATION AND ASST COMMISSIONER OF LABOUR
June 18, 2009
ESI CORPORATION Vs. COMMISSIONER FOR WORKMENS OF LABOUR
June 8, 2009
ESI CORPORATION HYDERABAD Vs. D NARASIAH
September 22, 2009
FATEH MOHAMMED Vs. FAREEDA BANU
July 10, 2009
FAZAA FOUNDATION TRUST Vs. SHAHDA H MAHDI
June 19, 2009
FEROZ KHAN Vs. STATE OF A P
October 21, 2009
FERTILISER WHOLESALE DEALERS WELFARE ASSOCIATION Vs. GOVERNMENT OF A P
August 25, 2009
FERTILIZER WHOLESALE DEALERS WELFARE ASSOCIATION Vs. GOVERNMENT OF ANDHRA PRADESH FOOD AND AGRICULTURE DEPARTMENT
August 21, 2009
G ATCHUTHA RAO Vs. UNION BANK OF INDIA
November 24, 2009
G CHAKRAPANI Vs. GOVERNMENT OF ANDHRA PRADESH
June 4, 2009
G GAYATHRI Vs. M BHAGYALAKSHMI
August 28, 2009
G JANARDHANA REDDY Vs. A NARAYANA REDDY
December 2, 2009
G KRIAN KUMAR Vs. ALA MALLESWARA REDDY
July 16, 2009
G KUMAR Vs. STATE OF ANDHRA PRADESH
March 25, 2009
G MALLAIAH Vs. GOVERNMENT OF ANDHRA PRADESH
February 25, 2009
G MASI REDDY Vs. STATE OF A P
August 28, 2009
G MASI REDDY Vs. STATE OF A P
August 25, 2009
G MUNESWARAN Vs. CHIEF COMMISSIONER OF LAND ADMINISTRATION HYDERABAD
October 6, 2009
G PATTABHI RAMAYYA AND CO Vs. DISTRICT COLLECTOR
October 13, 2009
G PENTACHARY S/O G BRAHMAIAH Vs. ADDL INDUSTRIAL TRIBUNAL CUM ADDL LABOUR COURT AND
September 24, 2009
G PRATAP REDDY Vs. WORLD COMMON WEALTH AND VETHANTA TRUST
September 24, 2009
G RAJU KRISHNA Vs. P RAMA DEVI
June 8, 2009
G RAMALINGA SWAMY Vs. N KONDALU
August 21, 2009
G RANGA REDDY Vs. DISTRICT COLLECTOR WARANGAL
March 4, 2009
G SARVAIAH GOUD Vs. GOVERNMENT OF A P
June 2, 2009
G SHIRISHA Vs. G RAJAIAH
March 18, 2009
G SUDHARANI Vs. ICFAI ACADEMY
April 23, 2009
G SUPRIYA Vs. N T R UNIVERSITY OF HEALTH SCIENCES
December 3, 2009
G V MALLA REDDY AND CO Vs. A P STATE TRADING CORPORATION LTD
December 30, 2009
G V S RAMA KRISHNA Vs. A P TRANSCO
March 26, 2009
G VENKATESWARLU Vs. REGIONAL MANAGER APSRTC MAHABOOBNAGAR REGION AT MAHABOOBNAGAR
November 4, 2009
G. ATCHUTHA RAO, S/O LATE MALLIKHARJUNA RAO Vs. UNION BANK OF INDIA
December 15, 2009
GADIRAJU BALARAMA RAJU Vs. D SUNDRAIAH MAJOR
June 8, 2009
GAJULAPALLI CHENCHU REDDY Vs. KOYYANA JAYA LAKSHMI
March 24, 2009
GAMMON INDIA LTD Vs. GOVERNMENT OF ANDHRA PRADESH
August 28, 2009
GANACHARI VEERAIAH ALIAS VEERESHAM ALIA SHANKARAIAH Vs. GANACHARI HIVA RANJANI
September 7, 2009
GANDIPALLY SRINIVAS Vs. STATE OF A P
September 11, 2009
GANGULA NIKILA KANTHA Vs. NTR UNIVERSITY OF HEALTH SCIENCES
November 19, 2009
GANGULA SURYANARAYANA REDDY Vs. STATE OF A P
December 24, 2009
GANJI SUBBARAYUDU Vs. K SUDHARSHANA RAO
January 28, 2009
GANNAVARAPU RAMANA REDDY Vs. ANAM VENKATA APPAREDDY
March 5, 2009
GANTA NOBLE Vs. V PAUL HIMANSU
April 24, 2009
GANUBONIA VENKATASWARA RAO Vs. PAKALAPATI BASAVAIAH
February 25, 2009
GARAPATI CHAMUNDESWARI ALIAS CHALASANI CHAMUNDESWARI Vs. MALLAMPATI AMAR KUMAR
March 4, 2009
GATHULA KRISHNA Vs. SOORAMPUDI SATYANARAYANA
July 13, 2009
GEDALA MADHUSUDANA RAO Vs. STATE
October 20, 2009
GENERAL MANAGER SOUTH CENTRAL RAILWAY Vs. B MOSSES
March 30, 2009
GENERAL MANAGER SOUTH CENTRAL RAILWAY Vs. D VIJYALAKSHMI
February 20, 2009
GHANTASALA NARASIMHA RAO Vs. CHIEF SECRETARY TO THE GOVERNMENT GOVERNMENT OF ANDHRA PRADESH
March 19, 2009
GOLI VEERRAJU RAMANNA Vs. COMMISSIONER
June 5, 2009
GOLLURI KOMATI Vs. STATE OF ANDHRA PRADESH
July 23, 2009
GONTIA KRISHNA MURTHY Vs. V LAKSHMI DEVI
February 14, 2009
GONTLA KRISHNA MURTHY Vs. V LAKSHMI DEVI
February 4, 2009
GOPANA SUBBA RAYUDU Vs. PASUPILETI VENKATA RAMANA
September 15, 2009
GOPAVARAPU RAMALINGA SWAMY Vs. NIMMALA KONDALU
August 21, 2009
GOULLA APPAIAH Vs. STATE OF A P
July 21, 2009
GOVERNMENT OF ANDHARA PRADESH Vs. MUSALOKOPPU JANARDHANA
February 12, 2009
GOVERNMENT OF ANDHRA PRADESH Vs. D JAGDESWARA RAO
March 6, 2009
GOVERNMENT OF ANDHRA PRADESH Vs. KUNA SANYASI RAO GOVERNMENT BAMBOO DEPARTMENT
August 20, 2009
GOVERNMENT OF ANDHRA PRADESH Vs. M PRATIMAREDDY
September 3, 2009
GOVERNMENT OF ANDHRA PRADESH Vs. SAKATI CHENNAIAH
October 8, 2009
GOVERNMENT OF ANDHRA PRADESH Vs. N SUBRAHMANYAM
October 23, 2009
GOVERNMENT OF ANDHRA PRADESH Vs. V SWARAJYALAKSHMI
November 19, 2009
GOVERNMENT OF ANDHRA PRADESH Vs. B V N MALLESWARI
December 29, 2009
GOVERNMENT OF ANDHRA PRADESH EXVISE DEPARTMENT Vs. S NAGESHWARA RAO
July 14, 2009
GRAMA PANCHAYAT Vs. NORI RADHA KRISHNA MURTHY
July 9, 2009
GUDAPATI HANUMAIAH Vs. Y LAKSHMINARASAMMA
February 13, 2009
GUDIMETLA VENKAT REDDY REP. BY ITS PROPRIETOR SRI G. VENKAT REDDY Vs. STATE OF A.P.
April 30, 2009
GUNDLABOINA YELLAIAH Vs. CHAIRMAN AND MANAGING DIRECTOR THE SINGARENI COLLIERIES COMPANY LIMITED
January 29, 2009
GUNTAMIKKALA VENKATA RAMANA MURTHY Vs. MANDALA PARISHAD DEVELOPMENT OFFICER
March 24, 2009
HABEEBA BABU Vs. B CHOWDESH
February 13, 2009
HAFIZUNNISA BEGUM Vs. A P HOUSING BOARD
July 24, 2009
HANUMANTHU KRISHNA RAO Vs. SUB-REGISTRAR PONDURU
April 21, 2009
HARIKISHAN AGARWAL Vs. GOVERNMENT OF ANDHRA PRADESH
March 20, 2009
HARSHA SISODIA Vs. STATE OF AP
November 4, 2009
HAYAT BEGUM Vs. KHADAR SHARIF
June 4, 2009
HEERANGAR WALFARE ASSOCIATION Vs. GOVERNMENT OF ANDHRA PRADESH
February 20, 2009
HEIGHTS COMMUNICATIONS INDIA PVT LTD Vs. UNION OF INDIA
June 30, 2009
HEMENDRA PRASAD NAG CHOWDHURY Vs. REGISTRAR OF COMPANIES
December 4, 2009
HERITAGE ESTATE AND HOLDINGS Vs. SPECIAL OFFICER AND COMPETENT AUTHORITY
March 5, 2009
HIGH COURT OF ANDHRA PRADESH Vs. VIRUPAKSHA DATTATREYA GOWDA
November 2, 2009
HINDUSTAN PETROLIUM CORPORATION LTD Vs. HAJI ABDUL REHMAN HAJI ABDULLA
September 8, 2009
HINDUSTHAN PETROLEUM CORPORATION LTD Vs. INDWELL CONSTRUCTIONS LTD
October 30, 2009
HINDUSTHAN PETROLEUM CORPORATION LTD Vs. INDWELL CONSTRUCTIONS LTD
October 20, 2009
HYDERABAD CRICKET ASSOCIATION Vs. C BABU RAO
October 13, 2009
HYDERABAD INDUSTRIES LTD Vs. ADDITIONAL INDUSTRIAL TRIBUNAL CUM ADDITIONAL LABOUR COURT
December 30, 2009
HYDERABAD STOCK EXCHANGE LTD Vs. KAVERI PROJECTS LTD
October 14, 2009
HYDRABAD SANITARY ENGINEERS AND LICENSED PLUMBERS ASSOCIATION Vs. HYDRABAD METROPOLITION WATER SUPPLY AND SEWERAGE BOARD
February 18, 2009
I ADDITIONAL DISTRICT AND SESSIONS JUDGE FAC II MADANAPALLE CHITTOOR Vs. GOULLA APPAIAH
July 21, 2009
IDPL EMPLOYEES CO OPERATIVE HOUSE BUILDING SOCIETY LTD Vs. CYRUS INCESTMENTS LTD
July 21, 2009
IDPLEMPLOYEES CO OPERATIVE HOUSE BUILDING SOCIETY LTD Vs. CYRUS INVESTMENTS LTD
July 31, 2009
IFFCO TOKIO GENERAL INSURANCE COMPANY LIMITED Vs. P SATYANARAYANA
March 4, 2009
IMMADI CHETTY RAVINDRA Vs. KAMAKSHI DEVI SAMETHA
February 10, 2009
IN RE : AUROBINDO PHARMA LTD Vs. STATE
December 31, 2009
INDIAN OVERSEASE BANK Vs. POPURI VEERAIAH
April 2, 2009
INDU BAI Vs. RAJENDRA KUMAR BHANDARI
April 29, 2009
INFOTECH ENTERPRISES LTD Vs. BSNL
September 14, 2009
IQBAL AHMED Vs. STATE OF A P REP
October 26, 2009
ITC LIMITED Vs. STATE OF ANDHRA PRADESH
April 29, 2009
ITINENI LINGANNA Vs. SUPERINTENDENT CENTRAL JAIL WARANGAL
December 24, 2009
J KEDARESWARI Vs. UNION OF INDIA
September 7, 2009
J L BABU Vs. S GOWRI SHANKAR
July 29, 2009
J MALLA REDDY Vs. I SHANTHAMMA
July 17, 2009
J MUNIRATHNAM ALIAS UNTAIAH Vs. J KRISHNA REDDY
November 27, 2009
J RAM REDDY Vs. PROTECT WELL SERVICES
April 21, 2009
JAI JANGANNATH GASES PVT. LTD. Vs. COMMERCIAL TAX OFFICER AND THE BRANCH MANAGER
March 3, 2009
JAMAMUDDIN Vs. RAM CHITS PVT LTD
June 12, 2009
JANYAVULA VENKATA SUBBA RAO Vs. DISTRICT COLLECTOR KRISHNA DISTRICT
November 27, 2009
JELLI CHINNA BUCHAIAH Vs. STATE OF A P
April 6, 2009
JOINT COLLECTOR RANGAREDDY DISTRICT Vs. P HARINATH REDDY
May 1, 2009
K ANITHA Vs. G SUBBAIAH
July 24, 2009
K ANJAIAH GOUD Vs. STATE OF A P
March 20, 2009
K ATMARAM Vs. N SITARAMARAJU
November 9, 2009
K B K RAO Vs. CHAIRMAN AND MANAGING DIRECTOR
September 7, 2009
K B K RAO Vs. CHAIRMAN AND MANAGING DIRECTOR SHIPPING CORPORATION OF INDIA LIMITED
September 9, 2009
K BALARAMA RAJU Vs. HIGH COURT OF ANDHRA PRADESH
April 30, 2009
K BHAGYAMMA Vs. GOVERNMENT OF A P
August 21, 2009
K BHAYA REDDY Vs. PROHIBITION AND EXCISE SUPRINTENDENT
April 15, 2009
K DEEPTHI Vs. REGISTRAR OSMANIA UNIVERSITY HYDERABAD
July 28, 2009
K DHANALAKSHMI Vs. B SREENIVASULU REDDY
June 30, 2009
K GOPAL REDDY Vs. INSPECTOR OF POLICE VIGILANCE APTS POLICE STATION
February 16, 2009
K H V PRASAD Vs. GOVT OF ANDHRA PRADESH
June 8, 2009
K HARSHVARDHAN Vs. STATE OF A P
November 18, 2009
K KRISHNA REDDY Vs. HYDERABAD METROPOLITAN DEVELOPMENT AUTHORITY
December 9, 2009
K KRISHNAVENI Vs. S JAGAN MOHAN
September 7, 2009
K L GEETHA NANDINI Vs. K L NAGARJU
June 16, 2009
K M KAMALLULA BASHA Vs. DISTRICT COLLECTOR CHITTOR
February 16, 2009
K MALLIKARJUNA Vs. S ANASSUYA DEVI
April 2, 2009
K MUTHULI RANI Vs. UNION OF INDIA
February 10, 2009
K NAGARAJU Vs. STATE OF A P
March 30, 2009
K NAGARATHNAMMA Vs. SREE SREENIVASA FINANCIAL SERVICES
June 12, 2009
K NAVEEN KUMAR Vs. M SURESH BABU
June 10, 2009
K NIRANJAN SRI K SATYANARAYANA Vs. OSMANIA UNIVERSITY HYDERABAD
December 14, 2009
K NITHESH KUMAR Vs. NTR UNIVERSITY OF HEALTH SCIENCES VIJAYWADA
November 9, 2009
K NOORUDDIN Vs. GOVERNMENT OF ANDHRA PRADESH
October 6, 2009
K PADMASREE Vs. LOTUS ALUMINIUM PRIVATE LIMITED
April 15, 2009
K RAJASEKHAR Vs. VICE CHAIRMAN AND MANAGING DIRECTOR APSRTC
September 3, 2009
K RAMA RAO AND ORS Vs. PRESSTEELS AND FABRICATIONS P LTD
April 24, 2009
K RAMAKRISHNA CONTRACTORS P LTD Vs. CANARA BANK BANJARA HILLS BRANCH HYDERABAD
December 10, 2009
K RAMARAJU Vs. LAKSHMI PRATIMA
March 31, 2009
K RAMCHANDRA RAO Vs. STATE OF ANDHRA PRADESH
September 14, 2009
K RANGANNA ALIAS K NARASAPPA Vs. STATE OF A P
August 19, 2009
K S BALI Vs. STATE OF A P
June 2, 2009
K S FAYAZ Vs. STATE BANK OF INDIA JNTU BRANCH ANANTAPUR
November 11, 2009
K SAMBA SIVA RAO Vs. SOUTHERN POWER DISTRIBUTION COMPANY OF A P LIMITED
December 30, 2009
K SATHYANARAYANA Vs. VIJAYALAXMI
July 21, 2009
K SRINIVAS Vs. K GOVIND
April 20, 2009
K SRINIVASA RAO Vs. K HANUMANTHA RAO
August 12, 2009
K SUBBARAYUDU Vs. CHIEF SECURITY COMMISSIONER RAILWAY PROTECTION FORCE SECUNDERABAD
November 12, 2009
K SUGUNA LAKSHMI Vs. UCO BANK ZONAL OFFICE
August 21, 2009
K SURENDER REDY Vs. REGIONL JOINT DIRECTOR OF COLLEGIATE HIGHER EDUCATION
November 9, 2009
K TUKARAM Vs. SUPERINTENDENT OF POST OFFICE
February 18, 2009
K V N BHUPAL Vs. STATE OF A P
December 3, 2009
K V V VIJAY KUMAR Vs. STATE OF A P
March 24, 2009
K VAMSHI KRISHNA Vs. STATE OF ANDHRA PRADESH
November 13, 2009
K VEERA NAGI REDDY Vs. SHAIK IDAYATHULLAH
January 22, 2009
K VENKATA REDDY Vs. A P S R T C
June 10, 2009
K VENKATESH Vs. GOVERNMENT OF ANDHRA PRADESH
October 30, 2009
K VIJAYA LAKSHMI Vs. GOVERNMENT OF ANDHRA PRADESH
March 19, 2009
KADIMI BABY Vs. PRESIDING OFFICER MANDAL PARISHAD ELECTIONS
September 7, 2009
KAKINANDA MUNICIPALITY Vs. EMPLOYEES STATE INSURANCE CORPORATION
February 20, 2009
KALLAKURI PATTABHIRAMASWAMY Vs. KALLAKURI KAMARAJU
March 26, 2009
KALLEM CHENDRAIAH Vs. DISTRICT COLLECTOR KHAMMAM
March 30, 2009
KALLUKUNTA DEVA Vs. STATE OF A P
December 17, 2009
KAMALA DEVI Vs. DIRECTOR OF MEDICAL EDUCATION AND CHAIRMAIN
March 30, 2009
KAMBALA NAGARJUNA Vs. STATE OF ANDHRA PRADESH
February 19, 2009
KANCHERLA NAGARAJU Vs. STATEOF ANDHRA PRADESH
March 30, 2009
KANCHUBOYINA APPAYAMMA ALIAS PADMAVATHI Vs. GUNDA SANTHA KUMARI
August 18, 2009
KANDI CHOKKA REDDY Vs. KANDI LINGA REDDY
October 20, 2009
KARANI SPICES WARANGAL Vs. S GANAPATHI
December 15, 2009
KARRE MOHAN KRISHNA Vs. STATE OF ANDHRA PRADESH
April 21, 2009
KARTHIK SERVICE STATION Vs. OFFICIAL LIQUIDATOR A P S S INDUSTRIAL DEVELOPMENT CORPORATION LTD
September 3, 2009
KARUMANCHI JANAKAMMA Vs. BODAPATI PUNNAIAH
September 22, 2009
KASIREDDY LAXMINARAYANA REDDY Vs. VALLAPPA REDDY SUMITRA REDDY
January 30, 2009
KATIREDDY NARASIMHA RAO Vs. DISTRICT PANCHAYAT OFFICER
March 18, 2009
KATWAL ABDUL HAKEEM SAB Vs. NASYAM SUFIYA
December 1, 2009
KAVERI AGENCIES Vs. PAWAN FINANCIERS
July 30, 2009
KAVERI AGENCIES ADONI Vs. PAWAN FINANCIERS ADONI
July 13, 2009
KAY QUINONE ORGANICS INDIA LTD Vs. IFCI LTD
November 16, 2009
KETHA SUJATHAMMA Vs. B RAMMURTHY
March 13, 2009
KHADEER KHAN Vs. OMER KHAN
August 25, 2009
KHAJA ATHEEQULAH Vs. UNION BANK OF INDIA ASSET RECOVERY BRANCH WARANGAL
November 17, 2009
KHALID HUSSAIN Vs. SPECIAL GRADE DEPUTY COLLECTOR
February 26, 2009
KHANAPURAM GANDAIAH Vs. ADMINISTRATIVE OFFICER RANGA REDDY DISTRICT COURT
April 24, 2009
KITTI STEELS LIMITED Vs. SANGHI INDUSTRIES LIMITED
September 3, 2009
KODANDARAM ALLOYS PVT LIMITED Vs. STATE BANK OF INDIA
July 1, 2009
KOLAKALURI KOTAMMA Vs. STATE OF A P
July 2, 2009
KOLAPALLI MURALI KRISHNA Vs. BOMMADEVARA KRISHNA MURTHY
April 24, 2009
KOLI SATYANARAYANA ALIAS SATHI BABU Vs. STATE OF ANDHRA PRADESH
January 20, 2009
KOLISHETTY VENKATESWARLU Vs. BANDARU VENKAT REDDY
November 5, 2009
KOLLIPARA BHARGAVI Vs. LT COL KOLLIPARA RAVI KANTH
April 17, 2009
KOMMANAPALLI ADINARAYANA ALIAS DARALU Vs. STATE OF ANDHRA PRADESH
January 29, 2009
KOMMANAPALLI ADINARAYANA ALIASDARALU Vs. STATE OF A P
January 20, 2009
KOMMISETTY NAMMALWAR AND CO Vs. AGRICULTURE MARKET COMMITTEE
May 1, 2009
KONDLA SUBBAYAMMA Vs. SUB-COLLECTOR
February 25, 2009
KONERU SURESH BABU Vs. STATE OF A P
August 4, 2009
KONETI BHASHAR REDDY Vs. GULADURTHI LAKSHMI DEVI
June 15, 2009
KONGARANI RAMUDU Vs. STATE OF ANDHRA PRADESH
June 5, 2009
KONIDENA VENKATA NAGA DURGA PRASAD ALIAS PRASAD Vs. STATE OF A P
September 3, 2009
KOPPALA PRABHAVATHI Vs. STATE OF ANDHRA PRADESH
December 23, 2009
KORA KRISHNA KUMARI Vs. CHALUVADI VENKATESWARLU
July 7, 2009
KORE GATTAIAH Vs. SINGARENI COLLIERIES COMPANY LTD
February 10, 2009
KOTAGIRI VENUGOPAL RAO Vs. GOVERNMENT OF ANDHRA PRADESH
February 12, 2009
KOTHA DHANALAKSHMI Vs. BANDI SREENIVASULU REDDY
June 30, 2009
KOTHAMASU NAGAVENKATA SURESH BABU Vs. KOTHAMASU SUNEETHA
September 2, 2009
KOTHAPALLI ANANDAM Vs. ANDHRA BRAHMA PRACHARAKA TRUST
February 25, 2009
KOTHAPALLI GOPI Vs. STATE OF A P
April 6, 2009
KOTNALA NAGARATNAM Vs. NAINALA MADHAVARAO
September 10, 2009
KOVURI RAJALINGAM Vs. SINGARENI COLLIERIES COMPANY LTD
March 24, 2009
KOYA VENKATA KRISHNA RAO Vs. PATCHAVA ANASUYA
April 23, 2009
KPRAGANJI CHINNAMANAIDU Vs. BASAVARSU RAMBAI
April 2, 2009
KREBS BIOCHEMICALS AND INDUSTRIES LTD Vs. NANNAPANENI VENKATRAO COOPERATIVE SUGARS LTD
July 6, 2009
KRISHNAIAH Vs. PRASADA RAO
September 14, 2009
KULLURI YADAGIRI Vs. SAGARLA SAIDULU
March 16, 2009
KUMARI BALAIAH Vs. STATE OF A P
July 1, 2009
KUNJAM SURANA DORS Vs. SPECIAL COLLECTOR LAND ACQUISITION INDIRASAGAR POLAVARAM PROJECT
July 17, 2009
KUPPAM SATYANARAYANA Vs. NEDURU SIVA REDDY
June 16, 2009
KURELLA NAGA DURVA VUDAYA BHASKARAN RAO Vs. GALLA JANIKAMMA ALIAS MACHARAMMA
September 27, 2009
KURRA SEETHARAMAIAH Vs. SATAE OF ANDHRA PRADESH
April 8, 2009
KURRA SHEETHARAMAIAH Vs. STATE OF A P
April 18, 2009
L G POLYMERS INDIA PRIVATE LIMITED Vs. DISTRICT REGISTRAR CUM COLLECTOR UNDER SECTION 47-A OF STAMPS ACT
July 28, 2009
L V V SATYANARAYANA Vs. A P EASTERN POWER DISTRIBUTION COMPANY LIMITED
March 2, 2009
L VENKATA KRISHNA REDDY Vs. ANJAPPA
April 29, 2009
LAGADAPATI DHANALAKSHMI Vs. LAGADAPATI ANJANEYULU
July 24, 2009
LAGULA NARAYANA Vs. T VENKATESHWAR RAO
October 23, 2009
LAKDEV ASHOK Vs. GOVERNMENT OF A P
September 18, 2009
LAKHAMRAJU SUJATHA Vs. YUVARAJ FINANCE PVT LTD
November 11, 2009
LAKKAVAJJULA S S S PRASAD Vs. ORIENHTAL BANK OF COMMERCE
December 10, 2009
LAKSHMI KANCHANA FINANCE CORPORATION Vs. STATE OF A P
August 19, 2009
LAKSHMI WINES Vs. COMMISSINER OF PROHIBITION AND EXCISE
July 3, 2009
LALITHA PERSHAD Vs. SHYAMSUNDERLAL
June 5, 2009
LAM PRABHUDAS Vs. STATE OF ANDRA PRADESH
January 22, 2009
LAND ACQUISITION OFFICER AND REVENUE DIVISIONAL OFFICER KAKINADA Vs. KOKA SURYANARAYANA RAO
June 5, 2009
LIFE INSURANCE CORPORATION OF INDIA Vs. KALVA SUBHADRAMMA
January 23, 2009
LINGALA LASMAIAH ALIAS LAXMAIAH Vs. STATE OF ANDHRA PRADESH
February 24, 2009
LINGAMDINNE CHANDRASEKHAR REDDY Vs. JOINT COLLECTOR
April 9, 2009
LINGAMDINNE RAMA REDDY Vs. VONGOLE VENKATARAMI REDDY
April 9, 2009
LOYOLA SCHOOL Vs. MEGHA KUMAR
December 8, 2009
M AISWARYA Vs. P GOPI KRISHNA
February 27, 2009
M ANJANEYULU Vs. CONSERVATOR OF FOREST HYDERABAD
November 13, 2009
M ANUMAKKA Vs. TURPU GOPAL REDDY
April 21, 2009
M ARUNA Vs. TRILOK KUMAR SANGHI
February 17, 2009
M ARUNA Vs. TRILOK KUMAR SANGHI
February 7, 2009
M ASHOK SINGH Vs. DIRECTOR GENERAL OF POLICE
December 15, 2009
M B SHASHANK MATHUR Vs. NTR UNIVERSITY OF HEALTH SCIENCES
December 13, 2009
M B SHASHANK MATHUR Vs. NTR UNIVERSITY OF HEALTH SCIENCES VIJAYAWADA
December 31, 2009
M BOJJI RAJU Vs. STATE
June 4, 2009
M CHALAPATI RAO Vs. HIGH OF ANDHRA PRADESH
August 28, 2009
M CHINNA PULLAIAH Vs. MEDICAL AND HEALTH DEPARTMENT HYDERABAD
October 13, 2009
M KARTHIK GUNTUR MEDICAL COLLEGE Vs. N T R UNIVERSITY OF HEALTH SCIENCES
November 6, 2009
M KONDAIAH Vs. UNION OF INDIA
December 8, 2009
M LOOKAS BABU Vs. STATE OF A P
March 26, 2009
M MASTHAN RAO Vs. SOCIETY FOR RURAL DEVELOPMENT SERVICES
February 9, 2009
M NAGABHUSHANAM Vs. V SURESH KUMAR
December 1, 2009
M NAGARAJAN Vs. UNION OF INDIA
December 23, 2009
M RAMESH Vs. LABOUR COURT
April 1, 2009
M RAMESH BABU Vs. M SREEDHAR
July 10, 2009
M RANGAIAH Vs. T V SATYANARAYANA RAO
June 17, 2009
M S N CHARITIES KAKINADA Vs. PILLA RAMARAO
March 25, 2009
M SAMADHANAM Vs. DIVISIONAL RAILWAY MANAGER
March 4, 2009
M SATISH KRISHNA Vs. V SARASWATHAMMA
June 1, 2009
M SATYANARAYANA ALIAS PEEDA RAJU Vs. KATAMA RAJU
April 15, 2009
M SATYANARAYANA MURTHY AND CO Vs. INDIAN OIL CORPORATION LIMITED
April 18, 2009
M SRAVAN KUMAR Vs. DISTRICT EMPLOYMENT OFFICER
November 18, 2009
M SUBHASH CHANDRA BOSE Vs. STATE OF ANDHRA PRADESH
February 17, 2009
M SUDERSHANAM Vs. COMMISSIONER AND DIRECTOR OF SCHOOL EDUCATION A P
December 10, 2009
M SWARNA Vs. STATE BANK OF INDIA
July 28, 2009
M TIRUPATHI RAO Vs. PRINCIPAL DISTRICT JUDGE
December 23, 2009
M VENKAIAH CHOWDARY Vs. MUNICIPAL CORPORATION OF GUNTUR
December 17, 2009
M VIJAY KUMAR Vs. CHAPALA NARSIMHA
June 1, 2009
M VIJAYALAXMI Vs. STATE OF ANDHRA PRADESH
February 10, 2009
M VIRUPAKSHA DATTATREYA GOWDA Vs. HONEBLE HIGH COURT OF A P HYDRABAD
March 26, 2009
M Y MAHARSHI Vs. DISTRICT COLLECTOR MAHEBUBNAGAR
August 5, 2009
M. SATYANARAYANA RAJU Vs. UNION OF INDIA
April 20, 2009
M/S PULP N'PACK PRIVATE LTD Vs. THE COMMERCIAL TAX OFFICER
April 2, 2009
MADA LOKESWARA PRASAD Vs. UCO BANK
October 26, 2009
MADAPURAM MADDULETI NAIDU Vs. STATE
May 6, 2009
MADAPURAM YOGESWARA NAIDU Vs. STATE OF A P
December 15, 2009
MADARAM GOPAL REDDY Vs. STATE OF A P
June 16, 2009
MADDELA YADAIAH GOUD Vs. PRINCIPAL SECRETARY FOR PANCHAYAT RAJ
September 3, 2009
MAGANTI RAJA BABU Vs. VIJAYA BANK
September 2, 2009
MAHABOOB SUBHANI Vs. STATE OF ANDHRA PRADESH
November 24, 2009
MAHALINGAPPA Vs. KARIYANNA
April 18, 2009
MAJETI PRAKASH Vs. STATE OF A P
October 29, 2009
MALAMPATI SURYAMBA Vs. VENIGALLA KOTESWARAMMA
March 20, 2009
MALLIDI TRIPUYYAGARI VENKATA REDDY CO OPERATIVE RURAL BANK LTD Vs. A P CO OPERATIVE TRIBUNAL VISAKHAPATANAM
November 12, 2009
MAMIDI VENU MADHAV Vs. RAMA KANTH REDDY
December 2, 2009
MAMIDIPALLI KHANDA PARAMESHWAR RAO Vs. PARAMESHWARA VEERAJU REDDY
January 27, 2009
MANAGING DIRECTOR APSRTC HYDRABAD Vs. A ANNAIAH HINDUPUR ANANTAPUR
October 6, 2009
MANAGING DIRECTOR HYDERABAD METROPOLITAN WATER SUPPLY AND SEWERAGE BOARD Vs. A SARASWATHI
September 15, 2009
MANASA ENTERPRISES Vs. COMMERCIAL TAX OFFICER
October 8, 2009
MANDADI SATYANARAYANA REDDY Vs. ANDHRA PRADESH LEGISLATIVE ASSEMBLY
April 8, 2009
MANDADI SATYANARAYANA RESSY Vs. ANDHRA PRADESH LEGISLATIVE ASSEMBLY
February 6, 2009
MANDALA SURYANARAYANA ALIAS BABJI Vs. BARLA BABU RAO
November 6, 2009
MANDANAPALLE HOSPITAL P LTD Vs. GOVERNMENT OF ANDHARA PRADESH
March 24, 2009
MANGEMENT OF ASSAM CARBON PRODUCTS LIMITED Vs. INDUSTRIAL TRIBUNAL-I
February 27, 2009
MANKALI SIVA PRASAD Vs. STATE OF A P
December 16, 2009
MANOHAR LAL SHARMA Vs. UNION OF INDIA
July 28, 2009
MANOHAR REDDY Vs. SYED MOHIUDDIN
June 4, 2009
MANOJ KUMAR Vs. MUNICIPAL CORPORATION OF HYDRABAD
November 26, 2009
MARELLA CHALAMA REDDY Vs. STATE OF A P
September 3, 2009
MARGADARSHINI EDUCATIONAL SOCIETY Vs. P SUBHASHAN
April 9, 2009
MARGADARSI SERVICE CENTER PROPRIETOR POTLURI SOUDAMINI SECUNDERABAD Vs. HINDUSTAN PETROLEUM CORPORATION LIMITED CHIEF REGIONAL MANAGER RETAIL SECUNDERABAD
December 21, 2009
MARGADARSI SERVICE CENTER SECUNDERABAD Vs. HINDUSTAN PETROLEUM CORPORATION LTD
December 22, 2009
MARICO LIMITED Vs. S S TRANSPORT RAJAHMUNDRY
April 17, 2009
MARTINEZ MONTSANT JOAN Vs. UNION OF INDIA
June 2, 2009
MARTINEZ MONTSANT JOAN Vs. UNION OF INDIA
June 25, 2009
MASTER ALLI SAI DEEPAK Vs. GOVERNMENT OF ANDHRA PRADESH
September 11, 2009
MATHI VENKATA RAJU Vs. STATE OF ANDHRA PRADESH
July 16, 2009
MATURI SUKANYA Vs. STATE BANK OF INDIA
July 14, 2009
MAYANK BOHRA Vs. STATE OF ANDHRA PRADESH
August 3, 2009
MEDA BABY REDDY Vs. AKULA JYOTHI
December 4, 2009
MEDASANI RAMESH BABU Vs. MEDASANI HYMAVATHI
February 25, 2009
MEESALA DURGA RAO Vs. STATE OF ANDHRA PRADESH
August 7, 2009
MENDAGUTHITI VEERA VENKATA ANAND Vs. REVENUE DIVISIONAL OFFICER
April 28, 2009
MENDAGUTHITI VEERAVENKATA ANAND NEWTON Vs. REVENUE DIVISIONAL OFFICER
April 24, 2009
MERCURY METAL CORPORATION PARTNER GRANDHI SUBBA RAO Vs. A P BACKWARD CLASSES CO-OPERATIVE FINANCE CORPORATION LIMITED
December 14, 2009
MIRZA NASEERUDDIN BAIG Vs. SAJIDA SULTANA
February 11, 2009
MITTAPALLY RAVIKUMAR Vs. MITTAPALLY RAMALINGAIAH
October 13, 2009
MOHAMMED FAYAZ ALI ALIAS FAYAZ Vs. CHIEF SECRETARY GOVERNMENT OF ANDHRA PRADESH
February 25, 2009
MOHAN NAIK Vs. DISTRICT CONSUMER FORUM CONSTITUTED UNDER CONSUMER POTECTION ACT 1986
March 26, 2009
MOHD AHMEDULLAH KHAN Vs. JOINT COLLECTOR
April 6, 2009
MOHD ASHRAR AHMED SHAREEF Vs. STATE OF A P
August 13, 2009
MOHD BIN SALAM Vs. PUBLIC PROSECUTOR HIGH COURT OF A P
March 13, 2009
MOHD GHOUSUDDIN Vs. KHAJA MOINUDDIN
July 13, 2009
MOHD GHOUSUDDIN Vs. KHAJA MOINUDDIN
July 17, 2009
MOHD ISHAQ Vs. COMMISSIONER OF POLICE HYDRABAD
July 23, 2009
MOHD MAQSOOL ALI Vs. ABUL KHAIR KHAN
April 2, 2009
MOHD MOINUDDIN Vs. C N S K SHARMA IAS COMMISSIONER AND SPECIAL OFFICER
June 19, 2009
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February 17, 2009
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August 19, 2009
MOHD TAJUDDIN Vs. MUNEERUNNISA BEGUM
November 4, 2009
MOHD YASEEN KHAN Vs. STATE OF ANDHRA PRADESH
October 23, 2009
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October 2, 2009
MOHIT YADAM Vs. STATE OF A P
November 13, 2009
MOOLA VIJAYA BHASKAR Vs. MOOLA S S RAVI PRAKASH
March 25, 2009
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September 18, 2009
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January 23, 2009
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September 23, 2009
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September 9, 2009
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December 3, 2009
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October 5, 2009
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October 15, 2009
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July 17, 2009
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October 19, 2009
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March 20, 2009
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February 26, 2009
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April 18, 2009
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December 15, 2009
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April 30, 2009
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April 9, 2009
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January 30, 2009
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June 22, 2009
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February 19, 2009
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June 2, 2009
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June 26, 2009
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July 6, 2009
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June 1, 2009
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March 20, 2009
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August 26, 2009
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August 21, 2009
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August 12, 2009
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July 21, 2009
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February 26, 2009
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August 27, 2009
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July 24, 2009
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June 30, 2009
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November 4, 2009
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June 22, 2009
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June 29, 2009
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February 25, 2009
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April 8, 2009
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April 8, 2009
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April 2, 2009
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November 26, 2009
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November 26, 2009
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February 27, 2009
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September 24, 2009
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July 31, 2009
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April 28, 2009
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March 13, 2009
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February 11, 2009
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January 22, 2009
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March 23, 2009
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April 12, 2009
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April 30, 2009
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June 18, 2009
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June 8, 2009
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December 29, 2009
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April 30, 2009
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August 7, 2009
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March 20, 2009
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February 19, 2009
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March 3, 2009
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April 8, 2009
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April 20, 2009
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January 29, 2009
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September 2, 2009
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October 8, 2009
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August 24, 2009
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June 23, 2009
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November 6, 2009
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August 20, 2009
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March 3, 2009
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March 30, 2009
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July 10, 2009
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October 23, 2009
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October 20, 2009
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July 10, 2009
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February 27, 2009
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June 2, 2009
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November 25, 2009
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August 20, 2009
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November 25, 2009
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December 31, 2009
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August 17, 2009
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November 17, 2009
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December 30, 2009
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July 21, 2009
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April 21, 2009
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September 22, 2009
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June 19, 2009
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March 2, 2009
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June 23, 2009
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August 30, 2009
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April 29, 2009
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October 13, 2009
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April 18, 2009
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July 21, 2009
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August 28, 2009
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April 1, 2009
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March 31, 2009
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June 30, 2009
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June 30, 2009
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November 24, 2009
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March 25, 2009
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December 4, 2009
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August 4, 2009
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July 3, 2009
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October 14, 2009
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July 17, 2009
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May 1, 2009
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April 15, 2009
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August 18, 2009
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April 8, 2009
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December 3, 2009
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December 1, 2009
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December 4, 2009
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September 24, 2009
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March 26, 2009
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February 24, 2009
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November 24, 2009
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June 4, 2009
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October 7, 2009
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October 14, 2009
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December 29, 2009
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August 7, 2009
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December 1, 2009
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April 23, 2009
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December 31, 2009
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September 7, 2009
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April 9, 2009
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December 31, 2009
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August 6, 2009
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July 20, 2009
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July 24, 2009
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February 26, 2009
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December 2, 2009
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November 13, 2009
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December 8, 2009
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September 22, 2009
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December 31, 2009
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April 18, 2009
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November 24, 2009
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November 20, 2009
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November 25, 2009
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April 9, 2009
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October 14, 2009
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April 2, 2009
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July 6, 2009
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December 4, 2009
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August 25, 2009
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December 17, 2009
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February 6, 2009
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November 19, 2009
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July 21, 2009
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July 25, 2009
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December 24, 2009
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July 1, 2009
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January 23, 2009
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January 23, 2009
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August 6, 2009
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October 20, 2009
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December 31, 2009
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February 20, 2009
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August 21, 2009
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March 16, 2009
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October 9, 2009
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December 30, 2009
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April 8, 2009
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August 20, 2009
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January 23, 2009
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October 21, 2009
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March 16, 2009
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December 31, 2009
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December 17, 2009
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April 2, 2009
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December 21, 2009
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November 30, 2009
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August 18, 2009
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February 11, 2009
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July 17, 2009
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November 3, 2009
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June 12, 2009
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December 31, 2009
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November 17, 2009
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April 7, 2009
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June 23, 2009
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August 6, 2009
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February 12, 2009
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November 24, 2009
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April 7, 2009
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September 11, 2009
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June 19, 2009
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April 23, 2009
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November 17, 2009
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February 24, 2009
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March 17, 2009
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November 6, 2009
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April 17, 2009
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November 17, 2009
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March 17, 2009
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March 6, 2009
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November 13, 2009
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February 26, 2009
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June 12, 2009
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August 13, 2009
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April 24, 2009
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June 22, 2009
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April 9, 2009
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October 23, 2009
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August 26, 2009
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June 12, 2009
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March 18, 2009
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February 16, 2009
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October 14, 2009
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July 15, 2009
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April 20, 2009
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July 16, 2009
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November 5, 2009
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August 6, 2009
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April 27, 2009
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August 24, 2009
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December 10, 2009
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September 11, 2009
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December 30, 2009
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August 13, 2009
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May 13, 2009
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May 31, 2009
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August 3, 2009
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June 8, 2009
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November 25, 2009
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June 22, 2009
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July 24, 2009
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March 13, 2009
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September 3, 2009
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July 22, 2009
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December 1, 2009
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September 24, 2009
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December 8, 2009
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October 26, 2009
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July 10, 2009
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November 20, 2009
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July 27, 2009
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December 18, 2009
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April 8, 2009
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January 22, 2009
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February 27, 2009
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December 14, 2009
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April 29, 2009
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June 18, 2009
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September 7, 2009
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November 17, 2009
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March 18, 2009
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October 26, 2009
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August 13, 2009
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November 8, 2009
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September 22, 2009
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October 23, 2009
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June 23, 2009
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January 29, 2009
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September 7, 2009
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February 13, 2009
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February 27, 2009
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December 16, 2009
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January 20, 2009
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July 30, 2009
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December 31, 2009
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March 25, 2009
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December 30, 2009
SIDDHARDHA CONSTRUCTIONS PVT LTD Vs. UNION OF INDIA
February 11, 2009
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July 7, 2009
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August 21, 2009
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April 28, 2009
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December 7, 2009
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February 26, 2009
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September 9, 2009
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July 28, 2009
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June 18, 2009
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December 8, 2009
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December 31, 2009
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January 30, 2009
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January 30, 2009
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December 24, 2009
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December 24, 2009
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September 11, 2009
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October 8, 2009
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October 28, 2009
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July 13, 2009
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December 4, 2009
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February 17, 2009
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November 27, 2009
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December 31, 2009
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June 16, 2009
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June 11, 2009
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October 30, 2009
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October 30, 2009
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November 17, 2009
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December 17, 2009
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August 12, 2009
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March 20, 2009
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March 16, 2009
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April 9, 2009
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December 21, 2009
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October 28, 2009
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October 26, 2009
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December 31, 2009
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September 8, 2009
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June 26, 2009
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May 1, 2009
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October 26, 2009
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August 10, 2009
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February 4, 2009
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March 13, 2009
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February 4, 2009
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May 5, 2009
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July 10, 2009
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May 1, 2009
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October 10, 2009
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October 29, 2009
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April 24, 2009
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October 13, 2009
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November 13, 2009
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February 11, 2009
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February 13, 2009
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July 22, 2009
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February 16, 2009
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September 22, 2009
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August 12, 2009
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June 22, 2009
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July 15, 2009
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July 31, 2009
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September 24, 2009
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October 20, 2009
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November 6, 2009
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October 22, 2009
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December 31, 2009
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February 27, 2009
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July 31, 2009
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October 22, 2009
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June 1, 2009
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June 5, 2009
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February 9, 2009
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March 18, 2009
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December 4, 2009
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July 17, 2009
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July 22, 2009
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April 15, 2009
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July 7, 2009
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August 5, 2009
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July 31, 2009
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February 2, 2009
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August 19, 2009
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May 13, 2009
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October 28, 2009
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April 8, 2009
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September 18, 2009
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June 24, 2009
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September 14, 2009
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June 22, 2009
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August 21, 2009
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January 28, 2009
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December 16, 2009
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August 26, 2009
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April 20, 2009
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November 10, 2009
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March 13, 2009
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February 24, 2009
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October 14, 2009
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September 10, 2009
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December 4, 2009
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July 3, 2009
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July 6, 2009
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July 6, 2009
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March 20, 2009
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September 10, 2009
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November 10, 2009
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December 22, 2009
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December 22, 2009
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September 7, 2009
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November 5, 2009
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November 5, 2009
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July 17, 2009
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July 17, 2009
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July 24, 2009
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February 27, 2009
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March 3, 2009
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April 17, 2009
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March 20, 2009
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February 27, 2009
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February 19, 2009
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August 28, 2009
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March 2, 2009
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February 18, 2009
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November 27, 2009
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July 28, 2009
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June 19, 2009
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September 11, 2009
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December 5, 2009
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December 1, 2009
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December 10, 2009
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February 24, 2009
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March 4, 2009
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June 5, 2009
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July 7, 2009
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November 17, 2009
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December 4, 2009
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June 9, 2009
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August 20, 2009
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June 29, 2009
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October 12, 2009
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July 22, 2009
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August 3, 2009
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January 21, 2009
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September 15, 2009
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September 1, 2009
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February 10, 2009
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November 24, 2009
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July 10, 2009
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July 12, 2009
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October 22, 2009
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November 3, 2009
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November 19, 2009
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April 17, 2009
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August 5, 2009
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March 13, 2009
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April 9, 2009
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September 25, 2009
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September 14, 2009
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January 20, 2009
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December 31, 2009
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September 11, 2009
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July 15, 2009
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July 10, 2009
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December 23, 2009
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February 11, 2009
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July 21, 2009
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June 30, 2009
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June 18, 2009
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March 16, 2009
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February 26, 2009
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December 31, 2009
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August 28, 2009
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March 18, 2009
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July 8, 2009
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October 24, 2009
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August 13, 2009