Case Index

Title
Date
A.K. PAPER PRODUCTS (P) LIMITED Vs. STATE OF ANDHRA PRADESH
March 3, 2009
A.L. IRON AND STEELS PVT. LTD. AND ANR. Vs. SALES TAX OFFICER AND ANR.
February 25, 2009
AMPOWER EQUIPMENT Vs. STATE OF ANDHRA PRADESH
January 30, 2009
ANAB-E-SHAHI WINES AND DISTILLERIES PRIVATE LIMITED Vs. STATE OF ANDHRA PRADESH
March 31, 2009
ANAND CINE SERVICE Vs. STATE OF ANDHRA PRADESH
April 1, 2009
ASIAN BIO-CHEMICALS Vs. STATE OF ANDHRA PRADESH
March 13, 2009
BEST FOOTWEAR Vs. STATE OF ANDHRA PRADESH
June 25, 2009
CAL-COX SYNDICATE (P) LIMITED Vs. COMMISSIONER OF COMMERCIAL TAXES AND ANR.
April 1, 2009
CHAND AUCTION HALL Vs. STATE OF ANDHRA PRADESH
August 3, 2009
DHARMAPURI DISTRICT CO-OPERATIVE MILK PRODUCERS UNION LTD. Vs. STATE OF TAMIL NADU AND ORS.
July 23, 2009
DR. REDDYS LABORATORIES LIMITED Vs. STATE OF ANDHRA PRADESH
June 1, 2009
ECC TRADING LIMITED Vs. STATE OF ANDHRA PRADESH
July 7, 2009
FOOD WORLD, SECUNDERABAD Vs. STATE OF ANDHRA PRADESH
September 25, 2009
GOEL BROTHERS AND RAJESH AGARWAL Vs. WEST BENGAL SALES TAX SETTLEMENT COMMISSION AND ORS.
May 14, 2009
GRAIN PROCESSING INDUSTRIES (INDIA) PVT. LTD. Vs. COMMERCIAL TAX OFFICER, STRAND ROAD CHARGES AND ORS.
February 6, 2009
HINDUSTAN UNILEVER LIMITED Vs. STATE OF ANDHRA PRADESH
March 3, 2009
HINDUSTAN UNILEVER LIMITED Vs. STATE OF ANDHRA PRADESH
October 21, 2009
HINDUSTAN UNILEVER LTD. Vs. DEPUTY COMMISSIONER OF COMMERCIAL TAX, CORPORATE DIVISION AND ORS.
December 24, 2009
HOWRAH TAX PAYERS ASSOCIATION Vs. GOVERNMENT OF WEST BENGAL AND ANR.
March 30, 2009
HYDERABAD AGRICULTURAL COOPERATIVE ASSOCIATION LIMITED Vs. STATE OF ANDHRA PRADESH
February 24, 2009
INDIAN AIRLINES STAFF CANTEEN Vs. STATE OF ANDHRA PRADESH
July 8, 2009
ITC BHADRACHALAM PAPER BOARDS LIMITED Vs. STATE OF ANDHRA PRADESH
January 19, 2009
J.K. HELENE CURTIS LIMITED Vs. DEPUTY COMMISSIONER OF COMMERCIAL TAXES, CORPORATE DIVISION WEST BENGAL AND ORS.
April 24, 2009
JAY PROKASH CHOWHAN Vs. SALES TAX OFFICER, PHANSIDEWA MORE CHECK-POST AND ORS.
January 30, 2009
KAKATI KARSHAK INDUSTRIES (P) LIMITED Vs. STATE OF ANDHRA PRADESH
February 26, 2009
KALA TRADING COMPANY Vs. STATE OF ANDHRA PRADESH
January 6, 2009
KRISHNA PADA PODDAR Vs. ASSISTANT SALES TAX OFFICER, SILIGURI RANGE AND ORS.
February 6, 2009
M.S.M. DISCOVERY PRIVATE LIMITED Vs. STATE OF ANDHRA PRADESH
September 23, 2009
MAGNA PROJECTS (P) LTD. Vs. COMMERCIAL TAX OFFICER, RAJAKATRA CHARGE AND ORS.
March 25, 2009
MAHENDRA MEDICALS PRIVATE LIMITED Vs. STATE OF ANDHRA PRADESH
April 8, 2009
MALLAIAH AND SONS EDIBLE OILS PRIVATE LIMITED Vs. STATE OF ANDHRA PRADESH
February 20, 2009
MAMONI INDUSTRIES AND ANR. Vs. COMMERCIAL TAX OFFICER, BP/CHARGE AND ORS.
January 20, 2009
NAND KISHORE GARG Vs. SALES TAX OFFICER, JORABAGAN CHARGE AND ORS.
September 7, 2009
NURSING VANIJYA PVT. LTD. AND ANR. Vs. SALES TAX OFFICER AND ANR.
December 4, 2009
NUTRINE MARKETING PRIVATE LIMITED Vs. STATE OF ANDHRA PRADESH
June 2, 2009
PATEL ENGINEERING COMPANY LIMITED Vs. STATE OF ANDHRA PRADESH
June 1, 2009
PRABIR RANJAN ROY Vs. COMMERCIAL TAX OFFICER AND ORS.
May 5, 2009
RAMA EPS PRODUCTS PRIVATE LIMITED Vs. STATE OF ANDHRA PRADESH
December 3, 2009
S.R.C. CONSTRUCTIONS (P) LTD. Vs. STATE OF ANDHRA PRADESH
January 19, 2009
SAINT GOBAIN SEKURIT INDIA LTD. Vs. STATE OF ANDHRA PRADESH
February 6, 2009
SALZIGITTER HYDRAULICS PVT. LTD. Vs. STATE OF ANDHRA PRADESH
February 18, 2009
SHRI SHAKTI LPG LIMITED Vs. STATE OF ANDHRA PRADESH
June 15, 2009
SRI RAMESH KUMAR MEHRA AND ANR. Vs. COMMERCIAL TAX OFFICER AND ORS.
November 20, 2009
SRI VENKATESWARA COOPERATIVE SUGAR FACTORY LTD. Vs. STATE OF ANDHRA PRADESH
January 22, 2009
SRI VENKATESWARA STEEL INDUSTRIES Vs. STATE OF TAMIL NADU AND ORS.
June 29, 2009
SRIDHARI SHARMA Vs. SALES TAX OFFICER, BOWBAZAR CHARGE AND ORS.
January 7, 2009
SRIRAM & COMPANY Vs. STATE OF ANDHRA PRADESH
January 29, 2009
T.V.S. FINANCE LIMITED Vs. STATE OF ANDHRA PRADESH
August 10, 2009
TAJ RESIDENCY (PRESENTLY TAJ BANJARA) Vs. STATE OF ANDHRA PRADESH
June 1, 2009
UNITED BREWERIES LIMITED Vs. STATE OF ANDHRA PRADESH
May 1, 2009
ZUARI CEMENTS LIMITED Vs. STATE OF ANDHRA PRADESH
July 7, 2009