Case Index

Title
Date
A. UNNIKRISHNAN NAIR, JUNIOR ACCOUNTANT, TELECOM ACCOUNTS, CA-I, BSNL Vs. UNION OF INDIA (UOI) REPRESENTED BY SECRETARY TO GOVERNMENT, DEPARTMENT OF TELECOMMUNICATIONS, MINISTRY OF COMMUNICATIONS,
July 23, 2009
A.K. JAIN Vs. UNION OF INDIA (UOI) AND ORS.
May 22, 2009
ACP RETD VED PAL SINGH RANA S/O SHRI CHARAN SINGH Vs. UNION OF INDIA
April 24, 2009
AJAY KUMAR SHARMA S/O LATE SHRI JAI PRAKASH SHARMA Vs. VISHAL GARG CWE MILITARY ENGINEERS SERVICES
May 5, 2009
ALL INDIA CENTRAL GOVERNMENT HEALTH SCHEME EMPLOYEES ASSOCIATION DELHI BRANCH THROUGH SHRI RAM KISHAN THE GENERAL SECRETARY A I C G H S E A DELHI BRANCH S/O SHRI LATE SH LUNID CHAND SHRI PUNIT KAUSHIK S/O SHRI BALWAN SINGH AND SHRI DHARAMBEER S/O SH MUKH RAM Vs. UNION OF INDIA
January 13, 2009
ALL INDIA NBCC EMPLOYEES ASSOCIATION THROUGH ITS AUDITOR AND REPRESENTATIVE OF ALL INDIA NBCC EMPLOYEES ASSOCIATION MR VIJAY SINGH S/O MR BAIJU SINGH Vs. UNION OF INDIA
June 3, 2009
AMIT KUMAR Vs. UNION OF INDIA THROUGH GENERAL MANAGER, NORTHERN RAILWAY, BARODA HOUSE, NEW DELHI
March 17, 2009
AMIT SRIVASTAVA S/O J J R SRIVASTAVA Vs. UNION OF INDIA
January 14, 2009
AMITAVA BHOWMICK S/O LAE SHRI S BHOWMICK Vs. UNION OF INDIA
April 15, 2009
AMRIK SINGH LONGIA Vs. UNION OF INDIA (UOI) AND ORS.
March 27, 2009
ANIL VATS Vs. UNION OF INDIA THROUGH THE SECRETARY
May 20, 2009
ANJU DEBI HELA Vs. UNION OF INDIA (UOI) AND ORS.
October 22, 2009
ASHOK KUMAR S/O SHRI SURAT SINGH Vs. DIRECTOR GENERAL ESI CORPORATION
April 2, 2009
ASS MOHD KHAN S/O SHRI JHADMAL KHAN Vs. GOVERNMENT OF NCT OF DELHI THROUGH ITS CHIEF SECRETARY
April 1, 2009
B B SAMADDAR DEPUTY SECRETATRY S/O LATE SHRI PANCHNAN SAMADDAR Vs. UNION OF INDIA
June 16, 2009
BHAGWAN S/O SHRI RADHA RAM AND SHRI DEEN DAYAL S/O SHRI RAM DHAN Vs. VICE CHAIRMAN DELHI DEVELOPMENT AUTHORITY
June 29, 2009
BHARTI PARVEEN Vs. UNION OF INDIA
April 22, 2009
C B RATHI JE C S/O SH RATTAN SINGH Vs. DELHI DEVELOPMENT AUTHORITY THROUGH ITS CHAIRMAN
February 17, 2009
C. BALAKRISHNAN S/O. CHELLAPPAN, STATION MASTER GRADE-I Vs. UNION OF INDIA (UOI) REPRESENTED BY GENERAL MANAGER, SOUTHERN RAILWAY AND ORS.
January 29, 2009
CHANDMATI SANA W/O LATE K C SANA Vs. UNION OF INDIA
January 7, 2009
CHANDRASHEHAR Vs. COMMISSIONER OF MCD, TOWN HALL
May 20, 2009
CONST SANJEEV SHARMA S/O SHRI KHAZAN C SHARMA Vs. GOVT OF NCT DELHI THROUGH COMMISSIONER OF POLICE POLICE HEADQUARTERS
April 17, 2009
CONSTABLE RAJENDER KUMAR Vs. GOVT OF NATIONAL CAPITAL TERRITORY OF DELHI THROUGH THE COMMISSIONER
April 27, 2009
DALBIR SINGH S/O LAKHMI CHAND Vs. MUNICIPAL CORPORATION OF DELHI THROUGH COMMISSIONER
June 2, 2009
DEEPAK JAIN SON OF LATE SHRI M L JAIN Vs. DELHI STATE INDUSTRIAL DEVELOPMENT CORPORATION THROUGH MANAGING DIRECTOR
June 3, 2009
DEVENDER SINGH S/O LATE SHRI SHIV SINGH Vs. UNION OF INDIA
April 1, 2009
DHARAM VEER SINGH S/O SHRI SUBE SINGH Vs. GOVERNMENT OF NCT OF DELHI THROUGH ITS CHIEF SECRETARY
April 21, 2009
DINESH CHANDRA S/O SHRI VIJAY PAL SINGH Vs. GOVERNMENT OF NCT OF DELHI THROUGH ITS CHIEF SECRETARY AND THE JOINT COMMISSIONER OF POLICE/TRAFFIC
March 19, 2009
DR. R.P. SHARMA, IPS Vs. UNION OF INDIA (UOI)
September 24, 2009
DR. S.D. SAMBRANI Vs. UNION OF INDIA (UOI) AND ORS.
April 6, 2009
EX HEAD CONSTABLE EXECUTIVE MEHTAB SINGH Vs. COMMISSIONER OF POLICE
April 20, 2009
FRANCIS JOHN ARANHA S/O GERALD ARANHA Vs. UNION OF INDIA
June 30, 2009
GANGA RATI W/O SHRI AJIT SINGH Vs. DELHI DEVELOPMENT AUTHORITY THROUGH ITS VICE CHAIRMAN
March 4, 2009
GILBERT ROBERT S/O SHRI ROBERT JOSEPH TRUCK DRIVER GR I UNDER SR SECTION ENGINEER OHE DEPOT TRD N C RLY AND SHRI D G BANERJEE S/O SHRI SHANTI RAM BANERJEE TOWER WAGON MECHANIC UNDER SR SECTION ENGINEER OHE DEPOT TRD Vs. UNION OF INDIA
January 9, 2009
HC ROHTAS SINGH Vs. GOVT OF NCT OF DELHI THROUGH COMMISSIONER OF POLICE
June 30, 2009
I J MONGIA EXECUTIVE ENGINEER DELHI DEVELOPMENT AUTHORITY Vs. CHAIRMAN DELHI DEVELOPMENT AUTHORITY AND DELHI DEVELOPMENT AUTHORITY THROUGH ITS VICE CHAIRMAN
February 26, 2009
INSP BALRAJ SINGH DAHIYA S/O SH JODHA RAM Vs. UNION OF INDIA
April 9, 2009
INSPECTOR J K TYAGI Vs. COMMISSIONER OF POLICE
February 26, 2009
INSPECTOR JITENDRA KUMAR TYAGI Vs. LT GOVERNOR GOVT OF NATIONAL CAPITAL TERRITORY OF DELHI
March 5, 2009
INSPECTOR PURAN SINGH S/O SHRI KHANDA SINGH Vs. GOVT OF NCTD THROUGH COMMISSIONER OF POLICE AND THE JOINT COMMISSIONER OF POLICE ARMED POLICE THROUGH COMMISSIONER OF POLICE
April 15, 2009
INSPECTOR RAM SAROOP BHASIN S/O LATE TILAK RAJ BHASIN Vs. UNION OF INDIA
June 2, 2009
JAI BHAGWAN SINGH S/O TEJ RAM Vs. DELHI TRANSPORT CORPORATION THROUGH ITS CHAIRMAN CUM MD
May 6, 2009
JYOTI RANI D/O JAGPAL Vs. DELHI SUBORDINATE SERVICES SELECTION BOARD DSSSB THROUGH ITS CHAIRMAN
April 8, 2009
K K BHATIA S/O SHYAM SUNDER BHATIA CHIEF INSPECTOR TICKETS NORTHERN RAILWAY Vs. UNION OF INDIA
April 8, 2009
K RATNA SARASAN W/O SJRO SARASAN T K SR ACCOUNTANT N C E R T Vs. DIRECTOR NATIONAL COUNCIL OF EDUCATIONAL RESEARCH AND TRAINING AND SECRETARY NATIONAL COUNCIL OF EDUCATIONAL RESEARCH AND TRAINING
June 3, 2009
K. UNNIKRISHNAN SR. GATE KEEPER GR. I, UNDER SSE, P. WAY/O/KOLLENGODE, SOUTHERN RAILWAY/PALGHAT DIVISION AND ORS. Vs. UNION OF INDIA (UOI) REPRESENTED BY THE SECRETARY TO THE GOVERNMENT OF INDIA MINISTRY OF RAILWAYS (RAILWAY BOARD) AND ORS.
February 24, 2009
K.P. MADHUSOODANAN Vs. UNION OF INDIA (UOI) AND ANR.
August 20, 2009
KANWAL JIT SINGH S/O LATE SD SWARAN SINGH AND DEVINDER SINGH S/O SH UJJAGAR SINGH Vs. N D M C THROUGH ITS CHAIRMAN AND DIRECTOR PERSONNEL NDMC
June 5, 2009
KARAMVIR SINGH ASSISTANT ENGINEER CIVIL Vs. UNION OF INDIA
February 17, 2009
KIRAN KUMARI SINGH Vs. UNION OF INDIA (UOI) AND ORS.
November 27, 2009
KISHAN LAL RETIRED PGT POL SCIENCE Vs. GOVT FO NCT OF DELHI THROUGH SECRETARY EDUCATION
April 8, 2009
L. MONY S/O. LAKSHMANA REDDIAR, LOCO PILOT (PASSENGER), SOUTHERN RAILWAY Vs. UNION OF INDIA (UOI) REPRESENTED BY THE GENERAL MANAGER, SOUTHERN RAILWAY AND THE DIVISIONAL RAILWAY MANAGER, SOUTHERN RAILWAY, TRIVANDRUM DIVISION
July 8, 2009
MADAN MOHAN S/O SHRI NATHU RAM RETIRED STATION SUPERINTENDENT Vs. UNION OF INDIA
January 30, 2009
MANOO LAL ASI S/O L SH BANWARI LAL Vs. GOVT OF NCT OF DELHI THROUGH COMMISSIONER OF POLICE
March 23, 2009
MEENU SEHGAL D/O RAIZADA S K SEHGAL W/O SHRI VIKAS PAHUJA Vs. DELHI ADMINISTRATION THROUGH SECRETARY HEALTH
March 5, 2009
MONI SINGH KROTIA S/O SHRI RAMESH CHANDRA Vs. GOVT OF NCT OF DELHI THROUGH THE SECRETARY HEALTH AND FAMILY WELFARE DEPTT
April 24, 2009
MRINAL KANTI SAMADDAR Vs. UNION OF INDIA (UOI) AND ORS.
February 11, 2009
MUKESH CHAND ARYA S/O SHRI LAXMI NARAIN EX COMMERCIAL CLERK NORTHERN RAILWAY Vs. UNION OF INDIA
March 26, 2009
MUKESH KUMAR CONSTABLE OF DELHI POLICE Vs. GOVT OF NCT OF DELHI THROUGH COMMISSIONER OF POLICE JOINT COMMISSIONER OF POLICE ARMED POLICE AND D C P 1ST BN DAP THROUGH COMMISSIONER OF POLICE
January 19, 2009
NANAK CHAND Vs. UNION OF INDIA (UOI) AND ORS.
February 6, 2009
NANAK CHAND Vs. MUNICIPAL CORPORATION OF DELHI (M.C.D.)THROUGH THE COMMISSIONER
May 19, 2009
NARINDAR SINGH Vs. UNION OF INDIA (UOI)
October 9, 2009
OM PARKASH KAPOOR Vs. UNION OF INDIA (UOI) AND ORS.
October 28, 2009
P C GUPTA ADDITIONAL COMMISSIONER OF INCOME TAX ADMN Vs. UNION OF INDIA
April 20, 2009
PHOOLWATI W/O LATE SHRI OM PRAKASH EX DRIVER AND TEJPAL S/O LATE SHRI OM PRAKESH ER DRIVER Vs. DELHI TRANSPORT CORPORATION THROUGH ITS CHAIRMAN CUM MANAGING DIRECTOR
June 29, 2009
PRADEEP KUMAR Vs. UNION OF INDIA (UOI) AND ORS.
April 27, 2009
PRAKASH CHAND S/O SH SHEO CHAND ASSISTANT SUB INSPECTOR Vs. UNION OF INDIA
March 6, 2009
PRATIBHA W/O LATE SH SATDEV SOLANKI Vs. N C T OF DELHI THROUGH THE CHIEF SECRETARY GOVT OF NCT OF DELHI AND DIRECTOR OF EDUCATION GOVT OF NCT OF DELHI
April 13, 2009
PRAVEEN KUMAR NAGAR S/O LATE SHRI PREM SINGH Vs. UNION OF INDIA
June 30, 2009
R K GARG S/O SHRI HET RAM GARG Vs. UNION OF INDIA
June 30, 2009
R S AHLAWAT ASSOCIATE PROFESSOR DEPARTMENT OF MEDICINE MAULANA AZAD MEDICAL COLLEGE AND LNH HOSPITAL GOVT OF NATIONAL CAPITAL TERRITORY OF DELHI Vs. UNION OF INDIA
February 10, 2009
R S KHAN W/O M S KHAN Vs. UNION OF INDIA
May 8, 2009
RAJ DEV MISHRA S/O SHIR CHHADI LAL MISHRA Vs. UNION OF INDIA
April 21, 2009
RAJESH KUMAR Vs. UNION OF INDIA (UOI) AND ORS.
February 6, 2009
RAJINDER SINGH RANA S/O SHRI MOUJI RAM Vs. UNION OF INDIA
April 15, 2009
RAM KISHAN MEENA Vs. COMMISSIONER OF POLICE
May 19, 2009
RAM RAJ SETHI S/O LATE SHRI DES RAJ SETHI Vs. NEW DELHI MUNICIPAL COUNCIL
March 23, 2009
RAM SINGH Vs. UNION OF INDIA (UOI) AND ANR.
June 2, 2009
RAMESH KUMAR MEHTA S/O SHRI OM PRAKASH MEHTA Vs. LT GOVERNOR DELHI/ADMINISTRATOR GOVERNMENT OF NCT OF DELHI
March 25, 2009
RANJEET SINGH Vs. UNION OF INDIA (UOI) AND ORS.
September 2, 2009
RATI RAM SEHRAWAT S/O SHRI RAM NARAYAN AND LAST EMPLOYED AS PRINCIPAL GOVERNMENT BOYS SENIOR SECONDARY SCHOOL Vs. GOVERNMENT OF NCT OF DELHI THROUGH ITS CHIEF SECRETARY
April 23, 2009
S I AJAY SOLANKI S/O SHRI BHOPAL SINGH Vs. COMMISSIONER OF POLICE DELHI POLICE
January 9, 2009
S K SRIVASTAVA S/O B S BHASKAR Vs. S S N MURTHY CHAIRMAN CBDT GOVERNMENT OF INDIA
June 3, 2009
S.R. DHEER S/O LATE SHRI C.L. DHEER AND ORS. Vs. UNION OF INDIA (UOI) REPRESENTED THROUGH THE SECRETARY TO GOVERNMENT OF INDIA, DEPARTMENT OF EXPENDITURE, MINISTRY OF FINANCE,
February 19, 2009
S.V. VASUDEVA MURTHY Vs. UNION OF INDIA (UOI) AND ORS.
February 26, 2009
SANJAY KUMAR S/O SHRI RAJINDER SINGH Vs. NATIONAL CAPITAL TERRITORY OF DELHI THROUGH ITS THE CHIEF SECRETARY NCT OF DELHI AND THE CHAIRMAN D S S B OF G N C T OF DELHI
January 19, 2009
SARITA AHLAWAT W/O SHRI JAI BHAGWAN Vs. DEPARTMENT OF HEALTH AND FAMILY WELFARE THROUGH ITS SECRETARY GOVT OF NCT OF DELHI
June 29, 2009
SATHYAVAN P.K. AND ORS. Vs. THE PRINCIPAL GENERAL MANAGER AND ORS.
July 1, 2009
SATISH KUMAR KUKREJA Vs. ADDITIONAL SECRETARY AND ORS.
April 1, 2009
SATISH KUMAR LAB TECHNICIAN GROUP III Vs. GOVT OF NCT OF DELHI THROUGH THE CHIEF SECRETARY
March 26, 2009
SH HARI CHAND S/O LATE SH TIKA RAM Vs. UNION OF INDIA
January 12, 2009
SH JAGDISH SINGH S/O SH KANHIYA LAL WORKING AS TUBEWELL OPERATOR UNDER CD XIII SUB DIV III Vs. UNION OF INDIA
March 20, 2009
SH K A DUTTA S/O LATE SH AJIT DUTTA Vs. UNION OF INDIA
January 20, 2009
SH KISHAN LAL RETIRED PGT POL SCIENCE Vs. GOVT OF NCT OF DELHI THROUGH CHIEF SECRETARY GOVT OF NCT OF DELHI
April 20, 2009
SH KISHORI LAL S/O SH JODHI LAL WORKING AS PEON SOCIAL WELFARE DEPARTMENT Vs. NCT OF DELHI THROUGH THE CHIEF SECRETARY
March 20, 2009
SH MUKESH KUMAR S/O LATE SH SHREE PAL Vs. UNION OF INDIA
April 13, 2009
SH PREM MATIYANI DIRECTOR UNDER SUSPENSION SONG AND DRAMA DIVISION Vs. UNION OF INDIA
February 13, 2009
SH R P TRIPATHI S/O SH K P TRIPATHI Vs. DDA
April 9, 2009
SH RAMKUMAR R S/O LATE SH M RAMASUBRAMANY Vs. UNION OF INDIA
June 2, 2009
SH RANBIR SINGH EX SI OF DELHI POLICE Vs. GOVT OF NCT OF DELHI THROUGH COMMISSIONER OF POLICE
June 30, 2009
SH SANJAY KUMAR BHAMBRI S/O LATE SH M L BHAMBRI Vs. MAHANAGAR TELEPHONE NIGAM LIMITED THROUGH ITS CHAIRMAN CUM MANAGING DIRECTOR
April 8, 2009
SH VINOD KUMAR ASSTT SUB INSPECTOR MINISTERIAL S/O LATE SHRI NETAR PARKASH Vs. GOVT OF N C T D THROUGH COMMISSIONER OF POLICE
March 6, 2009
SH VINOD KUMAR MISHRA S/O LATE SH RAMESH CHANDER MISHRA Vs. UNION OF INDIA
February 13, 2009
SH. JAI PRAKASH SINGH Vs. UNION OF INDIA THROUGH ITS SECRETARY
May 20, 2009
SH. RAJBIR SINGH Vs. UNION OF INDIA
May 20, 2009
SHAM LAL GOEL Vs. MUNICIPAL CORPORATION DELHI THROUGH COMMISSIONER
May 20, 2009
SHARDA HAMILTON W/O SHRI I R HAMILTON Vs. UNION OF INDIA
May 5, 2009
SHASHI W/O SHRI RAKESH KUMAR SAINIA Vs. COMMISSIONER M C D
June 5, 2009
SHAUKAT ALI S/O LATE SHRI RAHIM BAKSH CARRIAGE AND WAGON TECHNICIAN GR I OFFICE OF SR SECTION ENGINEER CARRIAGE AND WAGON N C RAILWAY Vs. UNION OF INDIA
May 13, 2009
SHRI ADESH Vs. SENIOR SUPDT. OF POST OFFICES AND ORS.
January 23, 2009
SHRI JITENDER SINGH S/O SHRI HARI SINGH Vs. GOVT. OF NCT OF DELHI THROUGH (THE COMMISSIONER OF POLICE AND THE DY. COMMISSIONER OF POLICE)
June 3, 2009
SNEH LATA W/O SHRI ARUN SHARMA AND SMT SHOBHA SAXENA W/O MD ASLAM KHAN Vs. MUNICIPAL CORPORATION OF DELHI THROUGH COMMISSIONER
June 3, 2009
SOHAN LAL S/O SHRI MAWASI Vs. KENDRIYA VIDHYALAYA SANGATHAN THROUGH ITS COMMISSIONER
April 2, 2009
SOM NATH BHARDWAJ S/O B L BHARDWAJ Vs. UNION OF INDIA
February 25, 2009
SUBASH CHANDER GUPTA S/O LATE SHRI HARISH CHANDER GUPTA Vs. MUNICIPAL CORPORATION OF DELHI THROUGH COMMISSIONER MCD
February 16, 2009
SUBHASH CHAND Vs. GOVT. OF NCT OF DELHI AND ORS.
January 17, 2009
SUBHASH CHANDRA LATHER S/O LATE SHRI NARAIN SINGH UNDER SECRETARY DEPARTMENT OF A H DAIRYING AND FISHERIES MINISTRY OF AGRICULTURE Vs. UNION OF INDIA
February 13, 2009
SUMITRA Vs. GOVT. OF NCT OF DELHI
May 20, 2009
SUNIL KUMAR AGARWAL S/O SATISH CHANDER AGARWAL Vs. NEW DELHI MUNICIPAL COUNCIL THROUGH CHAIR PERSON/SECRETARY AND SHRI VIJAY SINGH S/O SHIV CHARAN SHARMA
June 3, 2009
SURAJ BHAN S/O CHANDER SINGH Vs. GOVERNMENT OF NCT OF DELHI THROUGH PRINCIPAL SECRETARY HOME HOME GENERAL DEPARTMENT AND DIRECTOR GENERAL PRISONS PRISONS HEADQUARTER
March 3, 2009
SURENDER KUMAR S/O SHRI RAM LAL CHAWLA Vs. DELHI TRANSPORT CORPORATION THROUGH ITS CHAIRMAN CUM MD
June 30, 2009
SURENDER SINGH III CONSTABLE OF DELHI POLICE Vs. GOVT OF NCT OF DELHI THROUGH COMMISSIONER OF POLICE JOINT COMMISSIONER OF POLICE AND D C P
January 19, 2009
SURENDER SINGH S/O JEET SINGH Vs. DELHI SUBORDINATE SERVICES SELECTION BOARD DSSSB THROUGH ITS CHAIRMAN AND GOVERNMENT OF NCT OF DELHI THROUGH CHIEF SECRETARY
January 20, 2009
SURENDRA KUMAR EX CONSTABLE OF DELHI POLICE Vs. LT GOVERNOR OF DELHI
February 17, 2009
SURJENDER SINGH S/O MAHAVIR SINGH Vs. NCT OF DELHI THROUGH DIRECTOR OF EDUCATION DIRECTORATE OF EDUCATION
March 19, 2009
U C JOSHI S/O LATE SHRI M M JOSHI PRINCIPAL ARMY CADET COLLEGE WING INDIAN MILITARY ACADEMY Vs. UNION OF INDIA
March 5, 2009
UNION OF INDIA Vs. K K LAVANIA
May 1, 2009
VANRAJ CHAVDA S/O ALJI BHAI H CHAVDA Vs. UNION OF INDIA
June 1, 2009
VEENA BHATIA W/O SHRI KAMAL BHATIA Vs. CHAIRMAN AND SECRETARY TELECOM COMMISSION DEPARTMENT OF TELECOMMUNICATION
April 2, 2009
VIBHA MISHRA W/O PRAVEEN MISHRA Vs. UNION PUBLIC SERVICE COMMISSION THROUGH CHAIRMAN AND GOVERNMENT OF NCT OF DELHI DIRECTORATE OF ISM AND HOMOEOPATHY THROUGH CHIEF SECRETARY
June 29, 2009
VIJAY KUMAR VERMA S/O BISHAN DAS Vs. UNION OF INDIA
February 9, 2009
VISHNU SHANKAR PRASAD, SUPERINTENDING ENGINEER, DEPARTMENT OF ROAD TRANSPORT AND HIGHWAYS, MINISTRY OF SHIPPING, ROAD TRANSPORT AND HIGHWAYS Vs. MINISTRY OF SHIPPING, ROAD TRANSPORT AND HIGHWAYSTHROUGH ITS SECRETARY, DEPARTMENT OF ROAD TRANSPORT AND HIGHWAYS, MINISTRY OF SHIPPING, ROAD TRANSPORT AND HIGHWAYS AND ORS.
June 2, 2009
Y K AGGARWAL DY DIRECTOR GENERAL RETD S/O LATE KISHAN LAL AGARWAL Vs. UNION OF INDIA
February 10, 2009