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Case Index
Title
Date
A A PARULEKAR Vs. GOA STATE INFORMATION COMMISSION
September 17, 2009
A ABBA AND SONS Vs. UNION OF INDIA
February 25, 2009
A B AND U COMMUNICATION PVT LTD Vs. JITU SHAH
February 17, 2009
A K JOSHI Vs. STATE OF GOA
November 12, 2009
A ONE PAPER INDUSTRIES Vs. SUBHASH GANPATRAO JADHAV
August 14, 2009
A R SULPHONATES PVT LTD Vs. MAHARASHTRA MATHADI AND GENERAL KAMGAR UNION
February 17, 2009
A S VASAN & SONS (BOMBAY) Vs. UNION OF INDIA
September 9, 2009
A V K PODUVAL Vs. CHIEF GENERAL MANAGER STATE BANK OF INDIA
June 30, 2009
A.C. NEALSEN ORG-MARG PVT. LTD. Vs. UNION OF INDIA (UOI)
July 22, 2009
A.S. VASAN Vs. UNION OF INDIA
April 29, 2009
AAI TULJABHAVANI MATSYA Vs. STATE OF MAHARASHTRA THROUGH ITS SECRETARY OF ANIMAL
December 4, 2009
ABAUBAKAR SOW Vs. P V NAYAK
February 16, 2009
ABDUL AZIZ ALIAS YAAR Vs. CORPORATION OF CITY OF NAGPUR
December 17, 2009
ABDUL GAFOOR S/O ABDUL REHMAN Vs. DEPUTY EXECUTIVE
August 24, 2009
ABDUL HAFIZ ABDUL SATTAR QURESHI Vs. STATE OF MAHARASHTRA
January 28, 2009
ABDUL KADAR ALIAS BABBU TAILOR Vs. MASJID JUMA DARWAJA
January 5, 2009
ABDUL RAHIM ALIAS GUDDU ALIAS ABDUL MAJID Vs. SHEIKH QAYYUM ALIAS SHEIKH RASHID
November 10, 2009
ABDUL REHMAN LAKDAWALLA Vs. HAMID ABDUL REHMAN LAKDAWAL
April 29, 2009
ABDUL RIYAZ Vs. STATE OF MAHARASHTRA
September 24, 2009
ABDULLAH SULEMAN ANSARI Vs. STATE OF MAHARASHTRA
November 4, 2009
ABHAY INDUSTRIES Vs. UNION OF INDIA
October 6, 2009
ABHIJIT KESHAVRAO GAVHANKAR Vs. STATE OF MAHARASHTRA
July 18, 2009
ABHIKESH S/O. OMPRAKASH AGRAWAL Vs. STATE OF MAHARASHTRA THROUGH SECRETARY, URBAN DEVELOPMENT DEPARTMENT
August 26, 2009
ABHIMAN BABURAO GAIKWAD Vs. STATE OF MAHARASHTRA
March 26, 2009
ABHISHEK SURESH UMBARKAR Vs. PRASHANT VIDHYADHARRAO DEOTALE
July 9, 2009
ABHISHEK VIDYA NAND SINGH Vs. HINDUSTAN PETROLEUM CORPORATION LIMITED
August 13, 2009
ABID ALI MOHD YASIN Vs. STATE OF MAHARASHTRA
November 9, 2009
ABUBAKAR HUSAIN MULANI Vs. JAFAR AHMAD MULANI
August 31, 2009
ACKNUR CONSTRUCTION PVT LTD Vs. SWEETY REJENDRA AGARWAL
December 5, 2009
ACME TELE POWER LTD Vs. UNION OF INDIA
October 16, 2009
ACMEVAC SALES PRIVATE LIMITED Vs. STATE OF MAHARASHTRA AND ORS.
March 20, 2009
ADARSH MATSYA SAHAKARI SANSTHA MARYADIT Vs. GOVERNMENT OF MAHARASHTRA DEPARTMENT OF AGRICULTURE ANIMAL HUSBANDRY DAIRY DEVLOPMENT AND FISHRIES DEVLOPMENT
January 19, 2009
ADARSHA SHIKSHAN SANSTHA Vs. JAIPRAKASH RAMVILAS LOHIA
October 14, 2009
ADDITIONAL CHIEF EXECUTIVE OFFICER ZILLA PARISHAD BULDANA Vs. ADDITIONAL COMMISSIONER AMRAVATI DIVISION AMRAVATI
April 1, 2009
ADHYUDAYA CO OPERATIVE BANK LTD Vs. STATE OF MAHARASHTRA
April 4, 2009
ADITYA BIRLA RETAIL LIMITED Vs. ASHAPURA DEVELOPERS
July 8, 2009
ADITYA TELEVENTURES, SALES AND SERVICE FRANCHISEE OF HUTCHISON ESSAR CELLULAR LIMITED Vs. HUTCHISON ESSAR CELLULAR LIMITED
October 16, 2009
ADNAN SAMI KHAN Vs. STATE OF MAHARASHTRA
May 26, 2009
ADOPTION PAYAL ALIAS SHARINEE VINAY PATHAK Vs. VINAY PATHAK
September 16, 2009
AGENCIA REAL TRADING AND MARKETING PVT LTD Vs. RAMCHANDRA B BHATKAR
October 5, 2009
AGNELLO CARIDADE LOBO Vs. SANJAY A PEDNEKAR
July 17, 2009
AGNELO VAZ Vs. EUGENIA HELENA VAZ
November 6, 2009
AGOSTINHO DA COSTA Vs. ANTONIO SANTANA FERNANDES
October 9, 2009
AHAMAD ALI MOHAMAD ALI Vs. STATE OF GOA
November 26, 2009
AHMED MOHD IDRIS ISHAQUE Vs. COMMISSIONER OF CUS (PREVENTIVE)
March 18, 2009
AHMEDNAGAR MUNICIPAL COUNCIL Vs. DULLABHADAS HARIDAS PATIL
December 1, 2009
AIRES RODRIGUES Vs. SUBODH KANTAK
August 28, 2009
AIRES RODRIGUES Vs. STATE OF GOA
January 22, 2009
AIRPORT AUTHORITY OF INDIA Vs. ALCON RESORT HOLDINGS PVT LTD
July 18, 2009
AJAB S/O CHINTAMANRAO MULTAIKAR Vs. VASANTRAO NAIK VIMUKTA JATI AND NOMADIC TRIBES DEVELOPMENT CORPORATION LTD
November 12, 2009
AJABRAO KISANRAO INGOLE Vs. DNYANESHWAR KISHANRAO INGOLE
April 27, 2009
AJABRAO TULSIRAMJI PATINGE Vs. SAMARTH INSTITUTION OF EDUCATION
November 19, 2009
AJAY DINESH PIMPLE Vs. STATE OF MAHARASHTRA
January 28, 2009
AJAY PANDURANG SONAWANE Vs. STATE OF MAHARASHTRA
March 31, 2009
AJAY RAMCHANDRA KOKARE Vs. STATE OF MAHARASHTRA
January 13, 2009
AJAY SHAH Vs. MULTI COMMODITY EXCHANGE OF INDIA
December 2, 2009
AJAYSINGH KRIPALSINGH PAWAR Vs. GULABSINGH KRIPALSINGH PAWAR
September 18, 2009
AJIT GAITONDE Vs. EZILDA EMILIANA CRISTINA POINT
January 22, 2009
AJIT SHANKARRAO DESHMUKH Vs. JOINT CHARITY COMMISSIONER
December 4, 2009
AJIT VIDYASAGAR GHATE Vs. STATE OF MAHARASHTRA
February 17, 2009
AJITSINGH BHIMSINGH DEORE Vs. SAHEBRAO BHATA
September 11, 2009
AJMERA REALTY AND INFRA INDIA LTD Vs. STATE
March 21, 2009
AKBAR TRAVEL OF INDIA (PVT ) LTD Vs. UNION OF INDIA
June 10, 2009
AKHIL BHARATIYA VIDYARTHI PARISHAD Vs. STATE OF MAHARASHTRA
September 24, 2009
AKKALKOT MUNICIPAL COUNCIL Vs. STATE OF MAHARASHTRA
September 4, 2009
AL HADI BADAR NASEER MOHAMMED Vs. STATE OF MAHARASHTRA
December 19, 2009
ALBERT FERNANDES Vs. STATE OF GOA THROUGH THE CHIEF SECRETARY SECRETARIAT
July 20, 2009
ALEX M FERNANDES Vs. JULIO THOMAS ROBERT DE ARAUJO
July 23, 2009
ALEXINHO NORONHA Vs. ALLAN VALES
September 25, 2009
ALIMODDIN FAIZUDDIN Vs. SIDDI MUMTAZ AHMED SIDDI AHMED KADAR
July 8, 2009
ALISHA D/O DINESH MADHAVJI PANDHI Vs. DINESH MADHAVJI PANDHI
February 6, 2009
ALKA W/O MANIK KORE Vs. SAMBHA S/O SANTRAM MALI
June 10, 2009
ALKABAI CHUNILAL DUSANE Vs. STATE OF MAHARASHTRA
May 4, 2009
ALL GOA GOVERNMENTPENSIONERS ASSOCIATION Vs. STATE OF GOA
October 15, 2009
ALL MAHARASHTRA FAIR PRICE SHOP KEEPERS AND KEROSENE DEALERS FEDERATION Vs. STATE OF MAHARASHTRA
June 15, 2009
ALLAN S F FALERIO Vs. STATE OF GOA
November 27, 2009
ALLISON SIMPLICIO D SOUZA Vs. MRUNALINI D SOUZA
April 8, 2009
ALLUMINIUM PROFILES LIMITED Vs. UNION OF INDIA
July 8, 2009
ALPESH SHAH Vs. COMMISSIONER OF CUSTOMS (EXPORT)
August 25, 2009
ALSECURE AND PROTECTION SERVICES Vs. STATE OF MAHARASHTRA
August 14, 2009
ALUBAI SAHAKARI DUDH UTPADAK SANSTHA MARYADIT Vs. PUNE ZILLA SAHAKARI DUDH UTPADAK SANGH MARYADIT
September 17, 2009
AMAR BHASKAR VERNEKAR Vs. EMPIRE INDUSTRIES LTD
December 11, 2009
AMAR PUN Vs. STATE OF GOA
August 28, 2009
AMARCHAND KUNJILAL SHARMA Vs. KONDU DAGDU PAULKAR
November 5, 2009
AMARDEEP TEXTILES Vs. POPATRAO SHESHRAO KOLHE
June 10, 2009
AMARJYOT SINGH JASWANT SINGH JAGGI Vs. STATE OF MAHARASHTRA
July 18, 2009
AMBADAS JEEVANRAO PATIL Vs. STATE OF MAHARASHTRA
October 7, 2009
AMBIKA SHIKSHAN SANSTHA Vs. HONEBLE PRESIDING OFFICER
December 19, 2009
AMIN PYARALI Vs. STATE OF MAHARASHTRA
July 21, 2009
AMIN THARANI S/O A THARANI Vs. KOTAK MAHINDRA PRIME LTD
December 15, 2009
AMRATLAL BHANJI LAXMAN Vs. KUSUM PRABHUDAS LAXMAN
June 11, 2009
AMRAWATI COAL AND CKE DEPOT Vs. UDDAVRAO MAROTRAO MANKAR
November 3, 2009
AMRUT GINNING FACTORY Vs. NAMOBAI TANAJI PAWAR
June 10, 2009
ANA ROSA PAACIAENCIA GONSALVES Vs. BENEDITO GONSALVES
August 17, 2009
ANAHITA PANDOLE Vs. STATE OF MAHARASHTRA
August 7, 2009
ANAMI NARAYAN ROY Vs. SUPRAKASH CHAKRAVARTHY INDIAN INHABITANT
February 5, 2009
ANAND AGRO-CHEM INDIA LTD Vs. UNION OF INDIA
January 14, 2009
ANAND B SHIRWAIKAR Vs. STATE THROUGH CBI PANAJI
January 6, 2009
ANAND EDUCATION SOCIETY Vs. BHARTI
February 16, 2009
ANAND ESTATE PVT LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
February 13, 2009
ANAND JAYANT MORE Vs. BANK OF INDIA
September 17, 2009
ANAND LAKSHMI ENTERPRISES Vs. VASANT BALU MHATRE OF RAIGAD
November 30, 2009
ANAND PATWARDHAN Vs. DIRECTOR GENERAL
March 31, 2009
ANAND PRAFULLA BEHRA Vs. STATE OF MAHARASHTRA
April 24, 2009
ANAND RAMESH CHAVRE Vs. STATE OF MAHARASHTRA
March 4, 2009
ANAND RATHI SHARE AND STOCK BROKERS LTD Vs. JAYSHREE SANJAY SONAWANE
July 24, 2009
ANAND V GHORMADE Vs. MAHARASHTRA STATE ROAD TRANSPORT CORPORATION THROUGH ITS DIVISIONAL CONTROLLER
November 7, 2009
ANANDRAO S/O HUKARUJI SHAMKULE Vs. SECRETARY, PEOPLES EDUCATION SOCIETY
August 20, 2009
ANANDRAO S/O MAROTRAO KHARABE Vs. MADHURI POSING HERSELF TO BE W/O. ANANDRAO KHARABE
January 21, 2009
ANANT S/O MANOHARRAO JOSHI Vs. STATE OF MAHARASHTRA
October 8, 2009
ANANT SIDDIL ALIAS ADKIT Vs. STATE
December 5, 2009
ANANT YASHWANT VOLVOIKAR Vs. STATE OF GOA
January 13, 2009
ANANTA JANARDAN PATIL Vs. STATE OF MAHARASHTRA
August 12, 2009
ANDRADE MOTORS Vs. ADDITIONAL COLLECTOR
March 6, 2009
ANDREA ALFREDO TONALI Vs. STATE OF GOA
November 21, 2009
ANGLO FRENCH TEXTILES Vs. COTTON CORPORATION OF INDIA LTD
March 17, 2009
ANIL ALIAS MANIKRAO KULKARNI Vs. STATE OF MAHARASHTRA
December 19, 2009
ANIL ALIAS VISHWANATH JADHAV Vs. PANKAJ ALIAS INDRAJEET BASSI
September 16, 2009
ANIL BABURO KATARIA Vs. PURSHOTTAM PRABHAKAR KAWANE
November 21, 2009
ANIL BHAT LT COAL Vs. CITIBANK N A
February 9, 2009
ANIL DAGGI Vs. STATE OF MAHARASHTRA
August 12, 2009
ANIL DATTATRAYA GIRME Vs. STATE OF MAHARASHTRA
August 31, 2009
ANIL NEMICHAND BAFNA & ORS Vs. STATE OF MAHARASHTRA
May 6, 2009
ANIL SHANTARAM KHOJE Vs. MUNICIPAL CORPORATION OF GR MUMBAI
October 7, 2009
ANIL VASANT MANDKE Vs. INDIAN INSTITUTE OF TECHNOLOGY
July 23, 2009
ANIRUDDHA GANESH PATHAK Vs. STATE OF MAHARASHTRA
November 21, 2009
ANIRUDHA KISAN FULMALI Vs. AMIT UMRAOCHAND JAIN
June 10, 2009
ANIS ALIAS AMIN YASIN ROGANKAR Vs. STATE OF MAHARASHTRA
August 21, 2009
ANITA DILIP GAIDHANE Vs. BAJIRAO MADHAVRAO GAIDHANE
November 12, 2009
ANITA HIRAMAN DHIRWADE Vs. MAHATMA PHULE JAN JAGRUTI YUVAK KRIDA SANSKAR MANDAL
August 17, 2009
ANJALI C DHAMANGAONKAR Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI
December 2, 2009
ANJUM FATIMA ASLAM Vs. AYESHA ANIS SHAIKH ADULT
March 21, 2009
ANJUMANIISLAMS M.H. SABOO SIDDIK COLLEGE OF ENGINEERING Vs. GENERAL SECRETARY, AKHIL BHARTIYA KAMGAR SENA
November 9, 2009
ANJUSINGH PRAMODSINGH RAJPUT Vs. STATE OF MAHARASHTRA
January 30, 2009
ANKUSH DILEEP CHAVAN Vs. STATE OF MAHARASHTRA
August 11, 2009
ANKUSH KAWLEKAR Vs. MOHAMAD ISMAIL
February 18, 2009
ANNA KISHANRAO MORE Vs. P R MENON EXECUTIVE ENGINEER
September 22, 2009
ANNA PANDURANG VAIDYA Vs. NAGPUR AGRICULTURAL PRODUCE MARKET COMMITTEE
June 8, 2009
ANSUYA RAMESH MITHANI Vs. UNION OF INDIA
February 17, 2009
ANTHONY F FERNANDES Vs. MELCHIOR FERNANDES
March 4, 2009
ANTHONY JOHN MENINO RODRIGUES Vs. GREGORY BRUNO FERNANDES
September 7, 2009
ANTHONY PEREIRA Vs. RAGHUNATH P SINARAI
March 30, 2009
ANTHONY PEREIRA Vs. RAGHUNATH P SINARAI
March 18, 2009
ANTONETA D SOUZA E REBELLO Vs. GOPINATH RAGHUVIR RAIKAR
January 16, 2009
ANTONIO AGOSTINHO GOMINDES Vs. MILAGRES SANTANA GOMINDES
December 7, 2009
ANTONIO MENEZES Vs. VITHOBA SHAMBA SHETYE
August 31, 2009
ANTONIO TRAVASSO Vs. ADMINISTRATIVE TRIBUNAL FOR GOA WITH OFFICE AT PANAJI
March 16, 2009
ANUJA AVINASH NAWATHE Vs. UNIVERSITY OF PUNE
November 10, 2009
ANUP KUMAR SHETH Vs. RELIANCE INDUSTRIES LTD
August 3, 2009
ANUPAM ENGINEERS MUMBAI Vs. INDIA OIL CORPORATION LTD
December 10, 2009
ANUPAMA WINE DISTRIBUTORS Vs. TILAKNAGAR INDUSTRIES LTD
March 16, 2009
ANUSAYA MADHAORAO KAPGATE Vs. BABURAO PANDURANG KAPGATE
April 6, 2009
ANUSHREE RAJKAMAL BAJAJ Vs. STATE OF MAHARASHTRA
April 27, 2009
APARNA RAJENDRA DESHPRABHU Vs. DEPUTY COLLECTOR LA AND LAND ACQUISITION OFFICER
February 3, 2009
APPA ALIAS GURUDAS BARKELO GURAV Vs. HANUMANTRAO ANNASAHEB RANE
August 17, 2009
APPA MUNJAJI PAWAR Vs. DIVISIONAL COMMISSIONER
July 2, 2009
APPASO BAPU PATIL Vs. STATE OF MAHARASHTRA
January 29, 2009
ARCHANA DALAL Vs. STATE OF MAHARASHTRA
September 17, 2009
ARCHANA HEMANT NAIK Vs. URMILABEM I NAIK
August 25, 2009
ARDESHIR BEHRAM DUBASH Vs. WEALTH TAX OFFICER
February 13, 2009
ARJUN URBAN CO OPERATIVE BANK LTD Vs. CHIEF JUDICIAL MAGISTRATE SOLAPUR
May 8, 2009
ARKEMA CATALYST INDIA PVT LTD Vs. UNION OF INDIA
October 7, 2009
ARLENE LOURDES RAMONA CARDOZ Vs. REMIZ CARDOZO
May 8, 2009
ARLINDA DIAS Vs. MARGAO CO OPERATIVE HOUSING SOCIETY LTD
June 22, 2009
ARMANDO PEREIRA Vs. JUDE D SOUZA
May 4, 2009
ARMANDO PEREIRA Vs. JUDE D SOUZA
March 18, 2009
ARORA COMBINES Vs. DAMAJI GANPAT MANKAR
November 10, 2009
ARORA FIBERS LTD Vs. UNION OF INDIA
August 5, 2009
ARSHAD HUSAIN BAIG Vs. DIRECTORATE OF REVENUE INTELLIGENCE
July 28, 2009
ARUN GAJANAN GADGIL Vs. VINAYAK PANDURANG GADGIL
September 25, 2009
ARUN SUBRAO PRABHU Vs. RIZVI BUILDERS
September 10, 2009
ARUN TIKEKAR Vs. SANATAN SANSTHA
June 25, 2009
ARUN VASANTRAO BETKEKAR Vs. GOVERNMENT OF INDIA DEPARTMENT OF ATOMIC ENERGY ANUSHAKTI BHAVAN
October 15, 2009
ARUNKUMAR A SHETTY Vs. STATE OF MAHARASHTRA
February 10, 2009
ARUNODAYA COAL AGENCY RAIPUR Vs. WESTERN COALFIELDS LTD
January 21, 2009
ARVIND GANESH KARNIK Vs. RESERVE BANK OF INDIA
April 27, 2009
ARVIND KUMAR SHARMA Vs. CHIEF VIGILANCE COMMISSIONER
February 5, 2009
ARVIVA INDUSTRIES (INDIA) LTD Vs. UNION OF INDIA
April 23, 2009
ASAHI INDIA GLASS LTD Vs. STATE OF MAHARASHTRA
June 26, 2009
ASARAM RANGNATH JADHAV Vs. STATE OF MAHARASHTRA
July 28, 2009
ASHA D/O.NARAYAN PAWAR Vs. STATE OF MAHARASHTRA
December 1, 2009
ASHABAI BHASKAR PAGARE Vs. STATE OF MAHARASHTRA
August 5, 2009
ASHADEVI MAHILA NAGARI SAHAKARI PATSANSTHA MARYADIT Vs. SHIRISH SHIVAJI JAGTAP
March 3, 2009
ASHIK RAMESHCHANDRA SHAH Vs. STATE OF MAHARASHTRA
December 4, 2009
ASHISH COLACO Vs. INSPECTOR GENERAL OF PRISONS AND SUPERINTENDENT OF PRISONS
July 24, 2009
ASHISHKANT PRABOOKANT SEN Vs. JAGOBA ALIAS DASHRATH JIBHKATE
October 7, 2009
ASHOK ALIAS BALAJI BIRADAR Vs. MAHESH SHIKSHAN PRASARAK MANDAL
August 28, 2009
ASHOK ARJUNRAO DHOBLE Vs. GEETABAI BHIMRAOJI
November 7, 2009
ASHOK BHASKAR CHAULKAR Vs. CENTRAL BANK OF INDIA
March 2, 2009
ASHOK CHATURVEDI Vs. STATE OF MAHARASHTRA
December 16, 2009
ASHOK CHOPRA Vs. UNION OF INDIA
April 16, 2009
ASHOK FULA AHIRE Vs. STATE OF MAHARASHTRA
February 16, 2009
ASHOK GHANSHYAM KAMBLE Vs. CENTRAL BUREAU OF INVESTIGATION
October 12, 2009
ASHOK GOTMARE Vs. STATE OF MAHARASHTRA
October 16, 2009
ASHOK HIRALAL YADAV Vs. STATE OF MAHARASHTRA
August 25, 2009
ASHOK JAIKRISHNA JAOLEKAR Vs. STATE OF MAHARASHTRA
February 6, 2009
ASHOK KRISHNAJI INAMDAR Vs. K H RANGANATH
June 10, 2009
ASHOK KUMAR DULICHAND SHARMA Vs. JETHMAL MOTILAL JEDIA
August 14, 2009
ASHOK LAXMAN ATTARDE Vs. ATMARAM BHANU SAINDANE
June 25, 2009
ASHOK LAXMANRAO GADGE Vs. PRATIMA DEODATTA KARMAKAR
July 9, 2009
ASHOK MAHADEORAO RAMATKAR Vs. RAJNI ASHOK RAMTKAR
September 25, 2009
ASHOK MAROTRAO KAYARKAR Vs. EDUCATION OFFICER
January 28, 2009
ASHOK RAGHOBA AMBRE Vs. UNION OF INDIA
November 16, 2009
ASHOK S/O. DIGA DENG Vs. STATE OF MAHARASHTRA
November 21, 2009
ASHOK UDDHAO PATIL Vs. STATE OF MAHARASHTRA
September 10, 2009
ASHOK YASHWANT NIKAM Vs. CHATRAPATI SHIVAJI VIDYA
April 1, 2009
ASHOKA BUILDCON PVT LTD Vs. MAHARASHTRA STATE ROAD DEVELOPMENT CORPORATION
March 26, 2009
ASHOKA BUILDCON PVTLTD Vs. VADILAL DAIRY INTERNATIONAL LTD
September 8, 2009
ASHRUBA GOVINDRAO SOLUNKE Vs. STATE OF MAHARASHTRA
October 14, 2009
ASHVIN NEEMA Vs. MANGALAM CLOTHES PVT LTD
April 17, 2009
ASHWIN NEGANDHI Vs. D G METAL PRODUCT
February 25, 2009
ASHWIN S SHAH Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY
August 20, 2009
ASHWIN S SHAH Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY
December 10, 2009
ASIABI ABDUL SATTAR KHAN Vs. HASAN GAFOOR
February 26, 2009
ASMA HUSSAIN IQBAL HUSSAIN Vs. SAYYED KAMAL AHMAD
December 16, 2009
ASSIS CARDOZ Vs. STATE OF GOA
March 20, 2009
ASSOCIATED CEMENT COMPANIES LIMITED Vs. ASSOCIATED CEMENT STAFF UNION
March 21, 2009
ASSOCIATION OF INTERNATIONAL SCHOOLS AND PRINCIPALS FOUNDATION Vs. STATE OF MAHARASHTRA
December 10, 2009
ASST COLLECTOR OF CUSTOMS BOMBAY Vs. AHMED ABDULKARIM
February 5, 2009
ASSTT ENGINEER CL II KUKADI LEFT CANAL Vs. DATTATRAYA GANPAT KENGE
May 8, 2009
ATASHA ASHIRWAD BUILDERS J V Vs. STATE OF MAHARASHTRA
December 9, 2009
ATMARAM GANU NAGRALE Vs. BALIRAM GANU NAGRALE
December 16, 2009
ATMARAM GOPAL PARAB Vs. ALCON CEMENT COMPANY
March 24, 2009
ATMARAM PANDURANGJI MUNDLE Vs. SHAMRAO URKUDAJI ARMORIKAR
July 10, 2009
ATUL BHAURAO KHULGE Vs. UNION OF INDIA (UOI)
July 22, 2009
ATUL NAIK Vs. STATE
September 30, 2009
ATUL PRODUCTS LIMITED Vs. V P MEHTA
February 2, 2009
ATUL SHIVAJI BHURASE Vs. STATE OF MAHARASHTRA
October 15, 2009
ATUL VISHNUPANT DESHPANDE Vs. MUNICIPAL COUNCIL
March 13, 2009
AUDUMBER ALIAS SHUBHAM PEDNEKAR Vs. STATE OF GOA
August 14, 2009
AUTOMOTIVE MANUFACTURERS LIMITED Vs. MEMBER INDUSTRIAL COURT
February 17, 2009
AVARSEKAR AND SONS PRIVATE LIMITED Vs. DHANANJAY SHIVDAS VARADE
April 1, 2009
AVARSEKAR AND SONS PVT LTD Vs. DHANANJAY SHIVDAS VARADE
April 16, 2009
AVINASH SINGH BIJI Vs. STATE OF MAHARASHTRA
June 30, 2009
AVINASH VISHNU VAZE Vs. PADMANABH VITHAL BORKER
November 9, 2009
AWADESH SINGH YADAV Vs. LABOUR AND ENFORCEMENT OFFICER DADRA AND NAGAR HAVELI
April 24, 2009
AYESHABI SHAIKH AKBAR Vs. SHAIKH AKBAR SHAIKH GANI
March 19, 2009
AZAMTULLAH ASATULLAH SHEIKH Vs. STATE OF MAHARASHTRA
December 18, 2009
B K SHARMA Vs. SITARAM SAKHARAM THOTE
January 6, 2009
B R MANGALUR Vs. UNION OF INDIA
June 9, 2009
B.V. WAGHMARE Vs. LANCER TRAVELS AND OTHERS
August 26, 2009
BABA ALIAS GABRIAL HANS MOBEN Vs. STATE OF MAHARASHTRA
December 4, 2009
BABA BHAGWANJI DONGRE Vs. STATE OF MAHARASHTRA
November 5, 2009
BABAI PUNDALIK NAIK Vs. DEPUTY COLLECTOR AND S D O LAND ACQUISITION OFFICER
August 3, 2009
BABAN ABA LOHAR Vs. MANOHAR APPA LOHAR
April 8, 2009
BABAN MARTAND JADHAV Vs. SHALAN MOHANRAO MOHITE
August 13, 2009
BABAN SADASHIV SHINDE Vs. STATE OF MAHARASHTRA
December 8, 2009
BABASAHEB Vs. STATE OF MAHARASHTRA
November 11, 2009
BABASAHEB JIJIBA GAIKWAD Vs. VITHAL SHYAMMO SHELKE
September 8, 2009
BABASAHEB SONBAJI WASADE Vs. STATE OF MAHARASHTRA
September 11, 2009
BABU S/O TUKARAM KAMBALE Vs. DIVISIONAL CONTROLLER, MAHARASHTRA STATE ROAD TRANSPORT CORPORATION
August 25, 2009
BABU THOMAS Vs. GOA SHIPYARD LIMITED
May 2, 2009
BABUDAS V GAONKAR Vs. SANTOSH PHADTE
July 27, 2009
BABURAO RAJARAM BHAIRAT Vs. STATE OF MAHARASHTRA
October 16, 2009
BABURAO UMAJI KAWALE Vs. N R B SALARY EARNER CO OPERATIVE CREDIT SOCIETY LTD
November 20, 2009
BABURAO VISHWANATH DIGHE Vs. KISAN BHIVAJI SANAP
November 24, 2009
BAGRI MINERALS AND CHEMICALS LTD Vs. GEMSTONE INVESTMENTS LTD
August 31, 2009
BAJIRAO YASHWANT PAWAR Vs. KOTAK MAHINDRA PRIME LTD
August 31, 2009
BAJRANG GANGADHAR REVDEKAR Vs. POOJA BAJRANG REVDEKAR
August 18, 2009
BAKER GAUGES INDIA LTD Vs. UNION OF INDIA
August 26, 2009
BAKSHI STEEL LTD Vs. CITY OF NAGPUR CORPORATION
November 3, 2009
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January 17, 2009
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July 29, 2009
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September 24, 2009
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September 15, 2009
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September 15, 2009
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August 29, 2009
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July 14, 2009
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July 16, 2009
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December 10, 2009
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August 28, 2009
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January 7, 2009
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August 13, 2009
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December 1, 2009
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January 27, 2009
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December 14, 2009
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July 14, 2009
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February 10, 2009
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March 18, 2009
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November 17, 2009
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April 28, 2009
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August 12, 2009
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November 18, 2009
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February 10, 2009
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March 19, 2009
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May 5, 2009
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August 3, 2009
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January 23, 2009
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October 16, 2009
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July 16, 2009
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September 10, 2009
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August 11, 2009
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August 3, 2009
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November 17, 2009
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June 16, 2009
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November 7, 2009
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November 17, 2009
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March 3, 2009
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November 30, 2009
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January 28, 2009
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February 12, 2009
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August 7, 2009
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March 24, 2009
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March 3, 2009
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August 11, 2009
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November 10, 2009
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March 3, 2009
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January 6, 2009
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June 9, 2009
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December 3, 2009
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September 16, 2009
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June 10, 2009
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November 30, 2009
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July 28, 2009
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June 25, 2009
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December 15, 2009
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June 18, 2009
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April 28, 2009
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November 26, 2009
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August 13, 2009
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November 9, 2009
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June 5, 2009
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July 14, 2009
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February 4, 2009
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February 10, 2009
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November 19, 2009
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December 7, 2009
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January 9, 2009
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November 12, 2009
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July 23, 2009
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September 29, 2009
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September 17, 2009
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July 31, 2009
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March 2, 2009
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March 16, 2009
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January 27, 2009
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September 29, 2009
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July 20, 2009
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July 9, 2009
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March 6, 2009
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March 18, 2009
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March 31, 2009
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September 18, 2009
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August 17, 2009
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July 3, 2009
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July 23, 2009
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December 14, 2009
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February 13, 2009
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October 15, 2009
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April 9, 2009
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September 1, 2009
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March 21, 2009
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July 28, 2009
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August 13, 2009
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September 25, 2009
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August 7, 2009
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March 31, 2009
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August 24, 2009
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February 17, 2009
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September 18, 2009
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September 8, 2009
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August 21, 2009
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April 16, 2009
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July 3, 2009
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April 14, 2009
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August 3, 2009
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September 9, 2009
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March 23, 2009
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April 2, 2009
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May 6, 2009
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March 6, 2009
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July 23, 2009
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August 31, 2009
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February 26, 2009
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November 30, 2009
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September 1, 2009
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July 17, 2009
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October 25, 2009
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June 10, 2009
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July 10, 2009
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September 18, 2009
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February 25, 2009
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March 25, 2009
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December 17, 2009
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September 1, 2009
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March 13, 2009
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June 23, 2009
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September 30, 2009
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December 19, 2009
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December 16, 2009
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April 15, 2009
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May 6, 2009
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July 22, 2009
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November 9, 2009
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November 3, 2009
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December 17, 2009
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September 15, 2009
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April 20, 2009
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December 3, 2009
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September 10, 2009
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December 17, 2009
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May 5, 2009
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January 7, 2009
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June 17, 2009
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August 24, 2009
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January 22, 2009
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August 5, 2009
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July 14, 2009
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February 5, 2009
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February 5, 2009
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October 9, 2009
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March 6, 2009
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February 10, 2009
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August 28, 2009
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March 14, 2009
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March 4, 2009
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September 14, 2009
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December 14, 2009
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November 25, 2009
CHATTISGARH DISTILLERIES LTD Vs. CENTRAL BUREAU OF INVESTIGATION
March 20, 2009
CHATURBHUJ MAHADEOJI VERMA Vs. SAU KALAWATI
December 1, 2009
CHAUDHARY CONSTRUCTION CO Vs. BRIHANMUMBAI MUNICIPAL CORPORATION
March 19, 2009
CHEIF EXECUTIVE OFFICER JALGAON DIST SUPERVISION CO OP SOC LTD Vs. RAMKRUSHNA DALPUR MORE
September 7, 2009
CHEMIPOL Vs. UNION OF INDIA
September 17, 2009
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March 26, 2009
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March 20, 2009
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May 4, 2009
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April 30, 2009
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November 30, 2009
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November 7, 2009
CHHAYA VYANKATRAO HAJARE Vs. STATE OF MAHARASHTRA
November 20, 2009
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October 5, 2009
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December 7, 2009
CHIEF ENGINEER (ELECTRICAL) PUBLIC WORKS DEPARTMENT, MUMBAI AND ORS. Vs. RAMKRUSHNA RAMCHANDRA AKARE, & ORS.
July 1, 2009
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December 17, 2009
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August 13, 2009
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July 16, 2009
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March 23, 2009
CHITRA NITIN PENDHARKAR Vs. MAHARASHTRA EDUCATION SOCIETY
January 29, 2009
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March 6, 2009
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March 6, 2009
CHOWGULE AND CO PVT LTD Vs. RADHA KRISHNA PILYENKAR
December 16, 2009
CHURCH TISWADI-GOA Vs. DEPUTY COLLECTOR L A AND LAND ACQUISITION OFFICER
January 15, 2009
CIMCO BIRLA LIMITED Vs. ROWENA LEWIS
June 15, 2009
CIPLA LTD Vs. RELIANCE INFRASTRUCTURE LTD
September 4, 2009
CIT Vs. INCOME TAX SETTLEMENT COMMISSION
July 8, 2009
CITY OF NAGPUR CORPORATION Vs. INDIAN GYMKHANA
December 16, 2009
CITY OF NAGPUR CORPORATION Vs. FAGO SAMPATRAO UKEY
December 8, 2009
CLOUGH ENGINEERING LTD Vs. OIL AND NATURAL GAS CORPORATION
March 12, 2009
COCA COLA INDIA PVT. LTD Vs. COMMISSIONER OF CENTRAL EXCISE
August 26, 2009
COLLIN JOSEPH MASCARENHAS SON OF LATE ANTHONIO MASCARENHAS ALIAS ANTONIO RUMALDO DO CORACAO DE JESUS MASCARENHAS AND HIS WIFE ZENIA MASCARENHAS Vs. FR JOSE ANTONIO MINGUEL EMITERIO MASCARENHAS SON OF LATE DAVID CAMILO MASCARENHAS
July 23, 2009
COMMISSIONER CENTRAL EXCISE Vs. AIR CARRYING CORP PVT LTD
August 4, 2009
COMMISSIONER OF C EX Vs. INDORAMA TEXTILES LTD
October 9, 2009
COMMISSIONER OF C EX & CUS Vs. BIDHATA INDUSTRIES PVT LTD
July 21, 2009
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April 16, 2009
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August 14, 2009
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April 15, 2009
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February 3, 2009
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May 5, 2009
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June 23, 2009
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June 30, 2009
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June 30, 2009
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June 10, 2009
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June 10, 2009
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April 21, 2009
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June 11, 2009
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June 30, 2009
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September 29, 2009
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June 30, 2009
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July 14, 2009
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June 22, 2009
COMMISSIONER OF CUS (GENERAL) Vs. RINKU SHIPPING AGENCY
March 23, 2009
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February 11, 2009
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April 15, 2009
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September 24, 2009
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October 14, 2009
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June 9, 2009
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August 27, 2009
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March 20, 2009
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April 6, 2009
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September 1, 2009
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August 25, 2009
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February 3, 2009
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August 11, 2009
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September 23, 2009
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July 15, 2009
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January 9, 2009
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January 14, 2009
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January 6, 2009
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January 15, 2009
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February 9, 2009
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February 13, 2009
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March 21, 2009
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March 21, 2009
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July 2, 2009
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June 12, 2009
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October 16, 2009
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September 11, 2009
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November 21, 2009
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October 7, 2009
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April 6, 2009
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December 14, 2009
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January 27, 2009
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January 20, 2009
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December 15, 2009
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March 17, 2009
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March 20, 2009
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February 2, 2009
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August 12, 2009
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December 17, 2009
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September 26, 2009
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February 12, 2009
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December 10, 2009
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November 17, 2009
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November 30, 2009
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November 7, 2009
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January 15, 2009
MAHARASHTRA ACADEMY OF ENGINEERING AND EDUCATIONAL RESEARCH Vs. DIRECTOR GENERAL OF INCOME TAX
July 28, 2009
MAHARASHTRA ADDHYAN MANDIR Vs. DEEPAK BALAJIPANT SUPSANDE
June 22, 2009
MAHARASHTRA FINANCE PROP SHRI SUSHIL BHARUT Vs. MOHD BASHIR ALLAUDDIN SABRI
September 23, 2009
MAHARASHTRA HOUSHING AND AREA DEVELOPMENT AUTHORITY Vs. PESSUMAL PAMANDAS MENGHRAJANI
November 6, 2009
MAHARASHTRA HOUSING BOARD LAW INCOME GROUP TENEMENT HOUSING SOCIETIES FEDRATION Vs. STATE OF MAHARASHTRA
November 12, 2009
MAHARASHTRA HYBRID SEED Vs. EMPLOYEES STATE INSURANCE CORPORATION
March 21, 2009
MAHARASHTRA KRUSHNA VALLEY DEVELOPMENT CORPORATION Vs. M V PATEL AND CO
July 31, 2009
MAHARASHTRA METAL POWDERS PRIVATE LIMITED Vs. STATE OF MAHARASHTRA DEPARTMENT OF INDUSTRIES ENERGY AND LABOUR SECRETARY MANTRALAYA
November 4, 2009
MAHARASHTRA NAVNIRMAN SENA Vs. UNION OF INDIA
September 23, 2009
MAHARASHTRA RAJYA SAHAKARI KAPPOS UTPADAK PANAN MAHASANGHA LTD Vs. MANGA BHAGA CHOUDHARY
January 13, 2009
MAHARASHTRA SEVA SANGH MASHALL VASTI Vs. SHAIKH JAMALCHAND
March 21, 2009
MAHARASHTRA STATE ELECTRICITY BOARD Vs. P B SALUNKE
June 25, 2009
MAHARASHTRA STATE ELECTRICITY DISTRIBUTION Vs. DSL ENTERPRISES PVT LTD
March 18, 2009
MAHARASHTRA STATE ELECTRICITY DISTRIBUTION CO. LTD. Vs. COMMISSIONER OF INCOME TAX
April 27, 2009
MAHARASHTRA STATE ELECTRICITY DISTRIBUTION COMPANY LIMITED Vs. SURYALAXMI COTTON MILLS LTD
December 1, 2009
MAHARASHTRA STATE ELECTRICITY DISTRIBUTION COMPANY LTD Vs. DNYANESHWAR PRALHAD SONDAWALE
January 12, 2009
MAHARASHTRA STATE HANDLOOM CORPORATION LTD Vs. KRISHNA SHANKAR KAMBLE
June 8, 2009
MAHARASHTRA STATE POWER GENERATION COMPANY LTD Vs. MAHARASHTRA VIJ MANDAL KAMGAR SANGH
February 11, 2009
MAHARASHTRA STATE ROAD Vs. THE REGISTRAR, TAMIL NADU ADMINISTRATIVE TRIBUNAL, CHENNAIAR
June 12, 2009
MAHARASHTRA STATE ROAD DEVELOPMENT CORPORATION LTD Vs. URJA DEVELOPERS AND BEAUTIFICATION PVT LTD
July 31, 2009
MAHARASHTRA STATE ROAD TRANSPORT Vs. AASRAM REYBHAN KOLHE
February 16, 2009
MAHARASHTRA STATE ROAD TRANSPORT CORPN. Vs. DADA ANANDRAO PAWAR
November 26, 2009
MAHARASHTRA STATE ROAD TRANSPORT CORPORAION Vs. MANIKRAO SAHABRAO CHAVAN
January 21, 2009
MAHARASHTRA STATE ROAD TRANSPORT CORPORATION Vs. VINAY
February 16, 2009
MAHARASHTRA STATE ROAD TRANSPORT CORPORATION Vs. FAKIRA CHAMPATRAO NEWARE
March 19, 2009
MAHARASHTRA STATE ROAD TRANSPORT CORPORATION Vs. FAKIRA CHAMPATRAO NEWARE
March 13, 2009
MAHARASHTRA STATE ROAD TRANSPORT CORPORATION Vs. ALFRES JAMES GAMARE
April 22, 2009
MAHARASHTRA STATE ROAD TRANSPORT CORPORATION Vs. WASUDEO NARAYANRAO PISE
June 29, 2009
MAHARASHTRA STATE ROAD TRANSPORT CORPORATION Vs. SHAIKH MEHBOOB JAINUDDIN
June 16, 2009
MAHARASHTRA STATE ROAD TRANSPORT CORPORATION Vs. SHEIKH RAHMAN SHEIKH KARIM
September 9, 2009
MAHARASHTRA STATE ROAD TRANSPORT CORPORATION Vs. H N GONDE
December 17, 2009
MAHARASHTRA STATE ROAD TRANSPORT CORPORATION CHANDRAPUR Vs. VISHWESHWAR MALKUJI UKEY
February 2, 2009
MAHARASHTRA STATE ROAD TRANSPORT CORPORATION NAGPUR Vs. D C R MISHRA
July 21, 2009
MAHARASHTRA STATE ROAD TRANSPORT CORPORATION NAGPUR THROUGH ITS DIVISIONAL CONTROLLER Vs. UTTAMRAO S/O RAMAJI PANCHBUDHE
August 31, 2009
MAHARASHTRA STATE ROAD TRANSPORT CORPORATION THROUGH ITS DIVISIONAL CONTROLLER Vs. HAMID ISHAQ MIRZA
August 20, 2009
MAHARASHTRA STATE ROAD TRANSPORT CORPORATION, THROUGH ITS DIVISIONAL CONTROLLER Vs. SHAIKH MEHABOOB JAINUDDIN AND BISMILLA BAI SHAIKH MEHABOOB
June 12, 2009
MAHATMA GANDHI MISSIONS INSTITUTE Vs. STATE OF MAHARASHTRA
August 22, 2009
MAHATMA PHULE KRISHI VIDHYAPEETH Vs. VITTHAL SAKHARAM KADAM
October 7, 2009
MAHAVIR METAL MART Vs. UNION OF INDIA
April 4, 2009
MAHENDRA GIRDHARLAL Vs. CONTROLLER OF ESTATE DUTY, BOMBAY
November 23, 2009
MAHENDRA GULABCHAND KOCHAR Vs. SAKHARAM RAMDAS PATIL
March 30, 2009
MAHENDRA HIRAMAN MALLAV Vs. STATE OF MAHARASHTRA
March 5, 2009
MAHENDRA MANILAL SHAH Vs. RASHMIKANT MANSUKHLAL SHAH
June 19, 2009
MAHENDRA MANILAL SHAH Vs. RASHMIKANT MANSUKHLAL SHAH
November 13, 2009
MAHENDRA NAROTTAMDAS GANDHI Vs. MUKESH DEEPCHAND SANGHVI
March 3, 2009
MAHENDRA NAYANMAL SURANA Vs. STATE OF MAHARASHTRA
October 16, 2009
MAHENDRA WASUDEO MULEY Vs. SHAMKIMATA SHIKSHAN VA KRIDA PRASARAK MANDAL
February 11, 2009
MAHESH ALIAS MOHA DATTATRAYA BAGAL Vs. STATE OF MAHARASHTRA
September 18, 2009
MAHESH JAYAVANTRAO Vs. STATEOF MAHARASHTRA
August 14, 2009
MAHESH S MEHTA Vs. HARINI CO OP HSG SOC LTD
July 3, 2009
MAHESH SAKHARAM PATOLE Vs. STATE OF MAHARASHTRA
April 21, 2009
MAHIJIBHAI KABHI VASAV Vs. STATE OF MAHARASHTRA
March 3, 2009
MAHINDRA LIFESPACE DEVELOPERS LTD Vs. NEW GENERAL EASTERN SPINING AND WEAVING COMPANY LTD
April 16, 2009
MAHINDRA LIFESPACE DEVELOPERS LTD Vs. NEW GREAT EASTERN SPINNING AND WEAVING COMPANY LTD
March 20, 2009
MALOJI PATIL Vs. STATE OF GOA
March 14, 2009
MALTI RAJESH YAWALKAR Vs. SAGAR RAGHUNATHRAO KAUTKAR
July 3, 2009
MANADEO NARAYAN KURHODE Vs. STATE OF MAHARASHTRA
January 22, 2009
MANAGEMENT SHRI SHIVAJI HIGH SCHOOL Vs. PRESIDING OFFICER
December 9, 2009
MANAGING DIRECTOR ELLORA PAPER MILLS LTD Vs. ZIKAR HAZI
March 16, 2009
MANAGING DIRECTOR GOA CONSTRUCTIONS HOUSING AND FINANCE CORPORATION LIMITED Vs. STATE OF GOA
January 5, 2009
MANAGING DIRECTOR KANNAD SAHAKARI SAKHAR KARKHANA LTD Vs. VISHWNATH JAGANNATH KSHIRSAGAR
April 22, 2009
MANAGING DIRECTOR MAZGAON DOCKS LTD Vs. VINODBHAI MOHANLAL PATEL
September 22, 2009
MANDATAI PRABHAKAR PANDE Vs. ADDITIONAL COMMISSIONER
June 8, 2009
MANDESH GOVEKAR ALIAS LATE SATCHIT GOVEKAR Vs. BHARGAV GOVEKAR ALIAS LATE SATCHIT GOVEKAR
August 14, 2009
MANGAL POLYSIL Vs. ASSISTANT COMMISSIONER OF CUSTOMS
June 9, 2009
MANGAL SUNIL LACHAKE Vs. STATE OF MAHARASHTRA
April 2, 2009
MANGALA Vs. STATE OF MAHARASHTRA
July 22, 2009
MANGALA W/O.SHARAD MUTHA Vs. AJIT SIMRATMAL BORA
May 7, 2009
MANGALABAI SHANTILAL DARDA Vs. STATE OF MAHARASHTRA
September 10, 2009
MANGESH RAMBHAU CHAWARE Vs. STATE OF MAHARASHTRA
August 25, 2009
MANGESHA ASHOK CHAVAN Vs. SAYAJIRAO DAMODHAR KHAMKAR
November 4, 2009
MANGLABAI CHHOTULAL GAIKWAD Vs. CHHOTULAL KASHIRAM GAIKWAD
April 1, 2009
MANHARLAL NARBHERAM PAREKH Vs. VIJAYRAJ SINGHJI
July 6, 2009
MANIK RAMCHANDRA WAGHMODE Vs. STATE OF MAHARASHTRA
August 28, 2009
MANIK S MALI Vs. UNION OF INDIA
January 23, 2009
MANIKCHAND G LULLA Vs. PRESIDING OFFICER LABOUR COURT
November 19, 2009
MANISH D SHAH Vs. C M BETGERI COMMISSIONER OF INCOME TAX
July 27, 2009
MANISH KUMAR SHAW Vs. UNION OF INDIA
June 25, 2009
MANISH PURSHOTTAM ATMARAMANI Vs. STATE OF MAHARASHTRA
April 6, 2009
MANISH SATPAL AGARWAL Vs. DOLLY MANISH AGARWAL
September 17, 2009
MANISH THAKKAR Vs. PUNJAB AND MAHARASHTRA CO OP BANK LTD
July 23, 2009
MANISHA Vs. UNION OF INDIA
December 11, 2009
MANISHA MANOHAR GOKHALE Vs. STATE OF MAHARASHTRA
September 25, 2009
MANISHA RAVINDRA GADEKAR Vs. SHRIKRISHNA DEVU GADEKAR
September 4, 2009
MANJU AVINASH WARDEKAR Vs. SADANAND VAMAN SADEKAR
July 20, 2009
MANJU KAMAL MEHRA Vs. KAMAL PUSHKAR MEHRA
July 18, 2009
MANJULA GOVIND SHETYE Vs. STATE OF MAHARASHTRA
October 8, 2009
MANJUSHA SHETE Vs. STATE OF MAHARASHTRA
July 28, 2009
MANJUSHREE GOVINDLAL KOTHARI Vs. EMMAR BUILDERS AND DEVLOPERS PRIVATE LTD
November 5, 2009
MANKAWATI SHIKSHAN SANSTHA Vs. STATE OF MAHARASHTRA
February 4, 2009
MANKAWATI SHIKSHAN SANSTHA Vs. STATE OF MAHARASHTRA
February 9, 2009
MANNALAL ALIAS BHAGWANDAS AGARWAL Vs. UPENDRAKUMAR ALIAS SAWARMAL SAHARIA
November 20, 2009
MANOHAR DHONDIRAM GODME Vs. DHARAMRAJ VISHNU GODME
February 16, 2009
MANOHAR PRABHAKAR KESKAR Vs. GOVIND PRABHAKAR KESKAR
September 16, 2009
MANOJ BANSAL BIYANI Vs. SAMEER KRISHNADHAN KARR
May 8, 2009
MANOJ BANSILAL BIYANI Vs. SUNIL MURLIDHAR CHAUDHARI
February 3, 2009
MANOJ BHIMRAO WANKHEDE Vs. STATE OF MAHARASHTRA
December 1, 2009
MANOJ KUMAR Vs. STATE OF GOA
August 4, 2009
MANOJ PRABHAKAR Vs. STATE OF MAHARASHTRA
September 5, 2009
MANOJ SHANTILAL NANAVATI Vs. NANDINI M DASADIA
August 11, 2009
MANOJ VASANTRAO MANWATKAR Vs. STATE OF MAHARASHTRA
December 2, 2009
MAPUSA URBAN CO OP BANK OF GOA Vs. REGISTRAR OF CO OP SOCIETIES
July 8, 2009
MARIA AMELITA RIBEIRO DIAS Vs. CHIEF OFFICER CURCHOREM CACORA MUNICIPAL COUNCIL
October 14, 2009
MARIA ANGELA HONORIA Vs. HELEN LOBO
October 9, 2009
MARIA CLAUDINA D SOUZA Vs. SAYED AMANULLAH
September 24, 2009
MARIA ISABELA RODRIGUES Vs. STATE
September 15, 2009
MARIA LEONORA HILDA DA CONCEICAO DA SILVA CORREIA Vs. ESCOLASTICO MAZARELLO, MAZARELLO ENTERPRISES
July 8, 2009
MARIA SUZANE GONSALVESE MENDES Vs. ALITA DIAS
March 26, 2009
MARIO MINGUEL MASCARENHAS ALIAS MARIO MASCARENHAS Vs. VITHAL NAGUESH NAIK
July 4, 2009
MAROTI KASHINATH JADAV Vs. STATE OF MAHARASHTRA
April 9, 2009
MART AND PURUSHOTTAM PARSE Vs. KISHOR G ROTEY
September 18, 2009
MART AND PURUSHOTTAM PARSE Vs. KISHOR G. ROTEY
November 18, 2009
MARTHA ELIAS SANTIMANO Vs. ANASTIACIO CONCEICAO RABINDRANATH DIAS
November 30, 2009
MARUTI BHANUDAS KAMBLE Vs. BAJAJ AUTO LTD
June 25, 2009
MARUTI G GUND Vs. INSPECTOR OF CUSTOMS PREVENTIVE NARVOTIES CELL
June 11, 2009
MARUTI GANGADHAR MALI Vs. STATE F MAHARASHTRA
January 28, 2009
MARUTI PANDURANG PATIL Vs. SHALINI BABURAO MHAISALKAR
January 19, 2009
MARUTI SHANKAR SHINDE Vs. STATE OF MAHARASHTRA
October 1, 2009
MARUTI SITARAM BOMBALE Vs. SUWARNA NUTAN ADSULKAR
April 6, 2009
MASJID ALFUDDIN AHLE HADIS TRUST Vs. JAMIL AHMED DRIVER
July 6, 2009
MASTER RAHUL S/O NIRANJAN KULKARNI Vs. NIRANJAN KAMLAKAR KULKARNI
July 28, 2009
MASUOOD ALAM KHAN PATHAN Vs. STATE OF MAHARASHTRA
May 7, 2009
MAURICIO D MELLO Vs. STATE OF GOA
February 2, 2009
MAVJI BHURA AND COMPANY Vs. PRAVIN D SOMA
November 24, 2009
MAX CAJETON TRAVASSO OF BOMBEY Vs. I FERNANDES
July 18, 2009
MAYA GAJANAN DHAS Vs. STATE OF MAHARASHTRA
March 2, 2009
MAYA HARIHARRAO DESHP Vs. STATE OF MAHARASHTRA
November 19, 2009
MAYA W/O VASUDEO MESHRAM Vs. ASSISTANT COMMISSIONER OF SALES TAX
November 25, 2009
MAYANK VARIA Vs. MOTILAL OSWAL SECURITIES LTD
September 23, 2009
MAYTAS INFRA LIMITED Vs. UTILITY ENERGYTECH AND ENGINEERS PVT LTD
April 29, 2009
MAYTAS INFRA LIMITED Vs. UTILITY ENERGYTECH AND ENGINEERS PVT LTD
August 20, 2009
MAYTAS INFRA LIMITED Vs. UTILITY ENERGYTECH AND ENGINEERS PVT LTD
May 13, 2009
MAYURI MANOHAR BENDE Vs. STATE OF MAHARASHTRA
April 4, 2009
MD NOORUDDIN MD IDRIS CHOUDHARI Vs. JAKERIA
April 28, 2009
MEENA G PANDIT Vs. KISHOR RAMA SATELKAR
December 1, 2009
MEENA G PANDIT Vs. KISHOR RAMA SATELKAR & ANR
February 11, 2009
MEENAKSHI FINANCIAL CONSULTANTS P LTD Vs. VILLAGE PANCHAYAT OF ORLIM SALCETE GOA
April 28, 2009
MEGHRAJ S JAIN Vs. UNION OF INDIA
July 9, 2009
MEGHRAJ SETHI Vs. SUNITA JITENDRANATH
September 11, 2009
MEHADIA AND SONS Vs. HARIPRASAD ALIAS BABULALJI MEHADIA
November 23, 2009
MEHRUNNISA W/O SAYYED ASIF Vs. SAYYED ASIF S/O SAYYED ABBAS
October 9, 2009
MEJABEEN RAFIQ CHAMDIYA Vs. LATA ASHOK HIWALE
February 5, 2009
MERVIN THOMAS MENEZES Vs. STATE OF GOA
March 25, 2009
METAL BOX INDIA LTD Vs. RASHMIKANT KESHAVLAL DAFTARY
July 13, 2009
METAL GOODS MFG CO Vs. UNION OF INDIA
July 28, 2009
METHODIST EPISCOPAL CHURCH Vs. METHODIST CHURCH IN IDIA
April 24, 2009
MIKESH CORPORATION Vs. PICOTEE EXPORTS
March 23, 2009
MILAN COMMERCIAL PVT LTD Vs. ASIAN HEALTHCARE DERVICES LIMITED
November 16, 2009
MILAN MADHUKAR KORGAONKAR Vs. SHASHANK SHRIKRISHNA GANDHI
October 14, 2009
MILIND R KHANOLKAR Vs. PETER A D SOUZA
December 14, 2009
MILIND VIDYASAGAR GHATE Vs. STATE OF MAHARASHTRA
February 5, 2009
MINABAI KAKASAHEB BODAKHE Vs. KAKASAHEB MANIKRAO BODAKHE
April 1, 2009
MINAXI A PEDNEKAR Vs. STATE OF GOA
August 14, 2009
MINOO RUSTOMJI PAVRI Vs. PRAMOD KISHANCHAND GUPTA
September 7, 2009
MIRABAI Vs. ANUSAYABAI TRIMBAK PATIL
October 16, 2009
MIRABAI TRIMBAK PATIL Vs. ANUSAYABAI TRIMBAK PATIL
October 6, 2009
MIRC LOGISTICS PRIVATE LIMITED Vs. REGIONAL DIRECTOR
June 10, 2009
MISCELLANY MARKETIERS PVT LTD Vs. SUN N SAND HOTEL PVT LTD
August 20, 2009
MISHA M JASHNANI Vs. STATE OF MAHARASHTRA
June 18, 2009
MISHA MAHESH JASHNANI Vs. JAIRAM MANGHANDS JASHNANI
July 24, 2009
MISS SAMIRA R. GAUNS Vs. SHRI CHANDRAKANT S. PARYEKAR
July 31, 2009
MITA FASTENERS PVT LTD Vs. SHREE GHANSHYAM AUTO PARTS PVT LTD
February 24, 2009
MITTAL COURT PREMISES CO OPERATIVE SOCIETY LTD Vs. INCOME TAX OFFICER
July 17, 2009
MMTC LTD Vs. STERLITE INDUSTRIES INDIA LTD
February 9, 2009
MODI FIBRES LIMITED Vs. MODI RUBBER LIMITED
July 3, 2009
MOHAMED MOIN FARIDULLA QURESHI Vs. STATE OF MAHARASHTRA
April 2, 2009
MOHAMMAD BILAL YUNUS SALEH Vs. STATE OF MAHARASHTRA
April 23, 2009
MOHAMMAD NAZIR Vs. KAIZAD GUSTAD
July 29, 2009
MOHAMMED FAROOQ ABDUL RAOF Vs. STATE OF MAHARASHTRA
September 14, 2009
MOHAMMED FAROOQ ABDUL RAUF Vs. STATE OF MAHARASHTRA
September 24, 2009
MOHAMMED HUSSAIN ABDUL WAHAB KATHEWADI Vs. STATE OF MAHARASHTRA
September 16, 2009
MOHAMMED SAYED MOHAMMED YASIN SHAIKH Vs. CENTRAL BUREAU OF INVESTIGATION
June 24, 2009
MOHAN AJABRAO TELKHADE Vs. STATE OF MAHARASHTRA
July 3, 2009
MOHAN ALIAS GANGADHARRAO SIRSAT Vs. COLLECTOR BEED
November 26, 2009
MOHAN BABULAL JAIN Vs. BHANWARLAL H CHANDAK
September 15, 2009
MOHAN BHAURAO MANKAR Vs. STATE OF MAHARASHTRA
December 3, 2009
MOHAN DAGADU NIMBALKAR Vs. STATE OF MAHARASHTRA
February 20, 2009
MOHAN GANGADHARRAO GATHADI Vs. STATE OF MAHARASHTRA
January 21, 2009
MOHAN KEVALCHAND DHADIWAL Vs. SADASHIV SAWALARAM GAIKWAD
August 14, 2009
MOHAN KUMAR RAYANA Vs. KOMAL MOHAN RAYANA
January 16, 2009
MOHAN SAMPATRAO TORSALE Vs. RAILWAY GOODS CLEARING AND FORWARDING ESTB LABOUR BOARD
July 14, 2009
MOHANISH ABDULLA SHAIKH Vs. STATE OF MAHARASHTRA
January 23, 2009
MOHANLAL BHAGWAN PANDEY Vs. APURVA CO OP HSG SOC LTD
July 7, 2009
MOHANLAL LOKUMAL PUNJABI Vs. UNION OF INDIA
June 25, 2009
MOHD ABDUL JALEEL Vs. BALAJI RANGNATH REWANWAR
April 9, 2009
MOHD ABDUL RASHEED Vs. DEPUTY CHARITY COMMISSONER
May 6, 2009
MOHD AKRAM SK IMAM Vs. CASTE SCRUTINY COMMITTEE
March 6, 2009
MOHD AYYUB Vs. ZAHOORA BEGUM D/O ABDUL GAFOOR
November 20, 2009
MOHD FAROOQUE MOH MUNSHI Vs. STATE OF MAHARASHTRA
November 30, 2009
MOHD RAFIQ MOHD RUKMODDIN SIDHIKI Vs. STATE OF MAHARASHTRA
April 20, 2009
MOHD SHAIKH ABDUL AZIZ SHAIKH Vs. STATE OF MAHARASHTRA
March 13, 2009
MOHINI SUYOG DAHIWADKAR Vs. SUYOG VASUDEO DAHIWADKAR
April 17, 2009
MOHMED AMANAT MOHMED HASIM ANSARI Vs. STATE OF MAHARASHTRA
December 5, 2009
MOHZ IZAZ ABDUL RAFIQUE Vs. ADDITIONAL COMMISSIONER
December 2, 2009
MOIN VAIRUDDIN QURESHI Vs. STATE OF MAHARASHTRA
February 20, 2009
MOLIND PANDHARINATH BEHERE Vs. UNION BANK OF INDIA MUMBAI
July 9, 2009
MOLLY TRADING CO. (P.) LTD Vs. UNION OF INDIA
April 9, 2009
MONICA ALIAS MANA D SOUZA Vs. STATE OF GOA
September 9, 2009
MONIKA GEMS Vs. CIT
January 19, 2009
MONIKA GEMS Vs. ASSISTANT COMMISSIONER OF INCOME TAX
January 19, 2009
MORESHWAR V GHAISAS Vs. STATE OF MAHARASHTRA
September 7, 2009
MORMUGAO MUNICIPAL COUNCIL Vs. V V P NAIR
March 24, 2009
MOTI ALIAS MAGGIE NOSHIR IRANI Vs. SHEROO JAL VAKIL
April 17, 2009
MOTIBAGH EDUCATION SOCIETY Vs. PRESIDING OFFICER SCHOOL TRIBUNAL
July 21, 2009
MOTIBAGH EDUCATION SOCIETY Vs. PRESIDING OFFICER SCHOOL TRIBUNAL
July 2, 2009
MOTILAL S/O.LINGAYYA LAKEKAR Vs. STATE OF MAHARASHTRA
September 29, 2009
MOTIRAM LORYA PATIL Vs. TATA ELECTRIC COMPANIES TRANSMISSION DIVISION
June 12, 2009
MOTIRAM RAIBHANJI NIGHOT Vs. HARISHCHANDRA GOVINDRAO AADINE
November 13, 2009
MOTWANE MANUFACTURING CO. (P) LTD. Vs. COMMISSIONER OF WEALTH TAX
February 20, 2009
MOTWANI BUILDERS PVT LTD Vs. TARACHAND H KHANCHDANI
March 12, 2009
MR. MADAN CHINDARKAR AND OTHERS Vs. THE REGISTRAR OF COOPERATIVE SOCIETIES ETC. AND OTHERS
September 25, 2009
MRC LOGISTICS PRIVATE LIMITED Vs. REGIONAL DIRECTOR WESTERN REGION MINISTRY OF CORPORATE AFFAIRS AND MRC LOGISTICS INDIA PVT LTD
June 10, 2009
MUBARAKUNNIS MOHAMMED NASEEM Vs. MOINUDDIN MOHD USMAN KHAN
April 1, 2009
MUDDASSAR NIJAM MOMIN Vs. STATE OF MAHARASHTRA
June 12, 2009
MUKESH PRAVINCHANDRA SHAH Vs. ROOPLAL C JAIN
June 30, 2009
MUKESH RAOJI NAVADHARE Vs. AJIT BHASKAR KASBEKAR
December 2, 2009
MUKESH RAOJI NAVADHARE Vs. AJIT BHASKAR KASBEKAR
November 17, 2009
MUKESH RAOJI NAVADHARE Vs. AJIT BHASKAR KASBEKAR
December 3, 2009
MUKUND VISHWANATH SONAWANE Vs. HIRA FULCHAND SALAMPURE
November 19, 2009
MUKUND ZINGDO NAIK Vs. DURGANAND DINKAR PARAB
February 24, 2009
MUMBAI MUNICIPAL CORPORATION Vs. RAJENDRAPRASAD MALCHANDRA JAIN
March 12, 2009
MUMBAI SEZ LTD Vs. STATE OF MAHARASHTRA
May 22, 2009
MUNICIPAL CORPORATION OF CITY OF JALGAON Vs. KAVITA OFFSET, JALGAON
October 16, 2009
MUNICIPAL CORPORATION OF GR MUMBAI Vs. SHRIRANG ANANDRAO JADHAV
November 11, 2009
MUNICIPAL CORPORATION OF GREATER MUMBAI Vs. BEST WORKERS UNION
November 25, 2009
MUNICIPAL CORPORATION OF GREATER MUMBAI Vs. MOHANRAO BUWASAHEB SHINDE
February 11, 2009
MUNICIPAL CORPORATION OF GREATER MUMBAI Vs. PRAKASH SRIDHAR MONDKAR
January 9, 2009
MUNICIPAL COUNCIL Vs. STATE OF MAHARASHTRA
February 27, 2009
MUNICIPAL COUNCIL Vs. TUKARAM KISAN PATIL
July 9, 2009
MUNICIPAL COUNCIL DIST WARDHA Vs. SUDHIRKUMAR KRUSHNAKUMAR SAHANI
November 30, 2009
MUNICIPAL COUNCIL GONDIA Vs. BAHNDARA ZILLA GENERAL WORKERS UNION
June 8, 2009
MUNICIPAL COUNCIL PAONI, THROUGH ITS CHIEF OFFICER TAH PAONI DISTRICT BHANDARA Vs. IDKER S/O MAHADEV RAMTEKE
November 5, 2009
MUNJA PANDURANG HONDE Vs. STATE OF MAHARASHTRA
July 10, 2009
MUNJAJI S/O UMAJI UBALE Vs. STATE OF MAHARASHTRA
March 24, 2009
MURGAPPA SHIVARUDRAPPA Vs. AMARSIHNA BABASAHEB DAFALE
July 7, 2009
MURLIDHAR AND COMPANY Vs. CITY OF NAGPUR CORPORATION
February 25, 2009
MUSIC CHOICE INDIA PRIVATE LIMITED Vs. PHONOGRAPHIC PERFORMANCE LIMITED
January 22, 2009
N V MARKETING PVT LTD Vs. STATE OF MAHARASHTRA
August 14, 2009
NAFEESA P KHAN Vs. KHURSHID MAQBOOL SIDDIQUI
March 20, 2009
NAGAR YUWAK SHIKSHAN SANSTHA Vs. MAHARASHTRA STATE INFORMATION COMMISSION
August 20, 2009
NAGNATH JAGANNATH LOMTE Vs. NARSHING SAMBHAI MORE
January 15, 2009
NAGORAO BHUJANGA MORE Vs. PREMALABAI DIGAMBER
February 10, 2009
NAGORAO TRIMBAKRAO DHARMADHIKARI Vs. GOVINDRAO S/O KAKUJI NANDRE & ANR
July 18, 2009
NAGORAOJI AMRUTRAO BHOYAR Vs. COMMISIONER AND DIRECTOR OF LAND RECORDS MAHARASHTRA STATE
December 3, 2009
NAGPUR ALLOYS AND CASTINGS LTD Vs. MANORANJAN MADAN BISWALR
July 9, 2009
NAGPUR DISTILLERS Vs. STATE OF MAHARASHTRA
July 8, 2009
NAGPUR SAHKARI SOOT GIRNI MARYADIT Vs. RASHTRIYA MILL MAZDOOR SANGH KAMGAR BHAVAN
March 12, 2009
NAGRAJ BAJANNATH Vs. STATE
November 20, 2009
NAGUBAI NAMDEO CHAUDHARY Vs. SUDAM BABURAO BAGUL
October 7, 2009
NAGUESH ASSOCIATES AND OTHERS Vs. MIGUEL FURTADO AND ANOTHER
July 27, 2009
NAIM JAMIRODDIN SHEIKH Vs. STATE OF MAHARASHTRA
January 15, 2009
NALINI GANPAT MALPEKAR Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI
October 1, 2009
NALINI JANRAO GAIKWAD Vs. ADDITIONAL COMMISSIONER AMRAVATI DIVISION
March 4, 2009
NAMDEO Vs. STATE OF MAHARASHTRA
August 7, 2009
NAMDEO DADA BADHE Vs. BALU PATILBUA KHAPAKE
June 18, 2009
NAMDEO MAHADEO SURJUSE Vs. STATE OF MAHARASHTRA
August 27, 2009
NAMDEO SHANKARRAO GAWANDE Vs. STATE OF MAHARASHTRA
July 20, 2009
NAMDEO TULSHIRAM DAIWATE Vs. GURUMAJURSINGH AUTARSINGH CHHATWAL
December 15, 2009
NAMDEV SHAMRAO NIKAM Vs. STATE OF MAHARASHTRA
February 25, 2009
NANASAHEB S/O MOHANARAO DESHMUKH Vs. STATE OF MAHARASHTRA
September 18, 2009
NAND KISHORE LAXMINARAYAN AGARWAL Vs. UNION OF INDIA
September 30, 2009
NANDI SAHAKARI SAKHAR KARKHANA LIMITED Vs. DNYANOBA KASHINATH AARE
August 5, 2009
NANDKISHOR DAMODAR VINCHURKAR Vs. KAVITA NANDKISHOR VINCHURKAR
August 5, 2009
NANDKISHOR SHIVPRASAD JAISWAL Vs. THE STATE OF MAHARASHTRA
June 23, 2009
NANDKUMAR SURESH MAYEKAR Vs. UNION OF INDIA
June 18, 2009
Nandkumar Suresh Mayekar Vs. Dabhol Maharashtra
June 19, 2009
NANDOS INDAGE RESTAURANTS PVT LTD Vs. NANDOS RESOURCES BV
May 8, 2009
NARAINA MADU GAONKAR Vs. LAXMI RAMA GAONKAR
January 16, 2009
NARANJI BHIMJI FAMILY TRUST Vs. UB-DIVISIONAL OFFICER
March 13, 2009
NARAYAN ALIAS NAGORAOJI WANKHEDE Vs. SUB DIVISIONAL OFFICER AMRAVATI
November 10, 2009
NARAYAN GUJABRAO BHOYAR Vs. YEOTMAL ZILLA PARISHAD KARAMCHARI SAHAKARI PATH SANSTHA MARYADIT YEOTMAL
September 25, 2009
NARAYAN M DESSAI Vs. VISHNU CHANDRU GAONKAR
October 6, 2009
NARAYAN PADU PATIL Vs. RAMAN JANARDAN PATIL
July 22, 2009
NARAYAN PUNDLIK GAWANDE Vs. SHALIGRAM ALIAS YESHWANTRAO
October 14, 2009
NARAYAN S/O BHIMRAO SONAWANE Vs. STATE OF MAHARASHTRA
April 30, 2009
NARAYAN SADHU SURYAWANSHI Vs. STATE OF MAHARASHTRA
June 18, 2009
NARAYAN SAKHARAM DIVKAR Vs. REKHA S MANDREKAR
November 26, 2009
NARAYAN SHAMBA KUBAL Vs. ANKUSH PANDURANG HALARNKAR
May 4, 2009
NARENDRA AKASH MAHARAJ PETKAR Vs. SHAHAJI BAPURAO PETKAR
May 7, 2009
NARENDRA BHOJRAM PATIL Vs. STATE OF MAHARASHTRA
November 20, 2009
NARENDRA KENDUDEKAR Vs. SEBASTIAO P PIRES
August 10, 2009
NARENDRA MOTIBHAI PATEL Vs. JANARDHAN MORESHWAR
July 29, 2009
NARENDRA NAMADEORAO RAJPURKAR Vs. DIWAKAR KESHAVRAO KAWARE
July 23, 2009
NARESH DINKAR TARI Vs. STATE OF MAHARASHTRA
November 24, 2009
NARESH DINKAR TARI Vs. STATE OF MAHARASHTRA
January 24, 2009
NARESH K. PAHUJA Vs. INCOME TAX APPELLATE TRIBUNAL
January 19, 2009
NARHAR D SAKHWALKAR Vs. SURESH LAHOTI
January 9, 2009
NARMADA GOVIND KAMBLE Vs. STATE OF MAHARASHTRA
December 3, 2009
NARSHIMA CONSTRUCTIONS PVT LTD Vs. STATE OF MAHARASHTRA
December 9, 2009
NASIK DISTRICT INDUSTRIAL AND MERCANTILE CO OP BANK LTD Vs. STATE OF MAHARASHTRA
December 10, 2009
NASIK MERCHANTS COOPERATIVE BANK LTD Vs. ADITYA HOTELS PVT LTD
April 20, 2009
NATASHA SHETTY Vs. STATE OF MAHARASHTRA
November 21, 2009
NATIOANL INSURANCE CO LTD Vs. SUSHILA NIWARTI BANDE
July 21, 2009
NATIOANL INSURANCE CO LTD Vs. MANISHA CHAGAN KARNADE
July 31, 2009
NATIONAL INSURANCE CO LTD Vs. VACHISTA
September 14, 2009
NATIONAL INSURANCE CO. LTD Vs. POOJA MAHADEV DHANGE AND ANOTHER
July 18, 2009
NATIONAL INSURANCE COMPANY LTD Vs. LAHANU MANJIT PATIL
January 16, 2009
NATIONAL INSURANCE COMPANY LTD Vs. ANAND SAWANT
March 26, 2009
NATIONAL TEXTILE CORPORATION LTD Vs. CENTRAL BOARD OF PROVIDENT FUND
December 8, 2009
NATIONAL COMMODITY AND DERIVATIVES EXCHANGE LIMITED Vs. UNION OF INDIA
February 5, 2009
NATIONALINSURANCE CO LTD Vs. SK ALI
September 7, 2009
NATWARLAL MOHANLAL LOTIA Vs. KAMALKISHOR RAMNIWASJI GUPTA
November 3, 2009
NAVA BHARAT PRESS Vs. P P PATIL
June 8, 2009
NAVARTIS VACCINES AND DIAGNOSTICS INC Vs. AVENTI PHARMA LIMITED
December 18, 2009
NAVBHARAT PRESS EMPLOYEES UNION Vs. STATE OF MAHARASHTRA
October 8, 2009
NAVELCAR HOTELS Vs. ENCORE HOTELS PVT LTD
October 6, 2009
NAVJIVAN INDUSTRIES Vs. DENA BANK
January 7, 2009
NAYANTARA RAJENDRA DESHPRABHU Vs. DIRECTOR, DIRECTORATE OF TRANSPORT PANAJI
February 3, 2009
NEELA ARUN MOHILE Vs. VIJAYA BANK MUMBAI
April 29, 2009
NEELAM DEEPAK MEHTA Vs. VILAS MAHADEO SAWANT
March 3, 2009
NEELAM NARAYAN BANSODE Vs. STATE OF MAHARASHTRA
March 17, 2009
NEERAJ MAAN Vs. STATE
December 5, 2009
NEHARU WARD WARTHI Vs. STATE OF MAHARASHTRA
August 12, 2009
NERGISH MINOO PAVRI Vs. PRAMOD KISHANCHAND GUPTA
September 7, 2009
NERKAR MADHUKAR JAGANNATH Vs. KOPARGAON MUNICIPAL COUNCIL
April 2, 2009
NERLON L B ALBUQUERQUE Vs. STATE OF GOA
April 1, 2009
NETWORTH STOCK BROKING LTD Vs. K VINAYA PRASAD
July 2, 2009
NETWORTH STOCK BROKING LTD Vs. SUBHASIS PANDA
November 4, 2009
NETWORTH STOCK BROKING LTD Vs. MADHAVA RAO NADELLA
November 7, 2009
NETWORTH STOCK BROKING LTD Vs. B LAKSHMI NARAYANA
June 25, 2009
NEW HARIYANA DAL MILL Vs. UNION OF INDIA
November 9, 2009
NEW INDIA ASSURANCE CO LTD Vs. SHOBHA ALIAS PANJABRAO DHURVE
December 9, 2009
NEW INDIA ASSURANCE CO LTD Vs. SHWETA DILIP MEHTA
December 14, 2009
NEW INDIA ASSURANCE CO LTD Vs. RAGUNATH
June 29, 2009
NEW INDIA ASSURANCE CO LTD Vs. RUKHMABAI
June 15, 2009
NEW INDIA ASSURANCE CO LTD Vs. LAXMI RAMA PADSALGI
April 6, 2009
NEW INDIA ASSURANCE CO LTD Vs. SHWETA DILIP MEHTA
December 17, 2009
NEW INDIA ASSURANCE COMPANY Vs. MONA
September 10, 2009
NEW INDIA ASSURANCE COMPANY LTD Vs. SUMAN BHASKAR PAWAR
October 8, 2009
NEW INDIA ASSURANCE COMPANY LTD Vs. BABRUWAN PRALHAD WAKURE
April 15, 2009
NEW INDIA ASSURANCE COMPANY LTD Vs. MANGALA DEVIDAS POPHALE
March 21, 2009
NEW INDIA ASSURANCE COMPANY LTD Vs. SUMITRA BALKRISHAN MANTRI
March 3, 2009
NEW INDIA ASSURANCE COMPANY LTD Vs. AKHTAR JAHANGIR BEGUM
February 10, 2009
NEW INDIA ASSURANCE COMPANY LTD Vs. KISHOREKUMAR JAYWANTRAO WAGH
December 19, 2009
NEW LAXMI CYCLE COMPANY AKOLA Vs. JAGDISHCHANDRA
November 7, 2009
NICOLAU DAS CHAGAS DE CRISTO PEREIRA SON OF ARTHUR PEREIRA Vs. FELIX PEREIRA SON OF SALVADORA PEREIRA
August 17, 2009
NIJAMUDDIN ABDUL AZIZ KHAN Vs. HEMANT AGENCIES FIRM
December 5, 2009
NIKESH NAVINCHANDRA BAROT Vs. KANTIBHAI KHEMANI
March 6, 2009
NIKHAHAT PARVIN SEKH KHALIL Vs. UNION OF INDIA
January 29, 2009
NIKHIL SHAMRAO PARANDKAR Vs. STATE OF MAHARASTHRA
November 18, 2009
NIKITA BADKAR Vs. STATE OF GOA
December 5, 2009
NIL Vs. STATE OF GOA
December 8, 2009
NILESH H SHETYE Vs. SHARADCHANDRA C SALKAR
June 29, 2009
NILESH J RAIKAR Vs. RAMAKNT S KAREKAR
December 7, 2009
NILESH NAIK ALIAS MANGUESHKAR Vs. STATE OF GOA
January 28, 2009
NILESH P CHODANKAR Vs. HASAN GAFOOR COMMISSIONER OF POLICE
February 20, 2009
NILESH VITHAL SADYE Vs. STATE OF MAHARASHTRA
December 4, 2009
NILIMA S NAVALKAR Vs. NIPUR I THAKKAR
December 19, 2009
NILKANTH FAKIRAJI BHADAKE Vs. MAHARASHTRA STATE ROAD TRANSPORT CORPORATION
June 16, 2009
NILLAPPA MANGLESHWAR UMBARJE Vs. STATE OF MAHARASHTRA
August 5, 2009
NILOFAR SIRAJ DARBAR Vs. STATE OF MAHARASHTRA
August 17, 2009
NINE PARADISE HOTELS PVT LTD Vs. NATIONAL TEXTILE CORPORATION LTD
January 15, 2009
NINE PARADISE HOTELS PVT LTD Vs. NATIONAL TEXTILE CORPORATION LTD
January 5, 2009
NIRMALA VASSANT DESSAI WIDOW OF LATE MR VASSANT DESSAI Vs. TULSI SADANANDA DESSAI
August 6, 2009
NISHAN SINGH JAIMAL SINGH Vs. STATE OF MAHARASHTRA
March 4, 2009
NISHAN SINGH JAIMAL SINGH SOHAL Vs. STATE OF MAHARASHTRA
March 14, 2009
NISHAT FATIMA Vs. STATE OF MAHARASHTRA
April 3, 2009
NISHITH M P VERLEKAR Vs. ASHPAQUE MARFANI
August 11, 2009
NISHITH M. P. VERLEKAR Vs. ASHPAQUE MARFANI
December 8, 2009
NITIN DOSHI Vs. S N L AGARWALA
August 24, 2009
NITIN LAXMAN PANSARE Vs. STATE OF MAHARASHTRA
September 7, 2009
NITIN LAXMAN TALOSKAR Vs. STATE OF MAHARASHTRA
June 25, 2009
NITIN SETH Vs. VIJAY LAKHANI
July 24, 2009
NITIN SITARAM BORADE Vs. STATE OF MAHARASHTRA
August 14, 2009
NITU RAJENDRA KONDE Vs. STATE OF MAHARASHTRA
May 8, 2009
NIULAB EQUIPMENT CO PVT LTD Vs. STATE
March 24, 2009
NIVRUTTI B ZAGADE Vs. TATYABA KASHINATH ZAGADE
July 21, 2009
NIVRUTTI KUSHABA BINNAR Vs. SAKHUBAI KERU JORVAR
January 7, 2009
NIVRUTTI S/O KUSHABA BINNAR Vs. SAKHUBAI W/O KERU JORVAR
January 7, 2009
NIVRUTTI SHAMRAO KACHIVE Vs. STATE OF MAHARASHTRA
March 5, 2009
NOORUL HADU MAQBOOL AHMED Vs. STATE OF MAHARASHTRA
October 16, 2009
NORMAN F X ALVA Vs. VICE ADMIRAL RUSTOM FARAMROZE CONTRACTOR
June 18, 2009
NORTHERN MARINE MANAGEMENT PVT LTD Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI
September 9, 2009
NSIE COMPANY (I) PVT LTD Vs. CESTAT
September 23, 2009
NTPC LIMITED Vs. RELIANCE INDUSTRIES LIMITED
April 22, 2009
NTPC LIMITED Vs. RELIANCE INDUSTRIES LIMITED
July 30, 2009
NUSI ITF TRUST Vs. CHIEF OFFICER CUNCOLIM MUNICIPAL COUNCIL
October 8, 2009
OFFICIAL TRUSTEE MAHARASHTRA STATE Vs. COMMISSIONER OF WEALTH TAX
March 16, 2009
OIL AND NATURAL GAS CORPORATION LTD Vs. NIPPON STEEL CORPORATION LTD
August 20, 2009
OIL AND NATURAL GAS CORPORATION LTD Vs. RUKHMANI S AWALE
November 24, 2009
OLIVINHO J F GOMES Vs. CHIEF SECRETARY
July 9, 2009
OM PRAKASH KAWDUJI DESAI Vs. STATE OF MAHARASHTRA
April 1, 2009
OM PRAKASH NOGAJA UMESH BADRINARAYAN BANGUR Vs. K NAGESHWAR RAO
August 10, 2009
OM SHANTI CONSTRUCTION CO PVT LTD Vs. SHARAD T MAHADIK
September 4, 2009
OM TRADERS Vs. STATE OF MAHARASHTRA
June 12, 2009
OMKAR GRAM VIKAS SOCIETY LTD Vs. GOA STATE CO-OPERATIVE BANK LTD
April 9, 2009
OMPRAKASH BANKATLAL SOMANI Vs. STATE OF MAHARASHTRA
July 29, 2009
OMPRAKASH GANESHWAR PANDEY Vs. ANURITA NITIN SEN
November 20, 2009
OMPRAKASH KAWADUJI DESAI Vs. STATE OF MAHARASHTRA
June 17, 2009
ORIENTAL FIRE AND GENERAL INSURANCE CO LTD Vs. SUHASINI DATTATRAYA DALVI
August 13, 2009
ORIENTAL INSURANCE CO LTD Vs. NARGIS PREMLAL JANGHADE
November 10, 2009
ORIENTAL INSURANCE CO LTD Vs. SANTOSH SATISH KUMAR GARG
June 24, 2009
ORIENTAL INSURANCE CO LTD Vs. MANGALA DINESH BIRE
May 8, 2009
ORIENTAL INSURANCE COMPANY LTD Vs. ISHWARADAS BHAGWANJI CHAKRE
April 9, 2009
P A KARKHANIS Vs. UCO BANK
June 22, 2009
P B SAMANT Vs. UNION OF INDIA
March 17, 2009
P BALU Vs. UNION OF INDIA
July 20, 2009
P KISHANCHAND TEXTILES PVT LTD Vs. UNION OF INDIA
June 10, 2009
P M RATNAKAR Vs. UCO BANK
June 29, 2009
P MADHAVAN NAIR Vs. INDIAN OIL CORPORATION LIMITED
July 8, 2009
P S SRINIVASAN Vs. STATE OF MAHARASHTRA
November 27, 2009
P V JOSEPH Vs. DIRECTORATE OF EDUCATION
February 12, 2009
PADMABAI BHAURAO PATIL Vs. SHIAKH SHAHADULLA SK ABDULLA
September 16, 2009
PADMAKAR NARAYAN ADAKE Vs. SAGAJI KERBA MODAK
February 20, 2009
PADMASHREE ENTERPRISES Vs. STATE OF MAHARASHTRA
June 12, 2009
PAINT EMPLOYEES UNION Vs. KANSAI NEROLAC PAINTS LTD
January 15, 2009
PAIXAO PEREIRA Vs. SEBASTIAO PEREIRA
July 2, 2009
PAIXAO RODRIGUES Vs. DULGEM JOSE FERNANDES ALIAS DURGA JOSE FERNANDES
November 30, 2009
PALLONJI M. MISTRY Vs. COMMISSIONER OF INCOME TAX
February 11, 2009
PANCHABHAI POPOTBHAI BUTANI Vs. STATE OF MAHARASHTRA
December 10, 2009
PANCHAPPA GANGAPPA GUNGUNE Vs. GYANOBA NARAYANRAO RUKME
July 15, 2009
PANDHARI SITARAMJI SHENDE Vs. STATE OF MAHARASHTRA
August 25, 2009
PANDHARINATH MAHADEO PATIL Vs. UNUS NOORMOHAMED MULLA
January 12, 2009
PANDHRINATH VITHALRAO AWARI Vs. STATE OF MAHARASHTRA
April 9, 2009
PANDIIT TUKARAM DHARRAO Vs. SHANKAR RAOJI DHARRAO
September 25, 2009
PANDURANG ATMANAND CAMOTIN ALIAS PRAMOD ATMANAND KAMAT Vs. SUNIVAS BUILDERS
February 21, 2009
PANDURANG D RANE Vs. VIJABAI V RANE
December 7, 2009
PANDURANG DOUTU PATIL Vs. RAMRAO DADU PATIL
April 24, 2009
PANDURANG LAXMAN MANDEKAR Vs. VYANKATESH BALAJI DEOSTHAN
October 7, 2009
PANDURANG MAHADEORAO GHONGDE Vs. EDUCTION OFFICER SECONDARY ZILLA PARISHAD
December 22, 2009
PANDURANG MURARI SHETYE Vs. SHAKUNTALA G TALGAONKAR
October 9, 2009
PANDURANG SAHADU GUNJAL Vs. BABULAL MANAKCHAND KOTHARI
December 15, 2009
PANDURANG VITHAL KEVNE Vs. BHARAT SANCHAR NIGAM LTD
December 5, 2009
PANJABRAO DESHMUKH URBAN CO OPERATIVE BANK LTD Vs. STATE INFORMATION COMMISSIONER
January 13, 2009
PANKAJ PREMJI DEDHIA Vs. JAYANT PAPER MILLS LTD
February 20, 2009
PANVEL AGRICULTURE PRODUCE MARKET COMMITTEE Vs. STATE OF MAHARASHTRA
September 25, 2009
PARAMANANDA ECNATA NAIK BANDIVADEKAR Vs. ARCHANA MILIND NAIK BANDIVADEKAR
June 8, 2009
PARASMAL SAKHLA Vs. NEMICHAND MEGHRAJ JAIN
January 14, 2009
PARASRAM BALIRAM INGOLE Vs. STATE OF MAHARASHTRA
March 4, 2009
PARID ABDUL LATIF NOORANI Vs. SAYED SADIQ ALI QUADRI
March 12, 2009
PARITA GIRISH SHAH Vs. STATE OF MAHARASHTRA
January 16, 2009
PARTHA GHOSH Vs. INSTITUTE OF CHARTERED ACCOUNTS OF INDIA
April 16, 2009
PARVATI DIGAMBAR MOHEKAR Vs. STATE OF MAHARASHTRA
March 21, 2009
PARVATIBAI SHIVAJIRAO SHENDGE Vs. SANGLI SAHAKARI BANK LTD
November 5, 2009
PARVEZ SAGHIR AHMED ANSARI Vs. SANA PARVEZ ANSARI
July 15, 2009
PATEL CORPORATION Vs. RAMNIK PASU GALA
March 3, 2009
PATEL ENGENEERING COMPANY LTD Vs. KONKAN RAILEAY CORPORATION
April 29, 2009
PATEL KETANBHAI DAHYABHAI Vs. UNION OF INDIA
November 25, 2009
PATIL PATWARI SARAYA SANSHTHAN Vs. VASANT MAHADEORAO AKARTE
January 16, 2009
PAWAN HANS LTD Vs. UNION OF INDIA
August 20, 2009
PAWAN KHERETILAL ARORA Vs. RAMARAO WAGH COMMISSIONER OF POLICE
April 17, 2009
PAWAN MAHESH VRAJLAL SHAH Vs. STATE OF MAHARASHTRA
February 13, 2009
PAWANKUMAR ALIAS SIBBAN KEWAT Vs. STATE OF KAHARASHTRA
November 27, 2009
PAYAL ALIAS SHARINEE VINAY PATHAK AND HIS WIFE SONIKA SAHAY ALIAS PATHAK Vs. STATE
September 16, 2009
PEDRO FERNANDES Vs. PEDRO CONCESSAO MARIO GONSALVES
July 14, 2009
PERCIVAL JOSEPH PAREIRA Vs. SPECIAL LAND ACQUISITION OFFICER
November 7, 2009
PERCY SHIAVAK MISTRY Vs. BENNET COLEMAN AND COMPANY LTD
April 21, 2009
PERMA CONTAINER UK LINE LTD Vs. PERMA CONTAINER LINE INDIA PVT LTD
September 9, 2009
PERNEM GOA Vs. SANTOSH KESHAV SHET
August 6, 2009
PETROLEUM EMPLOYEES UNION Vs. CHIEF LABOUR COMMISSIONER
June 22, 2009
PETRON ENGINEERING CONSTRUCTION LTD Vs. CIT
May 7, 2009
PHILOMENA REBELLO Vs. MARIA TEREZA PINTO
March 2, 2009
PIMPRI CHINCHWAD MUNICIPAL CORPORATION Vs. TATA ENGINEERING AND LOCOMOTIVE CO LTD
August 11, 2009
PIMPRI CHINCHWAD NEW TOWN DEVELOPMENT AUTHORITY Vs. STATE OF MAHARASHTRA
March 24, 2009
PINTU BHIMRAO MALI Vs. STATE OF MAHARASHTRA
August 31, 2009
PIONEER DRIP SYSTEMS PVT LTD Vs. JAIN IRRIGATION SYSTEMS LTD
December 17, 2009
PLANTATION OFFICER SOCIAL FORESTRY DIST GONDIA Vs. RASHTRIYA MAZDOOR SENA
February 11, 2009
PLASTIBLENDS INDIA LIMITED Vs. ADDITIONAL COMMISSIONER OF INCOME TAX
October 16, 2009
POONA HEALTH SERVICES PRIVATE LIMITED Vs. COMMISSIONER OF CUSTOM
June 25, 2009
POONA POST AND TELECOM CO OPERATIVE CREDIT SOCIETY LTD Vs. UNION OF INDIA
November 7, 2009
POONA POST AND TELECOM CO OPERATIVE CREDIT SOCIETY LTD Vs. UNION OF INDIA
December 7, 2009
POPATSING ALIAS JALAMSING PATIL Vs. STATE OF MAHARASHTRA
December 8, 2009
POPCORN ENTERTAINMENT CORPORATION Vs. CITY INDUSTRIAL DEVELOPMENT CORPORATION
September 1, 2009
PORECHA GLOBAL SECURITIES PVT LTD Vs. BINA SAHNI
December 2, 2009
POSHATTI S/O GANGARAM Vs. SAIBU S/O BABY & ORS
August 13, 2009
PRABHAKAR Vs. SHANTARAM
August 18, 2009
PRABHAKAR DAYANAND KENI Vs. SPECIAL LAND ACQUISITION OFFICER
October 5, 2009
PRABHAKAR DHONGE Vs. HARICHANDRA SANTOSHRAO AASWALE
April 20, 2009
PRABHAKAR GANGADHAR HEJIB Vs. STATE OF MAHARASHTRA
February 3, 2009
PRABHAKAR GONES PRABHU NAVELKAR Vs. SARADCHANDRA SURIA PRABHU NAVELKAR
November 20, 2009
PRABHAKAR KERBA DUBBERWAR Vs. STATE OF MAHARASHTRA
April 15, 2009
PRABHAKAR RAUJI SHET Vs. SHRIKANTI M AROLKAR
February 26, 2009
PRABHANI ZILLA DEKHREKH SAHAKARI SANSTHA LTD Vs. STATE OF MAHARASHTRA
August 17, 2009
PRABHAVANTI MULJI SHAH Vs. MUNICIPAL COMMISSSIONER OF MUNICIPAL CORPORATION OF GREATER MUMBAI
August 20, 2009
PRADEEP BABUBHAI CHINAL Vs. SINDHU RESETTLEMENT CORPORATION LTD
January 12, 2009
PRADEEP NAIK Vs. YESSOTULSHIDAS NAIK
July 22, 2009
PRADEEP ROHIDAS SONWANE Vs. STATE OF MAHARASHTRA
January 5, 2009
PRADIPSINGH UJAGARSINGH THAKUR Vs. COLLECTOR WARDHA
July 18, 2009
PRAFUL PIMPALWAR Vs. PRAKASHCHANDRA PURUSHOTTAMSARN AGRAWAL
February 24, 2009
PRAFULLA RAMKRUSHNA DESHMUKH Vs. STATE OF MAHARASHTRA
February 10, 2009
PRAFULLA SADASHIV WANI Vs. SONAL PRAFULLA WANI
March 6, 2009
PRAFULLA VINODJI GUDADHE Vs. STATE OF MAHARASHTRA
July 24, 2009
PRAJAKTA SAVARKAR SHINDE Vs. UNION OF INDIA
November 19, 2009
PRAKASH CHATTRANI Vs. STATE OF M P
July 9, 2009
PRAKASH DATTARAM TALWADKAR Vs. STATE OF MAHARASHTRA
March 17, 2009
PRAKASH GANPAT SAWANT Vs. RAVINDRA BABAJI SATAM
March 17, 2009
PRAKASH M NAIK Vs. HANIFA JETHA ALIAS HANIF A A CHARANIA
December 16, 2009
PRAKASH RAMKRISHNA KHADSE Vs. MANIKRAO RAMAJI SONWANE
September 22, 2009
PRAKASH RATAN LAL ALIAS RATANSA KASARI Vs. BHIKA BANDA DHAGE
September 23, 2009
PRAKASH S/O NARYANRAO DAHAT Vs. MAHARASHTRA STATE ROAD TRANSPORT CORPORATION
November 17, 2009
PRAKASH S/O SHIVAJI DAREKAR Vs. STATE OF MAHARASHTRA
February 5, 2009
PRAKESH RAMCHANDRA KOTHAVADE Vs. STATE OF MAHARASHTRA
February 10, 2009
PRALHAD KISAN GILABILE Vs. RAGHUNATH NARAYAN TAPKIR
March 4, 2009
PRAMILA RADHESHYAM AGRAWAL Vs. KALYANSINGH BHOLARAM TOMAR
April 30, 2009
PRAMOD GOPICHAND THAKARE Vs. STATE OF MAHARASHTRA
October 14, 2009
PRAMOD JAINARAYAN JAJU Vs. KOTAK SECURITIES LTD
August 3, 2009
PRAMOD JAMWAL Vs. BANK OF MAHARASHTRA NAGPUR
April 3, 2009
PRAMOD MANOHAR BANATE Vs. STATE OF MAHARASHTRA
June 23, 2009
PRASAD AGENTS PRIVATE LTD Vs. INCOME TAX OFFICER
March 20, 2009
PRASAD ALIAS PRALHAD INGLE Vs. STATE OF MAHARASHTRA
November 13, 2009
PRASANNA SUDHAKARRAO DESHMUKH Vs. STATE OF MAHARASHTRA
July 25, 2009
PRASANNA SUDHAKARRAO DESHMUKH Vs. STATE OF MAHARASHTRA
June 25, 2009
PRASARAK MANDAL SANCHALIT JANPIR VIDYALAYA Vs. SUBHASH TUKARAM JADHAVAR
August 6, 2009
PRASEN P NAITHANI Vs. VINOD S THAKKAR
January 21, 2009
PRASHANT CHANDRASHEKHAR GUNDAWAR Vs. MUNICIPAL COUNCIL BHADRAWATI
April 2, 2009
PRASHANT JHUNJHUNWALA Vs. UNION TERRITORY OF DAMAN AND DIU
June 19, 2009
PRASHANT RAJKUMAR JHUNJHUNWALA Vs. UNION TERRITORY OF DAMAN AND DIU
June 9, 2009
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November 21, 2009
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September 15, 2009
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November 24, 2009
RYAN PLAST Vs. INCOME TAX OFFICER
January 19, 2009
S D SHINDE AND COMPANY CONTRACTOR SHRI PARVATI Vs. STATE OF MAHARASHTRA
December 16, 2009
S D SHINDE CONTRACTOR Vs. GOVERNMENT OF MAHARASHTRA
August 13, 2009
S P PHIRANGI Vs. DIVISIONAL CONTROLLER M S R T CORPORATION
August 31, 2009
S R AHMAD Vs. ALIMA BEGAM SYED GULAM JILANI
September 11, 2009
S V MURTHY Vs. UNION OF INDIA
February 12, 2009
S.P. RUBBERCHEM AGENCY Vs. UNION OF INDIA
April 6, 2009
SABIC INNOVATIVE PLASTICS INDIA PVT Vs. DEPSANG CORPORATION
May 7, 2009
SACHIN RAMAN DANGRA Vs. TIRUPATI DEVELOPERS
July 18, 2009
SACHIN RAOSAHEB PHUNDE Vs. SARIKA SACHIN PHUNDE
January 20, 2009
SACHIN SAHEBRAO PATIL Vs. STATE OF MAHARASHTRA
January 20, 2009
SADASHIV JAGANNATH SHROTE Vs. STATE OF MAHARASHTRA
June 10, 2009
SADASHIV KASHINATH PANGAM Vs. MANOHAR KASHINATH PANGAM
July 20, 2009
SADASHIV PANDURANG CHAVAN Vs. RAMAKANT MAHADEO MANERKAR
August 20, 2009
SADASHIV TRIPATHI JANGAM Vs. GANDU TAYAPPA MURGUDE
August 27, 2009
SADGURU DNYAN PRASARAK SHIKSHAN Vs. HEAD MASTER, LINGA HIGH SCHOOL, LINGA
November 25, 2009
SADGURU DNYAN PRASARAK SHIKSHAN SANSTHA Vs. PRESIDING OFFICER SCHOOL TRIBUNAL AMRAVATI DIVISION
November 25, 2009
SADHANA SHIKSHAN PRASARAK MANDAL Vs. STATE OF MAHARASHTRA
June 8, 2009
SADHWI PRADNYA SINGH THAKUR Vs. STATE OF MAHARASHTRA
November 25, 2009
SAEED SOHIL SHEIKH Vs. STATE OF MAHARASHTRA
July 21, 2009
SAGAR BIPIN MORJARIA Vs. STATE OF MAHARASHTRA
January 30, 2009
SAGAR SANGEET AND CONVERSION SCHEME CHS LTD Vs. MINISTER FOR CO OPERATION MARKETING AND TEXTILES GOVERNMENT OF MAHARASHTRA
April 8, 2009
SAHAJI MATTAPATTIL JOSEF MATTAPATTIL Vs. STATE OF MAHARASHTRA
June 30, 2009
SAHAKAR AGENCIES PVT LTD Vs. MAHARASHTRA STATE ROAD DEVELOPMENT CORPORATION
March 17, 2009
SAHARA INDIA COMMERCIAL CORPORATION LTD Vs. B JEEJEEBHOY VAKHARIA AND ASSOCIATES
April 22, 2009
SAHEBRAO KARBHARI GUNJAL Vs. STATE OF MAHARASHTRA
November 4, 2009
SAHEBRAO S/O PANDU PATIL Vs. DIVISIONAL CONTROLLER, MAHARASHTRA ROAD TRANSPORT CORPORATION
July 23, 2009
SAHEBRAO SADHUJI TEMBHARE Vs. NAVYUVAK SIKSHAN SANSTHA EKODI
November 19, 2009
SAHNEY KIRKWOOD PRIVATE LTD Vs. ADDL. COMMISSIONER OF INCOME TAX RANGE
March 17, 2009
SAILASH AMULAKH JOGANI OF GUJARAT Vs. UNION OF INDIA
April 23, 2009
SAIYED NAJER S/O SAIYED SANDHU Vs. STATE OF MAHARASHTRA
November 24, 2009
SAJI YESHWANT KAMAT Vs. CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL NO 1
May 5, 2009
SAJID ALIAS SADIKKA ANWARKHA PATHAN Vs. STATE OF MAHARASHTRA
September 23, 2009
SAKHAWALKAR Vs. SURESH LAHOTI
January 9, 2009
SALEM MANGNESITE (P.) LTD Vs. COMMISSIONER OF INCOME TAX-III
January 17, 2009
SALGAOCAR MINING INDUSTRIES PVT LTD Vs. COMMISSIONER OF INCOME TAX
March 21, 2009
SAMADHAN TUKARAM THAKRE Vs. STATE OF MAHARASHTRA
November 27, 2009
SAMATA SHIKSHAN SAMITTEE Vs. MADHAV YADAVRAO DHOTRE
July 17, 2009
SAMBHAJI AMRATA KOLHE Vs. GAYABAI ROHIDA DHAVALE
June 17, 2009
SAMEEDUL NISHA MOHAMMED HAROON Vs. STATE OF MAHARASHTRA
July 17, 2009
SAMEER D FADTE Vs. STATE OF GOA
September 11, 2009
SAMEER DHADI ALIAS ABDUL RASHID SHAH Vs. STATE OF MAHARASHTRA
November 4, 2009
SAMPAT MANDAGE Vs. CHIEF EXECUTIVE OFFICER/PRESIDENT
April 29, 2009
SAMRUDDHI INDUSTRIES Vs. CESTAT, MUMBAI
September 7, 2009
SANDEEP DIWAKAR JOSHI Vs. CORPORATION OF THE CITY OF NAGPUR
July 14, 2009
SANDEEP M SHAH Vs. V D WAKHARKAR
April 20, 2009
SANDEEP MANOHARRAO WAYSAL Vs. STATE OF MAHARASHTRA
September 22, 2009
SANDEEP RAGHAVJI GALA Vs. STATE OF MAHARASHTRA
January 23, 2009
SANDEEP RAMMILAN SHUKLA Vs. STATE OF MAHARASHTRA
August 13, 2009
SANDESH DAGDU MORE Vs. STATE OF MAHARASHTRA
September 22, 2009
SANDHYA GUPTA Vs. DIRECTOR GENERAL OF POLICE, GOA AND ANOTHER
July 18, 2009
SANDIP Vs. ARUNA
March 5, 2009
SANDIP ARJUN VAZARKAR Vs. SCRUTINY COMMITTEE FOR VERIFICATION OF CASTE CERTIFICATE, THROUGH ITS CHAIRMAN
June 15, 2009
SANDIP GOPINATH BHALKE Vs. ARUNA SANDIP BHALKE
March 3, 2009
SANDVIK ASIA LIMITED Vs. BHARAT KUMAR PADAMSI
April 4, 2009
SANGITA ARVINDRAO DESHMUKH Vs. STATE OF MAHARASHTRA
August 17, 2009
SANJAY BABURAO PATHRALE Vs. STATE OF MAHARASHTRA
February 20, 2009
SANJAY BHILA MANDAWADE Vs. STATE OF MAHARASHTRA
June 8, 2009
SANJAY DAGADAPPA KAPSE Vs. STATE OF MAHARASHTRA
July 6, 2009
SANJAY DAGADAPPA KAPSE Vs. STATE OF MAHARASHTRA
July 2, 2009
SANJAY GULAB VARBHAVAN Vs. STATE OF MAHARASHTRA
March 25, 2009
SANJAY GURUDAS GADEKAR Vs. STATE
December 17, 2009
SANJAY HARIBHAI INDANE Vs. RASHTIRYA APANG ASSOCIATION
March 20, 2009
SANJAY HUNDUROA WARAKE Vs. GANESH BANK OF KURUNDWAD LTD
September 8, 2009
SANJAY JAGANATH SURVE Vs. STATE OF MAHARASHTRA
May 5, 2009
SANJAY KILACHAND Vs. SURESH TULSIDAS KILACHAND
June 22, 2009
SANJAY MISHRA Vs. KANISHKA KAPOOR ALIAS NIKKI
February 24, 2009
SANJAY MOHANLAL GADIYA Vs. VINAYA RAMESH PAIGUDE
February 18, 2009
SANJAY RAMARAO FOLANE Vs. PRESIDING OFFICER SCHOOL TRIBUNAL
November 25, 2009
SANJAY RAMBHAU PATIL Vs. STATE OF MAHARASHTRA
December 4, 2009
SANJAY S/O PUNJABRAO PRADHAN Vs. PRESIDING OFFICER
November 25, 2009
SANJAY Z RANE Vs. SAIBAI S DUBAXI
June 22, 2009
SANJEEV INDRAVADAN DANI Vs. RUPAL SANJEEV DANI
November 12, 2009
SANJEEVA J SHETTY Vs. COLLECTOR OF PUNE
June 15, 2009
SANKAR RAMAKANT AKKAWAR Vs. STATE OF MAHARASHTRA
September 1, 2009
SANMITRA MANDAL Vs. VIJAY VITHALRAO MARKANDEWAR
November 13, 2009
SANQUELIM INVESTMENTS PVT LTD Vs. MOHAN BHAVE
December 19, 2009
SANTAN FERNANDES Vs. STATE OF GOA
March 13, 2009
SANTANA P B PEREIRA Vs. DEPUTY COLLECTOR
July 14, 2009
SANTOSH BHAU HUMANE Vs. STATE OF MAHARASHTRA
July 9, 2009
SANTOSH CHANDANSINGH RAWAT Vs. DIVISIONAL COMMISSIONER
July 29, 2009
SANTOSH CHANDANSINGH RAWAT Vs. DIVISIONAL COMMISSIONER
September 9, 2009
SANTOSH DABHOLKAR Vs. STATE
September 9, 2009
SANTOSH DADU SAPKALE Vs. STATE OF MAHARASHTRA
September 24, 2009
SANTOSH KUMAR BABULAL GUPTA Vs. SUB AREA MANAGER
September 9, 2009
SANTOSH NATHUMAL GOENKA Vs. STATE OF MAHARASHTRA
October 6, 2009
SANTOSH SHYAMRAO MOHOKAR Vs. PANDURANG SAKHARAM SATAV
September 2, 2009
SANTOSHRAO BARKUJI RAHATE Vs. ADDITIONAL DISTRICT MAGISTRATE
November 7, 2009
SAPNA SANJEEV KOHLI Vs. COMMISSIONER OF CUSTOMS, MUMBAI
March 19, 2009
SARANGDHARSINGH SHIVDASSING CHAVAN Vs. STATE OF MAHARASHTRA
March 5, 2009
SARITA PAWANKUMAR GOENKA Vs. JAI PRAKASH STRIPS LTD
December 17, 2009
SARLA PERFORMANCE FIBRES LTD Vs. UNION OF INDIA
February 13, 2009
SARLA PRAHALADRAO DESHMUKH Vs. STATE OF MAHARASHTRA
August 21, 2009
SARLA RASHMIKANT DOSHI Vs. STATE OF MAHARASHTRA
September 25, 2009
SARLA W/O. KEDARNATH LAHOTI Vs. PREMCHAND S/O CHANDMAL LODHA
December 3, 2009
SARODE JALINDAR DEVRAM Vs. SARASWATI VIDYA MANDIR
July 15, 2009
SAROJ GOVIND MUKKAWAR Vs. CHANDRAKALABAI POLSHETWAR
March 6, 2009
SAROJ PUNDLIKRAO DATIR Vs. PRAKASH NANDURKAR
August 4, 2009
SARVASIDDHI KRISHNA MOHAN Vs. STATE OF MAHARASHTRA
November 27, 2009
SASWAD MALI SUGAR FACTORY LTD Vs. SHAMRAO MARUTI BHOSALE
August 17, 2009
SATISH BALAN Vs. UNION OF INDIA
August 10, 2009
SATISH BALKRUSHNA MUNDLE Vs. RAMDAS PANDURANG LUNGE
June 11, 2009
SATISH D. SANGHAVI Vs. UNION OF INDIA
September 22, 2009
SATISH FAKIRA DHANGAR Vs. STATE OF MAHARASHTRA
January 30, 2009
SATISH JAMNADAS DATTANI Vs. GORDHANDAS JAMNADAS KAPADIA
August 10, 2009
SATISH KUMAR AGARWAL Vs. STATE
July 6, 2009
SATISH KUMAR GUPTA Vs. UNION OF INDIA
August 5, 2009
SATISH KUMAR SHARMA Vs. BHARAT HEAVY ELECTRICALS
December 8, 2009
SATISH MARUTI JAWALE Vs. STATE OF MAHARASHTRA RESPONDENT
April 4, 2009
SATISH RAMCHANDRA SHAHAPURKAR Vs. GORAKSHNATH MADHAVRAO PUND
July 17, 2009
SATISH S/O RAMGOPAL TOSHNIWAL Vs. STATE OF MAHARASHTRA
February 10, 2009
SATISH SHARWAN HIRUDKAR Vs. STATE OF MAHARASHTRA
May 7, 2009
SATISH SOMA BHOLE Vs. PRAVIN CHANDRABHAN WAGH
March 6, 2009
SATISH SURYABHAN SHENDE Vs. UNION OF INDIA
November 13, 2009
SATNAM OVERSEAS LTD Vs. M V OOCL ABILITY
April 3, 2009
SATNAM SINGH PURANSING GILL Vs. STATE OF MAHARASHTRA
January 14, 2009
SATPUDA TAPI PARISAR SAHAKARI SAKHAR KARKHANA LTD Vs. COMMISSIONER OF INCOME TAX
April 13, 2009
SATRAMADAS RAMDAS Vs. STATE OF MAHARASHTRA
July 13, 2009
SATRAMADAS RAMDAS & ORS. Vs. STATE OF MAHARASHTRA & ORS.
July 30, 2009
SATYABHAMBAI BALASAHEB SURYAWANSHI Vs. BALASAHEB NAMDEO RAO SURYAWANSHI
October 12, 2009
SATYANARAYAN Vs. CHANDRAKALABAI
March 20, 2009
SATYANARAYAN BISANLAL AGRAWAL Vs. VEENA RAJENDRA KUMAR DHORE
January 16, 2009
SATYANARAYAN SURAJMAL SHARMA Vs. STATE OF MAHARASHTRA
February 6, 2009
SATYAVATIBAI Vs. STATE OF MAHARASHTRA
May 4, 2009
SATYAWAN NAGESH GAONKAR Vs. DEENDAYAL NAGARI SAHAKARI PATHASANSTHA MARYADIT CO OP SOCIETY
December 1, 2009
SATYAWATI SHIRODKAR Vs. AVINASH KAMAT DHAKANKAR
November 24, 2009
SAU NANDA KRUSHNAJI SATAV Vs. VILAS RAMDAS KARANJULE
January 14, 2009
SAU SUDHA M BHARE Vs. STATE OF MAHARASHTRA
July 23, 2009
SAU SUJATA DEORAO AHIR Vs. AKOLA MUNICIPAL CORPORATION
November 21, 2009
SAU SUSHAMA Vs. PRAMOD
February 4, 2009
SAURIN ROHIT SHAH Vs. STATE OF MAHARASHTRA
October 7, 2009
SAVITA BAJRANG KADAM Vs. MANISHA RAMDAS
March 6, 2009
SAVITA DATTATRAYA KARANDIKAR Vs. NISHIKANT SADASHIV KARANDIKAR
August 18, 2009
SAVITA SITARAM PAWAR Vs. STATE OF MAHARASHTRA
September 2, 2009
SAVITRI CHANDRAKESH PAL Vs. STATE OF MAHARASHTRA
March 24, 2009
SAVITRI CHANDRAKESH PAL Vs. STATE OF MAHARASHTRA
April 24, 2009
SAVITRI GANASHYAM RAJADHYAX Vs. SHAMBOO ALIAS SHAMBU ATMARAM PAI PANANDIKAR
September 9, 2009
SAVITRI SHIV KUMAR MISHRA Vs. STATE OF MAHARASHTRA
November 13, 2009
SAVITRI SIPPY Vs. SHAHSIKANT GHORPADE
February 28, 2009
SAVITRI SIPPY Vs. SHAHSIKANT GHORPADE
March 17, 2009
SAVITRIBAI A SALVI Vs. SUMAN NAVGIRE
June 12, 2009
SAWAIVIR SADASSIVA RAJENDRA Vs. SPECIAL LAND ACQUISITION OFFICER
September 16, 2009
SAWALE MOTIRAM SHRIDHAR Vs. MAHARASHTRA SEVA SANGH
March 21, 2009
SAYYED Vs. STATE OF MAHARASHTRA
April 8, 2009
SCANTEC INDIA PRIVATE LTD Vs. REGIONAL LABOUR COMMISSIONER
July 21, 2009
SCOTCH WHISKY ASSOCIATION Vs. KHODAY INDIA LIMITED
October 7, 2009
SEBASTIANA FERNANDES WD/O BERNARDO JOSE FERNANDES Vs. ANTONIA PIEDADE FERNANDES
February 17, 2009
SEBASTIAO FERNANDES Vs. NAUSO N KEPKAR
April 21, 2009
SECRETARY PHUNDABI SHIKSHAN PRASARAK MANDAL SANCHALIT JANPIR Vs. SUBHASH TUKARAM JADHAVAR
August 6, 2009
SEEMA RAJKUMAR BASANTANI Vs. STATE OF MAHARASHTRA
August 5, 2009
SENIOR DIVISIONAL COMMERCIAL MANAGER SOUTH EAST CENTRAL RAILWAY NAGPUR Vs. GENERAL SECRETARY PARCEL PORTER
October 14, 2009
SEQUENT SCIENTIFIC LIMITED Vs. STATE
June 16, 2009
SERGIO DIAS Vs. LEONARD AZAVEDO
February 6, 2009
SERGIO DIAS, SON OF LATE DAMASO DIAS Vs. LEONARD AZAVEDO, MAJOR OF AGE, INDIAN NATIONAL
February 21, 2009
SESA GOA LIMITED Vs. SHYAMSUNDER P NAIK
August 27, 2009
SETTLEMENT COMMISSION HAS JURISDICTION OVER THE CASE UNDER CONSIDERATION.--DADI JAGANNADHAM Vs. JAMMULU RAMULU
May 27, 2009
SEVA ENTERPRISES AND ANR. Vs. STATE OF MAHARASHTRA AND ORS.
September 11, 2009
SEVA NIVRUTTA KARAMCHARI SANGH Vs. STATE OF MAHARASHTRA
September 12, 2009
SEVA NIVRUTTA KARMACHARI SANGH Vs. STATE OF MAHARASHTRA
November 12, 2009
SHABANABEGUM W/O SHAIKH ABDUL ISSAQ Vs. SHAIKH ABDUL ISSAQ
April 24, 2009
SHAH AND MODI DEVELOPERS Vs. STATE OF MAHARASHTRA
April 1, 2009
SHAH PAPER COMPANY Vs. UNION OF INDIA
September 16, 2009
SHAHAJI KISAN ASME Vs. SITARAM KONDI
September 24, 2009
SHAHNAWAZ SIRAJ SHAIKH Vs. STATE OF MAHARASHTRA
July 24, 2009
SHAIKH FARUK Vs. NAFISABEE MIRZA & ANR
November 12, 2009
SHAIKH JAMALCHAND Vs. MAHARASHTRA SEVA SANGH
August 20, 2009
SHAIKH JAVED SK OSMAN Vs. STATE OF MAHARASHTRA
December 17, 2009
SHAIKH KAYYUM Vs. SAYYED TAKIYUDDIN
December 1, 2009
SHAIKH MEER SALIYAM Vs. UNION OF INDIA
January 7, 2009
SHAIKH SADIQ SHAIKH RAHIM Vs. SHABANABI SAIYED SHAUKAT ALI
November 5, 2009
SHAIKH SHAHNAWAZ ALI Vs. COMMISSIONER OF C. EX. &. CUSTOMS
July 7, 2009
SHAIKH USMAN Vs. SPECIAL LAND ACQUISITION OFFICER
July 16, 2009
SHAILESH BAJAJ Vs. STATE OF MAHARASHTRA
December 10, 2009
SHAILESH GANDHI Vs. STATE OF MAHARASHTRA
September 17, 2009
SHAILESH KRISHNARAO KOHAD Vs. SCHEDULED TRIBE CASTE CERTIFICATES SCRUTINY COMMITTEE
November 6, 2009
SHAILESH RAMCHANDRA TUPKARY Vs. STATE OF MAHARASHTRA
February 3, 2009
SHAKHARAMSETH EMPLOYEES UNION Vs. ICICI BANK LIMITED
November 6, 2009
SHAKIL KARIM TAMBOLI Vs. STATE OF MAHARASHTRA
May 8, 2009
SHAKILA GULAM RASUL MUKHI Vs. STATE OF MAHARASHTRA
May 2, 2009
SHAKUNTALA Vs. DEPUTY CONSERVATOR OF FORESTEAST MELGHAT DIVISION
July 21, 2009
SHAKUNTALA DHONDIRAM MUNDHE Vs. STATE OF MAHARASHTRA
December 16, 2009
SHAKUNTALA VASANT AGARWAL Vs. FIVE STAR POULTRY FARM
March 17, 2009
SHALAN NARAYAN DAPPAL Vs. BOARD OF TRUSTEES OF THE PORT OF BOMBAY
January 13, 2009
SHALAN W/O NARAYAN DAPPAL Vs. SONUBAI
January 13, 2009
SHALIGRAM BHUPATRAO RAUT Vs. NARMADABAI GANESHRAO MATIKHAYE
June 11, 2009
SHALIGRAM RAMAJI DHEKALE Vs. RAVINDRA MANIKRAO KHADSE
December 3, 2009
SHALIKRAM GANESHLAL JAISWAL Vs. DIRECTOR MUNICIPAL COUNCIL AND ADDITIONAL COMMISSIONER
January 19, 2009
SHALIKRAM URKUDA CHAMBHARE Vs. PANDURANG KONDU CHATUKHODPE
January 28, 2009
SHALIMAR WIRE INDUSTRIES Vs. UNION OF INDIA
March 20, 2009
SHALINI EXPORTS PVT LTD Vs. UNION OF INDIA
August 6, 2009
SHALINI GAJANANRAO DALAL Vs. NEW ENGLISH HIGH SCHOOL ASSOCIATION
November 11, 2009
SHALINI VAMAN GODBOLE Vs. SPECIAL LAND ACQUISITION OFFICER
June 22, 2009
SHALINI VAMAN GODBOLE Vs. SPECIAL LAND ACQUISITION OFFICER
June 1, 2009
SHAMABAI Vs. SUB AREA MANAGER WESTERN COALFIELDS LTD
September 14, 2009
SHAMAL SHARAD BARIDE Vs. SHARAD BABURAO BARIDE
April 20, 2009
SHAMSUNDAR TULSIDAS DIUKAR Vs. KHEMU VISHNU GOVEKAR
August 13, 2009
SHANKAR ALIAS VISHWAMBHAR KACCHIRAM WAGHMARE Vs. WESTERN COALFIELDS LTD
September 22, 2009
SHANKAR ALIAS VISHWAMBHAR KACCHIRAM WAGHMARE Vs. WESTERN COLAFIELDS
September 23, 2009
SHANKAR DATTU GOSAVI Vs. SONABAI DATTU GOSAVI
September 11, 2009
SHANKAR EAMANRAO BHOYAR Vs. DIRECTOR OF SOCIAL WELFARE
March 16, 2009
SHANKAR GOLTEKAR Vs. STATE OF GOA
February 16, 2009
SHANKAR RAMAKANT AKKAWAR Vs. STATE OF MAHARASHTRA
September 1, 2009
SHANKAR VITHOBA PATIL Vs. RAMJI PREMJI JAVERI
January 9, 2009
SHANKAR WAMANRAO Vs. BHOYAR
March 16, 2009
SHANKARLAL NATHUMAL CHANDAK Vs. BALKRISKNA JAGANNATH GUJARATHI
August 20, 2009
SHANKARLAL RAMPRASAD LADHA Vs. VASANT CHANDIDASRAO DESHMUKH
January 7, 2009
SHANKARRAO RAMBHAU DABHADE Vs. CORPORATION OF CITY OF AMRAWATI
July 15, 2009
SHANKARRAO RANGRAO PATKAR Vs. STATE OF MAHARASHTRA
December 5, 2009
SHANTABAI Vs. SANTOSH
September 9, 2009
SHANTARAM DEOCHAND SHINDE Vs. EKNATH DEOCHAND SHINDE
January 9, 2009
SHANTARAM G PRIOLKAR Vs. ETHELVINA CALDEIRA
March 4, 2009
SHANTARAM KALURAM LONDHE Vs. STATE OF MAHARASHTRA
January 9, 2009
SHANTARAM NAMDEV JADHAV Vs. STATE OF MAHARASHTRA
December 1, 2009
SHANTARAM SHANKER BHAGAT Vs. SPECIAL LAND ACQUISITION OFFICER
July 27, 2009
SHANTEZ Vs. APPLAUSE BHANSALI FILMS PRIVATE LIMITED COMPANY
March 17, 2009
SHANTI SHANTARAM NAIK, PRAJAY S NAIK, PALLAVI PRAJAY NAIK, HARSHDEEP S NAIK, DEEPA HARSHDEEP NAIK Vs. KAMLAKANT GOPAL PRABHU SALGAONKAR,
July 20, 2009
SHANTILAL LALCHAND CHANGEDE Vs. PRASAD OAK
August 21, 2009
SHAPOORJI PALLONJI AND CO LTD Vs. MAHARASHTRA STATE POWER GENERATION CO LTD
July 9, 2009
SHARAD ALIAS OMPRAKASH INDERJEET GORE Vs. SUNITA SHARAD GORE
January 29, 2009
SHARAD CHHAJJURAM AGGARWAL Vs. BOMBAY BUILDERS COMPANY LTD
March 13, 2009
SHARAD JAMNADHARJI MOR Vs. ARJUN YESHWANT DHANWATEY
July 1, 2009
SHARDA AGRO AGENCY Vs. EXCLUSIVE COMMODITIES LIMITED
December 7, 2009
SHARDADEVI P. JHUNJHUNWALA Vs. COMMISSIONER OF INCOME TAX
September 14, 2009
SHARMAJI TEXTILES Vs. SANDEEP TRADERS
January 7, 2009
SHASHIKANT BALCHANDRA SHIRODKAR Vs. ADDITIONAL DIRECTOR OF PANCHAYATS
January 28, 2009
SHASHIKANT GIRDHARDAS BAGDI Vs. RATANLAL KANHAIYALAL RATHI
June 8, 2009
SHASHIKANT NAROTTAM LADE Vs. SHANKARI B AJIMAL
January 20, 2009
SHASHIKANT RAMCHANDRA JADHAV Vs. RAJKUMAR VIJAYKUMAR PATIL
February 25, 2009
SHASHIKANT RAMDAS WADHOKAR Vs. TAHSILDAR SHEGAON
December 8, 2009
SHASHIKANT VISHWANATHRAO CHOUDHARI Vs. SANT GADGE BABA AMRAVATI UNIVERSITY
May 6, 2009
SHEELVIK AGENCIES Vs. MAHARASHTRA HOUSING AND AREA DEVELOPMENT AUTHORITY
February 12, 2009
SHEILA JEHANGIR MALBARI ALIAS SHEILA CYRUS TALYERKHAN Vs. RAVINDRA M SHAH
July 10, 2009
SHEKHAR GOVINDRAO KINKHEDE Vs. MANJUDEVI VINODKUMAR CHHAWCHHARIA
July 29, 2009
SHEKHAR MAHADU GAIKWAD Vs. STATE OF MAHARASHTRA
February 17, 2009
SHEKHAR RAJARAM IYER Vs. STATE OF MAHARASHTRA
March 20, 2009
SHER SINGH Vs. STATE OF GOA
April 4, 2009
SHER SINGH Vs. STATE OF GOA
June 17, 2009
SHERU LINGAVA PARNAKAR ALIAS KAMBLE Vs. STATE OF MAHARASHTRA
August 25, 2009
SHIKSHAK SAHAKARI BANK LTD Vs. MURLIDHAR PUNDLIKRAO SAHARE
November 10, 2009
SHIKSHAN PRASARAK MANDAL Vs. STATE OF MAHARASHTRA
September 17, 2009
SHIKSHAN PRASARAK MANDAL Vs. STATE OF MAHARASHTRA
September 16, 2009
SHILCHANDRA RAMCHANDRA LNGLE Vs. STATE OF MAHARASHTRA
October 1, 2009
SHILPA A SURATWALA Vs. MONIKA DEVELOPERS PVT LTD
August 14, 2009
SHILPA VISHNU THAKUR Vs. STATE OF MAHARASHTRA
May 7, 2009
SHINDU RAMDAS DABOLKAR Vs. CARMELINA FERNANDES E D SOUZA
November 11, 2009
SHINE SURAJ AHUJA Vs. STATE OF MAHARASHTRA
October 1, 2009
SHIOCHARAN RAMCHARAN GADHE Vs. PANDURANG BISAN KUMBHAR
July 2, 2009
SHIV ADHAR YADAV Vs. STATE OF MAHARASHTRA
April 16, 2009
SHIVA ALIAS SHIVNARAYAN BHONDAPRASAD KESKAR ALIAS WARMA Vs. STATE OF MAHARASTRA
October 16, 2009
SHIVA SUBHAN GANDHI Vs. SUBAN S GANDHI SON
January 13, 2009
SHIVAJI ANYANOBA SABLE Vs. STATE OF MAHARASHTRA
July 28, 2009
SHIVAJI DHONDIRAM MALI Vs. DIVISIONAL CONTROLLER
April 2, 2009
SHIVAJI EDUCATION SOCIETY Vs. KESHAVRAO KALE
June 8, 2009
SHIVAJI HANMANTRAO MANE Vs. GOVERNMENT OF MAHARASHTRA
January 13, 2009
SHIVAJI JAGANNATH KAMBLE Vs. STATE OF MAHARASHTRA
November 10, 2009
SHIVAJI SHIKSHAN SANSTHA Vs. RAM DNYANOBA LATPATE
February 9, 2009
SHIVAJIRAO NILKANTHRAO PATIL Vs. MARUTI APPA TADE
September 8, 2009
SHIVAJIRAO PRATAPRAO CHALUKYA Vs. STATE OF MAHARASHTRA
February 20, 2009
SHIVANNA BHIMSEN LOKHANDE Vs. STATE OF MAHARASHTRA
April 16, 2009
SHIVASANKAR JATASANKAR JOSHI Vs. JAFAR IMAM
September 14, 2009
SHIVDHANI NANUSINGH YADAV Vs. INDRAJIT RAMASHRAYA SHUKLA
March 6, 2009
SHIVHAR DIGAMBAR POTDAR Vs. STATE OF MAHARASHTRA
June 23, 2009
SHIVRAM Vs. HARISHCHANDRA
February 16, 2009
SHIVRAM KONDAJI SATHE Vs. STATE OF MAHARASHTRA
February 9, 2009
SHIVRAM RAVIKUMAR GAUDA ALIAS GOLDFIELD PETER DSALVA Vs. STATE OF MAHARASHTRA
July 27, 2009
SHIVRAM SONBAJI GIRHIPUNJE Vs. STATE OF MAHARASHTRA
September 30, 2009
SHIVSHANKAR B CHOUDHARY Vs. STATE OF MAHARASHTRA
November 11, 2009
SHOBHA Vs. SWASTIK BUILDERS
October 16, 2009
SHOBHA ASHOKRAO DESHMUKH Vs. JAGANNATH PARSHURAM SHINDE
July 3, 2009
SHOBHA MHATARDEV LOMTE Vs. MHATARDEV TUKARAM LOMTE
June 26, 2009
SHOBHANA BHARTIA Vs. STATE OF MAHARASHTRA
June 16, 2009
SHOBHARAM BUDHAJI BHAGAT Vs. PARBATABAI
August 26, 2009
SHOBHAVATI RANGANATH NAIK DHULAPKAR Vs. SHRIPAD VITHOBA SHETKAR
July 31, 2009
SHOPAN SURESH SONAVANE Vs. STATE OF MAHARASHTRA
November 30, 2009
SHRADHANAND ANATHALAYA Vs. ASHA BHOJRAJ SHENDE
February 26, 2009
SHREE GAJANANA INDUSTRIES GOA Vs. WORKMEN GOA MINE WORKERS UNION VASCO DA GAMA
May 6, 2009
SHREE GANESH BALU BORASE Vs. STATE OF MAHARASHTRA
April 9, 2009
SHREE KRISHNA PETRO YARNS LTD Vs. SOMANI CEMENT CO LTD
February 2, 2009
SHREE KRISHNA TRADING COMPANY Vs. ARVIND WAMANRAO NAGPURKAR
August 6, 2009
SHREE RAM URBAN INFRASTRUCTURE LIMITED Vs. R.K. DHALL
September 11, 2009
SHREE RAM URBAN INFRASTRUCTURE LTD. Vs. R.K. DHALL
July 16, 2009
SHREE SHILPA INDUSTRIES Vs. COMMISSIONER OF CUSTOMS, RAIGAD
August 6, 2009
SHREE SHRIDHARKRUPA BUILDERS AND REALTORS P LTD Vs. MAHEN J DHOLAM
March 16, 2009
SHREE SIDHBALI ISPAT LTD Vs. UNION OF INDIA
April 8, 2009
SHRI CHATRAPATI SHIVAJI COLLEGE OF ENGINEERING Vs. ALL INDIA COUNCIL FOR TECHNICAL EDUCATION
July 30, 2009
SHRI DEVESH TUKARAM CHODANKER Vs. SHRI MARTIN FERNANDES AND OTHERS
April 27, 2009
SHRI PAUL DSOUZA AND OTHERS Vs. STATE OF GOA AND OTHERS
January 30, 2009
SHRI RAMCHANDRA SAMAJ SEVA SAMITEE Vs. STATE OF MAHARASHTRA
March 26, 2009
SHRIKANT ATCHUT NAIK DALAL Vs. ANTONIO SANTANA VAZ
November 18, 2009
SHRIKANT GOPALKRUSHNA TARE Vs. VASANT NAGORAO MAHALLEY
October 7, 2009
SHRIKANT R PALKAR Vs. INDIAN AIRLINES
June 23, 2009
SHRIKANT VASUDEO Vs. SATISH SHANKAR GUPTE
March 4, 2009
SHRIKRISHNA DANUJI SONONE Vs. VITTHAL ALIAS SHANKAR BAJRE
December 17, 2009
SHRIKRISHNA SHANKAR SHEDGE Vs. SATISH C BHATEWARA
November 9, 2009
SHRIKRUSHNA DIGAMBAR JADHAV Vs. ADDITIONAL COMMISSIONER
March 30, 2009
SHRIMAN H DHULAPKAR Vs. BHAIRUNATH BABURAO
September 15, 2009
SHRIMAN H DHULAPKAR Vs. BHAIRUNATH BABURAO HEGDE
July 16, 2009
SHRIMANT MURLIDHAR MAGAR Vs. STATE OF MAHARASHTRA
December 1, 2009
SHRINIVAS LAXMAN FADTE Vs. SPECIAL LAND ACQUISITION OFFICER
August 18, 2009
SHRINIWAS BALIRAM PABBAWAR Vs. STATE OF MAHARASHTRA
January 6, 2009
SHRINIWAS SHANKAR POTNIS Vs. RAGHUKUL SAHAKARI GRIHARACHANA SANSTHA MARYADIT
September 10, 2009
SHRIPAD ANANT PURANIK Vs. GENERAL MANAGER B E S AND T UNDERTAKING
October 15, 2009
SHRIPRAKASH MARUTI WAGHMARE Vs. STATE OF MAHARASHTRA
October 16, 2009
SHRIRAM DARIYAJI CHOPADE Vs. STATE OF MAHARASHTRA
February 4, 2009
SHRIRAM MANDIR SANSTHAN Vs. TULSIRAM BHAGIRATH LOHIYA
February 27, 2009
SHRIRAM PANDURANG NEWARE Vs. STATE OF MAHARASTRA
February 27, 2009
SHRIRAM S/O SAHARAM BADE Vs. RAMCHANDRA S/O GOPIKRUSHNA DARAKH
September 7, 2009
SHRIRAM VISHWANATH DESHPANDE Vs. PRESIDING OFFICER CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL CUM LABOUR COURT JABALPUR
November 18, 2009
SHRISHTI IMPEX PRIVATE LTD Vs. UNION OF INDIA
April 6, 2009
SHRUTI SHRIRAM JANGAM Vs. SHRIRAM BALKRUSHN JANGAM
February 9, 2009
SHUBHADA PRABHAKAR PATIL Vs. STATE OF MAHARASHTRA
April 16, 2009
SHUBHANGI KRISHNA PATIL Vs. RUPALI KRISHNAN BACHHE PATIL
September 8, 2009
SHUBHANGI KRISHNA PATIL Vs. RUPALI KRISHNAN BACHHE (PATIL)
August 14, 2009
SHYAM DATTATRAYA THAKUR Vs. GAJARABAI MOHANLAL RATHOD
February 25, 2009
SHYAM HIRALAL SABLE Vs. STATE OF MAHARASHTRA
November 10, 2009
SHYAM NALALLA Vs. STATE OF MAHARASHTRA
September 23, 2009
SHYAMABAI SURAJKARAN JOSHI Vs. MADAN MOHAN MANDIR SANSTHA
December 10, 2009
SIDDHARAM NAGNATH HULLE Vs. STATE OF MAHARASHTRA
March 3, 2009
SIDDHARAM SATLINGAPPA MHETRE Vs. STATE OF MAHARASHTRA
October 6, 2009
SIDDHARTH Vs. STATE OF GOA
January 5, 2009
SIDDHI CHHHINILAL DAUBHAL Vs. SURESH GOPIKISHAN PROHIT
July 10, 2009
SIDHARAM GANPATI MULAGE Vs. BASHIR ELAHIBAKSH TAMBOLI
February 13, 2009
SIGTIA CONSTRUCTIONS PVT LTD Vs. STATE OF MAHARASHTRA
September 17, 2009
SILVESTER D SOUZA Vs. LUIS ANTONIO JOSE SARTO PIRES
September 17, 2009
SIMAO MORAES Vs. GOVIND SITARAM PATKAR
April 24, 2009
SIND COOP HSG SOCIETY Vs. INCOME TAX OFFICER
July 17, 2009
SINDHU SANTOSH SAWANT Vs. STATE OF MAHARASHTRA
March 12, 2009
SINDHU SHANKAR LOHOKARE Vs. KUSUM GAJANAN PAWAR
April 4, 2009
SINHGAD TECHNICAL EDUCATION SOCIETY Vs. P.L. PATHADE
January 30, 2009
SITABAI SHANTARAM TALAWNEKAR Vs. CUSTODIAN OF EVACUEE PROPERTY
September 9, 2009
SITABAI W/O PRABHAKAR PAUNIKAR Vs. VILAS S/O VISHNU SARANJAME
November 24, 2009
SITALDAS K. MOTWANI Vs. DIRECTOR GENERAL OF INCOME TAX
December 15, 2009
SITARAM KANDE S/O GANPAT KANDE Vs. STATE OF GOA REPRESENTED THROUGH PUBLIC PROSECUTOR
June 23, 2009
SITARAM SHIORAM MOKALKAR Vs. STATE OF MAHARASHTRA
November 20, 2009
SKIL INFRASTRUCTURE PRIVATE LIMITED Vs. STATE INFORMATION COMMISSIONER
November 30, 2009
SKODA AUTO INDIA PVT LTD Vs. UNION OF INDIA
October 16, 2009
SKOL BREWERIES LTD Vs. SOM DISTILLERIES AND BREWERIES LTD
August 28, 2009
SKYLINE CONSTRUCTION CO Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI
July 9, 2009
SMALL INDUSTRIES DEVELOPMENT BANK OF INDIA Vs. MAHARASHTRA STATE FINANCIAL CORPORATION
June 10, 2009
SMALL INDUSTRIES DEVELOPMENT BANK OF INDIA Vs. PEACOCK INDUSTRIES LTD
February 26, 2009
SMITA CONDUCTORS LTD Vs. PRABHUDAS LILADHAR PVT LTD
August 6, 2009
SMITABEN N. AMBANI Vs. COMMISSIONER OF WEALTH TAX
January 16, 2009
SMITHA SASHIKANT SHIRODKAR Vs. VILLAGE PANCHAYAT OF ASSAGAO
January 28, 2009
SNEHAL HEMANT PANDE Vs. STATE OF MAHARASHTRA
July 24, 2009
SNEHAL SANJAY BAPAT Vs. SANJAY MADHUSUDAN BAPAT
March 25, 2009
SNEHALATA RAGHUNATH JOSHI Vs. LAXMAN HARI MULIK
January 9, 2009
SNEHLATA SHRINIVAS DASHRTHE Vs. NUTAN BAHUUDDESHIYA VIDYALAYA
December 10, 2009
SNOWCEM INDIA LTD Vs. DEPUTY COMMISSIONER OF INCOME-TAX
January 5, 2009
SOCORRO D SOUZA Vs. GOA TOURISM DEVELOPMENT CORPORATION LIMITED
September 4, 2009
SOHANLAL S/O MAIKUDAS BHAGAT Vs. DEPUTY REGISTRAR COOPERATIVE SOCIETIES
January 15, 2009
SOLAPUR DISTRICT CENTRAL CO OP BANK LTD Vs. STATE OF MAHARASHTRA
November 5, 2009
SOLAPUR MUNICIPAL CORPORATION Vs. RENUKA ABHIMANYU MEDIDAR
July 30, 2009
SOMA BALAJI MOHURLE Vs. STATE OF MAHARASHTRA
July 23, 2009
SOMA S/O BALAJI MOHURLE Vs. STATE OF MAHARASHTRA
July 9, 2009
SOMASHEKHAR ASHOK GURAVANNAVAR Vs. DIRECTORATE GENERAL OF HEALTH SERVICES
April 16, 2009
SOMNATH ALIAS PUNJA BARGAL Vs. HONEBLE MINISTER REVENUE DEPARTMENT MAHARASHTRA STATE MANTRALAYA
November 21, 2009
SOMNATH GOKULDAS XETE SHIRODKAR Vs. ATCHUT ROGHUNATH XETE SHIRODKAR
November 16, 2009
SONAJI GANPATI KHADE Vs. ASHRUBA GOPALA TANDALE
July 15, 2009
SONAJI GANPATI KHADE Vs. ASHRUBA GOPALA TANDALE
June 15, 2009
SONALI W/O VIJAY TAYADE Vs. VIJAY S/O DAYARAMJI TAYADE
February 13, 2009
SOPANRAO LAXMANRAO MHASKE Vs. UNION OF INDIA
February 24, 2009
SOPULLO DATA NAIK DESSAI Vs. YESHWANT GOVIND DESAI
September 10, 2009
SOU SULOCHANA VASUDEO LIMAYE Vs. AUDYOGIK NIDHI PAISA FUND
March 2, 2009
SOW SHHAYA VYANAKTRAO HAJARE Vs. STATE OF MAHARASHTRA
November 20, 2009
SPECIAL LAND ACQUISITION OFFICER Vs. SHANTI ALIAS SHANTABAI GOKUL NANODKAR
September 24, 2009
SPECIAL LAND ACQUISITION OFFICER Vs. BHAGWAT VITHAL SONWANE
January 5, 2009
SPECIAL LAND ACQUISITION OFFICER Vs. VISHWANATH TRAMBAK PATIL
January 6, 2009
SPECIAL LAND ACQUISITION OFFICER JALGAON Vs. DILIP RAJARAM NEMADE
July 1, 2009
SPECIAL LAND ACQUISITION OFFICER SOUTH GOA KONKAN RAILWAY CORPORATION LIMITED Vs. NARENDRA VOIKUNT RAIKAR
July 17, 2009
SPECIAL LAND ACQUISITION OFFICER SOUTH GOA KONKAN RAILWAY CORPORATION LIMITED Vs. VASANTI LAXMAN DESSA
July 17, 2009
SPECIAL LAND ACQUISITION OFFICER SOUTH GOA KONKAN RAILWAY CORPORATION LIMITED Vs. MARIA ALICE ALMEIDA BINFOL
July 16, 2009
SPM DRUGS P LTD Vs. STATE OF MAHARASHTRA
December 14, 2009
SRIDHAR SUBASRI Vs. CBI
July 13, 2009
SRUSHTY RAHUL SHINDE Vs. STATE OF MAHARASHTRA
March 6, 2009
ST PHILOMENA CONVENT HIGH SCHOOL NASHIK Vs. UNION OF INDIA
March 31, 2009
STANDARD CHARTERED BANK Vs. VANDANA JOSHI
December 17, 2009
STAR TELEVISION NEWS LIMITED Vs. UNION OF INDIA
August 7, 2009
STATE Vs. GIRISH ALIAS ANAND RAJADHYAX
September 24, 2009
STATE Vs. SHAIKH MOHAMMAD RAFIQ
October 16, 2009
STATE BANK OF INDIA Vs. PRAKASH RUKMAN PATRA
September 14, 2009
STATE BANK OF INDIA Vs. MIGUEL JUJE FERNANDES
August 10, 2009
STATE BANK OF INDIA Vs. ANANDA SHAMRAO MAHAJAN
September 7, 2009
STATE BANK OF MYSORE Vs. MACHADO COMPUTER SERVICES
April 21, 2009
STATE BANK OF MYSORE Vs. MACHADO COMPUTER SERVICES
April 30, 2009
STATE OF GOA Vs. DEVENDRA KASHINATH CHOPDEKAR
July 18, 2009
STATE OF GOA Vs. VITHAL KAMAT
November 5, 2009
STATE OF GOA Vs. HARISCHANDRA MANGLO RANE
July 31, 2009
STATE OF GOA Vs. PEDRO FILIPE FRANCISCO CARDOZO, CONTRACTOR
July 21, 2009
STATE OF GOA Vs. AGNELO ALCACOES
July 23, 2009
STATE OF GOA Vs. KASHINATH SAWANT PEREIRA
August 27, 2009
STATE OF GOA Vs. DAYANAND VISHRAM GHADI
November 4, 2009
STATE OF GOA Vs. PARVEEN ENTERPRISES
July 20, 2009
STATE OF GOA Vs. MENINO DIAS S/O JOHN DIAS
July 22, 2009
STATE OF GOA REP BY DY COLLECTOR AND SUB-DIVISIONAL OFFICER Vs. EDWARD SEQUEIRA CORLIM TISWADI-GOA
July 15, 2009
STATE OF GOA REP BY DY.COLLECTOR DEV AND LAND ACQUISITION OFFICER Vs. MARIA PIA D SOUZA R/ONAIKA VADDO
July 20, 2009
STATE OF GOA REP. BY EXECUTIVE ENGINEER Vs. N.S. NAYAK
July 17, 2009
STATE OF GOA THROUGH THE EXECUTIVE ENGINEER Vs. MARIA REQUELA LOPES
July 14, 2009
STATE OF MAHARASHTRA Vs. RAKESH SUBHASH SURVE
January 17, 2009
STATE OF MAHARASHTRA Vs. KISHORE SHIVDAS CHAUDHARI
July 29, 2009
STATE OF MAHARASHTRA Vs. JANGU KISHTU KOTNAKE
November 21, 2009
STATE OF MAHARASHTRA Vs. GHANSHYAM KRISHNARAO MORGHATED
November 25, 2009
STATE OF MAHARASHTRA Vs. TULSIRAM
December 2, 2009
STATE OF MAHARASHTRA Vs. SULBHA COPALRAO KULKARNI
December 17, 2009
STATE OF MAHARASHTRA Vs. DEEPAK R SHAH
December 19, 2009
STATE OF MAHARASHTRA Vs. DNYANESHWAR
December 10, 2009
STATE OF MAHARASHTRA Vs. BAPU PANDU MALI
September 1, 2009
STATE OF MAHARASHTRA Vs. PUNDLIK PANDURANG BIRADAR
August 13, 2009
STATE OF MAHARASHTRA Vs. CHHABILAL HILAL PATIL
July 31, 2009
STATE OF MAHARASHTRA Vs. CHHABILAL HILAL PATIL
July 27, 2009
STATE OF MAHARASHTRA Vs. RAMBHAU BANSI BAGUL
September 14, 2009
STATE OF MAHARASHTRA Vs. SHAIKH VAIDULLA AJMATTULA HAQ
September 18, 2009
STATE OF MAHARASHTRA Vs. MURARAO MALOJIRAO GHORPADE
October 16, 2009
STATE OF MAHARASHTRA Vs. VIRENDRA ALIAS SHAHRUKH KHAN VASUDEO SADA
October 8, 2009
STATE OF MAHARASHTRA Vs. MEHMUDA SHIKSHAN AND MAHILA GRAMIN VIKAS BAHUUDHESHIYA SANSTHA
July 15, 2009
STATE OF MAHARASHTRA Vs. SUJAY MANGESH POYAREKAR
July 9, 2009
STATE OF MAHARASHTRA Vs. VIJAY WAMAN PATIL
July 9, 2009
STATE OF MAHARASHTRA Vs. SHANKAR NARAYAN NAIK
June 16, 2009
STATE OF MAHARASHTRA Vs. SWARAJ SHRIKANT THACKREY ALIAS RAJ THACKREY
June 16, 2009
STATE OF MAHARASHTRA Vs. RANJEET CONSTRUCTIONS ENGINEERS AND CONTRACTORS
June 22, 2009
STATE OF MAHARASHTRA Vs. BALAJI RAOSAHEB SHINDE
June 18, 2009
STATE OF MAHARASHTRA Vs. SURESH SHANKAR JADHAV
May 1, 2009
STATE OF MAHARASHTRA Vs. BHIMASHANKAR SIDRAMAPPA CHIPPA
May 7, 2009
STATE OF MAHARASHTRA Vs. SURESH SHANKAR JADHAV
May 7, 2009
STATE OF MAHARASHTRA Vs. PANDURANG GOVIND RAUT
May 8, 2009
STATE OF MAHARASHTRA Vs. BARJOR BUCHIYA
April 20, 2009
STATE OF MAHARASHTRA Vs. BHANDARI PRAKASH MANSUKHLAL
April 20, 2009
STATE OF MAHARASHTRA Vs. PRAKASH RUKMAN KOTALWAR
April 17, 2009
STATE OF MAHARASHTRA Vs. ASHOK RAMCHANDRA KORE
April 16, 2009
STATE OF MAHARASHTRA Vs. ABHIMAN MAHIPAT KOLI
April 15, 2009
STATE OF MAHARASHTRA Vs. VIJAYKUMAR BABULAL SHARMA
April 4, 2009
STATE OF MAHARASHTRA Vs. SHAMSUNDER GANESHAL NAVANDAR
April 4, 2009
STATE OF MAHARASHTRA Vs. SHRIMANT GOVINDRAO NARAYANRAO GHORPADE
April 6, 2009
STATE OF MAHARASHTRA Vs. RATAN BUDHA ALAM
April 1, 2009
STATE OF MAHARASHTRA Vs. MISHRIMAL BANSILAL JAIN
April 2, 2009
STATE OF MAHARASHTRA Vs. RAJENDRA PRAHLADRAO WASNIK
March 26, 2009
STATE OF MAHARASHTRA Vs. DATTU MAHADEO MARKAD
March 25, 2009
STATE OF MAHARASHTRA Vs. RAJENDRA PRALHADRAO WASNIK
March 24, 2009
STATE OF MAHARASHTRA Vs. CHANDRASHEKHAR TANAJI DESHMUKH
March 12, 2009
STATE OF MAHARASHTRA Vs. ARVIND GHANSHYAM AJABE
March 13, 2009
STATE OF MAHARASHTRA Vs. RAMANATH GANGADHAR PAWAR
January 5, 2009
STATE OF MAHARASHTRA Vs. NARESH SHIRGAONKAR
January 6, 2009
STATE OF MAHARASHTRA Vs. KAUSALAYABAI RAMNATH DAYAMA
January 7, 2009
STATE OF MAHARASHTRA Vs. ANJANA RAGHUNATH MOHITE
January 6, 2009
STATE OF MAHARASHTRA Vs. SAIBABA TODDY COMPANY
January 23, 2009
STATE OF MAHARASHTRA Vs. KASHINATH SHRIDHAR WANI
February 11, 2009
STATE OF MAHARASHTRA Vs. NAYANKUMAR SHIVAPPA WAGHMARE
February 6, 2009
STATE OF MAHARASHTRA Vs. HARISCHANDRA JAKHA MAHATRE
January 28, 2009
STATE OF MAHARASHTRA Vs. PANDIT SHIVAJI JADHAV
November 24, 2009
STATE OF MAHARASHTRA Vs. CHUNILAL MANGILAL RAJPUT
September 29, 2009
STATE OF MAHARASHTRA Vs. DAMU SHANKAR GORADE, SITABAI SHANKAR GORADE
August 27, 2009
STATE OF MAHARASHTRA Vs. SUDHIR BAPUJI KARLEKAR
January 17, 2009
STATE OF MAHARASHTRA THROUGH SUPERINTENDING AGRICULTURE OFFICER Vs. GULAB RAMCHANDRA CHAUDHARI
December 15, 2009
STATE OF MAHARASHTRA THROUGH THE COLLECTOR BULDANA Vs. SAHEBRAO GULABRAO AMBHORE
September 30, 2009
STATE OF MAHARASHTRA THROUGH THE COLLECTOR BULDANA Vs. GANJIDHAR AMRUTA CHINCHOLE
September 30, 2009
STATE OF MAHARASHTRA, THROUGH POLICE STATION OFFICER Vs. RAJENDRA PRALHADRAO WASNIK
March 19, 2009
STATE OF MAHARSTRA Vs. BABHUSINGH DONDUSINGH RAJPUT
September 30, 2009
STATE OF PUNJAB Vs. SARABDEEP SINGH VIRK
August 28, 2009
STATE THROUGH POLICE INSPECTOR PERNEM POLICE STATION Vs. SANTOSH KESHAV SHET
August 6, 2009
STERLING INVESTMENT CORPORATION PRIVATE LIMITED Vs. KAMAL STEEL CORPORATION
March 4, 2009
STIRLING SHIPPING Vs. SANCOAL SHIPPING LTD
January 18, 2009
STIRLING SHIPPING Vs. SANCOALE SHIPPING LTD
January 15, 2009
SUB DIVISIONAL OFFICER Vs. LAXMAN DURGAJI BORKAR
August 14, 2009
SUB-DIVISIONAL OFFICER, ZILLA PARISHAD PUBLIC WORKS, GADCHIROLI Vs. MUTTA DURGA SADMAK AND ANOTHER
September 2, 2009
SUBHAANGI KRISHNA PATIL Vs. RUPALI KRISHNANT BACHHE
September 18, 2009
SUBHADRA NIVRUTTI DHERE Vs. SHANKAR DIGAMBAR DIXIT
August 3, 2009
SUBHADRABAI BHANUDAS GADHAVE Vs. DAGDUBA RANU SALVE
August 29, 2009
SUBHAS MANIKRAO LAVHALE Vs. ADDITIONAL COMMISSIONER
March 20, 2009
SUBHASH Vs. KIRAN
March 18, 2009
SUBHASH CHINTAMAN PATIL Vs. SUMER SINGH N CHAMPAWAT
February 27, 2009
SUBHASH HIRAJI JADHAV Vs. PADMAKAR HIROO JADHAV
March 25, 2009
SUBHASH JANARDAN KULKARNI Vs. RAJASHREE AVINASH PARDESHI
January 15, 2009
SUBHASH NAGAR RDUCATION SOCIETY Vs. REKHA RAMKRUSHNAJI REWATKAR
September 10, 2009
SUBHASH NARASAPPA MANGRULE Vs. SIDRAMAPPA JAGDEVAPPA UNNAD
January 14, 2009
SUBHASH RAMCHANDRA DUMBRE Vs. MAHARASHTRA STATE CO-OPERATIVE AGRICULTURAL AND RURAL DEVELOPMENT BANK LTD
July 10, 2009
SUBHASH RAMPRASADJI PHULSUNGE Vs. M S R T C
August 31, 2009
SUBHASH S/O PANDIT JADHAV Vs. STATE OF MAHARASHTRA
February 9, 2009
SUDARSHANI Vs. PRESIDING OFFICER ADDITIONAL SCHOOL TRIBUNAL NAGPUR
April 3, 2009
SUDHAKAR Vs. KRISHNABAI
October 1, 2009
SUDHAKAR NARAYANRAO BHARSAKALE Vs. ASSISTANT REGISTRAR CO OP SOCIETICS
March 16, 2009
SUDHAKAR S. PANGOL Vs. STATE OF MAHARASHTRA
August 7, 2009
SUDHAKAR SHRIDHAR VISPUTE Vs. STATE OF MAHARASHTRA
October 15, 2009
SUDHAKAR SUTRAVE Vs. L AND T FINANCE LTD
August 14, 2009
SUDHAKAR T. PENDSE Vs. INCOME TAX OFFICER
April 22, 2009
SUDHAKAR TUKARAM DHATRAK Vs. STATE OF MAHARASHTRA
July 15, 2009
SUDHIR CO OPERATIVE HOUSING SOCIETY LTD Vs. STATE OF MAHARASHTA
October 12, 2009
SUDHIR M KHNADWALA Vs. MUNICIPAL ORPORATION OF GREATER MUMBAI
December 16, 2009
SUDHIRKUMAR KRISHNALAL SAHANI Vs. NAGAR PARISHAD
June 22, 2009
SUDIPTA SANJEEB CHAKRABORTY Vs. SANJEEB CHAKRABORTY
January 7, 2009
SUGHRABAI SADRUDDIN CHURANA Vs. UNION OF INDIA
November 9, 2009
SUHAS BHAND Vs. STATE OF MAHARASHTRA
August 18, 2009
SUJATA ENTERPRISES A FIRM REGISTERED UNDER THE INDIAN PARTNERSHIP ACT Vs. N/S V S/ DEMPO AND CO PVT LTD
May 8, 2009
SUKHDEO NIMBAJI MESHRAM Vs. SHOBHATAI KRISHNARAO BAGDE
July 1, 2009
SULEMAN USMAN CHAMADIA Vs. APPROPRIATE AUTHORITY
August 3, 2009
SUMAN BHAUSAHEB BHINGARDIVE Vs. CHANDRABHAGABHAI BANSHI BHINGARDIVE
July 3, 2009
SUMAN RAMESH WAGH Vs. CHATUR ABHIMAN PAQAR AND ANOTHER
August 5, 2009
SUMAN RAMESH WAGH Vs. SAMADHAN POPAT PATIL AND ANOTHER
August 5, 2009
SUMANGALA Vs. STATE OF MAHARASHTRA
October 12, 2009
SUN PHARAMCEUTICALS INDUSTRIES LTD Vs. STATE OF MAHARAHSTRA
March 13, 2009
SUNANDA JAGANNATH RUIKAR Vs. STATE OF MAHARASHTRA
November 21, 2009
SUNANDA NARAINA GAONKAR Vs. RAJAN CHERIAN
January 16, 2009
SUNDEEP POLYMERS PVT LTD Vs. STATE OF MAHARASHTRA AND OTHERS
February 13, 2009
SUNDEEP POLYMERS PVT LTD Vs. MAHARASHTRA STATE ELECTRICITY DISTIBUTION COMPANY LTD
July 7, 2009
SUNIL BHIKU YADAV Vs. STATE OF MAHARASHTRA
January 6, 2009
SUNIL BHIKU YADAV Vs. STATE OF MAHARASHTRA
January 7, 2009
SUNIL DAMODHAR GAIKWAD Vs. STATE OF MAHARASHTRA
October 1, 2009
SUNIL GULABCHAND JAIN Vs. STATE OF MAHARASHTRA
February 10, 2009
SUNIL ISSAR Vs. PRESIDING OFFICER COURT OF INQUIRY
April 20, 2009
SUNIL PREMCHAND NARKHEDE Vs. JALGAON MUNICIPAL COUNCIL
June 24, 2009
SUNIL UDDHAV DHOTRE Vs. STATE OF MAHARASHTRA
September 17, 2009
SUNIL VITTHAL JADHAV Vs. SHAMJI SHANKAR GAWALI
December 9, 2009
SUNILKUMAR GAYAPRASAD MISHRA Vs. STATE OF MAHARASHTRA
February 6, 2009
SUNITA SIDDHARTH THOOL Vs. STATE OF MAHARASHTRA
August 26, 2009
SUNITA SUNIL PANDAV Vs. SUNIL RAJARAM PANDAV
July 23, 2009
SUPARNA CHEMICALS LTD Vs. ORIENTAL INSURANCE CO LTD
July 30, 2009
SUPER MAX INTERNATIONAL PVT LTD Vs. R M CHOKSEY
March 3, 2009
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November 21, 2009
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August 5, 2009
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August 17, 2009
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March 3, 2009
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July 1, 2009
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January 28, 2009
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November 25, 2009
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April 16, 2009
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July 3, 2009
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November 24, 2009
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September 25, 2009
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August 6, 2009
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August 13, 2009
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August 6, 2009
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September 9, 2009
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December 10, 2009
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June 16, 2009
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April 27, 2009
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June 18, 2009
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July 23, 2009
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March 4, 2009
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September 16, 2009
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February 20, 2009
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October 6, 2009
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September 9, 2009
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July 7, 2009
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September 4, 2009
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July 2, 2009
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January 14, 2009
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July 13, 2009
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March 16, 2009
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January 23, 2009
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January 5, 2009
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December 10, 2009
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October 9, 2009
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April 8, 2009
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April 15, 2009
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April 2, 2009
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July 30, 2009
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July 10, 2009
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April 29, 2009
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January 28, 2009
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February 12, 2009
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July 7, 2009
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November 24, 2009
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December 2, 2009
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August 13, 2009
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August 6, 2009
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January 31, 2009
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September 1, 2009
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February 6, 2009
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February 3, 2009
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January 21, 2009
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October 16, 2009
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May 6, 2009
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December 7, 2009
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July 3, 2009
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February 13, 2009
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November 12, 2009
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June 8, 2009
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July 30, 2009
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July 15, 2009
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October 16, 2009
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December 3, 2009
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September 15, 2009
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March 12, 2009
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July 14, 2009
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November 13, 2009
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July 30, 2009
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November 4, 2009
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January 9, 2009
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September 18, 2009
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October 7, 2009
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April 30, 2009
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January 13, 2009
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September 15, 2009
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July 13, 2009
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January 30, 2009
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May 8, 2009
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December 10, 2009
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June 15, 2009
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April 2, 2009
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November 17, 2009
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November 4, 2009
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April 2, 2009
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March 18, 2009
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December 14, 2009
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September 8, 2009