Home
Case Index
Title
Date
ANDHRA CEMENTS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, CUSTOMS AND SERVICE TAX
February 19, 2009
C AHEAD INFO TECHNOLOGIES INDIA PVT. LTD. Vs. THE COMMISSIONER OF CENTRAL EXCISE (APPEALS-II)
January 2, 2009
CAV EDUCATIONAL SERVICES (P.) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
March 6, 2009
CCE Vs. PRECOT MERIDIAN LTD.
May 13, 2009
FAST ARITHMETIC Vs. THE ASSISTANT COMMISSIONER OF CENTRAL EXCISE, SERVICE TAX AND EOU DIVISION
May 1, 2009
FEDERAL BANK LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
May 12, 2009
INDIAN INSTITUTE OF CHEMICAL TECHNOLOGY Vs. THE COMMISSIONER OF CUSTOMS, CENTRAL EXCISE AND SERVICE TAX
May 19, 2009
INDIAN SCHOOL OF BUSINESS Vs. THE COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
March 16, 2009
ITC LTD. Vs. THE COMMISSIONER OF CENTRAL EXCISE
May 13, 2009
JCG ASSOCIATES Vs. THE COMMISSIONER OF CENTRAL EXCISE
January 1, 2009
LENOVO (INDIA) PRIVATE LIMITED Vs. THE COMMISSIONER OF CENTRAL EXCISE (APPEALS-II)
February 10, 2009
LSG SKY CHEFS (INDIA) (P.) LTD. Vs. COMMISSIONER OF SERVICE TAX
January 16, 2009
PASHA EDUCATIONAL TRAINING INSTITUTE Vs. THE COMMISSIONER OF CENTRAL EXCISE
February 13, 2009
SHREE RAMA ELECTRICALS AND ELECTRONICS LTD. Vs. THE COMMISSIONER OF CENTRAL EXCISE
January 16, 2009
SOMA ENTERPRISE LTD. Vs. THE COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE AND SERVICE TAX
February 4, 2009
THE ANDHRA PRADESH PAPER MILLS LTD. Vs. CCE
March 18, 2009
THE COMMISSIONER OF CENTRAL EXCISE Vs. SHARIFF MOTORS
March 12, 2009
THE COMMISSIONER OF CENTRAL EXCISE Vs. HINDUSTAN ZINC LTD.
April 8, 2009
THE COMMISSIONER OF SERVICE TAX Vs. PINNACLE INDIA
February 9, 2009
THE GRAND ASHOK Vs. THE COMMISSIONER OF SERVICE TAX
January 12, 2009