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Title
Date
21ST CENTURY MANAGEMENT SERVICES LTD Vs. GUJARAT INDUSTRIAL INVESTMENT CORPORATION LTD
August 28, 2009
21ST CENTURY MANAGEMENT SERVICES LTD Vs. GUJARAT INDUSTRIAL INVESTMENT CORPORATION LTD
September 16, 2009
A A ABDUL JABBAR Vs. PRASAD ASSOCIATES
April 21, 2009
A ABDUL SAMADH Vs. CHIEF ENFORCEMENT OFFICER DIRECTORATE OF ENFORCEMENT
January 22, 2009
A AHAMMED GANI Vs. COMMISSIONER, RAMANATHAPURAM MUNICIPALITY
September 3, 2009
A ALBERT AROKIARAJ Vs. JOINT DIRECTOR OF SCHOOL EDUCATION
December 19, 2009
A AMUDHAVALLI Vs. STATE OF TAMIL NADU
November 6, 2009
A ANANDARAJ Vs. K GEETHA
August 4, 2009
A ANNADURAI Vs. DIRECTOR GENERAL OF POLICE
July 17, 2009
A ANTHONYMOORTHY Vs. K SURESH I A S THE CHAIRMAN CHENNAI PORT TRUST CHENNAI
August 21, 2009
A AROKIAM Vs. LABOUR OFFICER
December 11, 2009
A ARUL Vs. STATE OF TAMIL NADU
March 16, 2009
A ARUMUGAM Vs. DIRECTOR OF SCHOOL EDUCATION
October 15, 2009
A ARUNACHALAM Vs. SUPERINTENDENT OF POLICE
December 23, 2009
A B NATARAJAN Vs. S MADHAVAN
July 10, 2009
A BALAKRISHNAN; A AYYAPPAN; A THIRUMALAI, A SANKAR Vs. MURUGESWARI
June 29, 2009
A BALASUBRAMANIAN Vs. REGIONAL TRANSPORT OFFICER THE LICENSING AUTHORITY
February 11, 2009
A BALASUBRAMANIAN Vs. STATE OF TAMILNADU
February 16, 2009
A BARAKATH ALI Vs. JOINT SUB REGISTRAR CHIDAMBARAM
June 17, 2009
A BELAVENDRAN Vs. JOINT DIRECTOR OF SCHOOL EDUCATION
July 27, 2009
A C MUTHIAH Vs. BOARD OF CONTROL FOR CRICKET IN INDIA
July 13, 2009
A C NAMBURAJ; R RAMASAMY Vs. COMMISSIONER OF POLICE
July 30, 2009
A C RAJI Vs. STATE OF TAMIL NADU
November 3, 2009
A C SHANMUGAM Vs. STATE OF TAMIL NADU
June 30, 2009
A CHELLAPANDI Vs. SPECIAL COMMISSIONER AND SECRETARY TO GOVERNMENT STATE OF TAMIL NADU EDUCATION DEPARTMENT
January 9, 2009
A D JEYAVEERAPANDIA NADAR & BROS Vs. GOVERNMENT OF INDIA
July 17, 2009
A D JEYAVEERAPANDIA NADAR AND BROS Vs. GOVERNMENT OF INDIA
November 30, 2009
A D JEYAVEERAPANDIA NADAR AND BROS Vs. GOVERNMENT OF INDIA
June 17, 2009
A DEVADOSS Vs. S TEJRAJ
October 27, 2009
A DHANALAKSHMI Vs. STATE OF TAMILL NADU
June 30, 2009
A DHANALAKSHMI Vs. STATE OF TAMILL NADU
June 30, 2009
A DHANAPAKIYAM Vs. SECRETARY TO GOVERNMENT TAMIL NADU LEGISLATIVE ASSEMBLY T A II SECTION
January 6, 2009
A DHANAPAL Vs. TAMILSELVI
February 27, 2009
A DHANAPAL Vs. ASSISTANT EDUCATIONAL OFFICER
December 17, 2009
A DHANASEKARAN Vs. GOVERNMENT OF TAMIL NADU
October 13, 2009
A DIVYA Vs. SECRETARY TO GOVERNMENT
July 24, 2009
A DUNSTAN Vs. GENERAL MANAGER SOUTHERN RAILWAY CHENNAI
November 19, 2009
A DURAI Vs. MASILAMANI
April 6, 2009
A DURAI Vs. REGISTRAR CENTRAL ADMINISTRATIVE TRIBUNAL
April 30, 2009
A EASUDOSS Vs. STATE OF TAMIL NADU
June 11, 2009
A ELANGOVAN Vs. CHIEF ENGINEER GENERAL
April 23, 2009
A ELANGOVAN Vs. DISTRICT COLLECTOR THIRUVALLUR DISTRICT
September 1, 2009
A ESWARAMOORTHY Vs. SECRETARY TO GOVERNMENT CHENNAI
November 4, 2009
A EZHILARASU M B B S Vs. GOVT OF TAMIL NADU
August 21, 2009
A G RAJAN SENIOR TAX ASSISTANT Vs. CENTRAL ADMINISTRATIVE TRIBUNAL
February 17, 2009
A GANESAN Vs. DISTRICT COLLECTOR AND DISTRICT MAGISTRATE
July 8, 2009
A GOPALDHAS FOREST RANGER Vs. PRINCIPAL CHIEF CONSERVATOR OF FORESTS
July 6, 2009
A GOVARTHANAN PROPRIETOR Vs. V RAMASAMY CHIEF DIVISIONAL RETAIL SALE MANAGER INDIAN OIL CORPORATION LIMITED
September 7, 2009
A GOVINDARAJ Vs. VEDHAPADASALAI SIKKAL
December 10, 2009
A GUNASEKARAN Vs. N VELU
September 18, 2009
A GURUNATHAN Vs. DIRECTOR OF PUBLIC HEALTH AND PREVENTIVE MEDICINE
October 29, 2009
A IYASAMY PRESIDENT TAMILNADU ELECTRICAL EB LICENSED CONTRACTORS CENTRAL ASSOCIATION Vs. MEMBER/ACCOUNTS ACCOUNTS BRANCH TAMILNADU ELECTRICITY BOARD CHENNAI
October 5, 2009
A JANAKI Vs. J JOHN KENNEDY
January 27, 2009
A JANAKIRAMAN Vs. DEPUTY REGISTRAR OF CO-OPERATIVE SOCIETIES KUMBAKONAM
August 7, 2009
A JAYA Vs. STATE
June 29, 2009
A JAYAKUMARAN Vs. GOVERNMENT OF TAMIL NADU
August 25, 2009
A JAYALAKSHMI Vs. M RAMALINGAM
December 19, 2009
A JESUDHASAN Vs. N GOPI
October 27, 2009
A K GOPAL Vs. STATE OF TAMILNADU
March 24, 2009
A K KALIFULLA Vs. M ABDUL KHADER
September 2, 2009
A K LOGANATHAN Vs. MANONMANI
January 23, 2009
A K NATESA CHETTIAR Vs. S GOPALA KRISHNAN
August 21, 2009
A K NIZAMUDDEN Vs. BANK OF INDIA MAIN BRANCH
April 28, 2009
A K RAMAMURTHY Vs. DIRECTOR OF SCHOOL EDUCATION
April 30, 2009
A K RAMANI Vs. T V THANGAVELAN
April 18, 2009
A K THIRUVIKRAMAN Vs. SUPERINTENDING ENGINEER, OFFICE OF THE SUPERINTENDING ENGINEER OFFICE; CHIEF ENGINEER/TRANSMISSION, TAMILNADU ELECTRICITY BOARD; CHAIRMAN, TAMILNADU ELECTRICITY BOARD
April 23, 2009
A KALAIMANI Vs. STATE
December 21, 2009
A KALIAMMAL Vs. TAHSILDAR
October 21, 2009
A KALIYAMOORTHY Vs. DISTRICT COLLECTOR/INSPECTOR OF PANCHAYATS PERAMBALUR DISTRICT
September 10, 2009
A KANDASWAMY Vs. DEVI ANDAL FINANCE & CHIT CORPORATION (REG), BY ITS MANAGING PARTNER, M NATARAJAN; P V MUTHU
December 18, 2009
A KARPAGAM Vs. DISTRICT COLLECTOR THIRUVANNAMALAI
October 28, 2009
A KARTHIKEYAN Vs. MANAGING DIRECTOR TASMAC LTD
December 11, 2009
A KOVILPILLAI NADAR Vs. ARULMIGHU KAILASANATHASAMY DEVSTHANAM
November 19, 2009
A KRISHNAMMAL ALIAS KRISHNAVENI Vs. KAMALA PERUMAL ALIAS BABU
September 16, 2009
A KUDUPUDIN Vs. MEMBER SECRETARY PONDICHERRY POLLUTION CONTROL BOARD
December 4, 2009
A L MUDALIAR Vs. ASSISTANT REGISTRAR OF COMPANIES
August 5, 2009
A L NOOR MOHAMED Vs. ICICI BANK LIMITED
August 7, 2009
A L RAMU Vs. MANAGEMENT PANDYAN GRAMA BANK
April 13, 2009
A L SETHURAMAN Vs. ASSISTANT COMMISSIONER OF INCOME TAX
December 8, 2009
A LAKSHMANAN Vs. STATE OF TAMIL NADU
July 10, 2009
A LILLY PUSHPAM Vs. DISTRICT ELEMENTARY EDUCATIONAL OFFICER NAGERCOIL
December 1, 2009
A LOGAN Vs. NATIONAL AVIATION COMPANY INDIA LIMITED
November 19, 2009
A LOGANATHAN Vs. STATE
September 8, 2009
A LOGANAYAKI Vs. SECRETARY TO GOVERNMENT TRANSPORT DEPARTMENT SECRETARIAT
January 12, 2009
A M DINESH Vs. DIRECTOR OF GOVERNMENT EXAMINATIONS
July 22, 2009
A M MOHAN Vs. DISTRICT COLLECTOR PERAMBALUR DISTRICT
November 17, 2009
A M O HARIHARESWARA RAO Vs. K JAYAVELU
September 15, 2009
A M RATHINAM Vs. S SELLAPANDIAN
October 1, 2009
A M S GURUSAMY NADAR Vs. COMMISSIONER HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS
April 6, 2009
A M SAMPATH Vs. BANK OF BARODA
February 2, 2009
A M SHAHJAHAN Vs. CHAIRMAN CUM MANAGING DIRECTOR TAMIL NADU CIVIL SUPPLIES CORPORATION LIMITED
November 3, 2009
A M SUBBURATHINAM Vs. BALAJI
August 12, 2009
A MADASAMY Vs. STATE OF TAMIL NADU
August 21, 2009
A MADHIVANAN Vs. STATE OF TAMIL NADU
June 23, 2009
A MAHARAJA Vs. ANNA UNIVERSITY
April 6, 2009
A MALAIYANDI Vs. DISTRICT COLLECTOR PUDUKKOTTAI DISTRICT
November 25, 2009
A MANIKANDAN ALIAS TOYYAMANI Vs. SECRETARY TO GOVERNMENT
January 6, 2009
A MANIRATHINAM Vs. ANNA UNIVERSITY
June 15, 2009
A MANIVELU Vs. GOVERNMENT OF TAMIL NADU
November 26, 2009
A MARIMUTHU Vs. TAMIL NADU STATE TRANSPORT CORPORATION LTD
November 2, 2009
A MARY STELLA Vs. SECRETARY TO GOVERNMENT RURAL DEVELOPMENT AND PANCHAYAT RAJ
December 21, 2009
A MATHAVAN Vs. COMMISSIONER OF EMPLOYMENT AND TRAINING
June 17, 2009
A MEENAKSHI Vs. DEPUTY INSPECTOR GENERAL OF POLICE
September 8, 2009
A MICHAEL Vs. UNION OF INDIA
April 24, 2009
A MOHAMMED IBRAHIM Vs. ASMA BEGUM
August 14, 2009
A MOHAMMED TAJ MULK Vs. STATE OF TAMIL NADU
October 26, 2009
A MOSES Vs. BRANCH MANAGER, ICICI BANK
March 11, 2009
A MUNUSAMY Vs. DISTRICT FOREST OFFICER HARUR DIVISION HARUR
October 15, 2009
A MUNUSAMY ALIAS SELVAMANI Vs. DISTRICT COLLECTOR THIRUVALLUR
November 16, 2009
A MURALI Vs. STATE
October 24, 2009
A MURALI Vs. STATE
April 8, 2009
A MURALIDHARAN Vs. SECRETARY TO GOVERNMENT COMMERCIAL TAXES AND REGISTRATION A1 DEPARTMENT
November 6, 2009
A MURUGAN Vs. COMMISSIONER OF ANIMAL HUSBANDRY AND VETERINARY SERVICES
April 16, 2009
A MURUGESAN Vs. SECRETARY TO GOVERNMENT FOOD CORPORATION AND CONSUMER PROTECTION DEPARTMENT
October 15, 2009
A MURUGESAN Vs. SECRETARY TO GOVERNMENT FOOD CO-OPERATION AND CONSUMER PROTECTION DEPARTMENT
October 12, 2009
A MUTHUSAMY Vs. ASSISTANT ENGINEER TAMIL NADU
August 17, 2009
A MYLSAMY Vs. GAJENDIR PAPER AND BOARDS PRIVATE LIMITED
August 26, 2009
A N MUTHUSAMY Vs. STATE OF TAMILNADU
April 16, 2009
A NALLUSAMY Vs. DISTRICT COLLECTOR
September 30, 2009
A NANJUNDAN Vs. ALAMELU
July 31, 2009
A NARAYANA RAO Vs. GOVERNMENT OF INDIA
January 28, 2009
A NILOFAR NASREEN Vs. UNION OF INDIA
November 6, 2009
A OMANA Vs. STATE
June 23, 2009
A P GOVINDAN Vs. UNION OF INDIA
August 17, 2009
A P N RUKMANI Vs. DISTRICT TREASURY OFFICER MADURAI
September 10, 2009
A P SUBRAMANI Vs. DEPUTY REGISTRAR OF CO OPERATIVE SOCIETIES HOUSING
November 20, 2009
A P SUNDER Vs. SECRETARY TO GOVERNMENT COOPERATION
July 9, 2009
A PACHAIAPPA GOUNDER ALIAS PACHAIAPPA POOSARI Vs. SPECIAL COMMISSIONER AND COMMISSIONER HINDU RELIGIOUS AND CHARITABLE ENDOWMENT ADMINISTRATION DEPARTMENT
September 8, 2009
A PADMAVATHY Vs. BAGYALAKSHMIAMMAL
September 18, 2009
A PALANISAMY Vs. PRINCIPLE CHIEF CONSERVATOR
November 10, 2009
A PALANISAMY Vs. DISTRICT REVENUE OFFICER/AUTHORIZED OFFICER FOR LAND ACQUISITION
April 20, 2009
A PALANISAMY Vs. COLLECTOR NAMAKKAL DISTRICT
December 16, 2009
A PALANISAMY Vs. R MURUGESAN
August 21, 2009
A PARVATHY Vs. BHARATHIYAR UNIVERSITY
September 11, 2009
A PARVEEN BANU Vs. DIRECTOR DIRECTORATE OF TEACHER TRAINING EDUCATION AND RESEARCH BOARD
June 26, 2009
A PATHRAKALI Vs. R SENTHILKUMARAN
November 20, 2009
A PAUL DURAI Vs. DISTRICT ELEMENTARY EDUCATION OFFICER TIRUNELVELI
December 11, 2009
A PAZHANIVEL Vs. REGISTRAR TAMILNADU DR AMBEDKAR LAW UNIVERSITY
April 2, 2009
A PEER MOHAMED Vs. DIRECTOR THE DIRECTORATE OF DISTANCE EDUCATION
June 16, 2009
A PERUMAL PILLAI Vs. V MASILAMANI
April 15, 2009
A PHILOMAN RAJ Vs. S KUNNA GOUNDER
July 20, 2009
A PITCHAMUTHU Vs. SUPERINTENDING ENGINEER DHARMAPURI ELECTRICITY DISTRIBUTION CIRCLE TAMIL NADU ELECTRICITY BOARD
June 12, 2009
A PON ARIVAZHAGAN Vs. DISTRICT REVENUE OFFICER
September 14, 2009
A R BALAMURUGAN Vs. SECRETARY TO GOVERNMENT HEALTH AND FAMILY WELFARE DEPARTMENT SECRETARIAT FORT ST GEORGE
January 30, 2009
A R DURAI Vs. M RAJESWARI
February 19, 2009
A R GOKULAKRISHNAN Vs. T N RAMANATHAN SECRETARY BACKWARD AND MOST BACKWARD CLASS WELFARE DEPARTMENT
June 10, 2009
A R SRIDHARAN Vs. STATE
December 9, 2009
A RADHA KRISHNAN Vs. DISTRICT COLLECTOR SALEM DISTRICT
April 30, 2009
A RADHA KRISHNAN Vs. SOUTHERN RAILWAY
October 1, 2009
A RAGOUNANDANAN Vs. STATE
September 10, 2009
A RAHAMATHULLAH Vs. M SHAIK ADAM
April 23, 2009
A RAJA Vs. GOVERNMENT OF INDIA
April 15, 2009
A RAJA Vs. P SRINIVASAN PUBLISHER AND PRINTER OF JUNIOR VIKATAN VASAN PUBLICATIONS PRIVATE LIMITED
July 20, 2009
A RAJA Vs. P SRINIVASAN
October 1, 2009
A RAJA MOHAMMAD Vs. MINNALKODI
July 3, 2009
A RAJAM Vs. DIRECTOR OF SOCIAL WELFARE AND NUTRITIOUS MEAL SCHEME
October 30, 2009
A RAJAMMAL Vs. SUPERITENDENT OF POLICE
February 6, 2009
A RAJAN Vs. UNION OF INDIA
April 30, 2009
A RAJARAM Vs. STATE OF TAMIL NADU
October 13, 2009
A RAJENDRAN Vs. TAMILNADU POLLUTION CONTROL BOARD
September 16, 2009
A RAJU Vs. KARUPPAIH
October 30, 2009
A RAMA GOUD Vs. LAKSHMI GENERAL FINANCE LIMITED
September 9, 2009
A RAMESH BABU Vs. SUPERINTENDENT OF POLICE
August 24, 2009
A RAMESH KUMAR Vs. DIRECTOR GENERAL OF POLICE
November 18, 2009
A RAPHEAL Vs. GOVERNMENT OF TAMIL NADU
November 11, 2009
A RATHINAM Vs. K SELLAVEL
February 17, 2009
A RATHINASAMY AND ORS Vs. THADCO REP BY ITS MANAGING DIRECTOR; S SURYANARAYANAN
November 25, 2009
A RAVI Vs. SECRETARY TO GOVERNMENT
November 20, 2009
A ROHINI Vs. SPECIAL COMMISSIONER AND COMMISSIONER OF LAND ADMINISTRATION
December 18, 2009
A S ARJUN Vs. PERIANNA VENA UDAYAR ALIAS BALA SUBRAMANIAM
April 9, 2009
A S ELANGODE Vs. A PALANICHAMY
August 10, 2009
A S KADAR BASHA Vs. M GANESHAN
April 13, 2009
A S MOHAMMAD SHAREEF AND CO Vs. STATE OF TAMIL NADU
March 11, 2009
A S PRAKASAM Vs. STATE
January 21, 2009
A S RAMAA Vs. U R ANANTHAKRISHNAN
February 10, 2009
A S T SHANMUGAM Vs. M SHANMUGASUNDARAM
December 1, 2009
A S VENKATESAN Vs. VELAYUTHAM
October 9, 2009
A SAIRAM BEEVI Vs. SECRETARY TO THE GOVERNMENT PUBLIC SC DEPARTMENT FORT ST GEORGE
July 10, 2009
A SAMPATHKUMAR Vs. BOARD MEMBERS TAMIL NADU ELECTRICITY BOARD
August 18, 2009
A SANKAR Vs. ARULMIGHU ANGALAPA RAMESWARI
March 13, 2009
A SANKAR Vs. DISTRICT COLLECTOR THIRUVANNAMALAI
December 4, 2009
A SANKARANARAYANAN Vs. MANI
June 26, 2009
A SANTHANAM Vs. MANAGING DIRECTOR PETROLEUM CORPORATION LIMITED
December 19, 2009
A SANTHOSAMARY Vs. J ANTHONY EMMANUVEL
February 16, 2009
A SARANGAN Vs. S VADIVELU MUDALIAR
March 12, 2009
A SARASWATHY Vs. DISTRICT COLLECTOR COIMBATORE DISTRICT
March 25, 2009
A SASI KUMAR Vs. SIVAPRAKASAM
February 18, 2009
A SEENIPPAN Vs. DIRECTOR OF PUBLIC HEALTH AND PREVENTIVE MEDICINES
July 6, 2009
A SEKAR Vs. STATE
August 28, 2009
A SELVARAJ Vs. SECRETARY TO GOVERNMENT PUBLIC LANDO-A DEPARTMENT
December 21, 2009
A SELVARANI Vs. SECRETARY TO GOVERNMENT FINANCE P C DEPARTMENT CHENNAI
August 17, 2009
A SENGODAN Vs. GOVERNMENT OF TAMIL NADU
August 24, 2009
A SENTHILKUMAR Vs. M KATHAMUTHU ALIAS RAVI
February 26, 2009
A SENTHILVEL Vs. MANAGEMENT, PANDYAN GRAMA BANK AND PRESIDING OFFICER, CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL
April 13, 2009
A SHAJATHA SHAREEF Vs. SUPERINTENDING ENGINEER PUBLIC WORKS DEPT-WRO PENNAR BASIN CIRCLE THIRUVANNAMALAI
July 6, 2009
A SHANMUGAKANI Vs. S RAJAN
April 8, 2009
A SHEIK MOHAMMED Vs. DISTRICT COLLECTOR
January 21, 2009
A SITHAN Vs. SECRETARY TO GOVERNMENT FOREST AND ENVIRONMENT DEPARTMENT
September 15, 2009
A SIVAPATHAM Vs. R MADANAGOPAL
July 23, 2009
A SOUNDARARAJAN Vs. R `CHINNASWAMY
January 5, 2009
A SRINIVASAN Vs. COMMISSIONER CITY MUNICIPAL CORPORATION
October 15, 2009
A SRINIVASAN Vs. TAHSILDAR
November 16, 2009
A SRINIVASAN Vs. ASSISTANT DIRECTOR DISTRICT EMPLOYMENT EXCHANGE
July 29, 2009
A SRIRAM Vs. G PADMAVATHI
November 12, 2009
A STEPHAN Vs. PONNAMMAL
February 18, 2009
A SUBBULAKSHMI Vs. DISTRICT TREASURY OFFICER; SUB TREASURY OFFICER
September 17, 2009
A SUBRAMANI Vs. STATE
August 26, 2009
A SUBRAMANI Vs. S GNANASEKARAN
August 24, 2009
A SUBRAMANI Vs. COMMISSIONER OF POLICE
June 24, 2009
A SUBRAMANI Vs. S GNANASEKARAN
August 27, 2009
A SUBRAMANIAN Vs. COMMISSIONER OF POLICE
March 30, 2009
A SUBRAMANIAN Vs. DIRECTOR-GENERAL OF POLICE TAMIL NADU O/O DIRECTOR GENERAL OF POLICE
June 22, 2009
A SUDHAKAR Vs. MARGADARSI CHITS PVT LTD
October 29, 2009
A SUNDARAM Vs. SECRETARY DEPARTMENT OF AGRICULTURE GOVERNMENT OF TAMILNADU
August 7, 2009
A SUNDARARAJ Vs. DIRECTOR OF SCHOOL EDUCATION
June 9, 2009
A SUNDARRAJ Vs. GOVERNMENT OF TAMIL NADU
September 1, 2009
A SURESH Vs. DIRECTOR GENERAL ESI CORPORATION
November 13, 2009
A SURESH MUTHU Vs. CHIEF GENERAL MANAGER APPELLATE AUTHORITY STATE BANK OF INDIA LOCAL HEAD OFFICE
January 23, 2009
A TAMIL SELVAN Vs. STATE OF TAMIL NADU
April 17, 2009
A THOMAS KUMAR Vs. STATE OF TAMIL NADU
April 21, 2009
A V M MURUGAN Vs. HENNAI METROPOLITAN WATER SUPPLY AND SEWERAGE BOARD
April 23, 2009
A V MARASAMY Vs. D POONGODI
July 23, 2009
A V RAJU Vs. STATE
June 16, 2009
A V S GANESHAN Vs. STATE
October 19, 2009
A V VIJAYARANGAN Vs. STATE
November 30, 2009
A VADIVELU Vs. DISTRICT ELEMENTARY EDUCATION OFFICER
December 22, 2009
A VAIRAVEL Vs. N SHANMUGHA GOUNDER
October 24, 2009
A VALLIAMMAL Vs. JAYANTHI
April 27, 2009
A VALLIAMMAL Vs. CHITRA TRAVELS GANDHI NAGAR
July 2, 2009
A VASANTHI Vs. DIRECTORATE OF MEDICAL EDUCATION; SECRETARY, SELECTION COMMITTEE, DIRECTORATE OF MEDICAL EDUCATION; GOVERNMENT OF TAMILNADU BY ITS SECRETARY, HEALTH AND FAMILY WELFARE DEPARTMENT
July 14, 2009
A VEDAIYAN Vs. PERSONAL ASSISTANT G TO THE DISTRICT COLLECTOR
June 16, 2009
A VENKATESAN Vs. S KALPANA
January 27, 2009
A VENKATESAN Vs. JOINT COMMISSIONER HR AND CE ADMINISTRATION
March 25, 2009
A VIJAY BABU Vs. COLLECTOR KANCHIPURAM
November 26, 2009
A VIMALA Vs. THIRU N ALAGUVEL NADAR
July 1, 2009
A. GANESA NADAR Vs. JAYALAKSHMI AND ORS.
June 29, 2009
A.B. CHITHRA Vs. K.S. VENKATA RAJA
August 18, 2009
A.K. MEERAN Vs. SHEIK DAWOOD AND ANOTHER
August 27, 2009
A/M BYRAJI MADAM SRI VENKATESA PERUMAL TEMPLE Vs. REKCHAND
March 23, 2009
A/M KARPAGA SUNDARA VINAYAGAR KOIL RAGHUNATHAPURAM Vs. NUNAKKADU PANCHAYAT
March 30, 2009
AALADI Vs. KALIYA PERUMAL
November 6, 2009
AALIM MUHAMMED SALEGH TRUST Vs. GOVERNMENT OF TAMIL NADU
April 30, 2009
AARTHI EXPORTS Vs. ASSISTANT COMMISSIONER (CT) AND ORS.
October 7, 2009
AATHI CHETTIAR Vs. P VAIKUNTAVALLI
October 1, 2009
ABBAS MOHIDEEN Vs. VIJAY SINGH SECRETARY MINISTRY OF DEFENCE NEW DELHI
October 19, 2009
ABDUL GHANI SAHIB Vs. N P R M V R M SUBRAMANIA
November 9, 2009
ABDUL JABAR Vs. MANI
July 24, 2009
ABDUL JALIL Vs. MAHABOOB JAN
July 31, 2009
ABDUL KADAR ALIAS SAIT Vs. STATE OF TAMILNADU
July 30, 2009
ABDUL KAREEM Vs. STATE
April 17, 2009
ABDUL MAJEETH Vs. KAILASAM
July 17, 2009
ABDUL RAHIM Vs. SUNDARESAN
July 30, 2009
ABDUL SALAM Vs. M ABDUL BASHA
August 17, 2009
ABDUL SALAM Vs. TAJ TRADING CORPORATION
August 20, 2009
ABDULLA ZACKARIA Vs. M RANJITH
June 16, 2009
ABDURAHIMAN KUTTI HAJI Vs. KUNHAMMED KOYA
December 24, 2009
ABI @ ABIMANNAN PRAGASH M. Vs. STATE
September 17, 2009
ABT PARCEL SERVICE Vs. PRESIDING OFFICER LABOUR COURT
February 11, 2009
AC ZONE PVT LTD Vs. SUPERINTENDING ENGINEER
May 19, 2009
ACHAL KHEMKA Vs. STATE
January 20, 2009
ACHAMMAL Vs. RAJAMANICKAM KARTHIKEYAN
September 2, 2009
ACHSAH STEFFI Vs. REGISTRAR TAMIL NADU VETERINARY AND ANIMAL SCIENCE UNIVERSITY MADHAVARAM MILK COLONY
December 16, 2009
ADHITYA POLYFILMS PVT LTD Vs. CHIEF CONTROLLING REVENUE AUTHORITY
July 31, 2009
ADHIYAMAAN EDUCATIONAL AND RESEARCH INSTITUTION Vs. STATE OF TAMIL NADU
October 24, 2009
ADV CONSULTANT Vs. PIONEER EQUITY TRADE INDIA PVT LTD
July 10, 2009
AHAMED BATSHA ALIAS NEETHINATHAN Vs. STATE
November 2, 2009
AHURA WELDING ELECTRODE MANUFACTURES LTD Vs. ASST PROVIDENT FUND COMMISSIONER DAMAGES CELL
November 27, 2009
AIDED ELEMENTARY SCHOOL Vs. DISTRICT ELEMENTARY EDUCATIONAL OFFICER
July 28, 2009
AIDED HIGHER SECONDARY SCHOOL MOTTAKALA Vs. GOVERNMENT OF TAMIL NADU
August 3, 2009
AJANTA INFRASTRUCTURES LTD Vs. PENNAR STEELS LTD
March 25, 2009
AJITA DAVID Vs. STATE
June 29, 2009
AKATHIYAR TEACHERS TRAINING INSTITUTE ARULMIGU AYYANAR EDUCATIONAL TRUST Vs. DIRECTOR OF TEACHER EDUCATION RESEARCH AND TRAINING COLLEGE ROAD
July 15, 2009
AKILA Vs. GOVT OF TAMILNADU
April 30, 2009
AKILA KANNAN Vs. GOVERNMENT OF TAMILNADU
August 5, 2009
AKSHAYA BHOOMI INVESTMENT PVT LTD Vs. V USHA
October 1, 2009
ALACRITY FOUNDATIONS PVT LTD Vs. REGIONAL PROVIDENT FUND COMMISSIONER
April 8, 2009
ALAGAMMAL Vs. GANESAN
April 28, 2009
ALAGAPPAN Vs. STATE
October 30, 2009
ALAGAR alias VALARTHA ALAGAR Vs. STATE
August 5, 2009
ALAGHU PHARMACY Vs. REGIONAL PROVIDENT FUND
June 16, 2009
ALAGUMALAI Vs. STATE OF TAMIL NADU
June 15, 2009
ALAGUPILLAI Vs. T V C GANDHI @ PERIYAPIDAN
April 18, 2009
ALANDUR MUNICIPALITY Vs. K IQBAL AHMED
December 7, 2009
ALBERT B JERALD Vs. BOARD OF DIRECTORS LAWRENCE SCHOOL
January 23, 2009
ALBERT RAJA Vs. CHANDRA; SELVA SEKAR AND; SELVA SUNDARI
April 2, 2009
ALEXANDER Vs. MIRON LADA
September 14, 2009
ALEXANDER ZACHARIA Vs. COMMISSIONER AND SECRETARY TO GOVERNMENT REVENUE DEPARTMENT FORT ST GEORGE
August 7, 2009
ALICE R T SOLOMON Vs. COMMISSIONER AND SECRETARY
December 17, 2009
ALL BANK APPRAISERS FEDERATION TAMIL NADU Vs. GOVERNMENT OF INDIA
August 7, 2009
ALL INDIA TRANSPORT COMPANY Vs. MADURA COATS LTD
October 28, 2009
ALL INDIA UNION BANK OF INDIA Vs. CHAIRMAN CUM MANAGING DIRECTOR UNION BANK OF INDIA
December 9, 2009
ALLIED BLENDERS AND DISTILLERS PVT LTD Vs. INTELLECTUAL PROPERTY APPELLATE BOARD CHENNAI
September 1, 2009
ALPHONS Vs. THERESAMMAL
November 6, 2009
ALPHONSA EASTAFF Vs. M J SWARUPA ANNIE
February 12, 2009
ALPHONSE Vs. COMMISSIONER PONDICHERRY MUNICIPALITY
January 30, 2009
ALWIN COLLEGE OF EDUCATION Vs. TAMILNADU TEACHERS EDUCATION UNIVERSITY
July 8, 2009
AMBAL V MANI Vs. K ARUMUGHAM
January 7, 2009
AMBI Vs. GOVINDAMMAL
January 23, 2009
AMBIGAA ANANDAN Vs. P K JAYALAKSHMI
September 16, 2009
AMBROSE Vs. STATE
October 23, 2009
AMBUJAM Vs. AYYASAMY
June 25, 2009
AMBUR CO OPERATIVE SUGAR MILLS LTD Vs. AMBUR CO OPERATIVE SUGAR MILLS NATIONAL WORKERS UNION
January 20, 2009
AMEER ALI Vs. MINOR TAJUDEEN
December 2, 2009
AMEERJOHN Vs. STATE
October 29, 2009
AMIRTHAVALLY Vs. N RAMASAMY
September 1, 2009
AMIRTHAVALLY Vs. N RAMASAMY
September 9, 2009
AMMAIYAKKAL Vs. PANDIAN ALIAS ETHILAVULU NAICKER
September 30, 2009
AMSAM SPINNING MILLS P LTD Vs. SUPERINTENDING ENGINEER GOBI ELECTRICITY DISTRIBUTION CIRCLE GOBICHETTIPALAYAM DISTRICT
December 22, 2009
AMSAVENI Vs. SUPERINTENDENT OF POLICE
December 21, 2009
AMSAYA Vs. COLLECTOR CUDDALORE DISTRICT CUDDALORE
August 18, 2009
AMUDHA Vs. STATE
December 4, 2009
AMUDHA Vs. STATE
June 19, 2009
AMUTHA ALIAS SYMALADEVI Vs. K THIRUMOORTHY ALIAS THIRUMALA
August 25, 2009
AN VAIRAVAN Vs. GNANASEKARAN
August 3, 2009
ANAND AGROSS LIMITED Vs. TVS FINANCE AND SERVICES LIMITED
June 29, 2009
ANAND T K Vs. SECRETARY SELECTION COMMITTEE DIRECTORATE OF MEDICAL EDUCATION
September 16, 2009
ANANDA SIVAKUMAR Vs. B THIRUMAL
August 4, 2009
ANANDHAM MANAMAGIL MANDRAM Vs. Superintendent of Police
April 27, 2009
ANANTHA KRISHNAN Vs. STATE OF TAMIL NADU
November 12, 2009
ANANTHAN M Vs. PRESIDING OFFICEER PRINCIPAL LABOUR COURT
December 4, 2009
ANANTHI Vs. SECRETARY TO GOVERNMENT FOOD AND CONSUMER PROTECTION DEPARTMENT
November 30, 2009
ANDAL VENKAT RAJARAM Vs. G N VENKATRAJARAM
September 1, 2009
ANDHRA PRADESH ELECTRONICS DEVELOPMENT CORPORATION LTD Vs. M K MOHAN
November 24, 2009
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. C SAGADEVAN
September 14, 2009
ANGAPPAN Vs. SUPERINTENDENT OF POLICE ERODE
November 30, 2009
ANGURAJ Vs. STATE
October 29, 2009
ANJALAI Vs. PAVUNAMMAL
June 17, 2009
ANJANAYA ENTERPRISES Vs. COMMERCIAL TAX OFFICER
November 9, 2009
ANJANAYA ENTERPRISES Vs. COMMERCIAL TAX OFFICER
December 14, 2009
ANJAPPA ALIAS KANNAPPAN Vs. CHINNA REDDY
April 6, 2009
ANJUGA CHIT FUND P LTD Vs. DEPUTY COMMISSIONER OF INCOME-TAX
June 22, 2009
ANNA SUDHA DEVI Vs. P GEORGE SAMUEL
January 21, 2009
ANNAI MADHA COLLEGE OF EDUCATION RUN Vs. REGIONAL DIRECTOR NATIONAL COUNCIL FOR TEACHER EDUCATION BANGALORE
August 26, 2009
ANNAI VEILANKANNIS EDUCATIONAL AND CULTURAL SOCIETY Vs. INDIAN NURSING COUNCIL
June 22, 2009
ANNAMALAI Vs. STATE
November 9, 2009
ANNAMALAI Vs. STATE OF TAMIL NADU C C I W THIRUVANNAMALAI
August 27, 2009
ANNAMAR AND CO Vs. TAMIL NADU HOUSING BOARD MANAGING DIRECTOR
November 30, 2009
ANNAMAR AND CO Vs. MANAGING DIRECTOR TAMIL NADU HOUSING BOARD
December 19, 2009
ANNAMMAL Vs. B R SYAN LAREL REX
November 17, 2009
ANNAMMAL Vs. P ALPHONSA
November 17, 2009
ANSALDO ENERGIA SPA Vs. INCOME TAX APPELLATE TRIBUNAL CHENNAI BENCH A SHASTRI BHAVAN
January 12, 2009
ANSARI Vs. STATE
April 30, 2009
ANTHONIMUTHU Vs. KULANDHAI MARY
November 4, 2009
ANTHONY MUTHU Vs. ACCOUNTANT GENERAL TAMILNADU
April 23, 2009
ANTONY D VINCENT Vs. UNION OF INDIA
February 10, 2009
ANTONY GNANAMUTHU Vs. ASSISTANT GENERAL MANAGER
March 26, 2009
ANUJ MANAKTALA Vs. RESHMA MANAKTALA
March 13, 2009
ANURADHA Vs. C R AMURTHA
December 1, 2009
ANUSHAMMAL Vs. TAMIL NADU LAND REFORMS SPECIAL APPELLATE TRIBUNAL
October 23, 2009
ANWARUL ISLAM AIDED PRIMARY SCHOOL VELLORE Vs. M DILSHAD BEGUM
July 10, 2009
APPAVOO Vs. JUNIOR ENGINEER TAMIL NADU ELECTRICITY BOARD
November 3, 2009
APPAVU MUDALIAR Vs. MANICKKAMMAL
July 24, 2009
APPU ALIAS DEEPAN KUMAR Vs. STATE
July 14, 2009
AR ANSAR Vs. UNION OF INDIA
April 30, 2009
ARADADI RAMUDU ALIAS AGGIRAMUDU Vs. STATE
November 5, 2009
ARANGASAMY Vs. VALARMATHY
April 3, 2009
ARASAMMAL Vs. PERIASHOLA ESTATE PRIVATE LIMITED
January 20, 2009
AREVA T AND D LIGHTNING ARRESTERS PVT LTD Vs. ADDITIONAL SECRETARY DEPARTMENTAL OF REVENUE AND DISASTER MANAGEMENT GOVERNMENT OF PONDICHERRY
May 5, 2009
ARIGNAR ANNA SUGAR MILLS Vs. CEGAT, CHENNAI
September 14, 2009
ARIGNAR ANNA TEACHER TRAINING INSTITUTE ANNA EDUCATIONAL SOCIETY Vs. DIRECTOR OF GOVERNMENT EXAMINATIONS COLLEGE ROAD
June 24, 2009
ARIVAZHAGAN Vs. STATE
January 29, 2009
ARKAY ENERGY RAMESWARAM LTD Vs. SUNDARAM BRAKE LININGS LTD
November 18, 2009
AROCKIASAMY Vs. XAVIER
November 9, 2009
AROKIADOSS Vs. COMMISSIONER OF POLICE
April 30, 2009
AROKIASAMY Vs. PERIYANAGAM
January 22, 2009
AROKKIYASAMY Vs. PRINCIPAL SECRETARY TO THE GOVERNMENT
March 4, 2009
ARPIT MISHRA Vs. CHIEF SECRETARY TO GOVERNMENT-CUM-CHAIRMAN
July 10, 2009
ARPUTHAMARY PRAKASA Vs. MURUGESA NADAR
March 4, 2009
ARUL Vs. VETHA MUTHU
January 19, 2009
ARUL COLLEGE OF EDUCATION B ED Vs. REGIONAL DIRECTOR
July 10, 2009
ARUL PRIYA ALIAS MARY COLATALIASLATHA Vs. THANGAMMA BENJAMIN
February 10, 2009
ARULMIGHU CHIDAMBARESWARAR DEVASTHANAM, ARULMIGHU CHIDAMBARESWARAR VAHAIRA KOIL BY ITS EXECUTIVE OFFICER Vs. TAMIL NADU WATER, DRAINAGE BOARD, REP THROUGH ITS EXECUTIVE ENGINEER
April 27, 2009
ARULMIGHU KADUMBADI CHINNAMMAN THIRUKOIL Vs. R PALANI CHETTIAR
January 9, 2009
ARULMIGHU MAKALIAMMAN SANGAM Vs. M MUTHIAH
November 25, 2009
ARULMIGHU THIRUVATEESWARAR DEVASTHANAM TRIPLICANE Vs. STATE OF TAMIL NADU
December 4, 2009
ARULMIGU ANANDA VINAYAKAR ALIAS THATTAN PILLAIYAR KOIL Vs. KAMALAM ALIAS KAMALATHAMMAL
January 7, 2009
ARULMIGU ANGALA PARAMESWARI AND KASIVISHWANATHASWAMI TEMPLE ADIMANAIVEAL HOUSE OWNERS ASSO Vs. STATE OF TAMIL NADU
February 6, 2009
ARULMIGU THIRUNEELAKANDESWARA Vs. T RAJENDRAN
November 16, 2009
ARULNIDHI Vs. SETHIATHOPE TOWN PANCHAYAT
November 3, 2009
ARUMUGA NAIKER Vs. SPECIAL TAHSILDAR LAND ACQUISITION D A E PROJECT
August 31, 2009
ARUMUGAM Vs. STATE OF TAMILNADU
November 26, 2009
ARUMUGAM Vs. INSPECTOR OF POLICE
August 28, 2009
ARUMUGAM Vs. BAMA
June 16, 2009
ARUMUGHASAMY Vs. SOBBIAR AND PALIVITHIAR GOTHIRAM
December 7, 2009
ARUNA MAZHAI TEACHER TRAINING INSTITUTE Vs. SECRETARY TO GOVERNMENT SCHOOL EDUCATION DEPARTMENT SECRETARIAT
June 8, 2009
ARUNACHALA IMPEX Vs. ASSISTANT COMMISSIONER
December 3, 2009
ARUNACHALA PADAYACHI; SUBRAMANIAM; MINOR VELAYUDAM, REPRESENTED BY FIRST APPELLANT Vs. VELAYUDAM
December 18, 2009
ARUNACHALA THEVAR (DIED); A JAMBULINGA THEVAR; J DEIVANAI Vs. PUSHPAM AMMAL
August 19, 2009
ARUNACHALAM Vs. C VENKATACHALAPATHY
February 19, 2009
ARUNACHALAM Vs. STATE
March 20, 2009
ARUNACHALAM Vs. STATE OF TAMIL NADU
July 14, 2009
ARUNACHALAM Vs. STATE
June 16, 2009
ARUNAGIRI Vs. V S JAYALAKSHMI
November 24, 2009
ARUNAGIRI Vs. JAYALAKSHMI
December 14, 2009
ARUNAI FINANCIERS THIRUVANNAMALAI Vs. G SUBRAMANI
December 7, 2009
ARUNDAY DEVELOPERS Vs. GEMINI ARTS PRIVATE LTD
August 7, 2009
ARYA VYASYS SAMAJAM Vs. R MURALI
January 20, 2009
ASAN MEMORIAL ASSOCIATION COCHIN HOUSE Vs. STATE OF TAMIL NADU
August 18, 2009
ASBIL ENGINEERING AND CONSTRUCTION INDIA PVT LTD Vs. SOUTH INDIAN BANK LIMITED
November 27, 2009
ASHA Vs. SECRETARY TO GOVERNMENT TRANSPORT DEPARTMENT
November 18, 2009
ASHARAF Vs. STATE
December 18, 2009
ASHNIL MOVERS PVT LTD Vs. RAMESH SINGH
March 4, 2009
ASHOK AGENCIES REP BY ITS PROPRIETOR N MALARKODI Vs. SPECIAL COMMITTEE, COMMERCIAL TAX OFFICER
August 25, 2009
ASHOK KUMAR Vs. STATE
July 7, 2009
ASHOK KUMAR Vs. MARAPPAN
July 22, 2009
ASIA TECH ENGINEERING ASSOCIATES Vs. DIRECTOR GENERAL ROAD DEVLOPMENT
November 19, 2009
ASIATIC OXYGEN LIMITED Vs. STATE OF TAMIL NADU
April 29, 2009
ASISH JALAN Vs. STATE
August 7, 2009
ASL CAPITAL HOLDINGS PVT LTD Vs. KISHORE SHARE CONSULTANTS GOVERNORPET VIJAYAWADA - 520 002
August 5, 2009
ASSISTANT COMMISSIONER H R AND C E ADMN DEPARTMENT Vs. K V RAMANJUAM PRESIDENT OF KULITHALAI NAIDU
December 16, 2009
ASSISTANT COMMISSIONER H R AND C E ADMN DEPARTMENT Vs. KAMALAMMAL
June 11, 2009
ASSISTANT COMMISSIONER OF COMMERCIAL TAXES BANGALORE Vs. HIND MERCANTILE CORPN PVT LTD MYLAPORE
August 12, 2009
ASSISTANT COMMISSIONER OF INCOME TAX Vs. ARUNODHAYA CHEMICALS (P) LTD.
February 16, 2009
ASSISTANT DIVISIONAL ENGINEER Vs. K.R. NATARAJAN
March 12, 2009
ASSISTANT GENERAL MANAGER, STATE BANK OF INDIA, REGION II (OPERATION WING) AND STATE BANK OF INDIA REPRESENTED BY ITS MANAGER, RAMESHWARAM BRANCH; P RAMACHANDRAN Vs. P RAMACHANDRAN
August 4, 2009
ASSOCIATED CEMENT COMPANIES LTD Vs. ASSISTANT COMMISSIONER
April 21, 2009
ASSOCIATION OF ENGINEERS METRO WATER Vs. GOVERNMENT OF TAMIL NADU
June 26, 2009
ASSOCIATION OF MANAGEMENT OF PRIVATE COLLEGES Vs. ANNA UNIVERSITY
August 7, 2009
ASSOCIATION OF THE CREDITORS OF THE MADRASROASTED GRAM MILLS Vs. KRISHNAN
August 18, 2009
ATKINSON PALACE FLAT OWNERS ASSOCIATION Vs. NAVEENKUMAR BHAIYA
December 10, 2009
ATLAS METAL PROCESSORS PVT LTD Vs. H K INTERNATIONAL
October 23, 2009
AUSTIN ENGINEERING CO LTD Vs. COMMISSIONER OF CUSTOMS
September 18, 2009
AUTHORISED OFFICER INDIAN BANK NAMAKKAL Vs. K PANNER
April 28, 2009
AUTHORISED OFFICER INDIAN OVERSEAS BANK Vs. NANDHINI
September 10, 2009
AUTOMAC MADRAS PRIVATE LIMITED Vs. STATE
November 26, 2009
AVON PLASTICS Vs. SPECIAL TAHSILDAR REVENUE RECOVERY
April 15, 2009
AYISHA BEEVI Vs. STATE OF TAMIL NADU REP BY ITS SECRETARY TO GOVERNMENT, PUBLIC (SC) DEPARTMENT UNION OF INDIA (UOI) REP BY THE SECRETARY TO GOVERNMENT, MINISTRY OF FINANCE, DEPT OF REVENUE, (COFEPOSA-UNIT); SUPERINTENDENT OF CENTRAL PRISON
July 15, 2009
AYYANAR Vs. STATE
November 24, 2009
AYYANAR Vs. STATE OF TAMIL NADU
January 22, 2009
AYYANAR Vs. STATE OF TAMILNADU
July 30, 2009
AYYANKUTTY GOUNDER Vs. REVENUE DIVISIONAL OFFICER
July 31, 2009
AYYAVU Vs. GNANAMUTHU
December 16, 2009
AZHAGU ALIAS AZHAGAR Vs. STATE
November 26, 2009
AZHAGU ALIAS AZHAGAR Vs. STATE
November 20, 2009
B ANURADHA Vs. A GURUNATHAN
August 21, 2009
B ARUN PARTNER M/S AARTHI BUILDERS AND AARTHI INVESTMENTS CHENNAI Vs. AUTHORIZED OFFICER/CHIEF MANAGER INDIAN BANK GUINDY BRANCH SIDCO BUILDING CHENNAI
September 18, 2009
B ARUNAJOTHY Vs. MANAGING DIRECTOR CUM CHAIRMAN TAMIL NADU HOUSING BOARD
December 9, 2009
B BHUVANESHWARI Vs. KUPPAMMAL
September 9, 2009
B C KRISHNAN Vs. GOVERNMENT OF TAMIL NADU
June 12, 2009
B CHENGAI SIVAM Vs. DIRECTOR OF TECHNICAL EDUCATION
July 9, 2009
B G SHIRKE CONSTRUCTION TECHNOLOGY LTD Vs. ETL INFRASTRUCTURE SERVICE LTD
August 20, 2009
B GEETHA Vs. STATE
July 6, 2009
B GOPALAKRISHNAN Vs. STATE
July 14, 2009
B GOVINDASWAMY Vs. INSPECTOR GENERAL OF POLICE
June 17, 2009
B GURUSAMY Vs. SECRETARY TO GOVERNMENT ANIMAL HUSBANDRY AND FISHERIES DEPT
December 7, 2009
B JAGADEESH Vs. REGISTRAR TAMIL NADU DR AMBEDKAR GOVT LAW UNIVERSITY CHENNAI
September 15, 2009
B JANAKI Vs. Y NALLATHAMBI
August 3, 2009
B JAYACHANDRAN Vs. STATE
October 15, 2009
B JAYARAMAN Vs. INSPECTOR OF POLICE
April 23, 2009
B K RAJESWARI Vs. G VITTAL RAJ
October 23, 2009
B K RAJESWARI Vs. MUTHIALPET BENEFIT FUND LTD
June 29, 2009
B KALEESVAR GURUKAL Vs. JOINT COMMISSIONER HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS DEPARTMENT
September 15, 2009
B KALITHEERTHAN Vs. SECRETARY TO GOVERNMENT HOME POL IV DEPARTMENT
October 14, 2009
B KANNIYAN Vs. STATE
August 25, 2009
B KANTHAMMAL Vs. SECRETARY TO GOVERNMENT HOME DEPARTMENT
December 18, 2009
B KOUSALYA Vs. STATE
March 4, 2009
B LAKSHMANAN Vs. WOMEN INSPECTOR OF POLICE
February 6, 2009
B LOGA SHANMUGA PERUMAL Vs. AUROMA SOFT P LTD
September 11, 2009
B M GNANAVOLIVU Vs. V S THOMAS
August 20, 2009
B MANGALA Vs. DIRECTOR OF PUBLIC HEALTH AND PREVENTIVE MEDICINE
October 12, 2009
B MANIMARAN Vs. SECRETARY, SELECTION COMMITTEE, DIRECTORATE OF MEDICAL EDUCATION AND STATE OF TAMIL NADU REP BY ITS SECRETARY TO GOVERNMENT, HEALTH AND FAMILY WELFARE DEPARTMENT
June 18, 2009
B MANIVANNAN Vs. SENIOR ADMINISTRATIVE OFFICER
July 31, 2009
B MANIVASAGAM Vs. COMMISSIONER NARIKKUDI PANCHAYAT UNION
July 27, 2009
B MARAGATHAMANI Vs. MEMBER SECRETARY CHENNAI METROPOLITAN DEVELOPMENT AUTHORITY
July 7, 2009
B MOHAMAD SHIBLI Vs. SRIPATHY
November 25, 2009
B MUBEEN Vs. STATE
December 21, 2009
B MUGILAN Vs. STATE OF TAMIL NADU
April 18, 2009
B MUTHUKRISHNAN Vs. DISTRICT COLLECTOR PERAMBALUR DISTRICT
August 12, 2009
B N DEVADAS Vs. UNIVERSITY GRANTS COMMISSION
June 12, 2009
B NARASIMMAN Vs. STATE
August 14, 2009
B NATARAJU Vs. DIRECTOR OF TEACHERS EDUCATION RESEARCH AND TRAINING
August 4, 2009
B POOMANI Vs. STATE TRANSPORT APPELLATE TRIBUNAL CITY CIVIL COURT BUILDING
September 2, 2009
B POORNIMA Vs. STATE BANK OF TRAVANCORE BUNASHANKARI BRANCH
January 27, 2009
B PRAVEENA DEVI Vs. STATE OF TAMIL NADU
September 3, 2009
B PREMA Vs. VALARMATHI
December 7, 2009
B R DEVARAJAN Vs. STATE OF TAMIL NADU
October 27, 2009
B R HARISH BABU Vs. UNION OF INDIA REPRESENTED BY ITS
March 16, 2009
B RAJESWARI Vs. B VINAYAGAM
December 23, 2009
B RAMA SURESH Vs. CHAIRMAN JOINT ENTRANCE EXAMINATION
July 27, 2009
B RAMACHANDRA ADITYAN Vs. TAMILNADU MERCANTILE BANK SHAREHOLDERS WELFARE ASSOCIATION
November 26, 2009
B RAMALNGAM Vs. DIRECTOR OF ELEMENTARY EDUCATION
August 6, 2009
B RAMAMURTHI Vs. ASSISTANT COMMISSIONER OF POLICE CHENNAI
November 3, 2009
B RAMASUBBU Vs. STATE OF TAMIL NADU
September 1, 2009
B S RAMAMURTHY Vs. MANAGING DIRECTOR T N C S C LTD
September 10, 2009
B SANKARAN Vs. STATE
September 30, 2009
B SASIKUMAR Vs. M GANGADHARAN
January 20, 2009
B SELVAGANAPATHY Vs. CHAIRPERSON TAMIL NADU STATE COMMISSION FOR WOMEN
July 22, 2009
B SELVAM Vs. SECRETARY TO GOVERNMENT STATE OF TAMIL NADU WATER SUPPLY DEPARTMENT
October 5, 2009
B SELVANARAYANAN Vs. STATE OF TAMILNADU
June 16, 2009
B SHALINI Vs. ELAYARAJA
November 13, 2009
B SHANGARI Vs. DIRECTOR GENERAL OF POLICE
March 24, 2009
B SHYAMKUMAR Vs. FRANCIS GEORGE
August 4, 2009
B SIVAKUMAR Vs. R LAKSHMI
July 30, 2009
B SREENIVASAN Vs. M K THIRUMURUGAN
July 3, 2009
B SUNDARRAJAN Vs. STATE
September 9, 2009
B V GURURAJ Vs. M R RATHINDRAN
November 25, 2009
B V LATHA Vs. DIRECTOR OF MEDICAL EDUCATION OFFICE OF DIRECTORATE OF MEDICAL EDUCATION
October 5, 2009
B V V PAPER INDUSTRIES LIMITED Vs. R BALASUNDARAM PROPRIETOR
December 21, 2009
B VASANTHI Vs. COMMISSIONER OF COMMERCIAL TAXES EZHILAGAM
December 7, 2009
B VEERIAH Vs. UNION OF INDIA
February 2, 2009
B VENKATASAMY Vs. DEPUTY COMMERCIAL TAX OFFICER ARAKONAM
June 25, 2009
B. TAMILARASI Vs. THE COMMISSIONER, KUMBAKONAM MUNICIPALITY, KUMBAKONAM, THANJAVUR DISTRICT AND R. SELVI
April 17, 2009
B.K. AND Vs. COMMERCIAL TAX OFFICER
April 20, 2009
BABU Vs. STATE
January 6, 2009
BABU Vs. STATE
November 27, 2009
BABU Vs. STATE OF TAMIL NADU
September 30, 2009
BABU Vs. MEMBER SECRETARY CHENNAI METROPOLITAN DEVELOPMENT AUTHORITY
April 28, 2009
BABU ALIAS ANANDA SINGH Vs. STATE
December 10, 2009
BABU ALIAS CHOKKAIYAN Vs. STATE
June 19, 2009
BABU JOHN Vs. ICICI BANK LIMITED
August 7, 2009
BABY AMMAL Vs. ADILAKSHMI AMMAL
November 23, 2009
BACKWARD CLASS EMPLOYEES WELFARE ASSOCIATION OF I I T M Vs. CHAIRMAN
March 12, 2009
BADRAKALIAMMAN TEMPLE REPRESENTED THROUGH ITS TRUSTEE, MADANRAJ; MADANRAJ; MAHENDRAN; ROHINI SELVI Vs. COMMISSIONER, HINDU RELIGIOUS, CHARITABLE ENDOWMENT BOARD
September 3, 2009
BAGYALAKSHMI Vs. RAMA PALANIAPPAN
December 30, 2009
BAGYAM Vs. COMMISSIONER CITY MUNICIPAL CORPORATION
July 29, 2009
BAL PHARMA LTD Vs. GLENMARK PHARMACEUTICAL LTD
February 10, 2009
BALA ALIAS BALAKRISHNAN Vs. STATE
November 26, 2009
BALAGURUSAMY NADAR Vs. CHINNA MARIAPPAN
February 17, 2009
BALAJI ENTERPRISES Vs. SURYA MOVIES
September 8, 2009
BALAKRISHNAN Vs. K JAYALAKSHMI
January 6, 2009
BALAKRISHNAN Vs. LAKSHMI AMMAL
June 18, 2009
BALAKRISHNAN Vs. A.P.S. EXPORTS
July 16, 2009
BALAMANI Vs. S BALASUNDARAM
April 20, 2009
BALAMANI Vs. SUBRAMANI
October 9, 2009
BALAN ALIAS BALAKRISHNAN Vs. STATE
December 7, 2009
BALANAGESWARI ALIAS POONGODI Vs. EXECUTIVE OFFICER ARULMIGU BADRAKALIAMMAN KOIL ANTHIYUR BHAVANI TALUK
March 2, 2009
BALARAMA THEVAR Vs. SPECIAL COMMISSIONER AND COMMISSIONER LAND ADMINISTRATION DEPARTMENT
December 19, 2009
BALARAMAN Vs. DEVAKI
February 10, 2009
BALARAMAPILLAI Vs. RAJAGOPAL
April 18, 2009
BALASUBRAMANI Vs. PRATHAP
December 9, 2009
BALASUBRAMANIAM Vs. STATE
March 12, 2009
BALASUBRAMANIAM Vs. COMMISSIONER CORPORATION OF CHENNAI
November 4, 2009
BALASUBRAMANIAN Vs. STATE
December 2, 2009
BALASUBRAMANIAN Vs. STATE
December 21, 2009
BALMER LAWRIE AND CO LTD Vs. A JAYACHANDRA REDDY
January 12, 2009
BALRAJ SAHANI Vs. HINDUSTAN PHOTO FILMS MANUFACTURING CO. LTD., UTHAGAMANDALAM
July 22, 2009
BALU Vs. JAYAGANTHAN
July 28, 2009
BALU ALIAS BALUSAMY A BALAKRISHNAN Vs. STATE
January 22, 2009
BALU PILLAI ALIAS BALASUBRAMANIA PILLAI Vs. MAHADEVAN
November 17, 2009
BALUSAMY Vs. STATE
September 9, 2009
BANGARU CHETTIAR Vs. B B LALITHA
July 15, 2009
BANK OF BARODA AMBATTUR BRANCH Vs. MR B PAPPA MUDALIAR
December 18, 2009
BANK OF INDIA Vs. G NARATHAN
January 9, 2009
BANK OF INDIA STAFF UNION Vs. GENERAL MANAGER BANK OF INDIA
July 27, 2009
BANU Vs. GOVINDAPERUMAL
March 31, 2009
BANU ALIAS BANUMATHI Vs. MUNIAMMAL
July 7, 2009
BANU MITHRA Vs. M BALU
February 9, 2009
BANUMATHY SAMPATHKUMAR GUARANTOR Vs. TVS FINANCE AND SERVICES LIMITED
October 29, 2009
BAPUJI MURUGESAN Vs. MYTHILI RAJAGOPALAN
October 15, 2009
BARBERS RESIDING AT PATTAMANGALAM PULIAN STREET Vs. KALYANASUNDARAM
September 10, 2009
BASANT KUMAR RANKA Vs. ASSISTANT COMMISSIONER OF POLICE
July 27, 2009
BASANTH KUMAR RANKA Vs. UNION OF INDIA
November 12, 2009
BASKETBALL FEDERATION OF INDIA A RECOGNIZED BODY OF GOVERNMENT OF INDIA Vs. TAMIL NADU BASKETBALL ASSOCIATION
August 12, 2009
BATCO ROADWAYS Vs. A RADHAMMAL
February 3, 2009
BEENA Vs. REGIONAL ADMINISTRATOR
July 13, 2009
BENEDICT CRIZAL Vs. JOSEPHS HIGHER SECONDARY SCHOOL
December 11, 2009
BENGAL CHEMICOLOUR CO Vs. STATE OF TAMILNADU
December 3, 2009
BESANT RAJ INTERNATIONAL LTD Vs. VISHWABHARATHI TEXTILES LTD
July 1, 2009
BESANT RAJ INTERNATIONAL LTD. Vs. VISHWABHARATHI TEXTILES LTD.
July 10, 2009
BETTY THOMAS Vs. PRESIDING OFFICER LABOUR COURT COIMBATORE
December 14, 2009
BHAG CHAND JAIN Vs. STATE
August 5, 2009
BHARAT PETROLEUM CORPORATION LTD Vs. SWAMY SERVICES STATION
August 7, 2009
BHARAT PETROLEUM CORPORATION LTD Vs. C S PRAKASH RAO
December 19, 2009
BHARAT PETROLEUM CORPORATION LTD Vs. H A MOHD ALUMUDDIN
December 22, 2009
BHARATH N Vs. SECRETARY SELECTION COMMITTEE
May 12, 2009
BHARATHAN THEATRES LTD Vs. V T RANGANAYAKI ANNI
September 30, 2009
BHARATHI Vs. MANAGING DIRECTOR TNSTC PATC VELLORE
June 19, 2009
BHARATHI Vs. MAHESH KANNAN
September 18, 2009
BHARATHI CULTURAL AND WELFARE ASSOCIATION Vs. STATE OF TAMILNADU
December 15, 2009
BHARATHI DATA SERVICE PVT LTD Vs. DIRECTOR OF COLLEGIATE EDUCATION DIRECTOR OF PUBLIC INFORMATION COMPLEX
September 3, 2009
BHARATHIAR UNIVERSITY Vs. A PARVATHY
October 30, 2009
BHARATHY TEACHER TRAINING INSTITUTE Vs. DIRECTOR OF TEACHER EDUCATION RESEARCH AND TRAINING
July 28, 2009
BHARI METAL FABRICATION PVT. LTD. Vs. CESTAT, CHENNAI
November 5, 2009
BHARTI CELLULAR LIMITED REPRESENTED BY ITS SR MANAGER Vs. SHRI KOPPUDAYAL COMMUNICATIONS REPRESENTED BY IT MANAGING PARTER MR M KARAM CHANDRA MOHAN AND BANK OF INDIA REPRESENTED BY IT BRANCH MANAGER
June 30, 2009
BHASKAR Vs. G SELVARAJ
April 15, 2009
BHASKARAN Vs. R ANNADURAI
August 11, 2009
BHASKARAN NADAR Vs. KESAVAN NADAR
December 2, 2009
BHAVANI ELECTRICALS Vs. AMMAKAMMA CHARITIES
October 12, 2009
BHAVANIPRIYA Vs. SUPERINTENDENT OF POLICE
December 18, 2009
BHAVESH K PARIKH Vs. STATE
August 28, 2009
BHEEMAN Vs. INSPECTOR OF POLICE
June 30, 2009
BHOOPALAN Vs. CHIDAMBARAM
January 19, 2009
BILAL HUSSAIN AND CO Vs. STATE OF TAMILNADU
September 10, 2009
BILLGATES COLLEGE OF EDUCATION Vs. REGISTRAR TAMIL NADU TEACHER EDUCATION UNIVERSITY
October 14, 2009
BILLGATES COLLEGE OF EDUCATION Vs. REGISTRAR
July 20, 2009
BINNY LIMITED Vs. ASSISTANT COMMISSIONER OF WEALTH TAX CENTRAL CIRCLE II 4
March 24, 2009
BLAILKLOCK COMPASS WORLD TRANSPORT LTD Vs. OFFICIAL LIQUDATOR HIGH COURT MADRAS
July 21, 2009
BLUECHIP SERVICES INTERNATIONAL PVT LTD Vs. VIMON AIR TRAVEL AND TOURS PVT LTD
September 14, 2009
BOARD OF TRUSTEES ARULMIGHU POOTTAI MARIAMMAN TEMPLE Vs. REVENUE DIVISIONAL OFFICER CUM EXECUTIVE MAGISTRAT
December 18, 2009
BOARD OF TRUSTEES OF THE PORT OF MADRAS Vs. BADRCHALAM PAPER BOARD LTD
July 8, 2009
BOMBAY TOOL CENTRE Vs. OFFICIAL TRUSTEE OF TAMIL NADU
December 23, 2009
BONEY KAPOOR PROPRIETOR NARASIMHA ENTERPRISES LENS VIEW BUILDING Vs. G G PHOTO LIMITED
September 11, 2009
BOOPALAN Vs. STATE OF TAMIL NADU
November 4, 2009
BOOPATHY Vs. STATE
September 15, 2009
BOSE Vs. STATE REP BY INSPECTOR OF POLICE
September 1, 2009
BOTHUMANI Vs. K RAMEENA
August 18, 2009
BPL US WEST CELLULAR LTD Vs. STATE OF TAMILNADU
April 29, 2009
BRANCH MANAGER NATIONAL INSURANCE CO LTD Vs. THIRU R SENNIAPPAN
April 6, 2009
BRANCH MANAGER NATIONAL INSURANCE CO LTD Vs. SIVAKAMI
July 15, 2009
BRANCH MANAGER NATIONAL INSURANCE CO LTD Vs. C SIVAKUMAR AND; R MANI
March 13, 2009
BRANCH MANAGER NATIONAL INSURANCE COMPANY LTD Vs. SUBRAMANI
October 12, 2009
BRANCH MANAGER NEW INDIA ASSURANCE CO LTD Vs. MURALIKRISHNAN
August 11, 2009
BRANCH MANAGER TAMIL NADU STATE TRANSPORT CORPORATION LIMITED Vs. MASILAMANI
October 8, 2009
BRANCH MANAGER TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. C PUSHPA
December 22, 2009
BRANCH MANAGER THE NEW INDIA ASSURANCE CO LTD Vs. BANUMATHI
August 31, 2009
BRANCH MANAGER THE NEW INDIA ASSURANCE CO LTD Vs. K K MUNIPPAN
September 16, 2009
BRANCH MANAGER THE ORIENTAL INSURANCE CO LTD Vs. SAGUNTHALA
December 18, 2009
BRANCH MANAGER UNITED INDIA INSURANCE CO LTD Vs. MANIMEGALAI
December 7, 2009
BRANCH MANAGER UNITED INDIA INSURANCE CO LTD Vs. CHINNATHAMBI ALIAS RAMASAMY
August 26, 2009
BRANCH MANAGER UNITED INDIA INSURANCE COMPANY LIMITED Vs. MUNIAMMAL
October 7, 2009
BRANCH MANAGER UNITED INDIA INSURANCE COMPANY LTD Vs. SAVITHRI
April 6, 2009
BRANCH MANAGER, THE ORIENTAL INSURANCE COMPANY LIMITED Vs. VALLIAMMAL
July 29, 2009
BRANCH MANAGER, UNITED INDIA INSURANCE CO LTD, NAMAKKAL BRANCH Vs. S PERUMAL; SIHAPPAYI; JOTHI AND V MARUDHAMUTHU
August 24, 2009
BRANCH OFFICE NATIONAL INSURANCE COMPANY LIMITED Vs. AMUDHA
September 15, 2009
BRIHATAKUCHAMBAL Vs. PRESIDING OFFICER DEBT RECOVERY TRIBUNAL
September 17, 2009
BRIJ KISHORE A MEHTA Vs. ADITYA SECURITIES LIMITED
November 2, 2009
BSA-REGAL GROUP LTD Vs. TUBE INVESTMENTS OF INDIA LTD
July 14, 2009
BUJJI ALIAS SUBRAMANI Vs. STATE
April 30, 2009
BYJU NIZETH PAUL Vs. A JOHNSON
January 30, 2009
C A KHABEER Vs. SUB-REGISTRAR TIRUPORUR CHENGALPUT TALUK KANCHEEPURAM DISTRICT
September 17, 2009
C A W AND SONS PARTNERSHIP FIRM Vs. SPECIAL DEPUTY COLLECTOR STAMPS
July 15, 2009
C ABDUL LATHEEF Vs. GOVERNMENT OF TAMIL NADU
April 21, 2009
C ALAGESABOOPATHI Vs. PERIYAR UNIVERSITY
October 21, 2009
C ANANDAN Vs. STATE OF TAMIL NADU
August 3, 2009
C ARULPRAKASH Vs. S P SHANMUGHAM
August 7, 2009
C AYYASWAMY Vs. INSPECTOR GENERAL OF PRISONS
July 1, 2009
C BABY ANNAL Vs. DIRECTOR OF ELEMENTARY EDUCATION
December 8, 2009
C BALASUBRAMANIAN Vs. S P MANIMUTHARU
September 18, 2009
C CHANDRASEKARAN Vs. A SIVASUBRAMANIAM
July 16, 2009
C CLARA ALIAS GOMATHI Vs. PRINCIPAL GOVERNMENT QUAI-DE-MILLETH ARTS COLLEGE FOR WOMEN
April 9, 2009
C D VARADHRAJAN Vs. S MOHAN
February 3, 2009
C E PRATAP Vs. REGISTRAR THE TAMIL NADU DR AMBEDKAR LAW UNIVERSITY
June 24, 2009
C E SATHYANARAYANA REDDI Vs. C E SULOCHANA
August 19, 2009
C FRANCIS Vs. V BATTALION AVADI
September 29, 2009
C G ROSALINE Vs. DIRECTORATE OF MEDICAL EDUCATION
July 14, 2009
C GANESAN Vs. GOVERNMENT OF TAMIL NADU
April 15, 2009
C GOVINDASAMY Vs. DY REGISTRAR OF CO-OP SOCIETIES CHIEF REVENUE OFFICER DISTRICT CENTRAL CO-OP BANK LTD
October 27, 2009
C GUNASEKARAN Vs. DISTRICT FOREST OFFICER ATTUR FOREST DIVISION
August 19, 2009
C HANUMANTHA RAO Vs. COMMISSIONER OF INCOME TAX
April 30, 2009
C J NIZON Vs. VASANTHA DEVI BAGHMAR
July 9, 2009
C JACOB JOHNSON Vs. V MUTHUSAMY
February 11, 2009
C JAYAKUMAR Vs. CHAIRMAN
November 2, 2009
C JULIUS KARUNAKARAN Vs. S D JOSEPH
April 30, 2009
C K BALAJI Vs. P CHANDRASEKARAN
July 20, 2009
C K G NATHAN Vs. ASSISTANT COMMANDANT CENTRAL INDUSTRIAL SECURITY FORCE
April 1, 2009
C K MUNUSAMY Vs. REGISTRAR OF CO OPERATIVE SOCIETIES KILPAUK
December 15, 2009
C KALAIMANI Vs. TAMILNADU CIVIL SUPPLIES CORPORATION LTD
December 10, 2009
C KANDASAMY SIVARAJ SPINNING MILLS (P) LTD Vs. N CHIDAMBARAM, SUPERINTENDENT REGULATED MARKET BEGAMBUR (POST) DINDIGUL MARKET COMMITTEE
September 1, 2009
C KANNAN Vs. SUB INSPECTOR OF POLICE
December 16, 2009
C KANNAPPA PILLAI Vs. DISTRICT COLLECTOR VILLUPURAM DISTRICT
September 2, 2009
C KARTHIKEYAN Vs. CHAIRMAN AND ADDITIONAL SECRETARY TO GOVERNMENT
September 11, 2009
C KISHANLAL Vs. SURANA INDUSTRIES LIMITED
August 6, 2009
C KISHANLAL Vs. DINESHCHAND SURANA MANAGING DIRECTOR
August 6, 2009
C KISHANLAL Vs. SHANTILAL SURANA
August 6, 2009
C KISHANLAL Vs. GOUTAMRAJ SURANA
August 6, 2009
C KISHANLAL Vs. VIJAYRAJ SURANA
August 6, 2009
C KITTUSAMY Vs. STATE OF TAMIL NADU
December 22, 2009
C KRISHNAMOORTHY Vs. B JAMUNA RANI
January 19, 2009
C KUTTIAPPAN Vs. APPELLATE AUTHORITY UNDER PAYMENT OF GRATUITY ACT
November 25, 2009
C L MUTHIAH Vs. POWER SOAPS P LTD
December 2, 2009
C LAKSHMI Vs. STATE OF TAMIL NADU
July 17, 2009
C MAHALINGAM Vs. REVENUE DIVISIONAL OFFICER UDAYARPALAYAM
November 20, 2009
C MAHALINGAM Vs. STATE OF TAMIL NADU
August 28, 2009
C MAHESWARI Vs. JOINT REGISTRAR OF CO OPERATIVE SOCIETIES; SPECIAL OFFICER VALPARAI CO OPERATIVE URBAN BANK LTD
April 17, 2009
C MANI Vs. DIRECTOR OF SURVEY AND SETTLEMENT
July 9, 2009
C MANOHARAN Vs. SPECIAL OFFICER
April 13, 2009
C MEENAKSHI SUNDARAM Vs. TAMIL NADU CIVIL SUPPLIES CORPORATION LIMITED
November 10, 2009
C MOHAN REDDY Vs. S FLORET
December 30, 2009
C MURUGAN Vs. SECRETARY DIRECTORATE OF TEACHER EDUCATION AND RESEARCH AND TRAINING
August 3, 2009
C N BABU Vs. STATE OF TAMIL NADU
October 27, 2009
C N VENKATACHALAM Vs. SECRETARY, DEPARTMENT OF EDUCATION (HIGHER), GOVERNMENT OF TAMIL NADU AND THE DIRECTOR OF COLLEGIATE EDUCATION
July 29, 2009
C NANDHINI Vs. STATE OF TAMIL NADU
June 29, 2009
C NATARAJAN Vs. STATE
September 11, 2009
C P KRISHNASWAMY Vs. UNION OF INDIA
December 10, 2009
C P RAVICHANDRAN Vs. P RAJAN
January 28, 2009
C P SUJI Vs. DISTRICT COLLECTOR KANYAKUMARI
November 20, 2009
C PADMAVATHAMMA Vs. DIRECTOR OF ELEMENTARY EDUCATION COLLEGE ROAD
August 21, 2009
C PALANI Vs. COMMISSIONER CHENNAI CORPORATION RIPPON BUILDING
January 27, 2009
C PERIYASMAY Vs. A PALANIVEL
March 4, 2009
C PONNAMMAL Vs. INDIAN BANK
February 19, 2009
C RAJALAKSHMI Vs. STATE
April 29, 2009
C RAJAMANI Vs. RATHNA BAI
October 21, 2009
C RAJAMANI Vs. C RATHNABAI
April 21, 2009
C RAJAMANICKAM Vs. TAMIL NADU REFORMS SPECIAL APPELLATE TRIBUNAL SANTHOME
October 23, 2009
C RAJENDRA RAJU Vs. C R RAJU
November 6, 2009
C RAJENDRA RAJU Vs. INSPECTOR GENERAL OF REGISTRATION
November 6, 2009
C RAMESH Vs. KARUPPANNAN
August 18, 2009
C RAMESWARAN Vs. N SAMBANDAM
January 29, 2009
C RAVICHANDRAN Vs. DEPUTY COMMISSIONER OF POLICE LAW AND ORDER
October 13, 2009
C RAVICHANDRAN Vs. TAMIL NADU NEWSPRINT AND PAPERS LTD
November 26, 2009
C RAVIRAJ Vs. STATE
December 4, 2009
C RUKMANGATHAN Vs. STATE
July 15, 2009
C S SUKUMARAN Vs. DIRECTOR OF PUBLIC HEALTH AND PREVENTIVE MEDICINE
October 15, 2009
C SABABATHY Vs. SALEM STEEL PLANT
November 16, 2009
C SAKTHIVEL Vs. GOVERNMENT OF PUDUCHERRY
September 11, 2009
C SARAVANAN Vs. SECRETARY TO GOVERNMENT SOCIAL WELFARE AND NOON MEALS DEPARTMENT
June 30, 2009
C SAROJA Vs. SHRIRAM CITY UNION FINANCE LTD
January 9, 2009
C SEKAR Vs. STATE
June 24, 2009
C SELVARAJ Vs. ENGINEER-IN-CHIEF WRO AND CHIEF ENGINEER GENERAL PUBLIC WORK DEPARTMENT CHEPAUK
August 21, 2009
C SENTHIL Vs. JOTHI JEYALAKSHMI
January 5, 2009
C SHANMUGANATHAN Vs. STATE
October 18, 2009
C SHANMUGANATHAN Vs. STATE
October 8, 2009
C SHANMUGAVEL Vs. INDIAN OIL CORPORATION LIMITED
December 3, 2009
C SIVAKUMAR Vs. DIRECTOR OF SCHOOL EDUCATION
October 1, 2009
C STALIN Vs. REGISTRAR TAMIL NADU DR AMBEDKAR LAW UNIVERSITY
October 14, 2009
C STELLA MARY Vs. TAMILNADU PUBLIC SERVICE COMMISSION OMANADHURAR GOVERNMENT ESTATE
August 12, 2009
C SUBRAMANIAM Vs. KARNATAKA STATE TRANSPORT AUTHORITY
April 13, 2009
C SUBRAMANIAN Vs. GOVERNMENT OF TAMIL NADU
December 11, 2009
C SUBRAMANIAN Vs. COLLECTOR VILLUPURAM DISTRICT
June 9, 2009
C SUBRAMANIAN Vs. ASST DIRECTOR SURVEY AND LAND RECORDS
June 9, 2009
C SURESH SELVAKUMAR Vs. STATE OF TAMILNADU
August 24, 2009
C T BALACHANDRAN Vs. UNION OF INDIA
August 7, 2009
C T RAJENDRAN Vs. STATE OF TAMIL NADU THROUGH THE SUPERINTENDENT OF POLICE AND THE SUB-INSPECTOR OF POLICE
April 2, 2009
C THANGAMALAI Vs. VIRUDHU NAGAR PANCHAYAT UNION
October 14, 2009
C TIRUMAGAL Vs. DISTRICT SUPERINTENDING ENGINEER HIGHWAYS VILLAGE ROADS
July 7, 2009
C ULAGARAJU Vs. DISTRICT LEVEL VIGILANCE COMMITTEE COLLECTORS OFFICE VELLORE DISTRICT
July 23, 2009
C V CHANDRASEKARAN Vs. COMMISSIONER AND SECRETARY TO GOVERNMENT OF TAMIL NADU
July 16, 2009
C V KALAIVANNAN Vs. REVENUE DIVISIONAL OFFICER
July 21, 2009
C V KARUNAKARAN Vs. CHAIRMAN CENTRAL BOARD OF EXCISE AND CUSTOMS NEW DELHI
November 27, 2009
C V RAMBABU Vs. V C JAYANTHI
January 12, 2009
C VASU DEVAN Vs. COMMISSIONER KASIPALAYAM MUNICIPALITY ERODE
November 25, 2009
C VASUDEVAN Vs. COMMISSIONER OF POLICE
December 21, 2009
C VELU Vs. P SUBRAMANIAN
April 23, 2009
C VELU Vs. INSPECTOR OF POLICE
July 14, 2009
C VISHALAKSHI Vs. COMMISSIONER SECRETARY DEPARTMENT OF MUNICIPAL ADMINISTRATION AND WATER SUPPLY GOVT OF TAMIL NADU SECRETARIAT
October 24, 2009
C. JEYALAKSHMI Vs. STATE OF TAMIL NADU, AND ANOTHER
June 25, 2009
C. SAKTHI Vs. STATE
September 8, 2009
CABRIEAL Vs. STATE
November 6, 2009
CADBURY INDIA LIMITED Vs. ASSISTANT COMMISSIONER (CT), FAST TRACK ASSESSMENT CIRCLE IV, CHENNAI AND ANR.
July 1, 2009
CANARA BANK JEWELLERS Vs. YOGESH PALKE ALIAS SRI YOGESH ACHAR
July 16, 2009
CANARA JEWELLERS AND YOGESH PALKE ALIAS YOGESH ACHAR Vs. SETTLEMENT COMMISSION
July 16, 2009
CANDASSAMMY Vs. ARUMUGAM
December 10, 2009
CAPITAL LTD Vs. RANI PROPRIERIX
June 23, 2009
CAPT K P RAJAGOPAL Vs. M RAVINDRAN
September 30, 2009
CAPTAIN FARMS P LTD Vs. TALUK TAHSILDAR MADURANTAKAM
December 2, 2009
CAPTAIN I V G PRASAD Vs. SECRETARY TO GOV HIGHWAYS DEPAR.
August 21, 2009
CAPTAIN S DINAKAR Vs. MS PARVATHI SUBRAMANIAN
August 24, 2009
CASH AND CARRY WHOLESALE TRADERS PRIVATE LTD Vs. STATE
November 5, 2009
CENTRAL BANK OF INDIA MOUNT ROAD BRANCH Vs. M GOVINDASAMY
June 12, 2009
CENTRAL BOARD OF EXCISE AND CUSTOMS Vs. MADURA COATS LTD
January 5, 2009
CENTRAL WAREHOUSING CORPORATION REPRESENTED HEREIN BY ITS REGIONAL MANAGER MR P E PRASAD Vs. NATIONAL LORRY TRANSPORT AND; SHRI RAJKUMAR, SOLE ARBITRATOR
March 16, 2009
CHABBILAL Vs. COMMANDING OFFICER ARMY RECORDS OFFICER FOR ARTILLERY
February 25, 2009
CHABBILAL Vs. COMMANDING OFFICER, ARMY RECORDS OFFICER
February 25, 2009
CHAIRMAN A G ARTS AND SCIENCE COLLEGE FOR WOMEN Vs. BHARATHIAR UNIVERSITY
June 19, 2009
CHAIRMAN AND MANAGING DIRECTOR TAMIL NADU SMALL INDUSTRIES DEVELOPMENT CORPORATION LTD Vs. T SIVANANDAN
August 31, 2009
CHAIRMAN BAR COUNCIL OF TAMIL NADU HIGH COURT CAMPUS CHENNAI Vs. S SESHACHALAM
July 17, 2009
CHAIRMAN CENTRAL BOARD OF DIRECT TAXES NORTH BLOCK CENTRAL SECRETARIAT NEW DELHI Vs. UMAYAL RAMANATHAN
April 6, 2009
CHAIRMAN CUM MANAGING DIRECTOR Vs. S ELUMALAI
August 5, 2009
CHAIRMAN KANYAKUMARI DISTRICT Vs. UNION OF INDIA
September 30, 2009
CHAIRMAN KARUR VYSYA BANK LIMITED Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL MADRAS
November 11, 2009
CHAIRMAN NEYYELI LIGNITE CORPORATION LIMITED Vs. SPECIAL TAHSILDAR
October 20, 2009
CHAIRMAN SREE MOOKAMBIKA INSTITUTE OF MEDICAL SCIENCES VELAYUTHAM PILLAI MEMORIAL HOSPITAL Vs. UNION OF INDIA
September 30, 2009
CHAIRMAN TAMIL NADU ELECTRICITY BOARD Vs. R BAKKIAVATHY
October 12, 2009
CHAIRMAN TAMIL NADU ELECTRICITY BOARD Vs. MADRAS ALUMINIUM COMPANY LTD
November 10, 2009
CHAIRMAN TAMIL NADU ELECTRICITY BOARD Vs. VARADARAJU
October 9, 2009
CHAIRMAN TEACHERS RECRUITMENT BOARD Vs. P V BRILLA BETSY
December 14, 2009
CHAKRAVARTHY Vs. C J JOSEPH
September 8, 2009
CHAMUNDI STEEL CASTINGS (INDIA) LTD. Vs. THE CUSTOMS EXCISE AND SERVICE TAX APPELLATE TRIBUNAL SOUTH REGIONAL BRANCH AND THE COMMISSIONER OF CENTRAL EXCISE
April 20, 2009
CHANDIRA Vs. SUBRAMANIAN
September 1, 2009
CHANDRA PAPER INDUSTRIES Vs. DEPUTY COMMERCIAL TAX OFFICER AND ANR.
March 24, 2009
CHANDRALEELA Vs. MARY JOTHIBAI
March 30, 2009
CHANDRALEKHA Vs. STATE OF TAMIL NADU
August 7, 2009
CHANDRAMMAL Vs. JAYARAMA NAICKER
July 6, 2009
CHANDRAN Vs. SPECIAL TAHSILDAR ADI DRAVIDAR WELFARE DEPARTMENT
February 13, 2009
CHANDRAN Vs. STATE
July 27, 2009
CHANDRASEKAR Vs. PRINCIPAL COMMISSIONER AND COMMISSIONER OF LAND REFORMS
January 23, 2009
CHANDRASEKARAN Vs. STATE
November 2, 2009
CHANDRASEKARAN Vs. STATE
July 17, 2009
CHANDRASEKARAN Vs. RAJESWARI AMMAL
July 20, 2009
CHANDRASEKARAN Vs. DIRECTOR GENERAL OF POLICE
June 9, 2009
CHANKARAN Vs. STATE
January 7, 2009
CHELADURAI NAINAR Vs. GOVINDASAMY NAINAR
October 15, 2009
CHELLADURAI Vs. INSPECTOR OF POLICE
June 24, 2009
CHELLADURAI Vs. STATE OF TAMIL NADU
June 16, 2009
CHELLAMMAL Vs. STATE OF TAMIL NADU
November 4, 2009
CHELLAMMAL Vs. NALLAMMAL
December 11, 2009
CHELLAMMAL Vs. S KRIHNAMOORTHY
August 5, 2009
CHELLAMMAL Vs. STATE BY INSPECTOR OF POLICE
July 17, 2009
CHEMBIAN SELVAN Vs. RATHINAKUMAR
August 12, 2009
CHEMPLAST EMPLOYEES UNION SECRETARY SALEM DISTRICT Vs. GOVERNMENT OF TAMIL NADU
October 27, 2009
CHENGALVARAYA PILLAI Vs. GOVINDA PILLAI
November 16, 2009
CHENNAI ALIAS POONAMALLEE Vs. PUDUKOTTAI POVANAN ALIAS R PAVANAN
November 16, 2009
CHENNAI CONTAINER TERMINAL PRIVATE LIMITED Vs. BOARD OF TRUSTEES
March 20, 2009
CHENNAI JANANAYAGA MADHAR SANGAM Vs. S R NAIDU
April 21, 2009
CHENNAI PURANAGAR THIRUKKOIL MANAIGALIL KUDIYIRUPPOR NALASANGANGALIN KOOTTAMAIPPU Vs. STATE OF TAMIL NADU
November 25, 2009
CHENNAI REGIONAL PETROLEUM DEALERS ASSOCIATION Vs. CORPORATION OF CHENNAI
January 28, 2009
CHENNAI RETAIL FLOWER MERCHANTS WELFARE ASSOCIATION Vs. COMMISSIONER CORPORATION OF CHENNAI
November 27, 2009
CHENNAMURTHY Vs. STATE
January 22, 2009
CHETTINADU CONSTRUCTIONS Vs. MUTHUKUMARASAMY TEXTILES LIMITED
October 8, 2009
CHEYYAR CO-OPERATIVE SUGAR MILLS LTD Vs. MESSRS S V SUGAR MILLS LTD
December 9, 2009
CHIDAMBARA SURIYANARAYANAN ALIAS KARUPPAN Vs. ANKAIYARKANNI
July 14, 2009
CHIEF ADMINISTRATIVE OFFICER CONSTRUCTION SOUTHERN RAILWAYS Vs. SAVIO INDUSTRIAL AND STRUCTURAL CORPORATION
November 25, 2009
CHIEF COMMISSIONER OF CENTRAL EXCISE CHENNAI ZONE Vs. S PALANICHAMY
January 12, 2009
CHIEF EDUCATIONAL OFFICER UDHAGAMANDALAM Vs. B MEENAKSHI
December 1, 2009
CHIEF ENFORCEMENT OFFICER Vs. TUTICORIN MARINE PRODUCTS
November 23, 2009
CHIEF ENGINEER Vs. L RAMACHANDRAN
January 5, 2009
CHIEF ENGINEER GENERAL Vs. M THANASEKARAN
March 19, 2009
CHIEF ENGINEER WRO P W D MADURAI REGION Vs. CHANDAGIRI CONSTRUCTION COMPANY PARTNERSHIP FIRM
January 19, 2009
CHIEF ENGINEER/PERSONNEL Vs. PRESIDING OFFICER
December 18, 2009
CHIEF ENGINEER/PERSONNEL TAMIL NADU ELECTRICITY BOARD Vs. P VENKATESAN
July 2, 2009
CHIEF ENGINEER/PERSONNEL TAMILNADU ELECTRICITY BOARD Vs. S SUDER
March 30, 2009
CHIEF EXECUTIVE OFFICER DISTRICT FOREST OFFICER Vs. MALLIKA
December 1, 2009
CHIEF PERSONNEL OFFICER SOUTHERN RAILWAY Vs. PRESIDING OFFICER CENTRAL GOVT LABOUR COURT
October 30, 2009
CHIEF SECRETARY TO THE GOVERNMENT OF TAMIL NADU Vs. GOVERNMENT OF TAMIL NADU
October 29, 2009
CHIEF SIGNAL AND TELECOMMUNICATION ENGINEER CONSTRUCTION Vs. PRESIDING OFFICER CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL CUM LABOUR COURT
December 11, 2009
CHIKKAIAH NAICKER EDUCATION BOARD Vs. STATE OF TAMIL NADU
January 12, 2009
CHINNA GOUNDAN Vs. SEVANTHIAMMAL
January 21, 2009
CHINNA KAALAI ALIAS VELLAISAMY Vs. STATE REP
January 5, 2009
CHINNA KALAPPAN Vs. STATE
July 24, 2009
CHINNA KARUPPATHAL Vs. A D SUNDARA BAI
November 16, 2009
CHINNA MATHURAPPA Vs. STATE
April 13, 2009
CHINNAIYAN Vs. SUPERINTENDENT OF POLICE THANJAVUR
November 3, 2009
CHINNAMMAL Vs. CHINNATHAMBI
December 3, 2009
CHINNAMMAL Vs. K PALANI AMMAL
February 9, 2009
CHINNAMMAL Vs. AMRITHAM
March 18, 2009
CHINNAMOORTHY AMMAL Vs. JANAKIRAMAN
March 6, 2009
CHINNAN CHETTY Vs. STATE
July 30, 2009
CHINNAPPA PANDITHAR Vs. MASILAMANI UDAYAR
October 15, 2009
CHINNARASU Vs. PEYAPPA GOUNDER
December 30, 2009
CHINNASAMY Vs. STATE
July 29, 2009
CHINNASAMY Vs. STATE OF TAMILNADU
July 9, 2009
CHINNASAMY GOUNDER Vs. BALASUBRAMANIYAM GOUNDER
February 11, 2009
CHINNATHAMBI Vs. STATE
July 20, 2009
CHINNIAH ALIAS JAYARAJ Vs. INSPECTOR OF POLICE
December 17, 2009
CHINNU ALIAS MUNUSAMY Vs. LAND ACQUISITION OFFICER AND REVENUE DIVISIONAL OFFICER
November 12, 2009
CHITRA Vs. DISTRICT COLLECTOR AND DISTRICT MAGISTRATE
July 8, 2009
CHITRA GOBINATH Vs. DHANALAKSHMI
August 27, 2009
CHOLAMANDALAM DBS FINANCE LIMITED REP. BY ITS AUTHORISED SIGNATORY P. SIVAGURUNATHAN Vs. DEPUTY COMMISSIONER (NORTH) CIVIL SUPPLIES CENTRAL INVESTIGATION DEPARTMENT
April 18, 2009
CHOLAMANDALAM DBS FINANCE LTD Vs. SUDHESH KUMAR
December 10, 2009
CHRISTIAN COLLEGE OF EDUCATION Vs. REGIONAL DIRECTOR NATIONAL COUNCIL FOR TEACHER EDUCATION
August 3, 2009
CHRISTIAN COLLEGE OF ENGINEERING AND TECHNOLOGY Vs. ANNA UNIVERSITY
April 16, 2009
CHRISTINA TEACHER TRAINING Vs. DIRECTOR OF TEACHER EDUCATION
November 10, 2009
CIT Vs. INTERNATIONAL CLEARING AND SHIPPING AGENCY
April 6, 2009
COIMBATORE CEMENT WORKERS UNION Vs. MANAGEMENT OF ACC LTD
October 6, 2009
COIMBATORE CONSUMER CAUSE Vs. SECRETARY TO GOVERNMENT MUNICIPAL ADMINISTRATION
November 18, 2009
COIMBATORE CONSUMER CAUSE Vs. STATE OF TAMIL NADU
November 23, 2009
COIMBATORE COSMOPOLITAN CLUB # 200 RACE COURSE Vs. ASSISTANT COMMISSIONER OF INCOME TAX
December 22, 2009
COIMBATORE PIONEER FERTILIZERS LTD Vs. AGRICULTURAL OFFICER
July 24, 2009
COL K MALAIAPPAN Vs. GOVERNMENT OF INDIA
November 11, 2009
COLLECTORTHIRUVANNAMALAI SHAMBUVARAYAR DISTRICT Vs. S ARUMUGAM
April 17, 2009
COMMANDANT 110 BATTALION CENTRAL RESERVE POLICE FORCE Vs. HARISINGH
January 20, 2009
COMMERCIAL TAX OFFICER Vs. ZENECO AGRO CHEMICALS LTD
August 7, 2009
COMMISSIONER Vs. STATE
April 30, 2009
COMMISSIONER AND SECRETARY TO GOVERNMENT PROHIBITION AND EXCISE DEPARTMENT Vs. P V SURESH
February 11, 2009
COMMISSIONER AVADI MUNICIPALITY Vs. M DEVARAJULU
December 4, 2009
COMMISSIONER CITY MUNICIPAL CORPORATION Vs. N CHINNATHURAI
April 21, 2009
COMMISSIONER CORPORATION OF CHENNAI Vs. L JAGANATHAN
March 18, 2009
COMMISSIONER CORPORATION OF CHENNAI Vs. J MANI
July 24, 2009
COMMISSIONER CORPORATION OF CHENNAI Vs. C K RAMACHANDRAN
September 18, 2009
COMMISSIONER H R AND C E ADMN DEPARTMENT Vs. PALANI POOSARI
August 5, 2009
COMMISSIONER H R AND C E DEPARTMENT FIT PERSON SRI MAYURANATHA SWAMI TEMPLE MADRAS 41 Vs. MAHA TEJO MANDALA SABHA ITS SECRETARY MR M JAYARAMAN
December 21, 2009
COMMISSIONER HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS DEPARTMENT Vs. RAMALINGA REDDIAR
June 24, 2009
COMMISSIONER MUNICIPALITY Vs. AMUDHA
September 16, 2009
COMMISSIONER OF C EX , PONDICHERRY Vs. SHARADHA CASTINGS (P) LTD
April 17, 2009
COMMISSIONER OF C EX , TIRUNELVELI Vs. SUDARSANAM SPINNING MILLS LTD
April 28, 2009
COMMISSIONER OF CENTRAL EXCISE Vs. FRANCO INDIAN REMEDIES P LIMITED
November 13, 2009
COMMISSIONER OF CENTRAL EXCISE Vs. INDIA CEMENTS LTD
June 24, 2009
COMMISSIONER OF CENTRAL EXCISE Vs. SINGARAVELAR SPINNING MILLS (P) LTD.
April 28, 2009
COMMISSIONER OF CENTRAL EXCISE CENTRAL REVENUE BUILDING Vs. VISHNU SHANKAR MILLS LTD
April 28, 2009
COMMISSIONER OF CENTRAL EXCISE CHENNAI Vs. SRF LTD
December 7, 2009
COMMISSIONER OF CENTRAL EXCISE PONDICHERRY Vs. CESTAT CHENNAI
October 5, 2009
COMMISSIONER OF CUSTOMS Vs. CUSTOMS EXCISE AND SERVICE TAX APPELLATE TRIBUNAL
April 24, 2009
COMMISSIONER OF CUSTOMS Vs. S KRISHNAMOORTHY
January 28, 2009
COMMISSIONER OF CUSTOMS Vs. BRINDA ENTERPRISES
April 28, 2009
COMMISSIONER OF CUSTOMS (SEA), CHENNAI Vs. CEGAT, CHENNAI
September 3, 2009
COMMISSIONER OF CUSTOMS AIR Vs. SAMYNATHAN MURUGESAN
April 27, 2009
COMMISSIONER OF CUSTOMS CHENNAI Vs. ASHU EXPORTS
April 1, 2009
COMMISSIONER OF CUSTOMS EXPORTS CUSTOM HOUSE CHENNAI Vs. ISHWAR IMPEX
November 11, 2009
COMMISSIONER OF CUSTOMS IMPORTS Vs. FLEMINGO DFS PVT LTD
December 19, 2009
COMMISSIONER OF CUSTOMS SEA CUSTOM HOUSE Vs. CUSTOMS EXCISE AND SERVICE TAX
February 12, 2009
COMMISSIONER OF CUSTOMS SEA PORT IMPORT Vs. UNISTAR WORLD TRADE
January 12, 2009
COMMISSIONER OF CUSTOMS, CHENNAI Vs. A K HAMSA MOHIDEEN
March 12, 2009
COMMISSIONER OF CUSTOMS, CHENNAI Vs. VENKATAESWARA HOSPITALS
April 17, 2009
COMMISSIONER OF INCOME TAX Vs. ANNAMALAI FINANCE LTD
November 2, 2009
COMMISSIONER OF INCOME TAX Vs. BANNARI AMMAN SUGARS LIMITED
November 3, 2009
COMMISSIONER OF INCOME TAX Vs. TIRUPATTUR CO OP SUGAR MILLS LTD
February 16, 2009
COMMISSIONER OF INCOME TAX Vs. MADURANTAKAM CO OP SUGAR MILLS LTD
February 17, 2009
COMMISSIONER OF INCOME TAX Vs. A RAJACK AND SONS
February 16, 2009
COMMISSIONER OF INCOME TAX Vs. P MADHAVAN
March 18, 2009
COMMISSIONER OF INCOME TAX Vs. SHIVA TEXYARN LIMITED
March 30, 2009
COMMISSIONER OF INCOME TAX Vs. RANE TRW STEERING SYSTEMS LTD
April 16, 2009
COMMISSIONER OF INCOME TAX Vs. MAGNA ELECTRO CASTINGS LTD
April 15, 2009
COMMISSIONER OF INCOME TAX Vs. P SEKAR TRUST
April 15, 2009
COMMISSIONER OF INCOME TAX Vs. KULANDAI THERESA
April 15, 2009
COMMISSIONER OF INCOME TAX Vs. INDIA PISTONS LIMITED
December 1, 2009
COMMISSIONER OF INCOME TAX Vs. NATESAR SPG AND WVG MILLS LTD
December 1, 2009
COMMISSIONER OF INCOME TAX Vs. SPEL SEMICONDUCTOR LIMITED
April 13, 2009
COMMISSIONER OF INCOME TAX Vs. CHEMPLAST SANMAR LIMITED
April 9, 2009
COMMISSIONER OF INCOME TAX Vs. TAGROS CHEMICALS OF INDIA LTD
April 13, 2009
COMMISSIONER OF INCOME TAX Vs. SOUTHERN SPORTSWEAR P LTD
April 24, 2009
COMMISSIONER OF INCOME TAX Vs. UCAL FUEL SYSTEMS LIMITED
April 27, 2009
COMMISSIONER OF INCOME TAX Vs. ABAN LOYD CHILES OFFSHORE LTD
April 23, 2009
COMMISSIONER OF INCOME TAX Vs. SITALAKSHMI MILLS LIMITED
April 23, 2009
COMMISSIONER OF INCOME TAX Vs. RAJU SPINNING MILLS LTD
April 23, 2009
COMMISSIONER OF INCOME TAX Vs. ATOFINA PEROXIDES INDIA LTD
April 23, 2009
COMMISSIONER OF INCOME TAX Vs. A PALANIAPPAN
April 23, 2009
COMMISSIONER OF INCOME TAX Vs. RAMCO INDUSTRIES LTD
April 16, 2009
COMMISSIONER OF INCOME TAX Vs. FUTURA POLYESTER LIMITED
April 16, 2009
COMMISSIONER OF INCOME TAX Vs. K G DENIM LTD
April 16, 2009
COMMISSIONER OF INCOME TAX Vs. BHARI INFORMATION TECHNOLOGY SYSTEMS PRIVATE LIMITED
April 17, 2009
COMMISSIONER OF INCOME TAX Vs. ORCHARD MICROSYSTEMS LTD
April 17, 2009
COMMISSIONER OF INCOME TAX Vs. MEENAKSHI INDIA LTD
April 17, 2009
COMMISSIONER OF INCOME TAX Vs. TAGORES CHEMICALS INDIA LTD
April 17, 2009
COMMISSIONER OF INCOME TAX Vs. UCAL FUEL SYSTEMS LTD
April 17, 2009
COMMISSIONER OF INCOME TAX Vs. THREE BAGS INDIA P LTD
April 17, 2009
COMMISSIONER OF INCOME TAX Vs. BEARDSELL LTD
April 17, 2009
COMMISSIONER OF INCOME TAX Vs. SANMAR SPECIALITY CHEMICALS LTD
April 17, 2009
COMMISSIONER OF INCOME TAX Vs. FUTURA POLYMERS LTD
April 17, 2009
COMMISSIONER OF INCOME TAX Vs. ARKAY LEDER FASHILS PVT LTD
April 17, 2009
COMMISSIONER OF INCOME TAX Vs. RANE BRAKE LININGS LTD
April 21, 2009
COMMISSIONER OF INCOME TAX Vs. TAMIL NADU ROAD DEVELOPMENT COMPANY LIMITED
April 21, 2009
COMMISSIONER OF INCOME TAX Vs. ABAN LLYOD CHILES OFFSHORE LTD
April 21, 2009
COMMISSIONER OF INCOME TAX Vs. PRIME TEXTILES LTD
April 21, 2009
COMMISSIONER OF INCOME TAX Vs. SALEM DISTRICT CENTRAL CO OP BANK LIMITED
April 22, 2009
COMMISSIONER OF INCOME TAX Vs. PREMIER POLYWEAVES PVT LTD
April 20, 2009
COMMISSIONER OF INCOME TAX Vs. LAMBODHARA TEXTILES LTD
April 20, 2009
COMMISSIONER OF INCOME TAX Vs. SHIVA TEXYARN LIMITED
April 20, 2009
COMMISSIONER OF INCOME TAX Vs. LAKSHMI SARASWATHI ARNI PVT LTD
April 30, 2009
COMMISSIONER OF INCOME TAX Vs. JUMBO BAG LTD
April 30, 2009
COMMISSIONER OF INCOME TAX Vs. MANI SPINNING MILLS P LTD
April 30, 2009
COMMISSIONER OF INCOME TAX Vs. ANUSHA INVESTMENTS LTD
April 30, 2009
COMMISSIONER OF INCOME TAX Vs. TULSYAN NEC LIMITED
April 27, 2009
COMMISSIONER OF INCOME TAX Vs. PL GANDHI
June 16, 2009
COMMISSIONER OF INCOME TAX Vs. TEXTOOL CO LTD
June 23, 2009
COMMISSIONER OF INCOME TAX Vs. B G SUBRAMANIAM
August 18, 2009
COMMISSIONER OF INCOME TAX Vs. GITA BHURADIA
April 27, 2009
COMMISSIONER OF INCOME TAX Vs. HYDRO S AND S INDUSTRIES LTD
April 28, 2009
COMMISSIONER OF INCOME TAX Vs. NAGAMMAI COTTON MILLS PVT LTD
April 28, 2009
COMMISSIONER OF INCOME TAX Vs. DATA SOFTWARE RESEARCH CO (INTERNATIONAL) PVT LTD
April 29, 2009
COMMISSIONER OF INCOME TAX Vs. POTHYS COTTON PRODUCTS PVT LTD
April 29, 2009
COMMISSIONER OF INCOME TAX Vs. C JAYANTILAL
July 28, 2009
COMMISSIONER OF INCOME TAX Vs. NADAR PRESS
April 29, 2009
COMMISSIONER OF INCOME TAX Vs. FORBES GOKAK LTD (FORMERLY FAL INDUSTRIES LTD)
April 29, 2009
COMMISSIONER OF INCOME TAX Vs. SWATHY CHEMICALS LTD
April 29, 2009
COMMISSIONER OF INCOME TAX Vs. FARIDA SHOES LTD
April 29, 2009
COMMISSIONER OF INCOME TAX Vs. SIVAGAMI MATCH INDUSTRIES
January 5, 2009
COMMISSIONER OF INCOME TAX Vs. MADURA COATS LTD.
February 9, 2009
COMMISSIONER OF INCOME TAX Vs. SMT. V. GAJALAKSHMI
June 9, 2009
COMMISSIONER OF INCOME TAX Vs. TIDEL PARK LTD.
July 13, 2009
COMMISSIONER OF INCOME TAX Vs. KALLAKURICHI CO-OPERATIVE SUGAR MILLS
January 5, 2009
COMMISSIONER OF INCOME TAX Vs. AMBUR CO-OPERATIVE SUGAR MILLS LTD.
January 5, 2009
COMMISSIONER OF INCOME TAX Vs. UNITED INDIA INSURANCE CO. LTD.
January 6, 2009
COMMISSIONER OF INCOME TAX Vs. KARUR VYSYA BANK LTD.
July 13, 2009
COMMISSIONER OF INCOME TAX Vs. JEYABHARATH TEXTILES (P) LTD.
January 19, 2009
COMMISSIONER OF INCOME TAX Vs. D. VENKATESH
January 5, 2009
COMMISSIONER OF INCOME TAX Vs. SRI SAKTHI TEXTILES LTD.
April 6, 2009
COMMISSIONER OF INCOME TAX Vs. R M S TRUST
December 17, 2009
COMMISSIONER OF INCOME TAX Vs. CHEMPLAST SANMAR LTD
April 16, 2009
COMMISSIONER OF INCOME TAX Vs. NAGARAJA RAO
April 27, 2009
COMMISSIONER OF INCOME TAX Vs. COIMBATORE LODGE
August 31, 2009
COMMISSIONER OF INCOME TAX Vs. THIAGARAJAR MILLS LIMITED
April 16, 2009
COMMISSIONER OF INCOME TAX Vs. T V SUNDARAM IYENGAR AND SONS LIMITED
April 16, 2009
COMMISSIONER OF INCOME TAX Vs. CHAKIAT AGENCIES (P) LTD.
March 24, 2009
COMMISSIONER OF INCOME TAX Vs. BANNARI AMMAN SUGARS LIMITED
November 1, 2009
COMMISSIONER OF INCOME TAX Vs. SANMAC MOTOR FINANCE LIMITED
April 27, 2009
COMMISSIONER OF INCOME TAX Vs. TCP LTD.
April 6, 2009
COMMISSIONER OF INCOME TAX Vs. VELUMANICKAM LODGE
June 23, 2009
COMMISSIONER OF INCOME TAX Vs. SOORA SUBRAMANIAN
October 19, 2009
COMMISSIONER OF INCOME TAX Vs. AMBIKA COTTON MILLS LTD.
December 2, 2009
COMMISSIONER OF INCOME TAX Vs. SRI VENKATESA MILLS LTD.
March 16, 2009
COMMISSIONER OF INCOME TAX Vs. TAMIL NADU INDUSTRIAL INVESTMENT CORPORATION
April 6, 2009
COMMISSIONER OF INCOME TAX Vs. VANAVIL DYES & CHEMICALS LTD.
April 16, 2009
COMMISSIONER OF INCOME TAX Vs. TEXMO PRECISION CASTINGS
October 20, 2009
COMMISSIONER OF INCOME TAX Vs. SANMAC MOTOR FINANCE LTD.
April 27, 2009
COMMISSIONER OF INCOME TAX Vs. TIRUTTANI CO-OPERATIVE SUGAR MILLS LTD.
April 28, 2009
COMMISSIONER OF INCOME TAX Vs. PANASONIC HOME APPLIANCES
March 23, 2009
COMMISSIONER OF INCOME TAX Vs. K K PALANISAMY
October 6, 2009
COMMISSIONER OF INCOME TAX CENTRAL III Vs. P N MALLIKARJUNA RAO
April 21, 2009
COMMISSIONER OF INCOME TAX CENTRAL III CHENNAI Vs. FL SMIDTH LTD
December 7, 2009
COMMISSIONER OF INCOME TAX CHENNAI Vs. SPIC LIMITED CHENNAI
December 7, 2009
COMMISSIONER OF INCOME TAX CHENNAI Vs. CHAKIAT AGENCIES P LTD
December 1, 2009
COMMISSIONER OF INCOME TAX CHENNAI Vs. AMPLE PROPERTIES LTD
November 30, 2009
COMMISSIONER OF INCOME TAX CHENNAI Vs. E I D PARRY INDIA LTD
December 1, 2009
COMMISSIONER OF INCOME TAX CHENNAI Vs. HABEEB TANNING CO AMMANAM KUPPAM VILLAGE RS ROAD GUDIYATTAM
July 20, 2009
COMMISSIONER OF INCOME TAX CHENNAI Vs. BHARAT OVERSEAS BANK LTD
December 22, 2009
COMMISSIONER OF INCOME TAX CHENNAI Vs. INDIAN POTASH LTD
December 22, 2009
COMMISSIONER OF INCOME TAX CHENNAI III Vs. NEYVELI LIGNITE CORPORATION LTD
December 21, 2009
COMMISSIONER OF INCOME TAX CHENNAI III Vs. SHRIRAM ENGINEERING CONSTRUCTION COMPANY LIMITED
December 21, 2009
COMMISSIONER OF INCOME TAX CHENNAI III Vs. SUDARSHAN KUMAR RUNGTA PROP RAUNAQ STEEL INDUSTRIES
July 20, 2009
COMMISSIONER OF INCOME TAX COIMBATORE Vs. COIMBATORE LAKSHMI INV AND FINANCE CO LTD
November 30, 2009
COMMISSIONER OF INCOME TAX COIMBATORE Vs. ROOTS MULTICLEAN LIMITED
April 20, 2009
COMMISSIONER OF INCOME TAX COIMBATORE Vs. RAJASHREE SUGARS AND CHEMICALS LTD
April 20, 2009
COMMISSIONER OF INCOME TAX COIMBATORE Vs. BANNARI AMMAN SPINNING MILLS LTD
April 20, 2009
COMMISSIONER OF INCOME TAX COIMBATORE Vs. SRI RANGA TEXTILES LIMITED
December 14, 2009
COMMISSIONER OF INCOME TAX COMPANY CIRCLE IV 1 Vs. CHANDRA TEXTILES LTD
April 20, 2009
COMMISSIONER OF INCOME TAX ERODE Vs. A SIVAKAMI
November 23, 2009
COMMISSIONER OF INCOME TAX I Vs. THIRUVENGADAM INVESTMENTS PVT LTD
December 1, 2009
COMMISSIONER OF INCOME TAX I Vs. COIMBATORE TWISTERS PVT LIMITED
March 30, 2009
COMMISSIONER OF INCOME TAX I Vs. TVS MOTOR COMPANY LTD
August 4, 2009
COMMISSIONER OF INCOME TAX I CHENNAI Vs. FIVE STAR MARINE EXPORTS P LIMITED
April 20, 2009
COMMISSIONER OF INCOME TAX Ï¿½ TDS Vs. ICL SHIPPING LTD
June 8, 2009
COMMISSIONER OF INCOME TAX II Vs. COONOOR TEA ESTATES COMPANY LTD
December 14, 2009
COMMISSIONER OF INCOME TAX III Vs. SUDHAN SPINNING MILLS LTD
March 30, 2009
COMMISSIONER OF INCOME TAX III Vs. RANE ENGINE VALVES
April 30, 2009
COMMISSIONER OF INCOME TAX IV CHENNAI Vs. SUBBU SHASHANK
December 7, 2009
COMMISSIONER OF INCOME TAX MADURAI Vs. RAMCO INDUSTRIES LTD
December 7, 2009
COMMISSIONER OF INCOME TAX MADURAI Vs. GANGOTRI TEXTILES
April 20, 2009
COMMISSIONER OF INCOME TAX MADURAI Vs. PANDIAN ROADWAYS CORPN LTD
December 15, 2009
COMMISSIONER OF INCOME TAX MADURAI Vs. RAJU SPINNING MILLS P LTD
April 15, 2009
COMMISSIONER OF INCOME TAX MADURAI Vs. K M GANESAN
November 30, 2009
COMMISSIONER OF INCOME TAX MADURAI Vs. HI TECH ARAI LIMITED
September 1, 2009
COMMISSIONER OF INCOME TAX MADURAI Vs. VTM LIMITED
September 8, 2009
COMMISSIONER OF INCOME TAX SALEM Vs. R M S TRUST
December 7, 2009
COMMISSIONER OF INCOME TAX TAMIL NADU-I Vs. V RAMAKRISHNA AND SONS LIMITED
December 23, 2009
COMMISSIONER OF INCOME TAX TAMILNADU VIII Vs. K JAYKUMAR
December 21, 2009
COMMISSIONER OF INCOME TAX TRICHY Vs. P L GANDHI
April 28, 2009
COMMISSIONER OF INCOME TAX TRICHY Vs. LAKSHMI VILAS BANK KARUR
December 18, 2009
COMMISSIONER OF INCOME TAX VIII Vs. INTERNATIONAL CLEARING AND SHIPPING AGENCY CHENNAI
April 16, 2009
COMMISSIONER OF INCOME TAX WARD II 4 CHENNAI Vs. TASNEEM Z MADRASWALA
December 7, 2009
COMMISSIONER OF INCOME TAX-I Vs. S SUMATHI
April 6, 2009
COMMISSIONER OF INCOME TAX-I Vs. FAL INDUSTRIES LTD
June 24, 2009
COMMISSIONER OF INCOME TAX-I Vs. FORBES TEA BROKERS
June 30, 2009
COMMISSIONER OF INCOME TAX-I Vs. COIMBATORE TWISTERS PVT. LTD.
April 6, 2009
COMMISSIONER OF INCOME TAX-I CHENNAI Vs. MRF LIMITED
October 27, 2009
COMMISSIONER OF INCOME TAX-III Vs. SHIVRAJ SPINNING MILLS LTD
April 24, 2009
COMMISSIONER OF INCOME TAX-III CHENNAI Vs. RAJINI INVESTMENT PVT LTD
October 5, 2009
COMMISSIONER OF INCOME-TAX Vs. NAVIX LINES
December 15, 2009
COMMISSIONER OF INCOME-TAX Vs. P AND C CONSTRUCTIONS P LTD
July 14, 2009
COMMISSIONER OF INCOME-TAX Vs. M. AROKIAM
August 1, 2009
COMMISSIONER OF INCOME-TAX Vs. M. KRISHNAMURTHY
April 23, 2009
COMMISSIONER OF INCOME-TAX Vs. KODANADU TEA ESTATE COMPANY
January 27, 2009
COMMISSIONER OF INCOME-TAX Vs. A. VIJAYAKANT
October 13, 2009
COMMISSIONER OF INCOME-TAX Vs. KRISHNA SARAF
July 7, 2009
COMMISSIONER OF INCOME-TAX Vs. S.I. PROPERTY DEVELOPMENT LTD.
January 27, 2009
COMMISSIONER OF INCOME-TAX VII Vs. N AMBUJAM
October 27, 2009
COMMISSIONER OF INCOME-TAX-I Vs. SHIVA TEXYARN LIMITED
December 22, 2009
COMMISSIONER OF INCOME-TAX-I CHENNAI Vs. INDIRA COTTON MILLS LIMITED
December 15, 2009
COMMISSIONER OF INCOME-TAX-III CHENNAI Vs. SOUNDRAJA FINANCE LIMITED
December 15, 2009
COMMISSIONER OF POLICE Vs. T DHASIAN
April 29, 2009
COMMISSIONER RAJAPALAYAM MUNICIPALITY Vs. PROPRIETOR JANAKIRAM MILLS P LTD
November 10, 2009
COMMISSIONER RAJAPALAYAM MUNICIPALITY Vs. C C VALAYUTHARAJ
November 10, 2009
COMMISSIONER RAJAPALAYAM MUNICIPALITY Vs. S KASIRAJAN
November 10, 2009
COMMISSIONER THIRUVOTTIYUR MUNICIPALITY Vs. P GAJALAKSHMI
September 15, 2009
COMMISSIONER, CORPORATION OF CHENNAI Vs. R.S. VAIDEESWARAN AND ORS.
April 30, 2009
COMMISSIONER, H R AND C E DEPARTMENT Vs. MANALI LAKSHMANA MUDALIAR SPECIFIC ENDOWMENT REPRESENTED BY ITS HEREDITARY TRUSTEE MANALI RAMAKRISHNAN MUDALIAR
July 30, 2009
COMMISSIONER, HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS Vs. GANGADHARAN THAMPI
January 21, 2009
COMMITTEE Vs. VIPANCHI INVESTMENTS PVT LTD
February 3, 2009
COMMON COMMITTEE CONSTITUTED FOR THE SELECTION OF EMINENT SPORTS PERSONS Vs. MINOR B PRAVEENA DEVI
December 4, 2009
COMMR OF C EX , CHENNAI-I Vs. DRUMS AND BARRELS MADRAS PVT LTD
April 29, 2009
COMMR OF CUS (SEAPORT-IMPORT), CHENNAI Vs. SARANGA AGARWAL
April 27, 2009
CONCORD TEACHER TRAINING INSTITUTE Vs. DIRECTOR OF TEACHER EDUCATION RESEARCH AND TRAINING D P I CAMPUS
December 21, 2009
CONCORD TEACHER TRAINING INSTITUTE; ANNAI SATHIYA MEN TEACHER TRAINING INSTITUTE RUN BY THE SOCIETY FOR MINORITY PEOPLE MOVEMENT AIMING DEVELOPMENT IN SEVERAL ASPECTS Vs. DIRECTOR OF TEACHER EDUCATION RESEARCH AND TRAINING AND ORS
December 21, 2009
CONSIM INDIA PRIVATE LTD Vs. PEOPLE INTERACTIVE I PVT LTD
August 14, 2009
CONSIM INFO PVT LTD REP BY ITS DIRECTOR AND CHIEF EXECUTIVE OFFICER MR JANAKIRAMAN MURUGAVEL Vs. GOOGLE INDIA PVT LTD; PEOPLE INTERACTIVE PVT LTD; JEEVANSATHI INTERNET SERVICES PVT LTD AND TIMES BUSINESS SOLUTIONS LTD
September 17, 2009
CONSOLIDATED CONSTRUCTION CONSORTIUM LTD Vs. TIDEL PARK COIMBATORE LTD
June 22, 2009
CONSOLIDATED CONSTRUCTION CONSORTIUM LTD Vs. INDIAN BANK
October 1, 2009
CONTROLLER OF EXAMINATIONS THE TAMIL NADU DR M G R MEDICAL UNIVERSITY Vs. S S RAJTILAK
February 10, 2009
CONVANSYS (INDIA) P. LTD. Vs. STATE
August 7, 2009
CORPORATION LABOUR UNION Vs. COMMISSIONER CORPORATION OF CHENNAI
November 19, 2009
CORRESPONDENT AND HEADMASTER ST JOSEPHS COLLEGE HIGHER SECONDARY SCHOOL Vs. G IRUDAYASAMY
December 4, 2009
COSMO TOWERS OWNERS ASSOCIATION Vs. CHENNAI METROPOLITAN WATER SUPPLY AND SEWERAGE BOARD
June 18, 2009
COUNCIL OF SCIENTIFIC AND INDUSTRIAL RESEARCH Vs. K LEELAMMA
November 10, 2009
CPS TEXTILES P LTD Vs. JOINT SECRETARY GOVERNMENT OF INDIA MINISTRY OF FINANCE DEPARTMENT OF REVENUE
December 3, 2009
CRYSTAL TRADES, A PARTNERSHIP FIRM REP. BY ONE OF ITS PARTNERS B. LAKSHMI KANTH, Vs. THE COMMISSIONER OF CUSTOMS AND THE ASSISTANT COMMISSIONER OF CUSTOMS
June 10, 2009
CT ALAGAPPAN Vs. B SURYANARAYANA RAJU
March 25, 2009
CYPRESS SEMICONDUCTOR TECHNOLOGY INDIA PRIVATE LIMITED Vs. M G BR
January 19, 2009
D A V EDUCATIONAL TRUST Vs. REGIONAL DIRECTOR NATIONAL COUNCIL FOR TECHER EDUCATION
September 29, 2009
D ARAVINDHAN Vs. GOVERNMENT OF TAMILNADU
September 9, 2009
D BACKIYARAJ Vs. DIRECTOR OF TEACHER EDUCATION RESEARCH AND TRAINING
August 17, 2009
D BALAKRISHNAN Vs. THIRUTHANI CO OPERATIVE SUGAR MILLS LTD
November 9, 2009
D BALARAMA NAICKER Vs. GOVERNMENT OF TAMIL NADU
July 10, 2009
D BALASUBRAMANIAN Vs. ASSISTANT ELEMENTARY EDUCATIONAL OFFICER
August 12, 2009
D BHEM SINGH MELCHISIDEC Vs. INSPECTOR OF FACTORIES AMBATTUR REGION
August 28, 2009
D C KRISHNAN Vs. K RAVANAN
January 21, 2009
D C M HUNDAI LIMITED Vs. POLLIVAKKAM PANCHAYAT
April 16, 2009
D CHANDRASEKARAN Vs. STATE OF TAMILNADU
October 22, 2009
D DEVAGNANAM SURESH JAYAKUMAR Vs. GOVERNMENT OF TAMILNADU
September 30, 2009
D DEVI Vs. S LATHA
June 30, 2009
D DHANABAL Vs. STATE
July 7, 2009
D DHANAM Vs. STATE OF TAMIL NADU REPRESENTED BY THE DISTRICT COLLECTOR; DISTRICT COLLECTOR; REVENUE DIVISIONAL OFFICER
July 3, 2009
D DURAISRINIVASAN Vs. REGISTRAR DEBT RECOVERY APPELLATE TRIBUNAL
December 3, 2009
D ELANGO Vs. S DAVID PRABAKAR
August 5, 2009
D F PHILIPS Vs. DAMAYANTHI KAILASAM
July 21, 2009
D GANESAN Vs. STATE
July 28, 2009
D GOVINDARAJ Vs. DISTRICT EDUCATIONAL OFFICER; HEADMASTER, GOVERNMENT GIRLS HIGH SCHOOL
June 30, 2009
D GOVINDARAJU Vs. GOVERNMENT OF TAMIL NADU
December 17, 2009
D GOVINDARAJULU Vs. LAKSHMI BAI
April 9, 2009
D GOVINDASAMY Vs. DISTRICT COLLECTOR PERAMBALUR DISTRICT PERAMBALUR
December 3, 2009
D GURUSAMY Vs. DIRECTOR GOVERNMENT INSTITUTE OF REHABILITATION MEDICINE
September 7, 2009
D JAKULIN SAKILA Vs. DIRECTOR OF TEACHER EDUCATION RESEARCH AND TRAINING
June 8, 2009
D JAYALALITHA Vs. DIRECTOR OF ELEMENTARY EDUCATION
December 8, 2009
D KALAISELVI Vs. INDIAN BANK
October 27, 2009
D KALPANA DEVI Vs. K CHANDRA
November 4, 2009
D KANNAIYAH NAIDU S/O DURAISAMY Vs. NAGATHAMMAN ALAYA VAZHIPADU VALARCHI SANGAM
April 28, 2009
D KARUNAKARAN Vs. REV PAUL RAJANANDHAM SECRETARY CSI VELLORE DIOCESE VELLORE DISTRICT
October 5, 2009
D KARUPPIAH Vs. MEDICAL BOARD
October 1, 2009
D KRISHNAVENI Vs. STATE OF TAMIL NADU
July 8, 2009
D KUMAR Vs. DIRECTOR OF MEDICAL EDUCATION CHENNAI
August 18, 2009
D KUPPUSWAMI Vs. P ARUMUGA NAIDU
October 15, 2009
D LOGANATHAN Vs. A L PRASAD
August 21, 2009
D MAHALINGAM EX SERVICEMAN Vs. UNION OF INDIA
December 7, 2009
D MALLIGA DURAISWAMY Vs. STATE OF TAMIL NADU
April 29, 2009
D MANOHARAN Vs. CHAIRMAN
July 2, 2009
D MANOHARAN; M DEVENDRAN; S MOHANA Vs. THE SUPERINTENDING ENGINEER, BASINBRIDGE, TNEB AND THE EXECUTIVE ENGINEER, TRANSMISSION LINE CONSTRUCTION, TNEB
July 20, 2009
D MANUEL Vs. CHIEF EDUCATIONAL OFFICER THIRUVANNAMALAI
August 24, 2009
D MARIA PUSHPAKARAN Vs. DIRECTOR OF SCHOOL EDUCATION, JOINT DIRECTOR (PERSONAL) SCHOOL EDUCATION
July 17, 2009
D MOHANRAJAN Vs. STATE OF TAMIL NADU
July 2, 2009
D MUNIKRISHNAN Vs. COLLECTOR KRISHNAGIRI
November 3, 2009
D MUTHUKRISHNAN Vs. KASTHURI
February 25, 2009
D MUTHUKUMAR Vs. DISTRICT COLLECTOR TIRUVALLURE
December 2, 2009
D NAGAMANI Vs. CHIEF EDUCATIONAL OFFICER
October 26, 2009
D NAGAPPAN Vs. T VIRGIN RANI
April 15, 2009
D NAGARAJAN Vs. GENERAL MANAGER STATE TRANSPORT CORPORATION
April 15, 2009
D NAPOLEAN Vs. VIJAYAN ALIAS VIJI
August 3, 2009
D NARAYANAN Vs. DISTRICT REVENUE OFFICER
February 17, 2009
D P SELVARAJ Vs. GOVERNMENT OF TAMIL NADU
June 10, 2009
D PETER FRANCIS Vs. S PETHIAH MANAGING TRUSTEE
November 4, 2009
D PURUSHOTHAMAN Vs. KUPPA BAI
February 10, 2009
D PUSHPARAJ Vs. TAMIL NADU TRANSPORT CORPORATION
April 2, 2009
D RADHA KRISHNAN Vs. PRESIDING OFFICER DEBTS RECOVERY TRIBUNAL III SPENCERS TOWERS MOUNT ROAD
April 30, 2009
D RAGURAMAN Vs. EXECUTIVE ENGINEER AND ADMINISTRATIVE OFFICER AND THE MANAGER (MARKETING AND SERVICES), K K NAGAR DIVISION, TAMIL NADU HOUSING BOARD
August 10, 2009
D RAJA Vs. KARTHIKEYAN
August 3, 2009
D RAJAMANICKAM Vs. CHAIRMAN TAMILNADU ELECTRICITY BOARD
November 4, 2009
D RAJASREE Vs. GOVERNMENT OF PUDUCHERRY
October 7, 2009
D RAMARATHINAM Vs. CHITTARANJAN
October 15, 2009
D RANGARAJAN Vs. A ABDUL RAHIM
November 11, 2009
D RANGASAMY Vs. STATE
November 23, 2009
D RANJAN SUNDARA KUMAR Vs. SECRETARY GOVERNMENT OF
May 28, 2009
D RUKMANI Vs. DISTRICT EDUCATIONAL OFFICER VIRUDHACHALAM
December 2, 2009
D RUKMANI Vs. DISTRICT EDUCATIONAL OFFICER
September 30, 2009
D S SAMPATH Vs. GOVERNMENT OF TAMILNADU
July 9, 2009
D SAMUEL JEYAKUMAR Vs. SECRETARY TO THE GOVERNMENT HEALTH AND FAMILY WELFARE DEPARTMENT
August 28, 2009
D SANTHANAM Vs. DISTRICT COLLECTOR THENI
November 12, 2009
D SARAVANAN Vs. UNION OF INDIA
May 15, 2009
D SEKAR Vs. G RAGHAVAN
September 9, 2009
D SELVAKUMAR Vs. DEPUTY INSPECTOR GENERAL OF POLICE
December 4, 2009
D SHAJAHAN Vs. SPECIAL COMMISSIONER AND COMMISSIONER OF COMMERCIAL TAXES
June 9, 2009
D SHANKAR Vs. TAMIL NADU DR M G R MEDICAL UNIVERSITY
July 7, 2009
D SHANMUGAM Vs. DIRECTOR OF SCHOOL EDUCATION; CHIEF EDUCATIONAL OFFICER; HEADMASTER GOVERNMENT BOYS HIGHER SECONDARY SCHOOL, GOVERNMENT OF TAMIL NADU REP BY ITS SECRETARY TO GOVERNMENT SCHOOL EDUCATION DEPARTMENT
July 9, 2009
D SILATHAM SELVARAJ Vs. COMMISSIONER AND SECRETARY TO GOVERNMENT HEALTH AND FAMILY WELFARE DEPT
June 25, 2009
D SIVAKUMAR Vs. GOVERNMENT OF TAMIL NADU
April 27, 2009
D SIVAPRAGASAM Vs. TAMIL NADU ELECTRICITY BOARD
January 23, 2009
D SIVASAKTHI Vs. DISTRICT COLLECTOR AND DISTRICT MAGISTRATE
April 22, 2009
D SOUNDRAJA NADAR Vs. THAKSHINAMARA NADAR SANGAM
September 10, 2009
D SRINIVASA NAIDU Vs. ASSISTANT COMMISSIONER LAND REFORMS
September 17, 2009
D SRINIVASAN Vs. EXECUTIVE OFFICER
March 26, 2009
D SRINIVASAN Vs. STATE
September 8, 2009
D SUBRAMANI Vs. CHAIRMAN TAMILNADU UNIFORMED SERVICES RECRUITMENT BOARD
June 9, 2009
D SUBRAMANIAM AND SONS Vs. REGIONAL DIRECTOR INDIAN RAILWAYS CATERING AND TOURISM CORPORATION LTD
December 15, 2009
D SUNDARAM Vs. KANCHEEPURAM MUNICIPALITY
March 24, 2009
D SUNDARAM Vs. GOVERNMENT OF TAMIL NADU
October 26, 2009
D SUNDARARAJAN Vs. STATE OF TAMIL NADU
December 11, 2009
D SWAMINATHAN Vs. DEPUTY SUPERINTENDENT OF POLICE
August 26, 2009
D THANGAVEL Vs. DISTRICT COLLECTOR
July 28, 2009
D UMA MAHESWARI Vs. SECRETARY TO GOVERNMENT
April 28, 2009
D VADIVEL Vs. CHIEF GENERAL MANAGER STATE BANK OF INDIA
July 22, 2009
D VALLIAMMAL Vs. COMMISSIONER OF HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS
April 6, 2009
D VEDANAYAGAM Vs. RAJA
April 15, 2009
D VEERASINGAM Vs. GOVERNMENT OF TAMIL NADU
June 24, 2009
D VENKATESAN Vs. DIRECTOR OF TOWN PANCHAYAT
September 7, 2009
D VIJAYALAKSHMI Vs. DISTRICT COLLECTOR
December 17, 2009
D VIJAYALAKSHMI Vs. CHAIRMAN TAMIL NADU SLUM CLEARANCE BOARD
August 27, 2009
D VIKRAM Vs. JAYAVARTHAVAVELU
December 23, 2009
D VINAYAGAM Vs. TAMIL NADU HOUSING BOARD
August 24, 2009
D VINOTHKUMAR Vs. SECRETARY TAMIL NADU PUBLIC SERVICE COMMISSION
March 25, 2009
DAKSHNAMOORTHY Vs. VADUVAMBAL
September 16, 2009
DALBIR SINGH Vs. INDUSIND BANK LTD
August 7, 2009
DALBIR SINGH Vs. INDUSIND BANK LTD
July 31, 2009
DALMIA CEMENT BHARAT LTD Vs. ACCOUNTS OFFICER REVENUE TAMIL NADU ELECTRICITY DISTRIBUTION NORTH
November 10, 2009
DAMODARAM DHARMASTHAPANAM Vs. GEM MANUFACTURERS P LTD
November 10, 2009
DANFOSS INDUSTRIES PVT LTD Vs. DISTRICT COLLECTOR COLLECTORATE KANCHEEPURAM
July 17, 2009
DANISH AARTHI Vs. M ABDUL KAPOOR
January 28, 2009
DASAN @ CHELLAPPAN AND DENNISON @ SASIDHARAN Vs. HARIHARAN NAIR
September 3, 2009
DASAPRAKASH RESTAURANT AND ICE CREAM PARLOUR PVT LTD Vs. MYSORE DASAPRAKASH REGISTERED
August 28, 2009
DASS COLOUR LAB Vs. TAMILNADU TAXATION SPECIAL TRIBUNAL
December 10, 2009
DAULATH Vs. STATE OF TAMIL NADU
September 1, 2009
DAVID Vs. SHAKTHIVEL INSPECTOR OF POLICE CUM STATION HOUSE OFFICER
January 8, 2009
DAVID JOSEPH Vs. FOOD INSPECTOR
July 6, 2009
DAYALAN Vs. STATE
November 2, 2009
DAYALAN Vs. JAYANTHI
June 17, 2009
DAYALAN RAJES Vs. REVENUE DIVISIONAL OFFICER
February 1, 2009
DAYALAN RAJES Vs. REVENUE DIVISIONAL OFFICER-CUM-SUB DIVISIONAL EXECUTIVE MAGISTRATE
February 12, 2009
DEEJAY PLASTICS P LTD Vs. CHAIRMAN AND MANAGING DIRECTOR STATE INDUSTRIES PROMOTION CORPORATION
March 23, 2009
DEEJAY PLASTICS P LTD Vs. CHAIRMAN AND MANAGING DIRECTOR STATE INDUSTRIES PROMOTION CORPORATION OF TAMILNADU
April 23, 2009
DEENA SEVA TRUST Vs. DISTRICT COLLECTOR
July 6, 2009
DEENADAYALAN ALIAS SUBASH DEENA Vs. SUMATHI ALIAS SUMATHI JEGA
July 24, 2009
DEEPAK CHANDNANI NCR CORPORATION INDIA PVT LTD Vs. DEPUTY DIRECTOR OFFICE OF THE REGIONAL OFFICER TAMIL NADU ESI CORPORATION
March 23, 2009
DEEPAK TRANSPORT AGENCY LTD Vs. ST JOSEPHS TECHNICAL INSTITUTE
March 31, 2009
DEEPIKA TRANSPORTS Vs. GENERAL MANAGER, DINDIGUL CO
June 24, 2009
DEFENCE OF ENVIRONMENT AND ANIMALS Vs. DISTRICT COLLECTOR OOTY
November 18, 2009
DEGA JAYALAKSHMI Vs. KAPOOR ENTERPRISES
August 26, 2009
DEIVAM Vs. STATE REPRESENTED BY INSPECTOR OF POLICE
August 10, 2009
DEIVANAI AMMAL (DIED) AND ORS Vs. PERIASAMY @ SAMBAGOUNDER AND ORS
October 1, 2009
DEIVANAI AMMAL DIED Vs. PERIASAMY alias SAMBAGOUNDER
October 14, 2009
DELTA POWER SOLUTIONS PVT LTD Vs. COMMISSIONER OF CUSTOMS OFFICE OF THE COMMISSIONER OF CUSTOMS CHENNAI
December 2, 2009
DENNISION PAULRAJ Vs. UNION OF INDIA
April 3, 2009
DEPUTY COMMISSIONER OF INCOME TAX COMPANY CIRCLE VI 1 Vs. K S SURESH
July 21, 2009
DEPUTY DIRECTOR OF HEALTH SERVICES COLLECTORATE CAMPUS Vs. T G MADHAVARAMAN
February 19, 2009
DEPUTY INSPECTOR GENERAL OF POLICE Vs. K KAMALAKKANNAN
December 3, 2009
DEPUTY REGIONAL DIRECTOR EMPLOYEE STATE INSURANCE CORPORATION LTD Vs. CHINNACHAMY
February 9, 2009
DEVA MADHA INDUSTRIES Vs. M A VIJAYA MOHAN
August 5, 2009
DEVABOOPATHI ALIAS MANI Vs. STATE OF TAMILNADU
July 16, 2009
DEVAKI Vs. K MUNEESWARI
January 9, 2009
DEVALA TEA FACTORY Vs. CENTRAL BOARD OF EXCISE AND CUSTOMS NEW DELHI
June 26, 2009
DEVALINGAM Vs. STATE OF TAMIL NADU
July 1, 2009
DEVAN Vs. STATE
June 19, 2009
DEVANDRAN L Vs. SUPERINTENDING ENGINEER CHENNAI ELECTRICITY DISTRIBUTION CIRCLE TAMIL NADU ELECTRICITY BOARD
January 27, 2009
DEVARAJ Vs. DHANALAKSHMI
February 27, 2009
DEVARAJI Vs. POONURANGAM
March 11, 2009
DEVASENA AMMAL Vs. K RATHNAVELU MUDALIAR
January 19, 2009
DEVASHAKAYAMMA Vs. MANAGING DIRECTOR
April 8, 2009
DEVELOPMENT CONSULTANTS PVT LTD Vs. STATE OF TAMILNADU
November 26, 2009
DEVELOPMENT EDUCATION AND ENVIRONMENT PROTECTION SOCIETY Vs. CHIEF SECRETARY GOVT OF TAMILNADU
August 6, 2009
DEVENDRA GUPTA Vs. STATE
September 2, 2009
DEVI AGENCIES Vs. AUTHORISED OFFICER INDIAN BANK CIRCLE OFFICE
November 13, 2009
DEVI KARUMARIAMMAN TEMPLE Vs. V SATCHIDANANDAM
April 15, 2009
DHAMODARAN; DARMALINGAM; MANGAMMAL Vs. GANGADARAN(DIED); ROSAMMAL; VELU; MURALI; AMBIKA; MARIAMMAL; POONAMMAL
December 18, 2009
DHANABAL Vs. STATE
October 27, 2009
DHANALAKSHMI SRINIVASAN SUGARS PRIVATE LTD Vs. STATE OF TAMILNADU
April 20, 2009
DHANAM Vs. SUNDARAM FINANCE LIMITED
November 5, 2009
DHANAM Vs. INSPECTOR OF POLICE
July 3, 2009
DHANAMMAL Vs. KESAVA REDDIAR
November 16, 2009
DHANAPACKIAM Vs. STATE
June 17, 2009
DHANAPAL Vs. CHANDRASEKHARAN
October 15, 2009
DHANAPAL Vs. SENJIVEL
January 12, 2009
DHANDAPANI Vs. STATE
July 28, 2009
DHANLAKSHMI Vs. STATE
September 30, 2009
DHARAMPAL SATYAPAL LIMITED Vs. COMMERCIAL TAX OFFICER
April 13, 2009
DHARANI FINANCE LIMITED Vs. SOUTH POINT ENTERPRISES PRIVATE LIMITED
July 10, 2009
DHARMA PARIPALANA SABHA Vs. COMMISSIONER HINDU RELIGIOUS AND CHARITABLE ENDOWMWNTS ADMN DEPT
July 30, 2009
DHARMALINGAM Vs. GOVERNMENT OF TAMIL NADU
August 5, 2009
DHARMAN Vs. CHOCKALINGAM
March 24, 2009
DINAMALAR Vs. N JAYACHANDRAN
December 18, 2009
DIRECTOR DIRECTOR OF RURAL DEVELOPMENT Vs. MADURAMBAL
October 6, 2009
DIRECTOR GENERAL OF POLICE SPECIAL SPORTS RECRUITMENT BOARD KAMARAJAR SALAI MYLAPORE Vs. S MAHESH KUMAR
December 4, 2009
DIRECTOR OF GOVERNMENT EXAMINATIONS; DIRECTOR OF TEACHER EDUCATION RESEARCH AND TRAINING AND THE PRINCIPAL, DISTRICT INSTITUTE OF EDUCATION AND TRAINING; JAYASURIYA COLLEGE OF EDUCATION Vs. JAYASURIYA COLLEGE OF EDUCATION; M GUNASEKAR AND J DAKSHINAMOORTHY; DIRECTOR OF TEACHER EDUCATION AND TRAINING AND THE PRINCIPAL, DISTRICT INSTITUTE OF EDUCATION AND TRAINING
November 19, 2009
DIRECTOR OF INCOME TAX EXEMPTION Vs. GOVINDU NAICKER ESTATE
January 27, 2009
DIRECTOR OF INCOME TAX EXEMPTION CHENNAI Vs. SMT GEETHA JOHNSON
December 22, 2009
DIRECTOR OF MEDICAL AND RURAL HEALTH SERVICE Vs. G MALLIGA
October 27, 2009
DIRECTOR OF SCHOOL EDUCATION Vs. GELDON WIFRED VIOLA
March 26, 2009
DIRECTOR OF SCHOOL EDUCATION Vs. K UMA
December 4, 2009
DIRECTOR OF TEACHER EDUCATION RESEARCH AND TRAINING Vs. JOSEPH CHELLAMUTHU TEACHER TRAINING INSTITUTE
March 23, 2009
DIRECTOR OF TOWN PANCHAYAT Vs. S THIRUMALAR SELVI
July 30, 2009
DIRECTOR SR/WC NEW DELHI Vs. ALL INDIA RURAL POSTAL EMPLOYEES UNION
January 6, 2009
DIRECTOR THAMBAKU VIKAS NIDESHALAYA Vs. FATHIMA YAKUB
December 15, 2009
DISTRICT ADI DRAVIDAR AND TRIBAL WELFARE OFFICER NAGAPATTINAM Vs. M REVATHI
January 29, 2009
DISTRICT COLLECTOR Vs. V AMSAM
August 6, 2009
DISTRICT COLLECTOR Vs. SIDDHESWARAN
July 14, 2009
DISTRICT COLLECTOR Vs. SARANGAPANI
June 17, 2009
DISTRICT COLLECTOR AND INSPECTOR OF DISTRICT PANCHAYAT VILLUPURAM DISTRICT Vs. DEVI PARASURAMAN
August 19, 2009
DISTRICT COLLECTOR THIRUVALLUR DISTRICT Vs. P SURESH BABU
April 29, 2009
DISTRICT COLLECTOR TIRUNELVELI DISTRICT Vs. GEETHA
November 6, 2009
DISTRICT COLLECTOR TUTICORIN Vs. P R S TRADERS
November 6, 2009
DISTRICT COLLECTOR TUTICORIN Vs. DISTRICT COLLECTOR OF TUTICORIN DISTRICT
August 6, 2009
DISTRICT FOREST OFFICER Vs. OBLI GRANITES
September 18, 2009
DISTRICT FOREST OFFICER SALEM DIVISION Vs. LAXMI IMPEX
April 27, 2009
DISTRICT GENERAL WORKERS UNION CITU Vs. U O I
November 9, 2009
DISTRICT MANAGAER TASMAC Vs. S VELLIYANGIRI
July 2, 2009
DITTAKAVI ANANTHA PADMANABHAMOORTHY Vs. TAHSILDAR AND EXECUTIVE MAGISTRATE TAHSILDAR MAMBALAM-GUINDY TALUK K K NAGAR
July 23, 2009
DIVISIONAL ENGINEER BHARAT SANCHAR NIGAM LIMITED Vs. JENNET
October 7, 2009
DIVISIONAL MANAGER M/S NATIONAL INSURANCE COMPANY LIMITED Vs. PANNEERSELVAM
August 27, 2009
DIVISIONAL MANAGER M/S ORIENTAL INSURANCE CO LTD Vs. ANBU THIAGARAJAN
July 23, 2009
DIVISIONAL MANAGER M/S UNITED INDIA INSURANCE COMPANY LIMITED Vs. FIRUDHAMBAL
October 7, 2009
DIVISIONAL MANAGER NATIONAL INSURANCE CO LTD Vs. GOWRI
March 30, 2009
DIVISIONAL MANAGER NATIONAL INSURANCE CO LTD Vs. KASAMBU
April 3, 2009
DIVISIONAL MANAGER NATIONAL INSURANCE COMPANY LIMITED Vs. MUBARAK ALI
October 1, 2009
DIVISIONAL MANAGER NATIONAL INSURANCE COMPANY LIMITED VELLORE Vs. J PALANI
October 1, 2009
DIVISIONAL MANAGER NEW INDIA ASSURANCE CO LTD Vs. SASIKUMAR
March 18, 2009
DIVISIONAL MANAGER NEW INDIA ASSURANCE CO LTD Vs. V CHANDRAN
August 21, 2009
DIVISIONAL MANAGER NEW INDIA ASSURANCE CO LTD Vs. T CHELLADURAI
July 4, 2009
DIVISIONAL MANAGER NEW INDIA ASSURANCE COMPANY LTD Vs. MARIYAMMAL
July 13, 2009
DIVISIONAL MANAGER THE NATIONAL INSURANCE CO LTD Vs. NASEEMA
September 15, 2009
DIVISIONAL MANAGER, M/S.NATIONAL INSURANCE COMPANY LTD Vs. RENGAN
December 11, 2009
DIVISIONAL MANAGER, ORIENTAL INSURANCE CO LTD Vs. ANBU THIAGARAJAN, S SUNDARAM
July 23, 2009
DIVYA Vs. SECRETARY TO GOVERNMENT DEPARTMENT OF EDUCATION
September 8, 2009
DIVYA J DOLIA Vs. SECRETARY GOVERNMENT OF TAMIL NADU INDUSTRIES DEPARTMENT
August 7, 2009
DIWAKAR Vs. A SHOBA
August 28, 2009
DOMINIC IRUDAYARAJ Vs. PRAMILA
July 8, 2009
DORAIRAJ Vs. DORAISAMY
August 12, 2009
DOVETON-CORRIE PROTESTANT SCHOOLS ASSOCIATION Vs. TAMIL METHODIS CHURCH
October 5, 2009
DOW CHEMICAL INTERNATIONAL PVT LTD Vs. NITHYANANDAM
July 9, 2009
DR A SENDHIL COUMARY Vs. DR P PADMANATHAN
January 19, 2009
DR R CHAMUNDEESWARI D/O T C RAMAKRISHNA, ETC ETC Vs. INDIAN OVERSEAS BANK THIRUVANMIYUR BRANCH AND THE REGISTRAR, DEBT RECOVERY TRIBUNAL-1, ETC ETC
February 25, 2009
DR UMASHANKAR KANDASAMY Vs. THE DIRECTOR OF MEDICAL EDUCATION, DEPARTMENT OF HEALTH AND FAMILY WELFARE AND THE DEAN, KILPAUK MEDICAL COLLEGE
June 19, 2009
DURAI ALIAS SUBRAYAN Vs. ANANDAN
November 25, 2009
DURAIRAJ Vs. STATE
February 5, 2009
DURAIRAJ Vs. STATE
July 27, 2009
DURAISAMY Vs. REVENUE DIVISIONAL OFFICER DHARAPURAM
November 10, 2009
DURAISAMY PILLAI Vs. PERIANNAN PILLAI
January 20, 2009
DURGADEVI Vs. VEERADEVAN
October 7, 2009
E A PEERAN SAHIB SONS Vs. JOINT REGIONAL DIRECTOR AND DEPUTY DIRECTOR
April 15, 2009
E ARUMUGAKANI Vs. DIRECTOR RURAL DEVELOPMENT AND PANCHAYAT RAJ CHENNAI
November 5, 2009
E B SUNANDHA Vs. DEAN AGRICULTURE AND CHAIRMAN ADMISSIONS AGRICULTURAL COLLEGE AND RESEARCH INSTITUTION
July 28, 2009
E BALAJEE Vs. STATE
November 25, 2009
E BALASUBRAMANI Vs. COMMISSIONER CORPORATION OF CHENNAI
July 10, 2009
E BHAGYARAJ Vs. DIRECTOR GENERAL OF POLICE
November 23, 2009
E CHINNAPPAN Vs. DISTRICT MANAGER TAMILNADU STATE MARKETING CORPN LTD
October 22, 2009
E DHAMODHARAN Vs. SUPERINTENDING ENGINEER
May 19, 2009
E GOKULAKRISHNAN Vs. COMMISSIONER OF POLICE
February 9, 2009
E GOKULAKRISHNAN Vs. INSPECTOR OF POLICE
October 5, 2009
E GOPINATH Vs. KANCHANA
August 14, 2009
E GUNASEKARAN Vs. MANAGING DIRECTOR PONDICHERRY CO-OPERATIVE MILK PRODUCERS UNION LTD
September 14, 2009
E I D PARRY INDIA LTD Vs. AUTHORISED OFFICER INDIAN BANK
December 1, 2009
E JAYARAMAN Vs. A/M THANNEERKATTU PERUMAL THIRUKKOVIL
November 20, 2009
E K PALANISAMY Vs. DEPUTY SUPRINTENDENT OF POLICE
August 18, 2009
E M E EDWARDS ST GEORGE SCHOOL Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL
August 4, 2009
E M SEKAR Vs. COMMON CADRE AUTHORITY
December 11, 2009
E M THAJULHUDA Vs. RAFIADUL ARABIA
February 17, 2009
E MANCHARAN Vs. GENERAL MANAGER TAMILNADU STATE TRANSPORT CORPORATION LTD
October 24, 2009
E MANIKANDAN Vs. STATE OF TAMIL NADU
December 10, 2009
E MARIYA LOUIS Vs. DISTRICT COLLECTOR MADURAI
November 3, 2009
E MURUGESAN Vs. SPECIAL TAHSILDAR A D W CUM LAND
April 2, 2009
E N BASHEER AHAMED Vs. TAMIL NADU WAKF BOARD
November 10, 2009
E N NATARAJAN Vs. SUPERINTENDENT OF POLICE
August 4, 2009
E NATARAJAN Vs. DISTRICT ADI DRAVIDAR WELFARE OFFICER KANCHEEPURAM
July 21, 2009
E O MOHAMMED ALI Vs. DESSI AMMAL alias JESSIMA BEEVI
July 21, 2009
E P K MANI ALIAS E PALANIAPPAN Vs. NAGASAMY
January 23, 2009
E P MANOHARAN VINCENT Vs. KARUNA VINCENT
November 19, 2009
E PANCHAVARNAM Vs. SECRETARY TO GOVERNMENT PROHIBITION
April 15, 2009
E R KALAIVAN Vs. INSPECTOR GENERAL OF REGISTRATION
July 9, 2009
E R SHANMUGAM Vs. DIRECTOR OF SCHOOL EDUCATION
April 16, 2009
E RATHINASAMY Vs. SECRETARY TO GOVERNMENT COMMERCIAL TAXES DEPARTMENT
April 30, 2009
E SANGEETHA Vs. SECRETARY TO GOVERNMENT COOPERATION FOOD AND CONSUMER PROTECTION DEPARTMENT SECRETARIAT
September 14, 2009
E SANTHI Vs. STATE OF TAMILNADU
August 5, 2009
E SARAVANAN ALIAS SARAVANAKUMAR Vs. STATE
April 15, 2009
E SELVAM Vs. STATE
June 15, 2009
E SHANKAR Vs. STATE
July 30, 2009
E SIVA Vs. E NEELAPPA CHOWDARY
December 7, 2009
E TAMILMANI Vs. STATE OF TAMIL NADU
July 22, 2009
E THANGA NADAR Vs. JOINT DIRECTOR OF COLLEGIATE EDUCATION TIRUNELVELI DIVISION
June 10, 2009
E UMAIBA Vs. DIRECTOR OF SURVEY AND LAND RECORDS
July 24, 2009
E V MURTHY Vs. INSPECTOR GENERAL CENTRAL INDUSTRIAL SECURITY FORCE CHENNAI
November 18, 2009
E V VASAVAN Vs. DHANAPALAN
April 16, 2009
E VELUCHAMY Vs. SPECIAL INVESTIGATION TEAM
April 29, 2009
E VISWANATHAN Vs. V T JESUDAS
April 1, 2009
EAGLE EARTH MOVERS Vs. DEPUTY COMMERCIAL TAX OFFICER
April 22, 2009
EASTMAN EXPORTS GLOBAL CLOTHING P LTD Vs. ASSISTANT TIRUPUR
November 3, 2009
EASUN PRODUCTS OF INDIA P LTD Vs. CHAIRMAN TAMIL NADU ELECTRICITY BOARD
July 6, 2009
EASWARAN ALIAS EASWARAMOORTHY Vs. STATE
July 6, 2009
EASWARI Vs. V KANAGARAJ
July 10, 2009
ECC LEASING COMPANY LIMITED Vs. PARAMOUNT AIRWAYS PVT LTD
December 15, 2009
ECOF INDUSTRIES PVT LTD Vs. JANABAI
April 13, 2009
EDUCATIONAL CHARITABLE SOCIETY Vs. A RAMANATHAN
August 25, 2009
EDWARD KENNEDY Vs. SPECIAL TAHSILDAR
January 6, 2009
EENAMUTHU Vs. STATE INSPECTOR OF POLICE MORAPPANADU
December 9, 2009
EID PARRY INDIA LIMITED Vs. STAR GRAN AND SHIPPING CO
September 18, 2009
EIGHT CAPITAL INDIA M LIMITED Vs. WELL KNIT APPARELS PRIVATE LIMITED
November 19, 2009
ELAMMAL Vs. MANAGING DIRECTOR METROPOLITAN TRANSPORT CORPORATION LTD
October 6, 2009
ELANGO Vs. RAJENDIRAN
February 4, 2009
ELANGO Vs. KASTHURI
September 10, 2009
ELECTRO OPTICS P LTD Vs. STATE OF TAMIL NADU
September 29, 2009
ELECTRO POLYCHEM LIMITED Vs. COMMERCIAL TAX OFFICER (ADDL.), VEPERY ASSESSMENT CIRCLE
November 27, 2009
ELLAMMAL Vs. K P GOVINDARAJ
December 18, 2009
ELLON CURATIVE PVT. LTD Vs. DEPUTY COMMERCIAL TAX OFFICER
April 2, 2009
ELUMALAI Vs. HEMAVATHY
March 24, 2009
ELUMALAI Vs. KOTTEESWARAN ALIAS KOTTI NAICKER
December 4, 2009
ELUMALAI Vs. STATE
April 23, 2009
ELUMALAI Vs. RADHAKRISHNAN
September 18, 2009
ELUMALAI VELAN ALIAS VETRIVELAN GNANAMOORTHY Vs. UNION TERRITORY OF PONDICHERRY
November 11, 2009
EMGEEYAR PICTURES PVT LTD Vs. O K FILMS
September 15, 2009
EMKAY ALLOYS P LTD Vs. STATE
July 7, 2009
EMPEE DISTILLERIES LIMITED Vs. ASSISTANT COMMISSIONER OF INCOME TAX
November 2, 2009
EMPLOYEES STATE INSURANCE CORPORATION LTD Vs. N MARAPPAN
February 13, 2009
ENGINEERING ELECTRONIC AND GENERAL WORKERS UNION Vs. ASSISTANT COMMISSIONER OF LABOUR
December 2, 2009
ENNORE PORT TRUST CHENNAI Vs. HCC VAN OORD ACZ JOINT VENTURE HINCON HOUSE LBS MARG VIKHROLI WEST MUMBAI
August 14, 2009
ERA CHEZHIAN Vs. STATE OF TAMIL NADU
September 30, 2009
ESAKIYMMAL Vs. STATE
December 22, 2009
ESAKKIMUTHU Vs. STATE
April 3, 2009
ESAKKIMUTHU Vs. MANICKAVADIVOO
November 1, 2009
ESSAKIMUTHU Vs. UNION OF INDIA
October 7, 2009
ESSESSAR AGENCIES Vs. SEKAR ALIAS RAMALINGAM
November 6, 2009
ESTATE OF AYYA PILLAI TRUST REP BY ADMINISTRATIVE GENERAL AND OFFICIAL TRUSTEE OF TAMIL NADU HIGH COURT CAMPUS Vs. COMMISSIONER OF INCOME-TAX (EXEMPTIONS)
December 14, 2009
ESTATE OF KADAPAKKAM CHARITIES Vs. ASST COMMISSIONER OF INCOME TAX
December 14, 2009
ESTATE OF M M ISPAHANI Vs. COMMISSIONER OF INCOME TAX CHENNAI
December 14, 2009
ESTATE OF MALIGAI MERCHANT CHARITIES Vs. COMMISSIONER OF INCOME TAX EXEMPTIONS II CHENNAI
December 14, 2009
ESTATE OF RAJA RAMASAMY MUDALIAR CHOULTRY TRUSTEE Vs. ASST DIRECTOR OF INCOME TAX
December 15, 2009
ESTATE OF SHRI AUDIKESAVALU NAIDU Vs. COMMISSIONER OF INCOME TAX CHENNAI
December 14, 2009
ESTATE OF SHRI AUDIKESAVALU NAIDU C O THE OFFICIAL TRUSTEE OF TAMIL NADU HIGH COURT CAMPUS Vs. ASSISTANT DIRECTOR OF INCOME TAX EXEMPTIONS II
December 14, 2009
ESWARAN Vs. STATE
March 20, 2009
ESWARAN ALIAS SHANMUGAVEL Vs. STATE
November 26, 2009
ESWARI Vs. KUMAR
January 27, 2009
ESWARI Vs. UMADEVI
September 17, 2009
ETA CONSTRUCTIONS INDIA PVT LTD Vs. STATE
October 28, 2009
ETHIRAJ Vs. STATE
September 10, 2009
ETHIRAJULU Vs. CHOKALINGAM
December 23, 2009
EVERGREEN ENTERTAINERS PVT LTD Vs. MAJESTIC FURNISHING CO LIMITED
August 17, 2009
EX NK NO 2588966P D R SRI RAMAN Vs. UNION OF INDIA
April 15, 2009
EXECUTIVE COMMITTEE DADASHA MAKKAN TRUST Vs. STATE OF TAMIL NADU
November 6, 2009
EXECUTIVE COMMITTEE OF THE SYNOD CHURCH OF SOUTH INDIA Vs. V DEVASAHAYAM BISHOP IN MADRAS CHURCH OF SOUTH INDIA
September 14, 2009
EXECUTIVE ENGINEER SITE AND SERVICE DIVISION NO 3 Vs. M LAKSHMI AMMAL
April 9, 2009
EXECUTIVE ENGINEER TAMIL NADU ELECTRICITY BOARD Vs. MOGANA
April 30, 2009
EXECUTIVE ENGINEER TAMIL NADU WATER SUPPLY AND DRAINAGE BOARD Vs. DHARMAR
April 17, 2009
EXECUTIVE OFFICER Vs. L GANESAN
April 24, 2009
EXECUTIVE OFFICER ARULMIGHU NACHIYAR DEVASTHANAM SRIVILLIPURTHUR Vs. K.R. SUBRAMANYARAJAH
October 25, 2009
EXECUTIVE OFFICER SOUNDERESWARAR DEVASTHANAM Vs. G KUPPUSWAMY MUDALIAR
October 6, 2009
EXPRESS NEWSPAPERS LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX
November 17, 2009
F ASHOK KUMAR Vs. T KAMALAKANNAN
January 19, 2009
F JOHNSON Vs. INSPECTOR OF POLICE
August 28, 2009
F L SMIDTH LIMITED Vs. ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE III
December 7, 2009
F. FRANCIS SALSAS Vs. A. G. PAREIRA
April 27, 2009
FASHION APPARELS PARTNER S BALACHANDER Vs. CENTRAL BANK OF INDIA MOUNT ROAD BRANCH
September 30, 2009
FATHIMA Vs. STATE OF TAMIL NADU
July 13, 2009
FATHIMA BEEBI Vs. STATE OF TAMIL NADU REP BY ITS SECRETARY TO GOVERNMENT, PUBLIC (LAW AND ORDER - F) DEPARTMENT; THE DISTRICT COLLECTOR AND DISTRICT MAGISTRATE AND; THE INSPECTOR OF POLICE
April 3, 2009
FATIMA FAUSIA Vs. RAJESH MALHOTRA
July 17, 2009
FELIX ROSHAN Vs. SECRETARY BISHOP AMBROSE COLLEGE SUNGAM
January 21, 2009
FILM AND TELEVISION PRODUCERS GUILD OF SOUTH INDIA Vs. L S MOVIES
January 28, 2009
FLS AUTOMATION INDIA P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE II 1
December 7, 2009
FOOD CORPORATION OF INDIA Vs. FOOD CORPORATION OF INDIA EMPLOYEES UNION
August 3, 2009
FOODS FATS AND FERTILIZERS LIMITED Vs. SOUNDARA RAMASWAMY
April 8, 2009
FRANCIS Vs. STATE
November 12, 2009
FRANCIS EDWARD Vs. GOVERNMENT OF TAMIL NADU
August 27, 2009
FRANCIS KOIL RAJ Vs. MANGALAM KARUNAKARAN
March 6, 2009
FRANCIS XAVIER ALIAS FRANCIS Vs. STATE
July 22, 2009
FRIENDLY TRANSPORT DAILY PARCEL SERVICES Vs. CANDN GANGES METALIZING P LTD
December 8, 2009
FUTURE LOGISTICS PVT LTD Vs. FUTURE LOGISTICS SOLUTIONS PVT LTD
June 8, 2009
G ANNADURAI Vs. SECRETARY TO THE GOVERNMENT OF TAMILNADU ENERGY DEPARTMENT
December 19, 2009
G ANNAMALAI Vs. DHANABHACKIAMMAL
January 22, 2009
G ANUSHYA Vs. VEERASAMY NAIDU
March 5, 2009
G ARUMUGA VEERAN Vs. CHAIRMAN / THE PRINCIPAL SAVEETHA ENGINEERING COLLEGE
September 1, 2009
G ARUMUGHA GRAMANI Vs. SARADAMBAL
December 22, 2009
G BABU Vs. GOVERNMENT TAMILNADU
August 19, 2009
G BAKTHAVATSALAM Vs. T CHITRARASU
March 24, 2009
G BALAMURUGAN Vs. DIRECTOR OF SCHOOL EDUCATION
October 13, 2009
G BALASUBRAMANIAN Vs. SECRETARY TO GOVERNMENT MUNICIPAL ADMINISTRATION AND WATER SUPPLY DEPARTMENT
July 1, 2009
G BALASUBRAMANIAN Vs. UNIFORMED SERVICES RECRUITMENT BOARD
June 30, 2009
G BHASKAR Vs. JOINT RESGISTRAR OF CO-OPERATIVE SOCIETIES TUTICORIN REGION
November 26, 2009
G BOOPATHI Vs. CHANDRAKANTHI
January 23, 2009
G CHANDRANATH Vs. S RAJAPUSHPAM
December 15, 2009
G CHANDRASEKAR Vs. SECRETARY TO GOVERNMENT COOPERATION FOOD AND CONSUMER PROTECTION DEPARTMENT
July 9, 2009
G CHANDRASEKARAN Vs. DIRECTOR OF SCHOOL EDUCATION
June 8, 2009
G D BUILDERS Vs. GOVERNMENT OF PUDUCHERRY
January 28, 2009
G D SUBRAMANIAM Vs. SUB REGISTRAR OFFICE OF KONUR SUB REGISTRAR SIDCO NAGAR-49
February 10, 2009
G DEVAKADASHYAM BISHOP Vs. SECRETARY TO GOVERNMENT EDUCATION DEPARTMENT
October 24, 2009
G ELAYAPERUMAL Vs. STATE OF TAMIL NADU
November 23, 2009
G EVA MARY ELEZABETH Vs. K JAYARAJ
August 31, 2009
G G KANNAN Vs. SALEEM
September 11, 2009
G G R COLLEGE OR ENGINEERING Vs. REGISTRAR
July 20, 2009
G GANAPATHISUBRAMANIAN Vs. CHIEF ENFORCEMENT OFFICER ENFORCEMENT DIRECTORATE GOVERNMENT OF INDIA SHASTRI BHAVAN CHENNAI
July 29, 2009
G GANESHAMOORTHY Vs. REGISTRAR ANNA UNIVERSITY COIMBATORE
August 26, 2009
G GANESHKUMAR Vs. TAMIL NADU THIRUKOIL THOZHILALARGAL UNION
January 22, 2009
G GEETHA Vs. S R KRISHNAKUMAR
January 23, 2009
G GLADYS SELINA Vs. CHAIRMAN TEACHERS RECRUITMENT BOARD; ASSISTANT DIRECTOR
September 30, 2009
G GOPAL Vs. SECRETARY TO GOVERNMENT
June 11, 2009
G GOPALA KRISHNAN Vs. DEBTS RECOVERY TRIBUNAL
August 18, 2009
G GOVINDASAMY Vs. STATE OF TAMIL NADU
November 6, 2009
G GOVINDASAMY Vs. STATE
December 11, 2009
G GRACE JAYA Vs. DIRECTOR OF ELEMENTARY EDUCATION COLLEGE ROAD
March 25, 2009
G GUNASEKARAN Vs. CHAIRMAN PORT TRUST
June 10, 2009
G HIDAYATHUNNISSA BEGUM Vs. METROPOLITAN TRANSPORT CORPORATION CHENNAI DIVISION-II LIMITED
October 5, 2009
G IRUDAYASAMY Vs. DIRECTOR OF SCHOOL EDUCATION
January 19, 2009
G IRUSAPPAN Vs. SANTHAKUMARI
July 27, 2009
G J KUMARI Vs. SUKUMARAN NAIR
November 3, 2009
G JAGADEESWARAN Vs. STATE
July 10, 2009
G JAYAPRAKASH SECRETARY MUTHU NAIDU MEMORIAL HIGH SCHOOL Vs. SECRETARY TO GOVERNMENT EDUCATION DEPARTMENT
October 7, 2009
G K ANBU AND A MOHAN Vs. TAMIL NADU INDUSTRIAL INVESTMENT CORPORATION LIMITED, REP BY ITS MANAGING DIRECTOR AND BOARD OF DIRECTORS/APPELLATE AUTHORITY, REP , BY ITS MANAGING DIRECTOR, TAMIL NADU INDUSTRIAL, INVESTMENT CORPORATION LIMITED
January 19, 2009
G K CHENTHIL KANNAN Vs. SATHYABAMA
August 21, 2009
G KALIDASS Vs. DEPUTY INSPECTOR GENERAL OF POLICE
October 13, 2009
G KALYANASUNDARAM Vs. UNION OF INDIA REPRESENTED BY THE SECRETARY TO GOVERNMENT OF INDIA, MINISTRY OF HOME AFFAIRS FREEDOM FIGHTERS, DIVISION I; THE UNDER SECRETARY TO GOVERNMENT OF INDIA, MINISTRY OF HOME AFFAIRS AND; THE SECRETARY TO GOVERNMENT PUBLIC DEPARTMENT (PP-1)
March 14, 2009
G KARTHIKEYAN Vs. DIRECTOR OF GOVERNMENT EXAMINATION
July 15, 2009
G KARUNAKARAN Vs. SECRETARY TO GOVERNMENT MUNICIPAL ADMINISTRATION AND WATER SUPPLY DEPARTMENT
August 5, 2009
G KARUPIAH Vs. SECRETARY PUBLIC WORKS DEPARTMENT GOVERNMENT OF TAMIL NADU
October 28, 2009
G KASTURI Vs. P ARUMUGAM
January 9, 2009
G KRISHNAMMAL Vs. STATE OF TAMIL NADU REP THROUGH ITS SECRETARY FOR HOME; INSPECTOR OF POLICE, DISTRICT CRIME BRANCH; ABUBACKER
August 20, 2009
G KRISHNAMOORTHY Vs. P SUBRAMANYAM
October 27, 2009
G KRISHNAMOORTHY Vs. GOVERNMENT OF TAMIL NADU
August 7, 2009
G KRISHNAMURTHY Vs. ARULMIGHU
October 9, 2009
G KUPPAN Vs. PRESIDING OFFICER DEBTS RECOVERY TRIBUNAL III
December 3, 2009
G LAKSHMI Vs. EXECUTIVE ENGINEER AND ADMINISTRATIVE OFFICER ANNA NAGAR DIVISION
December 3, 2009
G M MALINI Vs. REVENUE DIVISIONAL OFFICER SUB COLLECTOR
April 21, 2009
G M PENS INTERNATIONAL LIMITED Vs. RAMESH KUMAR JAIN
August 25, 2009
G M RAJAGOPAL Vs. NAGARATHINAM
November 13, 2009
G MALAIKANI Vs. DISTRICT COLLECTOR VIRUDHANAGAR DISTRICT
October 26, 2009
G MARAGATHA MEENAKSHI Vs. DISTRICT COLLECTOR
November 24, 2009
G MARGANDAN Vs. DISTRICT EDUCATIONAL OFFICER; HEADMASTER, GOVERNMENT HIGHER SECONDARY SCHOOL
June 30, 2009
G MUNUSWAMY Vs. INSPECTOR GENERAL OF POLICE
April 13, 2009
G MURALI BAJAJ PROPRIETOR MAYA ELECTRONICS Vs. SELVARAJ PROPRIETOR SOUTHERN ELECTRONICS
July 21, 2009
G MURUGAN Vs. GOVERNMENT OF TAMIL NADU
November 13, 2009
G MURUGAN Vs. SECRETARY TO GOVERNMENT, HOME SECRETARY
September 11, 2009
G MUTHALU REDDIAR Vs. SRINIVASAN PADAYATCHI
February 27, 2009
G MUTHU Vs. INSPECTOR OF POLICE
August 7, 2009
G N VENKAT RAJARAM Vs. ALL INDIA NAYUDU SANGAM
April 29, 2009
G NAGENDRAN Vs. SECRETARY TO GOVERNMENT COOPERATION FOOD AND CONSUMER PROTECTION DEPARTMENT
November 17, 2009
G NEELAPPAN Vs. TAMIL NADU SMALL INDUSTRIES CORPN LTD
November 4, 2009
G P VETRICHELVI Vs. ADDITIONAL ASSISTANT ELEMENTARY EDUCATIONAL OFFICER
August 17, 2009
G PADMAVATHI Vs. A SARAVNARAJ
November 12, 2009
G PANDIAN Vs. DIRECTOR OF SCHOOL EDUCATION
September 7, 2009
G PANNEERSELVAM Vs. AYYANNAN
September 18, 2009
G PONNUSAMY Vs. SECRETARY TO GOVERNMENT ELECTRICITY DEPARTMENT GOVERNMENT OF TAMIL NADU
April 21, 2009
G PRABAKARAN Vs. SELVARAJ
June 23, 2009
G R KARTHIKEYAN FOUNDER TRUSTEE OF P S GOVINDASWAMY NAIDU Vs. G RANGASWAMY MANAGING TRUSTEE OF P S GOVINDASWAMY NAIDU
September 3, 2009
G RAGHAVAN Vs. UPASANA FINANCE LIMITED
September 14, 2009
G RAJARAM Vs. SECRETARY TO GOVERNMENT HOME DEPARTMENT POLICE III
July 14, 2009
G RAJENDRAN Vs. SPECIAL COMMISSIONER AND COMMISSIONER FOR URBAN LAND CEILING AND LAND TAX
April 30, 2009
G RAJENDRAN Vs. S M SHANMUGAM
September 9, 2009
G RAMACHANDRAN Vs. COMMISSIONER PUDUKOTTAI MUNICIPALITY
April 22, 2009
G RAMAIAH NAMBIAR Vs. SENIOR SUPRINTENDENT OF POST OFFICE
July 14, 2009
G RAMASAMI Vs. R KAMALA
November 1, 2009
G RAMASUBRAMANI Vs. DISTRICT FOREST OFFICER
September 30, 2009
G RAMESH Vs. S BABU
February 26, 2009
G RAMESH KUMAR Vs. MADRAS STOCK EXCHANGE LIMITED
March 31, 2009
G RAVI VARMAN Vs. GOVERNMENT OF TAMIL NADU
November 30, 2009
G RAVICHANDRAN Vs. K JAYACHANDRAN
February 18, 2009
G S R KRISHNAMURTHY Vs. INCOME TAX OFFICER
June 29, 2009
G SARALA Vs. STATE OF TAMIL NADU
December 2, 2009
G SAROJA Vs. P JAYAVELU
June 12, 2009
G SELVARAJ Vs. ADHIMOOLAM,; MINOR MUNIAPPAN @ BHASKARAN; MINOR ELANGOVAN
July 20, 2009
G SENTHILKUMAR Vs. STATE OF TAMIL NADU
July 30, 2009
G SHANMUGAM Vs. CHIEF GENERAL MANAGER STATE BANK OF INDIA
October 28, 2009
G SHANMUGANANDAM Vs. SECRETARY TO GOVERNMENT LABOUR DEPARTMENT
June 9, 2009
G SHANMUGASUNDARAM Vs. SECRETARY TO GOVERNMENT ANIMAL HUSBANDRY AND FISHERIES SECRETARIAT
September 7, 2009
G SHANTHA Vs. VASUKI
July 21, 2009
G SIVAGNANAM Vs. JOINT DIRECTOR OF SECONDARY EDUCATION CHENNAI
November 4, 2009
G SREEKUMAR MENON COMMISSIONER APPEALS CENTRAL EXCISE JHARKAND STATE Vs. UNION OF INDIA
January 28, 2009
G SRINIVASAN Vs. SUB REGISTRAR UDUMALPET
December 21, 2009
G SRIRAMULU Vs. DISTRICT COLLECTOR VELLORE DISTRICT
January 23, 2009
G SRIRAMULU AND S PADMA ALIAS PADMAVATHI Vs. DISTRICT COLLECTOR AND LAND ACQUISITION OFFICER AND SPECIAL TAHSILDAR (ADW)
January 23, 2009
G SUJATHA Vs. GOVERNMENT OF TAMILNADU
November 16, 2009
G SUKUMAR Vs. ACCOUNTANT GENERAL A NAD E
August 27, 2009
G SUNDARAM Vs. INSPECTOR GENERAL OF PRISONS
July 1, 2009
G SUNDARARAJAN Vs. STATE OF TAMILNADU
December 23, 2009
G SURESH KUMAR Vs. KALIMUTHU RAJAN
April 22, 2009
G THANGARAJAN Vs. SELVA PRIYA ALIAS SELVAMBAL
June 23, 2009
G THILAGAM Vs. COLLECTOR NOON MEAL SECTION
April 1, 2009
G THIRUMOORTHY Vs. RATHINAMALA
September 7, 2009
G THIRUPATHI Vs. DISTRICT FOREST OFFICER, HARUR DIVISION; CONSERVATOR OF FORESTS AND THE PRINCIPAL CHIEF CONSERVATOR OF FORESTS
October 15, 2009
G THIYAGARAJAN Vs. DEPUTY COMMERCIAL TAX OFFICER THANJAVUR
April 16, 2009
G THIYAGARAJAN Vs. REGISTRAR TAMILNADU DR M G R MEDICAL UNIVERSITY
June 19, 2009
G UDAYASURIYAN Vs. UNION OF INDIA
February 6, 2009
G V FILMS LIMITED Vs. INDIAN BANK
July 13, 2009
G V FILMS LIMITED Vs. METAGE SPECIAL EMERGING MARKET FUND LIMITED
December 21, 2009
G V FILMS LIMITED Vs. GAYATHRI HOLDINGS P LTD
September 8, 2009
G VEDAGIRI Vs. STATE OF TAMIL NADU
November 12, 2009
G VEERABADIRAN Vs. DISTRICT REVENUE OFFICER KANCHIPURAM
November 20, 2009
G VENKATACHALAM Vs. SOUNDRARAJA PANDIAN
August 28, 2009
G VENKATESH Vs. S KALAIKUMAR
September 8, 2009
G VIDYA Vs. REGISTRAR
July 10, 2009
G VIJAYAKUMAR Vs. COMMISSIONER OF POLICE
April 20, 2009
G VIJAYAKUMAR Vs. COMMISIONER AND SECRETARY TO THE DEPARTMENT OF HIGHWAYS AND RURAL WORKS SECRETARIAT
December 22, 2009
G VIJAYARAGHAVAN Vs. STATE OF TAMIL NADU
July 23, 2009
G VISWANATHAN Vs. STATE OF TAMIL NADU
April 22, 2009
G YESADIAN Vs. DURAI
March 17, 2009
G. AUTHITHAN Vs. STATE OF TAMIL NADU
December 16, 2009
G. CHANDRA Vs. M. AMUTHAVALLI
August 21, 2009
G. PAVENDHAN Vs. STATE OF TAMIL NADU, REP BY ITS SECRETARY TO GOVERNMENT, HOME DEPARTMENT, FORT ST. GEORGE, CHENNAI-600009,
March 20, 2009
G. PITCHIAH Vs. G. RADHA KRISHNAN
September 15, 2009
G. VELLAIAMMAL Vs. THE HOME SECRETARY
June 12, 2009
GAJAPATHY KUMARASAMY Vs. C ANITHA
February 10, 2009
GAJINI MOHAMMED Vs. SUB-REGISTRAR, CHITHAMOOR SUB REGISTRATION OFFICE; REVENUE DIVISIONAL OFFICER, CHITHAMOOR DIVISION; INSPECTOR GENERAL OF REGISTRATION
September 30, 2009
GAMMON INDIA LTD Vs. SANKARANARAYANA CONSTRUCTION BANGALORE PVT LTD
December 11, 2009
GANDHESAN M K Vs. JOINT REGISTRAR OF CO OPERATIVE SOCIIES
April 18, 2009
GANDHIAMMAL Vs. P A G HUSSAIN MOULANA
September 30, 2009
GANESAN Vs. STATE OF TAMILNADU
January 23, 2009
GANESAN Vs. STATE
July 23, 2009
GANESAN Vs. STATE REPRESENTED BY THE DISTRICT COLLECTOR, DISTRICT MAGISTRATE, SECRETARY, GOVERNMENT OF TAMIL NADU, PROHIBITION, EXCISE DEPARTMENT
July 29, 2009
GANESAN Vs. SUPERINTENDENT OF POLICE
December 18, 2009
GANESAN Vs. RATHINAMBAL; THE NEW INDIA ASSURANCE COMPANY LTD REP BY ITS BRANCH MANAGER; MURALI AND; THE BRANCH MANAGER, THE UNITED INDIA INSURANCE COMPANY LTD
March 6, 2009
GANTHIMATHI AMMAL Vs. SAPRUDIN
November 5, 2009
GARWARE-WALL ROPES LIMITED Vs. MARG LIMITED
October 12, 2009
GAS LINKS Vs. STATE OF TAMIL NADU
November 16, 2009
GATRAJ JAIN AND SONS HUF Vs. JANAKIRAMAN
July 21, 2009
GAYATHRI Vs. S R JAYARAMAN
August 5, 2009
GEETHA Vs. JUNIOR ENGINEER OPERATION AND MAINTENANCE RURAL TAMIL NADU ELECTRICITY BOARD
November 20, 2009
GEETHA ALIAS SHARMILA Vs. STATE
April 3, 2009
GEETHA ARTS DIVISION OF ALLU ENTERTAINMENT PVT LTD Vs. A CHANDRASEKARAN
December 21, 2009
GEETHA RAMESH Vs. SUB INSPECTOR OF POLICE
October 5, 2009
GEM GRANITES KARNATAKA Vs. STATE OF TAMIL NADU
August 19, 2009
GEM GRANITES P LTD Vs. STATE OF TAMIL NADU
August 7, 2009
GENERAL MANAGER INTEGRAL COACH FACTORY Vs. S VENKATESAN
January 20, 2009
GENERAL MANAGER SOUTHERN RAILWAY CHENNAI Vs. D K BAKTHAN
November 18, 2009
GEORGE ABRAHAM Vs. K ABUBACKER
December 9, 2009
GERARD PINTO MARIADAS Vs. LOURDES SELVAPRIYA
March 2, 2009
GIMIK PIOTR Vs. STATE OF TAMILNADU
July 25, 2009
GIMIK PIOTR Vs. STATE OF TAMILNADU REPRESENTED BY THE SECRETARY TO THE GOVERNMENT, PUBLIC (SC) DEPARTMENT
July 15, 2009
GIRI Vs. STATE
July 27, 2009
GIRIDHARAN Vs. STATE
August 6, 2009
GK HARIHARA RAJAN Vs. NEETHIDEVI
November 13, 2009
GNANAMBAL Vs. SHRIPRIYA
August 28, 2009
GNANASABESAN Vs. REVATHI ALIAS KAUSALYA
January 9, 2009
GNANASUNDARI Vs. EKAMBARAM
September 17, 2009
GNANATHIRAVIYAM GNANADURAI Vs. INSPECTOR OF POLICE
April 16, 2009
GNANAVEL Vs. STATE
November 12, 2009
GOBI Vs. STATE REP BY ITS THE INSPECTOR OF POLICE AND KRISHNAMOORTHY
July 27, 2009
GOLD EARTH PROPERTIES Vs. INSPECTOR GENERAL OF REGISTRATION
August 28, 2009
GOMATHI Vs. LAKSHMI SARASWATHI FINANCES
August 3, 2009
GOMATHI SANKARA BATTAR Vs. COMMISSIONER HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS
September 7, 2009
GOPALAKRISHNAN Vs. C ASOKAN
November 10, 2009
GOPALAKRISHNAN Vs. KALYANASUNDARAM
September 10, 2009
GOPAUL ENVELOPES Vs. SANTI CORPORATION
October 24, 2009
GOPI Vs. STATE
August 17, 2009
GOPINATH FURNITURES AND HOME APPLIANCES Vs. S MOHAMMED ZAINUDDIN
April 8, 2009
GORDON WOODROFFE LTD Vs. REGIONAL COMMISSIONER EMPLOYEES PROVIDENT FUND TAMIL NADU AND PONDICHERRY STATES
October 26, 2009
GOUTHAM BAFNA Vs. J PRAMOD KUMAR BANSAL
July 27, 2009
GOVEL TRUST RUNNING ARAVIND EYE HOSPITAL AT AVANASHI ROAD Vs. GOVERNMENT OF TAMIL NADU
January 23, 2009
GOVERNING COUNCIL OF AMERICAN COLLEGE, REPRESENTED BY THE PRINCIPAL AND SECRETARY, DR. V. GEORGE SELVAKUMAR Vs. DIRECTOR OF COLLEGIATE EDUCATION
August 24, 2009
GOVERNMENT OF INDIA Vs. PACHAMMAL
February 2, 2009
GOVERNMENT OF INDIA Vs. MD ABBAS MOHIDDEN
February 10, 2009
GOVERNMENT OF TAMIL NADU Vs. K KAMALANATHAN
April 6, 2009
GOVERNMENT OF TAMIL NADU Vs. S JAYALAKSHMI
January 7, 2009
GOVERNMENT OF TAMIL NADU Vs. V RAMARATHINAM
November 2, 2009
GOVERNMENT OF TAMIL NADU Vs. B SESHACHALAM
April 22, 2009
GOVERNMENT OF TAMIL NADU Vs. M NALLATHAMBI
April 27, 2009
GOVERNMENT OF TAMIL NADU Vs. A M RATHINAM PILLAI
July 23, 2009
GOVERNMENT OF TAMIL NADU Vs. OFFICIAL LIQUIDATOR
August 19, 2009
GOVERNMENT OF TAMIL NADU Vs. RUCHEN S BARUA
May 14, 2009
GOVERNMENT OF TAMIL NADU Vs. J R JOHN SAMUEL NALLATHAMBI
September 1, 2009
GOVERNMENT OF TAMILNADU Vs. K SEVANTHINATHA PANDARASANNATHI
March 6, 2009
GOVINDAN Vs. MULLAIAMMAL
December 21, 2009
GOVINDAN Vs. ANAND IMPEX
July 24, 2009
GOVINDARAJ Vs. STATE
October 27, 2009
GOVINDASAMY Vs. STATE OF TAMIL NADU
October 21, 2009
GOVINDASAMY Vs. SELLAMUTHU
August 20, 2009
GOVINDASAMY PANDARAM Vs. RAMASAMY ASARI
December 3, 2009
GOWRAN Vs. STATE
November 6, 2009
GOWRI SHANKAR THEATER Vs. ASSISTANT PROVIDENT FUND COMMISSIONER VELLORE
April 20, 2009
GROWELL PHARMACEUTICALS 109 GST ROAD CHENGALPATTU Vs. STATE OF TAMIL NADU
December 16, 2009
GUNA @ GUNASEKARAN Vs. STATE OF TAMIL NADU REP BY ITS SECRETARY, HOME, PROHIBITION AND EXCISE (XVI) DEPARTMENT; COMMISSIONER OF POLICE; SUPERINTENDENT OF PRISON AND THE SECRETARY, ADVISORY BOARD
April 24, 2009
GUNA ALIAS GUNAVATHI Vs. STATE
January 9, 2009
GUNASEKARAN Vs. STATE
November 4, 2009
GUNASEKARAN Vs. SELVARAJ
January 20, 2009
GURU ALIAS GURUBARAN Vs. STATE
February 10, 2009
GURUKARAPPA Vs. STATE OF TAMIL NADU
July 30, 2009
GURUNATHAN Vs. STATE REPRESENTED BY OFFICE OF THE DISTRICT COLLECTOR AND DISTRICT MAGISTRATE AND THE SECRETARY, GOVERNMENT OF TAMIL NADU, PROHIBITION AND EXCISE DEPARTMENT
March 26, 2009
GURUSAMY Vs. KALIAPPAN
April 1, 2009
GURUSAMY Vs. RAJESWARI
July 28, 2009
GURUSAMY Vs. STATE OF TAMILNADU
June 18, 2009
GURUSAMY Vs. CHINNAPPA GOUNDER
July 8, 2009
GURUSWAMY Vs. P MUTHUSWAMY
August 7, 2009
GURVINDER GAUR Vs. SURYA AGENCIES
April 23, 2009
H CHAMPALAL JAIN Vs. UNION OF INDIA REP BY ITS SECRETARY, DEPARTMENT OF COMMERCE; DEPUTY DIRECTOR GENERAL OF FOREIGN TRADE, FOR JOINT DIRECTOR GENERAL OF FOREIGN TRADE AND STATE BANK OF INDIA, OVERSEAS BRANCH
March 23, 2009
H GOWRI SHANTHI Vs. DEAN MEDICAL COLLEGE
August 5, 2009
H GURURAJA UPADYA MANAGING PARTNER OF HOTEL SAROVARA Vs. KHAN SAHIB MADHI HUSSAIN SAHIB WAKF ESTATE
September 1, 2009
H M HARIPRAVEEN Vs. DIRECTOR OF GOVERNMENT EXAMINATIONS COLLEGE ROAD
July 9, 2009
H P AUTO CARE Vs. SECRETARY MINISTRY OF PETROLEUM OIL AND NATURAL GAS GOVERNMENT OF INDIA
December 15, 2009
H RAJASEKAR Vs. DEPUTY REGISTRAR OF COOPERATIVE SOCIETIES
April 17, 2009
H RAJKUMAR Vs. TAMIL NADU ELECTRICITY BOARD
October 9, 2009
H SHAHIDA BEGUM Vs. DISTRICT EDUCATIONAL OFFICER NAMAKKAL
September 4, 2009
H SILVESTER Vs. UNION OF INDIA
September 15, 2009
H VIJAYALAKSHMI Vs. EXECUTIVE OFFICER PORUR TOWN PANCHAYAT PORUR
April 27, 2009
HABEEB NASEERA BEGUM Vs. ASSISTANT COMMISSIONER LAND REFORMS MAYILADUTHURAI NAGAPATTINAM
November 11, 2009
HABIBA Vs. STATE OF TAMIL NADU REP BY ITS SECRETARY TO GOVERNMENT, PUBLIC (LAW AND ORDER - F) DEPARTMENT; THE DISTRICT COLLECTOR AND DISTRICT MAGISTRATE AND; THE INSPECTOR OF POLICE
April 3, 2009
HAJI MOHAMMED RAFFIQUE Vs. B SIVABAKKIYAM
December 23, 2009
HAMEED ABDUL KADER Vs. APPELLATE TRIBUNAL FOR FORFEITED PROPERTY
March 31, 2009
HARI PANDURANGAN Vs. STATE OF TAMIL NADU
August 27, 2009
HARIKESAVAN Vs. STATE
June 30, 2009
HARISH CHAND GUPTA Vs. ASHOK LEYLAND FINANCE
October 24, 2009
HARRISONS MALAYALAM LTD Vs. TAMIL NADU ELECTRICITY BOARD
December 7, 2009
HASAN AMMAL Vs. STATE OF TAMILNADU
June 3, 2009
HATSUN AGRO PRODUCTS LTD Vs. INDUCTRIAL DEVLOPMENT BANK OF INDIA
October 14, 2009
HATSUN AGRO PRODUCTS LTD CHENNAI Vs. INDUSTRIAL DEVELOPMENT BANK OF INDIA SOUTHERN REGIONAL CHENNAI
October 4, 2009
HAWKINS COOKERS LIMITED Vs. STATE OF TAMIL NADU
April 22, 2009
HCL INFOSYSTEMS LIMITED Vs. SUBHIKSHA TRADING SERVICES LTD
August 28, 2009
HCL TECHNOLOGIES LTD Vs. ASFA OFFSET PRINTERS PRIVATE LIMITED
August 25, 2009
HEADMISTRESS AND CORRESPONDENT JAYARANI HIGH SCHOOL Vs. UNION TERRITORY OF PUDUCHERRY
August 14, 2009
HEADMISTRESS AND CORRESPONDENT JAYARANI HIGH SCHOOL Vs. UNION TERRITORY OF PUDUCHERRY
July 24, 2009
HEMA Vs. S GANESH AND; L V SRIONIVASAN
March 3, 2009
HENDRY DASARATHAN Vs. R PRABHAKARAN
February 3, 2009
HI TECH MINERAL INDUSTRIES COVAI P LIMITED Vs. TAMIL NADU ELECTRICITY REGULATORY COMMISSION
November 11, 2009
HILDA PUSHPAVATHI Vs. DURAIKKANNU
January 7, 2009
HINDUSTAN PETROLEUM CORPORATION LIMITED Vs. B S OJEEHA
September 18, 2009
HINDUSTAN PETROLEUM ORPORATION LIMITED Vs. GNANAMANI AMMAL CHATRAM
October 14, 2009
HINDUSTAN STEEL WORK CONSTRUCTION LTD Vs. SOUTHERN CENTRAL ROADWAYS
August 25, 2009
HIS HOLINESS SRI VARADA ETHIRAJA ZEEAR Vs. SUPERINTENDENT OF POLICE
April 23, 2009
HMA DATA SYSTEMS PRIVATE LIMITED Vs. SSI LIMITED
June 12, 2009
HOTEL SARAVANA BHAVAN Vs. COMMERCIAL TAX OFFICER
October 6, 2009
I AKBAR ALI Vs. PARAMASIVAM
June 10, 2009
I AMUDHAVALLY Vs. P VISSOUVANADANE
January 20, 2009
I ELANGOVAN Vs. GOVT OF TAMIL NADU
October 13, 2009
I MUTHUVEL Vs. UNION BANK OF INDIA
June 29, 2009
I UMA MAHESWARAN Vs. SELECTION COMMITTEE
June 18, 2009
IBRAM SHA Vs. LAKSHMI PRABHA CHIT FUNDS P LTD
July 28, 2009
ICICI BANK LIMITED Vs. PRESIDING OFFICER DRT COIMBATORE
November 26, 2009
ICICI BANK LTD Vs. B ANUSYA
November 25, 2009
IDBI BANK LIMITED Vs. ADMINISTRATOR KOTHARI ORIENT FINANCE LIMITED
August 17, 2009
IFFCO-TOKIO GENERAL INS CO LTD Vs. P KARUNAKARAN
December 21, 2009
IFFCO-TOKIO GENERAL INS CO LTD Vs. P INDRANI
September 29, 2009
IFFXCO-TOKIO GENERAL INSURANCE COMPANY LIMITED Vs. S S RAJAMANI
September 2, 2009
ILAIYARAJA Vs. STATE
October 21, 2009
ILANGOVAN Vs. MURALI
April 8, 2009
IMPERIAL SPIRITS PRIVATE LIMITED MANIAKARANCHALLA GOVINDHAPURAM CHITTUR TALUK PALAKKAD DISTRICT KERALA STATE Vs. S N J DISTILLERIES LTD
December 1, 2009
IN DEFENCE OF ENVIRONMENT AND ANIMALS Vs. PRINCIPLE CHIEF CONSERVATOR OF FOREST PANAGAL BUILDING
April 30, 2009
IN THE MATTER OF DRUNKEN DRIVING Vs. CHIEF SECRETARY TO GOVERNMENT OF TAMIL NADU
June 3, 2009
INCOME TAX OFFICER Vs. ARASAN SUBBIAH
January 5, 2009
INDBANK MERCHANT BANKING SERVICES LIMITED Vs. CHEVRO LEATHER MANUFACTURERS
October 7, 2009
INDBANK MERCHANT BANKING SERVICES LTD Vs. JOINT COMMISSIONER OF INCOME TAX
March 20, 2009
INDBANK MERCHANT BANKING SERVICES LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
April 16, 2009
INDHIRANI Vs. STATE OF TAMIL NADU
December 23, 2009
INDIA CEMENTS EMPLOYEES UNION REP BY ITS GENERAL SECRETARY Vs. SECRETARY TO GOVERNMENT, MINISTRY OF LABOUR, GOVERNMENT OF INDIA; ASSISTANT LABOUR COMMISSIONER (CENTRAL); GENERAL MANAGER, INDIA CEMENTS LIMITED; K S KRISHNAMOORTHY TRANSPORT
July 24, 2009
INDIA CEMENTS LIMITED Vs. REGIONAL PROVIDENT FUND COMMISSIONER II
May 19, 2009
INDIA CEMENTS LTD Vs. UNION OF INDIA
October 22, 2009
INDIABULLS FINANCE SERVICES LIMITED Vs. JUBILEE PLOTS AND HOUSING PRIVATE LIMITED
July 13, 2009
INDIAN BANK Vs. K RADHAKRISHNAN
June 11, 2009
INDIAN BANK Vs. COMMERCIAL TAX OFFICER
July 16, 2009
INDIAN BANK Vs. PUNJAB NATIONAL BANK
July 22, 2009
INDIAN BANK EMPLOYEES ASSOCIATION Vs. UNION OF INDIA
August 7, 2009
INDIAN BANK KILPAUK BRANCH Vs. SUB REGISTRAR PERIAMET SUB REGISTRATION OFFICE
June 12, 2009
INDIAN INSTITUTE OF TEACHER TRAINING Vs. DIRECTOR OF TEACHER EDUCATION RESEARCH AND TRAINING D P I CAMPUS
June 15, 2009
INDIAN NATIONAL TRUST FOR ART AND CULTURAL HERITAGE AND ORS Vs. DISTRICT/CONVENER OF TAMIL NADU COASTAL REGULATION ZONE, MANAGEMENT COMMITTEE, ENVIRONMENTAL AND FOREST
July 29, 2009
INDIAN OIL CORPORATION LIMITED Vs. DEVI CONSTRUCTIONS
April 2, 2009
INDIAN OIL CORPORATION LPG PLANT LABOUR UNION Vs. INDIAN OIL CORPORATION
July 22, 2009
INDIAN OVERSEAS BANK Vs. N N VEERAPPAN
October 30, 2009
INDIAN OVERSEAS BANK Vs. K C KUMAR
December 17, 2009
INDIAN OVERSEAS BANK Vs. REGIONAL LABOUR COMMISSIONER C AND APPELLATE AUTHORITY PAYMENT OF GRATUITY ACT MINISTRY OF LABOUR
April 28, 2009
INDIAN OVERSEAS BANK MAIN BRANCH Vs. R RAMANATHAN
September 3, 2009
INDIAN OXYGEN EMPLOYEES UNION Vs. UNION OF INDIA
January 12, 2009
INDIAN PERFORMING RIGHTS SOCIETY LTD Vs. BRANCH MANAGER MUTHOOT FINANCE PVT LTD
March 3, 2009
INDIAN SIDDHA MEDICAL ASSOCIATION Vs. TAMIL NADU SIDDHA MEDICAL COUNCIL
January 28, 2009
INDIRA BALASUBRAMANIAM Vs. S SUBASH
August 17, 2009
INDIRA GANDHI Vs. RAHAMATHUNNISA
April 2, 2009
INDIRA VENKATASAMY Vs. A HABIBUR REHMAN
January 9, 2009
INDIRANI Vs. DISTRICT COLLECTOR TRICHY
November 4, 2009
INDO SHELL CAST PRIVATE LTD Vs. TAMIL NADU SALES TAX APPELLATE TRIBUNAL AB
July 3, 2009
INDRA KUMAR PODDAR Vs. UNION OF INDIA
October 26, 2009
INDRABAYE Vs. DORESSAMY NAIKER
July 10, 2009
INDUS STEELS AND ALLOYS LIMITED Vs. SUPERINTENDING ENGINEER TAMIL NADU ELECTRICITY BOARD
July 3, 2009
INFLUENCE LIFESTYLE STORES PVT LTD Vs. GOVERNMENT OF TAMIL NADU
July 31, 2009
INNOVATIVE ENTERPRISES REP BY ITS PARTNER Vs. STEEL AND TUBES SYNDICATE REP BY ITS PARTNER AYYAPPEN, AYYAPPAN
July 2, 2009
INOX LEISURE LIMITED Vs. CHENNAI CITI CENTRE HOLDINGS PVT LTD
November 24, 2009
INSPECTOR GENERAL OF POLICE CENTRAL RESERVE POLICE FORCE Vs. ALEX STEPHEN
July 10, 2009
INSPECTOR OF POLICE MEENSURITTY Vs. RAVI ALIAS RAVICHANDRAN
November 23, 2009
INSTITUTO HISPANIA Vs. VINOLIA LOBO
August 4, 2009
INTEGRATED FINANCE CO LIMITED Vs. ASSISTANT COMMISSIONER OF INCOME TAX
April 30, 2009
INTELLIGENCE OFFICER NARCOTICS CONTROL BUREAU Vs. RAMLAL GUJAR
November 24, 2009
INTELLIGENCE OFFICER NARCOTICS CONTROL BUREAU SOUTH ZONAL UNIT CHENNAI Vs. GULAM MOHAMMED
November 2, 2009
INTERACCESS MARINE BUNKERING LTD Vs. K M ALLAUDDIN
June 15, 2009
INTERNATIONAL MARITIME ACADEMY Vs. INDIAN MARITIME UNIVERSITY
July 10, 2009
INTERNATIONAL MARITIME ACADEMY Vs. INDIAN MARITIME UNIVERSITY
September 7, 2009
INTIMATE FASHIONS (INDIA) P. LTD. Vs. JOINT COMMISSIONER OF INCOME TAX, TRANSFER PRICING OFFICER
December 23, 2009
IRFANA BEGUM Vs. MOHAMED AZAM PAPA
January 12, 2009
IRIN STEPHAN Vs. J MUSAFARGANI
April 27, 2009
ISAK EBINESAR Vs. CHAIRMAN CENTRAL BOARD OF EXCISE AND CUSTOMS NEW DELHI
April 15, 2009
ISHWAR INDUSTRIES LTD Vs. LAKSHMI MACHINE WORKS LTD
October 12, 2009
ISWARYA Vs. P RANGESH
August 14, 2009
ITC LTD Vs. UNION OF INDIA
September 15, 2009
ITO Vs. ARASAN SUBBIAH
January 5, 2009
IYAPPAN Vs. STATE
November 11, 2009
IYYAMPERUMAL Vs. COMMISSIONER HINDU RELIGIOUS AND CHARITABLE ENDOWMENT DEPARTMENT
November 2, 2009
IYYAPPAN Vs. SECRETARY TO GOVERNMENT HOME PROHIBITION AND EXCISE DEPARTMENT
January 6, 2009
J 283 PETTAI KANDIGAI PRIMARY AGRICULTURAL CO-OPERATIVE BANK Vs. COLLECTOR
April 16, 2009
J ANITHA Vs. J PRAKASH
September 18, 2009
J ANNE JOSE Vs. DIRECTOR OF EX-SERVICEMEN S WELFARE AND THE ASSISTANT DIRECTOR, EX-SERVICEMEN S WELFARE
April 13, 2009
J ARUMUGACHETTY Vs. T RAMASAMY
November 10, 2009
J ARUN Vs. STATE OF TAMIL NADU
September 16, 2009
J BALAKRISHNAN Vs. DEBTS RECOVERY TRIBUNAL-I
October 6, 2009
J BALAMURUGAN Vs. PRESIDING OFFICER LABOUR COURT SALEM
December 9, 2009
J BALASUBRAMANIAM Vs. STATE
July 9, 2009
J BANUMATHI Vs. SECRETARY TO GOVERNMENT GOVERNMENT OF TAMIL NADU
July 7, 2009
J BHASKER Vs. SECRETARY TO GOVERNMENT FOOD AND CONSUMER PROTECTION DEPARTMENT
July 9, 2009
J CHRISTY Vs. DISTRICT COLLECTOR TIRUNELVELI
September 8, 2009
J DEIVASIGAMANI Vs. M JAYAKUMAR
April 6, 2009
J DHANALAKSHMI Vs. SOUTH INDIAN BANK LIMITED
July 14, 2009
J EDWARD Vs. A CHELLADURAI
July 6, 2009
J FELIX BALANAYAGAM Vs. STATE OF TAMIL NADU
December 15, 2009
J FINNY JEFFERSON Vs. S PONSIRO BELLA; SAM SOBI; SEHARI AND SAROJI ALBER
August 25, 2009
J GEORGE Vs. DIRECTORATE OF EMPLOYMENT AND TRAINING CHENNAI
November 18, 2009
J GUNASEKARAN Vs. INSPECTOR GENERAL OF PRISONS
July 29, 2009
J GUNASEKARAN Vs. INSPECTOR GENERAL OF PRISONS
June 24, 2009
J H ALUMINIUM PRIVATE LIMITED Vs. STATE OF TAMIL NADU
December 14, 2009
J JAYALALITHAA Vs. ASSISTANT COMMISSIONER OF WEALTH TAX CENTRAL CIRCLE
January 20, 2009
J JAYALALITHAA Vs. ASSISTANT COMMISSIONER OF WEALTH TAX
January 21, 2009
J JAYANTHI Vs. UNION TERRITORY OF PONDICHERRY
December 16, 2009
J JOSEPHINE Vs. P SUBRAMANIAN
September 8, 2009
J K SHIVAGANESH Vs. UNION OF INDIA
December 1, 2009
J KUPPUSWAMY Vs. TAMIL NADU ELECTRICITY BOARD
October 19, 2009
J LAKSHMI PRIYA Vs. KRISHNAKUMAR
February 17, 2009
J LALITHA Vs. STATE OF TAMILNADU
September 30, 2009
J LOGANATHAN Vs. UNION OF INDIA
July 31, 2009
J M ARUMUGAM Vs. STATE
April 28, 2009
J M COMBINES A REGISTERED PARTNERSHIP FIRM Vs. NAVODAYA MASS ENTERTAINMENT LTD
September 1, 2009
J M JACQUELINE MALEY Vs. UNION OF INDIA
August 4, 2009
J MARIA ANTONYSAMY Vs. SUPERINTENDENT OF POLICE
June 9, 2009
J MARIADOSS Vs. STATE OF TAMILNADU
July 14, 2009
J MIRACLINE Vs. SECRETARY TO GOVERNMENT EDUCATION DEPARTMENT
July 30, 2009
J MOHAN Vs. N SARAVANAKUMAR
November 6, 2009
J MUMTAJ BEGAM Vs. INSPECTOR GENERAL OF REGISTRATION CHENNAI
November 3, 2009
J NIRMAL KUMAR Vs. S ESWARI AMMAL
January 20, 2009
J PUGALENDHI Vs. EXECUTIVE OFFICER
February 26, 2009
J RAJASEKARAN Vs. DISTRICT REVENUE OFFICER OFFICE OF THE COLLECTORATE MADURAI
November 24, 2009
J RAJENDRAN Vs. CHIEF ENGINEER HIGHWAYS RURAL WORKS
June 22, 2009
J RAMA RAO Vs. UNION OF INDIA
April 30, 2009
J SAI MANOHAR Vs. PREM SHANKAR SHUKLA
October 5, 2009
J SAMSATH BEEVI Vs. PUNJAB NATIONAL BANK MYLAPORE BRANCH
September 14, 2009
J SANTHANAKRISHNAN Vs. V K HARISHANKAR
November 30, 2009
J SANTHANAKRISHNAN Vs. V K HARISHANKAR
December 30, 2009
J SATHIYA VIJAYAN Vs. SECRETARY SELECTION COMMITTEE
April 1, 2009
J SELVARAJ Vs. UNION OF INDIA
April 30, 2009
J SHAKILA BANU Vs. M MOHAMMED RAFI
June 24, 2009
J SHANTHI Vs. COLLECTOR KANCHEEPURAM DISTRICT
December 3, 2009
J SRINIVASAN Vs. S VENKATARAMAN ALIAS BALAJI
October 5, 2009
J THANGARAJ Vs. CHRIST LUTHERAN CENTENARY CHURCH KRISHNAGIRI
February 10, 2009
J THILAGAVATHI Vs. M RAJKUMAR
January 28, 2009
J THOMPSON THANGARAJ Vs. STATE OF TAMIL NADU
July 16, 2009
J VAITHILINGAM Vs. A MURUGESAN
March 19, 2009
J VIMALA Vs. STATE OF TAMILNADU
August 7, 2009
J. PONNUTHAI Vs. THE SENIOR BRANCH MANAGER
July 9, 2009
JADESAMY Vs. STATE
September 14, 2009
JAGADEESAN Vs. STATE
December 19, 2009
JAGADEESAN MUDALIAR Vs. ASSISTANT COMMISSIONER H R AND C E DEPARTMENT
September 1, 2009
JAGADEESWARAN TEXTILES P LTD Vs. COMMERCIAL TAX OFFICER UDUMALPET NORTH UDUMALPET DISTRICT
October 20, 2009
JAGADEESWARI Vs. K C BALASUBRAMANIAN
April 3, 2009
JAGANATHAN Vs. ARUN
November 26, 2009
JAGANATHAN Vs. KRISHNASAMY
January 12, 2009
JAIN HOUSING AND CONSTRUCTIONS LIMITED Vs. V. RAMAIAH AND CITY LAND CORPORATION
January 22, 2009
JAIN SILKS Vs. INSURANCE OMBUDSMAN
November 9, 2009
JAINAP NISHA Vs. STATE
October 30, 2009
JAISANKAR Vs. RAMADEVI
July 20, 2009
JAMBU RAGHAVAN AND CO PVT LTD Vs. STATE OF TAMIL NADU
April 15, 2009
JAMEELA BI AMMAL Vs. GOVERNMENT OF TAMIL NADU
April 15, 2009
JAMES JEYACHANDRAN Vs. MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION VILLUPURAM DIVISION
November 19, 2009
JAMILAN Vs. COMMISSIONER OF POLICE
June 23, 2009
JANAB HAJI K B NAWABJAN Vs. S S CONSTRUCTIONS
January 21, 2009
JANAKI Vs. S DESIGAN
September 29, 2009
JANAKIAMMAL CHARITABLE TRUST Vs. PANKAJ KUMAR BANSHAL THE DISTRICT COLLECTOR TIRUVALLUR DISTRICT
September 16, 2009
JANARTHANAN M D S ASST MEDICAL OFFICER PRIMARY HEALTH CENTRE VADUGANTHANGAL VELLORE DISTRICT Vs. SECRETARY TO GOVERNMENT HEALTH AND FAMILY WELFARE DEPT FORT ST GEORGE
January 28, 2009
JAVIDULLAHKHAN Vs. S M SUKUMAR
March 30, 2009
JAWAHAR KHALIFULLA Vs. DEPUTY COMMISSIONER OF LABOUR APPEALS MADRAS
July 9, 2009
JAY ENGINEERING WORK Vs. CHAIRMAN TAMIL NADU ELECTRICITY BOARD
April 27, 2009
JAYA MURUGESAN Vs. RANJITHAM AMMAL
April 3, 2009
JAYAGOPI ALIAS GOPI Vs. STATE OF TAMIL NADU
February 25, 2009
JAYAKUMAR Vs. STATE OF TAMIL NADU
January 27, 2009
JAYAKUMAR Vs. COMMISSIONER OF FISHERIES COMMISSIONER OFFICE
December 9, 2009
JAYALAKSHMI Vs. DISTRICT COLLECTOR DHARMAPURI DISTRICT COLLECTORATE BUILDINGS DHARMAPURI
July 29, 2009
JAYALAKSHMI Vs. GOVERNMENT OF TAMIL NADU
August 26, 2009
JAYALAKSHMI BRICK INDUSTRIES Vs. SPECIAL COMMISSIONER AND SECRETARY TO GOVERNMENT GOVERNMENT OF TAMIL NADU
August 7, 2009
JAYAM Vs. SUGUMARI
February 16, 2009
JAYAMANI Vs. RANCHITHAM ALIAS ARULMANI
January 7, 2009
JAYANTHI KUMARI Vs. UNION OF INDIA
December 11, 2009
JAYAPAL Vs. STATE
August 25, 2009
JAYAPRAKASH Vs. SENTHIL KUMAR
January 29, 2009
JAYARAM PAPER MILLS LTD Vs. COMMISSIONER OF INCOME TAX CHENNAI
November 10, 2009
JAYARAM REDDY Vs. MUNIAMMAL ALIAS KOMALAMMAL
January 21, 2009
JAYARAMA GOUNDER Vs. NEELA
March 23, 2009
JAYARAMAN Vs. GNANASOUNARY
March 2, 2009
JAYARAMAN Vs. LIMICHAND
January 7, 2009
JAYARAMAN Vs. PANEERSELVAM
January 7, 2009
JAYARAMAN Vs. G NAVANEETHAKANNAN
January 9, 2009
JAYAVELU Vs. STATE
October 1, 2009
JEETENDRA KUMAR Vs. UNION OF INDIA
April 1, 2009
JEEVA Vs. STATE
October 26, 2009
JEEVA ALIAS JEEVARATHINAM Vs. STATE
December 11, 2009
JEEVARATHINAM Vs. DIRECTOR OF MUNICIPAL ADMINISTRATION AND WATER SUPPLY
December 17, 2009
JEEVATARHINAM Vs. MARIMUTHU
October 1, 2009
JENEFA PAUL Vs. STATE
March 26, 2009
JENIFFAR Vs. STATE
December 16, 2009
JEROME DAVID Vs. LETTISHIYA
September 14, 2009
JESUDURAI Vs. STATE
June 16, 2009
JEYABALAN Vs. LAKSHMI AMMAL
April 16, 2009
JEYABALAN Vs. VIRUMANDI
September 15, 2009
JEYARAJ NADAR Vs. SPECIAL TAHSILDAR (LAND ACQUISITION)
April 17, 2009
JEYARAMAN Vs. SUTHANTIRAVALLI
July 29, 2009
JIMMY THOMAS PAUL Vs. MANAGEMENT OF VINAYAKA MISSIONS KIRUPANANDA VARIYAR MEDICAL COLLEGE
August 12, 2009
JOGAPPA Vs. STATE
July 13, 2009
JOHN BOSCO Vs. VARGHESE
November 6, 2009
JOHN C CHRISTIAN Vs. R ADHIKESAVAN
July 30, 2009
JOHN JAYAPRAKASHAN Vs. S.V. RAJENDRAN
July 6, 2009
JOHN R Vs. GENERAL SUPRITENDENT CHRISTIAN MEDICAL COLLEGE AND HOSPITAL
October 14, 2009
JOINT ELECTRICITY REGULATORY COMMISSION Vs. UNION OF INDIA
December 14, 2009
JONES Vs. COMMISSIONER OF MUNICIPAL ADMINISTRATION CHEPAUK
August 25, 2009
JOSE UKKURU Vs. SOUTHERN IRON AND STEEL COMPANY REP BY ITS MANAGER, P BOOPALAN S/O M PERIASAMY
March 31, 2009
JOSEPH NADAR Vs. VICTOR SUVISESHA MUTHU
January 22, 2009
JOTHI Vs. PALANI
October 21, 2009
JOTHI Vs. K K P CREDITS P LTD
February 19, 2009
JOTHI CHEMICALS Vs. STATE OF TAMIL NADU
April 8, 2009
JOTHI LAKSHMI Vs. UNION OF INDIA
November 9, 2009
JOTHI RAMALINGAM Vs. M N SIVAGNANA PRAKASAM
December 19, 2009
JUBEDHA BI Vs. DISTRICT COLLECTOR
April 2, 2009
JUNIOR ENGINEER TAMIL NADU ELECTRICITY BOARD Vs. L PREMCHANDRAN
September 3, 2009
JUPITER JEWEL TECH Vs. AUTHORISED OFFICER INDIAN OVERSEASE BANK
August 10, 2009
JYOTHIAMMAL Vs. JAYAPAL
February 18, 2009
JYOTI TEXTILE DYEING AND PRINTING WORKS Vs. B N CHANDRA AND CO
July 7, 2009
K A AROKKIAM Vs. DINDIGUL MUNICIPALITY
December 14, 2009
K A CHINNAPPA UDAYAR Vs. K KARUPPU UDAYAR
November 27, 2009
K A GURUSAMY Vs. CHAIRMAN AND MANAGING DIRECTOR TAMIL NADU CEMENT CORPORATION LTD
October 20, 2009
K A JAGANATHAN Vs. S SHANJU
December 9, 2009
K A KHALEEL AHMED TIRUPATTUR Vs. STATE OF TAMIL NADU
March 25, 2009
K A RAVINDRAN Vs. DISTRICT COLLECTOR NORTH ARCOT AMBEDKAR DISTRICT VELLORE N A A DISTRICT
December 17, 2009
K AJAY KUMAR GOSH Vs. TRIBUNAL FOR CO-OPERATIVE CASES DISTRICT JUDGE OF KANYAKUMARI DISTRICT
April 8, 2009
K ALAGAR Vs. M I KUMARAN AND OTHDERS
July 21, 2009
K ALAMELU Vs. GOVERNMENT OF TAMILNADU REP BY ITS SECRETARY, HEALTH AND FAMILY WELFARE DEPARTMENT, DIRECTOR OF MEDICAL AND RURAL HEALTH SERVICES
October 7, 2009
K AMARNATH Vs. VARDHINI AMARNATH
July 6, 2009
K AMSAVENI Vs. STATE OF TAMIL NADU
November 30, 2009
K ANBU Vs. DISTRICT EDUCATIONAL OFFICER THIRUPPATHUR
June 30, 2009
K ANNADURAI Vs. CHIEF ENGINEER AGRICULTURAL ENGINEERING DEPARTMENT
August 6, 2009
K ANNAMALAI Vs. SUPERINTENDENT OF POLICE THIRUVANNAMALAI
December 11, 2009
K ANNAMALAI Vs. SUPERINTENDENT OF POLICE
December 17, 2009
K ANTHONYSWAMY Vs. PRINCIPAL SECRETARY TO GOVERNMENT HOME POLICE-II DEPARTMENT
July 28, 2009
K ARTHANARI Vs. CHAIRMAN TAMIL NADU ELECTRICITY BOARD
August 25, 2009
K ARUMUGAM Vs. SPECIAL TAHSILDAR
April 27, 2009
K ARUMUGAM Vs. DISTRICT COLLECTOR NOON-MEAL VELLORE DISTRICT
December 18, 2009
K ARUMUGAM Vs. GOVERNMENT OF TAMIL NADU
September 15, 2009
K ARUNACHALAM Vs. U DURAIKANNU
April 6, 2009
K B VISWANATHAN Vs. COMMISSIONER AND ESTATE OFFICER
October 26, 2009
K BALAIYAN Vs. COMMISSIONER OF EMPLOYMENT AND TRAINING
June 16, 2009
K BALAKRISHNAN Vs. GOVERNMENT OF TAMILNADU
March 31, 2009
K BALAKRISHNAN Vs. SECRETARY PAPANASAM LABOUR WELFARE ASSOCIATION
July 31, 2009
K BALARAMA DAS Vs. K RAMA DAS
April 9, 2009
K BALARAMAN Vs. MANAGING DIRECTOR METROPOLITAN TRANSPORT CORPORATION LIMITED
November 24, 2009
K BALASUBRAMANIAM Vs. SECRETARY
April 1, 2009
K BALASUBRAMANIAN Vs. COMMISSIONER CORPORATION OF CHENNAI
November 20, 2009
K BALASUBRAMANIAN Vs. K SRINIVASAN
April 29, 2009
K BALASUBRAMANIAN Vs. S PALANIKUMAR
January 19, 2009
K BALU Vs. COMMISSIONER OF POLICE; INSPECTOR OF POLICE; R KRISHNAVENI AND; KARTHIKEYAN
April 8, 2009
K BANUMATHI Vs. R SAKKUBAI
April 27, 2009
K BASKARAN Vs. ASSISTANT ENGINEER TAMIL NADU ELECTRICITY BOARD
November 2, 2009
K BASKARAN Vs. DIRECTOR GENERAL OF POLICE
March 24, 2009
K C ANANTHAMMAL Vs. PRINCIPAL COMMISSIONER AND COMMISSIONER OF LAND REFORMS
November 17, 2009
K C DIVAKARAN Vs. UNION OF INDIA
May 14, 2009
K C EKANATHAN Vs. E PUSHPALATHA
February 10, 2009
K C MURUGESAN Vs. ADDITIONAL DIRECTOR GENERAL OF POLICE
December 23, 2009
K C PADMAJA Vs. DIRECTOR OF GOVERNMENT EXAMINATIONS OFFICE OF THE DIRECTOR OF GOVERNMENT EXAMINATIONS
June 8, 2009
K C PALANISAMY MANAGING DIRECTOR CHERAN HOLDING PRIVATE LIMITED Vs. ADDITIONAL SUPERINTENDENT OF POLICE
July 30, 2009
K C VENKATACHALAM Vs. GOPAL
July 16, 2009
K CHANDRAHASAN Vs. DIRECTOR OF MEDICAL EDUCATION
September 30, 2009
K CHANDRAN Vs. SIRIYA PUSHPAM
February 11, 2009
K CHITRA Vs. SECRETARY EDUCATION DEPARTMENT, GOVERNMENT OF TAMIL NADU; DIRECTOR OF ELEMENTARY EDUCATION; DISTRICT ELEMENTARY EDUCATIONAL OFFICER AND ASSISTANT ELEMENTARY EDUCATION OFFICER
June 15, 2009
K DAMODARAN Vs. PRESIDING OFFICER LABOUR COURT
December 21, 2009
K DAMODARAN Vs. COMMISSIONER HR AND CE ADMINISTRATION MADRAS
August 14, 2009
K DANAPACKIAM Vs. SECRETARY GOVERNMENT OF TAMIL NADU
April 24, 2009
K DEIVASAGAYAM Vs. ST JOSEPH CHARITY TRUS
April 30, 2009
K DEVAKI Vs. SUPERINTENDENT CENTRAL PRISON
June 9, 2009
K DEVI Vs. M ANJANEYULU
August 31, 2009
K DHANDAPANI Vs. STATE
July 8, 2009
K DHARMARAJ Vs. STATE
August 28, 2009
K DHILIP SINGH Vs. SUPERINTENDENT OF POLICE
July 15, 2009
K DURAISAMY Vs. S VELMURUGAN
October 19, 2009
K EASWARAMOORTHY Vs. E THILAGAMANI
July 28, 2009
K ESWARAN Vs. K M MURUGESAN
August 7, 2009
K FAROOK MOHAMMED Vs. STATE OF TAMIL NADU
June 11, 2009
K G HAREEM Vs. UNION OF INDIA
April 3, 2009
K GANESAN Vs. MANAGEMENT DE AMBEDKAR TRANSPORT CORPORATION LTD
January 19, 2009
K GANGADHARAN Vs. DISTRICT ELEMENTARY EDUCATIONAL OFFICER
February 3, 2009
K GIRIJA ALIAS SHANMUGAVALLI Vs. S DAKSHINAMOORTHY
February 13, 2009
K GOVINDAN Vs. STATE OF TAMIL NADU
March 13, 2009
K GOVINDARAJ Vs. DEPUTY INSPECTOR GENERAL OF POLICE
July 3, 2009
K GOVINDHAN Vs. SECRETARY TO GOVERNMENT MUNICIPAL ADMINISTRATION AND WATER SUPPLY DEPARTMENT
June 9, 2009
K H RAFIA Vs. M MURUGAN
November 12, 2009
K I M SAJJDEEN Vs. A 1254 THENI CO-OPERATIVE SALE SOCIETY LIMITED
February 25, 2009
K J DURAISAMY Vs. O M PANDURANGAN
February 10, 2009
K J PRAKASH KUMAR Vs. RASHEEDA YASIN
February 10, 2009
K JAGADAMBAL Vs. SECRETARY TO GOVERNMENT TRANSPORT DEPARTMENT
November 18, 2009
K JAYAKUMAR Vs. REGISTRAR OF CO OPERATIVE SOCIETIES KILPAUK
November 4, 2009
K JAYALAKSHMI Vs. GOVERNMENT OF TAMIL NADU
February 2, 2009
K JAYARAJ Vs. G EVA MARY ELEZABETH
July 27, 2009
K JAYARAMAN Vs. STATE
February 4, 2009
K JAYARAMAN Vs. JAMAL MOHAMMED
October 12, 2009
K JAYARAMAN Vs. K RADHAKRISHNAN
September 29, 2009
K JEGADEESHKUMAR Vs. INSPECTOR OF POLICE S S COLONY
February 19, 2009
K JEYAKUMAR THANASING Vs. SUPERINTENDING ENGINEER (H) NABARD, SUPERINTENDING ENGINEER (HIGHWAYS)
August 24, 2009
K JEYASEELAN Vs. SECRETARY TO GOVT OF TAMIL NADU SCHOOL EDUCATION DEPT
June 15, 2009
K JOTHI Vs. D PREMA
August 11, 2009
K K KAMALA BAI Vs. STATE OF TAMILNADU
November 4, 2009
K K MANI Vs. STATE
July 1, 2009
K K POONGODI Vs. BHARAT PETROLEUM CORPORATION LTD
January 23, 2009
K K RAMALINGAM Vs. K GOVINDASAMY
November 13, 2009
K K SARAVANAKUMAR Vs. SARAVANAN
July 7, 2009
K KALIAKOTTUDAYAM Vs. RAJENDRAN
June 30, 2009
K KALYANA SUNDARAM Vs. COMMISSIONER MAILADUTHURAI MUNICIPALITY
September 9, 2009
K KALYANASUNDARAM Vs. P KALISWARI
September 30, 2009
K KALYANASUNDARAM Vs. P KALISWARI
September 3, 2009
K KAMALA Vs. M PARIMALA
April 28, 2009
K KAMARAJ Vs. VALARMATHI
February 27, 2009
K KANAGARAJ Vs. DIRECTOR OF TOWN PANCHAYATS KURALAGAM
October 14, 2009
K KANDASAMI Vs. EXECUTIVE OFFICER VETTAIKKARANPUTUR TOWN PANCHAYAT DISTRICT
July 14, 2009
K KANDASAMY Vs. PRESIDENT KANNAMPALAYAM TOWN PANCHAYAT
August 21, 2009
K KANDASAMY Vs. DISTRICT COLLECTOR RAMNAD
September 29, 2009
K KANNAIAH Vs. COMMISSIONER AND SECRETARY GOVERNMENT OF TAMILNADU-PWD FORT ST GEORGE
September 30, 2009
K KANNAN Vs. SPECIAL COMMISSIONER AND COMMISSIONER FOR URBAN LAND CEILING AND URBAN LAND TAX
December 2, 2009
K KANNAN Vs. PRINCIPAL CHIEF CONSERVATOR OF FORESTS
July 8, 2009
K KANNAN Vs. SUPERINTENDENT OF POLICE
September 11, 2009
K KANNAN KRISHNASAMY Vs. ROHINI METALS
October 23, 2009
K KARTHIKEYAN Vs. S MOHAN
January 9, 2009
K KARTHIKEYAN Vs. SECRETARY TO GOVERNMENT MUNICIPAL ADMINISTRATION AND WATER SUPPLY DEPARTMENT
December 18, 2009
K KARUNANIDHI Vs. GOVERNMENT OF TAMIL NADU
September 30, 2009
K KARUNTHAMALAI Vs. DISTRICT COLLECTOR, RAMANATHAPURAM DISTRICT
October 28, 2009
K KARUPAIAH Vs. COMMISSIONER AND SECRETARY
October 5, 2009
K KARUPAIAH Vs. COMMISSIONER AND SECRETARY GOVERNMENT OF TAMIL NADU
October 5, 2009
K KARUPANNASAMY Vs. N VENKATACHALAM
August 6, 2009
K KARUPPIAH Vs. B KUBENDRAN
January 19, 2009
K KRISHNAKUMAR ALIAS KUMAR Vs. SASIKALA ALIASKALA K
July 3, 2009
K KRISHNAN Vs. SEKAR
August 26, 2009
K KRISHNAN Vs. SUPERINTENDENT OF POLICE
July 15, 2009
K KRISHNASAMY Vs. DIRECTOR OF COLLEGIATE EDUCATION
June 9, 2009
K KUMAR Vs. POOMANI
October 28, 2009
K KURALARASAN Vs. SECRETARY TO GOVERNMENT
July 23, 2009
K KURALARASAN Vs. SECRETARY TO GOVERNMENT EDUCATION DEPARTMENT SECRETARIAT
September 30, 2009
K LAKSHMI Vs. INSPECTOR OF POLICE
March 16, 2009
K LAKSHMIAMMAL Vs. M P NAVEEN KUMAR
November 30, 2009
K LAKSHUMANAPERUMAL Vs. SARDHAR SHERIFF
April 22, 2009
K LOGACHANDRAN Vs. DISTRICT COLLECTOR
March 4, 2009
K LOGANATHAN Vs. DIRECTOR OF RURAL DEVELOPMENT
June 9, 2009
K M ABDUL JAFFAR Vs. DISTRICT COLLECTOR TIRUNELVELI &
November 16, 2009
K M ABDUL RAHIM AND A MUMTAZ BEGUM Vs. S DABRIGE
April 8, 2009
K M ELUMALAI Vs. SUPERINTENDENT OF PRISONS CENTRAL PRISON-II
October 8, 2009
K M JALALUDEEN Vs. TAMIL NADU WAKF BOARD
February 12, 2009
K M KRISHNAN ALIAS PONNUVEL Vs. R SUBBARAYAN
June 22, 2009
K M MOHAMMED ALI CLERK DOCK LABOUR BOARD Vs. CHAIRMAN DOCK LABOUR BOARD
October 30, 2009
K M MULCHANDANI Vs. N THIRUMURTHY FOOD INSPECTOR UDHAGAMANDALAM
October 1, 2009
K M PONNUSAMY Vs. DISTRICT COLLECTOR SALEM
November 19, 2009
K M RAMASAMY Vs. DIRECTOR OF LOCAL FUND AUDIT
August 18, 2009
K M SELVAMANI Vs. S NATARAJAN
January 22, 2009
K M TAJUDDIN ALIAS K SURAJ Vs. SHAKIRA PARVEEN
July 15, 2009
K MADHAVARAMANJUAM Vs. G RAJESWARI
January 21, 2009
K MAHALINGAM Vs. STATE
April 16, 2009
K MAHALINGAM Vs. DIRECTOR OF SCHOOL EDUCATION
October 1, 2009
K MAHAMUNI Vs. STATE
September 17, 2009
K MAHESH Vs. JAYAPRIYA FINANCIERS
March 31, 2009
K MAKUDAMUDI Vs. STATE
July 30, 2009
K MANIAMMA Vs. S V GOVINDARAJU
July 17, 2009
K MARIMUTHU Vs. GOVERNMENT OF TAMIL NADU
October 15, 2009
K MARUTHAMUTHU Vs. DISTRICT COLLECTOR OFFICE OF THE COLLECTOR
August 4, 2009
K MATHIALAGAN Vs. TAMILNADU COOPERATIVE MILK PRODUCERS FEDERATION LIMITED
April 18, 2009
K MATHIVAHAN Vs. SURIYAKUMAR
July 24, 2009
K MATHIYAZHAGAN Vs. CHAIRMAN COMMON CADRE AUTHORITY JOINT REGISTRAR OF CO OPERATIVE SOCIETIES
November 5, 2009
K MAVALAPPAN Vs. COLLECTOR COIMBATORE DISTRICT COIMBATORE
October 1, 2009
K MEIYAPPAN Vs. ASSISTANT ELEMENTARY EDUCATION OFFICER
June 11, 2009
K MOHAMED JASHAHAN Vs. COMMISSIONER OF EMPLOYMENT AND TRAINING
June 17, 2009
K MOHAMMED ISMAIL Vs. COMMISSIONER KANCHEEPURAM MUNICIPALITY ANNAI INDIRAGANDHI SALAI KANCHEEPURAM
November 9, 2009
K MOHAN Vs. CHENNAI PORT TRUST
December 1, 2009
K MUNIAPPAN Vs. SECRETARY TO GOVERNMENT HOME DEPARTMENT
November 6, 2009
K MUNUSAMY Vs. PRINCIPAL COMMISSIONER AND COMMISSIONER OF LAND REFORMS
July 15, 2009
K MURUGA SELVAN Vs. SECRETARY TAMIL NADU PUBLIC SERVICES COMMISSION
October 6, 2009
K MURUGAIYAN Vs. CHIEF EDUCATIONAL OFFICER O/O THE CHIEF EDUCATIONAL OFFICER THANJAVUR DISTRICT
March 23, 2009
K MURUGAN Vs. STATE OF TAMIL NADU
August 4, 2009
K MURUGESAN Vs. D PARAMASIVAM
March 6, 2009
K MURUGESAN Vs. E ULAGANATHAN
April 1, 2009
K MUTHUKANNU Vs. COMMISSIONER OF POLICE AND INSPECTOR OF POLICE, TRAFFIC
March 5, 2009
K MUTHULAKSHMI Vs. PRINCIPAL SECRETARY AND DIRECTOR OF INDIAN MEDICINE AND HOMOEOPATHY OFFICE OF THE SPECIAL COMMISSIONER OF INDIAN MEDICINE AND HOMOEOPATHY
August 14, 2009
K MUTHUSAMY Vs. RAJAMMAL
February 19, 2009
K MUTHUSWAMY Vs. CHAIRMAN TAMIL NADU PUBLIC SERVICE COMMISSION
October 7, 2009
K N ASOKAN Vs. PRESINDING OFFICE LABOUR COURT
September 16, 2009
K N KITTUSAMY Vs. K P SUBRAMANIAM
December 2, 2009
K N KUNDASAMY GOUNDER Vs. P DHAMODHARAN
August 14, 2009
K N PALANI Vs. K DURAISAMY ALIAS KUPPAN
November 18, 2009
K N PARVATHY Vs. P V N SWMAY
January 22, 2009
K NAGAJOTHI Vs. DISTRICT COLLECTOR CUDDALORE DISTRICT
April 20, 2009
K NAGARAJAN Vs. COMMISSIONER OF MUNICIPAL ADMINISTRATION
October 12, 2009
K NAGARANI Vs. DIRECTOR OF SCHOOL EDUCATION; DISTRICT EDUCATIONAL OFFICER; SECRETARY AND CORRESPONDENT, P T LEE CHENGALVARAYA NAICKER HIGH SCHOOL; D PUSHPA
June 22, 2009
K NALLIAPPAN Vs. COMMISSIONER
December 23, 2009
K NAVARATHANA GANESH Vs. STATE
December 8, 2009
K NAVEEN CHANDAR Vs. CANARA BANK
July 30, 2009
K NEELAMBAL Vs. SOLAMAN REDDY
July 8, 2009
K NIYAYATHIPATHI Vs. TAMIL NADU TRANSPORT CORPORATION
August 6, 2009
K P K VIJAY BAALAJI Vs. SECRETARY TO GOVERNMENT EDUCATION DEPARTMENT
November 27, 2009
K P KARUPANNAN Vs. COMMISSIONER OF TECHNICAL EDUCATION AND CHENNAI
August 7, 2009
K P MADHAVAN Vs. K P ANANDAN
December 9, 2009
K P PADMAVATHY Vs. N VARADARAJAN
January 27, 2009
K P TEXTILES DISTRICT Vs. TAMIL NADU ELECTRICITY BOARD
September 18, 2009
K P VENKATACHALAPATHI Vs. THEIVATHA
February 19, 2009
K PADMAVATHY Vs. STATE
November 5, 2009
K PALANI Vs. SPECIAL COMMISSIONER AND COMMISSIONER FOR URBAN LAND CEILING AND URBAN LAND TAX
December 2, 2009
K PALANI Vs. DISTRICT TREASURY OFFICER MADURAI
September 10, 2009
K PALANISWAMY Vs. SENIOR DIVISIONAL MANAGER LIC OF INDIA DIVISIONAL OFFICE
April 3, 2009
K PALANIVEL Vs. A SIVASUBRAMANIAM
February 18, 2009
K PALANIVELU Vs. STATE
August 28, 2009
K PANDARINATHAN Vs. SRI KUMARANS STORES
October 6, 2009
K PANDI Vs. STATE
September 30, 2009
K PANDURANGAN Vs. CHIEF SECRETARY GOVERNMENT OF TAMIL NADU
September 18, 2009
K PANEENDRA Vs. PREMA
October 24, 2009
K PANNEERSELVAM Vs. COMMISSIONER HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS BOARD
October 12, 2009
K PARTHASARATHY Vs. MEMBER SECRETARY CHENNAI METROPOLITAN DEVLOPMENT AUTHORITY
September 17, 2009
K PAULRAJ Vs. SUPRINTENDENT OF POLICE
August 17, 2009
K PAZHLANIVELU Vs. PREMA
April 6, 2009
K PERISAMY GOUNDER Vs. KOTHARI INDUSTRIAL CORPORATION LTD
December 22, 2009
K PERUMAL Vs. JOINT DIRECTOR VALUATION
July 10, 2009
K PONNAMMAL Vs. A LOGANATHAN
July 23, 2009
K PONNUKUTTAN Vs. MANAGEMENT OF M/S THAKKAR BAPA VIDYALAYA
March 3, 2009
K PONSINGH Vs. CENTRAL REGISTRAR OF CO OPERATIVE SOCIETIES NEW DELHI
November 17, 2009
K POONGODI Vs. STATE
August 5, 2009
K PRADEEP Vs. S GOPAL
October 27, 2009
K PRAKASAM Vs. SECRETARY TO GOVERNMENT DEPARTMENT OF HEALTH AND FAMILY WELFARE
June 26, 2009
K PREMALATHA Vs. KUMARAPANDIAN
June 30, 2009
K R GURUSAMY Vs. PRINCIPAL CHIEF CONSERVATOR OF FORESTS TEYNAMPET
July 2, 2009
K R JAWAHAR Vs. ACCOUNTANT GENERAL
April 21, 2009
K R RACICHANDRAN MANAGER AND NOMINEE VIRUDHUNAGAR Vs. STATE GOVERNMENT OF TAMILNADU AUTHORIZEE JOINT DIRECTOR P F A
August 7, 2009
K R RAJENDRAN Vs. SPECIAL OFFICER
November 6, 2009
K R RAMASWAMY Vs. STATE
April 30, 2009
K R SARAVANAN Vs. COMMISSIONER OF EMPLOYMENT AND TRAINING
June 17, 2009
K R SASIKUMAR Vs. M VELU
November 24, 2009
K R SURESH BABU Vs. S VADIVELU
September 1, 2009
K RAGHU Vs. STATE
July 8, 2009
K RAGHURAMAN Vs. CHITTIMA
July 1, 2009
K RAHEJA UNIVERSAL PVT LTD Vs. LLM APPLIANCES PVT LTD
November 5, 2009
K RAJA Vs. SECRETARY TO GOVERNMENT STATE OF TAMIL
April 18, 2009
K RAJAMANICKAM Vs. STATE OF TAMIL NADU
October 23, 2009
K RAJAMOHAMMED Vs. STATE OF TAMIL NADU
December 21, 2009
K RAJAN Vs. K JAGADHEESWARI
March 17, 2009
K RAJENDRAN Vs. PRESIDING OFFICER LABOUR COURT VELLORE
November 17, 2009
K RAJENDRAN Vs. STATE OF TAMIL NADU
July 6, 2009
K RAJESH Vs. GOVERNMENT OF TAMIL NADU
February 5, 2009
K RAJESWARA RAO Vs. P SUNITHA
June 18, 2009
K RAJU Vs. TAMILNADU STATE TRANSPORT CORPORATION SALEM LTD
December 7, 2009
K RAMACHANDARAN Vs. MAYICKANNU
April 13, 2009
K RAMACHANDRA NAIDU Vs. DISTRICT COLLECTOR
July 7, 2009
K RAMAIAH Vs. R SUDHKHARA NAIDU
October 28, 2009
K RAMAKRISHNAN Vs. SECRETARY TO GOVERNMENT HIGHER EDUCATION DEPARTMENT
December 15, 2009
K RAMALINGAM Vs. SUPERINTENDENT OF POLICE
April 20, 2009
K RAMALINGAM Vs. SECRETARY TO GOVERNMENT DEPARTMENT OF LOCAL ADMINISTRATION
November 18, 2009
K RAMAN Vs. GOVERNMENT OF TAMILNADU
July 22, 2009
K RAMANATHAN Vs. GOVT OF TAMIL NADU
April 6, 2009
K RAMASELVAM Vs. INDIAN OVERSEAS BANK
July 29, 2009
K RANGANATHAN Vs. ULAGESAN
December 2, 2009
K RATHINASAMY PATHAR Vs. P SADASIVAM
April 20, 2009
K RAVI Vs. CHIEF SECRETARY TO GOVERNMENT CHENNAI
December 15, 2009
K RAVI Vs. STATE
June 18, 2009
K RAVICHANDRAN Vs. EXECUTIVE ENGINEER OANDM TAMILNADU ELECTRICITY BOARD
April 3, 2009
K RAVICHANDRAN Vs. STATE
June 26, 2009
K RAYAR Vs. B MAGESHWARI
October 9, 2009
K REENA Vs. DIRECTOR GENERAL OF POLICE; SUPERINTENDENT OF POLICE AND; INSPECTOR OF POLICE
April 6, 2009
K RUKMANI DIED BY L R Vs. ADIKESAVAN DIED &
August 4, 2009
K S ILLANGOVAN Vs. HIGH COURT OF JUDICATURE AT MADRAS
September 9, 2009
K S MYTHEEN Vs. CORPORATION OF CHENNAI
August 12, 2009
K S PUGAZHENDHI Vs. DISTRICT COLLECTOR VELLORE
November 18, 2009
K S SHANMUGAM Vs. SECRETARY TO GOVERNMENT P AND AR DEPARTMENT
April 6, 2009
K S SUBRAMANIAN Vs. BADRU JEBHAN WAQF ALAL AULAD TRUST
January 27, 2009
K S UDAYAKUMAR Vs. STATE OF TAMIL NADU
November 5, 2009
K S UMA Vs. SECRETARY TO GOVERNMENT HEALTH AND FAMILY WELFARE DEPT
August 20, 2009
K S VARATHARASAN Vs. STATE OF TAMIL NADU
August 14, 2009
K S VENKATACHALAM Vs. HIGH COURT OF JUDICATURE AT MADRAS
August 25, 2009
K SADASIVAM Vs. ADDITIONAL REGISTRAR CO-OPERATIVE SOCIETIES CHENNAI
November 19, 2009
K SAKTHIVEL Vs. STATE OF TAMILNADU
December 11, 2009
K SAMPORNAM Vs. DIRECTOR OF MEDICAL AND RURAL HEALTH SERVICE
November 20, 2009
K SANKAR Vs. STATE
January 7, 2009
K SANKARALINGAM Vs. STATE OF TAMIL NADU
August 20, 2009
K SARASWATHI Vs. SECRETARY TO GOVERNMENT TRANSPORT DEPARTMENT CHENNAI
November 18, 2009
K SARAVANA PERUMAL Vs. INSPECTOR GENERAL OF REGISTRATION
December 4, 2009
K SARAVANAKUMAR Vs. DHINAMALAR
April 9, 2009
K SARAVANAN Vs. M CHITRA
January 1, 2009
K SAROJA Vs. SECRETARY TO GOVERNMENT TRANSPORT DEPARTMENT
August 4, 2009
K SATHAR ALIAS IRUSA GOUNDER Vs. DISTRICT COLLECTOR COLLECTORATE DISTRICT
October 22, 2009
K SATHISH Vs. DEAN AND PRINCIPAL A C T COLLEGE OF ENGINEERING AND TECHNOLOGY
August 5, 2009
K SATYANARAYANA RAJU Vs. SOUTHERN RAILWAYS
December 8, 2009
K SATYANARAYANAN Vs. STATE OF TAMIL NADU
September 17, 2009
K SEKAR Vs. V DEVAKI
July 27, 2009
K SELVA BHARATHI Vs. REVENUE DIVISIONAL OFFICER
July 15, 2009
K SELVARAJ Vs. SECRETARY TO GOVERNMENT, HOME (POLICE V) DEPARTMENT, DIRECTOR GENERAL OF POLICE
July 24, 2009
K SHAJAHAN Vs. SUBRAMANI GOUNDER
June 19, 2009
K SHAJI KUMAR Vs. STATE
November 10, 2009
K SHANMUGASUNDARAM Vs. DEPUTY REGISTRAR OF COOPERATIVE SOCIETIES HOUSING
November 24, 2009
K SHANMUGAVEL MUDALIAR Vs. COMMISSIONER HR AND CE A NUNGAMBAKKAM
May 12, 2009
K SHANMUGHA GANDHI Vs. K VENUGOPAL
February 12, 2009
K SHANTHA Vs. SECRETARY TO GOVERNMENT FOOD COOPERATIVE AND CONSUMER PROTECTION DEPARTMENT
July 9, 2009
K SHOUKATH ALI Vs. K L KIRUBAKARAN
April 3, 2009
K SIVACHALAM Vs. SUBBANNA GOUNDER
February 26, 2009
K SIVAKAMI Vs. SECRETARY TO GOVERNMENT HOUSING AND URBAN DEVELOPMENT CHENNAI
November 4, 2009
K SIVALINGAM Vs. AMSA
December 16, 2009
K SIVAM Vs. CHIEF ENGINEER
April 29, 2009
K SIVARAJ Vs. STATE
January 29, 2009
K SIVASANKARAN Vs. SUPERINTENDENT OF POLICE
December 22, 2009
K SREEKUMAR Vs. B ANWAR
August 17, 2009
K SREERAMULU Vs. UNION OF INDIA
July 13, 2009
K SRINAATH Vs. INSPECTOR OF LABOUR
August 28, 2009
K SRINIVASAN Vs. SECRETARY TO GOVERNMENT MUNICIPAL ADMINISTRATION AND WATER SUPPLY MC III DEPARTMENT
December 3, 2009
K SRINIVASAN Vs. G KUPPUSAMY NAIDU MEMORIAL
September 14, 2009
K SRINIVASAN Vs. DEPUTY SUPRINTENDENT OF POLICE
July 22, 2009
K SUBBIAH PANDIAN Vs. ASSISTANT DIRECTOR OF PANCHAYAT
July 31, 2009
K SUBBURATHINAM Vs. ADDITIONAL DEPUTY COMMERCIAL TAX OFFICER
December 23, 2009
K SUBRAMANI Vs. DISTRICT COLLECTOR SALEM
December 9, 2009
K SUBRAMANIAM Vs. S RAJA
March 14, 2009
K SUBRAMANIAM Vs. R K ANGAPPAN
January 21, 2009
K SUBRAMANIAN Vs. RAMACHANDRA NAIDU
October 20, 2009
K SUDALAI Vs. SECRETARY TO GOVERNMENT OF TAMIL NADU TRANSPORT DEPARTMENT; GENERAL MANAGER TAMIL NADU STATE TRANSPORT CORPORATION LTD (MADURAI DIVISION) AND DISTRICT EMPLOYMENT OFFICER
February 9, 2009
K SUMATHI Vs. STATE LEVEL CO ORDINATOR INDIAN OIL CORPORATION LIMITED
November 24, 2009
K SUNDARAM Vs. SPECIAL OFFICER SALEM COOPERATIVE SUGAR MILLS LTD
November 19, 2009
K SUNDARAM Vs. VANAN ALIAS TAMILVANAN ALIAS RAJI
April 24, 2009
K SUNDARAPANDIYAN Vs. SECRETARY TO GOVERNMENT HIGHER EDUCATION DEPARTMENT
December 19, 2009
K SUNDARARAJAN Vs. CHAIRMAN TAMIL NADU ELECTRICITY BOARD
November 25, 2009
K SUNDARARAJAN Vs. R CHELLAMUTHU
July 1, 2009
K SUNDARI Vs. STATE OF TAMIL NADU REP BY ITS SECRETARY TO GOVERNMENT, DEPARTMENT OF ELECTRICITY AND; CHAIRMAN, TAMIL NADU ELECTRICITY BOARD
April 15, 2009
K SUNTHANTHIRAM Vs. V MURUGESAN
November 6, 2009
K SURESH Vs. R DEVADOSS
March 3, 2009
K SURIYAMURTHI; K SHANMUGAM; K RENGARAJ, G CHELLAMUTHU Vs. S AROCKIYAMERY BY POWER AGENT A CHARLES
August 20, 2009
K T SURESH Vs. INDUMATHI RAMANATHAN W/O RANGANATHAN
October 6, 2009
K TAMIL SELVI Vs. DIRECTOR OF SOCIAL WELFARE CHEPAUK
October 13, 2009
K TAMILARASAN Vs. DEPUTY INSPECTOR GENERAL OF POLICE, THIRUCHIRAPPALLI RANGE; DIRECTOR GENERAL OF POLICE, DGP OFFICE
September 15, 2009
K THANGAMARI Vs. STATE OF TAMIAL NADU
August 28, 2009
K THANGAPPA PILLAI Vs. ARULMIGHU SRINIVASA DEVASTHANAM
December 16, 2009
K THANGARAJ Vs. STATE OF TAMILNADU REP BY ITS SECRETARY, ANIMAL HUSBANDRY AND FISHERIES DEPARTMENT AND DIRECTOR OF VETERINARY SERVICES
June 30, 2009
K THAYARAMMAL Vs. S MURALI
April 3, 2009
K THILAGAVATHY Vs. V PURUSHOTHAMAN
June 16, 2009
K THIRIPURASUNDARAMBAL Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAXES ERODE
November 5, 2009
K THIRUPATHI Vs. GOVT OF TAMIL NADU
November 5, 2009
K TULASI Vs. SANKARANARAYANAN
March 11, 2009
K UMA Vs. UNION OF INDIA
January 28, 2009
K UMASANKAR Vs. SURYAKALA
June 19, 2009
K V CHAKRAVARTHY Vs. STATE OF TAMIL NADU
January 9, 2009
K V GOPALASAMY Vs. K C CHANDRASEKARAN
August 4, 2009
K V LAKSHMI RAJYAM Vs. COMMISSIONER OF TREASURIES AND ACCOUNTS CHENNAI
October 15, 2009
K V MAYIL Vs. DISTRICT COLLECTOR COIMBATORE
November 4, 2009
K V NATARAJAN Vs. K V ANANTHARAJ
April 30, 2009
K V PALANIVEL AND JAY YES FABRICS REPRESENTED BY ITS PROPRIETOR, A JAYARAJ Vs. SOUTH INDIAN BANK LTD REPRESENTED BY ITS CHIEF MANAGER, R VIJAYAKUMAR
June 17, 2009
K V RAMASAMY Vs. K V RAHGAVAN
August 4, 2009
K V RAMASAMY Vs. SUPERINTENDENT OF POLICE
September 9, 2009
K V S PALANIVEL Vs. DISTRICT COLLECTOR PUDUKOTTAI
September 16, 2009
K V S PANIKUMAR Vs. GOVERNMENT OF TAMIL NADU
December 7, 2009
K V SHANTHI PARAMAKUDI Vs. ASSISTANT DIRECTOR OF
November 26, 2009
K V V CONSTRUCTIONS Vs. SUPERINTENDING ENGINEER PUBLIC WORKS DEPARTMENTAL TAMIRABARANI BASIN CIRCLE WATER RESOURCE ORGANISATION TIRUNELVELI 2
November 16, 2009
K VADIVEL ALAGAN Vs. GOVERNMENT OF TAMIL NADU
July 22, 2009
K VAIRAMUTHU Vs. THIRUMAYAM RURAL ELECTRIC CO-OPERATIVE SOCIETY LTD
September 17, 2009
K VEERABADRAN Vs. K VENUGOPAL
July 23, 2009
K VEERAMANI Vs. RANI
August 4, 2009
K VEERAPPA GOUNDER Vs. PUSHPATHAL
January 20, 2009
K VEERAVIJAYAN Vs. SECRETARY TAMIL NADU ENGINEERING ADMISSIONS ANNA UNIVERSITY GUINDY
August 5, 2009
K VELLINGIRI Vs. ABDUL NAZER MAHDANI
December 8, 2009
K VELLINGIRI Vs. S A BASHA
December 18, 2009
K VELLINGIRI Vs. ABDUL NAZER MAHDANI
December 18, 2009
K VENDABAI Vs. DISTRICTR ADI DRAVIDAR WELFARE OFFICER VELLORE DISTRICT
November 18, 2009
K VENKATARAJ Vs. OOTACAMUND MUNICIPALITY
February 9, 2009
K VENUGOPAL Vs. JOINT DIRECTOR OF SCHOOL EDUCATION
June 25, 2009
K VETRI SELVI Vs. ASST DIRECTOR OF TOWN PANCHAYATS
November 23, 2009
K VIJAYAKUMAR Vs. MANAGING DIRECTOR METROPOLITAN TRANSPORT CORPORATION CHENNAI LTD
July 7, 2009
K VIJHAY SAAI Vs. STATE OF TAMIL NADU
December 16, 2009
K VIMAL RAJ Vs. EXECUTIVE ENGINEER AND ADMINISTRATIVE OFFICER AND THE MANAGER (MARKETING AND SERVICES), K K NAGAR DIVISION, TAMIL NADU HOUSING BOARD
August 10, 2009
K VINOTH KUMAR Vs. SECRETARY SELECTION COMMITTEE DIRECTORATE OF MEDICAL EDUCATION KILPAUK
November 18, 2009
K VINYAKAMURTHY Vs. UNION OF INDIA
October 5, 2009
K VISWANATHAN Vs. SIVAMALAR
August 31, 2009
K ZEAWDEEN Vs. D PORTRAMARAI KANNAN
August 5, 2009
K. INDRAMOORTHY Vs. MANAGING DIRECTOR, TAMILNADU NEWSPRINT AND PAPERS LIMITED,
April 22, 2009
K.M. MUTHIAH AMBALAM Vs. M. MUTHIAH
June 25, 2009
K.P. SELVAM Vs. THE SUPERINTENDING ENGINEER
April 17, 2009
K.R.R. TRADERS Vs. COMMERCIAL TAX OFFICER (CT)
November 18, 2009
K.S. PALANISAMY Vs. RAMASAMY
January 22, 2009
K.V. SUBRAMANIAM Vs. NAGALAKSHMI, KUNJAMMAL (DIED) AND ORS.
January 12, 2009
KA MANSHOOR Vs. ASSISTANT DIRECTOR ENFORCEMENT DIRECTORATE GOVERNMENT OF INDIA
November 24, 2009
KAALVAITHURAI KUDISAI VAZH MAKKAL POTHUNALA SANGAM Vs. GOVERNMENT OF TAMIL NADU
October 26, 2009
KABALI ALIAS GUNASEKARAN Vs. STATE
June 10, 2009
KABULATH BEEVI (DECEASED) Vs. MUTHATHAL
January 7, 2009
KADAMANIAN ALIAS MANIKANDAN Vs. STATE
November 17, 2009
KAILAS NIVRUTTI SHINDE Vs. UNION OF INDIA
June 23, 2009
KAJA MOHIDEEN Vs. TAMILNADU MERCANTILE BANK LIMITED
August 12, 2009
KAJA MOHINDEEN Vs. RAJENDRAN
November 24, 2009
KALA ALIAS CHANDRAKALA Vs. STATE
June 24, 2009
KALA ALIAS SASIKALA Vs. T SASHINDRAKUMAR
June 19, 2009
KALA W/O THANGAMANI Vs. COMMISSIONER OF POLICE; SECRETARY TO GOVERNMENT, PROHIBITION AND EXCISE DEPARTMENT, TAMIL NADU GOVERNMENT AND; INSPECTOR OF POLICE
March 25, 2009
KALAI ARULMOZHI DEVI Vs. NEW INDIA ASSURANCE CO LTD
March 17, 2009
KALAIMAGAL KALVI NILAYAM MANAGING COMMITTEE Vs. GOVERNMENT OF TAMIL NADU
November 27, 2009
KALAIMAGAL RECREATION CLUB Vs. THE COMMISSIONER OF POLICE
April 27, 2009
KALAIVANI ALIAS DEVASENA Vs. J RAMU
December 3, 2009
KALAIVANI COLLEGE OF EDUCATION K P P EDUCATION TRUST Vs. REGIONAL DIRECTOR NATIONAL COUNCIL FOR TEACHER EDUCATION SOUTH REGIONAL COMMITTEE
June 29, 2009
KALAIYARASI Vs. STATE
April 13, 2009
KALASH PROPERTIES PVT LTD Vs. LILLY PUSHPAM
August 26, 2009
KALEESWARI REFINERY PVT LTD Vs. GENERAL SECRETARY CHENNAI EXPORT PROCESSING ZONE GENERAL WORKERS UNION
November 11, 2009
KALIAMMAL Vs. P MARIMUTHU
January 19, 2009
KALIANNAN Vs. RAJINI JEYAN
July 3, 2009
KALIAPERUMAL Vs. PARASURAMAN
October 21, 2009
KALIAPERUMAL Vs. KANDASAMY PADAYACHI
January 22, 2009
KALIAPERUMAL ALIAS PERUMAL Vs. K RAMESH
August 4, 2009
KALIDAS DIRECTOR KAVERI ENGINEERING INDUSTRIES LTD Vs. INDUSTRIAL RECONSTRUCTION BANK OF INDIA
August 14, 2009
KALIDASS Vs. STATE OF TAMIL NADU REP BY ITS SECRETARY TO GOVERNMENT, PROHIBITION AND EXCISE DEPARTMENT AND THE DISTRICT COLLECTOR AND DISTRICT MAGISTRATE
April 3, 2009
KALIMATH SAHADIYA Vs. STATE OF TAMIL NADU AND OTHERS
January 20, 2009
KALIMUTHU Vs. SARASWATHY
July 30, 2009
KALISWARI FIRE WORKS Vs. COMMERCIAL TAX OFFICER
April 3, 2009
KALIYAMBAL Vs. PADMINI ALIAS GANDHIMATHI
January 20, 2009
KALIYAMOORTHY Vs. SAMIDURAI
December 15, 2009
KALLARAM Vs. STATE REP BY THE SUB-INSPECTOR OF POLICE
April 3, 2009
KALYANARAMAN Vs. K.S. JANAKIRAMAN
August 24, 2009
KALYANI Vs. GIRIJA
November 13, 2009
KALYANI RAGUNATH Vs. K MUTHURAMALINGAM
October 30, 2009
KAMAL BASHA Vs. DEPUTY COMMISSIONER OF INCOME TAX
April 20, 2009
KAMALA Vs. STATE BY
January 6, 2009
KAMALA Vs. HEADMASTER PANCHAYAT UNION ELEMENTARY SCHOOL SINGAPERUMAL KOIL KANCHEEPURAM DISTRICT
July 6, 2009
KAMALA MENON COCHRAN Vs. K P RAMACHANDRA MENON
August 18, 2009
KAMALAM Vs. RUKMANI
November 3, 2009
KAMALAMMAL Vs. GIRIJA
November 13, 2009
KAMALAMMAL Vs. COLLECTOR OF THIRUVAROOR DISTRICT THIRUVAROOR
December 15, 2009
KAMARAJ COLLEGE TUTICORIN Vs. DIRECTOR OF COLLEGE EDUCATION
December 9, 2009
KAMARAJ MEMORIAL HIGHER SECONDARY SCHOOL PANTHALUVILAI Vs. GOVERNMENT OF TAMILNADU
August 4, 2009
KAMATCHIAMMAL Vs. DISTRICT REVENUE OFFICER
November 5, 2009
KANAGAMMAL Vs. THEATRE ABIRAMI PARTNERSHIP CONCERN THROUGH
July 20, 2009
KANAGASABAI Vs. STATE
June 10, 2009
KANAGAVALLI Vs. SECRETARY TO GOVERNMENT DEPARTMENT OF HEALTH
October 27, 2009
KANAKA Vs. LAKSHMI
December 16, 2009
KANAKADHARA SPINNING MILLS P LTD Vs. REGISTRAR BOARD FOR INDUSTRIAL FINANCIAL RECONSTRUCTION B I F R
July 23, 2009
KANCHANAA HOTELS PRIVATE LIMITED Vs. CHAIRMAN AND MANAGING DIRECTOR, STATE INDUSTRIES PROMOTION CORPORATION OF TAMIL NADU LIMITED; DEPUTY GENERAL MANAGER (F AND R-I) STATE INDUSTRIES PROMOTION CORPORATION OF TAMIL NADU LIMITED
December 18, 2009
KANCHI BAKERS AND SWEETS Vs. ASSISTANT COMMISSIONER
January 28, 2009
KANDAN Vs. STATE
November 5, 2009
KANDASAMY THIRUKOIL THIRUPORUR Vs. M SELVARAJ
December 30, 2009
KANGARAJ ALIAS DURAISAMY ALIAS GANESH Vs. STATE
July 23, 2009
KANGEYAM CO-OPERATIVE PRIMARY AGRICULTURAL AND RURAL DEVELOPMENT BANK LTD Vs. A P POOJAMANI
June 19, 2009
KANHIRANDI ABDUL AZEEZ Vs. K M ABDUL GAFOOR
January 7, 2009
KANNAGI Vs. STATE
July 28, 2009
KANNAMMAL Vs. VEMBANA GOUNDER
January 28, 2009
KANNAN Vs. STATE
April 9, 2009
KANNAN Vs. UMA alias UMA MAHESWARI
November 25, 2009
KANNAN Vs. SIDDIQUE
January 21, 2009
KANNAN Vs. DISTRICT COLLECTOR VELLORE
August 26, 2009
KANNAN Vs. STATE
October 5, 2009
KANNAN ALIAS KITHIYON ALEXANDER Vs. STATE
July 3, 2009
KANNAPIRAN STEEL RE-ROLLING MILLS Vs. DEPUTY COMMERCIAL TAX OFFICER
June 17, 2009
KANNAPPAN ALIAS SWAMINATHAN Vs. STATE
November 17, 2009
KANNIAH Vs. INSPECTOR OF POLICE
December 21, 2009
KARAMBAKKUDI CO OPERATIVE PRIMARY AGRICULTURAL AND RURAL DEVELOPMENT BANK LTD Vs. ASSISTANT COMMISSIONER OF LABOUR KAJAMALAI COLONY MANNARPURAM
December 16, 2009
KARIKALAN ALIAS HARI Vs. STATE
June 23, 2009
KARMEGAM THEATRE Vs. SECRETARY TO GOVERNMENT
April 13, 2009
KARNAL ALIAS SANJEEVIMUTHU Vs. STATE
November 26, 2009
KARPAGAM Vs. E PURUSHOTHAMAN
December 7, 2009
KARTAR AGRO INDUSTRIES Vs. VISHAL AGRICULTURAL WORKS
November 25, 2009
KARTHA OF HUF SUBRAMANIAM Vs. KARUPPANNA GOUNDER
January 22, 2009
KARTHIC Vs. STATE
October 24, 2009
KARTHICK ALIAS KARTHIGEYAN Vs. STATE
October 13, 2009
KARTHIK Vs. STATE INSPECTOR OF POLICE INSPECTOR OF POLICE ERODE
November 12, 2009
KARTHIK ALIAS KARTHI Vs. STATE
November 25, 2009
KARTHIKEYAN Vs. R VASANTH
July 20, 2009
KARTHIKEYAN Vs. STATE OF TAMIL NADU
October 6, 2009
KARUNA STEEL ROLLING MILLS Vs. DESIGNATED AUTHORITY, NAMELY, JOINT COMMISSIONER OF COMMERCIAL TAXES AND ORS.
February 19, 2009
KARUNAKARAN Vs. STATE OF TAMIL NADU REP BY ITS SECRETARY TO GOVERNMENT, PUBLIC (LAW AND ORDER)-F DEPARTMENT, GOVERNMENT OF TAMIL NADU; THE DISTRICT MAGISTRATE AND DISTRICT COLLECTOR; THE SUPERINTENDENT OF PRISON, MADURAI CENTRAL PRISON AND; THE SECRETARY, ADVISORY BOARD
April 6, 2009
KARUPAYEE Vs. STATE OF TAMIL NADU
June 9, 2009
KARUPIAH Vs. THE DISTRICT COLLECTOR
August 20, 2009
KARUPPANNA GOUNDER; THANGAVEL; SELVARAJ; NATESAN Vs. P NALLUSAMY
July 22, 2009
KARUPPAYEE Vs. AYEE AMMAL
January 6, 2009
KARUPPIAH Vs. STATE
September 17, 2009
KARUPPIAH alias MIYA MIYA Vs. STATE
January 30, 2009
KARUPPUSAMY Vs. RANGASAMY
October 21, 2009
KASILINGAM Vs. DISTRICT COLLECTOR PUDUKKOTTAI
November 5, 2009
KASILINGAM Vs. GOVERNMENT OF TAMIL NADU REPRESENTED BY
April 28, 2009
KASTHURI Vs. DISTRICT COLLECTOR
January 6, 2009
KASTHURI Vs. BHASKAR
September 30, 2009
KASTURI RADHKRISHNAN Vs. CHAIRMAN TAMILNADU ELECTRICITY BOARD
April 8, 2009
KATHIKKAL TEA PLANTATIONS Vs. STATE BANK OF INDIA
July 30, 2009
KATHIRAVAN Vs. STATE
October 5, 2009
KATHIRVELU Vs. STATE
December 4, 2009
KATTABOMMAN TRANSPORT CORPORATION LIMITED Vs. Y RAJAIAN
August 31, 2009
KAVERI FEEDS PROPRIETRESS V SUSEELA Vs. SECRETARY SALES TAX APPELLATE TRIBUNAL
June 12, 2009
KAVERI GAS POWER LIMITED Vs. SRI KADERI AMBAL MILLS LIMITED
July 14, 2009
KAVERIS BIO PROTEINS PRIVATE LTD Vs. RESERVE BANK OF INDIA
November 19, 2009
KAVITHA Vs. STATE
July 7, 2009
KAVITHA ALIAS VENKATALAKSHMI Vs. STATE
September 16, 2009
KELAMBAKKAM VILLAGE PANCHAYAT Vs. COLLECTOR KANCHEEPURAM
November 23, 2009
KENNEDY AND PUSHPA LALITHA Vs. RUSSEL RAJ AND GOPALAN
March 26, 2009
KENNEDY TEACHER TRAINING INSTITUTE Vs. DIRECTOR OF TEACHER EDUCATION
July 20, 2009
KESAMUTHU Vs. ANBALAGAN
March 26, 2009
KESAVAN Vs. SEETHALAKSHMI
March 18, 2009
KETHARIGNANAM Vs. N SASIKUMAR
December 30, 2009
KHADER BATCHA Vs. NAJINI BEGUM
November 10, 2009
KHAJA MOHAMMED NOORUDDIN Vs. KHAJA MOHAMMED FASIUDDIN
July 30, 2009
KIRLOSKAR CONSTRUCTION AND ENGINEER LTD., REP BY ITS CO., SECRETARY, S. UMASHANKAR Vs. FAST TRACK ASSOCIATES
July 22, 2009
KIRUBANANDAM Vs. STATE
November 9, 2009
KOKILA KALIAMOORTHY Vs. K MANI
December 15, 2009
KOLANDAISAMY Vs. SOUNDIRARAJAN
November 6, 2009
KOLANJIAMMAL Vs. REVENUE DIVISIONAL OFFICER
August 7, 2009
KOMBAIYA Vs. STATE
November 13, 2009
KONE ELEVATOR INDIA (P) LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX
October 28, 2009
KONGARAR SPINNERS P LTD Vs. COMMERCIAL TAX OFFICER
July 9, 2009
KOOTHAPPARKARAI AND OTHERS Vs. R.M.S. MEIAPPAN AND ANOTHER
April 16, 2009
KOSALAIRAMAN Vs. BALACHANDRAN
August 7, 2009
KOTAICHAMY Vs. SARAVANAN
April 3, 2009
KOTAK MAHINDRA BANK LTD Vs. KOTHARI INDUSTRIAL CORPORATION LTD
April 8, 2009
KOTAK MAHINDRA BANK LTD. Vs. SUBHIKSHA TRADING SERVICES LTD.
August 28, 2009
KOTHANDAM Vs. MURUGESAN
January 12, 2009
KOTHANDARAMA NAIDU Vs. VASANTHA
March 5, 2009
KOTHARI INDUSTRIAL CORPORATION LTD Vs. KOTAK MAHINDRA BANK LTD
July 10, 2009
KOTTESWARI AMMAL Vs. SPECIAL DEPUTY COLLECTOR LAND ACQUISITION WORKS MADRAS CITY
August 5, 2009
KOUSALYA Vs. A P MANI
April 2, 2009
KRISHNA GOPAL AGARWAL Vs. STATE
November 3, 2009
KRISHNA PONNUSWAMY Vs. K DAVID ANNA DURAI
August 11, 2009
KRISHNA REFINERIES Vs. ASSISTANT REGIONAL DIRECTOR SUB REGIONAL OFFICE
March 17, 2009
KRISHNA SAMY Vs. C R SUKUMARAN
November 17, 2009
KRISHNAMMAL Vs. STATE OF TAMIL NADU
January 19, 2009
KRISHNAMMAL Vs. VENKATRAYALU NAIDU
January 20, 2009
KRISHNAMOORTHY Vs. SIVAKUMAR
June 15, 2009
KRISHNAN Vs. T SASIDEVI
February 16, 2009
KRISHNAN Vs. JOINT COMMISSIONER OF POLICE
December 17, 2009
KRISHNAN K G Vs. INDIAN OVERSEAS BANK
October 26, 2009
KRISHNAN PILLAI Vs. CHELLATHAMMAL
July 3, 2009
KRISHNARAJ Vs. STATE
July 28, 2009
KRISHNASAMY Vs. PALANIAPPAN
February 13, 2009
KRISHNASWAMY GOUNDER Vs. MUTHUSAMY
November 16, 2009
KRISHNMOORTHY Vs. S KARUPPANNAN
September 9, 2009
KRISHNVENIAMMAL Vs. ASST COMMISSIONER LAND REFORMS
July 29, 2009
KRITHIKA FINANCE Vs. R ELANGOVAN
September 30, 2009
KRUPPA GOUNDER Vs. KUPPUSAMY
March 5, 2009
KUMAR Vs. MUTHU
February 19, 2009
KUMAR Vs. A RAMACHANDRAN
November 12, 2009
KUMAR Vs. STATE OF TAMILNADU
January 23, 2009
KUMAR Vs. STATE
December 8, 2009
KUMAR @ PULI KUMAR Vs. STATE BY INSPECTOR OF POLICE
July 15, 2009
KUMAR ALIAS PULI KUMAR Vs. STATE
July 15, 2009
KUMARAGURU Vs. STATE
April 1, 2009
KUMARAN Vs. STATE OF TAMIL NADU
August 3, 2009
KUMARAVEL Vs. NAINA MOHAMMED
November 6, 2009
KUMARAVEL Vs. STATE
April 30, 2009
KUMARESAN Vs. STATE
November 11, 2009
KUMUDAVALLI Vs. SARANGAPANI
January 23, 2009
KUMUTHA Vs. KANDASAMY
April 3, 2009
KUNDHAVI Vs. T J POLLO
August 25, 2009
KUNJUMON ALIAS KUNJAN Vs. COMMISSIONER OF POLICE
September 15, 2009
KUPPAL Vs. SUPERINTENDENT OF POLICE
August 6, 2009
KUPPAN Vs. MUNIAMMAL
December 8, 2009
KUPPAN Vs. STATE
April 22, 2009
KUPPASAMY MUDALIAR Vs. GOVINDRAJ ASARI
August 24, 2009
KUPPU CHETTIAR Vs. ARULMIGHU RENUGAMBAL KOIL TRUST
November 12, 2009
KUPPUSAMY Vs. ARULMIGU PUTHU MARIAMMAN KOIL
December 23, 2009
KUPPUSAMY G Vs. R P F COMMISSIONER TIRUCHIRAPALLI
December 14, 2009
KURSHED SHARFUDEEN Vs. IBP COMPANY LIMITED
April 24, 2009
KUTTAPPAN ALIAS PRADEEP Vs. STATE
December 11, 2009
L A JANARDHANAM Vs. DEPUTY REGISTRAR OF CO OPERATIVE SOCIETIES TIRUPATHUR
December 4, 2009
L AMEER Vs. ASSISTANT SETTLEMENT OFFICER
December 23, 2009
L AND T LIMITED Vs. ASSISTANT COMMERCIAL TAX OFFICER COMMERCIAL TAXES DEPARTMENT
August 7, 2009
L ANNAPOORNA Vs. SECRETARY FOR EDUCATION GOVERNMENT OF PONDICHERRY
April 20, 2009
L BHAVANIBAI Vs. DIRECTOR OF SCHOOL EDUCATION
September 29, 2009
L GAUTHAMCHAND JAIN Vs. SRISHTI ESTATES AND INVESTMENTS PRIVATE LTD
January 19, 2009
L GOPAL Vs. STATE OF TAMIL NADU
October 12, 2009
L JADHAM Vs. UNION OF INDIA
April 30, 2009
L JEYAM Vs. SUPERINTENDING ENGINEER, TAMIL NADU ELECTRICITY BOARD, K PUDUR, ASSISTANT ENGINEER, TAMIL NADU ELECTRICITY BOARD
September 8, 2009
L LAKSHMANAN Vs. PUSHPA
November 6, 2009
L LAKSHMANAN CHAIRMAN AND MANAGING DIRECTOR Vs. G JAYAPALAN
August 6, 2009
L MANICKAVASAGAM Vs. TAMIL NADU ELECTRICITY BOARD
December 4, 2009
L MOOLCHAND Vs. V RAJU
February 19, 2009
L MURTHY Vs. DIRECTOR GENERAL OF POLICE MYLAPORE
December 10, 2009
L N RAJAGOPALAN Vs. STATE
August 10, 2009
L NATARAJAN Vs. STATE
October 13, 2009
L PERIASAMY Vs. SPARSH COMMUNICATIONS LTD
March 23, 2009
L PERUMAL CHETTY Vs. PRINCIPAL COMMISSIONER AND COMMISSIONER FOR REVENUE ADMINISTRATION
March 14, 2009
L PUSHPALINGAM Vs. R ARUMUGAM
March 30, 2009
L R M KUPPUSAMY Vs. SPECIAL TAHSILDAR ADW TIRUPATTUR VELLORE DISTRICT
July 27, 2009
L S D RAJENDRAN Vs. STATE OF TAMIL NADU
November 5, 2009
L SANTHOSH KUMAR Vs. MANAGER INDIAN BANK KURINCHIPPADI BRANCH
June 11, 2009
L SANTHOSHKUMAR Vs. MANAGER INDIAN BANK KURINCHIPPADI BRANCH CUDDALORE DISTRICT
July 30, 2009
L SELVA Vs. ASOKAN
July 2, 2009
L SELVA Vs. ASOKAN
July 3, 2009
L SHYAM Vs. COMMISSIONER OF POLICE
August 19, 2009
L SIVALINGAM Vs. S K MARIAPPAN
January 7, 2009
L SUBRAMANIAM Vs. DIRECTOR OF SCHOOL EDUCATION
June 11, 2009
L VIJAYAKUMAR Vs. STATE
October 5, 2009
L YUVARAJ Vs. KIRUBAARANI DEVI
February 27, 2009
L YUVARAJ Vs. KIRUBAARANI ALIAS AMBIGA DEVI
August 31, 2009
LA VALLIAPPAN Vs. P SUBRAMANNIAN
October 28, 2009
LAITY ASSOCIATION OF CIS Vs. EXECUTIVE COMMITTEE OF SYNOD CHURCH OF SOUTH INDIA
June 22, 2009
LAITY ASSOCIATION OF CSI- MADRAS DIOCESE Vs. RT REV DR V DEVASAGAYAM
August 19, 2009
LAKSHMANAN Vs. SANGEETHA
October 12, 2009
LAKSHMANAN Vs. STATE
January 7, 2009
LAKSHMANAN Vs. STATE OF TAMIL NADU
April 6, 2009
LAKSHMANAN Vs. STATE
December 8, 2009
LAKSHMI Vs. SAMINATHAN
April 20, 2009
LAKSHMI Vs. PERUMAL
March 2, 2009
LAKSHMI Vs. RAMAN
March 19, 2009
LAKSHMI Vs. S NATARAJAN
November 16, 2009
LAKSHMI GOLD KHAZAANAA Vs. B KISHORE JAIN
August 21, 2009
LAKSHMI MILLS CO LTD Vs. R RAMAJAAM
August 31, 2009
LAKSHMI SAROJA Vs. SALEM MUSLIM BURIAL GROUND PROTECTION COMMITTEE
August 6, 2009
LAKSHMI SUNDAR Vs. STATE OF TAMIL NADU
November 9, 2009
LAKSHMI TRADING CO Vs. JOINT COMMISSIONER CT
November 3, 2009
LAKSHMI TRADING CO Vs. JOINT COMMISSIONER
December 3, 2009
LAL ALIAS LAWRANCE Vs. STATE
October 9, 2009
LALCH Vs. PURUSHOTHAM MUNDRA
January 19, 2009
LALITHA DEVI, R ELLAPPAN; HANDLOOM EXPORT PROMOTION COUNCIL EMPLOYEES UNION REP BY ITS PRESIDENT Vs. DEPUTY COMMISSIONER OF CONCILIATION, MANAGEMENT OF HANDLOOM EXPORT PROMOTION COUNCIL REP BY ITS EXECUTIVE DIRECTOR
July 15, 2009
LALITHA JAIN Vs. K DHANASEKAR
August 4, 2009
LALU T BANSALI Vs. STATE
July 9, 2009
LAND ACQUISITION AND SPECIAL TAHSILDAR ADI DRAVIDAR WELFARE HOUSING SCHEME Vs. MARIMUTHU
October 8, 2009
LAND ACQUISITION AND SPECIAL TAHSILDAR DHARMAPURI Vs. KANNAMMAL DHARMAPURI
October 8, 2009
LAND ACQUISITION OFFICER ADI DRAVIDAR WELFARE SPL TAHSILDAR TINDIVANAM Vs. SAMINATHAN
November 25, 2009
LAND ACQUISITION OFFICER AND REFERRING OFFICER ADW TIRUPATTUR Vs. PALANISAMY
April 24, 2009
LAND ACQUISITION OFFICER AND SPECIAL DEPUTY COLLECTOR FOR LAND ACQUISITION Vs. E CHITRA LEKHA
August 7, 2009
LAND ACQUISITION OFFICER AND SPECIAL TAHSILDAR ADW Vs. SUBRAMANIAM
July 6, 2009
LAND ACQUISITION OFFICER AND THE SPECIAL TAHSILDAR ADW TIRUTTANI Vs. SUBRAMANIAM
August 6, 2009
LAND ACQUISITION OFFICER SPECIAL TAHSILDAR Vs. RADHAKRISHNAN CHETTY
December 23, 2009
LAND ACQUISITION OFFICER-CUM-SPECIAL TAHSILDAR ADI DRAVIDAR WELFARE Vs. T VISWANATHAN
December 10, 2009
LANDIS GYR LIMITED Vs. TAMIL NADU ELECTRICITY BOARD
October 22, 2009
LARSEN AND TOUBRO LIMITED ECC DIVISION CHENNAI Vs. NATIONAL HIGHWAYS AUTHORITY OF INDIA NEW DELHI AND
April 24, 2009
LAVANYA PROPERTY DEVELOPERS PRIVATE LTD BY ITS MANAGING DIRECTOR, N A VARATHARAAJAN Vs. ASSISTANT COMMISSIONER OF INCOME TAX; COMMISSIONER OF INCOME TAX (APPEALS); DEPUTY COMMISSIONER OF INCOME TAX; BRANCH MANAGER, CANARA BANK, RAILWAY JUNCTION BRANCH
September 3, 2009
LAWRANCE Vs. STATE REP BY THE INSPECTOR OF POLICE
September 14, 2009
LAXMI KHADI NIKETAN Vs. T K PALANISAMY
August 4, 2009
LEELA LAWRANCE Vs. P SESHAN
August 4, 2009
LEELAVATHI Vs. SRI VENKATESWARA FINANCE
April 1, 2009
LENA FINANCE BY ITS PARTNERS (ALAGAPPA CHETTIAR, VEERANAN, VALLIAMMAI ACHI, DEIVANAI) ALL REPRESENTED BY THEIR POWER AGENT, S P LAKSHMANAN Vs. R M KANDASAMY
August 21, 2009
LIFE INSURANCE CORPORATION OF INDIA Vs. INSURANCE OMBUDSMAN OFFICE
November 11, 2009
LIFE INSURANCE CORPORATION OF INDIA Vs. S ANUSUYA BAI
December 7, 2009
LIFE INSURANCE CORPORATION OF INDIA Vs. INSURANCE OMBUDSMAN OFFICE OF THE INSURANCE OMBUDSMAN
June 8, 2009
LIFE INSURANCE CORPORATION OF INDIA Vs. S ANUSUYA BAI
December 17, 2009
LINGA JYOTHI Vs. SECRETARY TO GOVERNMENT COOPERATIION FOOD AND CONSUMER PROTECTION DEPT
July 9, 2009
LIVING MEDIA INDIA LTD Vs. UNION OF INDIA
June 16, 2009
LLOYD INSULATIONS INDIA LIMITED Vs. JOINT COMMISSIONER CT CHENNAI
November 24, 2009
LODD SURENDARDAS Vs. LODD NARENDRADAS
June 16, 2009
LOGANATHAN Vs. NAVANEETHAM
June 16, 2009
LOGANATHAN Vs. USHA
July 28, 2009
LOORTHUMARY Vs. K K BALASUBRAMANIAM
April 6, 2009
LOVELY C KRISHNA Vs. CENTRAL ADMINISTRATIVE TRIBUNAL
April 30, 2009
LOYOLA TEACHER TRAINING INSTITUTE Vs. DIRECTOR OF TEACHER EDUCATION RESEARCH AND TRAINING
June 11, 2009
M A AMANULLAH Vs. FATHIMA FAREEDUNISSA
December 10, 2009
M A ASHARAFF ALI Vs. SECRETARY TO GOVERNMENT
September 30, 2009
M A BANUMOORTHI Vs. DIRECTOR OF SCHOOL EDUCATION
October 30, 2009
M A MEERAN Vs. GOVERNMENT OF TAMIL NADU
June 23, 2009
M A MOHAMED SYED Vs. A K RAHAMAN
April 16, 2009
M A MOHAMMED IBRAHIM Vs. SECRETARY TO GOVERNMENT LAW
June 12, 2009
M A PERIYANAYAGAM Vs. GOVERNMENT OF TAMIL NADU
April 2, 2009
M A RAVIVARMA Vs. SECRETARY, TAMIL NADU PUBLIC SERVICE COMMISSION
September 18, 2009
M A RAVIVARMA Vs. SECRETARY TAMIL NADU PUBLIC SERVICE COMMISSION
September 18, 2009
M A VADAMALAI RAJU Vs. GENERAL INSURANCE EMPLOYEES UNION
January 21, 2009
M ABDUL MUTHALIP Vs. M SAMSUDEEN
June 18, 2009
M ABDUL RAJAK Vs. MANAGEMENT PANDYAN GRAMA BANK
April 13, 2009
M ABDUL RAZAK Vs. SECRETARY TO GOVERNMENT HOME DEPARTMENT
June 29, 2009
M ABDUL SALAM Vs. CHAIRMAN TEACHER RECRUITMENT BOARD
June 11, 2009
M ABI ALIAS ABIMANNAN PRAGASH Vs. STATE
September 17, 2009
M AGATHIYAN Vs. CHIEF EDUCATIONAL OFFICER
June 11, 2009
M AHAMAD BASHA Vs. DIRECTOR RURAL DEVELOPMENT DEPARTMENT
July 7, 2009
M ALEX PRABU @ PRABU Vs. STATE OF TAMIL NADU REP BY ITS SECRETARY TO GOVERNMENT, PROHIBITION AND EXCISE DEPARTMENT AND THE DISTRICT COLLECTOR AND DISTRICT MAGISTRATE
April 3, 2009
M ALWAR Vs. HINDUSTAN PETROLEUM CORPORATION LTD
July 28, 2009
M AMIRTHAM Vs. N VENUGOPAL
August 14, 2009
M AMMASAIAPPAN Vs. PUSHPAVATHI
January 27, 2009
M ANANDAN Vs. C RAMALINGAM
July 28, 2009
M ANANDHAN Vs. SECRETARY HOME TRANSPORT III DEPARTMENT
April 6, 2009
M ANANTHAN Vs. PRESIDING OFFICER PRINCIPAL LABOUR COURT
December 4, 2009
M ANBUCHEZHIAN Vs. HEADMASTER GOVERNMENT BOYS HIGHER SECONDARY SCHOOL
August 12, 2009
M ANGUSAMY Vs. STATE OF TAMILNADU
September 9, 2009
M ANNAI MUTHU Vs. STATE OF TAMIL NADU
January 9, 2009
M ANOOP Vs. STATE OF TAMILNADU
September 15, 2009
M ANTONYSAMY Vs. TAMIL NADU CEMENTS CORPORATION LTD
November 11, 2009
M APPUKUTTAN Vs. SUPERINTENDENT OF POLICE TIRUNELVELI
December 18, 2009
M ARJUNAN Vs. JOINT REGISTRAR OF CO OPERATIVE SOCIETIES NILGIRIS
November 20, 2009
M ARUMUGAM Vs. DISTRICT COLLECTOR
July 6, 2009
M ARUMUGHAM Vs. MANAGING DIRECTOR METROPOLITAN TRANSPORT CORPORATION LIMITED
October 5, 2009
M ASAITHAMBI Vs. COMMISSIONER OF MUNICIPAL ADMINISTRATION
July 6, 2009
M ASHOKAN Vs. M DHANASEKARA PANDIAN DIED
May 12, 2009
M ATHIMOOLAM Vs. JOINT DIRECTOR, SURVEY, SETTLEMENT AND LAND REFORMS; ASSISTANT DIRECTOR, LAND SURVEY AND RECORDS; INSPECTOR OF SURVEY, KANCHEEPURAM COLLECTORATE; TAHSILDAR
September 30, 2009
M ATHIMOOLAM Vs. JOINT DIRECTOR SURVEY SETTLEMENT AND LAND REFORMS
September 30, 2009
M AYYANAR Vs. STATE OF TAMILNADU
September 30, 2009
M AZARIAH Vs. T D SUNDARAVARATHAN
November 19, 2009
M AZARIAH Vs. T D SUNDARAVARATHAN
December 19, 2009
M AZHAGAIYA Vs. STATE OF TAMIL NADU
April 30, 2009
M B MURUGESAN Vs. COMMISSIONER TUTICORIN MUNICIPALITY
April 27, 2009
M B SUBRAMANIAM Vs. A RAMASAMY GOUNDER
April 16, 2009
M BABU Vs. DEPUTY INSPECTOR GENERAL OF POLICE
October 1, 2009
M BAKTHAVATCHALAM Vs. PRESIDING OFFICER LABOUR COURT
October 23, 2009
M BALAN Vs. TAMIL NADU WATER SUPPLY AND DRAINAGE BOARD
January 9, 2009
M BALASUBRAMANI Vs. COMMANDANT OIC RECORDS AD ARTY RECORDS ADGM CENTRE
January 19, 2009
M BALASUNDARAM Vs. GOVERNMENT OF TAMILNADU
December 21, 2009
M BASHEER Vs. SECRETARY TO GOVT LABOUR AND EMPLOYMENT DEPARTMENT
June 9, 2009
M BOOMINATHAN Vs. RETURNING OFFICER FOR THE 144 MADURAI EAST ASSEMBLY CONSTITUENCY/ASSISTANT COMMISSIONER
February 5, 2009
M BOOPALA MURALIDHARAN Vs. TAMIL NADU ELECTRICITY BOARD
December 15, 2009
M BOOPATHY Vs. DIRECTOR GENERAL OF POLICE
July 13, 2009
M BOSE Vs. PRINCIPAL CHIEF CONSERVATOR OF FORESTS CHENDNAI
November 5, 2009
M C JAYASINGH Vs. MISHRA DHATU NIGAM LIMITED
April 29, 2009
M C SIVAGAMUI Vs. M C KUPPUSAMY
April 16, 2009
M CHANDRAMOHAN Vs. SECRETARY TO GOVERNMENT HOME TRANSPORT II DEPARTMENT FORT ST GEORGE
July 15, 2009
M CHINNAPPAN Vs. P SHANMUGAM
April 20, 2009
M CHINNAPPANDY Vs. COMMISSIONER AND DIRECTOR MOST BACKWARD CLASS AND DENOTIFIED COMMUNITIES
June 15, 2009
M CHINNASAMY Vs. A SURESH
December 14, 2009
M CHINNUSAMY Vs. N CHINNUSAMY
December 14, 2009
M CHINTAMANI Vs. SECRETARY TO THE GOVERNMENT PUBLIC HEALTH DEPARTMENT SECRETARIAT
October 23, 2009
M CHOCKALINGAM Vs. PARAMASIVAM
January 28, 2009
M CHOCKALINGAM Vs. SUPERINTENDING ENGINEER VILLUPURAM DISTRIBUTION CIRCLE TAMIL NADU ELECTRICITY BOARD
January 29, 2009
M CHOKALINGAM Vs. AUTHORISED OFFICER INDIAN BANK
July 30, 2009
M CHRISTU RAJU Vs. MANAGEMENT OF AIR INDIA LTD
December 11, 2009
M D EINSTEEN Vs. NATIONAL COUNCIL FOR TEACHER EDUCATION
July 17, 2009
M D KUPPUSAMY Vs. SUPERINTENDENT OF POLICE
October 7, 2009
M D RAJAN Vs. LALAN PRASAD SING ALIAS L P SING
December 15, 2009
M DEIVAMANI Vs. BRANCH MANAGER TAMIL NADU
June 30, 2009
M DEVANATHAN Vs. DIRECTOR OF SCHOOL EDUCATION
September 9, 2009
M DEVARAJ Vs. COLLECTOR OF KANCHEEPURAM
November 13, 2009
M DEVI Vs. STATE OF TAMIL NADU
December 14, 2009
M DHILIPKUMAR Vs. R GOVINDRAJ
September 17, 2009
M DURAI PANDIAN Vs. DIRECTOR GENERAL OF POLICE CHENNAI
December 4, 2009
M DURAIRAJ Vs. JOINT COMMISSIONER OF POLICE
October 13, 2009
M E MOORTHY Vs. DIRECTOR GENERAL OF POLICE
November 24, 2009
M EGAVALLI MAHALINGAM Vs. STATE OF TAMIL NADU
December 1, 2009
M ELANGEERAN Vs. STATE OF TAMIL NADU
July 29, 2009
M ELUMALAI Vs. DEPUTY SUPERINTENDENT OF POLICE
August 28, 2009
M EMELDA JOTHI Vs. M PRABHAKARAN
August 28, 2009
M G FAJYAZ AHMED Vs. TAMIL NADU WAKF BOARD
November 17, 2009
M G KANNAN ALIAS P G S KANNAN B P CHALI GARDENS KURINJI NAGAR Vs. DIRECTOR OF SCHOOL EDUCATION
July 21, 2009
M G R EDUCATIONAL AND RESEARCH INSTITUTE Vs. UNION OF INDIA
August 3, 2009
M G SETHURAJAN Vs. C PARAMASIVAM
February 12, 2009
M G SUNDARESAN Vs. GOVERNMENT OF TAMIL NADU
September 16, 2009
M GANAPATHY Vs. DISTRICT COLLECTOR CUM INSPECTOR OF PANCHAYAT
June 12, 2009
M GANDHIDOSS Vs. DEPUTY INSPECTOR GENERAL OF POLICE
September 30, 2009
M GANESAN Vs. SECRETARY TO GOVT STATE OF TAMIL NADU PERSONNEL AND ADMN REFORMS DEPT
November 5, 2009
M GANESAN Vs. MANAGEMENT OF TAMIL NADU ELECTRICITY BOARD
April 16, 2009
M GANESH Vs. COLLECTOR OF CHENNAI
September 30, 2009
M GNANA RAVI Vs. PRINCIPAL COMMISSIONER AND COMMISSIONER OF REVENUE ADMINISTRATION
September 17, 2009
M GNANASAMBANDAM Vs. M RAJA APPAR
February 10, 2009
M GOPAL Vs. TAMIL NADU ELECTRICITY BOARD
February 9, 2009
M GOPAL GOUNDER Vs. SPECIAL TAHSILDAR LAND ACQUISITION ADI DRAVIDAR WELFARE SCHEME
January 6, 2009
M GOPALAKRISHNAN Vs. INSPECTOR OF POLICE
August 31, 2009
M GOUTHAM CHAND Vs. STATE OF TAMIL NADU
April 17, 2009
M GUNASUNDARI Vs. BRILLS TRANPORTS
August 21, 2009
M GURUNATHAN Vs. REVENUE DIVISIONAL OFFICER
October 29, 2009
M GURUSAMY Vs. AUTHORISED OFFICER HIEF MANAGER INDIAN BANK
September 1, 2009
M HEMAMALINI Vs. HDFC BANK LIMITED
July 2, 2009
M HUSSAIN ABDUL KHADER Vs. JOINT SECRETARY TO GOVERNMENT OF INDIA
November 10, 2009
M ILAYARAJA Vs. A KUPPUSAMY
October 5, 2009
M INDIRANI Vs. ASSISTANT EXECUTIVE ENGINEER P W D PARAMBIKULAM
December 3, 2009
M ISHA BEGUM Vs. COMMISSIONER OF MUNICIPAL ADMINISTRATION
October 14, 2009
M J AKBAR Vs. INDIAN INSTITUTE OF TECHNOLOGY
July 16, 2009
M J JANARTHANAN Vs. K A NAGAYASAMY
September 17, 2009
M JAHUBER SATHIK Vs. CHAIRMAN TAMIL NADU UNIFORMED
March 24, 2009
M JANAKIRAMAN Vs. JAGADEESWARI, NARAYANI
July 28, 2009
M JAYAKUMAR Vs. VIJAYALAKSHMI
January 28, 2009
M JAYAKUMAR Vs. MINOR GEETHA
December 15, 2009
M JAYAPRAKASAM Vs. GOVERNMENT OF TAMIL NADU
November 4, 2009
M JAYARAMAN Vs. STATE OF TAMIL NADU
July 16, 2009
M JEBADASS Vs. DISTRICT REVENUE OFFICER MADURAI
November 3, 2009
M JOHN TEDDY Vs. DEPUTY INSPECTOR GENERAL OF POLICE
June 9, 2009
M JOHN VINCENT Vs. INSPECTOR GENERAL OF POLICE
October 19, 2009
M JOSEPH Vs. DIRECTOR OF TECHNICAL EDUCATION ANNA UNIVERSITY CAMPUS GUINDY
June 30, 2009
M JOSEPH FIELD DEMONSTRATION OFFICER O/O THE ASSISTANT DIRECTOR OF HORTICULTURE Vs. ASSISTANT DIRECTOR OF HORTICULTURE O/O THE ASSISTANT DIRECTOR OF HORTICULTURE
October 8, 2009
M JOSEPH RATHINASAMY Vs. COMMISSIONER MADURAI CITY
December 23, 2009
M JOSEPH SAM Vs. DIRECTOR GENERAL OF POLICE
June 9, 2009
M K A K BOWSIYA BEGUM Vs. MARIAM BEEVI AND M K A K SALKA BEEVI
January 22, 2009
M K GANDHESAN Vs. JOINT REGISTRAR OF CO OPERATIVE SOC
April 18, 2009
M K HARIPRASAD SOLE PROPRIETOR YEHEM AGENCY Vs. UMA KESHA
October 5, 2009
M K KANNAIYAN Vs. SAROJA
December 1, 2009
M K LAKSHMANAN Vs. STATE
August 4, 2009
M K MUSTAFA Vs. P G GANGADHARA
November 24, 2009
M K SOWBHAGYAM Vs. WIPRO LTD
August 20, 2009
M KAJA MOHIDEEN Vs. DIRECTOR OF EMPLOYMENT AND TRAINING
July 7, 2009
M KAKKAMMAL Vs. COMMISSIONER OF POLICE
June 12, 2009
M KALAISELVAM Vs. STATE
September 7, 2009
M KALIAMMAL Vs. DISTRICT COLLECTOR TIRUNELVELI DISTRICT
November 6, 2009
M KALIAPERUMAL Vs. CENTRAL INFORMATION COMMISSIONER NEW DELHI
November 18, 2009
M KALIMUTHU Vs. SUPERINTENDENT OF POLICE
November 10, 2009
M KALIMUTHU Vs. SUPERINTENDENT OF POLICE
November 9, 2009
M KALITHAI Vs. STATE OF TAMIL NADU
March 14, 2009
M KAMARAJ Vs. DISTRICT JUDGE
November 9, 2009
M KAMARAJ Vs. LABOUR COURT
December 14, 2009
M KANDAN Vs. PRINCIPAL DISTRICT JUDGE
July 23, 2009
M KANDASAMY Vs. DIVISIONAL FOREST OFFICER RURAL FUELWOOD DIVISION KRISHNAGIRI
August 19, 2009
M KANDASAMY Vs. STATE OF TAMIL NADU
July 9, 2009
M KANNAN Vs. COMMISSIONER KANCHEEPURAM MUNICIPALITY KANCHEEPURAM
March 24, 2009
M KANNAN Vs. SECRETARY DIRECTORATE OF MEDICAL EDUCATION KILPAUK
July 7, 2009
M KANNAN Vs. STATE OF TAMIL NADU
September 30, 2009
M KARTHIKA Vs. R MANOHAR
April 23, 2009
M KARTHIKEYAN Vs. COMMISSIONER, SOCIAL WELFARE DEPARTMENT; DIRECTOR GENERAL OF POLICE, CBCID; SUPERINTENDENT OF POLICE; INSPECTOR OF POLICE
August 31, 2009
M KARTHIKEYAN Vs. FOOD INSPECTOR VELLORE DISTRICT
July 24, 2009
M KARUNAKARAN Vs. V PERIASAMY
August 27, 2009
M KARUNANIDHI Vs. SEETHALAKSHMI
January 19, 2009
M KARUPPANASAMY Vs. VENKATACHALAM CHETTIAR
July 3, 2009
M KARUPPIAH Vs. SECRETARY TO GOVERNMENT OF TAMILNADU, RURAL DEVELOPMENT (E2) DEPARTMENT; DISTRICT REVENUE OFFICER; TAHSILDAR
April 28, 2009
M KARUPPIAH S/O MUTHU Vs. THE STATE REPRESENTED BY, THE INSPECTOR OF POLICE; THE SUPERINTENDENT OF POLICE AND JOTHI W/O KARUPPIAH
June 15, 2009
M KATHAVARAYAN Vs. UNION OF INDIA
March 26, 2009
M KESAVALU Vs. A RAVICHANDRAN
March 25, 2009
M KOTHAI ACHI ALIAS CHELLAMMAI ACHI Vs. PL MANICKAM &
July 8, 2009
M KRISHNA MOORTHY Vs. PUSHPA
June 18, 2009
M KRISHNAKUMAR Vs. CHIEF ENGINEER PWD WATER RESOURCES ORGANISATION MADURAI
November 16, 2009
M KRISHNAMOORTHY Vs. V RAJALAKSHMI
June 10, 2009
M KRISHNASAMY Vs. GENERAL MANAGER SYNDICATE BANK
December 15, 2009
M KRISHNASWAMY Vs. COMMISSIONER
July 22, 2009
M KULASEKARAN Vs. V RADHAKRISHNAN
July 13, 2009
M KUMAR ALIAS SARAVANAPANDIYAN Vs. STATE
October 22, 2009
M KUPPUSAMI Vs. DECCAN FINANCE LIMITED
April 6, 2009
M KUPPUSAMY NAICKER Vs. M MANI
September 2, 2009
M KUPPUSWAMY Vs. MEMBER SECRETARY
April 8, 2009
M KUTHBUNISHA Vs. S A JABAR
December 2, 2009
M L AROCKIYADASS Vs. LILLY THERESA
December 17, 2009
M LAKSHMANAN Vs. G DEVENDRAN
March 25, 2009
M LAKSHMI Vs. SECRETARY TO GOVERNMENT HEALTH DEPARTMENT FORT ST GEORGE
September 10, 2009
M LALITHA Vs. NAGAMMAI ACHI @ GANDHIMATHI ACHI
April 30, 2009
M LATHA Vs. CHIEF ENGINEER PERSONNEL TAMIL NADU ELECTRICITY BOARD
November 6, 2009
M LATHA Vs. T C MALLESWARA RAO
December 10, 2009
M LIAKATH ALI Vs. TAMIL NADU WAKF BOARD
November 19, 2009
M LIAKATH ALI Vs. TAMIL NADU WAKF BOARD
November 26, 2009
M LINGESWARAN Vs. STATE OF TAMIL NADU
June 8, 2009
M LOGANATHAN Vs. LICENSING AUTHORITY REGIONAL
September 16, 2009
M M SUBRAMANIAN Vs. MANAPPADU CATHOLIC COOP URBAN CREDIT SOCIETY
November 25, 2009
M MADHAVAN Vs. S SUBRAMANIAN
July 15, 2009
M MADHAVI Vs. CHIEF REGIONAL MANAGER HINDUSTAN PETROLEUM CORPORATION LIMITED
August 20, 2009
M MAHALAKSHMI Vs. S MALATHI
October 23, 2009
M MAHENDRAN Vs. DISTRICT FOREST OFFICER HOSUR DIVISION
October 15, 2009
M MAHENDRAN Vs. BRANCH MANAGER CITICORP FINANCE INDIA LTD
November 3, 2009
M MAHENDRAN Vs. CHAIRMAN-CUM-MANAGING DIRECTOR INDIAN OVERSEAS BANK
July 9, 2009
M MAHENDRAVARMAN Vs. GOVERNMENT OF TAMIL NADU
September 30, 2009
M MALARVIZHI Vs. TAMIL NADU STATE TRANS CORPN LTD
July 9, 2009
M MALARVIZHI Vs. STATE OF TAMILNADU
September 3, 2009
M MANI Vs. REGIONAL TRANSPORT OFFICER
April 16, 2009
M MANICKAM Vs. R RUKMINI
December 11, 2009
M MANICKAM Vs. COMMISSIONER OF TREASURIES AND ACCOUNTS PANAGAL BUILDING SAIDAPET
September 17, 2009
M MANICKAM CHETTIAR Vs. L VINCENT PROPRIETOR BARACHAH AGENCIES CHENNAI
July 28, 2009
M MANIMEGALAI Vs. CHELLAMMAL
February 5, 2009
M MANOHAR Vs. DISTRICT REVENUE OFFICER ADDITIONAL DISTRICT MAGISTRATE COLLECTORATE KRISHNAGIRI
October 13, 2009
M MARIAPPAN Vs. MANAGER STANDARD APPLIANEES
October 7, 2009
M MARIMUTHU NADAR Vs. KALAIMAGAL MUTUAL FUND LIMITED
December 15, 2009
M MARISAMY Vs. BRANCH MANAGER TVS FINANCE AND SERVICES LIMITED
November 10, 2009
M MEERA MYTHEEN DEPUTY CHIEF INSPECTOR OF FACTORIES CHINNA CHOKKIKULAM Vs. STATE OF TAMIL
October 9, 2009
M MURTHY Vs. STATE
March 13, 2009
M MURUGAN Vs. GOVERNMENT OF INDIA MINISTRY OF HUMAN RESOURCES DEVELOPMENT
June 12, 2009
M MURUGANANDAM Vs. GOVERNMENT OF TAMIL NADU
January 21, 2009
M MURUGESAN Vs. DISTRICT COLLECTOR
July 20, 2009
M MURUGESAN CHETTIAR Vs. EXECUTIVE ENGINEER CEDC TAMIL NADU ELECTRICITY BOARD
August 24, 2009
M MUTHUKRISHNAN Vs. ETHIRAJULU
February 5, 2009
M MUTHUKUMAR Vs. V KRISHNAMURTHY
November 17, 2009
M MUTHUSAMY Vs. COMMISSIONER AND SECRETARY TO GOVERNMENT PUBLIC SERVANTS POLICE DEPARTMENT
October 9, 2009
M NAGAMANI Vs. JAYAMMA
January 7, 2009
M NAGARAJ Vs. SUPRINTENDENT OF POLICE
August 5, 2009
M NAGARAJAN Vs. COMMISSIONER NAGERCOIL MUNICIPALITY
June 15, 2009
M NAGARAJAN Vs. DEPUTY COMMERCIAL TAX OFFICER
June 12, 2009
M NAGARATHINAM Vs. S ALFONSA MARY
January 21, 2009
M NAGESWARAN Vs. DEPUTY SUPERINTENDENT OF POLICE
October 5, 2009
M NAGOOR MOHIDEEN Vs. SECRETARY TO GOVERNMENT OF TAMIL NADU
April 24, 2009
M NAILINI Vs. STATE OF TAMILNADU
April 28, 2009
M NAMACHIVAYAM Vs. M THIRUNAVUKKARASU
September 9, 2009
M NANDAGOPAL Vs. R THANGARASU
June 26, 2009
M NARASIMMAN Vs. JOINT REGISTRAR OF COOPERATIVE SOCIETIES DHARMAPURI CIRCLE DHARMAPURI
November 18, 2009
M NARAYANAN Vs. S P NARAYANAN
April 13, 2009
M NARAYANASAMY Vs. COMMISSIONER HOSUR MUNICIPALITY HOSUR
July 13, 2009
M NATESAN Vs. SELLAMMAL
September 3, 2009
M NELSON BABU Vs. K KAMALESH BABU
September 15, 2009
M NELSON BABU Vs. K KAMALESH BABU
September 13, 2009
M O SRINIVASAN Vs. JINDAL PIPES LIMITED
June 26, 2009
M P MAHALINGAM Vs. ADDITIONAL DIRECTOR GENERAL
January 22, 2009
M P PERUMAL Vs. PRESIDENT PANAIOLAIPADI VILLAGE PANCHAYAT
November 6, 2009
M P RAGHAVAN Vs. SECRETARY TO GOVERNMENT AGRICULTURE PROTECTION DEPARTMENT
October 28, 2009
M P SUGUNA Vs. UNION ENGINEER PANCHAYAT UNION
April 16, 2009
M PALANIAPPAN Vs. VICE CHANCELLOR TAMIL NADU VETERINARY AND ANIMAL SCIENCES UNIVERSITY
April 27, 2009
M PALANIKUMAR Vs. A S K JEYASEELAN
September 16, 2009
M PALANISAMY Vs. DIRECTOR OF ELEMENTARY EDUCTION
June 10, 2009
M PALANISAMY Vs. STATE OF TAMIL NADU
June 8, 2009
M PALANISAMY Vs. PREMA
July 17, 2009
M PALANISAMY Vs. VALMOORTHY
September 30, 2009
M PALANISWAMY Vs. S K MOHAMMED HUSSAIN SAHEB
September 7, 2009
M PARAMASIVAM Vs. SECRETARY TO GOVERNMENT MUNICIPAL ADMINISTRATION GOVERNMENT OF TAMIL NADU
October 21, 2009
M PARTHIBAN Vs. COMMISSIONER CORPORATION OF CHENNAI
July 29, 2009
M PAUL RAJ Vs. N PARAMASIVAM
April 21, 2009
M PERIYAMMAL Vs. SECRETARY TO GOVERNMENT CO OPERATION FOOD AND CONSUMER PROTECTION DEPARTMENT
September 14, 2009
M PERIYASAMY Vs. DISTRICT SUPERINTENDENT OF POLICE
December 16, 2009
M PITCHAI Vs. DIRECTOR-GENERAL OF POLICE CHENNAI 4
March 25, 2009
M PITCHAI KALI alias PITCHAI KALI RAJ Vs. STATE
June 26, 2009
M PONNUSWAMY Vs. CHAIRMAN TAMIL NADU ELECTRICITY BOARD
October 29, 2009
M PRABAKARAN Vs. JOINT DIRECTOR OF SCHOOL EDUCATION
April 30, 2009
M PRAKASH Vs. SECRETARY TO GOVERNMENT OF INDIA SHIRAM SHAKTHI BHAVAN NEW DELHI
December 15, 2009
M PUNITHA Vs. KARUR VYSYA BANK LTD
October 30, 2009
M PUNITHAVALLI Vs. CENTRAL BANK OF INDIA
September 11, 2009
M R BABU Vs. STATE
September 11, 2009
M R CHANDRASEKARAN Vs. S M SUBRAMANIAM
January 12, 2009
M R RAVICHANDRAN Vs. D SRIDHAR
December 15, 2009
M R S LUCKY LOTTERY CENTRE Vs. STATE OF TAMIL NADU
June 17, 2009
M R SENTHIL KUMAR Vs. K NIRMALA
February 12, 2009
M R SOLAI Vs. P RAMANUJA
September 11, 2009
M R VIDHYA Vs. DIRECTOR OF GOVERNMENT EXAMINATIONS HIGHER SECONDARY EXAMINATION D P I COMPLEX COLLEGE ROAD
July 9, 2009
M RAGHAVAN Vs. M PARTHASARTHY
April 3, 2009
M RAJ MOHAMED Vs. STATE OF TAMIL NADU
September 29, 2009
M RAJA APPAR Vs. M GNANASAMBANDAM
February 10, 2009
M RAJA KRISHNAN Vs. GOVERNMENT OF TAMIL NADU
April 18, 2009
M RAJAGOPAL Vs. PRINCIPAL LABOUR COURT
March 31, 2009
M RAJAGOPAL Vs. SHANTHAKUMARI
November 9, 2009
M RAJAMANICKAM Vs. MANAGEMENT OF STATE FARM COR, MELCHENGAM WEST
July 24, 2009
M RAJAMBAL Vs. PRINCIPAL DISTRICT JUDGE
April 6, 2009
M RAJARAM Vs. SRINIVASAN
August 28, 2009
M RAJARAM Vs. COMMISSIONER AND SECRETARY TO GOVERNMENT LABOUR AND EMPLOYMENT DEPARTMENT
October 6, 2009
M RAJASEKAR Vs. STATE OF TAMIL NADU
February 17, 2009
M RAJASUKUMAR Vs. CENTRAL BOARD OF SECONDARY EDUCATION
November 9, 2009
M RAJENDRAN Vs. COLLECTOR
November 10, 2009
M RAJENDRAN Vs. SECRETARY TO GOVERNMENT GOVERNMENT OF TAMILNADU ANIMAL HUSBANDRY DAIRYING AND FISHERIES DEPARTMENT FORT ST GEORGE
October 30, 2009
M RAJENDRAN Vs. STATE OF TAMIL NADU
November 17, 2009
M RAJENDRAN Vs. GOVERNMENT OF TAMIL NADU
September 30, 2009
M RAJU Vs. UNION OF INDIA
April 1, 2009
M RAMACHANDRAN Vs. ARUN AGENCIES
August 28, 2009
M RAMACHANDRAN Vs. M M CHANDRASEKAR
December 22, 2009
M RAMAIYA Vs. J SARAVANAN
September 11, 2009
M RAMALINGAM Vs. SECRETARY PUBLIC SPECIAL B DEPARTMENT; PENSION PAY OFFICER, DIRECTOR OF TREASURIES
September 9, 2009
M RAMALINGAM Vs. SECRETARY PUBLIC SPECIAL B DEPARTMENT FORT ST GEORGE
September 9, 2009
M RAMAMOORTHY Vs. EXECUTIVE ENGINEER PWD BUILDING AND CONSTRUCTION SUB-DIVISION II TRICHIRAPALLI
September 9, 2009
M RAMAMURTHY Vs. PRINCIPAL CHIEF CONSERVATOR OF FORESTS
June 9, 2009
M RAMASAMY GOUNDER Vs. M SELVARAJ
September 8, 2009
M RAMASUBRAMANIAN Vs. SECRETARY TO GOVERNMENT, LABOUR AND EMPLOYMENT (P1) DEPARTMENT; SPECIAL COMMISSIONER AND COMMISSIONER OF EMPLOYMENT AND TRAINING, PRINCIPAL, GOVERNMENT INDUSTRIAL TRAINING INSTITUTE
July 2, 2009
M RAMURATHINAM PROPRIETOR RAMU CONSTRUCTIONS Vs. SUPERINTENDING ENGINEER METROPOLITAN DEVELOPMENT AUTHORITY
January 19, 2009
M RANI Vs. COMMISSIONER BARGUR PANCHAYAT UNION DHARMAPURI DISTRICT
July 8, 2009
M RAVI Vs. R PALANI SUBRAMANIAN
October 5, 2009
M RAVIKUMAR Vs. CHAIRMAN TAMILNADU UNIFORMED SERVICES RECRUITMENT BOARD
October 30, 2009
M REVATHI Vs. R ALAMELU
January 28, 2009
M REVATHY Vs. STATE OF TAMIL NADU
May 5, 2009
M S ANANTH DIRECTOR OF I I T Vs. E MURALIDHARAN
July 21, 2009
M S BALASUBRAMANIAN Vs. DISTRICT COLLECTOR
January 7, 2009
M S BHARATHAN THEATRES LTD THENKASI Vs. Ranganayaki Anni
September 30, 2009
M S JAWAHAR Vs. R PADMAVATHY
December 4, 2009
M S JOTHIMANI Vs. STATE
February 12, 2009
M S KOVAI MAVATTA ANAITHU VANGI SANGA KADAN PETROR NALA SANGAM Vs. STATE OF TAMIL NADU
November 17, 2009
M S MANSOOR DEEN Vs. FATHIMUTHU BEEVI
August 24, 2009
M S MURUGESAN Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
July 15, 2009
M S MUTHUKUMAR Vs. SKYLINE FINANCIAL SERVICES MADRAS P LTD
April 30, 2009
M S NASIMUDEEN Vs. A GEETHA
July 21, 2009
M S NATIONAL INSURANCE COMPANY LTD Vs. ARJUNAMMAL
October 15, 2009
M S PONNUSAMY Vs. K MARIMUTHU
August 6, 2009
M S SHAILAJA Vs. STATE OF TAMIL NADU
December 9, 2009
M S VENKATESH KUMAR Vs. PRASATH ASSOCIATES PARTNERSHIP FIRM
August 7, 2009
M S VISWANATHAN Vs. MANAGING DIRECTOR TAMIL NADU HOUSING BOARD
June 18, 2009
M SADASIVAM Vs. CHIEF EDITOR CUM DIRECTOR ETYMOLOGICAL DICTIONARY PROJECT GOVT MUSEUM
October 5, 2009
M SADAYAPPAN Vs. DISTRICT COLLECTOR KANCHEEPURAM DISTRICT KANCHEEPURAM
September 16, 2009
M SAHUL HAMEED Vs. JAMAL ALIAS JAMALUDDIN
October 12, 2009
M SAMUEL Vs. REGISTRAR MADRAS UNIVERSITY
August 4, 2009
M SANKAR Vs. DEVAKI
April 20, 2009
M SANKAR Vs. ADDITIONAL DIRECTOR OF MEDICAL AND RURAL HEALTH SERVICES
October 21, 2009
M SANKAR Vs. COMMISSIONER PALANI MUNICIPALITY
November 5, 2009
M SANKARASUBRAMANIA PILLAI Vs. COMMISSIONER
June 11, 2009
M SANTHI Vs. SECRETARY TO GOVERNMENT SCHOOL EDUCATION HSE 1 DEPARTMENT FORT ST GEORGE
August 31, 2009
M SANTHOSH ANTONY VAREED Vs. REGISTRAR TAMIL NADU DR AMBEDKAR LAW UNIVERSITY POOMPOZHIL
September 9, 2009
M SARASWATHI Vs. IRUDAYAMARY
February 10, 2009
M SASIKUMAR Vs. STATE OF TAMILNADU
June 9, 2009
M SATHIYAMOORTHY Vs. STATE OF TAMIL NADU
August 21, 2009
M SEKAR Vs. COMMISSIONER H R AND C E NUNGAMBAKKAM HIGH ROAD CHENNAI
November 2, 2009
M SELLAMUTHU Vs. STATE OF TAMIL NADU
February 13, 2009
M SELVAM Vs. DISTRICT COLLECTOR SALEM
November 19, 2009
M SELVARAJ Vs. SECRETARY MINISTRY OF PETROLEUM
March 30, 2009
M SELVARAJ Vs. STATE OF TAMIL NADU
October 23, 2009
M SELVARAJ Vs. STATE
December 4, 2009
M SENTHIKUMAR Vs. CHAIRMAN INDIAN OIL CORPORATION LTD
October 22, 2009
M SENTHIL KUMAR Vs. P DHANANJAYAN
October 1, 2009
M SHANMUGAM Vs. N RADHAMANI
January 9, 2009
M SHANMUGASUNDARAM Vs. ASSISTANT COMMISSIONER OF POLICE
June 26, 2009
M SHEIK ABDUL KADER Vs. GOVERNMENT OF TAMIL NADU
November 3, 2009
M SHEIK HUSSAIN Vs. THIRU DR P SENTHIL KUMAR
November 2, 2009
M SHYAMALA AMMAL Vs. SECRETARY FPD MINISTRY OF CONSUMER AFFAIRS FOOD AND PUBLIC DISTRIBUTION GOVERNMENT OF INDIA NEW DELHI
October 21, 2009
M SINGARAM Vs. STATE OF TAMIL NADU
April 1, 2009
M SIVALINGAM Vs. S GHOUSE MOHIDEEN
February 19, 2009
M SIVAMANI Vs. COMMISSIONER AND DIRECTOR MOST BACKWARD CLASS AND DENIOTIFIED COMMUNITIES
July 8, 2009
M SIVAPRAKASAM Vs. STATE OF TAMIL NADU
October 30, 2009
M SIVAPRAKASAM Vs. ALAGIYA MEENAL @ MEENAL AND CHINNAIAH @ GANAPATHY
July 17, 2009
M SIVARAMAN Vs. THE SECRETARY TO GOVERNMENT, HOME DEPARTMENT; THE DEPUTY INSPECTOR GENERAL OF POLICE, VELLORE RANGE; THE INSPECTOR GENERAL OF POLICE (LAW AND ORDER) AND THE SUPERINTENDENT OF POLICE
March 23, 2009
M SOMASUNDARAM Vs. DIRECTOR GENERAL OF POLICE TAMIL NADU
November 4, 2009
M SOMASUNDARAM Vs. MEMBER SECRETARY TEACHER RECRUITMENT BOARD
April 1, 2009
M SOMASUNDARAM Vs. MEMBER SECRETARY TEACHER RECRUITMENT BOARD
April 20, 2009
M SOMASUNDARAM Vs. V SRINIVASAN
July 30, 2009
M SOUNDARARAJAN Vs. DISTRICT COLLECTOR RAMANATHAPURAM
April 23, 2009
M SOWKATH ALI Vs. SECRETARY TO GOVERNMENT DEPARTMENT OF HIGHER EDUCATION
November 26, 2009
M SRINIVASAN Vs. STATE
October 21, 2009
M SRIPRIYA Vs. P V KAMAKSHIDSAN
August 31, 2009
M STALIN AROCKIARAJ Vs. DISTRICT COLLECTOR
April 1, 2009
M SUBBAIAH Vs. S ALAGAMMAI
January 27, 2009
M SUBRAMANI Vs. C KUMARESAN
October 20, 2009
M SUBRAMANI Vs. ANBAZHAGAN
August 28, 2009
M SUBRAMANIA MUDALIAR Vs. K SANKARAN
December 8, 2009
M SUBRAMANIAN Vs. JOINT REGISTRAR OF COOP SOCIETIES VILLUPURAM
December 4, 2009
M SUBRAMANIAN Vs. STATE OF TAMIL NADU
January 6, 2009
M SUBRAMANIAN Vs. A PERIYASAMY
July 22, 2009
M SUBRAMANIAN Vs. C R THANGAVEL
June 17, 2009
M SUDAKAR Vs. DISTRICT REGISTRAR SOCIETIES
July 3, 2009
M SUMER Vs. CHAIRMAN PMR INSTITUTE OF TECHNOLOGY
November 26, 2009
M SUNDARAM Vs. STATE
July 9, 2009
M SWAMINATHAN Vs. SECRETARY TO GOVERNMENT RURAL DEVELOPMENT E-3 DEPARTMENT CHENNAI
December 18, 2009
M TAJUDEEN Vs. DIRECTOR OF SCHOOL EDUCATION
September 2, 2009
M THANGARAJ Vs. SUPERINTENDENT OF POLICE
December 15, 2009
M THANGAVEL Vs. DISTRICT COLLECTOR TRICHIRAPPALLI
November 13, 2009
M THANKRAJ Vs. M PAUL RAJ
April 8, 2009
M THENNARASU S/O K MUTHU WORKING AS JUNIOR ASSISTANT KANNANGUDI PANCHAYAT UNION Vs. DISTRICT COLLECTOR SIVAGANGA DISTRICT
October 9, 2009
M THILLAI NATARAJAN Vs. STATE OF TAMIL NADU
October 30, 2009
M UDAYA KUMAR Vs. COMPETENT AUTHORITY URBAN LAND CEILING AND ASSISTANT COMMISSIONER URBAN LAND TAX
December 2, 2009
M UMAR FAROOZ HUSSAIN Vs. SANTHAKUMARI
April 1, 2009
M V CHANDRAN Vs. STATE SPECIAL POLICE ESTABLISHMENT CENTRAL BUREAU OF INVESTIGATION
July 16, 2009
M V DHANASEKARAN Vs. K KOVINDARAJU
January 7, 2009
M V R INFRACTURE TOLLYWAYS P LTD Vs. TAMIL NADU ELECTRICITY BOARD
July 29, 2009
M VALLI Vs. METROPOLITAN TRANSPORT CORPORATION LIMITED
September 18, 2009
M VARADARAJ Vs. GOVERNMENT OF TAMIL NADU
November 18, 2009
M VARADARAJAN Vs. GOVT OF TAMILNADU
July 2, 2009
M VASANTHA Vs. GENERAL MANAGER UNION BANK OF INDIA
July 10, 2009
M VELAYUTHAM Vs. S P PRABHAKARAN
January 12, 2009
M VELLAI PANDI Vs. AMUTHA
July 1, 2009
M VELU Vs. JAYALAKSHMI AMMAL
January 27, 2009
M VELUCHAMY Vs. PRESIDING OFFICER LABOUR COURT
August 18, 2009
M VENKATACHALAPATHY Vs. UNION OF INDIA
August 10, 2009
M VENKATESAN Vs. M G R MEDICAL UNIVERSITY
November 25, 2009
M VENKATESAN Vs. UNION OF INDIA
July 10, 2009
M VENKATESH PERUMAL Vs. UNION OF INDIA
January 19, 2009
M VETTAIVILLAN Vs. DISTRICT COLLECTOR; DEPUTY SUPERINTENDENT OF POLICE; INSPECTOR OF POLICE, SIVAGANGAI TALUK POLICE STATION
August 12, 2009
M VIAJAYARAGAHAVAN Vs. SECRETARY TO GOVERNMENT HOME POL II DEPARTMENT
July 10, 2009
M VIJAYARAGHAVAN Vs. STATE OF TAMIL NADU
August 27, 2009
M YASODHA Vs. COMMISSIONER OF POLICE CHENNAI
December 17, 2009
M ZAMURUTH BIBI Vs. CITY COMMISSIONER OF POLICE
August 28, 2009
M. PERIASAMY Vs. THE STATE OF TAMIL NADU AND OTHERS
April 23, 2009
M. RAMAKRISHNAN Vs. DENA BANK
August 1, 2009
M. SAHUL HAMEED Vs. SIRATHU NISHA
June 25, 2009
M. SELVARAJ AND ANOTHER Vs. STATE REP. BY INSPECTOR OF POLICE
January 20, 2009
M.A. RAHIM Vs. UNION OF INDIA
July 2, 2009
M.N. ARUNACHALAM CHETTIAR Vs. STATE AND ANOTHER
August 25, 2009
M.S. MANSOOR DEEN AND ORS. Vs. FATHIMUTHU BEEVI AND ORS.
August 24, 2009
M/C LINGAM AND SONS MADURAI Vs. STATE OF TAMILNADU
November 19, 2009
MAANVIZHI A MANA VIJIE Vs. VENKATACHALAM A VINGUDASALAM
November 4, 2009
MACRO MARVEL PROJECTS LIMITED Vs. MARVEL APOORVA FLAT OWNERS ASSOCIATION
February 13, 2009
MADARASE-E-MERAJULULOOM ISLAMIA KALVI SANGAM Vs. DISTRICT PRIMARY EDUCATIONAL OFFICER
June 19, 2009
MADASAMY PANDI Vs. PAPPATHIAMMAL
July 9, 2009
MADESH Vs. STATE
October 21, 2009
MADESH Vs. COMMISSIONER HOSUR MUNICIPALITY HOSUR
April 18, 2009
MADHAN ALIAS SENTHIL KUMAR Vs. STATE
October 15, 2009
MADHAVAN Vs. STATE
December 3, 2009
MADHAVAN; GOVINDARAJAN; RAMA IYENGAR AND R MANOHARAN Vs. SUNDARAMOORTHY
April 16, 2009
MADHU DADHA Vs. ASSISTANT COMMISSIONER OF INCOME TAX
June 23, 2009
MADRAS CHRISTIAN COUNCIL OF SOCIAL SERVICE REG NGO EXECUTIVE SECRETARY R ISABEL Vs. V RANGARAJAN
December 2, 2009
MADRAS CRICKET CLUB Vs. INCOME TAX OFFICER
November 30, 2009
MADRAS GYMKHANA CLUB Vs. K C SUKUMAR
October 1, 2009
MADRAS GYMKHANA CLUB THE ISLAND ANNA SALAI Vs. DEPUTY COMMISSIONER OF INCOME TAX
July 30, 2009
MADRAS HIRE PURCHASE ASSOCIATION Vs. UNION OF INDIA
June 9, 2009
MADRAS REFINERIES LIMITED Vs. STATE OF TAMIL NADU
July 1, 2009
MADRAS SANSKRIT COLLEGE AND S S V PATASALA Vs. CHENNAI METROPOLITAN WATER SUPPLY AND SEWERAGE BOARD
July 27, 2009
MADRAS SCHOOL OF SOCIAL WORK REP BY THE COLLEGE COMMITTEE BY ITS SECRETARY Vs. GOVERNMENT OF TAMIL NADU REP BY SECRETARY, EDUCATION DEPARTMENT; DIRECTOR OF COLLEGIATE EDUCATION, JOINT DIRECTOR OF COLLEGIATE EDUCATION
August 27, 2009
MADRAS TRADERS Vs. STATE OF TAMIL NADU
April 2, 2009
MADURA COATS LTD Vs. STATE OF TAMIL NADU
September 18, 2009
MADURA COATS PVT LTD Vs. ARKAY ENERGY RAMESWARAM LTD
December 8, 2009
MADURAI COATS PRIVATE LIMITED Vs. APPELLATE AUTHORITY TAMIL NADU POLLUTION CONTROL BOARD
May 12, 2009
MADURAI INSTITUTE OF SOCIAL SCIENCE Vs. STATE OF TAMIL NADU
August 7, 2009
MAHADEVA IYER AND SONS Vs. STATE OF TAMIL NADU
August 7, 2009
MAHALASKHMI SAGO FACTORY Vs. DEPUTY COMMERCIAL TAX OFFICER AND ORS.
August 19, 2009
MAHALINGAM AND Vs. K. KRISHNASAMY NAIDU AND
July 14, 2009
MAHESH Vs. E SHINE
November 2, 2009
MAHESHWARI Vs. STATE OF TAMIL NADU
July 8, 2009
MAHI Vs. STATE
January 9, 2009
MAHINDRA WORLD CITY DEVELOPERS LTD Vs. POWNAMMAL
October 15, 2009
MAJOR GENERAL (RETD ) H M SINGH Vs. UNION OF INDIA (UOI) THROUGH THE SECRETARIAT OF THE APPOINTMENTS COMMITTEE OF THE CABINET, MINISTRY OF PERSONNEL, PUBLIC GRIEVANCES AND PENSION, DEPT OF PERSONNEL AND TRAINING
May 5, 2009
MAKBUL BEE Vs. COMMISSIONER AND SECRETARY DEPARTMENT OF RURAL DEVELOPMENT GOVERNMENT OF TAMILNADU SECRETARIAT
December 16, 2009
MALA SUNDAR Vs. COMMISSIONER CORPORATION OF CHENNAI
April 20, 2009
MALAISAMY Vs. PACKIAM
July 15, 2009
MALAR Vs. CHIEF ENGINEER TAMIL NADU ELECTRICITY BOARD
November 25, 2009
MALATHY Vs. P SEGAR ALIAS CHANDRASEKAR
January 20, 2009
MALLIGESWARI Vs. STATE
July 6, 2009
MALLIKA Vs. STATE OF TAMIL NADU
January 21, 2009
MALLIKA; VINOTH KANNAN; SELVAM AND; ANANTHI Vs. MARIAPPAN
January 29, 2009
MALOLAN EDUCATIONAL TRUST REG Vs. STATE OF TAMILNADU
August 12, 2009
MALU SLEEPER LTD Vs. UNION OF INDIA
November 20, 2009
MANAGEMENT Vs. CHELLAMMAL
October 14, 2009
MANAGEMENT AMBATTUR DAIRY CORPORATION Vs. PRESIDING OFFICER
February 6, 2009
MANAGEMENT B AND C MILLS LIMITED UNIT OF BINNY LTD Vs. JOINT COMMISSIONER OF LABOUR TEYNAMPET CHENNAI
November 10, 2009
MANAGEMENT CHEKKARAKUDI PRIMARY CO-OPERATIVE BANK Vs. PRESIDING OFFICER LABOUR COURT
January 27, 2009
MANAGEMENT EXPRESS PUBLICATIONS MADURAI LTD Vs. PRESIDING OFFICER PRINCIPAL LABOUR COURT
April 27, 2009
MANAGEMENT METROPOLITAN WATER SUPPLY AND SEWERAGE BOARD Vs. PRESIDING OFFICER PRINCIPAL LABOUR COURT
February 10, 2009
MANAGEMENT NORTH ARCOT ADI-DRAVIDAR WELFARE SCHOOL TEACHERS COOPERATIVE Vs. PRESIDING OFFICER LABOUR COURT
April 8, 2009
MANAGEMENT OF ABT PARCEL SERVICE GUINDY Vs. PRESIDING OFFICER I ADDITIONAL LABOUR COURT CHENNAI
November 25, 2009
MANAGEMENT OF AIRPORT AUTHORITY OF INDIA Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL
December 23, 2009
MANAGEMENT OF ARINGNAR ANNA ZOOLOGICAL PARK VANDALUR Vs. WORKMEN EMPLOYED IN ARIGNAR ANNA ZOOLOGICAL PARK
October 26, 2009
MANAGEMENT OF AUDCO INDIA LTD Vs. PRESIDING OFFICER PRINCIPAL LABOUR COURT
March 11, 2009
MANAGEMENT OF B.H.E.L. Vs. V. PRADEEP NALANKILLI
January 29, 2009
MANAGEMENT OF BATA INDIA LIMITED Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL TAMIL NADU
November 23, 2009
MANAGEMENT OF BATA INDIA LIMITED Vs. PRESIDING OFFICER
May 14, 2009
MANAGEMENT OF BHARATHAN PUBLICATION P LIMITED Vs. LABOUR OFFICER
August 3, 2009
MANAGEMENT OF BHARATHAN PUBLICATION P LTD Vs. LABOUR OFFICER III KURALAGAM
June 8, 2009
MANAGEMENT OF CHERAN TRANSPORT CORPORATION Vs. G BALASUBRAMANIAM
January 6, 2009
MANAGEMENT OF HARDY EXPLORATION AND PRODUCTION INDIA INC Vs. PRESIDING OFFICER
January 22, 2009
MANAGEMENT OF HOLY FAITH INTERNATIONAL PVT LTD Vs. PREIDING OFFICER I ADDL LABOUR COURT
January 12, 2009
MANAGEMENT OF HOTEL CHOLA SHERATON Vs. PRESIDING OFFICER PRINCIPAL LABOUR COURT
February 12, 2009
MANAGEMENT OF L K P SPINNING MILLS P LTD Vs. PRESIDING OFFICER
November 19, 2009
MANAGEMENT OF M/S GEM MANUFACTURERS PRIVATE LTD Vs. PRESIDING OFFICER
April 13, 2009
MANAGEMENT OF M/S VIJAYASHREE SPINNING MILLS LTD Vs. PRESIDING OFFICER
March 6, 2009
MANAGEMENT OF MADURAI DISTRICT CENTRAL CO-OPERATIVE BANK LIMITED Vs. PRESIDING OFFICER
February 9, 2009
MANAGEMENT OF MADURANTAKAM COOPERATIVE SUGAR MILLS LTD Vs. PRESIDING OFFICER
January 23, 2009
MANAGEMENT OF MANALI PETRO CHEMICALS LTD Vs. JOINT COMMISSIONER OF LABOUR CHENNAI
September 30, 2009
MANAGEMENT OF METROPOLITAN TRANSPORT CORPORATION CHENNAI DIVISION-I LTD Vs. G BHASKAR RAJ
September 16, 2009
MANAGEMENT OF METROPOLITAN TRANSPORT CORPORATION CHENNAI LTD Vs. PRESIDING OFFICER PRINCIPAL LABOUR COURT
April 28, 2009
MANAGEMENT OF MICRO ELECTRIC CONTROLS PROPRIETOR COIMBATORE Vs. PRESIDING OFFICER LABOUR COURT COIMBATORE
December 23, 2009
MANAGEMENT OF NEYCER INDIA LIMITED Vs. PRESIDING OFFICER LABOUR COURT CUDDALORE
September 16, 2009
MANAGEMENT OF PARALAI STATE PARRY AGRO INDUSTRIES LIMITED Vs. PRESIDING OFFICER LABOUR COURT
February 12, 2009
MANAGEMENT OF PREMIER MILLS LIMITED PULANKINAR Vs. PRESIDING OFFICER LABOUR COURT COIMBATORE
September 8, 2009
MANAGEMENT OF PULLICCAR MILLS LTD Vs. PRESIDING OFFICER LABOUR COURT SALEM
December 4, 2009
MANAGEMENT OF ROUSDONMULLAI TEA ESTATES PVT LIMITED Vs. PRESIDING OFFICER LABOUR COURT
November 19, 2009
MANAGEMENT OF SENTHIL MOTOR SERVICE Vs. DEPUTY COMMISSIONER OF LABOUR
March 6, 2009
MANAGEMENT OF SOUTH INDIAN BANK LTD Vs. DEPUTY COMMISSIONER OF LABOUR
June 12, 2009
MANAGEMENT OF STATE EXPRESS TRANSPORT CORPN DIVN I LTD Vs. PRESIDING OFFICER LABOUR COURT
January 30, 2009
MANAGEMENT OF SUBRAMANIYA SIVA CO-OPERATIVE SUGAR MILLS LTD Vs. PRESIDING OFFICER LABOUR COURT
January 29, 2009
MANAGEMENT OF T N SPL Vs. DEPUTY COMMISSIONER
January 5, 2009
MANAGEMENT OF TAMIL NADU STATE TRANSPORT CORPORATION Vs. PRESIDING OFFICER LABOUR COURT
March 16, 2009
MANAGEMENT OF TAMIL NADU STATE TRANSPORT CORPORATION KUMBAKONAM DIVN I LTD Vs. PRESIDING OFFICER
January 12, 2009
MANAGEMENT OF TAMILNADU MERCANTILE BANK LTD Vs. APPELLATE AUTHORITY UNDER THE TAMIL NADU SHOPS
November 12, 2009
MANAGEMENT OF TAMILNADU PETROPRODUCTS LIMITED Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL CHENNAI
November 3, 2009
MANAGEMENT OF TAMILNADU STATE TRANSPORT CORPORATION Vs. PRESIDING OFFICER
January 27, 2009
MANAGEMENT OF TANSI METTUR DAM Vs. PRESIDING OFFICER LABOUR COURT SALEM
August 19, 2009
MANAGEMENT OF TATA TEA LTD Vs. PRESIDING OFFICR LABOUR COURT COIMBATUR
March 6, 2009
MANAGEMENT OF THANJAVUR CENTRAL CO-OPERATIVE BANK MELA RAJAVEEDHI THANJAVUR Vs. PRESIDING OFFICER LABOUR COURT CUDDALORE
December 17, 2009
MANAGEMENT OF THE LAKSHMI VILAS BANK LIMITED CHAIRMAN KARUR Vs. WORKMEN OF LAKSHMI VILAS BANK LTD
December 15, 2009
MANAGEMENT OF TIRUNELVELI CENTRAL CO-OPERATIVE BANK LTD Vs. DEPUTY COMMISSIONER OF LABOUR APPELLATE AUTHORITY UNDER THE TAMIL NADU PAYMENT OF SUBSISTENCE ALLOWANCE ACT TIRUNVELVI
December 19, 2009
MANAGEMENT OF TIRUNELVELI CO OP MILK PRODUCERS UNION LTD Vs. P PECHIMUTHU
June 9, 2009
MANAGEMENT OF TURBO ENERGY LTD Vs. PRESIDING OFFICER LABOUR COURT
April 13, 2009
MANAGEMENT OF U C FASHIONS Vs. G DHANAPAL
December 2, 2009
MANAGEMENT OF ULTRAMARINE AND PIGMENTS LTD Vs. PRESIDING OFFICER LABOUR COURT VELLORE
August 18, 2009
MANAGEMENT OF VIJAYSHREE SPINNING MILLS LTD Vs. PRESIDING OFFICER LABOUR COURT
March 6, 2009
MANAGEMENT OF W S INDUSTRIES INDIA LTD Vs. K RAMAKRISHNAN
August 6, 2009
MANAGEMENT PAPPIREDDIPATTI MILK PRODUCERS CO-OPERATIVE SOCIETY PAPPIREDDIPATTI Vs. PRESIDING OFFICER LABOUR COURT
July 16, 2009
MANAGEMENT PURATCHITHALAIVAR M G R TRANSPORT CORPORATION Vs. P ANJALAM
April 20, 2009
MANAGEMENT RANTHAM PRIMARY AGRICULTURAL CO OPERATIVE BANK LIMITED Vs. R PALANI
November 18, 2009
MANAGEMENT RASIPURAM AGRICULTURAL PRODUCERS CO-OPERATIVE MARKETING SOCIETY LTD Vs. PRESIDING OFFICER LABOUR COURT
December 18, 2009
MANAGEMENT RURAL UNIT FOR HEALTH AND SOCIAL AFFAIRS RUHSA Vs. PRESIDING OFFICER LABOUR COURT VELLORE
July 16, 2009
MANAGEMENT SOUTH INDIA BANK LIMITED Vs. DEPUTY COMMISSIONER OF LABOUR
January 19, 2009
MANAGEMENT TAMIL NADU STATE TRANSPORT CORPORATION Vs. K SHAHUL HAMEED
November 6, 2009
MANAGEMENT TAMIL NADU STATE TRANSPORT CORPORATION COIMBATORE Vs. PRESIDING OFFICER LABOUR COURT COIMBATORE
December 22, 2009
MANAGEMENT TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. PRESIDING OFFICER LABOUR COURT
November 18, 2009
MANAGEMENT TATA COFFEEE LIMITED Vs. ARULAPANDY
April 1, 2009
MANAGEMENT V L SPL 206 KANNAMANGALAM PRIMARY AGRICULTURAL CO OPERATIVE BANK LIMITED Vs. PRESIDING OFFICER LABOUR COURT VELLORE
October 1, 2009
MANAGEMENT, HARIHARAPUTHRA ESTATE REP THROUGH ITS GENERAL MANAGER, G SREENATH Vs. PRESIDING OFFICER, LABOUR COURT; Y CHELLAYYAN; A RAJAPPAN, P JOHNSON
August 14, 2009
MANAGEMENT, NANDHA GAS AGENCY, TRICHY Vs. PRESIDING OFFICER, LABOUR COURT, TIRUCHIRAPALLI
June 26, 2009
MANAGEMENT, SRI MEENAKSHI MILLS LIMITED, PARAVAI BRANCH Vs. PRESIDING OFFICER
October 26, 2009
MANAGER , S. CHATTANATHA KARALYALAR COLLEGE OF PHARMACY Vs. PRESIDING OFFICER LABOUR COURT TIRUNELVELI
December 22, 2009
MANAGER AND CORRESPONDENT DR ZAHIR HUSSAIN MEMORIAL MINORITY HIGH SCHOOL Vs. STATE OF TAMIL NADU
April 30, 2009
MANAGER STATE BANK OF INDIA COMMERCIAL BRANCH Vs. ANANTHALAKSHMI
September 7, 2009
MANAGER UNITED INDIA INSURANCE COMPANY LIMITED Vs. RAVI
September 2, 2009
MANAGING DIRECTOR Vs. NACHIMUTHU
March 26, 2009
MANAGING DIRECTOR Vs. PADHMAVATHI
April 9, 2009
MANAGING DIRECTOR Vs. NAGAMMAL
April 8, 2009
MANAGING DIRECTOR Vs. PRESIDING OFFICER I ADDITIONAL LABOUR COURT CHENNAI
November 13, 2009
MANAGING DIRECTOR AND EXECUTIVE OFFICER ICICI BANK LTD Vs. ADDITIONAL SECRETARY MINISTRY OF FINANCE AND COMPANY AFFAIRS NEW DELHI
September 8, 2009
MANAGING DIRECTOR ARASU RUBBER CORPORATION LIMITED Vs. INSPECTOR OF PLANTATIONS
December 11, 2009
MANAGING DIRECTOR KUMBAKONAM Vs. RAVI
October 8, 2009
MANAGING DIRECTOR M/S TAMILNADU STATE TRANSPORT CORPORATION TRICHY Vs. S INDRANI
July 14, 2009
MANAGING DIRECTOR METROPOLITAN TRANSPORT CORPORATION Vs. N VATCHALA
April 1, 2009
MANAGING DIRECTOR METROPOLITAN TRANSPORT CORPORATION LIMITED Vs. W THOMAS
September 30, 2009
MANAGING DIRECTOR METROPOLITAN TRANSPORT CORPORATION LTD Vs. J VIJAYA KUMAR
February 10, 2009
MANAGING DIRECTOR METROPOLITAN TRANSPORT CORPORATION LTD Vs. MINOR A NAZURUDEEN
December 9, 2009
MANAGING DIRECTOR METROPOLITAN TRANSPORT CORPORATION LTD Vs. K VENUGOPAL
April 17, 2009
MANAGING DIRECTOR STATE EXPRESS TRANSPORT CORPORATION LTD Vs. K SRINIVASAN
December 15, 2009
MANAGING DIRECTOR TAMIL NADU FISHERIES DEVELOPMENT CORPORATION LIMITED Vs. BANNARI AMMAN TRADERS
October 30, 2009
MANAGING DIRECTOR TAMIL NADU HOUSING BOARD NANDANAM Vs. I RAVICHANDRAN A RAVI SAM
July 16, 2009
MANAGING DIRECTOR TAMIL NADU MEDICAL SERVICES CORPORATION LTD Vs. TAMIL NADU MEDICAL SERVICES CORPORATION EMPLOYEES WELFARE UNION
December 10, 2009
MANAGING DIRECTOR TAMIL NADU STATE EXPRESS TRANSPORT CORPORATION LTD Vs. KALPANA
April 3, 2009
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION Vs. S MAHARAJA
June 25, 2009
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION Vs. I BASHA
October 5, 2009
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION Vs. MANICKAM
September 9, 2009
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION Vs. ERIYAKKAL
October 7, 2009
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION COIMBATORE DIVISION-I Vs. RANGAMMAL
December 1, 2009
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION COIMBATORE DIVISION-II LIMITED Vs. AYYAMAL
September 17, 2009
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION DHARMAPURI Vs. GOOBALIAMMAL
August 28, 2009
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION DHARMAPURI Vs. ASLAM KHAN
September 15, 2009
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION DIVISION-I VILLUPURAM LIMITED Vs. RAJESH
September 29, 2009
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION KUMBAKONAM DIVISION II LTD Vs. SAROJA
September 7, 2009
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LIMITED Vs. M SHANMUGA KONAR
April 16, 2009
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LIMITED Vs. G BABU
September 16, 2009
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LIMITED Vs. A T KARUNANIDHI
September 16, 2009
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LIMITED Vs. KRISHNAN
September 16, 2009
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LIMITED Vs. RAMYA
September 17, 2009
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LIMITED Vs. D KRISTINA SAGAYA MARY
September 30, 2009
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LIMITED Vs. SANTHI
October 8, 2009
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LIMITED Vs. NASEER JANU
October 8, 2009
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LIMITED Vs. R CHINNAKKANNAN
October 9, 2009
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LIMITED ERODE Vs. M VIJAYARANGAN
November 26, 2009
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. P RUKKUMANI
April 1, 2009
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. VASUDEVAN
November 25, 2009
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. M ASAMATH BEEVI
April 2, 2009
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. LATHA
April 2, 2009
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. PALANISAMY
December 2, 2009
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. KANDASAMY
December 2, 2009
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. R VEERAMUTHU
December 3, 2009
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. S JEYAVELU
April 8, 2009
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. G ANNAMMAL
October 12, 2009
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. MANOHARAN
October 15, 2009
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. SANTHA
April 16, 2009
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. V SENTHILKUMAR
December 4, 2009
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. K V KRISHNAN
December 7, 2009
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. S SELLAMMAL
December 10, 2009
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. AARIMUTHU
December 11, 2009
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. VALLIAMMAL
December 9, 2009
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. VALLIAMMAL
December 11, 2009
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. KUMAR
December 14, 2009
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. NANJAMMAL
August 27, 2009
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. YARAB BHASHA
December 21, 2009
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. K PARTHASARATHY
December 17, 2009
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. P RAGUPATHY
December 17, 2009
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. T DURAISAMY
December 16, 2009
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. S PALANIAPPAN
December 22, 2009
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. K UDHAYAKUMAR
September 7, 2009
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. P K MANI
September 8, 2009
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION MADURAI DIVISION IV LTD Vs. A RAJASEKAR
July 3, 2009
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION PERIYAMILAGUPARAI TRICHY Vs. VALARMATHI
September 17, 2009
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION SALEM LIMITED Vs. SATHISHKUMAR
October 8, 2009
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION VELLORE Vs. K J JANARTHANAM
September 17, 2009
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION VELLORE Vs. SHAMEEM BI
September 14, 2009
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION VILLUPURAM Vs. SEKAR
September 7, 2009
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION VILLUPURAM DIVISION II LIMITED Vs. M DHANALAKSHMI
September 8, 2009
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION VILLUPURAM DIVISION-I LIMITED Vs. SEKAR
June 26, 2009
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION VILLUPURAM DIVISION-II LIMITED Vs. S VIJAY
October 6, 2009
MANAGING DIRECTOR TAMIL NADU TRANSPORT CORPORATION LTD Vs. N SIVAGANDHI
September 30, 2009
MANAGING DIRECTOR TAMILNADU STATE EXPRESS TRANSPORT CORPORATION LTD Vs. RANI
November 24, 2009
MANAGING DIRECTOR TAMILNADU STATE TRANSPORT CORPORATION Vs. MERI JERINA
April 8, 2009
MANAGING DIRECTOR TAMILNADU STATE TRANSPORT CORPORATION ERODE Vs. RANGAMMAL
November 30, 2009
MANAGING DIRECTOR TAMILNADU STATE TRANSPORT CORPORATION LTD Vs. EDWIN LIONEL
December 30, 2009
MANAGING DIRECTOR TAMILNADU STATE TRANSPORT CORPORATION LTD Vs. VAIRAKKAN
September 24, 2009
MANAGING DIRECTOR TAMILNADU STATE TRANSPORT CORPORATION LTD Vs. M SANTHANAM
October 7, 2009
MANAGING DIRECTOR TAMILNADU STATE TRANSPORT CORPORATION VELLORE Vs. MINOR SATHISH
November 27, 2009
MANAGING DIRECTOR TAMILNADU STATE TRANSPORT CORPORATION VILLUPURAM Vs. SUMATHI
November 27, 2009
MANAGING DIRECTOR THE METROPOLITAN TRANSPORT CORPORATION LTD Vs. N SRINIVASAN
December 10, 2009
MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION Vs. N K PACKIRISAMY
August 17, 2009
MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION Vs. MUTHULAKSHMI
January 23, 2009
MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION (MADURAI DIVISION V) LIMITED Vs. K THANGAPANDIAN
August 27, 2009
MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION LIMITED Vs. SANTHI; MINOR RAJIV AND MINOR KAMALA
October 8, 2009
MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION LIMITED, KANCHEEPURAM Vs. PATHMAVATHI; MINOR GEEVEETHA; S JAMBULINGAM; UNITED INDIA INSURANCE COMPANY LTD
September 11, 2009
MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. R RANI; MINOR ANANDAN; MINOR ANTHONY, SULOCHANA
September 8, 2009
MANAGING DIRECTOR, VILLUPURAM Vs. A. SAKUNTHALA & ORS.
December 19, 2009
MANAGING DIRECTORTAMILNADU STATE TRANSPORT CORPORATION LTD Vs. NATARAJAN
November 30, 2009
MANAGING DIRECTORTAMILNADU STATE TRANSPORT CORPORATION LTD Vs. T KALAISELVI
April 6, 2009
MANAGINIG DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION Vs. EZHILARASAN
January 9, 2009
MANAGMENT OF HARDY EXPLORATION AND PRODUCTION INDIA INC Vs. PRESIDING OFFICER II ADDITIONAL LABOUR COURT
January 22, 2009
MANAGMENT OF STERLING SPINNERS LIMITED Vs. UNION OF INDIA
July 24, 2009
MANAGMENT SEYADU BEEDI COMPANY Vs. APPELLATE AUTHORITY UNDER PAYMENT OF GRATUITY ACT
January 19, 2009
MANGAI AMMAL Vs. ASST DIRECTOR ANIMAL HUSBANDARY DEPARTMENT
July 8, 2009
MANGAYARAKARASI AMMAL Vs. NAGAMMAL
October 7, 2009
MANGAYARKARASI Vs. MAHESWARAN
February 5, 2009
MANGAYARKARASI Vs. KUMBAKONAM MUNICIPALITY
September 11, 2009
MANGILAL JAIN Vs. INCOME TAX OFFICER
June 16, 2009
MANI Vs. STATION HOUSE OFFICER
November 5, 2009
MANI Vs. P M NATARAJAN
March 26, 2009
MANI Vs. COMMISSIONER OF INCOME TAX-I
September 7, 2009
MANI Vs. STATE
August 5, 2009
MANI Vs. STATE
September 14, 2009
MANI ALIAS CHINNASAMY Vs. A BANUMATHY
June 17, 2009
MANI ALIAS MANIKANDAN Vs. STATE
November 3, 2009
MANI BHADRAS TRADING COMPANY Vs. COMMISSIONER OF CUSTOMS SEAPORTS Ï¿½ EXPORTS
August 18, 2009
MANI BHADRAS TRADING COMPANY REP BY ITS PROPRIETOR SHRI BHAVESH V SAKARIA Vs. COMMISSIONER OF CUSTOMS, (SEAPORTS - EXPORTS)
August 18, 2009
MANI GOUNDER Vs. R M KUPPAN
January 20, 2009
MANI MUTHUSAMY Vs. PERSONAL ASSISTANT TO THE COLLECTOR
October 15, 2009
MANICKA PADAYACHI Vs. R VAITHILINGAM
March 30, 2009
MANICKAM Vs. RAHMATH BEEVI
October 19, 2009
MANICKAM Vs. NIRMALA DEVI
October 27, 2009
MANICKAM Vs. STATE
August 26, 2009
MANICKAM Vs. M SHANMUGHAM CHETTIAR
March 13, 2009
MANICKAM ANANTHAN CHIDAMBARAM Vs. STATE
October 23, 2009
MANICKAM TEACHER TRAINING INSTITUTE Vs. REGIONAL DIRECTOR
July 7, 2009
MANICKAM TEACHER TRAINING INSTITUTE RUN Vs. GOVERNMENT OF TAMIL NADU
June 11, 2009
MANIKANDAN Vs. STATE
October 24, 2009
MANIKANDAN Vs. STATE
October 28, 2009
MANIKANDAN Vs. DISTRICT COLLECTOR AND DISTRICT MAGISTRATE AND SECRETARY TO GOVERNMENT, HOME, PROHIBITION AND EXCISE (IX) DEPARTMENT
March 26, 2009
MANIMARAN Vs. GANDHIMATHI
September 15, 2009
MANIMARAN Vs. MANAGING DIRECTOR, TAMIL NADU CIVIL SUPPLIES CORPORATION LTD; CONSTRUCTION ENGINEER, TAMIL NADU CIVIL SUPPLIES CORPORATION LTD
September 16, 2009
MANIMOZHI Vs. THARSIS
August 26, 2009
MANINATHAN Vs. DISTRICT REVENUE OFFICER VELLORE
July 10, 2009
MANINDER SINGH Vs. STATE OF TAMIL NADU
March 31, 2009
MANIS THEATRE REP. BY ITS PROPRIETOR, MR. N. JAGANNATHAN Vs. PRINCIPAL SECRETARY TO GOVERNMENT, HOME (CINEMA) DEPARTMENT, GOVERNMENT OF TAMIL NADU,
March 11, 2009
MANISH KISHORE Vs. ANNA UNIVERSITY
July 1, 2009
MANIVANNAN Vs. GOVERNMENT OF TAMIL NADU REPRESENTED BY
September 10, 2009
MANJULA UDAYA SANKAR Vs. D BALRAJ
August 28, 2009
MANJUSHREE PLANTATION LTD Vs. DEPUTY COMMERCIAL TAX OFFICER
April 13, 2009
MANNADHI UDAYAR Vs. DISTRICT COLLECTOR
January 19, 2009
MANNAN Vs. STATE
April 20, 2009
MANNARSAMY NAICKER DIED Vs. NAGAMMAL
July 6, 2009
MANNU GOUNDER Vs. BALASUBRAMANIAN
December 23, 2009
MANNU MUDALIYAR Vs. KARUNAKARA ACHARI
February 9, 2009
MANOHAR Vs. SIVARAMAN
September 11, 2009
MANOHAR AND RAJARATHINAM Vs. S GOVINDARAJ
July 22, 2009
MANOHARAN Vs. JAYARAMAN
October 28, 2009
MANOHARAN Vs. STATE
July 22, 2009
MANOJ KUMAR LULLA Vs. STATE OF TAMIL NADU
August 3, 2009
MANOKARAN Vs. STATE
December 7, 2009
MANONMANI Vs. SUPERINTENDENT OF POLICE
July 3, 2009
MANONMANI Vs. DHARMAPURI HANDLOOM WEAVERS CO OP PRODUCTION AND SALES SOCIETY LIMITED
September 8, 2009
MANSOOR Vs. BAGAVATHI AMMAL
January 28, 2009
MANTHOON Vs. STATE
November 27, 2009
MARAGATHAM ALIAS KRISHNAMMAL Vs. MARIMUTHU
July 6, 2009
MARAYAPA GOUNDER Vs. SAILASH
January 21, 2009
MARG LIMITED Vs. GARWARE-WALL ROPES LIMITED
January 27, 2009
MARG LIMITED Vs. CREATIVE INFRASTRUCTURE A PARTNERSHIP FIRM
June 8, 2009
MARGABANDHU PILLA EDUCATIONAL TRUST Vs. NATIONAL COUNCIL FOR TEACHER EDUCATION
July 21, 2009
MARI FLORA Vs. K K NANJAPPAN
July 29, 2009
MARIA GEORGE Vs. PRINCIPAL SECRETARY GOVERNMENT OF TAMIL NADU
November 30, 2009
MARIAAMAL AND THAIYAMMAL Vs. RAJIENDAR SINGH AND K KARUPPIAH
April 6, 2009
MARIAMMAL Vs. P INDIRANI
November 30, 2009
MARIAMMAL Vs. SECRETARY TO GOVERNMENT OF TAMIL
August 28, 2009
MARIAMMAL Vs. ADDITIONAL SECRETARY GOVERNMENT OF INDIA
April 20, 2009
MARIAMMAN RICE AND OIL MILL Vs. TAMIL NADU INDUSTRIAL INVESTMENT CORPORATION LTD
April 2, 2009
MARIE LOUISE Vs. MARIE BERNADETTE
November 30, 2009
MARIMUTHU Vs. STATE
June 9, 2009
MARIMUTHU Vs. STATE
July 3, 2009
MARISELVAM Vs. SATHUR SANKARAVEL
June 19, 2009
MARIT INTERNATIONAL EDUCATIONAL FOUNDATION Vs. AUTHORISED OFFICER CANARA BANK
August 24, 2009
MARITIME INSTITUTE ASSOCIATION Vs. SECRETARY MINISTRY OF SHIPPING
November 17, 2009
MARIYAL Vs. RANJITHAM
October 28, 2009
MARK SWAMIDOSS Vs. DISTRICT ELEMENTARY EDUCATIONAL OFFICER VELLORE DISTRICT
July 7, 2009
MARSHALL SONS AND CO MFG LTD Vs. JAYANTH BHATTACHARJEE
August 28, 2009
MARTYN SATHYANATHAN Vs. DISTRICT COLLECTOR AND THE DISTRICT MAGISTRATE
November 16, 2009
MARUTHI ESTATE Vs. APPELLATE DEPUTY COMMISSIONER OF COMMERCIAL TAXES AND ANR.
September 30, 2009
MARUTHI UDHYOG LTD Vs. V LAKSHMANAN
July 21, 2009
MARUTI ACETYLENE CO PVT LTD Vs. CENTRAL BANK OF INDIA REGD OFFICE AT CHANDRAMUKHI
January 23, 2009
MARY Vs. VASANTHA KUMARI
March 26, 2009
MARY Vs. CENTRAL BANK OF INDIA REPRESENTED BY ITS POWER OF ATTORNEY AND REGIONAL MANAGER OF MADURAI REGION
April 27, 2009
MARY KAMALAM Vs. DURAISWAMY
August 17, 2009
MARY XAVIER Vs. STATE
July 6, 2009
MARY XAVIER A2 Vs. STATE
October 24, 2009
MARYS MATRICULATION BOYS HIGHER SECONDARY SCHOOL Vs. RAJEEV BAI
February 16, 2009
MASJID-E-AKASHA, REP. BY ITS PRESIDENT Vs. K. ANTHONYSAMY
August 26, 2009
MASTER SURESH Vs. INSPECTOR GENERAL OF POLICE
April 17, 2009
MASTER SURIYA Vs. DIRECTOR OF SCHOOL EDUCATION
July 22, 2009
MAT SYSTEMS INDIA PVT LTD Vs. T RAJESH
August 5, 2009
MATHI Vs. STATE
November 10, 2009
MATHI ALIAS MATHIVANNAN ALIAS MATHIMANNAN Vs. STATE
December 11, 2009
MATHIAZHAGAN Vs. STATE
August 6, 2009
MATHINA BEGUM Vs. SECRETARY TO GOVERNMENT COOPERATIION FOOD AND CONSUMER PROTECTION DEPT SECRETARIAT
July 16, 2009
MAVIS SATCOM LTD. Vs. DEPUTY COMMISSIONER OF INCOME-TAX
December 10, 2009
MAXWORTH HOME LTD. Vs. U. YAMUNAKUMARI
September 2, 2009
MAYA APPLIANCES Vs. UROOJ AHMED LORDS ENTERPRISES INDIA
September 10, 2009
MAYILATHAL Vs. RANJITHAM
January 12, 2009
MAZAGON DOCK LTD Vs. SREE POWER AGENCIES
October 1, 2009
MEDSCAPE HOSPITALS PVT LTD Vs. MOST REV DR J W GLADSTONE
April 23, 2009
MEENACHI Vs. STATE OF TAMILNADU
August 5, 2009
MEENAKSHI alias SUDHA Vs. RM PALANIAPPAN alias PRABAKARAN
July 24, 2009
MEENAKSHI HOSIERIES P LTD Vs. STATE OF TAMIL NADU
April 30, 2009
MEENAKSHI MILLS LIMITED Vs. SPECIAL TAHSILDAR HARIJAN WELFARE SCHEME
December 11, 2009
MEENU EQUIPMENTS Vs. STATE OF TAMIL NADU
April 15, 2009
MEERA MYTHEEN DY CHIEF INSPECTOR OF FACTORIES CHINNA CHOKKIKULAM MADURAI Vs. STATE OF TAMILNADU
October 9, 2009
MEGANATHAN Vs. SUBBIAH GOUNDER
December 19, 2009
MELUR TALUK STONE QUARRY WORKERS UNION Vs. STATE OF TAMIL NADU
November 20, 2009
MERIT INTERNATIONAL EDUCATIONAL FOUNDATION Vs. AUTHORIZED OFFICER CANARA BANK TEYNAMPET BRANCH TEYNAMPET
August 24, 2009
MERIT RESORTS PVT LTD Vs. CANARA BANK TEYNAMPET BRANCH
November 17, 2009
MERIT RESORTS PVT LTD Vs. CANARA BANK TEYNAMPET BRANCH
August 17, 2009
MESSERS GEM GRANITES Vs. SHANKAR
September 17, 2009
MESSRS SUPREM TEXTILES PROCESSING LTD Vs. PRESIDING OFFICER EMPLOYEES PROVIDENT FUND APPELLATE TRIBUNAL
October 30, 2009
METROPOLITAN TRANSPORT CORPORATION LIMITED Vs. R KALAIVANI
August 25, 2009
METROPOLITAN TRANSPORT CORPORATION LIMITED Vs. AMUTHAVALLI
September 18, 2009
METROPOLITAN TRANSPORT CORPORATION LIMITED Vs. TAMILSELVI
October 7, 2009
METROPOLITAN TRANSPORT CORPORATION LTD Vs. A M O SHAHUL HAMEED
February 17, 2009
METROPOLITAN TRANSPORT CORPORATION LTD Vs. SENTHILKUMAR
February 9, 2009
METROPOLITAN TRANSPORT CORPORATION LTD Vs. R ARUL
August 28, 2009
METTUR BEARDSELL LTD Vs. CENTRAL BANK OF INDIA
November 2, 2009
MIDAS GOLDEN DISTILLERIES PVT LTD Vs. CHAIRMAN TAMIL NADU POLLUTION CONTROL BOARD
December 1, 2009
MIDTOWN LEASING COMPANY LTD Vs. TAMIL NADU STATE MARKETING CORPN LTD
November 16, 2009
MILITARYKARAN ASHOKAN ALIAS ASHOKAN Vs. VENKATARAMANI
October 23, 2009
MILLENNIUM MOTORS Vs. COMMERCIAL TAX OFFICER AND ANR.
June 30, 2009
MINNATH MESARYA Vs. STATE OF TAMIL NADU
July 15, 2009
MINNY BUELAH JOSE Vs. DIRECTOR OF SOCIAL WELFARE AND NUTRITIOUS MEAL PROGRAMME
October 30, 2009
MINOR AMID STANLY Vs. LAKSHMIAMMAL
January 12, 2009
MINOR B ARNOLD JULIAN VINOJ Vs. STATE OF TAMIL NADU
November 10, 2009
MINOR DINESH BABU Vs. STATE OF TAMILNADU
July 21, 2009
MINOR E B SUNANDHA REP BY HER FATHER, C BALASUBRAMANIAM Vs. DEAN, (AGRICULTURE), CHAIRMAN, ADMISSIONS, AGRICULTURAL COLLEGE AND RESEARCH INSTITUTION, TAMIL NADU AGRICULTURAL UNIVERSITY
July 28, 2009
MINOR M R VIDHYA REP BY FATHER AND NATURAL GUARDIAN V MURUGAN Vs. DIRECTOR OF GOVERNMENT EXAMINATIONS HIGHER SECONDARY EXAMINATION; SECRETARY SELECTION COMMITTEE DIRECTORATE OF MEDICAL EDUCATION
July 9, 2009
MINOR PARVENDAN Vs. C MUTHSAMY
April 6, 2009
MINOR PRADEESH KUMAR Vs. STATION HOUSE OFFICER CUDDALORE PORT CUDDALORE
September 8, 2009
MINOR R ARUN KARTHIK Vs. GENERAL MANAGER, TAMIL NADU STATE TRANSPORT CORPORATION; INSTITUTE OF ROAD TRANSPORT REP BY ITS DIRECTOR; DIRECTOR OF MEDICAL EDUCATION OF TAMIL NADU
July 10, 2009
MIR ALI MUJAHITH Vs. STATE BANK OF TRIVANCORE
March 19, 2009
MISS SHRYNA KESAVAN Vs. DIRECTOR OF GOVERNMENT EXAMINATIONS
June 22, 2009
MITRA Vs. S SULAKSHNA
October 24, 2009
MITTALAL Vs. REVENUE DIVISIONAL OFFICER OFFICE OF THE
February 13, 2009
MLS RAO OCCUPIER Vs. STATE OF TAMIL NADU INSPECTOR OF FACTORIES
July 17, 2009
MODERN METAL CASTINGS Vs. STATE OF TAMIL NADU
April 22, 2009
MOHAMED ALI Vs. STATE
July 15, 2009
MOHAMED ASHREF NOOR Vs. SECRETARY TO GOVERNMENT REVENUE DEPARTMENT STATE OF TAMIL NADU SECRETARIATCHENNAI
December 16, 2009
MOHAMED NIZAR THASALEEN Vs. SUPERINTENDENT OF
June 8, 2009
MOHAMED SATHAK TEACHER TRAINING INSTITUTE Vs. DIRECTOR OF TEACHER EDUCATION
August 3, 2009
MOHAMMED ABDUR RAHEEM ALIAS RAMUVEL Vs. STATE BANK OF INDIA
January 19, 2009
MOHAMMED GANI Vs. SUB-REGISTRAR CHITHAMOOR SUB REGISTRATION OFFICE KANCHEEPURAM DISTRICT
September 30, 2009
MOHAMMED KASIM Vs. MESSRS ARUN RAJAMMAL TRUST
January 23, 2009
MOHAMMED MUSTAFA Vs. FARIDHA BANU
August 7, 2009
MOHAMMED SADIQUE Vs. UNION OF INDIA
July 14, 2009
MOHAMMED SHERIF Vs. STATE
June 10, 2009
MOHAMMED SIDDIQUE Vs. PRESIDENT M AGARAM PANCHAYAT KARNATHAM POST
September 29, 2009
MOHAN Vs. STATE
July 21, 2009
MOHAN ALAGAPPAN Vs. RUKMANI ALAGAPPAN AND; SEKAR ALAGAPPAN
March 4, 2009
MOHAN ALIAS MOHAN REDDY Vs. COMMISSIONER OF POLICE
January 23, 2009
MOHAN PROPREITOR SRI ARTHI TEXTILES TIRUCHENGODE NAMAKKAL DISTRICT Vs. K P MANICKAM
July 8, 2009
MOHAN RAM Vs. ANNAPOORANI
June 23, 2009
MOHAN SHARMA Vs. DISTRICT REGISTRAR ADMINISTRATION IN THE CADRE OF ASSISTANT INSPECTOR GENERAL OF REGISTRATION
August 17, 2009
MOHANA Vs. KOKILA
October 29, 2009
MOHANA BALUSAMY Vs. N GOMATHI
January 22, 2009
MOHANA VENKATACHALAPATHY Vs. INSPECTOR OF POLICE
August 28, 2009
MOHANASUNDARAM Vs. STATE
October 30, 2009
MOHANKUMAR Vs. S MURUGESAN
July 21, 2009
MOHD RAHAMATHUMMA Vs. VEERA RAGHAVAN
February 13, 2009
MOHHAMED ALI JHINNA ALIAS JHINNA Vs. STATE
December 14, 2009
MOHSIN LEATHERS Vs. MOULANA PROP OF K K M LEATHERS
August 26, 2009
MOOKAMMAL Vs. SUBRAMANIAN
November 19, 2009
MOOKAYEE Vs. MANAGING DIRECTOR THE TAMIL NADU STATE TRANSPORT VILLUPURAM
October 8, 2009
MOOKKAMMAL W/O MUNDASAMY THEVAR Vs. COMMISSIONER OF POLICE; SECRETARY TO THE GOVERNMENT, HOME, PROHIBITION, EXCISE (14) DEPARTMENT; INSPECTOR OF POLICE
August 6, 2009
MOORTHY Vs. STATE
November 9, 2009
MOORTHY Vs. STATE
January 28, 2009
MOORTHY AND BOOPATHY Vs. STATE REPRESENTED BY THE INSPECTOR OF POLICE
April 18, 2009
MOOSA AHMED Vs. INSPECTOR OF POLICE
November 12, 2009
MOTCHA SAHAYA CELINE Vs. DISTRICT EMPLOYMENT OFFICER
September 1, 2009
MOTHI SPINNERS LIMITED Vs. STATE OF TAMIL NADU
April 21, 2009
MOTOR AND GENERAL FINANCE LIMITED Vs. S DURAILINGAM ALSO KNOWN AS SDURAISINGAM
April 29, 2009
MOTTAIYAN ALIAS CHINNANDI Vs. RAMALINGAM
January 7, 2009
MR EKAMBARAM Vs. RANI AMMAL (DIED)
January 9, 2009
MR M JANAKIRAMAN Vs. JAGADEESWARI
July 28, 2009
MRF LIMITED Vs. DEPUTY CHIEF INSPECTOR OF FACTORIES
January 19, 2009
MRF UNITED WORKERS UNION Vs. GOVERNMENT OF TAMIL NADU
September 8, 2009
MRS V VENKATTAMMAL Vs. P RAMAKRISHNAN
June 11, 2009
MS JAYASHREE PARTNER M/S SHREE KRISHNA AGENCIES PALAKKAD Vs. THOMSON CONSUMER ELECTRONICS I LTD
October 28, 2009
MS R SRILATHA Vs. INSPECTOR GENERAL OF POLICE
December 21, 2009
MS V R SHENBAGALAKSHMI Vs. SENIOR MANAGER, PUNJAB NATIONAL BANK; REGIONAL MANAGER, PUBJAB NATIONAL BANK, REGIONAL OFFICE AND ZONAL MANAGER, PUBJAB NATIONAL BANK, ZONAL OFFICE
January 27, 2009
MSP RAJES Vs. STATE OF TAMIL NADU
April 8, 2009
MUBARAK ALI KHAN ALIAS GANI ALIAS MOHAMMED GANI Vs. STATE
November 26, 2009
MUJEEB RAHMAN Vs. THE DISTRICT COLLECTOR
September 16, 2009
MUKESH N DOSHI Vs. VICTORY TIMBERS AND PLY WOODS CHENNAI
July 9, 2009
MUNEESWARI Vs. VANMATHI
October 9, 2009
MUNIAPPAN Vs. STATE
December 7, 2009
MUNIAPPAN Vs. ARUMUGHAM
July 6, 2009
MUNIRAJ Vs. VELU
July 3, 2009
MUNIRATHNAM Vs. STATE
April 2, 2009
MUNIYANDI Vs. ALAGIRI
June 26, 2009
MUNUSAMY Vs. NEETHIRAJAN
December 14, 2009
MUNUSWAMY Vs. ELUMALAI NAICKER
February 10, 2009
MUPPIDATHI Vs. DISTRICT REVENUE OFFICER AND DISTRICT COLLECTOR AND DISTRICT MAGISTRATE; SECRETARY TO THE GOVERNMENT, HOME PROHIBITION AND EXCISE DEPARTMENT AND INSPECTOR OF POLICE
April 18, 2009
MURALI Vs. STATE
October 12, 2009
MURALI Vs. STATE
June 30, 2009
MURALI KRISHNA PROP SRI VENKATARAMAN STEEL AND CEMENT ANDHRAPRADESH Vs. VIJAYA KUMAR PROP BAVANA FINANCE
August 4, 2009
MURTHY Vs. STATE OF TAMIL NADU REP BY ITS SECRETARY, HOME, PROHIBITION AND EXCISE (XVI) DEPARTMENT; THE COMMISSIONER OF POLICE; THE SUPERINTENDENT OF PRISON, MADURAI CENTRAL PRISON AND; THE SECRETARY, ADVISORY BOARD
April 3, 2009
MURUGAIAH Vs. SPECIAL TAHILDAR (L A) ATHI DRAVIDAR WELFARE
April 27, 2009
MURUGAN Vs. INSPECTOR OF POLICE
January 5, 2009
MURUGAN Vs. STATE
January 5, 2009
MURUGAN Vs. STATE
November 4, 2009
MURUGAN Vs. STATE OF TAMIL NADU
November 11, 2009
MURUGAN Vs. STATE
November 12, 2009
MURUGAN Vs. SUPERINTENDENT OF POLICE
July 14, 2009
MURUGAN Vs. STATE
August 5, 2009
MURUGAN Vs. STATE
December 23, 2009
MURUGAN ALIAS RAVI Vs. STATE OF TAMIL NADU
November 17, 2009
MURUGAN ALIAS THAKKADI MURUGAN Vs. STATE
April 6, 2009
MURUGAN AUTO SERVICE Vs. DISTRICT COLLECTOR PERIYAR DISTRICT
April 2, 2009
MURUGANANDAM Vs. PRINCIPAL DISTRICT COURT KANCHEEPURAM DISTRICT
October 30, 2009
MURUGANANDHAM Vs. STATE
June 23, 2009
MURUGANANTHAM Vs. ARIVAZHAGAN
July 6, 2009
MURUGANANTHAM Vs. STATE
December 19, 2009
MURUGESA PATHAR Vs. SINGARAVELU GOUNDER
October 30, 2009
MURUGESAN Vs. SECRETARY TO GOVERNMENT
June 12, 2009
MURUGESAN Vs. STATE
July 3, 2009
MURUGESAN Vs. STATE
June 23, 2009
MURUGESAN Vs. PRESIDENT KULANTHIRANPATTU PANCHAYAT
December 4, 2009
MURUGESAN Vs. STATE
September 29, 2009
MURUGIAH Vs. MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION
June 18, 2009
MUSHTAQ ALI SECRETARY MUNA COLLEGE OF EDUCATION B ED RUN Vs. NATIONAL COUNCIL FOR TEACHER EDUCATION HANS BHAVAN WING-II 1 BAHADUR SHAH ZAFAR MARG NEW DELHI10 002
July 27, 2009
MUSTAFA Vs. STATE
November 25, 2009
MUTHAIAH Vs. STATE
June 22, 2009
MUTHAMIL SELVAM Vs. A MANICKAM
April 27, 2009
MUTHILALPET BENEFIT FUND LTD Vs. OFFICIAL LIQUIDATOR HIGH COURT
August 10, 2009
MUTHIYA PILLAI Vs. RAMALINGAM
December 17, 2009
MUTHOOTH FINANCE LTD Vs. INDIAN PERFORMING RIGHTS SOCIETY LIMITED
September 9, 2009
MUTHU Vs. PADMA
July 2, 2009
MUTHU Vs. SECRETARY TO GOVENMRNT
August 31, 2009
MUTHU NADAR DIED Vs. RAJAYYAN
December 22, 2009
MUTHUKRISHNAN ALIAS ANBAZHAGAN Vs. STATE
July 17, 2009
MUTHUKUMAR Vs. STATE OF TAMIL NADU REPRESENTED
April 18, 2009
MUTHULAKSHMI Vs. STATE REP BY THE DISTRICT MAGISTRATE AND DISTRICT COLLECTOR AND THE SECRETARY, GOVERNMENT OF TAMIL NADU, PROHIBITION AND EXCISE DEPARTMENT
March 26, 2009
MUTHULAKSHMI Vs. R PURUSOTHAMAN
April 27, 2009
MUTHULINGAM Vs. V GUNASEKARAN
February 25, 2009
MUTHUPRAKASH ALIAS PRAKASH Vs. STATE
December 22, 2009
MUTHUSAAMY Vs. SUBRAMANIAN
August 4, 2009
MUTHUSAMY Vs. STATE REP
January 5, 2009
MUTHUSAMY UDAYAR Vs. KANAKA PADAYACHI
August 10, 2009
MUTHUSELVAM Vs. STATE
December 23, 2009
MUTHUVEDI Vs. STATE
June 17, 2009
MYLATHA Vs. STATE
August 28, 2009
N A SHANMUGASUNDARAM Vs. VIGNESH KUMAR
February 26, 2009
N ANJALI DEVI Vs. STATE
July 28, 2009
N ARIMARTHANA PANDIAN Vs. STATE OF TAMIL NADU
August 5, 2009
N BALASUBRAMANI Vs. P PANDIAN
March 30, 2009
N BALRAJ Vs. L NANJAIAH
October 23, 2009
N BEEMAN Vs. DIRECTOR OF ADHI DRAVIDAR WELFARE DEPARTMENT
November 20, 2009
N CHANDRASEKARAN Vs. PURASWALKAM SANTHATHA SANGA NIDHI LIMITED
April 8, 2009
N CHENCHULAKSHMI Vs. G PRASANNA LAKSHMI
June 11, 2009
N D RAGHAVAN Vs. SPECIAL COMMISIONER AND OMMISSIONER OF LAND REFORMS
December 3, 2009
N DEVARAJAN Vs. COLLECTOR OF CHENNAI SINGARAVELAN MALIGAI RAJAJI SALAI
July 24, 2009
N DHAMODHARASAMY Vs. E CHANDRASEKARAN
October 28, 2009
N DHANALAKSHMI; K NAGUPILLAI, N SREENIVASAN Vs. P MOHAN
July 16, 2009
N E P C INDIA LTD Vs. S GOPAKUMAR PROPRIETOR CAPE
January 29, 2009
N ELANGOVAN Vs. MANAGING DIRECTOR TAMILNADU FISHERIES DEVELOPMENT CORPORATION RAJA ANNAMALAIPURAM
October 27, 2009
N ELANGOVAN Vs. STATE OF TAMIL NADU
December 22, 2009
N ELANGOVAN DEPUTY MANAGER TAMIL NADU FISHERIES DEVELOPMENT CORPORATION LTD Vs. MANAGING DIRECTOR TAMIL NADU FISHERIES DEVELOPMENT CORPORATION LTD
August 31, 2009
N ELAVARASAN Vs. CHIEF ENGINEER TAMILNADU ELECTRICITY BOARD
November 13, 2009
N GAJARAJAN Vs. STATE OF TAMIL NADU
November 24, 2009
N GANESAN Vs. S MEENAKSHISUNDARAM
August 11, 2009
N GOPALAKRISHNAN Vs. SPECIAL DEPUTY COLLECTOR STAMPS
December 17, 2009
N GOPALAN Vs. K UDHAYAKUMAR
June 29, 2009
N HARI Vs. REGISTRAR OF COOPERATIVE SOCIETIES CHENNAI
November 18, 2009
N HARIDHEERTHAM Vs. SECRETARY TO GOVERNMENT PUBLICE WORKS DEPARTMENT
July 14, 2009
N JAYAKANTHAN Vs. K AKILA
July 14, 2009
N JAYARAMA REDDY Vs. DISTRICT COLLECTOR OF KRISHNAGIRI COLLECTORATE
August 19, 2009
N JAYARANI Vs. TAMIL NADU PUBLIC SERVICE COMMISSION
April 22, 2009
N JAYASEELAN Vs. STATE OF TAMIL NADU
June 9, 2009
N JOHN Vs. G NARASAIAH
November 17, 2009
N JOTHI GANESH Vs. SRIDEVI
February 27, 2009
N K JAWAHAR ALI Vs. STATE OF TAMIL NADU
October 5, 2009
N K K P RAJA Vs. STATE
September 2, 2009
N K MURALIDHARAN Vs. K NATARAJAN
February 13, 2009
N K NATARAJAN Vs. REGISTRAR OF COOPERATIVE SOCIETIES
November 19, 2009
N K PUSHPAM ACHI Vs. K RAJAKUMAR
September 3, 2009
N K SHOBANA Vs. STATE OF TAMIL NADU
July 6, 2009
N K T NATIONAL COLLEGE OF EDUCATION FOR WOMEN Vs. JOINT DIRECTOR OF COLLEGIATE EDUCATION CHENNAI REGION
August 6, 2009
N KAILASAM Vs. K RAJESH
August 21, 2009
N KANNIAMMAL Vs. RESERVE BANK OF INDIA
February 25, 2009
N KARUNAKARAN AND P KOLAPPAN Vs. STATE REP BY THE INSPECTOR OF POLICE, VIGILANCE AND ANTI-CORRUPTION
August 7, 2009
N KARUNANITHI Vs. COMMISSIONER OF TREASURIES ACCOUNTS
October 9, 2009
N KATHIRVEL Vs. N KALIMUTHU GOUNDER
August 11, 2009
N KULANDAIAMMAL Vs. AUTHORISED OFFICER STATE BANK OF INDIA NILGIRIS
November 25, 2009
N KULANDAIAMMAL Vs. AUTHORISED OFFICER STATE BANK OF INDIA NILGIRIS
December 25, 2009
N L DILLI BABU Vs. STATE OF TAMIL NADU
November 6, 2009
N LAKSHMANA DOSS Vs. SECRETARY TO GOVERNMENT OF TAMIL NADU
January 7, 2009
N LAKSHMI Vs. MUNUSAMY
August 18, 2009
N LAKSHMIAMMAL Vs. K SESHADRI
November 6, 2009
N LALITHA Vs. R MOHANA
July 10, 2009
N LIYAKATH ALI KHAN Vs. STATE OF TAMILNADU
August 18, 2009
N M SHANMUGAM Vs. TAHSILDAR NORTH COIMBATORE
March 16, 2009
N MANICKAM Vs. A NALLASAMY
July 27, 2009
N MANIVANNAN Vs. REGISTRAR TAMIL NADU VETERINARY AND VETERINARY AND ANIMAL SCIENCES UNIVERSITY
July 29, 2009
N MEENAKSHI Vs. ASSISTANT COMMISSIONER OF INCOME TAX
September 11, 2009
N MUNIYAPPAN Vs. P BALASUBRAMANIAM; SIVAKUMAR AND SHANTHI
January 19, 2009
N MUTHUKUMARASWAMY Vs. PRINCIPAL SECRETARY HIGHER EDUCATION DEPARTMENT
August 6, 2009
N N SWAMINATHAN Vs. PANTHANA NACHIAR
July 6, 2009
N N VEERAPPAN Vs. UNION OF INDIA
July 25, 2009
N NAATRAYAN Vs. SAKTHIVEL
July 15, 2009
N NAGARAJAN Vs. STATE OF TAMIL NADU REP BY ITS SECRETARY TO GOVERNMENT, HOME, PROHIBITION AND EXCISE (XVI) DEPARTMENT,; DISTRICT COLLECTOR AND DISTRICT MAGISTRATE; SUPERINTENDENT OF PRISON, MADURAI CENTRAL PRISON AND THE SECRETARY, ADVISORY BOARD
July 16, 2009
N NARAYANAN Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
July 24, 2009
N NATESA IYER Vs. COMMISSIONER H R AND C E ADMN DEPT
July 3, 2009
N P RAMYA Vs. DIRECTOR OF SCHOOL EDUCATION
April 8, 2009
N P RATHINASAMY Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES ERODE
December 11, 2009
N P SELVAM Vs. R BALASHANMUGAM
July 8, 2009
N PALANISAMY Vs. S BALACHANDAR
January 22, 2009
N PALANIVEL CHETTIAR Vs. K RAJESWARI
August 24, 2009
N PANDIAN Vs. CONSERVATOR OF FORESTS
July 9, 2009
N PANDIYARAJAN Vs. DIRECTOR GENERAL OF POLICE; DEPUTY INSPECTOR GENERAL OF POLICE, MADURAI RANGE; SUPERINTENDENT OF POLICE; DEPUTY SUPERINTENDENT OF POLICE
July 17, 2009
N PANDURANGAN Vs. SUPERINTENDENT OF POLICE
March 25, 2009
N PARAMESVARI W/O NATARAJAN Vs. SECRETARY TO GOVERNMENT, HOME, PROHIBITION AND EXCISE DEPARTMENT AND DISTRICT MAGISTRATE AND DISTRICT COLLECTOR
April 24, 2009
N PARTHASARATHY Vs. BLUE STAR LIMITED
January 9, 2009
N PONNUSAMY Vs. SECRETARY TO GOVERNMENT TAMILNADU
December 17, 2009
N PRABHAKARAN NAIR Vs. STATE OF TAMIL NADU
January 7, 2009
N PUGALENDRAN Vs. SECRETARY TO GOVERNMENT MUNICIPAL ADMINISTRATION
August 4, 2009
N PUNIDHA Vs. J SELVAN
August 20, 2009
N PURUSHOTHAMAN Vs. PRESIDING OFFICER AND SUB DIVISIONAL MAGISTRATE NORTH
November 19, 2009
N PUSHPA Vs. SECRETARY TO GOVERNMENT LAW DEPARTMENT
October 8, 2009
N PUSHPAVALLI Vs. A GANESAN
January 22, 2009
N R VENKATARAMAN Vs. MANAGEMENT OF METROPOLITAN TRANSPORT CORPORATION LTD
December 4, 2009
N RAJACHANDRASEKARAN Vs. SECRETARY TO GOVERNMENT PUBLIC SPECIAL Ï A DEPARTMENT STATE OF TAMIL NADU
June 12, 2009
N RAJAGOPAL Vs. REGISTRAR OF CO OPERATIVE
November 2, 2009
N RAJAGOPAL Vs. INSPECTOR OF POLICE
October 5, 2009
N RAJANGAN Vs. CENTURION BANK LTD
October 13, 2009
N RAMACHANDRAN Vs. MEERA
July 28, 2009
N RAVI Vs. DISTRICT EDUCATIONAL OFFICER THIRUPPATHUR
June 30, 2009
N RAVICHANDRAN Vs. GOVERNMENT OF TAMIL NADU
April 21, 2009
N RAVINDRAN Vs. REGISTRAR TAMIL NADU OPEN UNIVERSITY
June 11, 2009
N S JAYA Vs. SECRETARY DEPARTMENT OF REVENUE GOVERNMENT OF TAMILNADU SECRETARIAT FORT ST GEORGE
February 6, 2009
N S KRISHNAMURTHY Vs. R UTCHAN
July 13, 2009
N S MUTHIAMPERUMAL MARTHANDAM Vs. SECRETARY TO GOVERNMENT
April 27, 2009
N SAMPATH Vs. RAJKUMARI ALIAS LALLI
August 6, 2009
N SAMPATH Vs. STATE
September 14, 2009
N SARAVANAN Vs. DIRECTOR GENERAL OF POLICE
March 31, 2009
N SASTHA Vs. STATE OF TAMIL NADU
November 10, 2009
N SATHYA Vs. V SEKAR
October 28, 2009
N SATHYA Vs. CHAIRMAN TEACHERS RECRUITMENT BOARD
December 8, 2009
N SEEMANTHINI Vs. CHAIRMAN TAMIL NADU ELECTRICITY BOARD
July 17, 2009
N SEKAR Vs. DIRECTOR OF MEDICAL EDUCATION
April 23, 2009
N SEKAR Vs. LAKSHMI
August 7, 2009
N SEKAR Vs. PRINCIPAL SECRETARY TO GOVERNMENT STATE OF TAMIL NADU SECRETARIAT
September 15, 2009
N SELLAPPAN Vs. SUB DIVISIONAL EXECUTION MAGISTRATE AND REVENUE DIVISIONAL OFFICER
July 30, 2009
N SELVARAJ Vs. STATE
July 23, 2009
N SENGAN Vs. ASST COMMISSIONER LAND REFORMS
April 18, 2009
N SENGOTTUVEL Vs. STATE OF TAMIL NADU
December 2, 2009
N SHANKAR Vs. S SARASWATHI
October 21, 2009
N SIVAKUMAR Vs. REGISTRAR OF CO-OPERATIVE SOCIETIES HOUSING
April 8, 2009
N SIVAKUMAR Vs. CONSERVATOR OF FORESTS
July 24, 2009
N SRIDHAR Vs. MARUTHI JAYARAMAN
June 16, 2009
N SRINIVASARAGHAVAN Vs. DIRECTOR OF MEDICAL AND RURAL HEALTH SERVICES
September 17, 2009
N STHIRASUNDARI Vs. V KALYANI
July 13, 2009
N SUBASH CHAND JAIN Vs. T J SRINIVASA RAJ
January 29, 2009
N SUBHASH CHAND JAIN Vs. UNIPLY INDUSTRIES LIMITED
December 18, 2009
N SUBHASH CHAND JAIN Vs. UNIPLY INDUSTRIES LIMITED
September 17, 2009
N SUBRAMANIAN Vs. GROUP COMMANDANT CENTRAL INDUSTRIAL SECURITY FORCE
April 1, 2009
N SUBRAMANIAN Vs. STATE OF TAMIL NADU
February 13, 2009
N SUNDAR Vs. SRIDHAR ROADWAS
August 6, 2009
N SURESH Vs. VICE CHANCELLOR ANNA UNIVERSITY GUINDY
July 10, 2009
N SURESHNATHAN Vs. GOVERNMENT OF PONDICHERRY
January 27, 2009
N THANGAVELAN Vs. DISTRICT COLLECTOR ERODE
December 8, 2009
N THIAGARAJAN Vs. REGIONAL JOINT DIRECTOR REGIONAL
July 27, 2009
N THIAGARAJAN Vs. INSPECTOR GENERAL OF POLICE
September 8, 2009
N UMA SUNDARI Vs. SECRETARY TO GOVERNMENT RURAL
March 31, 2009
N UTHANDAVAN Vs. REGISTRAR CENTRAL ADMINISTRATIVE TRIBUNAL
July 21, 2009
N VEERAKUMAR Vs. DISTRICT COLLECTOR COLLECTORATE TRICHY
November 4, 2009
N VELUSAMY Vs. N P RASAPPAN
March 2, 2009
N VENKATESAN Vs. DIRECTOR OF TOWN PANCHAYAT KURALAGAM CHENNAI
September 30, 2009
N VENKATRAMA ACHARI Vs. MANIKCHAND JAIN
November 9, 2009
N VISWANATHAN Vs. TAMIL NADU ELECTRICITY BOARD
November 13, 2009
N VIVEKANANDAN ALIAS VEERA VENKOBAN Vs. DISTRICT COLLECTOR
April 18, 2009
N. AMIRTHALINGAM Vs. A. DHANAPAL
June 18, 2009
N. ANAND Vs. STATE
August 24, 2009
N. CHANDRASEKARAN AND ANOTHER Vs. STATE
August 11, 2009
N. CHELLAN Vs. S. NAGARAJA PERUMAL
January 21, 2009
N. RAJKUMAR Vs. DEPUTY COMMISSIONER OF INCOME TAX
July 28, 2009
N. SOMASUNDARAM Vs. STATE OF TAMIL NADU
April 30, 2009
NABISAL AMMAL Vs. PARAMASIVAN
April 18, 2009
NACHAMMAL Vs. CHELLAPPA GOUNDER
February 17, 2009
NACHIMUTHU GOUNDER Vs. DISTRICT COLLECTOR DISTRICT
June 15, 2009
NAFED PROCESSED FOODS A UNIT OF NATIONAL AGRICULTURAL CO-OPERATIVE MARKETING FEDERATION INDIA LIMITED Vs. LABOUR INSPECTOR
February 18, 2009
NAGAMANI Vs. SINGARAVELU
June 11, 2009
NAGAMMANIAMMAL Vs. GOVINDASAMY (DIED)
February 5, 2009
NAGAPPA Vs. V NAGARAJ
April 1, 2009
NAGARAJ Vs. STATE
November 13, 2009
NAGARAJ Vs. STATE
October 29, 2009
NAGARAJ Vs. STATE
December 13, 2009
NAGARAJ Vs. STATE OF TAMILNADU
July 17, 2009
NAGARAJAN Vs. STATE
November 5, 2009
NAGARAJAN Vs. STATE
December 3, 2009
NAGESWARI Vs. DISTRICT COLLECTOR & DISTRICT DINDIGUL
April 23, 2009
NAINAR MOHAMMED Vs. S SHEIK MOHAMMED; TMT HAJARAM BEEVI
August 6, 2009
NAKKEERAN NEDUMPIRAI VILLAGE AND POST CHEYYAR TALUK VELLORE DISTRICT Vs. STATE
July 6, 2009
NAKODA DAIRY P LTD Vs. KEWAL CHAND VINOD KUMAR
April 6, 2009
NALINI SIVANANDAM Vs. SECRETARY TO GOVERNMENT MUNICIPAL ADMINISTRATION AND WATER SUPPLY DEPARTMENT
October 8, 2009
NALLAKUMAR SAGO FACTORY Vs. ASSISTANT COMMISSIONER
February 16, 2009
NALLAMMAL Vs. R SHANTHI
December 18, 2009
NALLASIVAM Vs. SUBRAMANIAM
April 30, 2009
NALLUSAMY ALIAS PADUMAISELVAN Vs. STATE OF TAMILNADU
December 16, 2009
NAMAKKAL AGRICULTURAL CO-OPERATIVE MARKETING SOCIETY LTD Vs. C MATHIYALAGAN
July 8, 2009
NAMASIVAYA THEVAR Vs. VENKADUSWAMY KONAR
August 19, 2009
NANBARGAL POZHUTHUPOKKU MANRAM REGD SOCIETY Vs. SUPERINTENDENT OF POLICE
September 3, 2009
NANDAGOPAL Vs. STATE
September 15, 2009
NANDI KHANNA Vs. SUNEEL AIYER
January 30, 2009
NANDIKOLLA SRINIVAS Vs. STATE
November 6, 2009
NANJAPPA GOUNDER Vs. GANAPATHY APPAN
December 21, 2009
NARAYANASAMY Vs. STATE
April 21, 2009
NARAYANASAMY NAIDU Vs. SUKUMARAN
February 17, 2009
NARAYANASAMY REDDIAR Vs. TMT MUNIAMMAL
July 8, 2009
NARENDRA DAIRY FARMS P LTD Vs. LAND ACQUISITION OFFICER REVENUE DIVISIONAL OFFICER PALANI
October 21, 2009
NASIYANUR CO OPERATIVE HOUSING SOCIETY LIMITED Vs. V KOLANDAYAMMAL
December 4, 2009
NATARAJAN Vs. MANICKAM
January 12, 2009
NATARAJAN Vs. STATE
January 21, 2009
NATARAJAN Vs. A MAHALINGA PADAYACHI
November 5, 2009
NATARAJAN Vs. ATE
August 5, 2009
NATARAJAN Vs. SENGAMALA MOOPANAR
August 4, 2009
NATARAJAN ALIAS ADALARASU Vs. P DEEPA
August 3, 2009
NATESAN Vs. SHANMUGAM
December 9, 2009
NATHAN INDUSTRIES Vs. M ARULSELVAM
April 21, 2009
NATHIYA FARU Vs. ROJAN ROUX
March 26, 2009
NATHU BANU ASHA Vs. LAKSHMI VILAS BANK LTD
February 12, 2009
NATIONAL FEDERATION OF INDIAN Vs. PRINCIPAL AMBEDKAR GOVERNMENT LAW COLLEGE CHENNAI
November 12, 2009
NATIONAL FEDERATION OF TELECOM EMPLOYEES BSNL Vs. BHARAT SANCHAR NIGAM LIMITED
October 9, 2009
NATIONAL INSURANCE CO LTD Vs. ELLAPPA
February 13, 2009
NATIONAL INSURANCE CO LTD Vs. DEIVANAI
March 17, 2009
NATIONAL INSURANCE CO LTD Vs. AMUTHARANI
November 24, 2009
NATIONAL INSURANCE CO LTD Vs. A P PRASANNA VENKATESH
April 1, 2009
NATIONAL INSURANCE CO LTD Vs. S CHITRA
April 3, 2009
NATIONAL INSURANCE CO LTD Vs. S MANICKAM
April 8, 2009
NATIONAL INSURANCE CO LTD Vs. T A NICHOLAS
April 13, 2009
NATIONAL INSURANCE CO LTD Vs. G VIMALA
October 15, 2009
NATIONAL INSURANCE CO LTD Vs. STATE OF TAMILNADU
April 20, 2009
NATIONAL INSURANCE CO LTD Vs. DEEPIKA
April 27, 2009
NATIONAL INSURANCE CO LTD Vs. THARABAI
August 3, 2009
NATIONAL INSURANCE CO LTD Vs. S V DURAISWAMY
August 19, 2009
NATIONAL INSURANCE CO LTD Vs. SANTHAMANI
July 17, 2009
NATIONAL INSURANCE CO LTD Vs. R SIVAKUMAR
April 29, 2009
NATIONAL INSURANCE CO LTD Vs. A P PRASANNA VENKATESH
April 28, 2009
NATIONAL INSURANCE CO LTD Vs. S SARADA
July 1, 2009
NATIONAL INSURANCE CO LTD Vs. S PRABHAKARAN
September 10, 2009
NATIONAL INSURANCE CO LTD REP BY ITS BRANCH MANAGER Vs. MADASAMY; MUPPIDATHI AND ELAMARAN
August 17, 2009
NATIONAL INSURANCE COMPANY LIMITED Vs. P SAKTHI
July 23, 2009
NATIONAL INSURANCE COMPANY LIMITED Vs. MUTHAYAMMAL
September 18, 2009
NATIONAL INSURANCE COMPANY LIMITED Vs. P KANDASAMY
October 7, 2009
NATIONAL INSURANCE COMPANY LIMITED Vs. SHANMUGAVEL
October 7, 2009
NATIONAL INSURANCE COMPANY LTD Vs. C KALAISELVI
January 23, 2009
NATIONAL INSURANCE COMPANY LTD Vs. BEARDSELL LTD
September 3, 2009
NATIONAL INSURANCE COMPANY LTD. Vs. RENGAN
December 11, 2009
NATRAJ AND VENKAT ASSOCIATES Vs. ASSISTANT COMMISSIONER SERVICE TAX II DIVISION
October 20, 2009
NAVANEETHA KRISHNAN Vs. BALA KRISHNAN
October 8, 2009
NAVANEETHAM Vs. SHANMUGAVADIVELU
November 20, 2009
NAZEEMA BARVEEN Vs. A ZUBEIDHA BEE
January 27, 2009
NAZEEMA PARVEEN Vs. A ZUBEIDHA BEE
August 4, 2009
NAZEER ALIAS NAZEER MOHAMMED Vs. STATE
November 9, 2009
NAZIMS CONTINENTAL Vs. INDIAN OVERSEAS BANK TRIPLICANE BRANCH
April 29, 2009
NEELA Vs. STATE
April 15, 2009
NEELA PILLAI Vs. M. SUBRAMONIA PILLAI
January 9, 2009
NEELAMEGAM Vs. TAHSILDAR ARAKKONAM TALUK
April 23, 2009
NEHRUDASAN Vs. FOOD INSPECTOR MADURAI CORPORATION
August 24, 2009
NELLAI KATTABOMMAN SC/ST WELFARE ASSOCIATION TIRUNELVELI Vs. STATE OF TAMILNADU
December 2, 2009
NEPC INDIA LIMITED Vs. INDIAN OIL CORPORATION LTD
August 11, 2009
NEPC INDIA LTD Vs. SOUTHERN WIND FARMS P LTD
August 31, 2009
NEW GALAXY NETCOM Vs. S C V
May 15, 2009
NEW INDIA ASSURANCE CO LTD Vs. VALLIAMMAL
April 8, 2009
NEW INDIA ASSURANCE CO LTD Vs. PUSHPAVATHY
March 30, 2009
NEW INDIA ASSURANCE CO LTD Vs. LOGANAYAGI
February 19, 2009
NEW INDIA ASSURANCE CO LTD Vs. O P STEELS LIMITED
January 30, 2009
NEW INDIA ASSURANCE CO LTD Vs. V BOMMI
June 12, 2009
NEW INDIA ASSURANCE CO LTD Vs. ER K JOTHILINGAM
April 28, 2009
NEW INDIA ASSURANCE CO LTD Vs. SELVARAJ
December 18, 2009
NEW INDIA ASSURANCE CO LTD Vs. SIVAKUMAR
August 6, 2009
NEW INDIA ASSURANCE CO LTD Vs. ANBALAGAN
August 5, 2009
NEW INDIA ASSURANCE CO LTD Vs. T K DURAISWAMY
July 21, 2009
NEW INDIA ASSURANCE CO LTD Vs. PALANI
July 30, 2009
NEW INDIA ASSURANCE CO LTD Vs. KRISHNAVENI
July 27, 2009
NEW INDIA ASSURANCE CO LTD Vs. KUMANAN
October 1, 2009
NEW INDIA ASSURANCE CO LTD Vs. MUTHUKANNAN
October 5, 2009
NEW INDIA ASSURANCE CO LTD. Vs. MUTHU KARUPPAN
July 2, 2009
NEW INDIA ASSURANCE COMPANY Vs. KANDAPPAN
March 3, 2009
NEW INDIA ASSURANCE COMPANY LIMITED Vs. D N MAHESHBABU
April 8, 2009
NEW INDIA ASSURANCE COMPANY LIMITED Vs. V S SAIPRABHU
October 15, 2009
NEW INDIA ASSURANCE COMPANY LIMITED Vs. A VEERAMANI
October 14, 2009
NEW INDIA ASSURANCE COMPANY LIMITED Vs. IYYAPPAN
January 6, 2009
NEW INDIA ASSURANCE COMPANY LIMITED Vs. K THILAGAM
June 10, 2009
NEW INDIA ASSURANCE COMPANY LIMITED Vs. SUJATHA
July 13, 2009
NEW INDIA ASSURANCE COMPANY LIMITED Vs. JEEVANANDHAM
September 15, 2009
NEW INDIA ASSURANCE COMPANY LIMITED Vs. K GOPAL
October 8, 2009
NEW INDIA ASSURANCE COMPANY LIMITED, MOTOR THIRD PARTY CLAIMS CELL Vs. S DEEPAK (MINOR), REP BY HIS FATHER V S SAIPRABHU; P RAMANATHAN AND TAMIL NADU STATE TRANSPORT CORPORATION REP BY ITS MANAGING DIRECTOR
October 12, 2009
NEW INDIA ASSURANCE COMPANY LTD Vs. SEKAR
February 16, 2009
NEW INDIA ASSURANCE COMPANY LTD Vs. R ULAGANATHAN
December 15, 2009
NEW INDIA ASSURANCE COMPANY LTD Vs. VIJAYA
December 14, 2009
NEW INDIA ASSURANCE COMPANY LTD BY ITS BRANCH MANAGER Vs. PUSHPAM
July 7, 2009
NEW INDIA ASSURANCE THENI Vs. GOVINDARAJ
August 24, 2009
NEW INDIA INSURANCE CO LTD Vs. C K RAMESH
June 8, 2009
NEW KRISEN ASSOCIATES Vs. HYDERABAD CHEMICAL SUPPLIES LTD
July 30, 2009
NEYVELI LIGNAITE CORPORATION LIMITED Vs. O RAJU
December 17, 2009
NEYVELI LIGNITE CORPORATION Vs. R3 IMPLEADED SUO MOTU
November 12, 2009
NEYVELI LIGNITE CORPORATION LIMITED Vs. ABDULLAH ROWTHAR
September 3, 2009
NEYVELI TOWNSHIP MILK CONSUMERS CO OPERATIVE SOCIETY Vs. AYYAPPAN
April 28, 2009
NIGHTINGALE INSTITUTE OF NURSING EDUCATION Vs. REGISTRAR THE TAMIL NADU DR M G R MEDICAL UNIVERSITY
December 18, 2009
NILGIRIS PLANTERS ASSOCIATION Vs. COLLECTOR OF NILGIRIS
November 5, 2009
NIRVAGAM Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL
November 20, 2009
NISHANTH Vs. GOVINDAMMAL
August 31, 2009
NITHYAKALYANI TEXTILES LTD Vs. SUNDARAM FINANCE LTD
September 2, 2009
NITHYALAKSHMI TEXTILES MILLS PVT LTD Vs. ADDITIONAL SUPRINTENDING ENGINEER TAMIL NADU
October 22, 2009
NIVASHINI MOHAN Vs. R NIVENDRAN
January 20, 2009
NIYAMATHULLAH Vs. JAKLUL BATCHA
April 15, 2009
NOORJAHAN RAZACK Vs. STATE OF TAMIL NADU
October 6, 2009
NOORUL ISLAM EDUCATIONAL TRUST Vs. COMMISSIONER OF INCOME TAX
December 11, 2009
NOVA FILMS AND PAPER MANUFACTURING CO PONDICHERRY Vs. INCOME-TAX OFFICER WARD-I 1
March 30, 2009
NSP NAGAPPAN Vs. DISTRICT COLLECTOR AND TAHSILDAR
March 24, 2009
NUTRINE CONFECTIONERY CO LTD Vs. ICON HOUSEHOLD PRODUCTS PVT LTD CHENNAI
October 13, 2009
NUTRINE CONFECTIONERY CO LTD Vs. ICON HOUSEHOLD PRODUCTS PVT LTD
June 8, 2009
O ARUMUGAM Vs. PANDIYAN GRAMA BANK
December 4, 2009
O K VIJAYAKUMAR Vs. T KAVITHA
August 4, 2009
O M H FAZDUL HAMEED Vs. L T RAMACHANDRAN
October 7, 2009
O M PARAMASIVAM Vs. K SUBRAMANIYAN
November 12, 2009
O P MISHRA Vs. BHARAT OVERSEAS BANK LTD
January 29, 2009
O PANDIAMMAL W/O P OTCHU @ OTCHATHEVAR Vs. DISTRICT COLLECTOR AND DISTRICT MAGISTRATE; STATE OF TAMIL NADU REPRESENTED BY SECRETARY TO GOVERNMENT, FOOD, CO-OPERATION AND CONSUMER PROTECTION DEPARTMENT AND; ADDITIONAL SECRETARIAT TO GOVERNMENT OF INDIA, DEPARTMENT OF CONSUMER AFFAIRS
March 18, 2009
O. RAJARAM Vs. DINDIGUL TOWN SOURASHTRA MAHAJANA SABHA
January 28, 2009
OCEAN INTERIORS LIMITED Vs. ASSISTANT COMMISSIONER (COMMERCIAL TAXES)
January 29, 2009
OFFICIAL ASSIGNEE HIGH COURT Vs. P VIJAYA SEKAR REDDY
July 20, 2009
OFFICIAL LIQUIDATOR HIGH COURT Vs. STATE
December 23, 2009
OFFICIAL LIQUIDATOR, HIGH COURT Vs. V. SELVARAJ
July 10, 2009
OFFICIAL LIQUIDATOR, HIGH COURT, MADRAS Vs. SAMUEL JAMES FREDRICK AND OTHERS (AND CONNECTED APPLICATIONS)
February 6, 2009
OIL AND NATURAL GAS CORPORATION LTD Vs. P SURYA RAO
March 2, 2009
OIL AND NATURAL GAS CORPORATION LTD Vs. PANCHAIJANYA PROGRESSIVE AND ENTERPRISES
December 8, 2009
OM SARAVANA STEEL FURNITURE MART Vs. DESIGNATED AUTHORITY
January 9, 2009
OOTACAMUND CLUB Vs. H S MEHTA
October 1, 2009
OPERATING LEASE AND HIRE PURCHASE CO. LTD. Vs. ASSISTANT COMMISSIONER OF INCOME-TAX
July 14, 2009
OPTIGRAB INTERNATIONAL Vs. GOVERNMENT OF INDIA
July 14, 2009
ORCHID CHEMICALS AND PHARMACEUTICALS LTD Vs. STATE OF TAMIL NADU
December 8, 2009
ORDINANCE CLOTHING FACTORY WORKERS UNION Vs. SECRETARY MINISTRY OF DEFENCE GOVT OF INDIA NEW DELHI
July 14, 2009
ORIENT HOSPITAL LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
June 29, 2009
ORIENTAL INSURANCE CO LTD Vs. M PUSHPAN
April 24, 2009
ORIENTAL INSURANCE CO LTD Vs. N MEENAL
April 8, 2009
ORIENTAL INSURANCE CO. LTD. Vs. N. MEENAL
April 8, 2009
ORIENTAL INSURANCE COMPANY LIMITED Vs. SIVAGAMI
October 12, 2009
ORIENTAL INSURANCE COMPANY LIMITED Vs. BHORUKA ROADLINES PRIVATE LTD
August 6, 2009
ORIENTAL INSURANCE COMPANY LTD Vs. POONGAVANAM
August 24, 2009
P A MATHIAZHAGAN Vs. STATE OF TAMIL NADU
April 30, 2009
P A RAMU Vs. T PITCHA
August 24, 2009
P ABDUL WAJID Vs. STATE
June 11, 2009
P ALANGARABABU Vs. MANONMANIAM SUNDARANAR UNIVERSITY
December 16, 2009
P AMMASI Vs. STATE OF TAMILNADU
December 2, 2009
P ANBARASU Vs. STATE
July 6, 2009
P APOORVAM Vs. ANANDH
July 13, 2009
P ARJUNAN Vs. SUB REGISTRAR JOINT III
August 31, 2009
P ARUCHAMY Vs. S SELVAKUMARI
June 26, 2009
P ARUL Vs. GOVERNMENT OF INDIA
November 13, 2009
P ARUMUGAM Vs. D BALASUBRAMANIAM
August 5, 2009
P ARUNACHALAM Vs. L THIAGARAJAN
October 21, 2009
P AUGUSTINE ARUL PHILIP Vs. STATE OF TAMIL NADU
November 25, 2009
P BAKTHAVATCHALAM Vs. B MOHANASUNDARI
January 19, 2009
P BANGARUSAMY Vs. DISTRICT ELEMENTARY EDUCATIONAL OFFICER
April 30, 2009
P BASKARAN Vs. STATE
August 28, 2009
P BOOPATHY HEREDITARY TRUSTEE Vs. SECRETARY TO GOVERNMENT HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS DEPARTMENT
June 17, 2009
P CADIRVELOU HERVE Vs. CHIEF SECRETARY UNION TERRITORY OF PONDICHARRY GOVERNMENT OF PONDICHERRY
December 1, 2009
P CHANDRAN Vs. CONSERVATOR OF FOREST CHENNAI REGION
December 15, 2009
P CHINNA PONNU Vs. DISTRICT COLLECTOR COLLECTORATE PERAMBALUR
April 2, 2009
P CHINNADURAI Vs. SECRETARY TO GOVERNMENT COMMERCIAL TAXES AND REGISTRATION DEPARTMENT FORT ST GEORGE CHENNAI
September 15, 2009
P CHINNASAMY Vs. STATE
August 17, 2009
P CHITHAMBARAM Vs. MANAGING DIRECTOR TAFCORN
October 20, 2009
P DHANAPAL Vs. STATE
December 23, 2009
P DHARMARAJAN, MANAGING TRUSTEE, ANANDA SAMUDHRA GRAM BRAHMANA SAMUDHAYAM AND ITS MEMBERS Vs. VANAJAKSHY; P HARIKESAVAN; P SABAREESH; SARAVANAN
September 10, 2009
P DURAIRAJ Vs. P MADANLAL JAIN
July 17, 2009
P DURAISAMY Vs. LICENSING AUTHORITY REGIONAL
September 8, 2009
P DURAISAMY Vs. ASSISTANT DIRECTOR OF HANDLOOMS AND TEXTILES
November 27, 2009
P EFFCE ROSLIE PAPA Vs. DISTRICT TREASURY OFFICER, SUB-TREASURY OFFICER
September 10, 2009
P ELANGO Vs. STATE OF TAMIL NADU
November 6, 2009
P EVANS Vs. DIRECTOR GENERAL C R P F CGO COMPLEX LODHI ROAD NEW DELHI
November 11, 2009
P G RADHABAI Vs. COLLECTOR OF KANCHEEPURAM
December 7, 2009
P G SIVARAJ Vs. LAND ACQUISITION OFFICER AND SPECIAL TAHSILDAR DHARMAPURI
January 1, 2009
P GANDHI Vs. R VELMURUGAN
November 30, 2009
P GANDHIMATHI ALIAS AKILA Vs. M SUBRAMANIAM
June 18, 2009
P GNANASUNDARI AND UNITED INDIA INSURANCE CO LTD Vs. PONNAMMAL
February 10, 2009
P GOPAL Vs. INSPECTOR GENERAL OF POLICE
October 15, 2009
P GOPALA KRISHNAN Vs. SUPERINTENDENT OF POLICE
July 15, 2009
P GOVINDARAJ Vs. STATE OF TAMIL NADU
January 6, 2009
P GOVINDASAMY Vs. P SURESH
June 9, 2009
P HEMANTH KUMAR Vs. DEBTS RECOVERY APPELLATE TRIBUNAL AT CHENNAI
November 30, 2009
P ILAMPARITHI Vs. UNION OF INDIA
May 20, 2009
P J PHILIPS CALVIN Vs. DIRECTOR OF MATRICULATION SCHOOLS
October 26, 2009
P JAGADEESAN Vs. GOVERNMENT OF PONDICHERRY
December 1, 2009
P JAYACHANDRAN Vs. STATE OF TAMIL NADU
November 16, 2009
P JEEVABAI Vs. SECRETARY TO GOVERNMENT
July 10, 2009
P JENNIFER PHILIP Vs. STATE OF TAMILNADU
October 26, 2009
P JEYARAM Vs. SECRETARY SELECTION COMMITTEE FOR MBBS/BDS COURSE
July 17, 2009
P JOHN SOLOMON Vs. STATE OF TAMIL NADU
September 30, 2009
P JOSEPH BABY Vs. V KALYANI
July 15, 2009
P JUBILEE CHELLA SUNDARI Vs. GOVERNMENT OF TAMIL NADU
December 4, 2009
P K GOVINDAN Vs. N R AADHIKESAVALU
August 21, 2009
P K MANI Vs. DIRECTOR OF RURAL DEVELOPMENT DEPARTMENT OF RURAL DEVELOPMENT PANAGAL BUILDING SAIDAPET
August 24, 2009
P K PADMAVATHY Vs. STATE OF TAMIL NADU
June 15, 2009
P K SASIKUMAR Vs. R VISWANATHAN
July 10, 2009
P K SUBRAMANIAN Vs. SECRETARY TO GOVERNMENT
November 19, 2009
P K VARADHAN Vs. DIRECTOR OF PUBLIC HEALTH AND PREVENTIVE MEDICINE
February 12, 2009
P K VENKATACHALAM Vs. RESERVE BANK OF INDIA
November 19, 2009
P KADHIRVEL Vs. GOVERNMENT OF TAMIL NADU
April 23, 2009
P KALA Vs. SUB DIVISIONAL MAGISTRATE AND REVENUE DIVISIONAL OFFICER
October 24, 2009
P KALA Vs. DISTRICT COLLECTOR; DISTRICT EMPLOYMENT OFFICER, CHIEF EDUCATIONAL OFFICER
June 16, 2009
P KALAMANI Vs. MOHANDOSS
February 16, 2009
P KALIMUTHU Vs. STATE
December 17, 2009
P KAMALAMMAL Vs. V SACHIDANANDAM
November 18, 2009
P KANDASAMY Vs. JOINT SUB REGISTRAR II NAMAKKAL
December 21, 2009
P KANNAIAH Vs. V R CHINNARAJ
February 10, 2009
P KANNAMMAL Vs. CHAIRMAN TAMIL NADU ELECTRICITY BOARD
December 22, 2009
P KARUPPA KONAR Vs. CHAIRMAN TAMILNADU HOUSING BOARD CHENNAI
October 15, 2009
P KARUPPA KONAR Vs. CHAIRMAN THE TAMILNADU HOUSING BOARD
October 5, 2009
P KATHIRESAN Vs. MEHALA TEXTILE
July 27, 2009
P KOLANDA GOUNDER Vs. STATE OF TAMIL NADU
October 5, 2009
P KRISHNA KUMAR Vs. SUJI BENEFIT FUND
December 1, 2009
P KRISHNAMOORTHY Vs. PALANI
September 18, 2009
P KRISHNAMURTHY Vs. SUPERINTENDENT OF POLICE
July 8, 2009
P KUMARAVELU Vs. STATE OF TAMIL NADU
July 16, 2009
P L KARTHIKA Vs. STATE OF TAMIL NADU
July 16, 2009
P L N NATARAJAN Vs. MELO LEATHER
March 25, 2009
P L NARASIMHALU Vs. ASSISTANT REGISTRAR OF COMPANIES
August 28, 2009
P LAKSHMI Vs. STATE
August 4, 2009
P LALITHA Vs. PUSHPA DEVI
September 7, 2009
P LATAH Vs. SECRETARY TO GOVERNMENT COOPERATION FOOD AND CONSUMER PROTECTION DEPARTMENT
September 14, 2009
P LOGANATHAN Vs. DIRECTOR OF TOWN PANCHAYAT KURALAGAM
September 2, 2009
P M MUNUSAMY Vs. STATE
July 29, 2009
P M R INSTITUTE OF TECHNOLOGY Vs. CHAIRMAN
July 28, 2009
P M R INSTITUTE OF TECHNOLOGY Vs. CHAIRMAN
July 24, 2009
P M RANGANATHAN Vs. GOVERNMENT OF TAMIL NADU
October 14, 2009
P M SOMASUNDARAM AND SON Vs. COMMISSIONER OF CIVIL SUPPLIES AND CONSUMER PROTECTION DEPARTMENT
December 4, 2009
P MADHANLAL PATEL Vs. STATE REPRESENTED
November 17, 2009
P MAHAMANI Vs. TAHSILDAR; M CHINNATHAMBI AND P RAJAPANDI
August 25, 2009
P MAHENDREN Vs. STATE
March 24, 2009
P MAHIMAIDOSS Vs. TAMIL NADU STATE TRANSPORT CORPORATION
November 13, 2009
P MALLIKA Vs. STATE OF TAMIL NADU
February 10, 2009
P MANI Vs. SECRETARY TO GOVERNMENT LABOUR AND EMPLOYMENT DEPARTMENT
March 31, 2009
P MANI Vs. JOINT CHIEF ENGINEER GENERAL TAMILNADU WATER SUPPLY AND DRAINAGE BOARD HEAD OFFICE
November 26, 2009
P MANI Vs. DIRECTOR GENERAL CENTRAL RESERVE POLICE FORCE
December 9, 2009
P MANI Vs. SECRETARY TO GOVERNMENT LABOUR WELFARE DEPARTMENT
September 17, 2009
P MANOHARAN Vs. COMMISSIONER OF EMPLOYMENT AND TRAINING
June 17, 2009
P MANTHIRAMURTHY PARTNER YULE ENGINEERING CORPORATION Vs. P MARIMUTHU PARTNER YULE ENGINEERING COPORATION
December 15, 2009
P MEENAMBAL Vs. DEPUTY INSPECTOR GENERAL OF POLICE
August 6, 2009
P MOHAMMED HASAN Vs. SUB REGISTRAR
August 7, 2009
P MOHANRAJU Vs. K SUBRAMANIAN
March 25, 2009
P MOKKARAJ Vs. GOVERNMENT OF TAMIL NADU
August 5, 2009
P MOOKAIYAN Vs. V JAYARAMAN
July 29, 2009
P MUNUSAMY Vs. SPECIAL COMMISSIONER AND COMMISSIONER OF REVENUE ADMINISTRATION
July 23, 2009
P MURUGAIYAN Vs. R KASI
July 28, 2009
P MURUGESAN Vs. SUPERINTENDENT OF POLICE NAGAPATTINAM
December 3, 2009
P MURUGESAN Vs. STATE
August 28, 2009
P MUTHIAH Vs. ASSISTANT DIRECTOR OF AGRICULTURE
September 15, 2009
P MUTHUSWAMY Vs. COMMISSIONER
February 12, 2009
P N AMIRTHAVALLI Vs. S V SARAVANAN
December 16, 2009
P N SAMPATH Vs. M R SRINIVASAN
July 21, 2009
P N SRINIVASAN FREEDOM FIGHTER Vs. GOVERNMENT OF TAMIL NADU
November 11, 2009
P NAGANATHAN Vs. DEPUTY SUPERINTENDENT OF POLICE
October 23, 2009
P NAGESWARAN Vs. T R SARASWATHI @ SAJINI
March 4, 2009
P NARASAMMAL Vs. SECRETARY TO GOVERNMENT HOME DEPARTMENT FORT ST GEORGE
September 16, 2009
P NARAYANAN Vs. DIRECTOR OF SOCIAL WELFARE AND N M P
October 12, 2009
P NARAYANAN Vs. K BASKARAN
September 2, 2009
P NARAYANAN Vs. DEPUTY SECRETARY TO GOVERNMENT ADI DRAVIDAR AND TRIBAL WELFARE OP DEPARTMENT
September 10, 2009
P NATARAJAN Vs. PARASURAMAN
January 27, 2009
P P GEORGE Vs. PRESIDING OFFICER
March 31, 2009
P PADMANABHAN Vs. UNION OF INDIA
April 2, 2009
P PALANIAPPAN Vs. DISTRICT COLLECTOR PUDUKKOTTAI
November 2, 2009
P PALANISAMY Vs. UNION OF INDIA
December 14, 2009
P PAPAYAMMAL Vs. CHANDRIKA AYYAR
January 21, 2009
P PARANTHAMAN Vs. MUNIRATHINAM
July 27, 2009
P PERIASAMY Vs. A RAMASAMY GOUNDER
April 21, 2009
P PERIYACHI Vs. DISTRICT TREASURY OFFICER MADURAI
September 10, 2009
P PERUMAL Vs. DISTRICT FOREST OFFICER DIVISION
August 25, 2009
P PICHAIYA Vs. GOVERNMENT OF TAMILNADU
August 7, 2009
P PONNAN Vs. SUPERINTENDENT BORSTOL SCHOOL
August 14, 2009
P POTHIKANNU Vs. DISTRICT COLLECTOR TIRUNELVELI DISTRICT
November 6, 2009
P PRASADA RAO Vs. TAHSILDAR PONNERI TALUK PONNERI
July 29, 2009
P PRAVEEN Vs. T D NAIDU
April 20, 2009
P PUGALENTHI Vs. STATE OF TAMIL NADU
July 17, 2009
P PUGALENTHI Vs. SECRETARY TO GOVERNMENT PUBLIC L AND O DEPARTMENT SECRETARIAT CHENNAI
December 17, 2009
P PUGALENTHI Vs. STATE OF TAMIL NADU
September 15, 2009
P PUNDARIKATAHA RAO Vs. INSPECTOR GENERAL OF REGISTRATION
April 23, 2009
P R KAVITHA Vs. STATE OF TAMIL NADU
October 8, 2009
P R RAJESH Vs. STATE BANK OF INDIA
September 16, 2009
P R SUBRAMANIAN Vs. TAHSILDAR TALUK OFFICE THIRUMAYAM
November 4, 2009
P R SURYANARAYANAN Vs. GOVERNMENT OF TAMIL NADU
August 12, 2009
P R VIJAYARANGAM Vs. P R RAMANUJAM
April 22, 2009
P RAJAGOPAL Vs. INSPECTOR OF POLICE
March 19, 2009
P RAJAGOPAL Vs. RAMAKRISHNAN
December 23, 2009
P RAJASEKARAN Vs. INDIAN OVERSEAS BANK
November 2, 2009
P RAJENDRAN Vs. TAMIL NADU STATE TRANSPORT CORPORATION
November 2, 2009
P RAJENDRAN Vs. K K PALANISAMY
July 1, 2009
P RAJENDRAN Vs. K K PALANISAMY
June 30, 2009
P RAJENDRAN Vs. STATE
June 19, 2009
P RAJENDRAN Vs. DIRECTOR OF PUBLIC HEALTH AND PREVENTIVE MEDICINE
September 30, 2009
P RAJESH Vs. SUPERINTENDENT OF POLICE
February 16, 2009
P RAJESHWARI Vs. UNION OF INDIA
April 29, 2009
P RAJU Vs. E M SADASIVAM
July 6, 2009
P RAMACHANDRAN Vs. STATE OF TAMIL NADU
December 23, 2009
P RAMAJAYAM Vs. DISTRICT COLLECTOR CUDDALORE DISTRICT CUDDALORE
October 30, 2009
P RAMAKRISHNAN Vs. STATE OF TAMILNADU
October 7, 2009
P RAMANKUTTY MENON Vs. COMMISSIONER TIRUVOTTIYUR MUNICIPALITY
September 7, 2009
P RAMASAMY Vs. SECRETARY TO GOVERNMENT AGRICULTURAL DEPARTMENT CHENNAI
August 7, 2009
P RANGASAMY Vs. AVINASHI GOUNDER
January 12, 2009
P RATHINAM Vs. STATE OF TAMIL NADU
March 6, 2009
P RATHINAM Vs. SUPERINTENDENT OF POLICE
July 4, 2009
P RAVINDRAN Vs. M RAMASUBRAMANIAN THE DEPUTY INSPECTOR GENERAL OF POLICE
November 30, 2009
P RAVINDRAN Vs. ANJALI AUTO FINANCE PROP MR RAJESH KUMAR
July 9, 2009
P REGURAJAN Vs. BHARATHIAR UNIVERSITY
November 5, 2009
P ROBERT IMMANUEL, ROBERT IMMANUEL STALL Vs. STATE REP BY THE FOOD INSPECTOR, ALWARTHIRUNAGARI TOWN PANCHAYAT
August 17, 2009
P RUBAN JAYAGAR Vs. STATE OF TAMILNADU
March 30, 2009
P S BALAKRISHNAN Vs. SECRETARY TO THE GOVERNMENT OF INDIA MINISTRY OF URBAN DEVELOPMENT AND POVERTY ALLEVIATION
August 4, 2009
P S MARAIRAJAN Vs. ADDITIONAL DIRECTOR GENERAL OF POLICE, VIGILANCE, TAMIL NADU ELECTRICITY BOARD; SUPERINTENDING ENGINEER, TAMIL NADU ELECTRICITY BOARD; ASSISTANT ENGINEER DISTRIBUTION, VILLAPURAM SECTION/METRO, TAMIL NADU ELECTRICITY BOARD
August 27, 2009
P S MASILAMANI Vs. COLLECTOR TIRUVALLUR DISTRICT
January 20, 2009
P S MOHAN SHA Vs. P S PARAMESWARAN SHA
April 20, 2009
P S SEKAR Vs. K PANCHATCHARAM
November 3, 2009
P S SIVAGNANAM Vs. EXECUTIVE OFFICER
July 16, 2009
P S VENKATARAJAN Vs. C DEVAN
December 18, 2009
P SANGAIAH Vs. DEPUTY REGISTRAR
November 9, 2009
P SANKARAN S/O PONNAN Vs. STATE OF TAMIL NADU REP BY ITS SECRETARY TO GOVERNMENT, PUBLIC (LAW AND ORDER-F) DEPARTMENT
March 24, 2009
P SARAVANA KUMAR Vs. MARS DYE CHEM A PARTNERSHIP FIRM
December 23, 2009
P SATCHIDHANANDAM Vs. CHINNU
November 23, 2009
P SATHYABAMA Vs. C DHARMALINGAM
November 10, 2009
P SEETHALAKSHMI Vs. DISTRICT TREASURY OFFICER MADURAI Ï¿½ 2
September 17, 2009
P SEKARAN Vs. SECRETARY TO GOVERNMENT COOPERATION FOOD AND CONSUMER PROTECTION DEPARTMENT
July 8, 2009
P SENGAN Vs. DIRECTOR DEPARTMENT OF TOWN PANCHAYAT
June 15, 2009
P SENTHIL Vs. CHAIRMAN HEAD OFFICE INDIAN BANK
November 20, 2009
P SERALATHAN Vs. JAYALAKSHMI
October 26, 2009
P SESHAYYA Vs. LIFE INSURANCE CORPORATION OF INDIA
November 23, 2009
P SETHURAM Vs. LICENSING AUTHORITY REGIONAL TRANSPORT OFFICER
July 30, 2009
P SILAS VIJAYAKUMAR Vs. HEMANTHKUMAR
November 2, 2009
P SINGARAVEL Vs. DIRECTOR OF COLLEGIATE EDUCATION
November 26, 2009
P SIVAKAMI Vs. DISTRICT COLLECTOR VIRUDUNAGAR DISTRICT
September 30, 2009
P SIVAKAMISUNDARI Vs. SUBORDINATE REGISTRAR
August 7, 2009
P SIVAKUMAR Vs. INSPECTOR OF PANCHAYATS AND DISTRICT COLLECTOR
January 22, 2009
P SIVAMANI Vs. GOVERNMENT OF TAMIL NADU
September 2, 2009
P SIVASAMY Vs. PRESIDING OFFICER
March 25, 2009
P SIVASUBRAMANIAN Vs. R SARAVANAN
September 18, 2009
P SOLAISAMY Vs. SECRETARY TO GOVERNMENT HANDLOOM AND TEXTILES DEPARTMENT
August 19, 2009
P SOMESHKANDAR Vs. DISTRICT COLLECTOR O/O THE DISTRICT COLLECTOR
October 20, 2009
P SREENIVAS SUNDAR Vs. SECRETARY TO GOVERNMENT
January 6, 2009
P STANLEY BUCK Vs. D GOVINDARAJ
August 25, 2009
P SUBRAMANIAM Vs. DEPUTY REGISTRAR OF COOPERATIVE SOCIETIES
March 30, 2009
P SUBRAMANIAN Vs. CHIEF ENGINEER HIGHWAYS AND RURAL WORKS DEPARTMENT
March 13, 2009
P SUBRAMANIAN Vs. SUNDARAMBAL
July 22, 2009
P SUBRAMANIAN Vs. DIRECTOR OF SCHOOL EDUCATION AND DISTRICT EDUCATIONAL OFFICER
March 24, 2009
P SUDHA Vs. BHARATHIDASAN UNIVERSITY
July 14, 2009
P SUKUMAR Vs. STATE
February 17, 2009
P SUKUMAR Vs. STATE
October 17, 2009
P SUMANGALA Vs. DIRECTOR
November 9, 2009
P SUNDARAMURTHY Vs. DISTRICT COLLECTOR VILLUPURAM DISTRICT
August 3, 2009
P SUNDARAMURTHY Vs. INSPECTOR OF POLICE
July 3, 2009
P SUNDARAPARIPOORANAN Vs. UNION OF INDIA
April 30, 2009
P SWARNALATHAN Vs. GKP ENCLAVE RESIDENTS WELFARE ASSOCIATION
July 22, 2009
P SYED THURAP SULAIMAN Vs. STATE OF TAMIL NADU
June 12, 2009
P T R COLLEGE OF ENGINEERING AND TECHNOLOGY Vs. ASSISTANT DIRECTOR PANCHAYATS
April 3, 2009
P T RAJAN AND CO Vs. STATE OF TAMIL NADU
April 30, 2009
P THANGAIAH Vs. STATE OF TAMIL NADU
June 9, 2009
P THANGAVEL Vs. CHAIRMAN COMMON CADRE COMMITTEE JOINT REGISTRAR OF CO OPERATIVE SOCIETIES
December 11, 2009
P THANGAVEL Vs. DIRECTOR GENERAL OF POLICE; ADDITIONAL DIRECTOR GENERAL OF POLICE, ECONOMIC OFFENCES WING; INSPECTOR GENERAL OF POLICE, ECONOMIC OFFENCES WING AND DEPUTY INSPECTOR GENERAL OF POLICE, TIRUNELVELI RANGE
March 31, 2009
P TIRUVENKATAM Vs. DISTRICT COLLECTOR KANCHEEPURAM DISTRICT KANCHEEPURAM
December 17, 2009
P ULAGANATHAN Vs. INSPECTOR GENERAL OF REGISTRATION
September 9, 2009
P UTHAMARAJ Vs. DISTRICT REGISTRAR CHENNAI
October 24, 2009
P V CHANDRAN Vs. ASSISTANT COMMISSIONER OF INCOME-TAX
August 10, 2009
P V MOHANA RAO NAIDU Vs. STATE
October 12, 2009
P VADIVEL Vs. MANAGING DIRECTOR FOOD CORPORATION OF INDIA NEW DELHI
January 27, 2009
P VALMOORTHY Vs. AUTHORIZED OFFICER UNITED BANK OF INDIA
July 1, 2009
P VARADHRAJAN Vs. UNIT OFFICER NATIONAL PROJECT CONSTRUCTION CORPORATION LTD
January 12, 2009
P VARATHARAJAN Vs. STATE
January 6, 2009
P VASANTHA Vs. COMMISSIONER OF POLICE SOUTH KAVALKUDA
February 4, 2009
P VASANTHI Vs. STATE OF TAMIL NADU
March 23, 2009
P VASUNATHAN Vs. GOVERNMENT OF TAMIL NADU
December 8, 2009
P VEERAMANI Vs. VELLAISAMY
August 14, 2009
P VELAYUTHAM Vs. PONDICHERRY INSTITUTE OF POST MATRIC TECHNICAL EDUCATION
July 17, 2009
P VELUMANI Vs. K A NOORJAHAN
September 30, 2009
P VENKATACHALAM Vs. VALLIYAMMAL
February 18, 2009
P VIJAY Vs. DEEPA
October 8, 2009
P VIJAYALAKSHMI Vs. SPECIAL COMMISSIONER AND COMMISSIONER FOR REVENUE ADMINISTRATION
August 7, 2009
P VIJAYASANKAR Vs. SECRETARY CIVIL SUPPLIES AND CONSUMER AFFAIRS
December 9, 2009
P VINOTH KUMAR Vs. STATE OF TAMIL NADU REP BY SECRETARY TO GOVERNMENT; PRINCIPAL MADRAS CHRISTIAN COLLEGE; INSPECTOR OF POLICE; DIRECTOR, DIRECTORATE OF COLLEGIATE EDUCATION
June 23, 2009
P VISWANATHAN Vs. DEPUTY INSPECTOR GENERAL OF POLICE
October 7, 2009
P. ANANTHI Vs. UNION OF INDIA
September 17, 2009
P. BALASUBRAMANIAN Vs. DHANALAKSHMI
April 18, 2009
P. KUMARESAN Vs. DEPUTY REGISTRAR OF CO-OPERATIVE SOCIETIES
March 25, 2009
P. PALANIYAMMA Vs. THE STATE OF TAMIL NADU REP. BY ITS SECRETARY TO GOVERNMENT HOME, PROHIBITION AND EXCISE AND OTHERS
April 28, 2009
P. THANGARAJ Vs. S. NARAYANI
June 25, 2009
P.C. WORLD Vs. COMMISSIONER OF COMMERCIAL TAXES AND ANR.
October 23, 2009
P.K. BHANU Vs. ADDITIONAL DIRECTORATE
April 29, 2009
PACHAIAMMAL Vs. BAKIAM
August 31, 2009
PADMA PRIYA Vs. STATE OF TAMIL NADU
July 9, 2009
PADMA VADIVEL MURUGAN Vs. GOMATHI KATHIRESAN
November 20, 2009
PADMANABAN Vs. STATE
June 23, 2009
PADMAVATHI Vs. KARUPPASAMI
November 9, 2009
PADMAVATHI COLLEGE OF EDUCATION Vs. REGIONAL DIRECTOR NATIONAL COUNCIL FOR TEACHER EDUCATION SOUTHERN REGIONAL COMMITTEE
June 10, 2009
PADMAVATHY Vs. GOVINDASAMY
October 24, 2009
PADMAVATHY Vs. KUMARASAMY
July 24, 2009
PALANI Vs. JAYAMMAL
July 28, 2009
PALANI Vs. B SHANTHILAL
September 7, 2009
PALANIAMMAL Vs. DISTRICT COLLECTOR
January 6, 2009
PALANIAMMAL Vs. LAKSHMI
April 13, 2009
PALANIAPPAN Vs. C K MUNUSAMY
September 7, 2009
PALANICHAMI Vs. AMMINI
September 11, 2009
PALANICHAMY Vs. THE DIRECTOR GENERAL OF POLICE AND THE COMMISSIONER OF POLICE
July 23, 2009
PALANIMUTHU Vs. MANI
December 18, 2009
PALANISAMY Vs. K PALANIAMY
February 10, 2009
PALANISAMY Vs. STATE
June 10, 2009
PALANISAMY Vs. KAMALA
September 1, 2009
PALANISAMY Vs. KAMALA
September 17, 2009
PALANIVEL Vs. THE STATE OF TAMIL NADU REP. BY THE DEPUTY SUPERINTENDENT OF POLICE, VIGILANCE AND ANTI CORRUPTION, MADURAI
August 27, 2009
PALANIYANDI CHETTIAR Vs. C. NATARAJAN
January 9, 2009
PANAYANMMA Vs. GOVERNMENT OF TAMIL NADU
December 22, 2009
PANCHAIAPPAN VEERAPPAN Vs. M A SIRAJUDDIN
September 9, 2009
PANCHALIYAMMAL Vs. DISTRICT COLLECTOR VELLORE VELLORE DISTRICT
August 26, 2009
PANCHAPAKESAN alias PANCHAMI Vs. SAMBANDAM
September 1, 2009
PANCHAVARNAM Vs. MURTHY
June 30, 2009
PANDI Vs. STATE
April 17, 2009
PANDI THEVAR ALIAS PANDIAN Vs. ERODE DISTRICT
November 9, 2009
PANDIAN AND KUMAR Vs. INSPECTOR OF POLICE
January 29, 2009
PANDIT VETRIVEL Vs. AUTHORISED OFFICER CANARA BANK ASSET RECOVERY MANAGEMENT BRANCH
June 24, 2009
PANDIYAN Vs. STATE
October 23, 2009
PANDIYAN Vs. STATE
April 24, 2009
PANDURANGA CHETTIAR Vs. MANJINI
October 15, 2009
PANDURANGAN Vs. SHANMUGAM
October 22, 2009
PANDURANGAN Vs. PONNUSAMY
October 5, 2009
PANDURANGAN Vs. SUB REGISTRAR REDDIARPALAYAM PONDICHERRY
October 5, 2009
PANDYAN GRAMA BANK OFFICERS UNION Vs. UNION OF INDIA
July 13, 2009
PANDYAN GRAMA BANK OFFIERS UNION Vs. PANDYAN GRAMA BANK
October 26, 2009
PANEER SELVAM ALIAS PANEER A1 Vs. STATE
June 29, 2009
PANKAJAM RAMASWAMY Vs. M R ELANGOVAN
September 1, 2009
PANNEERSELVAM Vs. SUKUMARAN
February 11, 2009
PANNEERSELVAM Vs. SPECIAL TAHSILDHAR ADI DRAVIDA WELFARE
July 1, 2009
PANNEERSELVAM Vs. STATE
July 8, 2009
PANNEERSELVAM Vs. SEETHARAMAN ALIAS SHIVAALIASMURUGANALIASRANJITH KUMAR
July 20, 2009
PANNIRSELVAM ALIAS PANNIR Vs. STATE
July 6, 2009
PAPPAMMAL Vs. M THANGAVEL
August 3, 2009
PAPPATHI Vs. SELLAMMAL
March 25, 2009
PAPPATHIAMMAL (DIED) Vs. G ALAGARSAMY REDDIAR
August 5, 2009
PAPPAYEE ALIAS KALIAMMAL Vs. KALIAMMAL
July 17, 2009
PAPPU ALIAS PERUMAYEE Vs. STATE
April 29, 2009
PARADE ADVERTISING AND MARKETING P LTD Vs. M H KHEEBATHULLAH PROP VICHITRA ARTS COMPLEX
March 30, 2009
PARAKH ROADLINES BOMBAY Vs. NATIONAL POLYPLAST INDIA LTD
October 30, 2009
PARAMAKALYANI AGENCIES Vs. COMMERCIAL TAX OFFICER II
April 8, 2009
PARAMASIVAM Vs. STATE
November 11, 2009
PARAMASIVAM Vs. ELUMALAI
January 28, 2009
PARAMASIVAM Vs. STATE
April 27, 2009
PARAMESWARAN V Vs. PRESIDING OFFICER
December 4, 2009
PARAMESWARI Vs. STATE BY THE INSPECTOR OF POLICE; PRADEEP; PANDIAN; SATHIYAVATHI
April 6, 2009
PARANDHAMAN Vs. STATE
August 26, 2009
PARANJOTHI Vs. DHARMAMURTHY RAO BAHADUR CALAVALA CUNNAN CHETTY CHARITIES
February 10, 2009
PARANJOTHI Vs. STATE
November 27, 2009
PARASURAMAN Vs. CANARA BANK
April 22, 2009
PARENT TEACHER ASSOCIATION PALACODE GOVERNMENT BOYS HIGHER SECONDARY SCHOOL Vs. DIRECTOR OF SCHOOL EDUCATION
July 8, 2009
PARENT TEACHERS ASSOCIATION Vs. VISWANATHAN
August 10, 2009
PARIMALAM MEMORIAL EDUCATIONAL AND CHARITABLE TRUST Vs. NATIONAL COUNCIL FOR TEACHER EDUCATION
July 9, 2009
PARIS DAKNER Vs. COMMERCIAL TAX OFFICER AND ANOTHER
July 22, 2009
PARK CETP P LIMITED Vs. GOVERNMENT OF INDIA
April 20, 2009
PARRY AGRO INDUSTRIES LIMITED Vs. S SEKAR
July 6, 2009
PARTHASARATHY DIED Vs. A RAMACHANDRAN
November 12, 2009
PARVATHA DASARATHAN Vs. COMMISSIONER MADURAI CORPORATION
March 25, 2009
PARVATHAMMAL Vs. TAMIL NADU CIVIL SUPPLY CORPORATION LIMITED
June 16, 2009
PARVATHI Vs. P JAYABALAKRISHNAN
January 19, 2009
PARVATHI CASHEW INDUSTRIES Vs. STATE OF TAMIL NADU
June 17, 2009
PARVENDHAN Vs. STATE
August 6, 2009
PASTOR JOHN PONNAIAH THE ELECTED SECRETARY MADRAS PENTECOSTAL ASSEMBLY PALLAVARAM Vs. ASSISTANT COMMISSIONER OF POLICE
October 27, 2009
PATHIKARASI Vs. SPECIAL COMMISSIONER AND COMMISSIONER HINDU RELIGIOUS AND CHARITABLE ENDOWMENT ADMN DEPARTMENT
January 19, 2009
PATTAMMAL Vs. ARULMIGHU SARNTHARAIKATHA SAMY KOIL
January 21, 2009
PATTATHARASIAMMAN TEXTILES REGISTERED FIRM Vs. A LAKSHMANAN
July 7, 2009
PATTUROSE GOUNDER Vs. MURUGESAN
July 21, 2009
PAULMELI CHOCKIAH Vs. STATE
October 6, 2009
PAULRAJ Vs. STATE
April 20, 2009
PAVAYAMMAL Vs. S N CHOCKALINGAM
July 28, 2009
PAVAYEE Vs. ARUMUGAM
April 15, 2009
PAVAYEE ALIAS PAVAYEEAMMAL Vs. KANDASWAMY
March 26, 2009
PAVAYEE AMMAL Vs. K SAKTHIVEL
March 2, 2009
PAVUNU Vs. STATE
January 23, 2009
PEN FOODS PVT LTD Vs. ASSTT COMMR OF CUS (DRAWBACK), CHENNAI
April 1, 2009
PENTECOSTAL MISSION Vs. UNION OF INDIA
January 6, 2009
PEPSICO INDIA HOLDINGS PVT LTD Vs. COMMISSIONER OF COMMERCIAL TAXES EZHILAGAM CHEPAUK CHENNAI
November 10, 2009
PEPSICO INDIA HOLDINGS PVT. LTD Vs. COMMISSIONER OF COMMERCIAL TAXES
March 6, 2009
PERFETTI VAN MELLE INDIA PVT LTD (FORMERLY VAN MELLE CONFECTIONERY INDIA PRIVATE LIMITED) REPRESENTED BY R RAMESH CHARI, THE AUTHORISED SIGNATORY AND HEAD-SOUTH (OPERATIONS) Vs. UNION OF INDIA REPRESENTED BY JT SECRETARY, TO THE GOVERNMENT OF INDIA, MINISTRY OF FINANCE, DEPARTMENT OF REVENUE; THE COMMISSIONER OF CUSTOMS (APPEALS) AND; THE ASST COMMISSIONER CUSTOMS (DRAWBACK)
February 9, 2009
PERIASAMY Vs. NAINAMALAI
August 10, 2009
PERIASAMY AND R. NATARAJAN Vs. THE CHIEF CONTROLLING REVENUE AUTHORITY, THE COLLECTOR OF REGISTRATION AND THE SUB-REGISTRAR
July 20, 2009
PERIASWAMY PANDARAM Vs. THANGAMMAL
January 6, 2009
PERIYADURAI ALIAS TIRUMALAISAMY Vs. JOTHIMANI
July 22, 2009
PERIYANAYAGAM Vs. KARUPPIAH
December 14, 2009
PERIYAR SELF RESPECT PROPAGANDA INSTITUTION Vs. PERIYAR DRAVIDAR KAZHAGAM REP
July 27, 2009
PERIYASAMY GOUNDER Vs. THANGARASU
January 19, 2009
PERIYASWAMY Vs. INSPECTOR OF POLICE
July 15, 2009
PERIYATHAMBI @ MEYYAR Vs. DEVI
April 8, 2009
PERSONNEL MANAGER HINDUSTAN PETROLEUM CORPORATION LTD Vs. THULUKKANAM
August 10, 2009
PERTHUS ANTOINE MARIE GEOFFREY Vs. RAMADEVY
January 23, 2009
PERUMAL ALIAS KUTTIAPPAN Vs. STATE
March 24, 2009
PERUMAL UDAIYAR Vs. MUNIAMMAL
July 20, 2009
PETCHIMUTHU ALIAS MANI Vs. ANITHA SRUTHI
September 17, 2009
PHILP ALIAS JOHN WILLIAM Vs. STATE
April 20, 2009
PHOOLVATI DHARAMBIR AGGARWAL Vs. COLLECTOR OF MADRAS
December 22, 2009
PHOSPHATE CHEMICALS EXPORT ASSOCIATION INC. Vs. SOUTHERN PETROCHEMICAL INDUSTRIES CORPORATION LTD.
March 17, 2009
PICASSO OVERSEAS Vs. CESTAT, CHENNAI
November 12, 2009
PICHAKARAPPILLAI Vs. PACHAYAPILLAI
October 28, 2009
PITCHA NAICKER Vs. DISTRICT COLLECTOR TIRUCHIRAPPALLI
November 5, 2009
POKKESAN ALIAS POKKESH Vs. STATE
July 24, 2009
PON ELANGOVAN Vs. STATE OF TAMILNADU
July 27, 2009
PONDICHERRY DENTISTS ASSOCIATION Vs. GOVERNMENT OF INDIA
April 27, 2009
PONDICHERRY ENGINEERING COLLEGE SC/ST EMPLOYEES WELFARE ASSOCIATION Vs. UNION TERRITORY OF PONDICHERRY
July 10, 2009
PONDICHERRY HOUSING BOARD EMPLOYEES UNION Vs. GOVERNMENT OF PONDICHERRY
January 19, 2009
PONMOZHI BALRAJ CHENNAI Vs. COMMISSIONER CORPORATION OF CHENNAI
November 24, 2009
PONMUDI Vs. DISTRICT COLLECTOR PERAMBALUR
November 17, 2009
PONNAMARAVATHI TRADERS ASSOCIATION Vs. STATE OF TAMIL NADU
November 12, 2009
PONNAMMAL Vs. GOPAL GOUNDER
March 6, 2009
PONNIAH Vs. STATE REP BY THE DEPUTY SUPERINTENDENT OF POLICE
September 8, 2009
PONNUSAMMY Vs. STATE
June 10, 2009
PONNUSAMY Vs. DEBTS RECOVERY TRIBUNAL
February 9, 2009
PONNUSAMY Vs. MARIMUTHU
January 7, 2009
PONNUSAMY POOSARI Vs. NALLAN POOSARI
January 23, 2009
PONNUSWAMY GOUNDAR; PERIASWAMY, MADHU Vs. PAPPATHI, MUTHUSWAMY
August 20, 2009
POOLUTHEVAR Vs. STATE
August 7, 2009
POOMANI Vs. INSPECTOR OF POLICE
September 11, 2009
POONGAVANAM Vs. STATE
April 28, 2009
POONKODI Vs. SUBRAMANIA CHETTIAR
April 2, 2009
POONUKANNU Vs. P SEKAR
October 7, 2009
PORCHEZHIA Vs. STATE
September 1, 2009
POWER ENGINEERS Vs. ELECTRONICA MACHINE TOOLS
July 27, 2009
POZHICHALUR MAKKAL NALA MUNNETRA SANGAM Vs. CHAIRMAN TAMIL NADU ELECTRICITY BOARD
December 9, 2009
PR PALANIAPPAN Vs. T R RATHINESWARAN
April 20, 2009
PRABHAT KOTHARI Vs. VIJAYA BANK
July 30, 2009
PRABHU @ PRABHAKARAN Vs. COMMISSIONER OF POLICE,; SECRETARY TO THE GOVERNMENT, HOME, PROHIBITION AND EXCISE DEPARTMENT AND INSPECTOR OF POLICE
April 15, 2009
PRABHU ALIAS PRABAKARAN Vs. STATE
June 17, 2009
PRABHU alias PRABHAKARAN Vs. COMMISSIONER OF POLICE
April 15, 2009
PRADEEP JAIN Vs. INSPECTOR OF POLICE CCB
July 22, 2009
PRADEEP KUMAR Vs. DIRECTOR LOCAL ADMINISTRATION DEPARTMENT
December 4, 2009
PRAKASH Vs. STATE
June 30, 2009
PRAKASH ALIAS JAYAPRAKASH Vs. STATE
November 19, 2009
PRAKASH ALIAS SIVAPRAKASH Vs. STATE OF TAMIL NADU
June 29, 2009
PRAKASH M Vs. SECRETARY TO GOVERNMENT OF INDIA
December 15, 2009
PRAKASH TRANSPORTS Vs. LAKSHMI EXPORTS
November 11, 2009
PRANAM FOUNDATIONS Vs. ASSISTANT COMMISSIONER OF INCOME-TAX
February 10, 2009
PRASAD Vs. STATE
June 22, 2009
PRASAD PROPERTIES AND INVESTMENTS PRIVATE LTD Vs. HINDUSTAN PETROLEUM CORP LTD
April 30, 2009
PRASANNA Vs. STATE
June 18, 2009
PRASANNA VENKATACHALAM Vs. AKKAMMA
November 10, 2009
PRASANNA VENKATACHALAM Vs. AKKAMMA; ASHOK; PADMA
November 12, 2009
PRASANNADEVI Vs. STATE OF TAMIL NADU
August 4, 2009
PRATAPCHAND BAID Vs. M NAINA MOHAMMED
July 24, 2009
PRATEEK APPARELS PVT LTD Vs. S S SUNDARESAN
July 22, 2009
PRATHIBA MALIK Vs. UNION OF INDIA
April 9, 2009
PRATHIBA VENKATARAMAN Vs. ASSISTANT COMMISSIONER
January 27, 2009
PREMAVATHI Vs. SUNDARARAJAN
June 29, 2009
PREMKUMAR Vs. RAJESWARI
October 8, 2009
PRESIDENT K VELLAKULAM PANCHAYAT KALLIKUDI CHATRAM MADURAI DISTRICT Vs. KAMARAJ COLLEGE OF ENGINEERING AND TECHNOLOGY MANAGING BOARD
October 20, 2009
PRESIDENT MELUR PRIMARY AGRICULTURAL CO-OPERATIVE BANK I I 622 Vs. RAJENDRAN
February 6, 2009
PRESIDENT, MALAYALATHANPATTI RESIDENTS WELFARE ASSOCIATION Vs. DISTRICT COLLECTOR AND THE EXECUTIVE ENGINEER, PUBLIC WORKS DEPARTMENT (W R O), PERIYAR MAIN CANAL DIVISION
August 20, 2009
PRESIDENT, RESIDENTS WELFARE ASSOCIATION Vs. DISTRICT COLLECTOR; SUB COLLECTOR, EXECUTIVE ENGINEER, PUBLIC WORKS DEPARTMENT
August 20, 2009
PRICOL PACKAGING LIMITED Vs. DISTRICT REVENUE OFFICER STAMPS COIMBATORE
September 29, 2009
PRINCIPAL ST PATRICK SCHOOL AND COLLEGE Vs. AMARAVATHI
October 21, 2009
PRINCIPAL VOC INDUSTRIAL TRAINING INSTITUTE Vs. DIRECTOR OF TRAINING AND SECRETARY
April 30, 2009
PROBIR KUMAR MISRA Vs. RAMANI RAMASWAMY
August 28, 2009
PROF C N VENKATACHALAM Vs. SECRETARY DEPARTMENT OF EDUCATION HIGHER GOVERNMENT OF TAMIL NADU
July 29, 2009
PSA ENNORE PTE LIMITED Vs. UNION OF INDIA
January 21, 2009
PSA ENNORE PTE LTD Vs. UNION OF INDIA
December 11, 2009
PSA SICAL TERMINALS LIMITED Vs. TARIFF AUTHORITY FOR MAJOR PORTS
October 15, 2009
PSA SICAL TERMINALS LIMITED Vs. UNION OF INDIA
July 13, 2009
PUDUCHERRY COMPUTER SCIENCE AND B ED GRADUATES WELFARE ASSOCIATION Vs. DIRECTOR OF SCHOOL EDUCATION
April 29, 2009
PUDUCHERRY STATE WAKF BOARD Vs. RAJIYA NACHIAL
March 5, 2009
PULLIAH Vs. JANARTHAN
June 19, 2009
PURUSHOTHAMAN Vs. SHASIKALA
December 1, 2009
PURUSHOTHAMAN Vs. STATE
October 30, 2009
PUSHPA Vs. SUPERINTENDING ENGINEER
April 21, 2009
PUSHPAM Vs. STATE
October 15, 2009
PUSHPARAJ Vs. STATE
July 24, 2009
PUTTU ALIAS MUTHUKUMAR Vs. STATE
June 15, 2009
PYRAMID SAIMIRA THEATRE LIMITED Vs. COMMISSIONER OF INCOME TAX
April 30, 2009
PYRAMID SAIMIRA THEATRE LTD Vs. REGIONAL PROVIDENT FUND COMMISSIONER EMPLOYEES PROVIDENT FUND ORGANISATION
July 29, 2009
QUICKJET CARGO AIRLINES P LTD Vs. BHARAT AVIATION PRIVATE LTD
September 2, 2009
R A GREETA Vs. REGISTRAR, TAMIL NADU TEACHERS EDUCATION UNIVESITY; DIRECTOR, DIRECTORATE OF DISTANCE EDUCATION; PRINCIPAL, N P R COLLEGE OF EDUCATION AND ADMINISTRATIVE OFFICER, N P R COLLEGE OF EDUCATION
April 22, 2009
R AMBEDHKAR Vs. SUPERINTENDENT OF POLICE
August 6, 2009
R ANAND Vs. CIBI NITTING MILLS
October 28, 2009
R ANBUMANI Vs. SECRETARY TO GOVERNMENT, HOUSING AND URBAN DEVELOPMENT; DISTRICT COLLECTOR, EXECUTIVE ENGINEER CUM ADMINISTRATIVE OFFICER, TAMIL NADU HOUSING BOARD, THANJAVUR DIVISION
August 19, 2009
R ANNADURAI Vs. DIRECTOR GENERAL CENTRAL INDUSTRIAL SECURITY FORCE
July 23, 2009
R ANNAPOORNA Vs. STATE
August 28, 2009
R ANURAJAN Vs. INSPECTOR OF POLICE VALPARAI POLICE STATION
April 13, 2009
R ARIVAZGHAGAN Vs. SECRETARY TO GOVERNMENT OF TAMIL NADU
April 23, 2009
R ARUMUGAM Vs. SUPERINTENDENT OF POLICE
October 13, 2009
R ARUN Vs. STATE
June 26, 2009
R ARUN KARTHIK Vs. GENERAL MANAGER TAMIL NADU STATE TRANSPORT CORPORATION
July 10, 2009
R AYYAVOO Vs. STATE
July 23, 2009
R B BHASKARAN S/O M RAJABATHER Vs. STATE OF TAMIL NADU
October 9, 2009
R B F NIDHI LIMITED Vs. NEW ERA URBAN AMENITIES LIMITED
September 29, 2009
R BABA SHANKAR Vs. INCOME-TAX OFFICER
December 3, 2009
R BABU Vs. STATE
November 26, 2009
R BALAKRISHNAN Vs. K BABU
November 23, 2009
R BALASUBRAMANIAN Vs. STATE OF TAMIL NADU
July 28, 2009
R BANGARU Vs. ENGINEER-IN-CHIEF WATER RESOURCES ORGANISATION AND CHIEF ENGINEER GENERAL
June 9, 2009
R BASKARA Vs. GNANAPRAKASAM
December 8, 2009
R BASKARAN Vs. SPECIAL ASSISTANT COLLECTOR
June 8, 2009
R BHAGWAN SINGH Vs. O THOMAS
July 16, 2009
R BHARATHI Vs. SECRETARY TO GOVERNMENT SCHOOL EDUCATION DEPARTMENT
April 3, 2009
R BHARATHI Vs. CHAIRMAN TEACHERS RECRUITMENT BOARD
July 6, 2009
R BHARATHIDASAN Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL
August 17, 2009
R BHUNAVESWARI Vs. R SURESH BABU
September 15, 2009
R CHAMUNDEESWARI Vs. INDIAN OVERSEAS BANK
February 25, 2009
R CHAMUNDEESWARI Vs. METROPOLITAN TRANSPORT CORPORATION LTD
August 6, 2009
R CHANDER Vs. CHENNAI METROPOLITAN DEVELOPMENT AUTHORITY REPRESENTED BY CHIEF EXECUTIVE OFFICER AND A BOND STRANDS PVT LTD REPRESENTED BY ITS DIRECTOR, RAMALINGA RAYA REDDY
April 30, 2009
R CHANDRAN Vs. COMMISSIONER SALEM CITY MUNICIPAL CORPORATION
November 3, 2009
R CHELLAPPA Vs. STATE OF TAMILNADU
December 3, 2009
R CHINTHAMANI Vs. C SAMIAPPAN
November 10, 2009
R CHITTILINGAM Vs. DEPUTY INSPECTOR GENERAL OF POLICE
July 8, 2009
R D RAJATHI Vs. DEPUTY INSPECTOR OF POLICE
December 22, 2009
R D RAJESH KANNA Vs. CHAIRMAN CUM MANAGING DIRECTOR NATIONAL INSURANCE COMPANY LTD
April 21, 2009
R D S PROJECT LTD Vs. MARIYU ABDUL AZEEZ
January 22, 2009
R D VENKATESAN Vs. J DHANASEKARAN
February 10, 2009
R DAMODARAN Vs. STATE
July 10, 2009
R DAYANANDA GUPTA Vs. LAKSHMI VENKATADRI
November 25, 2009
R DEEPAK Vs. CHAIRMAN TAMIL NADU UNIFORM SERVICE &
October 21, 2009
R DESINGURAJAN Vs. R VIMALA
August 27, 2009
R DEVARAJ Vs. M VEERAPPA GOUNDER
December 11, 2009
R DHANAGOPAL Vs. GOVERNMENT OF TAMILNADU
October 1, 2009
R DHANAPALAN Vs. STATE
January 22, 2009
R DHANDAPANI Vs. REGIONAL PASSPORT OFFICER
August 19, 2009
R DHANDAPANI Vs. DEPUTY COMMISSIONER OF POLICE
September 18, 2009
R DINAHARAN Vs. INSPECTOR OF POLICE, LAW AND ORDER; M BALUSAMY AND; B PANGAVARNAM
April 6, 2009
R DURAISWAMY Vs. MATHAMMAL
August 19, 2009
R ELANGO Vs. SUPERINTENDENT OF POLICE
February 18, 2009
R ELANGO Vs. S KUPPUSAMY
September 11, 2009
R ELUMALAI Vs. G VARADHAN
November 25, 2009
R ELUMALAI Vs. STATE OF TAMIL NADU
June 12, 2009
R ELUMALAI Vs. GOVERNMENT OF TAMIL NADU, REP BY ITS SECRETARY, REVENUE DEPARTMENT; PRINCIPAL COMMISSIONER AND COMMISSIONER OF LAND REFORMS AND; ASSISTANT COMMISSIONER/COMPETENT AUTHORITY, URBAN LAND CEILING
January 23, 2009
R G RATHINAM Vs. SUB REGISTRAR OFFICE OF SUB
July 2, 2009
R GANAPATHY Vs. DEPUTY REGISTRAR OF COOPERATIVE SOCIETIES
August 7, 2009
R GANESAN Vs. DISTRICT COLLECTOR
November 2, 2009
R GANESAN Vs. COLLECTOR KRISHNAGIRI
November 18, 2009
R GANESAN Vs. K RAMANATHAN
April 30, 2009
R GOPAL Vs. DISTRICT REVENUE OFFICER
July 6, 2009
R GOPALAKRISHNAN Vs. N P RAJAN ASSISTANT GENERAL MANAGER PL HO/PERSONNEL DEPARTMENT INDIAN BANK
August 17, 2009
R GOPINATH S/O M RADHAKRISHNAN Vs. SENIOR DIVISIONAL OPERATIONS MANAGER
April 3, 2009
R GOVINDAN Vs. PRINCIPAL CHIEF CONSERVATOR OF FORESTS
June 9, 2009
R GOVINDARAJ Vs. STATE
September 11, 2009
R GOVINDARAJAN Vs. PRESIDING OFFICER LABOUR COURT TIRUCHI
November 23, 2009
R GUGANESH Vs. PRINCIPAL CHIEF CONSERVATOR OF FORESTS CHENNAI
November 17, 2009
R GUNASEELAN Vs. DENTAL COUNCIL OF INDIA NEW DELHI
April 29, 2009
R GUNASEKARAN Vs. OFFICER IN CHARGE BUREAU OF NAVIKS
June 30, 2009
R GURUSAMY Vs. DISTRICT TREASURY OFFICER MADURAI
September 10, 2009
R HARIHARA MOOTHY Vs. HIMACHAL FUTIRISTIC COMMUNICATION LTD
October 5, 2009
R I JABARAJ Vs. UNION OF INDIA
January 19, 2009
R J SUJATHA Vs. INDIAN BANK CHITTOOR BRANCH
April 20, 2009
R JANAKI Vs. SECRETARY TO GOVERNMENT PUBLIC DEPARTMENT
October 30, 2009
R JAYA Vs. COMMISSIONER CHENGALPATTU MUNICIPALITY
October 1, 2009
R JAYABALAN Vs. CHAIRMAN TAMIL NADU ELECTRICITY BOARD
March 2, 2009
R JAYABALAN Vs. ADDITIONAL DIRECTOR OF SURVEY AND LAND RECORDS
October 5, 2009
R JAYAKANTHAN Vs. STATE OF TAMIL NADU
July 28, 2009
R JAYANTHI Vs. GOVERNMENT OF TAMIL NADU
August 21, 2009
R JAYARAMAN Vs. S NATARAJAN
July 3, 2009
R JEEVA Vs. DIRECTOR OF ELEMENTARY EDUCATION
July 31, 2009
R JEYARAMAN Vs. K P V SUNDARAMOORTHY
August 25, 2009
R JOHN MICHEL Vs. SREE SADASIWAM CHIT FUNDS PVT LTD
January 7, 2009
R JOSEPH ALEXIS ALIAS R PRAVIN RAJ Vs. TAMIL NADU DR M G R MEDICAL UNIVERSITY
July 1, 2009
R JUSTIN ARULAPPA Vs. R XAVIER ARULAPPA
September 1, 2009
R K ENTERPRISES Vs. BOARD OF TRUSTEES
November 24, 2009
R K JEEJA Vs. DIRECTOR, TEACHER RECRUITMENT BOARD
March 11, 2009
R K KARUPIAH PILLAI Vs. A S SINGARAVELAN
April 18, 2009
R K KUMAR LOTTERY AGENCY Vs. STATE OF TAMILNADU
December 3, 2009
R K P TRADERS PATTUKKOTTAI Vs. STATE OF TAMIL NADU
March 25, 2009
R K SINGH Vs. CENTRAL ADMINISTRATIVE TRIBUNAL
January 20, 2009
R KALAIARASAN Vs. M LINGAM
March 25, 2009
R KALAIARASAN Vs. GOVERNMENT OF INDIA
September 15, 2009
R KALAIVANI Vs. CHAIRMAN INDIAN OIL CORPORATION LTD
December 4, 2009
R KALIAMURTHY Vs. CHIEF ELECTRICAL INSPECTOR GOVERNMENT THIRU-VI-KA INDUSTRIAL CHENNAI
December 3, 2009
R KANDASAMY Vs. GOVERNMENT OF WATER SUPPLY AND DRAINAGE BOARD
November 17, 2009
R KANDASAMY Vs. PRESIDING OFFICER LABOUR COURT
January 19, 2009
R KANDASAMY Vs. TREASURY OFFICER COIMBATORE
October 21, 2009
R KANDASAMY Vs. VARADHARAJAN
July 8, 2009
R KANNAHI Vs. GOVERNMENT OF TAMIL NADU
December 7, 2009
R KANNAIYAN Vs. SECRETARY HIGHWAYS AND RURAL WORKS
June 26, 2009
R KANNAN Vs. GENERAL MANAGER TAMIL NADU STATE TRANSPORT CORPORATION LTD
November 10, 2009
R KANNAN Vs. DEPUTY INSPECTOR GENERAL OF POLICE
March 17, 2009
R KANNAN Vs. DISTRICT FOREST OFFICER KALLAKURICHI FOREST DIVISION
October 9, 2009
R KANNAPIRAN M S Vs. SECRETARY TO GOVERNMENT OF TAMIL NADU HEALTH AND FAMILY WELFARE
November 25, 2009
R KANNIAPPAN Vs. G SUNDARI AMMAL
March 18, 2009
R KARMEGAM AND MINOR NALLAMANI REP BY HIS BROTHER (R KARMEGAM) Vs. STATE OF TAMIL NADU REP BY ITS DIRECTOR COLLECTOR
April 13, 2009
R KARUPPUSAMY Vs. REGIONAL MANAGER TAMILNADU CO OP MARKETING FEDERATION
December 10, 2009
R KASI Vs. REGISTRAR
July 15, 2009
R KAYAROHANAM Vs. S SHANMUAM
July 8, 2009
R KIRUBAVATHY Vs. DISTRICT TREASURY OFFICER MADURAI
September 10, 2009
R KOMARASAMY Vs. PONNAMMAL
April 21, 2009
R KONGAIAH Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES SIVAGANGAI
December 7, 2009
R KRISHNAMOORTHY Vs. STATE
June 24, 2009
R KRISHNAMOORTHY Vs. AUTHORIZED OFFICER
January 9, 2009
R KRISHNAMOORTHY Vs. B RAMKUMAR
July 1, 2009
R KRISHNAMOORTHY Vs. DHANALAKSHMI MILLS LTD
August 27, 2009
R KRISHNAMURTHY Vs. STATE OF TAMIL NADU
July 6, 2009
R KRISHNASAMY NAIDU Vs. ROCK ONNE DE PARIS WIFE OF EDWARD AROKIASAMY
October 26, 2009
R KUMAR Vs. STATE
December 11, 2009
R KUMAR Vs. DIRECTOR GENERAL OF POLICE
October 8, 2009
R KUPPAN Vs. SECRETARY TO GOVERNMENT RURAL DEVELOPMENT AND PANCHAYAT RAJ DEPARTMENT CHENNAI
December 10, 2009
R LAKSHMANAN Vs. INDIAN OVERSEAS BANK NUNGAMBAKKAM BRANCH
October 30, 2009
R LALITHAMBAL Vs. J STANLY JONES
August 7, 2009
R LATHA Vs. DIRECTOR OF SCHOOL EDUCATION
December 21, 2009
R M MANOHAR DANIEL Vs. GOVERNMENT OF TAMIL NADU
September 30, 2009
R M RAMASAMY Vs. ASSISTANT DIRECTOR OF LOCAL FUND AUDIT MUNICIPAL PENSION CHENNAI
December 23, 2009
R M SOMASUNDARAM Vs. DIRECTOR GENERAL OF EMPLOYMENT AND TRAINING AND SECRETARY
August 7, 2009
R MADESH Vs. STATE
July 29, 2009
R MAHESWARAN Vs. DISTRICT COLLECTOR AND INSPECTOR OF PANCHAYATS
February 11, 2009
R MAHESWARI Vs. P SENTHILKUMAR
November 25, 2009
R MANI Vs. SECRETARY EDUCATION DEPARTMENT GOVERNMENT OF TAMIL NADU
June 15, 2009
R MANICKAM Vs. JAN MOHAMED SAIT
January 22, 2009
R MANICKAM Vs. INSPECTOR-GENERAL AND COMMISSIONER OF POLICE
July 14, 2009
R MANICKAM Vs. SENGUNTHAR CHARITABLE TRUST
September 3, 2009
R MANICKAVASAGAM Vs. SECRETARY ATTUR TOWN BANK CO-OPERATIVE BANK LTD
March 24, 2009
R MANIKANTAN Vs. GOVERNMENT OF TAMIL NADU
August 21, 2009
R MANIMEGALAI Vs. EXECUTIVE-CUM-ADMINISTRATIVE OFFICER TAMIL NADU HOUSING BOARD
April 24, 2009
R MANNAR Vs. SECRETARY TO GOVERNMENT MUNICIPAL ADMINISTRAIVE AND WATER SUPPLY DEPARTMENT
November 5, 2009
R MANOHARAN Vs. P NAAZ
August 31, 2009
R MARGANDEYAN Vs. STATE OF TAMIL NADU
June 15, 2009
R MAYARATHINAM Vs. DIRECTOR OF SOCIAL WELFARE
July 22, 2009
R MOHAN Vs. DIRECTOR PERSONNEL CORPORATE OFFICE NEYVELI LIGNITE CORPORATION LIMITED
June 12, 2009
R MOHAN RANGANATHAN Vs. DISTRICT REVENUE OFFICER KANCHEEPURAM
December 21, 2009
R MOHANASUNDARAM Vs. PRINCIPAL CHIEF CONSERVATOR OF FORESTS
June 10, 2009
R MOORTHY Vs. TAMIL NADU STATE ELECTION COMMISSION
October 6, 2009
R MUNIYANDI Vs. SECRETARY TO GOVERNMENT ADI-DRAVIDAR AND TRIBAL WELFARE DEPARTMENT
October 14, 2009
R MURUGA PERUMAL Vs. J RADHAMANI
July 7, 2009
R MURUGAMBAL Vs. SUB REGISTRARS OFFICE PATTUKOTTAI
November 4, 2009
R MURUGAN Vs. DIRECTOR OF PUBLIC HEALTH AND PREVENTIVE MEDICINE
October 15, 2009
R MURUGAN ALIAS PERUMAL Vs. CHAIRMAN TAMIL NADU ELECTRICITY BOARD
November 5, 2009
R MURUGESAN Vs. PRINCIPAL GOVERNMENT WOMEN POLYTECHNIC
June 11, 2009
R MUTHUKRISHNAN Vs. MANAGING DIRECTOR
January 19, 2009
R MUTHUKRISHNAN Vs. REGISTRAR TAMIL NADU ADMINISTRATIVE TRIBUNAL
June 29, 2009
R NAGARAJAN Vs. FOOD INSPECTOR
August 10, 2009
R NAGARAJAN Vs. D S HARIHARAN
August 28, 2009
R NARAYANAN Vs. SECRETARY TO GOVERNMENT PUBLIC LAW OFFICERS DEPARTMENT
August 28, 2009
R NATARAJAN Vs. RUKMANI
August 5, 2009
R NAVANEETHAM Vs. EXECUTIVE ENGINEER AND ADMINISTRATIVE OFFICER
August 10, 2009
R NAVEENEETHAKRISHNAN Vs. DISTRICT TREASURY OFFICER MADURAI
September 10, 2009
R NEELAVATHY Vs. STATE OF TAMIL NADU
November 24, 2009
R NIRMALA Vs. Y SHANTHI
April 23, 2009
R NIRMALA DEVI Vs. VICE-CHANCELLOR
August 26, 2009
R P RAMAKRISHNAN Vs. DIRECTOR OF SCHOOL EDUCATION
September 18, 2009
R PADMACHALA Vs. SECRETARY TO GOVERNMENT HEALTH AND FAMILY WELFARE DEPARTMENT
April 1, 2009
R PADMANABAN Vs. G LALITHA
January 19, 2009
R PALANISAMI Vs. R SUBRAMANIA GOUNDER
April 22, 2009
R PALANISUBRAMANIAN Vs. TRANS MEDICAL INDIA LTD
February 6, 2009
R PANEER SELVAM Vs. SUPERINTENDING ENGINEER
July 9, 2009
R PANNERSELVAM Vs. A SUBRAMANIAN
April 28, 2009
R PARTHIBAN Vs. STATE OF TAMILNADU
October 30, 2009
R PARVATHY Vs. LALITHA
September 10, 2009
R PASUPATHY Vs. STATE OF TAMIL NADU
October 7, 2009
R PAVIRUSAN Vs. GOVERNMENT OF TAMIL NADU
April 28, 2009
R PRAKSH KUMAR Vs. SECRETARY TO GOVT INFORMATION AND TOURISM DEPT
September 30, 2009
R R GEORGE CHRISTOPHER Vs. STATE
July 27, 2009
R R NADHAM Vs. STATE OF TAMIL NADU
November 2, 2009
R R TEACHER TRAINING INSTITUTE KAMACHIAMMAL EDUCATIONAL AND CHARITABLE TRUST Vs. MEMBER SECRETARY NATIONAL COUNCIL FOR TEACHER EDUCATIONAL HANS BHAVAN WING II NEW DELHI
July 1, 2009
R RADHAKRISHNAN Vs. M S SASWATH CONSTRUCTION PVT LTD &
February 10, 2009
R RADHAKRISHNAN ALIAS VELUSAMY Vs. STATE
July 15, 2009
R RAGHURAMAN Vs. STATE OF TAMIL NADU
September 1, 2009
R RAJAKRISHNA Vs. STATE OF TAMIL NADU
April 13, 2009
R RAJAN Vs. TAMIL NADU ELECTRICITY BOARD
January 23, 2009
R RAJARAM Vs. T R MAHESWARAN
November 13, 2009
R RAJARETHINAM Vs. STATE OF TAMIL NADU
September 30, 2009
R RAJASEKAR Vs. SECRETARY TO GOVERNMENT SCHOOL EDUCATION DEPARTMENT
August 4, 2009
R RAJENDRAN Vs. CHIEF ENGINEER HIGHWAYS AND RURAL WORKS
April 13, 2009
R RAJENDRAN Vs. DISTRICT REGISTRAR PERIYAKULAM
April 17, 2009
R RAJENDRAN Vs. M BHAWARLAL
December 9, 2009
R RAJENDRAN Vs. THIRUMANGALAM MUNICIPALITY
August 7, 2009
R RAJESHWARI Vs. DISTRICT COLLECTOR
June 16, 2009
R RAMACHANDRAN Vs. A P S EXPORTS
July 16, 2009
R RAMASAMY Vs. CENTRAL REGISTRAR OF COOPERATIVE
December 23, 2009
R RAMASAMY EXTENSION OFFICER CO-OPERATION PANCHAYAT UNION UDHAGAMANDALAM NILGIRIS DISTRICT Vs. STATE OF TAMIL NADU
December 22, 2009
R RAMESH Vs. STATE
December 8, 2009
R RANGASAMY Vs. DISTRICT FOREST OFFICER DISTRICT FOREST OFFICE THIRUVANNAMALAI ZONE
June 11, 2009
R RANI Vs. ICICI BANK ANNA NAGAR BRANCH
November 24, 2009
R RAVI Vs. DIRECTOR OF TOWN PANCHAYAT KURALAGAM
November 26, 2009
R RAVI Vs. DISTRICT COLLECTOR INSPECTOR OF PANCHAYATS DHARMAPURI DISTRICT DHARMAPURI
December 23, 2009
R RAVICHANDRAN Vs. SECRETARY TO GOVERNMENT MUNICIPAL ADMINISTRATION AND WATER SUPPLY DEPARTMENT
December 18, 2009
R S LAL MOHAN Vs. EXECUTIVE ENGINEER PUBLIC WORKS DEPARTMENT KANYAKUMARI
November 12, 2009
R S LEATHER EXPORTS Vs. CENTRAL BANK OF INDIA & ANR
July 1, 2009
R S MOHAN Vs. ASSISTANT DIRECTOR OF SURVEY, LAND RECORDS; DISTRICT COLLECTOR
July 23, 2009
R S NAMBI Vs. SHAILESH VORA
September 8, 2009
R S PANDIYA PILLAI Vs. BOTHA RAJ
November 6, 2009
R S RANGARAJ Vs. COMMISSIONER OF HANDLOOMS AND TEXTILES
January 23, 2009
R S SHANKAR Vs. V KALA
August 17, 2009
R S SRIDHAR Vs. STATE OF TAMIL NADU
July 30, 2009
R SADASIVAM ALIAS SADASIVADHASAN Vs. STATE
July 22, 2009
R SADHASIVAM Vs. R EZHILARASI
October 14, 2009
R SAMBANDAM Vs. JOINT DIRECTOR OF STATISTICS ADMINISTRATION
July 16, 2009
R SAMPATH Vs. COLLECTOR THE COLLECTORS OFFICE KANCHEEPURAM DISTRICT
October 6, 2009
R SANTHANAM Vs. SUPERINTENDING ENGINEER CHENNAI METROPOLITAN WATER SUPPLY AND SEWERAGE BOARD
November 23, 2009
R SARAVANAKUMAR Vs. STATE OF TAMIL NADU
September 3, 2009
R SARAVANAN Vs. P N PERUVAZHUTHI
November 10, 2009
R SARITHA Vs. INSTITUTE OF ROAD TRANSPORT
July 10, 2009
R SATHYASRI Vs. REGISTRAR
July 28, 2009
R SEKAR Vs. STATE
April 21, 2009
R SENTHIL KUMAR Vs. DHANDAPANI A AND CO LTD
April 8, 2009
R SENTHUR PANDY Vs. SECRETARY EDUCATION DEPARTMENT GOVERNMENT OF TAMIL NADU
June 15, 2009
R SHAKAR Vs. STATE
August 27, 2009
R SHAMUGARAJ Vs. R JEEVARATHINAM
April 6, 2009
R SHANKARRAJ Vs. H RAJAPPA
April 15, 2009
R SHANMUGAM Vs. SECRETARY TO GOVERNMENT REVENUE DEPARTMENT
December 7, 2009
R SHANMUGAM Vs. M GANESA MUDALIAR
June 10, 2009
R SHANMUGANATHAN Vs. DEPUTY INSPECTOR GENERAL OF POLICE CHENNI
November 16, 2009
R SHOBANA Vs. STATE OF TAMIL NADU
October 15, 2009
R SINGARAVEL Vs. V VIJAYAKUMARI
December 23, 2009
R SIVAKUMAR Vs. DEPUTY REGISTRAR OF CO-OPERATIVES SOCIETIES CUDDALORE
October 21, 2009
R SIVAKUMAR Vs. SRP TOOLS LIMITED
November 17, 2009
R SIVAKUMARAN Vs. DISTRICT COLLECTOR PUDUKOTTAI DISTRICT PUDUKOTTAI
October 7, 2009
R SIVASHANMUGAM Vs. STATE OF TAMIL NADU
March 13, 2009
R SOUNDARAJAN Vs. SECRETARY TO GOVERNMENT GOVERNMENT OF
March 23, 2009
R SRIJITH Vs. STATE OF TAMIL NADU
January 29, 2009
R SRILATHA Vs. INSPECTOR GENERAL OF POLICE MEDICAL
December 21, 2009
R SRINIVASAL NAIDU Vs. V CHOCKALINGAM CHETTY
November 27, 2009
R SRINIVASAN Vs. DIVISIONAL ENGINEER ROAD SECTOR PROJECT
April 13, 2009
R SRINIVASAN Vs. STATE OF TAMIL NADU
November 9, 2009
R SRINIVASAN; A RUKKUMANIAMMAL, A SEENIVASARAGAVAN Vs. I ALAGARSAMY
September 10, 2009
R SRIRAM Vs. R MAHINDRAN; M R SIVAPRAKASAM; S BIRLA; B JEGADEESWARAN
July 16, 2009
R SUBBULAKSHMI Vs. RAMAKRISHNA TRADERS
July 3, 2009
R SUBRAMANIAM Vs. DISTRICT COLLECTOR DISTRICT
August 28, 2009
R SUBRAMANIAN Vs. SECRETARY TO GOVERNMENT TAMIL DEVELOPMENT CULTURE AND RELIGIOUS ENDOWMENTS DEPARTMENT CHENNAI
September 9, 2009
R SUBURATHINAM Vs. T GOVINDARAJ
August 6, 2009
R SUJATHA BABU Vs. SUPERINTENDING ENGINEER VELLORE ELECTRICITY SYSTEM
August 25, 2009
R SUNDAR Vs. R VISWANATHAN
January 19, 2009
R SUNDAR Vs. KAMARAJ
June 23, 2009
R SUNDAR ALIAS SUNDARMAHALINGAM Vs. STATE INSPECTOR OF POLICE
March 11, 2009
R SUNDARAM Vs. B KRISHNAKUMARI
February 10, 2009
R SUNDARARAJ Vs. COMMISSIONER OF POLICE
April 20, 2009
R SUNDARARAJAN Vs. SUPERINTENDENT CENTRAL PRISON
October 12, 2009
R SUPRAMANINAN Vs. DEPUTY REGISTRAR SPECIAL OFFICER
October 9, 2009
R SURESH S/O ROWTHRAM Vs. STATE REPRESENTED BY THE INSPECTOR OF POLICE
October 22, 2009
R SWAMINATHAN Vs. SIVAGOWRI
January 20, 2009
R SWAMINATHAN Vs. SIVAGOWRI
August 3, 2009
R SWARNAVALLI Vs. H H THE PRINCE OF ARCOT ENDOWMENTS
March 16, 2009
R SWARUP REDDY Vs. KOTAK MAHINDRA BANK LTD
September 10, 2009
R SYED MAQBOOL Vs. PARVEEN SULTANA
June 18, 2009
R T MURUGESAN Vs. SECRETARY TO GOVERNMENT AGRICULTURE DEPARTMENT CHENNAI
September 8, 2009
R T PALANIVELU Vs. SECRETARY TO GOVERNMENT TOURISM DEPARTMENT CUM CHAIRMAN TAMIL NADU FILM DEVELOPMENT CORPORATION
December 16, 2009
R T RAMESH Vs. SECRETARY HOUSING AND URBAN DEVELOPMENT DEPARTMENT
April 3, 2009
R TAMILSELVAN S O LATE K RAJAGOPAL Vs. DIVISIONAL FIRE OFFICER SALEM Ï¿½ DHARMAPURI DIVISION
October 9, 2009
R THALAIMAN Vs. INSPECTOR OF PANCHAYATS-CUM-DISTRICT
April 27, 2009
R THAMARAISELVI Vs. CHAIRMAN TAMIL NADU ELECTRICITY BOARD
December 4, 2009
R THANGASAMY Vs. STATE OF TAMIL NADU
June 9, 2009
R THANIKACHALAM Vs. CHIEF ENGINEER PERSONNEL TAMIL NADU ELECTRICITY BOARD
November 23, 2009
R THIRUMAVAL