Case Index

Title
Date
21ST CENTURY INFRASTRUCTURE (INDIA) PVT. LTD. Vs. SECRETARY CENTRAL ELECTRICITY REGULATORY COMMISSION NEW DELHI
May 21, 2009
B.M. VERMA Vs. UTTARAKHAND ELECTRICITY REGULATORY COMMISSION
December 18, 2009
B.M. VERMA Vs. UTTARAKHAND ELECTRICITY REGULATORY COMMISSION
August 5, 2009
BANGALORE ELECTRICITY SUPPLY CO. LTD Vs. NSL SUGAR LTD
May 26, 2009
BANGALORE ELECTRICITY SUPPLY COMPANY LIMITED Vs. KARNATAKA ELECTRICITY REGULATORY COMMISSION
December 7, 2009
BHUSHAN STEEL LTD Vs. UTTAR PRADESH POWER CORPORATION LTD. &
September 1, 2009
BINANI ZINC LIMITED Vs. KERALA STATE ELECTRICITY BOARD &
November 20, 2009
BSES RAJDHANI POWER LTD. Vs. DELHI ELECTRICITY REGULATORY
December 4, 2009
CENTRAL COALFIELDS LTD JHARKHAND Vs. DLF POWER LTD HARYANA
July 31, 2009
CHEMICAL INTERNATIONAL LTD. Vs. HARYANA ELECTRICITY
March 25, 2009
CHODAVARAN COOPERATIVE SUGAR LTD Vs. TRANSMISSION
March 25, 2009
D. Y. PATIL SPORTS ACADEMY Vs. MAHARASHTRA ELECTRICITY
April 23, 2009
DAMODAR VALLEY CORPORATION Vs. JHARKHAND STATE ELECTRICITY
January 28, 2009
GAIL GAS LTD. Vs. PETROLEUM & NATURAL GAS REGULATORY BOARD
July 16, 2009
H.P. STATE ELECTRICITY BOARD Vs. H.P. ELECTRICITY REGULATORY
July 15, 2009
HIM URJA PVT. LTD. Vs. UTTRAKH AND ELECTRICITY REGULATORY
July 9, 2009
HIMACHAL PRADESH STATE ELECTRICITY BOARD Vs. HP ELECTRICITY
December 9, 2009
IN THE MATTER OF : MAHARASHTRA STATE ELECTRICITY DISTRIBUTION CO. LTD Vs. EUROTEX INDUSTRIES & EXPORTS LTD
April 30, 2009
IN THE MATTER OF: GHANSHYAM ROHITBHAI MEHTA BHAVESH ROHITBHAI MEHTA Vs. MEENABEN MAGANLAL MEHTA, GUJARAT
May 6, 2009
IN THE MATTER OF: GRID CORPORATION OF ORISSA LTD. Vs. NAV BHARAT FERRO ALLOYS LTD.
March 6, 2009
IN THE MATTER OF: KARNATAKA POWER CORPORATION LTD. Vs. KARNATAKA ELECTRICITY REGULATORY COMMISSION
March 18, 2009
IN THE MATTER OF: M/S. TATA TEA LTD. Vs. KERALA STATE ELECTRICITY BOARD VYDHYUTHI BHAVAN
March 3, 2009
IN THE MATTER OF: MAHARASHTRA STATE ELECTRICITY DISTRIBUTION CO. LTD. Vs. MAHARASHTRA ELECTRICITY REGULATORY COMMISSION
May 4, 2009
IN THE MATTER OF: MUMBAI INTERNATIONAL AIRPORT PVT. LTD Vs. MAHARASHTRA ELECTRICITY REGULATORY COMMISSION WORLD TRADE CENTRE
February 26, 2009
IN THE MATTER OF: NATIONAL THERMAL POWER CORPORATION LTD. Vs. CENTRAL ELECTRICITY REGULATORY COMMISSION
March 16, 2009
IN THE MATTER OF: SHAHLON INDUSTRIAL INFRASTRUCTURE PVT. LTD. Vs. DAKSHIN GUJARAT VIJ COMPANY LTD. SURAT
March 5, 2009
IN THE MATTER OF: TAMIL NADU ELECTRICITY BOARD, CHENNAI Vs. TAMIL NADU ELECTRICITY REGULATORY COMMISSION CHENNAI
April 2, 2009
IN THE MATTER OF: TRANSMISSION CORPORATION OF ANDHRA PRADESH LTD Vs. NATIONAL THERMAL POWER CORPORATION LTD.
May 5, 2009
KADODARA POWER PVT. LTD. Vs. GUJARAT ELECTRICITY
September 22, 2009
KAVERI GAS POWER LTD., Vs. CHAIRMAN, TAMIL NADU
February 10, 2009
KRISHNA CHARITABLE TRUST Vs. MAHARASHTRA ELECTRICITY
April 23, 2009
LUPIN LTD. Vs. MAHARASHTRA ELECTRICITY REGULATORY COMMISSION
November 16, 2009
M .D. BESCOM Vs. CHIEF MANAGER, SBI
August 13, 2009
M.P. POWER TRADING COMPANY LIMITED Vs. TORRENT POWER LIMITED
January 19, 2009
M.P. POWER TRADING COMPANY LTD. Vs. NATIONAL THERMAL POWER
January 13, 2009
M/S. INDIAN ACRYLICS LTD Vs. SECRETARY, DEPTT. OF POWER,
March 2, 2009
M/S. ISPAT INDUSTRIES LTD, Vs. MAHARASHTRA STATE ELECTRICITY
December 14, 2009
M/S. POLYPLEX CORPORATION LTD. Vs. UTTARAKHAND ELECTRICITY
October 6, 2009
M/S. POWERONICKS LTD. Vs. KARNATAKA POWER TRANSMISSION
October 28, 2009
M/S. PSR GREEN POWER PROJECT (PVT.) LTD. Vs. ANDHRA PRADESH
July 22, 2009
M/S. RAJAPALAYAM MILLS LTD. Vs. KARNATAKA POWER
January 22, 2009
M/S. RELIANCE POWER LIMITED, Vs. UTTAR PRADESH ELECTRICITY
January 28, 2009
MADHYANCHAL VIDYUT VITRAN NIGAM LTD. Vs. UTTAR
November 20, 2009
MAHARASHTRA STATE ELECTRICITY DIST. CO. LTD. Vs. MULA
September 25, 2009
MAHARASHTRA STATE ELECTRICITY POWER TRADING CORPORATION PVT. LTD Vs. CENTRAL ELECTRICITY REGULATORY COMMISSION
April 29, 2009
MONNET ISPAT & ENERGY LTD., Vs. CHATTISGARH STATE
January 29, 2009
MULA PARVARA ELEC. CO-OP. SOCIETY Vs. MAHARASHTRA
August 31, 2009
MULTIPLEX ASSOCIATION OF INDIA Vs. MAHARASHTRA ELECTRICITY
October 28, 2009
MULTIPLEX ASSOCIATION OF INDIA Vs. MAHARASHTRA ELECTRICITY REGULATORY COMMISSION WORLD TRADE CENTRE
January 19, 2009
NAHAR SUGAR AND ALLIED INDUSTRIES LTD. Vs. PUNJAB STATE ELECTRICITY REGULATORY COMMISSION, CHANDIGARH
April 27, 2009
NATIONAL HYDROELECTRIC POWER CORPORATION LTD. Vs. CHAIRMAN PUNJAB STATE ELECTRICITY BOARD
December 23, 2009
NATIONAL THERMAL POWER CORPORATION Vs. CENTRAL ELECTRICITY
April 16, 2009
NEW DELHI MUNICIPAL COUNCIL Vs. DELHI ELECTRICITY REGULATORY COMMISSION VINIYAMAK BHAWAN NEW DELHI
February 16, 2009
NOIDA POWER COMPANY Vs. PASCHIMANCHAL VIDYUT VITRAN NIGAM
September 24, 2009
NORTH DELHI POWER LTD Vs. DELHI ELECTRICITY REGULATORY
March 23, 2009
NORTH EASTERN ELECTY. SUPPLY CO. OF ORISSA LTD Vs. M/S. TATA
February 3, 2009
NTPC LIMITED Vs. CENTRAL ELECTRICITY REGULATORY COMMISSION, MUMBAI
April 28, 2009
NTPC LTD., Vs. CENTRAL ELECTRICITY REGULATORY COMMISSION &
January 13, 2009
ORISSA POWER TRANSMISSION CORPORATION LTD Vs. MADHYA PRADESH
April 30, 2009
PALMA DAIRY Vs. KERALA STATE ELECTRICITY BOARD
April 22, 2009
POWERLINKS TRANSMISSION LTD. Vs. CENTRAL ELECTRICITY
September 25, 2009
REGISTRAR, UNIVERSITY OF PUNE Vs. MAHARASHTRA STATE
May 21, 2009
RELIANCE INDUSTRIES LTD Vs. MAHARASHTRA ELECTRICITY
November 20, 2009
RELIANCE INFRASTRUCTURE LIMITED Vs. MAHARASHTRA ELECTRICITY
December 8, 2009
RELIANCE INFRASTRUCTURE LTD. Vs. MAHARASHTRA ELECTRICITY REGULATORY COMMISSION, MUMBAI
May 28, 2009
S.E. (SO&LD), RAJASTHAN RAJYA VIDYUT PRASAN NIGAM LTD. Vs. CENTRAL ELECTRICITY REGULATORY COMMISSION
July 13, 2009
SOUTHERN SPINNERS AND PROCESSORS LTD. Vs. CHIEF ENGINEER
February 13, 2009
SPENCERS RETAIL LTD. Vs. MAHARASHTRA ELECTRICITY
January 27, 2009
STEEL MANUFACTURER ASSOCIATION OF KERALA Vs. KERALA STATE
August 31, 2009
SUDHIR DEVIRAM AGARWAL Vs. MAHARASHTRA ELECTRICITY
September 2, 2009
TAMIL NADU ELECTRICITY BOARD Vs. CENTRAL ELECTRICITY
November 6, 2009
TAMIL NADU ELECTRICITY BOARD Vs. NEYVELI LIGNITE CORPORATION
May 20, 2009
TAMIL NADU ELECTRICITY BOARD Vs. NEYVELI LIGNITE CORPORATION
May 6, 2009
TAMIL NADU ELECTRICITY BOARD Vs. CENTRAL ELECTRICITY
April 30, 2009
TAMIL NADU ELECTRICITY BOARD Vs. M/S. HI-TECH CARBON &
February 26, 2009
TATA POWER COMPANY LIMITED Vs. MAHARASHTRA ELECTRICITY
July 15, 2009
U. P. POWER CORPORATION LTD Vs. M/S. PREMIER ISPAT
December 23, 2009
UTTAR PRADESH POWER CORPORATION LTD Vs. CENTRAL ELECTRICITY
March 16, 2009
UTTAR PRADESH POWER CORPORATION LTD. Vs. CENTRAL ELECTRICITY REGULATORY COMMISSION
January 9, 2009
VAISHALI POWER GENERATING CO. LTD Vs. CENTRAL ELECTRICITY
April 27, 2009
VELAGAPUDI POWER GENERATION LTD Vs. SOUTHERN POWER
April 30, 2009