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Case Index
Title
Date
ASSET INTERNATIONAL HAMIRPUR Vs. ANJALI KUMARI DAUGHTER OF KAMAL DEV
December 10, 2009
BALAJI EMPORIUM THROUGH PURAN CHAND NAGPAL Vs. NEW INDIA ASSURANCE COMPANY LTD.
February 2, 2009
BHAGWAN PATI W/O BHAGWAN SINGH Vs. ORIENTAL INSURANCE COMPANY LTD AND ORS
April 16, 2009
BHIM SINGH Vs. DIRECTOR SEERAJ LEASING & FINANCE PVT LTD & ORS
December 10, 2009
BUSHEHAR FRUIT GROWERS ASSOCIATION Vs. OM PARKASH CHAUHAN S/O LATE JAI RAM CHAUHAN AND ORS
September 10, 2009
CHAMELI DEVI Vs. LIFE INSURANCE CORPORATION OF INDIA
May 6, 2009
COMMISSIONER EMPLOYEES PROVIDENT PUNJAB & HARYANA Vs. JAI DEVI WIDOW OF LATE SH HARI RAM
August 19, 2009
DEEP RAM (HUSBAND OF BHAJJI DEVI) SON OF PRITAM SINGH Vs. STATE OF HIMACHAL PRADESH AND ORS
May 8, 2009
DEEPAK KUMAR Vs. SONY ERICSON MOBILE COMMUNICATION AB COMPANY
February 2, 2009
DUNI CHAND GOEL Vs. ASHA TANDON
March 23, 2009
GORSI CONSTRUCTION PVT. LTD. Vs. UNITED INDIA INSURANCE COMPANY LTD.
November 10, 2009
GURU JAMBHESHWAR UNIVERSITY OF SCIENCE & TECHNOLOGY Vs. KAMAL KUMAR GULERIA
October 27, 2009
HIMACHAL PHARMACEUTICALS LIMITED Vs. ORIENTAL INSURANCE COMPANY LIMITED
August 28, 2009
HRTC Vs. S.K. DHIMAN
April 9, 2009
ICICI BANK LIMITED Vs. GHANSHYAM SHARMA
April 1, 2009
INDIAN OIL CORPORATION LTD. Vs. REVTI DEVI
April 6, 2009
JAI NARAYAN Vs. KINETIC MOTOR COMPANY LTD.
February 2, 2009
JOGINDRA DEVI DAUGHTER OF LATE RASILA RAM Vs. HIMACHAL PRADESH UNIVERSITY AND ORS
December 15, 2009
KAUSHALYA DEVI W/O HAKAM CHAND AND ORS Vs. KEWAL KRISHAN KAPIL SON OF BRIJ LAL KAPIL AND ORS
December 30, 2009
KHATTAR YADAV Vs. PUNJAB NATIONAL BANK
April 9, 2009
KRISHAN SINGH GURBACHAN SINGH & SONS Vs. RAMESH CHAND
December 1, 2009
LIC, BILASPUR Vs. SAROJAN DEVI
January 1, 2009
LIFE INSURANCE CORPORATION Vs. PUSHPA DEVI
December 14, 2009
LIFE INSURANCE CORPORATION OF INDIA Vs. JAMNA DEVI
December 18, 2009
LIFE INSURANCE CORPORATION OF INDIA Vs. JAIMANTI SHARMA W/O LATE BALKISHAN SHARMA AND ORS
December 11, 2009
LIFE INSURANCE CORPORATION OF INDIA Vs. KANTA DEVI
January 1, 2009
LIFE INSURANCE CORPORATION OF INDIA Vs. RAMILA CHAUHAN
March 30, 2009
LIFE INSURANCE CORPORATION OF INDIA Vs. NIRMLA SHARMA
October 29, 2009
LIFE INSURANCE CORPORATION OF INDIA Vs. JASWANT SINGH CHAUHAN
June 4, 2009
LIFE INSURANCE CORPORATION OF INDIA Vs. BHUPENDER PAL
November 5, 2009
LIFE INSURANCE CORPORATION OF INDIA Vs. SUMNA DEVI
December 18, 2009
LIFE INSURANCE CORPORATION OF INDIA Vs. KARUNA VERMA, WD/O LATE SH GOPAL SINGH VERMA
August 27, 2009
LIFE INSURANCE CORPORATION OF INDIA AND ORS Vs. RAMA SOOD AND ORS
November 24, 2009
MAHAMAI TRADERS GENERAL MERCHANTS Vs. SHANKAR CHOPRA
July 8, 2009
MAHINDRA & MAHINDRA FINANCIAL SERVICE LIMITED Vs. NAND LAL S/O KIRPA RAM
August 31, 2009
MAHINDRA & MAHINDRA FINANCIAL SERVICES Vs. RAJ KUMAR CHAUHAN
April 8, 2009
MANAGER CLAIMS LIFE INSURANCE AND ORS Vs. AMARA VATI DEVI AND ORS
May 26, 2009
MANAGER, LIFE INSURANCE CORPORATION OF INDIA, BRANCH BILASPUR, DISTRICT BILASPUR Vs. SHUBH DEI
November 13, 2009
MOHAN CHAND CHAUHAN, S/O SHANKAR DASS Vs. ORIENTAL INSURANCE COMPANY LTD
December 23, 2009
NATIONAL INSURANCE CO.LTD. Vs. SUNIL SOOD
October 30, 2009
NATIONAL INSURANCE COMPANY LIMITED Vs. RAM GOPAL SATAN
March 20, 2009
NATIONAL INSURANCE COMPANY LIMITED Vs. JAI SINGH
March 2, 2009
NATIONAL INSURANCE COMPANY LTD Vs. LAIQ RAM VERMA
December 23, 2009
NATIONAL INSURANCE COMPANY LTD. Vs. PRITU DEVI
January 3, 2009
NATURE WEALTH RESEARCH LABORATORIES (P) LIMITED Vs. MADAN SHARMA
March 31, 2009
NAVEEN KUMAR Vs. EICHER MOTORS LIMITED
August 11, 2009
NEW INDIA ASSURANCE CO LTD Vs. ANIL KUMAR
October 7, 2009
NEW INDIA ASSURANCE COMPANY LIMITED Vs. SOHAN LAL
May 4, 2009
NEW INDIA ASSURANCE COMPANY LTD Vs. RAVINDER KUMAR SON OF KULWANT RAI
November 27, 2009
NEW INDIA ASSURANCE COMPANY LTD. Vs. RAJ PAUL KAUSHAL
October 1, 2009
NEW INDIA ASSURANCE COMPANY LTD. Vs. ANIL KUMAR
October 7, 2009
ORIENTAL INSURANCE COMPANY LIMITED Vs. SUNAINA GARG
March 18, 2009
ORIENTAL INSURANCE COMPANY LTD Vs. BANKA RAM AND ORS
May 22, 2009
ORIENTAL INSURANCE COMPANY LTD. Vs. LAL CHAND
January 3, 2009
PALWINDER KAUR Vs. ORIENTAL INSURANCE COMPANY LTD.
July 24, 2009
PAVIT GARG Vs. BLAZEFLASH COURIERS LTD.
August 3, 2009
POSTMASTER BARSAR, DISTRICT HAMIRPUR, H P & ANR Vs. BIRBAL SHARMA
November 27, 2009
PUNJAB NATIONAL BANK, SANTOSHGARH Vs. NEELAM KUMARI & ORS
December 11, 2009
R.K. ELECTRONICS Vs. NARINDER SINGH
December 31, 2009
RAFI MOHAMMAD Vs. MAGMA LEASING LTD.
May 4, 2009
RAM KRISHAN CHAND S/O SH SUKH RAM Vs. DEV RAJ S/O SH LONGU RAM
August 25, 2009
RAMA NAND THAKUR Vs. ORIENTAL INSURANCE COMPANY LTD.
August 13, 2009
RATTAN LAL Vs. LEKH RAM
January 1, 2009
SANJIV KUMAR BANSAL Vs. SHALIMAR ELECTRONICS
April 1, 2009
SAROJ SHARMA W/O SH RADHEY SHYAM Vs. BEHL BROTHERS
August 13, 2009
SAURABH SHUKLA Vs. COLLEGE OF COMPUTING AND APPLIED SOFTWARE ENGINEER
July 14, 2009
SHIVA TRADERS Vs. NEW INDIA ASSURANCE CO LTD AND ANR
December 8, 2009
SIKAND & COMPANY Vs. GULSHAN NANDA
January 3, 2009
SIKAND AND COMPANY AND ORS Vs. MONTESSORIE CAMBRIDGE SCHOOL
November 17, 2009
SURINDER KUMAR Vs. STATE OF H.P.
October 30, 2009
TATA MOTORS LIMITED Vs. SURINDER KUMAR
March 18, 2009
TATA MOTORS LIMITED Vs. CHUNI LAL VERMA
January 8, 2009
TEK CHAND Vs. STATE BANK OF INDIA
January 3, 2009
THAKUR MOTORS TELCO AUTHORIZED SERVICE CENTRE Vs. SANJAY KUMAR
October 12, 2009
U K FINANCERS CAR BAZAR, PATHANKOT, DISTRICT GURDASPUR, PUNJAB Vs. OM PARKASH SON OF SH PURAN CHAND MONGRA
September 18, 2009
UNITED INDIA INSURANCE CO LTD Vs. KRISHNA DEVI & ORS
November 21, 2009
UNITED INDIA INSURANCE CO. LTD. Vs. KERNEL SINGH
January 3, 2009
UNITED INDIA INSURANCE COMPANY LTD Vs. KAMAL SINGH S/O MEHAR CHAND
November 20, 2009