Case Index

Title
Date
ABDUL HAMID S/O RAHMATULLAH Vs. STATE
April 20, 2009
ABDUL HASAN RIZVI Vs. STATE OF UTTARAKHAND AND ANOTHER
January 15, 2009
ACME TELE POWER LIMITED Vs. SINTEX INDUSTRIES LIMITED
January 9, 2009
Ajay Kumar Vs. State of Uttarakhand and others
November 4, 2009
AJAY KUMAR Vs. STATE OF UTTRANCHAL
August 10, 2009
AJAY KUMAR SAINI Vs. SUKHVINDER SINGH
June 29, 2009
AJAY MISHRA Vs. STATE
April 23, 2009
AJEET PANWAR Vs. STATE OF UTTARAKHAND
December 1, 2009
AJVEER SINGH CHAUHAN Vs. BANK OF BARODA
December 29, 2009
AKHILESH KUMAR AND ANR Vs. STATE OF UTTARAKHAND AND TWO ORS
November 13, 2009
AKHTAR HUSSAIN Vs. NEW INDIA ASSURANCE COMPANY LTD.
July 9, 2009
ALKA SAINI Vs. HEMWATI NANDAN BAHUGUNA, GARHWAL UNIVERSITY
April 24, 2009
ALSTOM HYDRO FRANCE Vs. TEHRI HYDRO DEVELOPMENT CORPORATION
June 29, 2009
AMAR SINGH Vs. STATE
December 21, 2009
Amar Singh Kanwal Vs. State of Uttaranchal & others
November 6, 2009
AMARJEET BHARTI Vs. NISHA
November 24, 2009
AMIR AHMAD (IN JAIL) S/O WALI MOHMAD Vs. STATE
July 16, 2009
AMIT KUMAR (MINOR) Vs. BOARD OF SCHOOLS EDUCATION, UTTARAKHAND, RAMNAGAR, DISTRICT NAINITAL THROUGH ITS SECRETARY
July 1, 2009
ANAND SINGH Vs. STATE OF UTTARAKHAND
November 18, 2009
ANAND SINGH @ ANI S/O HIRA SINGH, R/O RAITOLI PATTI KHITOLI, TEHSIL BERINAG DISTRICT PITHORAGARH Vs. STATE
November 17, 2009
ANGPAL ALIAS CHHANGA Vs. STATE
December 1, 2009
ANNANJAY INFORMATION TECH Vs. STATE OF UTTARAKHAND
December 2, 2009
ANUBHAV KUMAR AGARWAL Vs. THE NEW INDIA ASSURANCE COMPANY LTD. AND ORS.
January 2, 2009
APAR REAL ESTATE (P) LTD Vs. NEELAM SINGH
August 24, 2009
APOLO MANRAL S/O SRI BRIJ MOHAN SINGH Vs. UNION OF INDIA (UOI) THROUGH SECRETARY, MINISTRY OF DEFENCE,
December 1, 2009
ARCHANA GUPTA Vs. RAJEEV GUPTA
November 18, 2009
ARJUN NATH Vs. STATE OF UTTARAKHAND
June 18, 2009
ARUN KUMAR Vs. ICFAI UNIVERSITY
June 18, 2009
Arun Kumar Vs. ICFAI University and others
July 31, 2009
ARUN SETHI Vs. STATE OF UTTARAKHAND
December 8, 2009
ARVIND KUMAR Vs. REGISTRAR, U P CO-OPERATIVE SOCIETIES, LUCKNOW
August 26, 2009
ARVIND KUMAR SAINI Vs. STATE OF UTTARAKHAND
December 4, 2009
ARVIND MOHAN BADONI S/O SRI PARAS RAM BADONI Vs. ADDITIONAL DISTRICT JUDGE III
May 11, 2009
ASHOK HALL GIRLS RESIDENTIAL SCHOOL AND OTHERS Vs. NARESH KUMAR TALREJA
August 6, 2009
ASHOK KUMAR S/O BIR SINGH Vs. STATE AND ANR.
April 8, 2009
Ashok Singh and others Vs. State of Uttarakhand and others
November 27, 2009
ASLAM Vs. STATE
March 31, 2009
ASSISTANT COMMISSIONER, KENDRIYA VIDYALAYA Vs. ANIL KUMAR
November 20, 2009
AVTAR SINGH Vs. STATE OF UTTARAKHAND
June 11, 2009
BABLI ALIAS VINAY KUMAR Vs. STATE
March 6, 2009
BABU S/O SHRI ABDUL MAJID AND MOHD. ARIF S/O MOHD. HASHIM @ PHOORA Vs. STATE
May 22, 2009
BAHADUR NATH Vs. STATE OF UTTARANCHAL
April 17, 2009
Bahadur Ram Vs. Mangla Devi
July 30, 2009
BAISAKHU LAL Vs. CIVIL JUDGE
August 18, 2009
Balak Giri S/o Ravidas (a Krishna.R/o Dadukheri, Bado Mevana.P.S.Inar, Distt.Sipri (MP) Vs. State
May 21, 2009
Balbir Singh S/o Rishal Singh R/o Libber Hari, P.S.Manglore District Haridwar Vs. State
March 30, 2009
BALDEV AND TWO ORS Vs. STATE
May 11, 2009
BALDEV RAJ GAGNEJA & OTHERS Vs. NEHA GAGNEJA
November 24, 2009
BALJEET SINGH Vs. STATE OF UTTARAKHAND
August 19, 2009
BALLE @ BALWANT Vs. STATE OF U P
March 23, 2009
BALLU Vs. STATE OF UTTARAKHAND
December 4, 2009
Balram Vs. Deputy Director Consolidation, and others
October 27, 2009
BALRAM SINGH S/O BHAGWAT SINGH Vs. STATE OF UTTARAKHAND; CHIEF ENGINEER, LEVEL -I, UTTARAKHAND; CHIEF ENGINEER, KUMAON KSHETRA; EXECUTIVE ENGINEER, PROVINCIAL DIVISION; EXECUTIVE ENGINEER, CONSTRUCTION DIVISION
December 1, 2009
BASANT RAM Vs. STATE OF UTTARANCHAL
March 23, 2009
BATA INDIA LIMITED Vs. STATE OF U.P.
August 20, 2009
BEER SINGH BHANDARI Vs. STATE OF UTTARAKHAND
December 23, 2009
BHAGAT SINGH Vs. STATE OF UTTARAKHAND
December 1, 2009
Bhagirathi Devi & another Vs. State & others
March 24, 2009
BHAGWATI PRASHAD GOEL S/O LATE SRI MAM RAJ GOEL Vs. DISTRICT JUDGE
December 31, 2009
Bhagwati Rawat (Smt.) and another Vs. State of Uttarakhand and others
September 15, 2009
BHAIRAB DUTT Vs. BALA DUTT BHATT
April 15, 2009
BHARAT HEAVY ELECTRICALS LTD Vs. NATIONAL INSURANCE CO LTD
July 9, 2009
BHARAT HEAVY ELECTRICALS LTD. Vs. COMMISSIONER CENTRAL EXCISE
March 18, 2009
BHARAT RAM BHATT Vs. STATE OF UTTARANCHAL
December 9, 2009
BHARAT SINGH S/O BHAW SINGH; SURAT SINGH S/O BHAW SINGH; VIRENDRA SINGH S/O BHAW SINGH, BHAW SINGH S/O JAI SINGH Vs. STATE
June 12, 2009
BHAROSHA S/O KISHNA Vs. STATE OF U P
July 20, 2009
BHOPAL SINGH @ BRIJ BEHARI S/O SRI DILBAG SINGH Vs. STATE
June 4, 2009
BHRIGURASHAN PRASAD Vs. STATE OF UTTARAKHAND
August 24, 2009
BHUWAN CHANDRA KANDPAL Vs. STATE OF UTTARAKHAND AND OTHERS
June 29, 2009
BHUWAN SINGH RAWAT Vs. ICICI LOMBART PVT MOTOR GENERAL INSUER
May 1, 2009
Brij Pal and another Vs. Deputy Director of Consolidation and another
November 5, 2009
BUDH NATH Vs. BACHCHI RAM @ VIDYASAGAR
April 23, 2009
C.D.R. MOHAMMAD SIDDIKI AND OTHERS Vs. UNION OF INDIA AND ANOTHER
June 29, 2009
CENTURY TEXTILE AND INDUSTRIES LIMITED Vs. ASSISTANT LABOUR COMMISSIONER
May 14, 2009
CHAITU LAL Vs. THE STATE
March 27, 2009
CHANDAN SINGH Vs. STATE OF UTTARAKHAND
May 21, 2009
CHANDAN SINGH S/O GUMAN SINGH, Vs. THE STATE
June 25, 2009
CHANDRA RAWAT Vs. ICICI LOMBARD PVT
March 25, 2009
Chandra Shekhar Joshi Vs. State of Urtarakhand and others
June 30, 2009
CHARAN SINGH Vs. NATIONAL INSURANCE COMPANY LTD
June 23, 2009
CHINITAMANI Vs. STATE
April 1, 2009
COL D S GODARA Vs. RAJESHWARI SINGH
July 1, 2009
COMMISSIONER OF INCOME TAX Vs. IQBALPUR CO-OPERATIVE CANE
February 12, 2009
COMMISSIONER OF INCOME TAX Vs. TEHRI HYDRO DEVELOPMENT CORPORATION
June 26, 2009
COMMISSIONER OF INCOME TAX Vs. NATIONAL INSTITUTE OF AERONAUTICAL ENGINEERING EDUCATIONAL SOCIETY
July 15, 2009
COMMISSIONER OF INCOME TAX Vs. KISHAN SAHAKARI CHINI MILL LTD.
May 15, 2009
COMMISSIONER OF INCOME TAX Vs. IQBALPUR CO-OPERATIVE CANE DEVELOPMENT UNION LTD.
May 8, 2009
COMMISSIONER OF INCOME TAX Vs. ENRON EXPAT SERVICES INC.
September 11, 2009
COMMISSIONER OF INCOME TAX Vs. PREMIUM TAXCONS PVT. LTD
December 14, 2009
COMMISSIONER OF INCOME TAX DEHRADUN Vs. NATIONAL INSTITUTE OF AERONAUTICAL ENGINEERING EDUCATIONAL SOCIETY
June 12, 2009
COMMISSIONER OF INCOME-TAX Vs. RBF RIG CORPORATION
May 22, 2009
COMMISSIONER OF INCOME-TAX Vs. ENSCO MARITIME LTD.
April 24, 2009
COMMISSIONER OF INCOME-TAX AND ADDITIONAL COMMISSIONER OF INCOME-TAX, SPECIAL RANGE Vs. FORAMER FRANCE
June 12, 2009
COMMISSIONER OF INCOME-TAX AND ASSTT. COMMISSIONER OF INCOME-TAX, SPECIAL RANGE Vs. R AND B FALCON DRILLING CO.
April 24, 2009
COMMISSIONER, COMMERCIAL TAX Vs. BAJPUR COOPERATIVE SUGAR FACTORY LTD.
April 27, 2009
COMMISSIONER, COMMERCIAL TAX Vs. UTTARANCHAL SEEDS & TARAI DEVELOPMENT CORPORATION LTD
September 8, 2009
COMMISSIONER, COMMERCIAL TAX, (EARLIER TRADE TAX) UTTARAKHAND Vs. J K GHAI
May 4, 2009
COMMISSIONER, COMMERCIAL TAX, UTTARAKHAND Vs. BAJPUR CO-OPERATIVE SUGAR FACTORY LTD BAJPUR
November 9, 2009
COMMITTEE OF MANAGEMENT, DEVTA BHURE SAH TRUST MATA SHAKUMBARI DEVI JUNIOR HIGH SCHOOL Vs. STATE OF UTTARAKHAND
August 10, 2009
CONSTABLE 268 A.P. DHARMENDRA RATHI Vs. STATE OF UTTARANCHAL
July 9, 2009
Constable Abbas Khan Vs. Union of India & others
November 3, 2009
CONSTABLE HARISH CHAND PANDEY Vs. STATE
July 28, 2009
D E NATHAN Vs. NAGAR PALIKA KOTDWAR; PRESIDENT NAGAR PALIKA; DIRECTOR, LOCAL BODIES UTTAR PRADESH; STATE OF UTTAR PRADESH THROUGH SECRETARY TO GOVERNMENT
December 7, 2009
DALBIR SINGH Vs. STATE
June 2, 2009
DARMIYAN SINGH Vs. UNION OF INDIA
February 12, 2009
DARWAN SINGH S/O RAJENDRA SINGH Vs. STATE OF U.P.
June 3, 2009
DAU DAYAL AGARWAL Vs. STATE OF UTTARAKHAND
June 30, 2009
DAULAT RAM Vs. GOPAL KRISHNA BALODI
June 17, 2009
DAV COLLEGE, MANAGEMENT SOCIETY U P KANPUR Vs. STATE OF UTTARANCHAL
November 18, 2009
DAYALURAM S/O BADRIPRASAD Vs. RAJENDRA KUMAR SHARMA S/O LATE RAM KISHAN SHARMA
December 3, 2009
DEEPA CHATURVEDI Vs. DISTRICT JUDGE
May 14, 2009
DEEPIKA BISHT W/O SHRI GOKUL SINGH BISHT Vs. STATE OF UTTARAKHAND; DIRECTOR OF SCHOOL EDUCATION; JOINT DIRECTOR SCHOOL EDUCATION
November 20, 2009
DESHPAL Vs. RATI RAM
November 25, 2009
DEVENDRA AND OTHERS Vs. STATE OF UTTARAKHAND
September 24, 2009
DEVENDRA KUMAR MISHRA; RAN VIJAY SINGH Vs. STATE OF UTTARAKHAND; UTTARANCHAL PUBLIC SERVICE COMMISSION AAYOG BHAWAN; UNIVERSITY GRANTS COMMISSION BAHADUR SHAH ZAFAR MARG; ASSOCIATION OF INDIAN UNIVERSITIES; MJP ROHILKHAND UNIVERSITY BAREILLY
November 18, 2009
DEVENDRA VIGYANI S/O SHRI DEEP SINGH Vs. DISTRICT JUDGE; MUNSIF TEHRI AND ORS
October 13, 2009
Devi Lal Sah (Since deceased) and others Vs. Additional District Magistrate (E)/Rent Control and Eviction Officer, Nainital and others
September 8, 2009
DHAM SINGH Vs. STATE OF UTTARAKHAND
December 1, 2009
DHARAMVEER YADAV Vs. RAJRANI
July 22, 2009
Dharmendra Prasad Vs. State of Uttarakhand & two others
April 22, 2009
DIAMOND CEMENT (PROP MYSORE CEMENT LIMITED) Vs. STATE OF UTTARAKHAND
June 17, 2009
DINESH LAL Vs. STATE
July 27, 2009
DINESH; VINOD SONS OF MURARI, R/O MOHALLA NIRMALA CHHAWNI NEAR ATMA NIWAS, P S KOTWALI DISTRICT HARIDWAR Vs. STATE
November 17, 2009
DIRECTOR OF INCOME TAX INTERNATIONAL TAXATION Vs. SCHLUMBERGER ASIA SERVICES LTD
July 24, 2009
DIRECTOR OF INCOME TAX INTERNATIONAL TAXATION, DY COMMISSIONER INCOME TAX Vs. WESTERN GECO INTERNATIONAL LTD
September 11, 2009
DIRECTOR OF INCOME TAX, INTERNATIONAL TAXATION AND DY. COMMISSIONER INCOME TAX Vs. WESTERN GECO INTERNATIONAL LTD., AS AN AGENT OF MR. CARTEZA LEVI
August 7, 2009
DISH TV INDIA LIMITED Vs. STATE OF UTTARAKHAND
August 4, 2009
DIWAN SINGH S/O. KALYAN SINGH Vs. STATE
June 25, 2009
DOKHAM TIBTEAN FOUNDATION SOCIETY Vs. STATE OF UTTARANCHAL SERVICE
July 17, 2009
DR. MADAN MOHAN JOSHI Vs. STATE OF UTTARAKHAND AND 36 ORS.
April 13, 2009
DR. SMT. PUSHP LATA BISHT W/O SRI KHIMRAJ SINGH BISHT, ASSISTANT TEACHER, L.T. GRADE (HINDI) IN BHARTIYA SHAHEED SAINIK VIDHYALAYA Vs. ADDITIONAL DIRECTOR OF EDUCATION, KUMAON REGION,
December 9, 2009
DSM GROUP OF INDUSTRIES Vs. UNION OF INDIA AND ANR
October 21, 2009
DUTT RAM Vs. PREM BALLABH S/O KRISHNA NAND
December 10, 2009
EX J C 3317 NB SUB/NA A M C JHAGAR SINGH Vs. UNION OF INDIA
December 14, 2009
EX SEPOY VIPIN KUMAR Vs. UNION OF INDIA
December 24, 2009
EX. RECT. RAKESH KUMAR Vs. UNION OF INDIA
September 8, 2009
EXECUTIVE ENGINEER, UTTARAKHAND POWER CORPORATION LTD Vs. DEPUTY LABOUR COMMISSIONER
November 19, 2009
FATE SINGH Vs. STATE OF UTTARAKHAND
July 9, 2009
FHATEEK Vs. STATE
July 17, 2009
FLEX FOODS LTD Vs. APPELLATE COMMITTEE
April 2, 2009
GANESH SINGH NAGARKOTI Vs. STATE OF UTTARAKHAND
December 2, 2009
GANGA PRASAD GAIROLA Vs. DEAN (AYURVED) RISHIKUL GOVERNMENT AYURVEDIC COLLEGE
June 23, 2009
Ganga Ram Petwal Vs. State of U.P.
May 12, 2009
GAUTAM CHADDHA Vs. RICHA CHADDHA
April 23, 2009
GENERAL SECRETARY, BHEL, MAZDOOR UNION Vs. STATE OF UTTARAKHAND
October 20, 2009
GHANSHYAM KALA Vs. STATE
May 6, 2009
GIRISH DANGWAL S/O SRI GAJENDRA DATT DANGWAL Vs. SUSHMA DANGWAL W/O SRI GIRISH DANGWAL
March 17, 2009
GOPAL RAM Vs. STATE OF UTTARAKHAND
December 7, 2009
GOVIND SINGH BISHT AND ANR Vs. REGISTRAR COOPERATIVE SOCIETIES AND ORS
November 11, 2009
GRAM SAMAJ Vs. STATE OF UTTARANCHAL
August 12, 2009
GUDDI DEVI Vs. NEW INDIA INSURANCE COMPANY LTD.
March 16, 2009
GULAB RAI (SINCE DECEASED) THROUGH L RS Vs. II ADDITIONAL DISTRICT JUDGE, NAINITAL
October 5, 2009
Gulab Singh Vs. Dayanand Shiksha Sansthan and another
October 7, 2009
GULFAM ALI Vs. STATE OF UTTARAKHAND
October 26, 2009
GUR BACHAN SINGH Vs. STATE OF U.P.
May 15, 2009
GURDEEP SINGH Vs. STATE OF UTTAR PRADESH
December 8, 2009
GURVINDER KAUR Vs. STATE OF UTTARAKHAND
November 18, 2009
H.H. MAHARAJA VIRENDRA SINGH Vs. COOPER ENGINEERING LTD.
July 24, 2009
HARENDRA SINGH & ETC. Vs. COMMISSIONER GARHWAL REGION AND OTHERS
October 27, 2009
HARI SHYAM Vs. STATE
April 13, 2009
HARI SINGH CHILWAL Vs. DISTRICT MAGISTRATE
December 3, 2009
HARISH KUKRETI Vs. STATE
October 14, 2009
HARJEET SINGH S/O HARBANS SINGH Vs. STATE
October 14, 2009
HARSH LAL AND ANR. Vs. STATE OF UTTARAKHAND
September 25, 2009
HEMANT KUMAR KANDPAL Vs. HARISHANKAR AND ANR.
April 30, 2009
HEMKER CHANDRA TRIPATHI S/O LATE SRI B.C. TRIPATHI, PRESENTLY POSTED AS LIBRARIAN IN GOVERNMENT POST GRADUATE COLLEGE, Vs. STATE OF UTTARANCHAL THROUGH PRINCIPAL SECRETARY, HIGHER EDUCATION, CIVIL SECRETARIAT AND ORS. AND ORS.
October 23, 2009
I A S PRODUCTS Vs. COMMISSIONER, COMMERCIAL TAX, UTTARAKHAND AT DEHRADUN
March 23, 2009
Ilam Chand & others Vs. Kunta
October 23, 2009
INDER SINGH Vs. STATE OF UTTARANCHAL
September 22, 2009
INDER SINGH AND TWO ORS. Vs. THE STATE
June 3, 2009
INDIAN LPG CYLINDERS Vs. CESTAT
December 8, 2009
INDIAN OIL CORPORATION Vs. DEVKI OILS
July 21, 2009
Indira Market Vyapar Sangh Vs. Mussoorie Dehradun Development Authority and others
April 2, 2009
Indra Kumar Rai Vs. Vimla Rai & another
March 5, 2009
Jafar Vs. State of Uttarakhand and another
October 29, 2009
JAGDEV SINGH Vs. STATE OF UTTARAKHAND AND FIVE ORS.
October 7, 2009
JAGDISH RAJ BHATIA S/O SRI BHAGTU RAM Vs. KAMLESH (SINCE DECEASED)
April 17, 2009
Jagdish Singh Vs. State
May 4, 2009
JAGMOHAN SINGH Vs. STATE OF UTTARAKHAND
November 18, 2009
JAGPAL SINGH Vs. STATE OF UTTARAKHAND
July 31, 2009
JAHANGIR Vs. STATE
July 24, 2009
Jahid S/o Shaukat Vs. State of Uttarakhand
September 8, 2009
JAI AMBEY AGRO CENTRE Vs. STATE OF UTTARAKHAND
December 3, 2009
JAI PAL SINGH Vs. STATE
March 4, 2009
Jal Singh Vs. State of Uttaranchal and Ors.
October 29, 2009
JAMAN SINGH Vs. STATE
August 19, 2009
JAMEELA Vs. JAITOON
May 12, 2009
JAMIL Vs. STATE
May 22, 2009
JAMSHAD ALI Vs. STATE OF UTTARAKHAND
December 9, 2009
Jamuna Prasad and another Vs. Baljeet Singh and others
July 10, 2009
JASVEER SINGH S/O LATE KULDEEP SINGH Vs. STATE OF UTTARAKHAND AND ANR.
April 2, 2009
JASWANT SINGH AND ANR Vs. STATE OF UTTARANCHAL
October 14, 2009
JAYA KANDWAL Vs. KHUSHIRAM KANDWAL
July 15, 2009
JAYANTI SANWAL; ORIENTAL INSURANCE CO LTD Vs. CHAIRMAN/MANAGING DIRECTOR; SMT JAYANTI SANWAL
April 21, 2009
JEET LAL @ JEETA MAL Vs. GRAM SABHA, ETHAL, BUJURG
October 27, 2009
JHAGARU Vs. STATE
June 29, 2009
Jyoti Bala, Ms.Shalini Dadar Vs. State of Uttarakhand and another
May 4, 2009
JYOTI SWARUP Vs. DEPUTY DIRECTOR OF CONSOLIDATION, UDHAM SINGH NAGAR
May 1, 2009
JYOTIRMAY VISHWAS @ JYOTI Vs. STATE OF UTTARAKHAND
December 3, 2009
JYOTSANA Vs. STATE OF UTTARAKHAND
June 17, 2009
K G BAHUGUNA Vs. STATE OF UTTARAKHAND
December 7, 2009
K.D. BIJWAN Vs. COMMISSIONER, GARHWAL MANDAL
July 8, 2009
KABOOL SINGH S/O BHULAN Vs. STATE OF UTTARAKHAND AND ORS.
April 28, 2009
KALIMULLAH @ KALIM QURESHI Vs. DISTRICT JUDGE
August 25, 2009
KALU RAM Vs. SANJEEV KUMAR
October 7, 2009
KALYAN SINGH Vs. DIWAN SINGH
May 1, 2009
KALYAN SINGH Vs. INDRA DEVI
May 6, 2009
KAMAL KISHOR @ BABU S/O PRATAP SINGH AND MOBIN S/O SHABBIR KHAN Vs. STATE
July 14, 2009
KAMAL SINGH VERMA Vs. STATE OF UTTARAKHAND AND OTHER
September 3, 2009
KAMLA DEVI Vs. PRAKASH CHAND AGARWAL
June 1, 2009
KAMLA DEVI Vs. SUBHASH CHANDRA AGARWAL
March 16, 2009
KAMLESH SINGH RAWAT (MINOR) Vs. BOARD OF SCHOOLS EDUCATION UTTARAKHAND RAMNAGAR, DISTRICT NAINITAL
April 17, 2009
KANWAR SINGH AND ANR. Vs. STATE OF UTTARAKHAND AND ANR.
December 3, 2009
Karam Singh and another Vs. State of Uttarakhand
November 7, 2009
KARTAR SINGH Vs. STATE
December 11, 2009
KASHIPUR SUGAR MILLS LTD Vs. STATE OF UTTARAKHAND
April 15, 2009
KASHMIR SINGH Vs. UNION OF INDIA AND SIX ORS
October 20, 2009
KESHAV KUMAR GAUTAM S/O CHANDRAPAL GAUTAM Vs. ADDITIONAL DISTRICT JUDGE; ADDITIONAL CIVIL JUDGE (JUNIOR DIVISION) KASHIPUR; RANVIR SINGH S/O JAGANNATH SHARMA; VICGHITRA SINGH; VIKRAM SINGH; BHUPENDRA SINGH
December 3, 2009
KHARAK SINGH DHAPOLA Vs. MRS SAROJINI DHAPOLA
March 23, 2009
KISHAN LAL Vs. STATE OF UTTARAKHAND AND ORS.
October 29, 2009
KISHAN RAM AND ANR. Vs. RAJU RAWAT AND ANR.
June 22, 2009
KISHAN SINGH S/O SHRI SUNDER SINGH Vs. THE STATE
June 30, 2009
KISHNA NAND AND ANR Vs. STATE OF U P
July 15, 2009
KISHORI Vs. STATE OF UTTARAKHAND
June 16, 2009
KM. KXITIZA PANDEY Vs. STATE OF UTTARAKHAND AND ANR.
September 25, 2009
KM. MEENAKSHI AGARWAL AND ORS. Vs. STATE OF UTTARAKHAND AND ORS.
March 3, 2009
KRISHAN LAL THAKUR Vs. SHAKTI TRIKHA
December 7, 2009
KRISHNA GOPAL MEHTA Vs. ADDITIONAL DISTRICT JUDGE
August 27, 2009
Kuldeep Kaur @ Jasveer Kaur Vs. Gurnam Singh
December 29, 2009
KULWANT KAUR ALIAS MANJEET KAUR Vs. STATE OF UTTARANCHAL, THROUGH SECRETARY BAL VIKAS VIBHAG GOVT OF UTTARANCHAL; ZILA KARYA-KRAM ADHIKARI BAL VIKAS UDHAM SINGH NAGAR; BAL VIKAS PARIYOJNA ADHIKARI JASPUR
December 1, 2009
KUMAON MOTOR OWNERS UNION LTD Vs. STATE OF U P
August 27, 2009
KUNDAN SINGH Vs. STATE
May 22, 2009
KUNWAR M A KHAN Vs. KUMAON MANDAL VIKAS NIGAM LTD
September 16, 2009
KUNWAR PAL @ SURAJPAL Vs. STATE
August 18, 2009
L. FANAI Vs. UTTARAKHAND INFORMATION COMMISSION
June 26, 2009
LAJWANTI SHARMA W/O SHRI VIJAY KUMAR SHARMA Vs. MAHESH CHAND SHARMA S/O SHRI RAMESHWAR DAYAL SHARMA
August 13, 2009
LAKHAN SINGH Vs. STATE OF UTTARAKHAND
March 4, 2009
LALLU SINGH Vs. STATE OF U.P.
April 2, 2009
LAXMAN PANT Vs. STATE OF UTTARAKHAND
December 7, 2009
Laxman Singh Bisht and others Vs. State
June 22, 2009
LECHU SINGH Vs. STATE
April 29, 2009
LEELA GIRI Vs. STATE OF UTTARAKHAND; DIRECTOR MAHILA DAIRY DEVELOPMENT DEPARTMENT UTTARAKHAND; ADDITIONAL DIRECTOR MAHILA DAIRY VIKAS, UTTARAKHAND; DEVKI KUMARI BHOJ
December 9, 2009
LEELA GUPTA (SINCE DECEASED) Vs. ADDITIONAL DISTRICT AND SESSIONS JUDGE/IST FAST TRACK COURT, HARIDWAR
December 9, 2009
LEELAD HAR PANT Vs. CONSERVATOR OF FOREST
December 24, 2009
Life Insurance Corporation of India Vs. Prabhawati & Ors.
July 31, 2009
LOKESH JOSHI Vs. DISTRICT JUDGE, PITHORAGARH
December 23, 2009
LOKINDRA KUMAR Vs. STATE OF UTTARAKHAND
November 17, 2009
Madan Lal Vs. State of Uttarakhand
December 29, 2009
MADAN SINGH NEGI Vs. LAXMI
June 24, 2009
MADHO LAL JAIN Vs. DHARMENDRA KUMAR
December 23, 2009
MAGAN LAL Vs. STATE
September 1, 2009
MAHADEO PRASAD Vs. THE STATE
September 23, 2009
Mahant Mohan Das Vs. Bihari D. Chhabariya and others
November 18, 2009
MAHBOOB HASSAN ANSARI Vs. STATE OF UTTARAKHAND
July 9, 2009
MAHESH CHANDRA Vs. STATE OF U.P.
August 12, 2009
MAHESH CHANDRA ARYA Vs. MUNNI DEVI AND ANR.
June 23, 2009
MAJID AHMED Vs. STATE OF UTTARAKHAND
November 19, 2009
MAN BAHADUR BHANDARI Vs. STATE BANK OF INDIA
March 16, 2009
MAN MOHAN SAHNI S/O. SRI RAM KISHAN Vs. SRI BALESH KUMAR JAIN S/O. SRI PREM CHANDRA JAIN AND
June 9, 2009
Man Mohan Singh @ Mannu Vs. State of U.P.
August 10, 2009
MANISHA BHARTI Vs. STATE OF UTTARAKHAND
July 13, 2009
MANMOHAN SINGH BISHT S/O SRI G.S. BISHT Vs. STATE OF UTTARAKHAND THROUGH SECRETARY TRANSPORT,
June 15, 2009
MANOHAR GIRI AND ANR. Vs. STATE
April 29, 2009
Manohar lal Vs. State of Uttarakhand
June 17, 2009
MANOHAR MUNNA LAL Vs. STATE OF UTTARKHAND
June 17, 2009
MANOHAR SINGH CHAUHAN Vs. STATE
July 16, 2009
MANOJ KUMAR YADAV Vs. STATE
April 27, 2009
MANPAL SHARMA Vs. STATE OF UTTARAKHAND; DIRECTOR GENERAL OF POLICE; ADDITIONAL DIRECTOR GENERAL OF POLICE
November 20, 2009
MANSHA RAM PAYAL Vs. VED PRAKASH
July 28, 2009
MEHAR SINGH Vs. STATE OF UTTARAKHAND
November 30, 2009
MEHBOOB S/O SHARIF Vs. STATE
June 10, 2009
Mehtab Jahan & another Vs. Naimuddin & two others
April 13, 2009
MITHILESH VERMA Vs. STATE OF UTTARAKHAND
December 1, 2009
MOH YASIN AND ANOTHER Vs. DEPUTY DIRECTOR OF CONSOLIDATION
October 29, 2009
MOHAN ASHRAM MANAGING TRUSTEE/MUKHYA ADHISTHATA, VIRENDRA KUMAR SHASTRI, SHISHYA SWAMI SACHIDANAND, SARASWATI Vs. HARIDWAR DEVELOPMENT AUTHORITY
November 18, 2009
MOHAN SINGH Vs. CHAIRMAN, ZILA PANCHAYAT, ALMORA
September 17, 2009
MOHD ISHAQ Vs. STATE OF UTTAR PRADESH
December 8, 2009
MOHD. SATTAR Vs. COLLECTOR
December 24, 2009
MOHD. TALIB Vs. UTTARAKHAND WAKF BOARD
July 1, 2009
MOHD. USMAN S/O SRI MOHD. IRFAN Vs. SMT. GULSHAN ARA D/O SHRI ABRAR HUSSAIN
October 22, 2009
Mohd.Sahid & another Vs. Yusuf Khan & another
June 12, 2009
MOHINDER KAUR DHILLON Vs. SAWINDER KAUR DHILLON
May 4, 2009
MONIKA BHIMANIYA Vs. COUNSELLING BOARD, UPMT-2008
July 13, 2009
MOR SINGH Vs. STATE OF U P
September 15, 2009
MOUKIM MEV Vs. STATE
June 5, 2009
MRIDULA CHAUBE W/O SH. PRASANN KUMAR CHAUBE Vs. SHSHILA MITTAL W/O SH. SHANTI SWAROOP MITTAL
December 8, 2009
MRS. NIRMAL DUGGAL Vs. ORIENTAL BANK OF COMMERCE AND ORS.
March 6, 2009
MS. SHALINI DADAR Vs. STATE OF UTTARAKHAND AND ANR.
May 4, 2009
MS. SHASHI AGARWAL AND ANR. Vs. STATE OF UTTARAKHAND AND ANR.
June 1, 2009
MUKESH BHATNAGAR SON OF RAMESHWAR PRASAD BHATNAGAR Vs. STATE
October 14, 2009
MUKESH DEVI Vs. MANJU DEVI
August 20, 2009
MUKESH KUMAR Vs. FAMILY JUDGE, FAMILY COURT, HARIDWAR
January 2, 2009
MUKHTAR SINGH @ MUKHA Vs. STATE OF U.P.
December 8, 2009
MUKHTIYAR Vs. STATE
December 9, 2009
MURARI S/O HET RAM Vs. VICE CHANCELLOR; SANSTHAOANA ADHIKARI; ASSISTANT DIRECTOR (KRISHI KARYA); CHIEF GENERAL MANAGER FARM; BLOCK SUPERINTENDENT J KHAND; OFFICER INCHARGE
November 20, 2009
MUSKAN ALIAS DIPTI Vs. STATE OF UTTARAKHAND
November 19, 2009
MUSTAQEEM Vs. STATE OF UTTARAKHAND
December 3, 2009
NAGENDRA CHAUDHARY Vs. STATE OF UTTARAKHAND
July 8, 2009
NANDAN SINGH Vs. STATE
September 7, 2009
Nanhey Singh (since deceased) Vs. Parshadi (since deceased)
March 31, 2009
NARAYAN DUTT RAJENDRA KUMAR Vs. STATE OF UTTARAKHAND
August 17, 2009
NARAYAN SINGH RAWAT Vs. STATE OF UTTARAKHAND
July 23, 2009
NARENDRA SINGH CHAUHAN Vs. STATE OF UTTAR PRADESH THROUGH PRINCIPAL SECRETARY MEDICAL HEALTH AND FAMILY WELFARE DEPARTMENT
December 8, 2009
NARESH Vs. STATE
July 21, 2009
NARESH CHAND Vs. STATE OF UTTARAKHAND
December 14, 2009
NARESH KUMAR Vs. STATE OF UTTARANCHAL
August 18, 2009
NARESH KUMAR KASHYAP Vs. DISTRICT JUDGE, HARIDWAR (UTTARAKHAND)
April 23, 2009
NARPAT SINGH AND HAJARA SINGH Vs. STATE
May 18, 2009
NARSAN SAHAKARI MATSYA JIVI SAMITI LTD Vs. STATE OF UTTARANCHAL
April 23, 2009
NATIONAL INSURANCE CO LTD Vs. NARENDRA SINGH MAHANT AND ORS
August 26, 2009
NATIONAL INSURANCE CO LTD Vs. SONIA RANA
April 21, 2009
NATIONAL INSURANCE CO. LTD Vs. MADAN SINGH RAWAT
February 26, 2009
National Insurance Co. Ltd. Vs. Thanak Singh and others
July 7, 2009
NATIONAL INSURANCE COMPANY LTD Vs. ANITA DEVI
February 10, 2009
NATIONAL INSURANCE COMPANY LTD Vs. BASANTI DEVI
June 10, 2009
NATIONAL INSURANCE COMPANY LTD Vs. ANSUYA DEVI AND ORS
June 12, 2009
National Insurance Company Ltd. Vs. Saleem & another
June 4, 2009
National Insurance Company Ltd. Vs. Lalit Singh Negi and another
October 12, 2009
NATIONAL INSURANCE COMPANY LTD. Vs. UDAL AND ORS. AND
June 23, 2009
NATIONAL INSURANCE COMPANY LTD. Vs. SRI CHAMAN LAL AND ORS.
June 26, 2009
NATIONAL INSURANCE COMPANY LTD. Vs. SUKHDEV SINGH AND ORS. AND SMT. PALVINDER KAUR AND ORS.
May 22, 2009
NATIONAL INSURANCE COMPANY LTD. Vs. AMAR NATH AND OTHERS
July 9, 2009
NAVEEN KATHAIT Vs. SECRETARY MEDICAL HEALTH, FAMILY WELFARE, STATE OF UTTARAKHAND; DIRECTOR GENERAL MEDICAL HEALTH AND FAMILY WELFARE
November 23, 2009
NEERAJ NEGI Vs. STATE OF UTTAR PRADESH
November 25, 2009
NEHA SAINI Vs. STATE OF UTTARAKHAND
October 30, 2009
NEM CHAND SAGAR S/O UDAI RAM AND POTHE RAM S/O UDAI RAM Vs. THE STATE
April 10, 2009
NESTLE INDIA LIMITED. Vs. STATE OF UTTARAKHAND AND TWO ORS.
September 22, 2009
NEW CAPITAL CINEMA MALLITAL THROUGH ITS PARTNER KANHAIYA LAL SAH S/O LATE BISHAN LAL SAH Vs. NAGAR PALIKA PARISHAD, NAINITAL THROUGH ITS EXECUTIVE OFFICER
July 13, 2009
NEW INDIA ASSURANCE CO LTD Vs. DURGA PRASAD AND ORS
June 16, 2009
NEW INDIA ASSURANCE CO LTD Vs. JASDEI DEVI AND ORS
June 18, 2009
NEW INDIA ASSURANCE CO LTD Vs. ADARSHA BHATIA
October 9, 2009
NEW INDIA ASSURANCE COMPANY LTD Vs. DILSHAD BEGUM
February 13, 2009
NEW INDIA ASSURANCE COMPANY LTD Vs. HANSA SAXENA
July 10, 2009
NEW INDIA ASSURANCE COMPANY LTD Vs. FAKIRA
July 6, 2009
NEW INDIA ASSURANCE COMPANY LTD Vs. BEENA KOTHIYAL (SINCE DECEASED)
February 12, 2009
NEW INDIA ASSURANCE COMPANY LTD Vs. YOGENDRA KUMAR SHARMA
June 10, 2009
NEW INDIA ASSURANCE COMPANY LTD. Vs. GOVIND SINGH AND OTHERS
July 6, 2009
NEW INDIA ASSURANCE COMPANY LTD. Vs. SMT. KUSUM LATA AND ORS.
July 9, 2009
NIRMAL DAS @ KALU Vs. STATE OF UTTARANCHAL
March 24, 2009
NONA RASTOGI ANDBULVA AND ANR. Vs. STATE
December 2, 2009
NOVAL CASTABLES AND CHEMICALS Vs. USHA PANT
December 22, 2009
OM PRAKASH Vs. STATE
April 29, 2009
OM PRAKASH Vs. STATE OF UTTAR PRADESH
December 9, 2009
OM PRAKASH SON OF SHRI INDER SINGH Vs. ADDL DISTRICT MAGISTRATE/COLLECTOR
March 16, 2009
ONKAR NATH AGRAWAL S/O LATE BIHARI LAL Vs. RAM NARAIN GOEL
November 10, 2009
ONKAR SHUKLA Vs. STATE OF UTTARANCHAL
September 7, 2009
ORIENTAL INSURANCE COMPANY LTD Vs. RAKAMA DEVI AND ORS. AND SMT. SUNITA DEVI
January 2, 2009
ORIENTAL INSURANCE COMPANY LTD Vs. KESAR SINGH BISHT
May 4, 2009
ORIENTAL INSURANCE COMPANY LTD Vs. RAJESHWARI
March 17, 2009
ORIENTAL INSURANCE LTD Vs. COMMISSIONER WORKMAN COMPENSATION
July 28, 2009
P C SHARMA Vs. STATE OF UTTARAKHAND
December 1, 2009
PAHEL SINGH RATHI Vs. STATE OF UTTARAKHAND
November 20, 2009
PANKAJ CHADDA Vs. STATE OF UTTARAKHAND AND ORS.
March 27, 2009
PARIPURNANAND S/O LATE PURSHOTTAM Vs. STATE OF UTTARAKHAND
April 17, 2009
PARVEZ MIYAN S/O SRI MOHD. SADDIQ AND VISHNU CHAND GAUTAM S/O DEVI PRASAD GAUTAM Vs. STATE
October 14, 2009
PEPSICO INDIA HOLDINGS PVT LIMITED Vs. ADDITIONAL CHIEF JUDICIAL MAGISTRATE, KASHIPUR
December 7, 2009
PESTAL WEED COLLEGE OF INFORMATION TECHNOLOGY AND ANR., Vs. H.N.B. GARHWAL UNIVERSITY AND ORS.
June 2, 2009
PITAMBER LAL Vs. STATE OF UTTARAKHAND
November 6, 2009
POOJA RAJPUT Vs. STATE OF UTTARAKHAND
August 25, 2009
POORAN CHANDRA LOHANI Vs. KAILASH CHANDRA CHILKOTI
April 27, 2009
POORAN SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION
July 28, 2009
PRADEEP KUMAR S/O RAM PRAKASH GUPTA Vs. RAJ KUMAR GUPTA, S/O LATE KISHAN CHANDRA; KAMAL KANT, S/O SRI RAJ KUMAR; STATE OF UTTARANCHAL; GRAM SABHA HIMMATPUR; ASSISTANT COLLECTOR; ADDITIONAL COMMISSIONER; ADDITIONAL CHIEF REVENUE COMMISSIONER
November 19, 2009
PRAKASH CHANDRA Vs. STATE OF UTTARAKHAND
June 16, 2009
PRASHANT KHANDURI Vs. D.A.V. P.G. COLLEGE AND ORS.
March 31, 2009
PRAVIN @ CHANDI, Vs. THE STATE
June 4, 2009
Punam Vs. Shri Vijai Kumar
June 17, 2009
Punni Vs. Samay Singh
October 22, 2009
PURAN SINGH Vs. STATE OF UTTARANCHAL
April 30, 2009
PURSHOTTAM JOSHI Vs. STATE OF UTTARAKHAND AND ORS.
May 1, 2009
PUSHKAR DUTT Vs. STATE OF UTTARAKHAND
November 25, 2009
PUSHKAR SINGH Vs. STATE
December 15, 2009
PUSHPA DEVI Vs. SUSHMA JOSHI
April 1, 2009
PUSHPA JUYAL Vs. DISTRICT MAGISTRATE, UTTARKASHI
November 19, 2009
PUSHPA PURI MEMORIAL CHARITABLE TRUST Vs. 2ND ADDITIONAL DISTRICT JUDGE DEHRADUN
September 18, 2009
R&B FALCON DRILLING CO. Vs. ADDITIONAL COMMISSIONER OF INCOME TAX
July 3, 2009
R.S. SIROMANI S/O SRI BANKEY LAL Vs. C.B.I
January 9, 2009
RADHIKA DEVI Vs. STATE OF UTTARANCHAL
September 8, 2009
RADHY SHYAM SRIVASTAVA AND ORS Vs. U P STATE CO-OPERATIVE FEDERATION AND ORS
November 12, 2009
RAGHUBIR SINGH BIST S/O LATE POORAN SINGH BIST Vs. SECRETARY, DEPARTMENT OF EDUCATION GOVERNMENT OF U P ; DIRECTOR OF EDUCATION (MADHYAMIK) AND DISTRICT INSPECTOR OF SCHOOLS
November 10, 2009
RAGHUNATH PRASAD JINDAL Vs. STATE
June 17, 2009
Rai Bahadur Singh Sugar Mills Ltd. Vs. State of Uttarakhand & Another
July 2, 2009
RAI SINGH Vs. STATE OF U P
December 2, 2009
RAISHA Vs. BALVEER SINGH
April 16, 2009
RAJ KAMAL Vs. ZONAL MANAGER (NORTH) FOOD CORPORATION OF INDIA
December 30, 2009
RAJ RANI, ASHOK KUMAR; ASHOK KUMAR S/O OF HEM RAJ Vs. RAJENDRA KUMAR CHABRA, HEM RAJ CHABRA, SHYAM NAGAR
November 19, 2009
RAJA MOHAMMED AMIR MOHAMMED KHAN OF MAHMUDABAD Vs. METROPOLE HOSTELS PVT LTD
May 5, 2009
RAJE RAM SINGH Vs. STATE OF U P
November 26, 2009
RAJEEV RATAN SINGH S/O LATE VIRENDRA PRATAP SINGH Vs. STATE OF UTTARANCHAL AND SEEMA SINGH
April 16, 2009
Rajendra Kumar @ Raju Vs. State
April 23, 2009
RAJENDRA KUMAR SHARMA Vs. STATE OF UTTARAKHAND
July 2, 2009
RAJENDRA PRASAD Vs. THE STATE
November 25, 2009
RAJENDRA PRASAD PANDEY Vs. STATE OF UTTARANCHAL
June 23, 2009
RAJENDRA SINGH Vs. STATE OF U.P.
August 17, 2009
RAJENDRA SINGH Vs. UNION OF INDIA (UOI) AND ORS.
February 17, 2009
RAJENDRA SINGH S/O DAULAT SINGH Vs. INTER COLLEGE CHURIYALA HARIDWAR; STATE OF UTTARAKHAND; DIRECTOR SCHOOL EDUCATION; ADDITIONAL DIRECTOR; DISTRICT EDUCATION OFFICER; SUB DIVISIONAL MAGISTRATE; DEVI CHAND TYAGI LECTURER PHYSICS (TERMINATED)
November 19, 2009
RAJESH KUMAR AND DIGAMBER LAL Vs. STATE OF UTTARAKHAND AND ANR.
December 7, 2009
RAJESH SINGH Vs. COMMANDANT, RE-MOUNT TRAINING SCHOOL AND DEPOT HEMPUR, DISTRICT UDHAM SINGH NAGAR
November 19, 2009
RAJNI SHARMA Vs. SHIV MANDIR PRABANDH SAMITI
August 18, 2009
Rakesh and others Vs. Pramod Kumar & others
January 7, 2009
RAKESH KUMAR BHATIA Vs. SUDESH
June 3, 2009
RAKESH KUMAR JOSHI Vs. STATE OF UTTARAKHAND
October 12, 2009
RAM AVTAAR MISHIRA Vs. SMT. RACHNA
March 26, 2009
RAM AVTAAR MISHRA Vs. RACHNA
July 22, 2009
RAM BAHADUR Vs. SHARDA LEESA FACTORY JAWAHAR JYOTI
March 2, 2009
RAM BAHADUR PANDEY AND OTHERS Vs. STATE OF UTTARAKHAND AND ANOTHER
July 29, 2009
RAM CHANDRA NAUTIYAL Vs. DISTRICT MAGISTRATE, UTTARKASHI
November 24, 2009
RAM CHARAN Vs. SURAT SINGH SAJWAN
October 28, 2009
RAM CHEEJ Vs. STATE OF UTTARANCHAL
December 7, 2009
RAM DAS Vs. BOARD OF REVENUE
November 6, 2009
RAM LAL Vs. STATE
March 20, 2009
RAM PRASAD DANGWAL Vs. STATE OF UTTARAKHAND AND ANR.
November 26, 2009
RAMESH CHAND (SINCE DECEASED); DHIRAJ KUMAR AND GULLA BOTH SON OF LATE SRI RAMESH CHAND THROUGH NATURAL GUARDIAN SMT KAMLESH DEVI Vs. SURESH CHAND S/O SRI BEGRAM
April 13, 2009
Ramesh Chandra and three others Vs. State of Uttarakhand and 32 others
November 7, 2009
RAMESH CHANDRA SINGH S/O MADHO SINGH DEPUTY BLOCK EDUCATION OFFICER Vs. STATE OF UTTARAKHAND
September 15, 2009
RAMPRAKASH SALKLANI Vs. STATE OF UTTARAKHAND
December 3, 2009
RAMU S/O RAM SINGH; DAYARAM S/O PREM Vs. STATE
May 18, 2009
RANI PADMA DEVI Vs. STATE
September 8, 2009
RANVIR SINGH PANWAR Vs. STATE OF UTARAKHAND AND ORS.
January 9, 2009
RASHEEDAN Vs. DISTRICT DEPUTY DIRECTOR OF CONSOLIDATION/COLLECTOR, HARIDWAR
July 31, 2009
Rashmi Negi Vs. State of Uttarakhand and others
November 30, 2009
RATI RAM & THREE Vs. STATE
July 8, 2009
Rati Ram and another Vs. Brahmi Devi and others
June 10, 2009
RAVI CHAUDHARY Vs. STATE OF UTTARANCHAL
March 19, 2009
RECT DEVESH KUMAR DHYANI Vs. UNION OF INDIA & TWO OTHERS
May 15, 2009
REEMA Vs. UNITED INDIA INSURANCE CO LTD
July 10, 2009
Reena Verma Vs. Kaviraj Yashvardhan Sastri
March 4, 2009
REGIONAL MANAGER, UTTARAKHAND TRANSPORT CORPORATION, DEHRADUN Vs. ARUN SHARMA
December 18, 2009
REHAN Vs. SHAHINA
December 2, 2009
RICHA SINGH Vs. PUBLIC SERVICE COMMISSION
February 20, 2009
RMI STEELS LTD Vs. ASST LABOUR COMMISSIONER
July 30, 2009
ROOP CHAND S/O DEEP CHAND Vs. STATE OF UTTARAKHAND
September 17, 2009
ROSHAN PRAKASH Vs. COMMANDANT G. COMPANY NARAYANPUR, DISTT. MALDA (WEST BENGAL) AND OTHERS
April 13, 2009
ROSHAN RAI Vs. STATE OF UTTARAKHAND
June 24, 2009
SACHIDA SAKLANI Vs. STATE OF UTTARAKHAND; CHIEF ENGINEER; SUPERINTENDING ENGINEER; DISTRICT MAGINSTRATE; SUB DIVISIONAL MAGISTRATE; KAMLESHWAR PRASAD SAKLANI
November 19, 2009
SAHAKARI GANNA VIKAS SAMITI LTD Vs. DY LABOUR COMMISSIONER GARHWAL REGION DEHRADUN
December 11, 2009
SALMA PARVEEN Vs. UTTARAKHAND WAQF BOARD
July 8, 2009
SALORA INTERNATIONAL LTD Vs. COMMISSIONER OF COMMERCIAL TAXES, UTTARAKHAND
May 12, 2009
Sameer Singh Vs. Union of India & others
October 26, 2009
SANDEEP S/O SUSHIL Vs. STATE OF UTTARAKHAND
April 16, 2009
SANGRAM SINGH S/O. SHRI DHARM SINGH Vs. STATE
June 16, 2009
SANJAY AND ANR. Vs. STATE OF U.P.
November 3, 2009
SANJAY AND ORS. Vs. STATE OF UTTRANCHAL AND ORS.
August 3, 2009
Sanjay Ghayee Vs. State and others
May 21, 2009
SANJAY S/O DILE RAM Vs. STATE OF UTTARAKHAND
December 1, 2009
SANJEEV SEHGAL S/O SRI CHARAN DAS SEHGAL Vs. A.D.J. 4TH F.T.C.
December 11, 2009
SAPNA W/O SHRI NEETU Vs. NEETU S/O SHRI BAL CHAND
July 15, 2009
SARFRAJ Vs. STATE OF UTTARAKHAND
November 18, 2009
SARVESH MOHAN SAXENA Vs. SANJU SAXENA
July 29, 2009
Satendra Kumar Bhatnagar Vs. Union of India & others
March 17, 2009
SATENDRA SINGH AND ORS. Vs. STATE OF U.P.
December 1, 2009
SATISH KUMAR Vs. DEPUTY DIRECTOR OF CONSOLIDATION-CUM-ADDITIONAL COLLECTOR
May 19, 2009
SATNAM SINGH Vs. MAYA DEVI
March 3, 2009
SAURABH DEEP SINGH S/O S P SINGH Vs. STATE OF UTTARAKHAND; UTTARANCHAL PUBLIC SERVICE COMMISSION AAYOG BHAWAN, GURUKUL KANGRI KANKHAL, HARIDWAR; UNIVERSITY GRANTS COMMISSION BAHADUR SHAH ZAFAR MARG; ASSOCIATION OF INDIAN UNIVERSITIES AIU HOUSE; MJP ROHILKHAND UNIVERSITY BAREILLY
November 18, 2009
Savita Kamboj Vs. Yashpal Singh Kamboj
October 28, 2009
Shabbir Ahmed S/o Talib Khan Vs. State
May 14, 2009
SHAKEEL AHMAD Vs. THE UNITED INDIA INSURANCE COMPANY LTD. AND ORS.
July 22, 2009
SHALINI DHIMAN Vs. MANOJ KUMAR
September 16, 2009
SHAMBHU S/O. SHRI MANI RAM Vs. STATE
June 23, 2009
SHAMBHU SARAN MISHRA Vs. STATE OF UTTARAKHAND
October 14, 2009
Shameem Vs. State
October 14, 2009
SHAMIM ALAM Vs. DINESH AGGARWAL
June 22, 2009
SHAUKAT ALI Vs. SHAMSUDDIN
November 19, 2009
SHEELA Vs. BALDEV SINGH
October 28, 2009
SHEESHPAL Vs. STATE OF UTTARAKHAND
November 20, 2009
SHEESHPAL SINGH NEGI Vs. SMT. MAMTA NEGI AND ANR.
April 24, 2009
SHER SINGH S/O HARPHOOL Vs. STATE
June 15, 2009
SHIKSHA BHARTI VIDHYALAYA SAMITTEE Vs. STATE OF UTTARAKHAND
December 1, 2009
SHIV BABU Vs. STATE
December 29, 2009
SHIV KUMAR S/O ILAM SINGH Vs. LACHCHI RAM AND ORS
June 11, 2009
SHOBHAN LAL JAIN Vs. DRUGS CONTROLLER
May 22, 2009
SHREE CHAND Vs. STATE OF UTTAR PRADESH
August 10, 2009
SHRI RAJENDRA SINGH BISHT S/O LATE SHRI KESAR SINGH BISHT Vs. KHADI AND VILLAGE INDUSTRIES COMMISSION AND ORS.
September 2, 2009
Shring Construction Company Pvt. Ltd. Through its managing Director Vs. General Manager, North Zone, U.P. rajkiya nirman nigam Ltd., Dehradun
December 4, 2009
SHRUTI FRUITS PVT. LTD. Vs. SUREIYA
July 24, 2009
SHYAM BABU AND LAL BABU Vs. THE STATE
August 7, 2009
SHYAM LAL Vs. STATE OF UTTARAKHAND
December 11, 2009
SIRAJ HUSSAIN S/O IMTIYAZ HUSSAIN HADRISI Vs. SMT. SHAMA PARVEEN
April 28, 2009
SITAPUR EYE HOSPITAL TRUST NAINITAL THROUGH ITS SECRETARY SRI M.K. MEHRA Vs. SRI OM PRAKASH S/O SRI HAKIM RAI
May 22, 2009
SL (EX) DEEP JOSHI Vs. UNION OF INDIA
June 19, 2009
SMT. (DR.) DHANESHWARI GHILDIYAL Vs. STATE OF UTTARAKHAND AND ORS.
May 7, 2009
SMT. BEENA ARORA Vs. STATE OF UTTARAKHAND
July 31, 2009
SMT. JYOTI NEGI Vs. STATE OF UTTARAKHAND
November 4, 2009
SMT. KAMLESH RANI AND ORS. WIDOW OF LATE SRI OM PRAKASH AND ORS. Vs. SRI VISHWAMITRA AGARWAL SRI VISHWAMITRA AGARWAL (SINCE DECEASED) S/O SRI MUSDDI LAL (SMT. DAYAWATI AGARWAL WIDOW OF LATE SHRI VISHWAMITRA AND ORS.)
October 27, 2009
SMT. RADHA RANI W/O SHRI HARI OM Vs. SMT. MOHIN DEVI (SINCE DECEASED) WIFE OF LATE SHRI HARI KISHORE AND ORS.
November 3, 2009
SMT. RAMWATI Vs. SUBHASH @ PINTU AND ORS.
March 5, 2009
SMT. REKHA TOMAR AND ANR Vs. THE ORIENTAL INSURANCE COMPANY LTD. AND ORS
July 22, 2009
SMT. VIMLA DEVI AND ORS. Vs. JSRI JITENDER SINGH TOPWAL AND ANR.
June 8, 2009
SOBAT SINGH Vs. DISTRICT JUDGE, UTTARKASHI
December 7, 2009
SOHAN ALIAS SONU Vs. STATE
April 2, 2009
SOHAN SINGH Vs. NATIONAL INSURANCE CO LTD
July 6, 2009
SOM LATA Vs. PRADHAN PRABANDHAK, ROZA SUGAR WORKS
February 12, 2009
SOMPAL Vs. STATE OF UTTARAKHAND
March 4, 2009
SONU Vs. STATE OF UTTARAKHAND
July 1, 2009
SONU S/O SRI RATAN LAL; RAVI S/O SRI RAJA Vs. MUNICIPAL BOARD; EXECUTIVE OFFICER
November 18, 2009
SRI BALKAR SINGH (SINCE DECEASED), THROUGH L RS Vs. BOARD OF REVENUE
November 26, 2009
SRI DEVENDRA MEHTA (SINCE DECEASED) & OTHERS Vs. NATHU SINGH (SINCE DECEASED) THROUGH L RS
November 23, 2009
SRI MAKSOOD Vs. STATE OF UTTARAKHAND
May 14, 2009
Sriyash Technologies Ltd. Vs. State of Uttaranchal
May 15, 2009
State Vs. Fakir Chandra
September 10, 2009
STATE Vs. RAMU RAM S/O. PREM RAM,
June 10, 2009
STATE Vs. BANWARI LAL S/O CHAUDHARI LAL SINGH
July 1, 2009
STATE Vs. MRITYUNJAY PANDEY
July 9, 2009
STATE Vs. MOHD HASHIM IQBAL
March 30, 2009
STATE Vs. IQBAL
December 2, 2009
STATE Vs. DEVENDRA
March 23, 2009
STATE OF U P THROUGH SECRETARY IRRIGATION DEPARTMENT Vs. V K SOOD ENGINEERS AND CONTRACTORS PVT LTD
April 17, 2009
STATE OF U.P. THROUGH PRINCIPAL SECRETARY, Vs. RAM SINGH S/O SRI DUNGER SINGH MEHTA AND STATE PUBLIC SERVICES TRIBUNAL
October 27, 2009
STATE OF UTTAR PRADESH AND ORS Vs. VIKRAM SINGH AND ANR
February 16, 2009
STATE OF UTTARAKHAND Vs. IQBAL @ BALA
December 3, 2009
STATE OF UTTARAKHAND Vs. DEPUTY LABOUR COMMISSIONER
December 4, 2009
STATE OF UTTARAKHAND Vs. DHAMPUR SUGAR LTD
August 20, 2009
STATE OF UTTARAKHAND Vs. JAGAT SINGH SIROLA
November 9, 2009
STATE OF UTTARAKHAND Vs. CHIEF VETERINARY OFFICER; DEPUTY DIRECTOR, ANIMAL HUSBANDRY, KUMAON MANDAL; RAJU, SAFAI NAYAK
November 18, 2009
STATE OF UTTARAKHAND Vs. POORAN SINGH NEGI
October 9, 2009
STATE OF UTTARAKHAND Vs. JAIVEER SINGH S/O SRI MUNI
May 5, 2009
STATE OF UTTARAKHAND Vs. SATYA BAHAR
December 15, 2009
STATE OF UTTARAKHAND & OTHERS Vs. NEHA SINGH
December 8, 2009
STATE OF UTTARAKHAND AND ORS. Vs. KHEMANAND AND ORS.,
October 23, 2009
STATE OF UTTARAKHAND AND ORS. Vs. SMT. SUSHMA GHAI AND ANR.
February 25, 2009
State of Uttarakhand and others Vs. Revati Devi
October 27, 2009
STATE OF UTTARANCHAL Vs. ROSHAN LAL
November 19, 2009
STATE OF UTTARANCHAL AND ORS. Vs. HANSA DUTT UPADHYAY
November 5, 2009
STATE OF UTTARANCHAL AND OTHERS Vs. PREM CHANDRA SACHAN
October 9, 2009
State of Uttaranchal and others Vs. Bhoodev Singh
October 22, 2009
SUBHASH & ORS. Vs. STATE OF UTTARAKHAND & ANR.
December 8, 2009
SUBHASH MATA Vs. SARIKA
December 2, 2009
Sudha (Smt.) W/o Late Sri Anil Kumar Vs. Manoj Kumar and another
September 16, 2009
Sudhir Kumar Vs. Allahabad Bank
February 25, 2009
SUDHIR KUMAR WASON Vs. STATE AND I.C. SHARMA, INSPECTOR
October 14, 2009
SUKHBEER SINGH CHAUDHARY Vs. STATE OF UTTARAKHAND
December 2, 2009
Suman Lata Bisht Vs. State of Uttarakhand and another
November 30, 2009
SUMAN RAWAT Vs. MINTA DEVI CHAUHAN
September 10, 2009
SUNIL MADAN Vs. BELA RAM BATRA
June 12, 2009
Suraj Chauhan & another Vs. Pushpa Prasad & others
March 3, 2009
SURENDRA DEV ARYA Vs. FAMILY COURT, UDHAM SINGH NAGAR
September 17, 2009
SURENDRA KUMAR Vs. STATE
May 12, 2009
SURENDRA SINGH NEGI Vs. STATE OF UTTARANCHAL
December 15, 2009
SURESH CHAND SHARMA Vs. STATE OF UTTARAKHAND
July 13, 2009
Surya Prakash Kala Vs. State
July 7, 2009
Sushim Amitav Das Vs. Union of India & others
March 25, 2009
SWAMI ABHAYANAND JI Vs. SWAMI SWAROOPANAND SARASWATI AND ORS.
November 3, 2009
SWAMI RAMA INSTITUTION OF EDUCATION Vs. STATE OF UTTARAKHAND AND ORS
December 17, 2009
SWARN LATA Vs. ORIENTAL INSURANCE COMPANY LTD
June 19, 2009
SWATANTRATA GOYAL Vs. ADDL. DISTRICT JUDGE AND ORS.
April 16, 2009
TARA DUTT Vs. STATE OF UTTARAKHAND
December 10, 2009
TASLEEM Vs. STATE OF UTTARKHAND
December 1, 2009
TEHRI HYDRO DEVELOPMENT CORPORATION LTD. THROUGH ITS C.M.D. Vs. SMT. JANKI DEVI D/O SRI RAITHU SINGH AND ORS.
December 3, 2009
TEJENDRA RAWAT Vs. REGIONAL TRANSPORT AUTHORITY, DEHRADUN, THROUGH ITS SECRETARY, DISTRICT DEHRADUN
August 21, 2009
TEJPAL SINGH Vs. ORIENTAL INSURANCE COMPANY LTD. AND ORS.
January 7, 2009
THE COMMISSIONER OF INCOME TAX AND ASSISTANT COMMISSIONER OF INCOME TAX Vs. TEHRI HYDRO DEVELOPMENT CORPORATION
July 3, 2009
THE NEW INDIA ASSURANCE COMPANY LTD. Vs. SMT. ANITA RANI AND ORS.
June 2, 2009
THE ORIENTAL INSURANCE COMPANY LTD. Vs. SMT. SHANTI DEVI AND ORS. AND
June 8, 2009
THE STATE Vs. ADESH KUMAR GARG
June 9, 2009
THE STATE Vs. BANSHI LAL AND ORS.
November 5, 2009
THE STATE Vs. SUMER CHAND S/O SINGAROO
February 10, 2009
THE STATE THROUGH COLLECTOR AND ORS. Vs. SRI BANWARI LAL S/O SHRI CHAUDHARI LAL SINGH
July 1, 2009
TRILOK SINGH RAWAT Vs. U.P. PUBLIC SERVICES TRIBUNAL, LUCKNOW AND OTHERS.
October 29, 2009
TULSA RAM Vs. STATE OF UTTARANCHAL
May 7, 2009
U P STATE ROAD TRANSPORT CORPORATION Vs. STATE OF U P
November 19, 2009
U P STATE ROAD TRANSPORT CORPORATION Vs. APPELLATE AUTHORITY
December 4, 2009
U P STATE ROAD TRANSPORT CORPORATION Vs. DEEPA KARWAL
July 6, 2009
Udai Ram Uniyal Vs. State of Uttarakhand and five others
January 2, 2009
Udai Singh Vs. State
April 1, 2009
Uma Devi Vs. State of Uttarakhand and 23 others
November 26, 2009
UMESH CHANDRA Vs. STATE OF UTTARAKHAND; CHIEF ENGINEER; EXECUTIVE ENGINEER, TEMPORARY DIVISION
December 4, 2009
UMESH CHANDRA UPRETI Vs. STATE OF UTTARAKHAND AND ANR.
March 2, 2009
UMMED SINGH GUSAIN @ UMMED GIRI SON OF SHRI TARA GIRI Vs. REGISTRAR COOPERATIVE SOCIETIES
April 23, 2009
UNION OF INDIA Vs. O P SHARMA
December 11, 2009
UNITED INDIA INSURANCE CO LTD Vs. SHEELA DEVI
July 2, 2009
UNITED INDIA INSURANCE CO LTD Vs. PRAKASHI DEVI
July 28, 2009
UNITED INDIA INSURANCE CO LTD Vs. TARA DEVI
October 26, 2009
UNITED INDIA INSURANCE COMPANY LTD Vs. UJALA DEVI
October 12, 2009
UNITED INDIA INSURANCE COMPANY LTD Vs. JASBEER KAUR
March 2, 2009
UNITED INDIA INSURANCE COMPANY LTD Vs. NEEMA PARIHAR
May 4, 2009
UNITED INDIA INSURANCE COMPANY LTD. Vs. SMT. BASANTI DEVI AND ORS.
May 4, 2009
UNITED INDIA INSURANCE COMPANY LTD. Vs. SMT. CHANDRA BISHT AND ORS.
July 9, 2009
UNITED INDIA INSURANCE COMPANY LTD. Vs. SMT. JAGWATI AND ORS.
June 4, 2009
USMAN S/O SRI MOHD IRFAN Vs. GULSHAN ARA D/O SHRI ABRAR HUSSAIN
October 22, 2009
UTTARAKHAND TRANSPORT CORPORATION Vs. ASHOK KUMAR
November 18, 2009
UTTARAKHAND TRANSPORT CORPORATION Vs. BAHADUR HUSSAIN ALIAS MOHAMMAD RAZA AND ORS.
April 24, 2009
UTTARAKHAND TRANSPORT CORPORATION Vs. KARANDEEP SINGH AND MEHAR SINGH
April 17, 2009
UTTARANCHAL TRANSPORT CORPORATION Vs. SHOORBIR SINGH PANWAR
April 28, 2009
UTTARANCHAL TRANSPORT CORPORATION Vs. MADHUSUDAN UNIYAL AND 3 ORS.
January 2, 2009
V.I.R.Buildcon Pvt.Ltd. Vs. Commissioner & Ors.
April 29, 2009
V.P. VAISH Vs. THE DEPUTY REGISTRAR AND ORS.
November 25, 2009
V.S. AGRAWAL Vs. STATE OF UTTARANCHAL
July 14, 2009
VARUN SINGH RAJPUT Vs. UNION OF INDIA
May 19, 2009
VED PRAKASH Vs. MANGAY RAM
September 7, 2009
VEENA JOSHI Vs. STATE OF UTTARANCHAL; DIRECTOR OF EDUCATION; JOINT DIRECTOR OF EDUCATION
November 23, 2009
VIJAI KUMA AGRAWAL Vs. VIJAYA BANK, HARIDWAR
November 19, 2009
VIJAY GOYAL Vs. STATE OF UTTARAKHAND
May 22, 2009
VIJAY KUMAR AGARWAL Vs. MAHESH KUMAR AGARWAL
December 3, 2009
VIJAY PRAKASH PANDEY Vs. DISTRICT MAGISTRATE
July 8, 2009
VIJAY THAPLIYAL Vs. STATE OF U.P.
March 26, 2009
VIJAYA DEVI Vs. ORIENTAL INSURANCE COMPANY LTD
February 11, 2009
VIJENDRA SINGH Vs. ASSISTANT REGIONAL MANAGER, UTTARANCHAL PARIVAHAN NIGAM, KOTDWAR
November 24, 2009
VIKAS PALACE Vs. STATE OF U P
July 3, 2009
VIKKA ANDSHANKRA Vs. STATE
March 26, 2009
VIKRAM SINGH Vs. STATE OF U P
July 28, 2009
VIMLA CHAUHAN Vs. YASHPAL SINGH CHAUHAN
May 20, 2009
Vimla Devi & others Vs. Nirmal Jeet Singh Hoon & others
July 23, 2009
VINAY TIWARI Vs. VIDYA
November 19, 2009
VINOD KUMAR Vs. LAXMI KANT; RAMA KANT
November 24, 2009
VINOD KUMAR BURMAN Vs. UTTARAKHAND PUBLIC SERVICE COMMISSION AND SIX ORS.
January 9, 2009
VIRENDRA SINGH Vs. RAM SINGH
November 9, 2009
VIRENDRA SINGH Vs. PUSPA DEVI
March 23, 2009
VIRENDRA TARA CHAND Vs. STATE
December 14, 2009
VISHAMBAR S/O BHADU RAM Vs. STATE OF UTTARAKHAND
June 15, 2009
VISHNU CHANDRA VERMA Vs. PRESIDING OFFICER LABOUR COURT AND ANOTHER
December 4, 2009
VIVEK SHARMA Vs. STATE OF UTTARAKHAND
November 25, 2009
VIVEK SINGH Vs. STATE OF UTTARAKHAND; MANAGING DIRECTOR KUMAUN MANDAL VIKAS NIGAM
November 19, 2009
WAHID Vs. STATE OF UTTARANCHAL
December 2, 2009
WESTERN GECO INTERNATIONAL LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
September 11, 2009
WESTERN GECO INTERNATIONAL LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX
July 24, 2009
WESTERN GECO INTERNATIONAL LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX
August 7, 2009
YAKUB AHMED Vs. STATE
November 17, 2009
YASHWANT SINGH Vs. STATE OF UTTARAKHAND AND ANOTHER
June 22, 2009
YOGENDRA PAL SINGH Vs. SOMTI DEVI
March 17, 2009
YOGESH MALHOTRA Vs. SONAM
July 1, 2009