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Case Index
Title
Date
ADARSH PRABHA PURI Vs. CHIEF EXECUTIVE OFFICER, CESU
June 23, 2009
BIBEKANANDA PANIGRAHI Vs. PRIME HOSPITALS LTD.
September 27, 2009
CESCO Vs. MD. ABUL BASAR
June 22, 2009
CHAIRMAN, GRIDCO OF ORISSA LTD. Vs. SECRETARY, ORISSA CONSUMERS ASSOCIATION
April 28, 2009
DEBENDRA PANDA Vs. SUB-DIVISIONAL OFFICER (ELECTRICAL), GRIDCO
December 28, 2009
DEPUTY D.P.I. (SCHOLARSHIP) ORISSA Vs. SATYA PRASANA PANIGRAHI
May 12, 2009
DWARAKA RESORTS PVT. LTD. Vs. UNITED INDIA ASSURANCE CO. LTD.
November 23, 2009
EXECUTIVE ENGINEER, CESCO Vs. DEBENDRA KUMAR TRIPATHY
August 20, 2009
G. VISHNU VARDHAN RAO Vs. UNITED INDIA INSURANCE COMPANY LTD.
April 20, 2009
GRID CORPORATION OF ORISSA LTD. Vs. BANSIDHAR LENKA
March 6, 2009
GRIDCO Vs. PRADEEP KUMAR MANHIRA
January 29, 2009
HCL LIMITED Vs. ORISSA STATE COMMISSION FOR WOMEN
May 27, 2009
KAPILESWAR MISHRA Vs. ORISSA AGRO INDUSTRIES CORPORATION LTD.
August 18, 2009
KODAK INDIA (P) LTD. Vs. SPECTRUM COLOUR LAB
July 31, 2009
KRISHNA CHANDRA MISHRA Vs. SISIR KUMAR MISHRA
February 11, 2009
LIFE INSURANCE CORPORATION OF INDIA Vs. MUKTIKANTA PATRI
March 30, 2009
LIFE INSURANCE CORPORATION OF INDIA Vs. HEMALATA NAYAK
April 28, 2009
LIFE INSURANCE CORPORATION OF INDIA Vs. JASMI MURMU
March 20, 2009
MANIRAJ INDUSTRY Vs. ORIENTAL INSURANCE COMPANY LTD.
April 17, 2009
MONSOOR ALI KHAN Vs. RAMESH CHANDRA DAS
February 17, 2009
NATIONAL INSURANCE CO. LTD. Vs. J.S. REFINERIES LTD.
June 1, 2009
NATIONAL INSURANCE COMPANY LIMITED Vs. GOURI SHANKAR AGARWALLA
March 3, 2009
NATIONAL INSURANCE COMPANY LTD. Vs. SASHIDHAR MOHAPATRA
July 23, 2009
NEW INDIA ASSURANCE CO. LTD. Vs. PRADEEP MOHAPATRA
February 4, 2009
ORIENTAL INSURANCE COMPANY LIMITED Vs. KANDHA NAYAK
April 16, 2009
ORISSA STATE HOUSING BOARD Vs. RAMA CHANDRA CHOUDHURY
July 29, 2009
PANDA AND BROTHERS Vs. DRM, S.E. RLY.
July 2, 2009
PRABHAT KUMAR ROUTRAY Vs. UNITED INDIA INSURANCE COMPANY LTD.
May 1, 2009
RAJENDRA PANIGRAHY Vs. ORIENTAL INSURANCE CO LTD AND ANR
December 2, 2009
ROURKELA DEVELOPMENT AUTHORITY Vs. KRISHNA CHANDRA PARIDA
May 1, 2009
S J LU Vs. NABAKISHORE PATRA
December 31, 2009
SARAT CHANDRA SAHU Vs. PRAVAT KUMAR SATPATHY
February 12, 2009
SBI LIFE INSURANCE COMPANY LTD. Vs. ASHALATA PARIDA
August 21, 2009
SECRETARY ROURKELA DEVELOPMENT AUTHORITY Vs. GENERAL SECRETARY, ROURKELA CONSUMERS FRONT
June 9, 2009
SEETAL AUTOMOBILES Vs. KRUSHNA CHANDRA MAHARANA
May 13, 2009
SENIOR POST MASTER, CUTTACK G.P.O. Vs. SUNIL KUMAR AGGARWAL
July 29, 2009
SIBA NARAYAN SENAPATI Vs. UNITED COMMERCIAL BANK
July 20, 2009
SOUTH EASTERN RAILWAY Vs. MANISH CHHAPADIA
May 5, 2009
SUPER SALES CORPORATION Vs. PRASANT KUMAR SAHOO
February 16, 2009
UNITED INDIA INSURANCE CO. LTD. Vs. DEBAKRISHNA MOHANTY
January 19, 2009
UNITED INDIA INSURANCE CO. LTD. Vs. S.K. BHATTASALI
May 13, 2009