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Case Index
Title
Date
ALLAHABAD BANK Vs. PRATIMA PAL
January 30, 2009
ANIRUDDHA MALLICK Vs. BRATATI CHAKROBARTY
April 27, 2009
ARCHANA CHAKRABORTY Vs. GREAT EASTERN APPLIANCES PVT. LTD.
December 9, 2009
B.M. BIRLA HEART RESEARCH CENTRE Vs. NATIONAL INSURANCE COMPANY LTD.
July 15, 2009
BARIJ BARAN DAS Vs. CUSTOMER AFFAIRS, EMIRATES GROUP HEADQUARTERS
August 12, 2009
CESC LIMITED Vs. SOBHEJAN BIBI
January 29, 2009
CHINMOY CHANDA Vs. DISTRICT MAGISTRATE & DISTRICT COLLECTOR
March 31, 2009
EXECUTIVE ENGINEER, HOUSING DEPARTMENT, DIVISION-VII GOVERNMENT OF WEST BENGAL Vs. NORTH BENGAL CONSUMERS SOCIETY
October 15, 2009
JOYDEB KUNDU Vs. RABINDRANATH PAL
May 15, 2009
KISHAN LAL SARAF Vs. SANTI DEVI AGARWALA
March 31, 2009
KRISHNA PADA KUNDU Vs. DR. R.N. GHOSH
July 22, 2009
LIFE INSURANCE CORPORATION OF INDIA Vs. TRIPTI KANA SADHU
June 30, 2009
MANOJ PAUL Vs. GOUTAM SUREKHA
December 11, 2009
MENOKA GHOSHANI Vs. PADDA BALA GHOSH
December 15, 2009
ORIENTAL INSURANCE CO. LTD. Vs. SUBHAJIT CHAKRABORTY
August 11, 2009
ORIENTAL INSURANCE COMPANY LIMITED Vs. ALYEA BIBI
August 18, 2009
RITA BHATTACHARYA Vs. MINTU BARUA CHOWDHURY @ MINTU CHOWDHURY
October 12, 2009
SHEELA CHOPRA Vs. SUBRATA MUKHERJEE
July 21, 2009
TANDRA PAL Vs. KUNAL SARKAR
January 16, 2009
VODAFONE ESSAR EAST LIMITED Vs. GOUTAM SHARMA
August 19, 2009