Case Index

Title
Date
3M COMPANY Vs. RAJDHANI ELECTRICALS AND SHRI RAMJI LAI
August 25, 2009
ALIGARH LOCK HOUSE Vs. TILAK RAJ HORA
June 12, 2009
AMIT ARORA Vs. MILTON PLASTICS LIMITED
May 1, 2009
BHUPINDER JAIN TRADING AS MAHAVEER RICE TRADERS Vs. SACHDEVA AND SONS INDUSTRIES PVT. LTD.
February 27, 2009
ELAN CORPORATION PLC Vs. ELAN PHARMA (INDIA) PVT. LTD.
September 11, 2009
GLENMARK PHARMACEUTICALS LTD. Vs. BAL PHARMA LTD.
May 1, 2009
GOLDEN RUBBER INDUSTRIES Vs. NICE RUBBER INDUSTRIES AND THE DEPUTY REGISTRAR OF TRADE MARKS
May 1, 2009
HARMONY INDUSTRIES PRIVATE LIMITED Vs. PARAS ELECTRONICS AND THE REGISTRAR OF TRADE MARKS
March 13, 2009
K. MANIVANNAN Vs. M. MANI
April 17, 2009
KENNETH COLE PRODUCTION INC Vs. ASSISTANT REGISTRAR OF TRADE MARKS AND API POLYMERS INDIA LIMITED
March 31, 2009
MEDICAL TECHNOLOGIES LTD. Vs. NEON LABORATORIES PVT. LTD.
May 29, 2009
MERCK KGAA Vs. GALAXY HOMPRO
June 12, 2009
MIDAS HYGIENE INDUSTRIES PVT LTD Vs. SUDHIR S BHATIA V BHATIA INTERNATIONAL
March 13, 2009
NALLI SAMBHASIVAM TRADING AS NALLIS SILK SARI CENTRE Vs. RAMNATH K NALLI AND THE DEPUTY REGISTRAR OF TRADE MARKS
June 12, 2009
NOKIA CORPORATION OF KEILALAHDENTIE A FINNISH COMPANY Vs. ASSISTANT CONTROLLER OF PATENTS AND DESIGNS
April 17, 2009
NOVO NORDISK HEALTH CARE AG Vs. ASSISTANT CONTROLLER OF PATENTS AND DESIGNS
March 31, 2009
P.P. BUILDWELL PVT. LTD. Vs. P.P. JEWELLERS PRIVATE LTD.
August 25, 2009
PIONEER BAKERIES (P) LTD. Vs. NEW HOPE FOOD INDUSTRIES PVT. LTD.
April 9, 2009
RAJ RANI AGGARWAL PROPRIETOR OF BIOS LABORATORY Vs. PARUL HOMEO LABORATORY P LIMITED AND THE REGISTRAR OF TRADE MARKS
February 27, 2009
S.K. JANIMIYA TRADING AS CRESCENT PHARMACEUTICALS Vs. NARENDRER PAL TRADING
August 21, 2009
SLA IMPEX PVT LTD Vs. V P AGARWAL TRADING AS J M RAMACHANDRA AND SONS
January 13, 2009
SOCIETE DES PRODUISTS NESTLE AND NESTLE INDIA LIMITED Vs. SWARAJ INDUSTRIAL AND DOMESTIC APPLIANCES PVT LTD
March 13, 2009
SPICE MOBILES LIMITED Vs. SOMASUNDARAM RAMKUMAR
October 23, 2009
SUDHIR BHATIA A SOLE PROPRIETOR OF V BHATIA INTERNATIONAL Vs. MIDAS HYGIENE INDUSTRIES PVT LTD AND THE REGISTRAR OF TRADE MARKS
March 13, 2009
SUDHIR BHATIA SOLE PROPRIETOR OF V BHATIA INTERNATIONAL Vs. MIDAS HYGIENE INDUSTRIES PVT LTD AND THE REGISTRAR OF TRADE MARKS
March 13, 2009
TABLETS INDIA LIMITED Vs. IKON REMEDIES PVT LIMITED
March 13, 2009
TARLOCHAN SINGH Vs. PRERN FLOUR MILLS
February 27, 2009
THAYAR FOOD PRODUCTS Vs. M. SUNDARAM
September 11, 2009