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Case Index
Title
Date
A.K. SINGH Vs. INDIAN COUNCIL OF AGRICULTURAL RESEARCH
November 10, 2009
AASHARAM ALIAS ASWARAM Vs. CHARANJEET SINGH ALIAS CHANNE SINGH
September 1, 2009
ABDUL RASHID Vs. STATE OF CHHATTISGARH & ORS.
February 19, 2009
ABHIJEET BOS Vs. AJAY JAIN
August 19, 2009
ABHISHEK AGRAWAL Vs. PURUSHOTTAM CHOUHAN
August 7, 2009
ABHISHEK MISHRA Vs. STATE OF CHHATTISGARH
May 5, 2009
AGHAN SINGH JANGADE Vs. STATE OF C G
June 26, 2009
AJAY GUPTA Vs. STATE OF CHHATTISGARH
December 9, 2009
AJAY HALDAR Vs. STATE OF CHHATTISGARH
July 30, 2009
AJURAM Vs. STATE OF CHHATTISGARH
August 20, 2009
AKHILESH SWAROOP SHARMA Vs. RASHMI AKHILESH SHARMA
April 28, 2009
ALBERT TIRKEY Vs. STATE OF CHHATTISGARH
November 24, 2009
ALLAUDDIN SIDDIQUI Vs. SOUTH EASTERN COALFIELDS LIMITED
October 23, 2009
ALOK AGRAWAL Vs. STEEL AUTHORITY OF INDIA LIMITED
January 5, 2009
ALOK DUBEY Vs. STATE OF CHHATTISGARH
December 17, 2009
AMARDEEP TALKIES Vs. RAIPUR CINEMA OPERATORS ALIAS KARMACHARI SANGH
March 23, 2009
ANAND PRAKASH EKKA Vs. STATE OF CHHATTISGARH
April 10, 2009
ANNPURNA PRATHMIK SAHAKARI UDBHOKTA BHANDAR Vs. STATE OF C G
August 20, 2009
ANUSUIYA SINGH Vs. STATE OF CHHATTISGARH
October 29, 2009
ARJUN KUMAR DHRITLAHER Vs. STATE OF CHHATTISGARH
December 3, 2009
ARJUN SINGH Vs. STATE OF C.G
October 22, 2009
ARJUN SINGH PATEL AND ANR. Vs. STATE OF C.G.
January 20, 2009
ARUN KUMAR DESHMUKH Vs. JHAMIT BAI
September 17, 2009
ASHA DEVI MAHILANGE Vs. STATE OF CHHATTISGARH
February 12, 2009
ASHARANI GUPTA Vs. SIDDHARTH SHUKLA
February 6, 2009
ASHISH KUMAR JHA Vs. STATE OF C.G
March 25, 2009
ASHOK KALSHA Vs. STATE OF C.G
November 18, 2009
ASHOK KUJUR Vs. STATE OF C.G.
August 8, 2009
ASHOK KUMAR Vs. STATE
December 7, 2009
ASHOK KUMAR TIWARI Vs. BHAGWAT PRASAD VISHWAKARMA
August 31, 2009
ASHOK KUMAR UKEY Vs. STATE OF CHHATTISGARH & ORS.
October 8, 2009
ASHOK MATHRANI Vs. BASTAR KSHETRIYA GRAMIN BANK
November 13, 2009
ASHWANI KUMAR KHANDE Vs. STATE OF CHHATTISGARH
June 26, 2009
ASHWINI RAATRE Vs. STATE OF CHHATTISGARH
October 26, 2009
ASSISTANT COMMISSIONER OF INCOME TAX Vs. MAHAVIR PRASAD VERMA
June 16, 2009
ASSISTANT COMMISSIONER OF INCOME TAX Vs. HUKUM CHAND JAIN
August 10, 2009
ASSISTANT COMMISSIONER OF INCOME-TAX Vs. VENKATESHWAR ISPAT P. LTD
May 1, 2009
ATUL BAGGA Vs. STATE OF CHHATTISGARHA
August 11, 2009
AVTAR SINGH Vs. STATE OF MADHYA PRADESH
December 16, 2009
B K SINGH Vs. APPELLATE AUTHORITY UNDER MP SHOPS AND ESTABLISHMENTS ACT ASSISTANT LABOUR COMMISSIONER
February 2, 2009
B. SATYAWATI DEVI Vs. PALIBAI
March 3, 2009
BABLU KHAN Vs. STATE OF CHHATTISGARH
September 8, 2009
BABULAL Vs. STATE OF MADHYA PRADESH
July 21, 2009
BAGAR SHIVRAM Vs. STATE OF M P
November 30, 2009
BAHUR SINGH SAHU Vs. NAND KUMAR JANGDE
July 6, 2009
BAISAKHURAMSAHU Vs. STATE OF C.G.
August 11, 2009
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY Vs. BHAKTA RAM MANJHI
November 23, 2009
BALAK RAM Vs. STATE OF CHHATTISGARH
February 12, 2009
BALARAM Vs. CHHEDIRAM PATEL
December 9, 2009
BALCHAND BHARTI Vs. STATE OF CHHATTISGARH
October 21, 2009
BALCHAND BHARTI Vs. STATE OF CHATTISGARH
February 3, 2009
BALDAO PRASAD Vs. MANOJ SON
August 26, 2009
BALDEO RAM Vs. SOUTH EASTERN COAL FIELDS LTD & ANR
December 4, 2009
BASANT BAGADE Vs. SYRENDRA ARORA
November 17, 2009
BASANT KOLTA Vs. STATE OF C.G
March 19, 2009
BASANT KUMAR Vs. STATE OF M.P. (NOW C.G.)
November 18, 2009
BAUDA RAM ALIAS DHAJIRAM Vs. STATE OF CHHATTISGARH
November 23, 2009
BED KUMARI Vs. RAMESH KUMAR @ UMESH KUMAR SAHU AND ORS.
October 7, 2009
BEDURAM SAHU Vs. STATE OF CHHATTISGARH & ORS.
December 10, 2009
BEENA BAI (SMT.) Vs. HARDEVI (KU.) & ORS.
December 14, 2009
BELASIA BAI SIYA Vs. PRADEEP KUMAR
March 16, 2009
BHAGAIYA BAI Vs. JAYRAM
July 1, 2009
BHAGIRATHI SAHU Vs. STATE OF MADHYA PRADESH
August 7, 2009
BHAGWAN PRASAD KUSHWAHA Vs. NARAYAN PRASAD KUSHWAHA
February 10, 2009
BHAGWAN PRASAD KUSHWAHA Vs. NARAYAN PRASAD KUSHWAHA
February 9, 2009
BHAGWAT RAM SAHU Vs. JAGDISH PRASAD NIRMALKAR & ORS.
May 11, 2009
BHAIRAV PRASAD MISHRA Vs. STATE OF CHHATTISGARH & ORS.
December 7, 2009
BHARAT ALUMINIUM COMPANY LTD Vs. STATE OF C.G.
February 6, 2009
BHARAT LAL Vs. STATE OF C.G
March 17, 2009
BHARAT SONI Vs. STATE OF C.G.
November 30, 2009
BHARAT SONI Vs. STATE OF C.G
September 30, 2009
BHARTI DHADA Vs. TAPAS @ RAMPAD MALIK
November 13, 2009
BHISHAMBHAR DAYAL PATEL @ JUDEV PATEL Vs. YUDDHVEER SINGH JUDEV
August 21, 2009
BHOLARAM Vs. STATE OF CHHATTISGARH
August 11, 2009
BHULAU Vs. STATE OF C.G
September 17, 2009
BHUNESHWAR PRASAD NAMDEO Vs. STATE GOVT OF CHHATTISGARH
March 20, 2009
BILASPUR INFRASTRUCTURES PVT LTD Vs. STATE OF CHHATTISGARH
August 13, 2009
BOLA ALIAS SHYAM BAI Vs. DULARAM
September 2, 2009
BRIJLAL SHARMA Vs. UNION OF INDIA
January 19, 2009
BRIJLAL YADAV & ANR. Vs. HORILAL SAHU & ORS.
October 9, 2009
BULU MAITRA Vs. UDAIRAM VERMA
April 20, 2009
CHAGAN LAL MUNDRA Vs. STATE OF CHHATTISGARH
May 14, 2009
CHAIN SINGH PENDRE Vs. STATE OF C.G
March 27, 2009
CHAIRMAIN CUM MANAGING DIRECTOR SECL Vs. NAVL KISHORE MISHRA
April 1, 2009
CHAIT RAM Vs. STATE OF CHHATTISGARH
January 5, 2009
CHAMRU RAM Vs. STATE OF CHHATTISGARH
June 30, 2009
CHANDAN NISHAD Vs. STATE OF C G
February 25, 2009
CHANDRA PRASAD LIQUOR Vs. COMMISSIONER OF INCOME TAX
July 7, 2009
CHANDRA SHEKHAR PRASAD GUPTA Vs. STATE OF CG
December 7, 2009
CHANDRAHAS KASHYAP Vs. STATE OF CHHATTISGARH
February 28, 2009
CHARKU SINGH ALIAS BIHARI SINGH Vs. STATE OF C.G
September 22, 2009
CHATURBHUJ Vs. AMAR
August 20, 2009
CHHATTAR SINGH Vs. STATE OF M.P
November 25, 2009
CHHATTISGARH STATE ELECTRICITY BOARD Vs. INDUSTRIAL COURT
March 26, 2009
CHHATTISGARH STATE WAKF BOARD Vs. RAFIQUE AHMED KHAN & ORS.
November 23, 2009
CHHATTISGARH STATE WARE HOUSING CORPORATION Vs. SHYAMLAL AGRAWAL
January 20, 2009
CHHATTISGARH STATE WAREHOUSING CORPORATION Vs. SHYAMLAL AGRAWAL ENGINEERS
November 18, 2009
CHHOTELAL Vs. RAJMATI
September 20, 2009
CHHOTELAL DHANDU KEWAT Vs. RAJMATI BANDURAM KEWAT
February 20, 2009
CHINTAMANI Vs. SAPAN KUMAR DAS
February 16, 2009
CHINTAMANI SHUKLA Vs. STATE OF CHHATTISGARH
April 28, 2009
CHITRA VIJAY SINGH Vs. STATE OF CHHATTISGARH
September 9, 2009
COMMISSIONER OF INCOME TAX Vs. D.R. BANSAL
August 31, 2009
COMMISSIONER OF INCOME TAX Vs. RAIPUR TRANSPORT CO. (P) LTD
July 2, 2009
COMMISSIONER OF INCOME-TAX Vs. SATYANARYAN AGRAWAL
November 25, 2009
CORPORATE ISPAT ALLOYS LTD. Vs. STATE OF CHHATTISGARH & ORS.
June 17, 2009
D.P. MANHAR Vs. STATE OF CHHATTISGARH
October 7, 2009
DARASRAM Vs. NAGAR PANCHAYAT KHARSIA
January 23, 2009
DARBAR SINGH PORTE Vs. STATE OF C.G
December 14, 2009
DASHRATH Vs. GAJADHAR PRASAD GUPTA & ORS.
August 3, 2009
DATTATRAYA MANDIR TRUST Vs. STATE OF C.G.
August 11, 2009
DAULAL Vs. STATE OF M P
October 26, 2009
DAULAT RAM Vs. SARASWATI BAI
October 7, 2009
DAYALDAS GANGWANI Vs. SHANTI SHUKLA
October 7, 2009
DEEPAK KUMAR GUPTA Vs. MUNICIPAL CORPORATION
June 26, 2009
DEEPAK SHARMA ALIAS BUNTY Vs. DINESH DEWANGAN
August 12, 2009
DEONARAYAN Vs. STATE OF MADHYA PRADESH
September 16, 2009
DEVENDRA KUMAR CHANDRAKAR Vs. STATE OF CHHATTISGARH
March 24, 2009
DEVESH KUMAR GUPTA @ DINESH KUMAR GUPTA Vs. PANKAJ SINGH PAIKRA & ORS.
December 4, 2009
DHANESHRI BAI Vs. NASIR ALI ALIAS NASIR KHAN
March 26, 2009
DHANESHWAR PRASAD KASHYAP Vs. STATE OF C.G.
November 13, 2009
DHANESHWARI YADAV Vs. RAJENDRAA SINGH CHABRA
January 21, 2009
DHANIRAM Vs. STATE OF M P
January 27, 2009
DHARMENDRA KUMAR NIRMALKAR Vs. STATE OF CHHATTISGARH
April 22, 2009
DHARMENDRA KUMAR TRIPATHI Vs. JEEVAN LATA
February 20, 2009
DHELABAI Vs. RAMNATH GAYARAM YADEO
June 26, 2009
DILIP RAOSAHEB DESHMUKH Vs. STATE OF CHHATTISGARH
July 19, 2009
DINESH CHOUDHARY Vs. STATE OF C.G.
August 8, 2009
DIPIKA LOHANI Vs. STATE OF C.G
November 18, 2009
DIVISIONAL FOREST OFFICER Vs. CHAMARIN BAI
December 7, 2009
DIVYARAM Vs. STATE OF CHHATTISGARH
December 3, 2009
DOMAN SAHU Vs. MANOHAR SAHU
May 14, 2009
DOMARU ALIAS MITI Vs. STATE OF CHHATTISGARH
February 28, 2009
DURGA BAI @ RUPWATI CHOUHAN Vs. SANTOSH KUMAR SONI
November 17, 2009
DURGAWATI Vs. NAN BAI
January 7, 2009
DURGESH PRADHAN Vs. STATE OF CHHATTISGARH
July 14, 2009
DURJAN Vs. ASHOK KUMAR
July 13, 2009
DWARIKA DHISH AHUJA Vs. STATE OF CHHATTISGARH
February 26, 2009
DWARIKA PRASAD Vs. SHAKUNTALA DUBEY
June 29, 2009
ELPAYERS TAILOR Vs. RAVISHANKAR AWASTHI
September 8, 2009
EXECUTIVE ENGINEER CHHATTISGARH Vs. STATE OF CHHATTISGARH
April 23, 2009
EXECUTIVE ENGINEER, CHHATTISGARH GRIH NIRMAN MANDAL Vs. PURUSHOTTAM SHARMA
September 23, 2009
F.C. JAIN Vs. STATE OF CHHATTISGARH
July 21, 2009
FARSURAM Vs. STATE OF CHHATISGARH
November 16, 2009
FIROZ RIZVI Vs. STATE OF C.G.
March 3, 2009
FIROZALAM Vs. STATE OF C.G
February 28, 2009
FOOLCHAND BAGHEL Vs. STATE OF CHHATTISGARH & ORS.
February 27, 2009
G R GAHARWAR Vs. STATE OF CHHATTISGARH
April 17, 2009
G. RAMA REDDY Vs. DISTRICT RETURNING OFFICER
June 23, 2009
G.R. SONI Vs. STATE OF CHHATTISGARH & ORS.
March 6, 2009
GAJADHAR MORAR Vs. STATE OF CHHATTISGARAH
March 17, 2009
GAJENDRA KUMAR Vs. STATE OF C.G.
July 27, 2009
GANESH PRASAD SONI Vs. RAMESH KUMAR TAMRAKAR
March 19, 2009
GANESH PRASAD VERMA Vs. STATE OF CHHATTISGARH
April 22, 2009
GANGA SINGROULE Vs. STATE OF CHHATTISGARH
April 2, 2009
GANGARAM Vs. STATE OF M P
August 24, 2009
GANGARAM SATNAMI Vs. STATE OF C.G
October 21, 2009
GAURI BAI Vs. STATE OF C.G
March 24, 2009
GAURI BAI Vs. STATE OF C G
March 5, 2009
GAURI SHANKAR TIWARI Vs. STATE OF CHHATTISGARH
March 5, 2009
GAYATRI SAHU Vs. ORIENTAL INSURANCE CO. LTD
August 10, 2009
GEETA UPADHYAY Vs. SURENDRA KUMAR
October 23, 2009
GHANSHYAM DEWANGAN Vs. STATE OF CHHATTISGARH
November 6, 2009
GHARBHARAN Vs. STATE OF CHHATTISGARH
August 20, 2009
GOPAL Vs. STATE OF CHHATTISGARH
August 12, 2009
GOPAL UDDE Vs. STATE OF C G
August 21, 2009
GOVERDHAN Vs. STATE OF CHHATTISGARH
November 30, 2009
GULAB SAHI Vs. STATE OF CHHATTISGARH
May 11, 2009
GULAB SINGH BANJARE Vs. STATE OF CHHATTISGARH
September 11, 2009
GURUPRASAD JAISWAL Vs. RAMAKANT GUPTA
August 27, 2009
H.K. VAIDHYA Vs. STATE OF CHHATTISGARH
September 25, 2009
HAKIM KHAN Vs. STATE OF CHHATTISGARH
March 3, 2009
HAMIDA BEGUM Vs. STATE OF C.G
September 30, 2009
HARESH Vs. STATE OF CHHATTISGARH
January 29, 2009
HARISHANKAR MANJHI Vs. STATE OF M.P
December 1, 2009
HEM KUMAR @ OMI CHANDRAWANSHI & ANR. Vs. SANAULLA KHAN & ORS.
October 5, 2009
HEMANGI R BHURE Vs. STATE OF M P
November 12, 2009
HEMANT KATAKWAR Vs. STATE ELECTION COMMISSION
July 3, 2009
HEMANT KUMAR THAWAIT Vs. STATE OF M.P. (NOW CHHATTISGARH) & ORS.
December 2, 2009
HEMANT SAHU Vs. SHAILJA SAMUEL
July 16, 2009
HEMLAL SATNAMI Vs. RAVIKANT SAHU
April 1, 2009
HINDUSTAN LEVER LIMITED Vs. STATE OF CHHATTISGARH
August 27, 2009
HIRA FERRO ALLOYS LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
August 7, 2009
HUKUM SINGH Vs. STATE OF C.G.
October 23, 2009
HUSNA KHATOON Vs. URMILA TRANSPORT COMPANY
April 20, 2009
ILESH KUMAR SAHU Vs. STATE OF C.G
December 4, 2009
INCOME TAX OFFICER Vs. DHAN SAI SRIVAS
June 16, 2009
INCOME TAX OFFICER Vs. VIJAY KUMAR KESAR
August 21, 2009
INDUBALA TIRKI Vs. HAROLD KIRTI KUMAR JACOB
November 23, 2009
INDURE PRIVATE LIMITED Vs. CHHATTISGARH STATE POWER GENERATION COMPANY LTD
December 10, 2009
ITWAR SINGH Vs. STATE OF CHHATTISGARH
June 29, 2009
J C MESHRAM Vs. STATE OF CHHATTISGARH
December 4, 2009
J.P. KHANTWAL Vs. STATE OF CHHATTISGARH
August 10, 2009
JADUNATH SINGH Vs. UNION OF INDIA
September 1, 2009
JAGANNATH GUPTA Vs. AWADH RAM
February 11, 2009
JAGAR NATH Vs. STATE OF CHHATTISGARH
November 27, 2009
JAGAT RAM SAHU & ANR. Vs. STATE OF CHHATTISGARH
November 30, 2009
JAGATNARAIN TRIPATHI Vs. STATE OF CHHATTISGARH
November 25, 2009
JAGDISH Vs. STATE OF CHHATTISGARH
March 17, 2009
JAGDISH RAI Vs. MAKARDHWAJ RAM
September 18, 2009
JAIRAM MOURYA Vs. STATE OF CHATTISGARH
February 10, 2009
JAMUNA DEVI Vs. SURESH KUMAR AGRAWAL
January 29, 2009
JAN SINGH Vs. STATE OF CHHATTISGARH
April 21, 2009
JANGLI RAM Vs. STATE OF C.G
October 5, 2009
JEEWANDAMAL KAKKAD Vs. PUNJAB AND SINDH BANK
July 13, 2009
JHUMUK LAL AND BHAGWAN SINGH Vs. STATE OF CHHATTISGARH
May 1, 2009
JITENDRA ALIAS JITTU Vs. STATE OF C G
August 12, 2009
JOGENDRA SINGH Vs. HARJINDER SINGH
August 3, 2009
JOHAN YADAV Vs. STATE OF M.P.
August 24, 2009
JOHAT RAM Vs. STATE OF MADHYA PRADESH
March 23, 2009
JUGMATI Vs. SHABBIR HUSSAIN
July 28, 2009
K.L. KATAKWAR Vs. MOHANMATI & ORS.
December 15, 2009
K.P. CHOUKSE Vs. STATE OF CHHATTISGARH & ORS.
December 9, 2009
KACHHARU ALIAS SUSHIL Vs. STATE OF CHHATTISGARH
October 29, 2009
KAILASH ROUT Vs. STATE OF CHHATTISGARH
August 10, 2009
KAILASH SINGH Vs. UNION OF INDIA
July 30, 2009
KALYAN Vs. JEEVANLAL
July 6, 2009
KAMINI BAI Vs. MANAGER (PERSONNEL), TATA ENGINEER AND LOCOMOTIVE CO. LTD
December 14, 2009
KAMINI BHARADWAJ Vs. SANKARA EDUCATION
April 9, 2009
KAMLESHWARI BAI Vs. PEELURAM LATKHOR SAHU
October 8, 2009
KANHAIYALAL & ORS. Vs. BAISHAKHIN BAI & ORS.
November 23, 2009
KANTI DARSHAN COLLEGE OF EDUCATION Vs. PT. RAVI SHANKAR SHUKLA UNIVERSITY
November 5, 2009
KAPOOR Vs. STATE OF MADHYA PRADESH
March 2, 2009
KARMU RAM Vs. DISTRICT MAHILA AVAM BAL VIKAS, PROJECT OFFICER, MAHILA AVAM AND LABOUR COURT
July 8, 2009
KASMUDDIN ANSARI Vs. FIROZA SHAHIN
March 3, 2009
KGN MINERAL AND METAL PRIVATE LTD Vs. UNITED BANK OF INDIA
November 6, 2009
KHILWAN KUMAR Vs. STATE OF CHHATTISGARH
April 21, 2009
KIRAN AGRAWAL Vs. HEERA BAI
June 29, 2009
KIRAN NETAM Vs. NETRAM SAHU
April 17, 2009
KIRTICHAND EKKA Vs. STATE OF C.G.AND ORS.
December 2, 2009
KISHAN KUMAR MANIKPURI Vs. CHUNNILAL AGRAWAL & ORS.
December 2, 2009
KISHORE KUMAR SAHU Vs. KUSUM BAI
October 8, 2009
KOUSHAL PRASAD RAJWADE Vs. STATE OF CHHATTISGARH & ORS.
July 28, 2009
KRISHNA LAL SAHU Vs. STATE OF CHHATTISGARH
January 16, 2009
KU BODE KACHH Vs. ABDUL REHMAN
March 27, 2009
KU. SAPNA MITTAL Vs. GURU GHASIDAS UNIVERSITY
September 2, 2009
KU. SITA GARHEWAL Vs. STATE OF CHHATTISGARH
July 29, 2009
KUMAR YASHWANT RAJ SINGH Vs. STATE OF C G
January 12, 2009
KUSUM SARAF & ORS. Vs. STATE OF CHHATTISGARH & ORS.
March 2, 2009
KUTUMBHDAS Vs. STATE OF C G
May 12, 2009
L S NIGAM Vs. STATE OF C G
January 28, 2009
LAFARGE INDIA PRIVATE LIMITED Vs. STATE OF CHHATTISGARH
April 10, 2009
LAKHAN Vs. STATE OF M.P
November 25, 2009
LAKHANLAL Vs. STATE OF CHHATTISGARH & ORS.
December 11, 2009
LAKHANLAL VERMA Vs. STATE OF MADHYA PRADESH
July 10, 2009
LAKSHMAN CHATURVEDI Vs. CHHATTISGARH LOK AYOG
November 17, 2009
LAKSHMI PRASAD Vs. NATIONAL THERMAL POWER CORPORATION
February 25, 2009
LARANG RAM Vs. STATE OF CG
August 20, 2009
LATEL SINGH SARSUDHE Vs. STATE OF M.P
December 15, 2009
LAXMAN DAS Vs. KARUNANIDHI NIRALA
October 6, 2009
LAXMI BAI Vs. STATE OF CHHATTISGARH
May 5, 2009
LAXMI CHAND GOYAL Vs. STATE OF CHHATTISGARH
September 1, 2009
LAXMI SAHU Vs. STATE OF CHHATTISGARH
October 7, 2009
LAXMIN Vs. KHAGESHWAR SINGH
July 1, 2009
LEELADHAR YADAV Vs. STATE OF CHATTISGARH
July 15, 2009
LEELAMBAR SINGH GOND Vs. STATE OF CHHATTISGARH & ORS.
October 5, 2009
LEELAWATI BAI Vs. RAJENDRA PRASAD
May 13, 2009
LOCHAN PRASAD Vs. BANMALI
September 1, 2009
LOKPRIYA HOSPITAL PRIVATE LIMITED Vs. ANJUL KATARE
November 10, 2009
LXAMAN SONBOIR Vs. B D QUIRESHI
June 19, 2009
M D SHRIVASTAVA Vs. STATE OF CHHATTISGARH
February 6, 2009
M.K. KHAN Vs. STATE OF C.G
November 25, 2009
M.S. RAGHUVANSHI Vs. STATE OF CHHATTISGARH & ORS.
October 7, 2009
MADAN MOHAN YADAV Vs. STATE OF CHHATTISGARH
April 13, 2009
MAHANADI MINERALS Vs. UNION OF INDIA (UOI), COAL INDIA LIMITED AND SOUTH EASTERN COALFIELDS
July 8, 2009
MAHENDRA KUMAR Vs. KARTIK RAM
February 24, 2009
MAHENDRA KUMAR Vs. STATE OF MADHYAPRADESH
December 3, 2009
MAHESH KUMAR AGRAWAL Vs. DINESH KUMAR CHOUKSEY
November 17, 2009
MAHESH KUMAR SAHU Vs. STATE OF C.G. AND ORS.
December 4, 2009
MAHESHWARI SAHU Vs. STATE OF CHHATTISGARH
March 20, 2009
MAHJBEEN Vs. STATE OF C.G
October 7, 2009
MAKHANLAL & ORS. Vs. MANGAL DAS DHARMADHIKARI SADGURU KABIR SAHEB SAMITI NANDIYA & ORS.
May 7, 2009
MAMATA SHRIVASTAVA Vs. TARESH KUMAR SHRIVASTAVA
May 6, 2009
MANAGING DIRECTOR STEEL AUTHORITY OF INDIA LTD Vs. BASANTA BAI
October 8, 2009
MANAGING DIRECTOR, STEEL AUTHORITY OF INDIA LTD., BHILAI Vs. SMT. NARMADA BAI & ANR.
October 8, 2009
MANARAM SONKAR Vs. PRABHAT KIRAN GIRDONIYA
December 8, 2009
MANGLU Vs. STATE OF CHHATTISGARH
September 13, 2009
MANGLU Vs. STATE OF C G
September 3, 2009
MANIRAM DEWAR Vs. STATE OF CHHATISGARH
June 24, 2009
MANJARI DEWANGAN Vs. HEMANT DEWANGAN
December 2, 2009
MANJU DEVI Vs. STATE OF CHHATTISGARH
August 8, 2009
MANJU SINGH Vs. STATE OF CHHATTISGARH
April 22, 2009
MANOHAR SINGH RATHORE Vs. VYOM SHEET GRIH PVT. LTD
July 20, 2009
MANOJ KUMAR Vs. STATE OF CHHATTISGARH
February 4, 2009
MANOJ KUMAR AND ORS. Vs. STATE OF C.G.
August 10, 2009
MANSHARAM Vs. STATE OF CHHATTISGARH
August 25, 2009
MANZIL ARORA Vs. ROHANI PRASAD
January 22, 2009
MAYA DEVI Vs. KISHORE VERMA
October 23, 2009
MAYA RAM NISHAD Vs. JAMUNA BAI
April 9, 2009
MAYARAM KURAL Vs. STATE OF CHHATTISGARH
April 21, 2009
MEENU BANERJEE Vs. RAJMANI PANDEY
July 17, 2009
MEERA DEVI Vs. SUKHBINDER SINGH
February 25, 2009
MEGH PRASAD Vs. BHAGWANTIN BAI
February 28, 2009
MEGHA HARDIKAR Vs. STATE OF CHHATTISGARH
December 9, 2009
MEHETTAR SINGH Vs. STATE OF CHHATTISGARH
October 27, 2009
MEHTAR ALIAS CHANDRA KUMAR Vs. PHULESHWARI BAI
August 4, 2009
MOHAMMAD ASLAM Vs. STATE OF C G
September 2, 2009
MOHAMMAD ASLAM Vs. STATE OF CHHATTISGARH
April 2, 2009
MOHAN LAL AGRAWAL Vs. STATE OF CHHATISGARH
February 4, 2009
MOHANLAL SONKAR Vs. REKHA SONKAR
December 4, 2009
MOOL CHAND JAIN Vs. STATE OF CHHATTISGARH
August 18, 2009
MOTI RAM Vs. INDUSTRIAL COURT OF M.P. (NOW CHHATTISGARH) & ORS.
December 7, 2009
MOUSAMI MOHANTY Vs. SAUMITRA MOHANTY
January 5, 2009
MUKESH KUMAR SAHU Vs. TAMESHWARI
November 30, 2009
MUKESH RATHORE Vs. STATE OF CHHATTISGARH
November 26, 2009
MUKESH SINGH Vs. STATE OF CHHATISGARH
March 30, 2009
MUNICIPAL CORPORATION Vs. MANDAKIM RAM
October 21, 2009
MURLIDHAR SAHU Vs. STATE OF CHHATTISGARH
October 28, 2009
MUTUR RAM Vs. STATE OF CHHATTISGARH
November 27, 2009
N C NAHAR Vs. STATE OF C G
May 7, 2009
N. SHRIRAM NAIDU & ORS. Vs. SMT. B. LEELAWATI & ORS.
May 14, 2009
N.K. TAUNK AND ORS. Vs. MANIK MEHTA AND ANR.
December 11, 2009
NAGESHWAR MANDAL Vs. STATE OF C.G
April 17, 2009
NAGESHWAR PRASAD SINGH Vs. DURGA DEVI
August 28, 2009
NAND LAL KHARE AND VISHNOO KHARE Vs. RAJENDRA KUMAR KHARE
August 3, 2009
NARAYAN Vs. STATE OF M.P.
July 30, 2009
NARBADA BAI Vs. ASHWINI KUMAR
March 16, 2009
NARESH KUMAR KHUBWANI ALIAS NANDU AND ANR. Vs. STATE OF CHHATTISGARH
August 7, 2009
NARESH SINHA Vs. STATE OF CHHATTISGARH
December 7, 2009
NARESH TIWARI Vs. STATE OF CHHATTISGARH
September 3, 2009
NARHAR SON OF NANKURAM LODHI Vs. STATE OF MADHYA PRADESH
December 3, 2009
NARINDER SINGH Vs. STATE OF CHHATTISGARH
July 3, 2009
NARMADA PRASAD DUBEY Vs. STATE OF M.P
September 15, 2009
NARSINGH DAS BAGDI Vs. STATE OF M.P. & ORS.
August 20, 2009
NARSINH VERMA Vs. STATE OF CHHATTISGARH
February 6, 2009
NASEEM AHMED Vs. STATE OF CHHATTISGARH, CHHATTISGARH STATE CIVIL, GENERAL MANAGER (TRANSPORT) AND DISTRICT MANAGER
July 7, 2009
NATIONAL INSURANCE CO LTD Vs. MIRIBAI
April 13, 2009
NATIONAL INSURANCE CO. LTD. Vs. LEBHO MOHANAND & ORS.
July 21, 2009
NATIONAL INSURANCE COMPANY LTD Vs. DASHRATH PANDEY
June 16, 2009
NEW INDIA ASSURANCE CO. LTD. Vs. BHARATILAL GANDRE & ORS.
December 9, 2009
NEW INDIA INSURANCE COMPANY LTD Vs. BUDHRAM & ORS
June 26, 2009
NIKLESH JAIN Vs. STATE OF C G
June 23, 2009
NISHA CHOUBEY Vs. STATE OF C G
March 2, 2009
NITYANAND PANIGRAHI Vs. STATE OF M.P.
August 17, 2009
O.T.G. GLOBAL Vs. SHYAMLAL KHATRI
July 9, 2009
OMKARSINGH Vs. STATE OF MADHYA PRADESH
December 15, 2009
OMPRAKASH DEWANGAN Vs. CHHATTISGARH STATE ELECTION COMMISSION
November 17, 2009
ONKAR PRASAD Vs. MANJU DEVI
March 2, 2009
ORIENTAL INSURANCE CO LTD Vs. HARI PRASAD
November 10, 2009
ORIENTAL INSURANCE CO LTD Vs. RAM SWAROOP
August 25, 2009
ORIENTAL INSURANCE CO LTD Vs. GANESH PRASAD
June 24, 2009
ORIENTAL INSURANCE COMPANY Vs. RAJESH YADAV
January 7, 2009
ORIENTAL INSURANCE COMPANY Vs. CHANDA BAI
August 25, 2009
P S CHOUHAN Vs. DEOKI BAI
December 8, 2009
P. SHANKAR RAO Vs. PUBLIC IN GENERAL
June 22, 2009
P.S. SHRIVASTAVA Vs. STATE OF CHHATTISGARH AND DIRECTOR, VETERINARY SERVICES
July 9, 2009
PADAMDHAR SINGH Vs. STATE OF CHHATTISGARH, DIRECTOR PUBLIC INSTRUCTIONS AND THE DISTRICT EDUCATION OFFICER
July 8, 2009
PADMA Vs. RAINSI RAM
February 27, 2009
PADUM SONI Vs. NAKCHHED PRASAD
April 29, 2009
PALTANRAM CHOUHAN Vs. K L SORI
October 30, 2009
PARMESHWAR Vs. STATE OF C.G.
April 30, 2009
PARMESHWAR SAHU Vs. STATE OF CHHATTISGARH
June 16, 2009
PAWAN S/O SHRI SHYAM LAL SAHU Vs. STATE OF CHHATTISGARH
August 11, 2009
PEST-O-KILL Vs. COMMISSIONER OF INCOME TAX
July 3, 2009
PHEKNIBAI Vs. BARATLAL
September 7, 2009
PORABAI Vs. STATE OF C G
February 6, 2009
PRABHU LAL BANJARA Vs. STATE OF C.G.
July 23, 2009
PRADEEP CHOPRA Vs. SRIRAM @ SHANKAR LAL SAHU AND ANR.
December 10, 2009
PRADEEP DHADIWAL Vs. STATE OF CHHATTISGARH
July 9, 2009
PRADEEP KUMAR JAISWAL Vs. STATE OF CHHATTISGARH
August 20, 2009
PRAKASH CHAND BAJAJ Vs. BUNDABAI, RAMJI, BIRENDRA PRATAP AND NARENDRA PRATAP
July 28, 2009
PRAMILA Vs. STATE OF CHHATTISGARH
July 21, 2009
PRAMOD KUMAR KURRE Vs. STATE OF CHHATTISGARH
April 10, 2009
PREM PAL Vs. AWTAR SINGH
July 2, 2009
PREM SAGAR GUPTA Vs. STATE OF M P
March 23, 2009
PUNA BAI (SMT.) Vs. STATE OF CHHATTISGARGH & ORS.
June 19, 2009
PUNARAM Vs. STATE OF MADHYA PRADESH
December 15, 2009
PURNIMA CHANDRAKAR (SMT.) & ORS. Vs. MURLI MANOHAR & ORS.
October 6, 2009
PURSHOTTAM RAO CHOUDHARY Vs. STATE OF CHHATTISGARH
December 10, 2009
PURSHOTTAM SARIN Vs. STATE OF CHHATTISGARH
April 22, 2009
PURUSHOTTAM MALI Vs. LOCHAN PRASAD PATEL
December 9, 2009
PUSHPA PANDEY Vs. SALAUDDIN
May 5, 2009
PYARELAL Vs. STATE OF C.G.
October 30, 2009
R N WAHNE Vs. VINITA WAHNE
December 2, 2009
R. MUKHOPADHYAY Vs. UNION OF INDIA
June 16, 2009
R.B. SINGH Vs. STATE OF C.G
November 23, 2009
R.S. SHRIVASTAVA Vs. STATE OF CHHATTISGARH & ANR.
October 7, 2009
R.S. SOLANKI Vs. STATE OF C.G
December 2, 2009
RADHA CHAUHAN Vs. ASHOK KUMAR SAHU
December 15, 2009
RAFIKUNNISA Vs. NAGAR PALIKA PARISHAD KHARSIA
December 15, 2009
RAGHURAM Vs. STATE OF C.G.
July 24, 2009
RAHI BAI NARAWAY Vs. SANTOSH KUMAR ALIAS PRAKASH
October 28, 2009
RAJ KUMAR SONI Vs. STATE OF CHHATTISGARH
February 11, 2009
RAJANI GUPTA Vs. RAKESH KUMAR GUPTA
June 23, 2009
RAJAU Vs. STATE OF C.G.
September 4, 2009
RAJESH Vs. STATE OF CHHATTISGARH
February 6, 2009
RAJESH KUMAR Vs. STATE OF C G
December 15, 2009
RAJESH KUMAR Vs. STATE OF C.G
October 21, 2009
RAJESH KUMAR BAKSHI Vs. STATE OF CHHATTISGARH
April 11, 2009
RAJESH UPADHYAY Vs. RAMESH KUMAR SHRIVASTAVA
August 25, 2009
RAJESHWARI BAI (SMT.) Vs. DHANI PRAKASH MISHRA
September 15, 2009
RAJKUMAR GUPTA Vs. STATE OF C G
May 5, 2009
RAJU KHANJAR Vs. STATE OF CHHATTISHGARH
August 3, 2009
RAKESH KUMAR PANDEY Vs. STATE OF CHHATTISGARH
November 27, 2009
RAKESH KUSHWAHA Vs. STATE OF CHHATTISGARH
March 20, 2009
RAKESH PRASAD YADAW Vs. UNION OF INDIA
February 10, 2009
RAM CHANDRA Vs. STATE OF C.G
October 21, 2009
RAM CHANDRA PRASAD Vs. TARUN KUMAR
April 17, 2009
RAM KISHORE GOUTAM Vs. STATE OF M.P.
June 15, 2009
RAM KRISHNA GUPTA (DR.) & ORS. Vs. STATE OF CHHATTISGARH
December 7, 2009
RAM KUMAR RATHORE Vs. STATE OF CHHATTISGARH
March 20, 2009
RAM KUMAR VERMA Vs. STATE OF M P
August 24, 2009
RAM RATAN GUPTA Vs. SOUTH EASTERN COALFIELDS LTD
April 22, 2009
RAM SHARIK SINGH Vs. STATE OF MADHYA PRADESH
July 14, 2009
RAM SINGH YADAV Vs. STATE OF CHHATTISGARH
September 11, 2009
RAMA SONI Vs. STATE OF MADHYA PRADESH
December 4, 2009
RAMAKANT DIXIT Vs. SANDHYA BAJPAI
December 2, 2009
RAMBILAS AGRAWAL Vs. BIHARI LAL AGRAWAL
July 15, 2009
RAMCHANDRA KURUP Vs. STATE OF CG
November 23, 2009
RAMCHARAN RATHORE Vs. STATE OF CHHATTISGARH & ANR.
September 17, 2009
RAMDAS Vs. RAM KUMAR
November 10, 2009
RAMDAYAL PANDO Vs. STATE OF CHHATTISGARH
February 25, 2009
RAMDULARE Vs. MOTICHAND
August 27, 2009
RAMESH AHUJA Vs. STATE OF M.P. (NOW CHHATTISGARH)
November 6, 2009
RAMESHWAR Vs. RAJESHWAR PRASAD SAHU
September 11, 2009
RAMGOPAL Vs. SHYAMLAL
August 3, 2009
RAMIKA BAI Vs. NAKUL
June 25, 2009
RAMKISHUN SAHU Vs. DILIP KUMAR
January 12, 2009
RAMLAL Vs. STATE OF CHHATTISGARH
December 2, 2009
RAMNARESH Vs. STATE OF CHHATTISGARH
July 24, 2009
RAMWATI BAI Vs. SHIVCHARAN
April 9, 2009
RANJIT NISHAD Vs. STATE OF C.G.
August 10, 2009
RATI RAM KHANDIYA Vs. STATE OF CHATTISGARH
March 25, 2009
RATURAM Vs. THE BOARD OF REVENUE & ORS.
July 22, 2009
RAVINDRA KUMAR PARASHAR Vs. STATE BAR COUNCIL OF CHHATTISGARH
August 12, 2009
RAVINDRANATH TAMRAKAR Vs. AMAR SINGH DHRUV & ORS.
January 6, 2009
REKHA SAHU Vs. STATE OF C.G.
August 6, 2009
REV. C. CARNILIUS Vs. STATE OF M.P
November 17, 2009
REWATI BAI Vs. BODHAN THAKUR
October 8, 2009
RICHA MISHRA Vs. STATE OF C.G
November 16, 2009
ROOP CHAND KHATIK Vs. STATE OF CHHATTISGARH
December 4, 2009
RUKHMANI DEVI Vs. STATE OF CHHATTISGARH
April 13, 2009
RUKHMANI SURYAWANSHI Vs. BAL VIKAS PARIYOJNA ADHIKARI
October 23, 2009
RUKMANI SHUKLA Vs. CHAITMAL
May 5, 2009
RUPESH KUMAR NISCHAL DAS Vs. STATE OF CHHATTISGARH
February 24, 2009
S JAHIRUDDIN Vs. STATE OF C G
July 27, 2009
S S MASIH Vs. STATE OF CHHATTISGARH
August 20, 2009
SADAN RAM SORI Vs. STATE OF CHHATTISGARH
May 4, 2009
SAGAR BAI NIRMALKAR Vs. JANAK LAL PANDEY
June 16, 2009
SAHDEO ALIAS CHHOTU YADAV Vs. STATE OF CHHATTISGARH
August 25, 2009
SAJID KHAN ALIAS GOLU Vs. STATE OF CHHATTISGARH
October 29, 2009
SAMAD KHAN Vs. STATE OF CHHATTISGARH
April 29, 2009
SAMUDRI BAI Vs. SUKHIRAM
July 8, 2009
SANDEEP RAI Vs. STATE OF C.G
September 10, 2009
SANJAY KUMAR Vs. STATE OF CHHATTISGARH
August 20, 2009
SANJAY KUMAR Vs. STATE OF C G
May 8, 2009
SANJAY PANDEY Vs. STATE OF CHHATTISGARH
October 29, 2009
SANJAY SONI Vs. STATE OF C.G.
August 11, 2009
SANJAY YADAV Vs. STATE OF CHHATTISGARH
August 25, 2009
SANJIT SONI Vs. STATE OF CHHATTISGARH
November 4, 2009
SANJULATA DEWANGAN Vs. STATE OF C G
March 3, 2009
SANT KUMAR Vs. NEERA BAI
April 30, 2009
SANTOSH NIRMALKAR Vs. STATE OF C.G.
July 17, 2009
SANTOSHDHARI Vs. STATE OF C.G.
July 27, 2009
SARADHURAM Vs. STATE OF CHHATTISGARH
December 4, 2009
SARIT BARAN MITRA Vs. CHHATTISGARH STATE AGRICULTURE
April 15, 2009
SARITA DEVANGAN Vs. ANAND KUMAR SINGH
August 4, 2009
SAROJ SHARMA Vs. BABULAL
May 14, 2009
SARVJEET SINGH Vs. ISRAIL, PAINTER
June 26, 2009
SATISH KUMAR TANDON Vs. STATE OF CHHATTISGARH
September 25, 2009
SATYARANJAN MINE Vs. STATE OF CHHATTISGARH
June 23, 2009
SAVITA BAI Vs. VINOD KUMAR SAHU
July 29, 2009
SAVITA MANOJ KUMAR Vs. STATE OF CHHATTISGARH
January 30, 2009
SAVITRIBAI Vs. RAGHURAJ PRASAD, BASANT PRASAD, RAGHUNANDAN PRASAD SAO AND STATE OF MADHYA PRADESH
July 28, 2009
SAYGO BAI Vs. CHUEERU BAJRANGI
July 14, 2009
SEIKH NIZAM ALIAS NIZAMUDDIN Vs. STATE OF C G
June 24, 2009
SHADANI BUILDERS Vs. BEGRAJ AGRAWAL
March 2, 2009
SHAILENDRA KUMAR Vs. STATE OF CHHATTISGARH
September 11, 2009
SHAILJA BAI Vs. KAUSHAL KUMAR RAI
September 11, 2009
SHAKUN DEWANGAN Vs. STATE OF C.G
December 3, 2009
SHAKUR ANSARJ Vs. BANSHILAL MUNDRA
November 4, 2009
SHANKARLAL Vs. HIRAM GABEL ALIAS HEMLAL
September 24, 2009
SHANTI BAI Vs. UNITED INDIA INSURANCE COMPANY LTD
March 2, 2009
SHEIKH IRAFIL MOHD Vs. ANWARI BEGUM
February 12, 2009
SHEIKH SAFI RAMJAN JAYASI Vs. STATE OF CHHATTISGARH
March 16, 2009
SHEKHARESH BHATTACHARYA Vs. SARDAR CHARANJIT SINGH
July 13, 2009
SHEO KUMAR Vs. STATE OF CHHATTISGARH
April 24, 2009
SHIV KUMAR SAHU Vs. STATE OF C.G.
November 5, 2009
SHIVA SHANKAR SHUKLA Vs. STATE OF CHHATTISGARH
March 3, 2009
SHIVARAM Vs. STATE OF CHHATISHGARH
November 13, 2009
SHIVKUMAR Vs. COMMISSIONER OF INCOME TAX
June 19, 2009
SHRADDHA THAKUR Vs. STATE OF CHHATTISGARH
August 18, 2009
SHRAWAN KUMAR SAHU Vs. RESHAM BAI
January 19, 2009
SHRIRAM Vs. STATE OF M.P
December 14, 2009
SHYAMLAL Vs. STATE OF M.P.
August 26, 2009
SIDDHNATH Vs. STATE OF MADHYA PRADESH NOW CHHATTISGARH
November 30, 2009
SIDHARTHA GAUTAM Vs. STATE OF SHHATTISHGARH
March 30, 2009
SITA RAM Vs. STATE OF C.G.
November 12, 2009
SITA RAM SONI Vs. S.K. SALUKE & ANR.
August 3, 2009
SITARAM Vs. STATE OF M P
November 11, 2009
SMT. CHANDRAWATI DEVI AND ORS. Vs. VEDESHIRAM TANDI AND ORS.
November 19, 2009
SMT. DURPAT @ DULESH SAHU AND ORS. Vs. RAMESH KUMAR SAHU AND ORS.
October 27, 2009
SMT. HAMIDA BEGUM Vs. STATE OF C.G. AND ORS.
November 30, 2009
SMT. RAMKALI AND ANR. Vs. SHRIPAL BALECHA AND ORS.
December 10, 2009
SOMARI BAI Vs. SAKUNTALA THAKUR
June 24, 2009
SOMDAS GOSWAMI Vs. STATE OF CHHATTISGARH
April 13, 2009
SONA RALSEL Vs. KIRAN MAYEE NAYAK
July 13, 2009
SONAL JAISWAL Vs. CHHATTISGARH SWAMI VIVEKANAND TECHNICAL UNIVERSITY
December 7, 2009
SONAU RAM SURYAVANSHI Vs. STATE OF CHHATTISGARH
August 19, 2009
SRINIVAS GUNDLURI Vs. SEPCO ELECTRIC POWER CONSTRUCTION CORPORATION
September 3, 2009
STATE OF C G Vs. RAMASHANKAR YADAV
September 4, 2009
STATE OF C.G Vs. DAU NIRANJANLAL GUPTA
December 2, 2009
STATE OF CHHATTISGARH & ANR. Vs. M/S SAL UDYOG (PVT.) LTD.
October 21, 2009
STATE OF CHHATTISHGAR Vs. NANDU PRASAD SONI
March 17, 2009
STATE OF M P Vs. SETAARAM
June 22, 2009
STATE OF M P Vs. DAIZYBAI
July 17, 2009
STATE OF M P CHHATTISGARH Vs. BADRU
April 20, 2009
STATE OF M.P Vs. BUDRU
April 20, 2009
STATE OF M.P. Vs. SAMARU
November 9, 2009
STATE OF M.P. Vs. BHARATLAL
August 17, 2009
STATE OF M.P. Vs. KALBINDAR SINGH
October 26, 2009
STATE OF M.P. Vs. BHOJU @ BHOJRAM SAHU AND ANR.
October 26, 2009
STATE OF MADHYA PRADESH Vs. ROOPCHAND AMULE
December 2, 2009
STATE OF MADHYA PRADESH Vs. NEHRU RAM
December 2, 2009
STATE OF MADHYA PRADESH Vs. SURESH KUMAR SINHA
December 16, 2009
STATE OF MADHYA PRADESH Vs. R K PANDEY
December 2, 2009
STATE OF MADHYA PRADESH Vs. BODHAN SINGH
November 6, 2009
STEEL AUTHORITY OF INDIA LIMITED Vs. STATE OF CHHATTISGARH AND OTHERS
September 10, 2009
SUBHADRADEVI GUPTA Vs. GENDURAM
August 17, 2009
SUBHASH CHANDRA SEN Vs. GEETA BAI
July 2, 2009
SUBHASH JAIN Vs. PUSHPA SHRIVASTAVA
June 25, 2009
SUDARSHAN Vs. STATE OF CHHATTISGARH
August 8, 2009
SUDHA AGRAWAL Vs. STATE OF CHHATTISGARH
February 11, 2009
SUDHIR RAM BHAGAT Vs. SECRETARY, MADHYAMIK SHIKSHA AND SECRETARY, MADHYAMIK SHIKSHA
July 1, 2009
SUKH SAGAR AND ANR. Vs. RAJENDRA KUMAR @ RAJU SAHU AND ORS.
October 27, 2009
SUMAN SUCHITA LAKRA Vs. STATE OF CHHATTISGARH
April 21, 2009
SUNIL @ RAJU DUBEY Vs. STATE OF C.G
November 20, 2009
SUNITA JAISWAL Vs. STATE OF CHHATTISGARH
December 17, 2009
SURENDRA KUMAR SHARMA (DEAD) THROUGH L.RS. CHANDA SHARMA & ORS. Vs. THE FOOD CORPORATION OF INDIA & ORS.
November 23, 2009
SURENDRA NATH TIWARI Vs. STATE OF CHHATTISGARH
July 8, 2009
SURESH Vs. STATE OF CHHATTISGTARH
March 16, 2009
SURESH KANSHI RAO UMAK Vs. STATE OF CHHATTISGARH
March 16, 2009
SURESH KUMAR Vs. STATE OF C.G
October 21, 2009
SURESH KUMAR Vs. TAMSESHWAR SAHU
July 7, 2009
SURESH KUMAR DAGLE Vs. STATE OF CHHATTISGARH
February 4, 2009
SURESH KUMAR JAIN Vs. CHANDRADEEP TAMRAKAR
July 7, 2009
SURESH KUMAR KOSHTI Vs. STATE GOVERNMENT OF CHHATTISGARH & ORS.
December 10, 2009
SURESH MANDAL Vs. STATE OF C.G
November 18, 2009
SURESH YADAV Vs. UNION OF INDIA
September 11, 2009
SUSHANT MUKHERJI Vs. KU. POONAM JAISWAL
October 27, 2009
SUSHILA BAI Vs. BISAUHARAM
September 1, 2009
SUSHMA CHOURE Vs. HETENDRA KUMAR BORKAR
November 30, 2009
TARACHAND MANNADE Vs. DHARAM DAS MAHILAANG
September 2, 2009
TARKESHWAR SINGH RAJPUT Vs. HARENDRA SINGH
March 5, 2009
TARNI BAI Vs. DURGESH
October 21, 2009
TEJRAM RATHORE Vs. SANJOG BARETH
June 15, 2009
THOBHANI AUTO MOBILES Vs. STATE OF CHHATTISGARH, FOOD OFFICER AND THE COLLECTOR
July 9, 2009
TIGALI Vs. RAM KUMAR SATNANI
October 7, 2009
TIHAROO Vs. STATE OF M.P. (NOW C.G.)
October 26, 2009
TIJIYA BAI Vs. SYED AADIL
April 24, 2009
TIKELAL SAHU & ORS. Vs. STATE OF CHHATTISGARH & ORS.
October 23, 2009
TIKURAM Vs. STATE OF C.G.
May 15, 2009
TULA RAM Vs. STATE OF CHHATTISGARH
December 11, 2009
TULSI DEVI Vs. NEERU VISHWAKARMA
August 4, 2009
U.K. KESHARWANI Vs. STATE OF CHHATTISGARH
April 28, 2009
UDHAV RAM SAHU Vs. MUNICIPAL CORPORATION
October 27, 2009
UDHO RAM VERMA Vs. STATE OF CHHATTISGARH, CHHATTISGARH RAJYA BEEJ EVAM AND CHANDRASHEKHAR SAHU
July 13, 2009
UMA SHANKAR DUBEY Vs. STATE OF CHHATTISGARH
September 3, 2009
UMA SHANKAR SHARMA Vs. STATE OF CHHATTISGARH
May 4, 2009
UNION OF INDIA Vs. HEG LTD
November 7, 2009
UNITED INDIA INSURANCE CO LTD Vs. RAJKUMARI
June 29, 2009
UNITED INDIA INSURANCE CO LTD Vs. PRAMILA DEVI
February 10, 2009
UNITED INDIA INSURANCE CO. LTD. Vs. RAMDAS MADANE AND OTHERS
July 21, 2009
UNITED INDIA INSURANCE COMPANY Vs. SHIV PRASAD KASYAP
January 14, 2009
UNITED INDIA INSURANCE COMPANY Vs. SHIV PRASAD KASYAP
March 13, 2009
VIDYA DHAR MEHAR Vs. STATE OF M.P. & ORS.
September 22, 2009
VIDYUT KUMAR Vs. STATE OF CHHATTISHGARH
February 25, 2009
VIJAYA LAXMI SONI Vs. RAJ KUMAR SONI
February 19, 2009
VIJAYA NAHATA Vs. RAIPUR DEVELOPMENT AUTHORITY
September 18, 2009
VIKRAM ALIAS KONDA Vs. STATE OF C G
July 17, 2009
VIKRAM NAIR Vs. STATE OF MADHYA PRADESH
November 25, 2009
VINITA DEVANGAN Vs. RAKESH KUMAR DEVANGAN
May 1, 2009
VINITA DEVANGAN Vs. RAKESH KUMAR DEVANGAN
April 1, 2009
VINOD KUMAR PATEL Vs. STATE OF CHHATTISGARH
September 4, 2009
VIPIN BIHARI DAS Vs. NARENDRA KUMAR & ORS.
October 7, 2009
VIRENDER KUMAR Vs. STATE OF CHATTISGARH
January 19, 2009
VISHAL Vs. DERHA
March 31, 2009
VISHAMBHER ALIAS GENDA RAM Vs. KATHTHURAM
August 7, 2009
WILSON DAVID ALIAS BILLO Vs. STATE OF CHHATTISGARH
January 21, 2009
ZONAL CHIEF SAHARA Vs. GEETA SINGH
November 13, 2009