REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
A ANIL KUMAR Vs. VANISHRI A	May 29, 2009
A B MALLIKARJUNA Vs. JUBLIANT BIOSYS LTD	October 13, 2009
A BHAGYAMMA Vs. BENGALORE DEVELOPMENT AUTHORITY	February 16, 2009
A HIMAVARDHANA NAIDU Vs. KARNATAKA STATE ROAD TRANSPORT CORPN	January 22, 2009
A L YELLAPPU Vs. HUCHAMMA ALIAS PADMAVATHAMMA	September 1, 2009
A R A BASITH SAHEB CHARITABLE TRUST Vs. KARNATAKA STATE BOARD OF WAKF	February 18, 2009
A RAVISHANKAR SHETTY Vs. SURESH CHANDAGA P S	February 27, 2009
A S KRISHNA MURTHY Vs. C N REVANNA	April 3, 2009
A S PARAMESHWARAIAH Vs. STATE OF KARNATAKA	March 19, 2009
A VENKATESH Vs. REGIONAL TRANSPORT AUTHORITY KOLAR	September 11, 2009
A. MALLIKARJUNAPPA Vs. STANDARD INDUSTRIAL ENGINEERING COMPANY	July 9, 2009
A. PRABHAKAR REDDY Vs. EXECUTIVE ENGINEER ID	November 3, 2009
A. SANTHOSH Vs. MUNIGOWDA AND ANOTHER	December 1, 2009
A.V. Amarnathan Vs. The Government of Karnataka, Energy Department and others	December 2, 2009
ABDUL AYUB Vs. STATE OF KARNATAKA	April 9, 2009
ABDUL AZIZ Vs. POLICE SUB INSPECTOR	January 13, 2009
ABDUL KAREEMLAL TELGI Vs. STATE OF KARNATAKA	October 27, 2009
ABDUL LAHIEF AND ECT Vs. STATE OF KARNATAKA	July 20, 2009
ABDUL MAJID SAB Vs. STATE OF KARNATAKA	July 22, 2009
ABDUL SALAM Vs. DISTRICT AUTOMOBILE WORKERS ASSOCIATION	November 3, 2009
ABDULSAB HUSENSAB BALAKUNDI Vs. IRAPPA KALAKAPPA CHALLAPPANAVAR	February 6, 2009
Achala Ganapathy Vs. State of Karnataka by the Principal Secretary Department of Home and others	April 2, 2009
Achutha B. Shetty S/o K. Babu Shetty, Abhyudaya Enterprises, Proprietor Vs. Sri Gokarnanatha Sahakari Bank Ltd., Udupi Branch rep. by its Branch Manager, Devadas S/o Late K.P. Sanin	April 1, 2009
Adarsha Electricals Vs. Additional Commissioner of Commercial Taxes 1	March 16, 2009
Addl. Dir. General of Foreign Trade Vs. Pharmed Medicare P. Ltd.	November 24, 2009
AGRICULTURAL PRODUCE MARKET COMMITTEE Vs. SHIVASHAKTI TRADERS	August 6, 2009
AIMAN AHAMED KHAN Vs. STATE OF KRNATAKA	September 29, 2009
AIRPORT AUTHORITY EMPLOYEES UNION Vs. UNION OF INDIA	March 19, 2009
AISHWARYA CONSOLIDATES P LTD Vs. ADDITIONAL COMMISSIONER OF COMMERCIAL TAXES	July 16, 2009
AJJAPPA SABAPPA MALAGI Vs. STATE OF KARNATAKA	March 24, 2009
AJJAPPA VENKAPPA SHELWADI Vs. MANAGER SYNDICATE BANK	June 11, 2009
AKKAMMA Vs. REGISTER GENERAL HIGH COURT OF KARNATAKA BANGALORE	October 22, 2009
Akkamma W/o H.B. Ramesh Vs. Sri. M. Balakrishna S/o N.S. Manjegowda and The Deputy Commissioner of Labour and The Appellate Authority under the Payment of Gratuity, 1972, Hassan Region	August 12, 2009
Akkamma W/o Puradayya Vs. The Registrar General High Court of Karnataka, The District and Sessions Judge and The Civil Judge (Sr. Dn.)	October 22, 2009
ALBERT MASCRENHAS SINCEDEADBY L RS Vs. P V VERGHESEDEADBY L RS	January 9, 2009
ALBERT MOHANRAJ Vs. STATE OF KARNATAKA REP BY ITS SECRETARY REVENUE DEPT	October 15, 2009
ALEEMUDDIN Vs. DIVISIONAL MANAGER M/S NEW INDIA ASSURANCE COMPANY LIMITED, GULBARGA	March 26, 2009
ALTAF HUSSAIN Vs. STATE OF KARNATAKA	March 3, 2009
Amberkar Pre Stressed Products and others Vs. Additional Commissioner of Commercial Taxes	August 6, 2009
Ambika Ghorpade W/o Sri Karthikeya Ghorpade Vs. State of Karnataka represented by its Principal Secretary, Department of Forest and Ecology and Environment and others	April 24, 2009
AMCO BATTERIES LTD Vs. STATE	July 31, 2009
AMRUTH KUMAR Vs. CHITHRA SHETTY	December 18, 2009
Anand Raju @ Kulla Raja S/o Sam Raj Vs. The State of Karnataka by Ashoknagar Police represented by the Public Prosecutor	April 24, 2009
ANANDAS JEEVANDAS AMICHAND Vs. LAND ACQUISTION OFFICER AND ASSISTANT COMMISSIONER GADAG DIVISION GADAG	April 23, 2009
ANANTH AWDHANI Vs. SUN PHARMACEUTICALS INDUSTRIES LTD	September 7, 2009
ANANTH K BHAT Vs. STATE OF KARNATAKA	July 7, 2009
ANANTSWAMI Vs. RADHA SRINATH	April 22, 2009
Andhra Pradesh State Road Transport Corporation rep. by its Managing Director Vs. Smt. A. Shanthi W/o Late C. Krishnan and Smt. Pattammal W/o Late Chinna Govindaraj	May 26, 2009
ANEES SULTANA Vs. R.B. AGWANI	November 30, 2009
Aneesa Ahmed W/o Fairoz Ahmed Vs. Mysore Urban Development Authority	May 27, 2009
ANIL COLACO Vs. AUTHORIZED OFFICER AND DEPUTY CONSERVATOR OF FOREST	March 26, 2009
ANKAPPA AND OTHERS Vs. DEVAMMA	September 1, 2009
Annaddore S/o Nataraj Vs. State of Karnataka by Cottonpet Police	May 5, 2009
ANNAPPA NAIK Vs. CHAND BASHA	July 22, 2009
ANNAPURNA Vs. VIJAY	September 7, 2009
ANRAJ Vs. MAHALAKSHMAMMA	November 16, 2009
Anthony Swamy S/o Late Prakashappa Vs. Mrs. Renu Mukunda W/o Mukunda Rao N.V. and others	April 24, 2009
ANUSHA D/O LATE SRI P.M. GURU MURTHY Vs. RUDRAMMA W/O LATE MARULASIDDAIAH	November 6, 2009
APSAR PASHA Vs. STATE	December 18, 2009
ARASIKERE TALUK PRIMARY CO OPERATIVE AGRICULTURAL AND RURAL DEVELOPMENT BANK LTD Vs. COMMON CARDE AUTHORITY	September 17, 2009
Arathi Narayan D/o. Late Mr. M.D. Narayan W/o. Dr. Alok Choudhary Vs. Mr. M.D. Balakrishna S/o. Late Mr. M.S. Dyavegowda and others	August 26, 2009
ARIHANT PHARMA BANGLORE Vs. REGISTRAR DEBT RECOVERY TRIBUNAL BANGLORE	June 23, 2009
Arjun Belmar S/o. Narayana Rao and Abhishek Belmar S/o. Narayana Rao Vs. The State of Karnataka by the Officer in charge	May 21, 2009
ARUN Vs. STATE OF KARNATAKA	November 11, 2009
ARUNA ALIAS SUVARNA Vs. MARLINGAAPPA	July 17, 2009
ARVEECHEM PHARMA LTD Vs. ASSTT COMMR OF C EX, MYSORE-III	April 21, 2009
ARVIND Vs. SRI ANAND	July 3, 2009
ASHA CHAKKO Vs. STATE OF KARNATAKA	February 5, 2009
ASHISH KUMAR Vs. MOHAMMED	January 9, 2009
ASHOK KUMAR CHOWAN Vs. A G ANWAR ALI	August 21, 2009
ASSISTANT DIRECTOR OF ANIMAL HUSBANDARY AND VETERINARY SCIENCES Vs. GENERAL SECRETARY UTTARA KARNATAKA ANIMAL HUSBANDARY AND VETERINARY WORKERS UNION	June 25, 2009
ASSISTANT EXECUTIVE ENGINEER KPTCL MUDDAEBIHAL Vs. YALLAWWA	August 17, 2009
ASSOCIATED CEMENT COMPANIES LIMITED Vs. STATE OF KARNATAKA	November 26, 2009
ATUL RAO Vs. STATE OF KARNATAKA	September 2, 2009
AUTHORISED OFFICER GENERAL MANAGER SRI BASAVESHWAR CO OPERATIVE BANK LTD Vs. BALAPPA FAKKIRAPPA	July 23, 2009
Ayaaz S/o Abdula and Imran S/o Mushar Khan Vs. State by Ulsoor Police Station	April 30, 2009
Aztecsoft Limited, A Company incorporated under the provisions of the Companies Act, 1956 rep. by its Head Legal and Company Secretary, Mr. Rajesh Srichand Narang Vs. Nil	June 3, 2009
B C AMMAKKA Vs. STATE OF KARNATAKA	July 3, 2009
B C REDDY Vs. ADDITIONAL REGISTRAR OF CO OPERATIVE SOCIETIES	January 28, 2009
B G RAMESH Vs. STATE OF KARNATAKA	June 15, 2009
B H LAKSHMINARAYANA Vs. GIRIJAMMA	November 16, 2009
B H NARAYANASWAMY Vs. KARNATAKA POWER TRANSMISSION CORPORATION LIMITED	December 2, 2009
B INDRAMMA Vs. ESHWAR	March 25, 2009
B INDRANI Vs. REGISTRAR OF FIRMS AND DEPUTY REGISTRAR OF CO OPERATIVE SOCIETIES	March 20, 2009
B K BHASKAR Vs. COMMISSIONER BANGLORE DEVELOPMENT AUTHORITY	February 11, 2009
B K GOPALA KRISHNA Vs. MANAGING COMMITTEE BHARATHIYA SAMSKRITHI VIDYAPEETHA BANGALORE	July 31, 2009
B K SHRINIVAS Vs. BANGLORE DEVELOPMENT AUTHORITY	May 26, 2009
B K SURESH Vs. CHIEF EXECUTIVE OFFICER AND EXECUTIVE MEMBER KARNATAKA INDUSTRIAL AREA DEVELOPMENT BOARD	July 10, 2009
B KOOSAPPA Vs. P VEERAPPA	October 29, 2009
B KRISHNA BHAT Vs. STATE OF KARNATAKA	January 22, 2009
B M SURESH KUMAR Vs. OM PRAKASH	June 30, 2009
B N PATIL Vs. MANAGEMENT OF HYDERABAD KARNATAKA EDUCATION SOCIETY GULBARGA	November 24, 2009
B R GANGANNA GOWDA Vs. STATE OF KARNATAKA	July 14, 2009
B R PREMAKUMARI Vs. SUPRAJA CREDIT CO OP SOCIETY LTD	July 17, 2009
B RAGHAVENDRA RAO Vs. DEPUTY MANAGER UNITED INDIA INSURANCE CO LTD	August 27, 2009
B S ASHOK Vs. INVESTMENT TRUST OF INDIA LTD	December 18, 2009
B S LEELAVATHI Vs. STATE OF KARNATAKA	August 12, 2009
B SHARADAMMA Vs. STATE OF KARNATAKA	July 14, 2009
B V PUTTEGOWDA Vs. CHEIF SECRETARY GOVERNMENT OF KARNATAKA	July 23, 2009
B.A. Pillappa, M. Jayatnma @ Jaye W/o B.A. Pillappo, B.A. Gurumurthy S/o Late Armayyappa and B.A. Srinivasa S/o Late Annayyappa Vs. State by Madiwala Police	May 14, 2009
B.B. Nanjappa Vs. State of Karnataka	March 31, 2009
B.B. Tambakad, Additional Director (Retired), Health and Family Welfare Department Vs. The State of Karnataka represented by its Chief Secretary and The Honble Lokayukta for Karnataka represented by the Deputy Registrar (Administration)@responde	June 6, 2009
B.K. SEETHARAMAIAH Vs. ASSOCIATED OXIDES P. LTD. AND OTHERS	June 26, 2009
B.N. Prasanna Kumar Vs. Additional Commissioner of Commercial Taxes and others	February 10, 2009
B.P.L. Ltd., BPL Works rep. by its Chairman and Managing Director Mr. Ajit G. Nambiyar Vs. Infrastructure Leasing and Financial Services Limited rep. by its Senior Manager Mr. Goutham Kaathur	April 24, 2009
B.S. Pandith S/o S.S. Pandith since dead by LRs. (Smt. Vanaja B. Pandith W/o Late B.S. Pandith, Anjana Suresh W/o S. Suresh D/o Late B.S. Pandith and Anupana B. Pandith W/o. R.K. Bharath), K.V. Vanaja D/o K. Venkataramaiah, Rathnamma W/o B.K. Kenchegowda Vs.	September 22, 2009
B.T. Krishnappa S/o Thimmarayappa Vs. Sri Christian Karner S/o Joseph Karner and The Divisional Manager The United Insurance Co. Ltd.	July 20, 2009
BABAPPA Vs. STATE LOKAYUKTHA POLICE GULBARGA	April 15, 2009
BAJAJ ALLIANZ GENERAL INSURANCE CO LTD Vs. B C KUMAR	June 30, 2009
BALAJI BIO-TECH LTD Vs. COMMISSIONER OF CUS & C EX, GUNTUR	June 9, 2009
BALAJI ENGINEERING WORKS Vs. MANAGING DIRECTOR GULBARGA ELECTRIC SUPPLY CO GULBARGA	November 11, 2009
BALENDRA Vs. STATE BY POLICE SUB INSPECTOR	July 31, 2009
BANASHANKARI VIDYA SAMSTHE BANGALORE Vs. STATE OF KARNATAKA	June 8, 2009
Bangalore Development Authority now rep. by its Secretary and Town Planning Member, Bangalore Development Authority Vs. National Technological Institutions Housing Co-operative Society Limited represented by its Secretary, Sri R. Prakash and oth	September 22, 2009
Bangalore Electrical Suppaly Co. Ltd. (erstwhile KPTC Ltd.) by its Managing Director Vs. Mr. V. Shiva Kumar S/o late Veerabhadrappa	August 11, 2009
BANGALORE METROPOLITAN TRANSPORT CORPORATION Vs. DEPUTY LABOUR COMMISSIONER AND THE APPELLATE AUTHORITY	January 29, 2009
BANGLORE ELECTRICAL SUPPLY CO LTD Vs. V SHIVA KUMAR	August 11, 2009
BANGLORE HOUSING DEVELOPMENT AND INVESTMENT Vs. IBC KNOWLEDGE PARK PVT LTD	October 1, 2009
BANGLORE METROPOLITAN TRANSPORT CORPORATION Vs. DEPUTY LABOUR COMMISSIONER	March 9, 2009
Bannari Amman Sugars Limited (represented by Mr. P. Manickavasagan, General Manager) Vs. The Commissioner of Central Excise	November 19, 2009
BANUDAS DATTU PAWAR Vs. STATE OF KARNATAKA	December 9, 2009
Basavalinga S/o Channappa Vs. Shri Mohan Raja S/o G.S. Krisiinashetty	April 2, 2009
Basavalingachari Vs. The Chief Traffic Manager, Bangalore Metropolitan Transport Corporation (BMTC) and Bangalore Metropolitan Transport Corporation, (BMTC) by its Managing Director	April 24, 2009
BASAVARAJ Vs. STATE OF KARNATAKA	July 13, 2009
BASAVARAJ BIDAR Vs. STATE OF KARNATAKA REP BY PUBLIC PROSECUTOR GULBARGA	July 15, 2009
BASAVARAJ C S Vs. CHIEF SECRETARY GOVT OF KARNATAKA VIDHANA SOUDHA BANGALORE	August 20, 2009
BASAWWA Vs. SRI NINGAPPA	August 21, 2009
Bates India Pvt. Ltd., formerly known as Clarion Advertising Services Ltd. reptd. by its Authorised Signatory, Sri K.S. Lakshmanan S/o Sri K.R. Shivarma Krishna Iyer Vs. The State of Karnataka through The Commissioner of Commercial Taxes@respond	April 3, 2009
BAZM E NISWAN CHARITABLE TRUST Vs. AMANATH CO OPERATIVE BANK LTD	January 29, 2009
Begur Muniyamma and others Vs. R. Ambikapathy	January 16, 2009
Belgundi Cements (Pvt.) Ltd. Vs. Commissioner of Commercial Taxes	April 2, 2009
BELLARY STEELS AND ALLOYS LIMITED Vs. STATE OF KARNATAKA	August 20, 2009
BELLE RAVIVARMA Vs. UNION OF INDIA	February 26, 2009
Benaka Souradha Credit Co-operative Society Limited Vs. State of Karnataka and others	December 7, 2009
BERYA FISHERMEN CO OPERATIVE SOCIETY LTD Vs. SENIOR ASSISTANT DIRECTOR OF FISHERIES DEPT OF FISHERIES	April 3, 2009
BEST AND CROMPTON ENGINEERING LTD Vs. ASSISTANT PROVIDENT FUND COMMISSIONER EPF ORGANISATION BANGALORE	November 6, 2009
BHAKTAPRAHLAD Vs. NIRWANI	October 28, 2009
BHARAT CREDIT CO OPERATIVE SOCIETY Vs. UMAKANT MUNIAYAPPA	June 10, 2009
Bharat Credit Co Operative Society Ltd. Vs. The State of Karnataka rep. by its Secretary, The Deputy Manager (FIN/ESTT) Bharath Heavy Electrical Ltd. and Rajgopal	January 20, 2009
Bharat Electronics Ltd. by its General Manager (Personnel) Vs. Udayashankar S/o Late K. Nanjundappa	August 12, 2009
BHARATH GOLD MINES LTD Vs. INDUSTRIAL CREDIT AND INVESTMENT CORPORATION OF INDIA MUMBAI	July 3, 2009
BHARATHY Vs. BENIGOPAL JHAWAR	October 8, 2009
BHARATI Vs. SEEMA	July 30, 2009
BHARTI AIRTEL LTD Vs. STATE OF KARNATAKA	January 16, 2009
BHASKARA REDDY Vs. BANGLORE DEVELOPMENT AUTHORITY	May 25, 2009
BHEEMARAYA Vs. P VASANTKUMAR	November 23, 2009
BHIMA MINES AND MINERALS PVT LTD Vs. STATE OF KARNATAKA	April 6, 2009
BHIMASENACHARYA Vs. SHREE RAGHAVENDRASWAMY UTSAVA TRUST	March 16, 2009
BHORUKA TEXTILES LTD. Vs. COMMISSIONER OF C. EX. & CUS., BELGAUM	September 3, 2009
BHUVANESHWARI Vs. REVAPPA ALIAS RANI SIDDARAMAPPA KOLLI	December 11, 2009
BINUP KUMAR R Vs. PRABHAKAR H G	February 20, 2009
BORAMMA Vs. SRINIVASA	January 9, 2009
BRANCH MANAGER BRANCH OFFICE UNITED INDIA INSURANCE CO LTD Vs. H R ABDUL SATTAR	January 22, 2009
BRANCH MANAGER NEW INDIA ASSURANCE CO LTD Vs. MALLAMMA	March 13, 2009
BRANCH MANAGER THE NATIONAL INSURANCE COMPANY LIMITED Vs. SAVITRAMMA	June 4, 2009
Branch Manager, Branch Officer, New India Assurance Company Limited Vs. Revanasiddappa and another	September 1, 2009
BRIJESH PATEL Vs. STATE OF KARNATAKA	August 12, 2009
BRIJESH PATEL Vs. H S PUTTA KEMPANNA	November 25, 2009
Brindavan Beverages Limited, rep. by its Managing Director, S.N. Ladhani Vs. The Deputy Commissioner of Income Tax	September 30, 2009
Brindavan Steel Industries Vs. Additional Commissioner of Commercial Taxes, Zone I and others	December 18, 2009
BVV PAPER INDUSTRIES PVT LTD Vs. NEW MILLENIUM PAPER AND CHEMICALS PRIVATE LIMITED	November 19, 2009
BYRAPPA Vs. DEPUTY COMMISSIONER MANDYA DISTRICT	December 9, 2009
C HARISH M CHALLAIAH Vs. ASSISTANT COMMISSIONER BANGLORE SOUTH SUB DIVISION	December 8, 2009
C S GANGAMMA Vs. PUTTARAMAIAH	November 30, 2009
C S MUNIYAPPA Vs. PILLAIAH	June 10, 2009
C SHASHI KUMAR Vs. STATE OF KARNATAKA	April 6, 2009
C VIJAYAKUMARI Vs. T MOHAN SUBRAMANYAM	October 7, 2009
C VISHVANATHA Vs. STATE OF KARNATAKA BY LOKAYUKTHA P.S GULBARGA	July 31, 2009
C. Jagadish S/o Late Chandrappa and others Vs. Karnataka State Finance Corporation and others	November 13, 2009
C. Lathadevi Vs. State by Ulsoorgate Police Station	December 17, 2009
C. NANJUNDASWAMY Vs. NAGARAJAPPA	July 6, 2009
C. Vishvanatha, S/o. Mallappa Vs. The State of Karnataka by Lokayuktha P.S. Gulbarga	July 31, 2009
C.N. Seetharam S/o Alte C.K.N. Iyengar Vs. Bangalore Timber Corporation reptd. by one of its Partners, Sri Babulal Kothari	June 16, 2009
Can Fin Homes Limited represented by its Senior Manager Sri A. Madhukar Vs. Sri Pramod Kumar Jain S/o Sri Ugger Sain Jain	May 5, 2009
Cement Sales Corporation Vs. Assistant Commissioner of Commercial Taxes and another	January 27, 2009
Central Board of Direct Taxes and another Vs. Smt. Kamala Bai Shrikrishnan Soni and others	June 2, 2009
CENTRAL MUSLIM ASSOCIATION OF KARNATAKA MUSLIM HALL Vs. STATE OF KARNATAKA	July 21, 2009
CENTRAL SILK BOARD EMPLOYEES UNION Vs. MANAGEMENT OF CENTRAL SILK BOARD	June 1, 2009
Century Club Vs. Commissioner of Service Tax	June 5, 2009
CHAIRMAN MD KIMBERLY CLARK LEVER P LTD Vs. STATE OF KARNATAKA	December 18, 2009
Chandan Mal S/o Late Jawahar Mal Vs. The Special Deputy Commissioner and others	August 11, 2009
CHANDRALEKHA Vs. B V SUJATHA	December 11, 2009
CHANDRASHEKAR CHAVAN Vs. STATE OF KARNATAKA	February 21, 2009
CHANDRASHEKAR HANAMAPPA KULALI Vs. BHIMAPPA GIRIYAPPA MAGI	January 9, 2009
Chandrashekar K. S/o Kallaya and Sri Subbaraj S/o G. Seetaram Shetty Vs. Bangalore City Institute (regd.) rep. by Its Secy	April 30, 2009
CHANNABASAPPA Vs. LAND TRIBUNAL CHINCHOLI	February 25, 2009
CHANNABASAPPA Vs. STATE	September 17, 2009
CHARTERED HOUSING PVT LTD Vs. COMMISSIONER BRUHAT BANGLORE MAHANAGAR PALIKE	June 23, 2009
CHENNAPPA Vs. MANAGING DIRECTOR KSRTC	July 27, 2009
CHETHANA KUMBLE Vs. KUMAR JAHAGIRDAR	January 28, 2009
CHIEF POSTMASTER GENERAL KARNATAKA Vs. BANGLORE WATER SUPPLY SEWERAGE BOARD	March 24, 2009
Childrens Education Society Vs. Deputy Commissioner of Income Tax (TDS) and others	December 1, 2009
CHINNAPPA Vs. SPECIAL DEPUTY COMMISSIONER	December 18, 2009
CHITRA EXHIBITORS REP BY ITS PARTNERS Vs. DEPUTY COMMISSIONER AND DISTRICT MAGISTRATE	August 13, 2009
Chitra Exhibitors represented by its Partners and others Vs. The Deputy Commissioner and District Magistrate and N. Srinivas S/o Late C.R. Narayanaswamy	August 13, 2009
Chowdamma W/o Late Basappa and others Vs. The Commissioner, Bangalore Development Authority, The State of Karnataka through its Secretary, Housing and Urban Development Dept., The Special Land Acquisition Officer, Bangalore Development Authority	April 24, 2009
Chowgle and Company by its GPA Holder, Mr. Sanjeev Kumar S/o Sri Hiralal Bhagat Vs. State of Kernataka rep. by its Principal Secretary, Department of Forest and Ecology and Environment and others	April 24, 2009
CIT Vs. N. SRIRAMA REDDY (DECD.)	July 31, 2009
Classic Developers Vs. Deputy Commissioner of Commercial Taxes and others	April 20, 2009
COMMISIONER OF CUSTOMS Vs. AGROTECH FOODS LIMITED	August 27, 2009
COMMISSIONAER OF INOME TAX Vs. MOTOR INDUSTRIES COMPANY LTD	December 10, 2009
COMMISSIONER CITY MUNICIPAL COUNCIL Vs. NAGUBAI	October 23, 2009
Commissioner of Central Excise Vs. Raja Magnetics Ltd.	July 8, 2009
COMMISSIONER OF CENTRAL EXCISE BANGALORE Vs. MAHAVEER GENERICS BANGALORE	November 24, 2009
COMMISSIONER OF CENTRAL EXCISE BELGAUM Vs. FORBES GOKAK LTD	October 27, 2009
Commissioner of Central Excise, Aurangabad Commissionerate, Office of the Commissioner Vs. Toyota Kirloskar Motors Ltd.	December 7, 2009
COMMISSIONER OF CENTRAL EXCISE, PUNE III Vs. GE MEDICAL SYSTEMS X-RAY (SOUTH ASIA) LIMITED	November 11, 2009
Commissioner of Customs Vs. Sri Vikram Jain S/o Sri Bheemraj Jain, Prop. Texworth International and others	September 30, 2009
Commissioner of Customs Vs. Kabadi Chikkanagusa and Sons	August 28, 2009
COMMISSIONER OF CUSTOMS, BANGALORE Vs. GOKULDAS IMMAGES PVT LTD	February 11, 2009
COMMISSIONER OF CUSTOMS, BANGALORE Vs. ANZ INTERNATIONAL	March 25, 2009
COMMISSIONER OF INCOME TAX Vs. MYSORE BREWERIES LTD.	September 17, 2009
COMMISSIONER OF INCOME TAX Vs. N. NAGARAJ BALLAL	December 1, 2009
COMMISSIONER OF INCOME TAX Vs. SRIRAM CHITS (BANGALORE) (P) LTD.	November 17, 2009
COMMISSIONER OF INCOME TAX Vs. CHITRAKALA INVESTMENT TRADE	December 1, 2009
Commissioner of Income Tax Vs. Wipro Systems	December 4, 2009
Commissioner of Income Tax Vs. NCR Corporation India Ltd.	September 9, 2009
Commissioner of Income Tax Vs. Sri Gokarna Natheswara Trust	December 3, 2009
Commissioner of Income Tax Vs. ANZ Information Technology P. Ltd.	September 15, 2009
Commissioner of Income Tax Vs. Matha Engineers	December 8, 2009
COMMISSIONER OF INCOME TAX Vs. K LAKSHMANSA AND COMPANY	December 9, 2009
COMMISSIONER OF INCOME TAX Vs. ITC HOTELS LTD.	September 7, 2009
COMMISSIONER OF INCOME TAX Vs. SIRE KANWAR BAI	December 14, 2009
COMMISSIONER OF INCOME TAX Vs. GURUNATH TALKIES	July 27, 2009
COMMISSIONER OF INCOME TAX Vs. J ALEXANDER	July 10, 2009
Commissioner of Income Tax and another Vs. Swastik India	October 29, 2009
Commissioner of Income Tax and another Vs. Guffic Chem P. Ltd.	November 6, 2009
Commissioner of Income Tax and another Vs. Sandur Manganese and Iron Ores Ltd.	November 6, 2009
Commissioner of Income Tax and another Vs. ACE Multitaxes Systems Pvt. Ltd.	January 5, 2009
Commissioner of Income Tax and another Vs. Karnataka Urban Infrastructure Development and Finance Corporation	January 9, 2009
Commissioner of Income Tax and another Vs. Gajanana Enterprises	March 18, 2009
Commissioner of Income Tax and another Vs. N. Srirama Reddy (Decd.)	July 31, 2009
Commissioner of Income Tax and another Vs. Endeavour Estates P. Ltd.	January 12, 2009
Commissioner of Income Tax and another Vs. Bangalore Water Supply and Sewerage Board	January 9, 2009
Commissioner of Income Tax and another Vs. Wipro Ltd.	January 29, 2009
Commissioner of Income Tax and another Vs. S.N. Murali Mohan	November 30, 2009
Commissioner of Income Tax and another Vs. P.R. Seshadri	July 28, 2009
Commissioner of Income Tax and another Vs. Karnataka Bank Ltd.	July 7, 2009
Commissioner of Income Tax and another Vs. Late Ramakrishna Hegde through L.R.	July 23, 2009
Commissioner of Income Tax and another Vs. TATA Coffee Ltd.	July 31, 2009
Commissioner of Income Tax and another Vs. Wipro Systems	November 23, 2009
Commissioner of Income Tax and another Vs. Sunrise Sales Corporation	November 24, 2009
Commissioner of Income Tax and another Vs. Vasant K. Handigund	November 6, 2009
Commissioner of Income Tax and another Vs. Pranam Metals	October 29, 2009
Commissioner of Income Tax and another Vs. Dr. M.J. Mohan	November 24, 2009
Commissioner of Income Tax and another Vs. J.G. Lovoie	July 14, 2009
Commissioner of Income Tax and The Assistant Commissioner of Income Tax Vs. Udupi Builders Pvt. Ltd.	December 1, 2009
Commissioner of Income Tax and The Assistant Commissioner of Income Tax Vs. Y. Abdulla Kunhi, Partner, Modern Kunhi and Co.	March 16, 2009
Commissioner of Income Tax and The Assistant Commissioner of Income Tax Vs. Karnataka State Constructions Corporation Ltd.	December 3, 2009
Commissioner of Income Tax and The Assistant Commissioner of Income Tax Vs. Sri H.S. Ramachandra Rao	August 12, 2009
Commissioner of Income Tax and The Assistant Commissioner of Income Tax Vs. Peoples Education Society	July 1, 2009
Commissioner of Income Tax and The Asst. Commissioner of Income Tax Vs. Tata Coffee Ltd. (Formerly known as Consolidated Coffee Ltd.)	September 17, 2009
Commissioner of Income Tax and The Asst. Commissioner of Income Tax Vs. Jose Alexander	December 3, 2009
Commissioner of Income Tax and The Asst. Commissioner of Income Tax Vs. A.B. Kage and Co., Excise Contractor	March 16, 2009
Commissioner of Income Tax and The Asst. Commissioner of Income Tax Vs. Delphine Alexander	December 4, 2009
Commissioner of Income Tax and The Asst. Commissioner of Income Tax Vs. Chitrakala Investment Trade and Business Finance Ltd.	January 13, 2009
Commissioner of Income Tax and The Deputy Commissioner of Income Tax Vs. M.R. Sampanghiramaiah (HUF)	December 16, 2009
Commissioner of Income Tax and The Deputy Commissioner of Income Tax Vs. Sri K.L. Srihari	July 31, 2009
Commissioner of Income Tax and The Deputy Commissioner of Income Tax Vs. Vijaya Bank	April 2, 2009
Commissioner of Income Tax and The Deputy Commissioner of Income Tax Vs. Sir M. Visveswaraya Educational Trust	June 24, 2009
Commissioner of Income Tax and The Deputy Commissioner of Income Tax (Asst.) Special Range-5 Vs. ITC Hotels Ltd.	November 16, 2009
Commissioner of Income Tax and The Dy. Commissioner of Income Tax, Spl. Range-II Vs. TTK Prestige Ltd.	March 18, 2009
Commissioner of Income Tax and The Income Tax Officer Vs. Sri Hariram Hotels P. Ltd.	December 1, 2009
Commissioner of Income Tax and The Income Tax Officer Vs. The Ryots Agricultural Produce Co-op. Marketing Society Ltd.	December 9, 2009
Commissioner of Income Tax and The Income Tax Officer Vs. Sri Gurappa P. Gavali	February 2, 2009
Commissioner of Income Tax and The Joint Commissioner of Income Tax Vs. Sri. J. Palemar Krishna	October 6, 2009
Commissioner of Income Tax and The Joint Commissioner of Income Tax Assessment-Special Range Vs. Sharath Investments Pvt. Ltd.	August 18, 2009
Commissioner of Income Tax and The Joint Commissioner of Income Tax, Assessment, Special Range-2 Vs. Karnataka Financial Corporation	December 4, 2009
Commissioner of Income Tax and The Joint Commissioner of Income Tax, Assessment, Special Range-3 Vs. Measurement Systems Pvt. Ltd.	October 5, 2009
COMMISSIONER OF INCOME TAX BANGALORE Vs. BRINDAVAN BEVERAGES LTD	September 30, 2009
COMMISSIONER OF INCOME TAX BANGALORE Vs. SONATA INFORMATION TECHNOLOGY LTD	September 25, 2009
COMMISSIONER OF INCOME TAX BANGALORE Vs. K L SRIHARI AND OTHERS	July 31, 2009
COMMISSIONER OF INCOME TAX BANGALORE Vs. SANGEETHA GRANITES LTD	November 23, 2009
COMMISSIONER OF INCOME TAX MYSORE Vs. RYOTS AGRICULTURAL PRODUCE CO OPERATIVE MARKETING SOCIETY LTD	December 9, 2009
Commissioner of Income Tax, International Taxation and The Income Tax Officer TDS-I Vs. Samsung Electronics Co. Ltd., India Software Operations	September 24, 2009
Commissioner of Income Tax, International Taxation and The Income Tax Officer, International Taxation Vs. Synopsys India Pvt. Ltd.	December 2, 2009
COMMISSIONER OF INCOME-TAX Vs. M.N. CHARI	January 22, 2009
COMMISSIONER OF INCOME-TAX Vs. GURUNATH TALKIES	July 7, 2009
COMMISSIONER OF INCOME-TAX Vs. WIPRO LTD	January 16, 2009
Commissioner of Service Tax Vs. Mcdowel and Company Ltd.	February 27, 2009
Commissioner of Service Tax Vs. Central Power Research Institute	November 24, 2009
Commissioner of Service Tax, Service Tax Commissionerate Vs. BPL Limited	December 3, 2009
Commissioner, Bangalore Mahanagara Palike Vs. Sri P.K. Joseph S/o Sri P.J. Kurian	October 20, 2009
COMMON CADRE COMMITTEE OF HASSAN DISTRICT PRIMARY AGRICULTURAL CO OPERATIVE SOCIETIES Vs. JOINT REGISTRAR OF CO OPERATIVE SOIETIES MYSORE	September 16, 2009
Corporation Bank A body Corporate Constituted under the Banking Companies(Acquisition and Transfer Undertakings) Act 1980 rep. by its Branch Manager Sri. G.V. Ramachandra Vs. Kotresh S/o Shivappa and others	May 14, 2009
D L WALTON Vs. KIRLOSKAR INVESTMENTS AND FINANCE LTD	November 27, 2009
D.N. Nanjunda Reddy S/o. Late B.N. Narayana Reddy Vs. State of Karnataka rep. by its Secy. Department of Housing and Urban Development and others	April 24, 2009
D.N. PRANLAD AND ORS Vs. THE COMMISSIONER, BRUHAT BENGALURU MAHANAGARA PALIKE, BANGALORE AND ORS.	December 2, 2009
DAMALYA Vs. STATE OF KARNATAKA	December 10, 2009
DARREL D SOUZA Vs. REGIONAL TRANSPORT OFFICER MANGALORE	December 14, 2009
DASHARATH Vs. STATE OF KARNATAKA	October 9, 2009
Davangere Maganur Bassappa and Sons Vs. Income Tax Officer	December 3, 2009
DAVIDE BARBERA Vs. ASIA STONES S L	June 29, 2009
Davide Barbera and another Vs. Asia Stones S.L. and others	June 29, 2009
DAYANAND KUMAR ALIAS DAYANAND Vs. STATE	November 2, 2009
DECAN AVIATION LTD Vs. G E COMMERCIAL AVIATION SERVICS LTD	February 25, 2009
DECCAN AVIATION LTD Vs. GE COMMERCIAL AVIATION SERVICES LTD	January 16, 2009
Deen Mohamed A.R. S/o Abdul Rahim and others etc. Vs. State of Karnataka represented by its Secretary to Government, Department of Co-operation, Director of Marketing and The Secretary Agriculture Produce Market Committee and other	April 2, 2009
DEPUTY COMMISSIONER FOR TRANSPORTS GULBARGA DIVISION GULBARGA Vs. KUMARASWAMY MINING COMPANY BELLARY	April 6, 2009
Deputy Commissioner, The Assistant Commissioner Sagar Sub-Division and The Tahsildar Sorab Taluk Vs. Smt. Kushalamma W/o Bhadraiah Gowda and others	April 1, 2009
Deputy Commissioner, The Deputy Conservator of Forest and The State of Karnataka reptd. by its Secretary Department of Revenue Vs. Kenchaiah S/o Kallaiah and others	June 25, 2009
Deputy Commissioner, The Deputy Conservator of Forest and The State of Karnataka reptd. by its Secretary, Department of Revenue Vs. K.G. Venkatesh S/o Govindegowda, Raghunath S/o. Puttaswamygowda and Y.S. Puttaswamygowda S/o Subbegowda rep. by P	June 25, 2009
Deputy Commissioner, The Deputy Conservator of Forests and The State of Karnataka represented by its Secretary Department of Revenue Vs. K.K. Basappa S/o Hoovegowda, Nagamma W/o Puttegowda, K. Prashanth S/o Komarigowda and H.H. Ananda S/o Jayapp	June 25, 2009
DEVAKKI Vs. ASSISTANT COMMISSIONER GULBARGA	February 9, 2009
Devamma W/o Late K.H. Halappa Gowda Vs. State of Karnataka Sagar Rural Police rep. State Public Prosecutor and others	June 5, 2009
Devaraj Dhanram Vs. Firebricks and Potteries P. Ltd. and others	July 27, 2009
Devaraju S/o late Desigowda and Smt. Ningamma W/o late Desigowda Vs. Smt. Chandramma W/o Devaraju and Roopa D/o Devaraju	April 3, 2009
Devendra S/o. Thippe Swamy Vs. The Divisional Manager, Bangalore Metropolitan Transport Corporation Ltd.	August 7, 2009
DEVENDRAPPA Vs. STATE OF KARNATAKA	July 30, 2009
DHANALAKSHMI W/O P R KIRAN; KIRAN ELLEN ENTERPRISES, KUMAR JOHN RAMU Vs. AIRCRAFT EMPLOYEES HOUSE BUILDING CO-OPERATIVE SOCIETY LIMITED; BANGALORE DEVELOPMENT AUTHORITY; STATE OF KARNATAKA; ETHEL ELLEN RAMU; BANGALORE DEVELOPMENT AUTHORITY; AIRCRAFT EMPLOYEES HOUSE BUILDING CO-OPERATIVE SOCIETY LTD; STATE OF KARNATAKA	September 22, 2009
Dharmappa Gowda S/o. Annu Gowda and Sri Jinnappa Gowda S/o. Annu Gowda Vs. The Land Tribunal Puttur D.K. by its Chairman by its Chairman, State of Karnataka rep. by its Secretary to Revenue Department and Sri Satish Yadapadithaya S/o. Subraya Ya	March 3, 2009
DHWANI FASHIONS Vs. DEPUTY COMMISSIONER OF CUS , ICD, BANGALORE	November 19, 2009
DILIP DESHMUKH Vs. STATE OF KARNATAKA	March 31, 2009
Dinesh Kumar Singhi son of the late Udaichand Singhi Mine Operator Vs. State of Karnataka by its Secretary to Government Department of Mines, SSI and Textiles, Department of Commerce and Industries, Directorate of Mines and Geoloty, Government o	August 26, 2009
Dirak Dieter Ramsauer Konstruktionselemente Gmbh Vs. S.D. Chakravarthy	December 18, 2009
DIRAK DIETER RAMSAUR KONSTRUCKTIONSELEMENTE Vs. CHAKRAVARTY	December 18, 2009
DIRECTOR GENERAL INDIA COUNCIL OF AGRICULTURAL RESEARCH Vs. T B S SUBRAMANI	January 27, 2009
DIRECTOR OF INCOME TAX Vs. GARDEN CITY EDUCATIONAL TRUST	July 15, 2009
DIRECTOR OF MUNICIPAL ADMINISTRATION Vs. H N GURUPRASAD	January 28, 2009
DISHNET WIRELESS LIMITED Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAXES AND OT	August 13, 2009
DISTRICT LEVEL RECRUITMENT COMMITTEE Vs. VASANTH SHANKAR RAO	November 6, 2009
DIVISIONAL CONTROLLER KARNATAKA STATE ROAD TRANSPORT CORP Vs. CHANNE GOWDA	December 1, 2009
Divisional Controller, The Karnataka State Road Transport Corporation, Davanagere Division now represented by its Chief Law Officer, KSRTC Vs. Sri M.N. Ramegowda S/o. Najundegouda	June 6, 2009
DIVISIONAL MANAGER NATIONAL INSURANCE COMPANY LIMITED Vs. SHIVU ALIAS SHIVAKUMARA	November 27, 2009
DIVISIONAL MANAGER REP BY THE REGIONAL MANAGER THE ORIENTAL INSURANCE CO LTD REGIONAL BANGALORE BY ITS MANAGER Vs. MINAKASHI	October 15, 2009
Divisional Manager, Oriental Insurance Co. Ltd. rep. by Regional Manager Vs. Ramanjappa, Driver	October 9, 2009
Divisional Manager, The Oriental Insurance Co. Ltd. rep. by its Administrative Officer, The Oriental Insurance Co. Ltd. Vs. Sri. Margu @ Murugan S/o. Janannath and Sri. B.M. Mahesh S/o. B. Madava Rao	June 6, 2009
Divisional Manager, The Oriental Insurance rep. by The Regional Manager, The Oriental Insurance Co Ltd., by its Manager Vs. Smt. Minakashi W/o. Late Sri Mahantappa @ Mahantesh, Smt. Krishnaba W/o. Sri Mallappa, Kum Pooja D/o Mahantesh, Minor rep	October 15, 2009
Divyesh Kumar S/o Ramesh K. Shah rep. by G.P.A. Holder Ramesh K. Shah, Sri Maneesh R. Shah S/o Ramesh K. Shah rep. by G.P.A. Holder Ramesh K. Shah and Sri Kiran R. Shah S/o Ramesh K. Shah rep. by G.P.A. Holder Ramesh K. Shah Vs. Bangalore Develo	April 2, 2009
Doddaiah S/o Late Doddaiah and others Vs. State of Karnataka by Hullahalli Police represented by State Public Prosecutor	April 2, 2009
Doddawwa and others Vs. Sri Vithal Mallappa Balamatti and others	September 7, 2009
Doddmarigowda S/o late Marigowda and Smt. Channamma W/o late Marigowda Vs. Smt. Jayamma W/o late Huchegowda, Kum. Shivamma D/o late Huchegowda Minor, reptd. by next Friend and Mother the Smt. Jayamma, Smt. S. Chikkathayamma W/o Nanjegowda and Sm	November 6, 2009
DSIPL CEPL JOINT VENTURE Vs. BELGAUM URBAN DEVELOPMENT AUTHORITY	June 29, 2009
DUNDAYYA Vs. STATE OF KARNATAKA	January 21, 2009
Dy. Commissioner of Custom (Prev.) Vs. Chiramith Precision (India)	July 13, 2009
E ALI Vs. AUTHORISED OFFICER AND CHIEF MANAGER SYNDICATE BANK	March 26, 2009
E. SURESH AND OTHERS Vs. GOVERNMENT OF KARNATAKA, BY PRL. SECRETARY, HOUSING AND URBAN DEVELOPMENT DEPARTMENT AND OTHERS	December 7, 2009
EASTERN SILK INDUSTRIES LTD Vs. ASSISTANT COMMR OF CUS, BANGALORE	February 25, 2009
ECI Engineering and Construction Co., Ltd. Vs. Additional Commissioner of Commercial Taxes, Zone I	June 17, 2009
EKADANTA VINAYAKA RECREATION ASSOCIATION Vs. STATE OF KARNATAKA	December 7, 2009
EKANTHA REDDY G Vs. STATE OF KARNATAKA	November 26, 2009
Electronics and Controls Power Systems Pvt. Ltd. represented by its Managing Director, Mr. R. Rajaram Vs. State of Karnataka represented by Commissioner of Commercial Taxes	December 14, 2009
ELIZABETH CONNOLLY Vs. CHERYL MARGURITE SOGGEE	October 14, 2009
ERAMALLAPPA Vs. STATE OF KARNATAKA	April 24, 2009
ESSAR PROJECT LTD. Vs. COMMISSIONER OF COMMERCIAL TAXES	June 9, 2009
EXECUTIVE ENGINEER ELEC O AND M DIVISION Vs. SHANKAR	August 21, 2009
F NATARAJA Vs. STATE	November 9, 2009
First Leasing Company of India Ltd. Vs. Assistant Commissioner of Commerical Taxes	January 6, 2009
FIZA DEVELOPERS AND INTER TRADE PVT LTD Vs. AMCI INDIA PVT LTD	February 27, 2009
FLEMINGO DUTY FREE SHOPS PVT LTD Vs. STATE OF KARNATAKA	July 22, 2009
FURTADO FOOD PRODUCTS AIRODY Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAXES VAT DIVISION	March 26, 2009
G BASAVARAJU Vs. ARUNDATHI	January 27, 2009
G H GURUMURTHY Vs. KALE GOWDA	March 13, 2009
G N CHANDRAIAH Vs. STATE	October 1, 2009
G SHIVAMMA Vs. K L SOMASHEKAR	August 5, 2009
G. Abdul Khayum S/o G. Abdul Karimsab Vs. Sri Abdul Hadi S/o Amin Sab and Moin S/o Mohammad Abdul @ Abdullah	May 5, 2009
G. RAJA Vs. SYNDICATE BANK	August 18, 2009
G. VIJAYAKUMARI W/O. LATE G.F.R. JAYARAJ Vs. T. MOHAN SUBRAMANYAM S/O. T. TANGAVELU AND THE NEW INDIA ASSURANCE CO. LTD.	October 7, 2009
GADIGI MINERAL MINING CO LTD Vs. STATE OF KARNATAKA	August 28, 2009
GAENSH PRASAD HEDGE Vs. SUREKHA SHETTY	August 13, 2009
GANAPATHRAO Vs. DEPUTY COMMISSIONER GULBARGA	February 9, 2009
GANESH SAW MILL Vs. STATE OF KARNATAKA	December 14, 2009
GANGADHAR KUSTAGI Vs. S K KANTHA	July 14, 2009
Gangamma W/o Rajappa and Rajappa S/o Late Sanna Devaiah Vs. Vivian Sequeira Major Managing Partner Rovina Travels Road, The Manager, The New India Assurance Co Ltd., Bonovoturo Dsouza Major S/o Joseph Dsouza Regd Owner of Tenker Lorry Bearing an	June 2, 2009
GEETHA Vs. MANAGING DIRECTOR KARNATAKA STATE ROAD TRANSPORT CORPORATION	July 30, 2009
GENERAL MANAGER BHARAT SANCHAR NIGAM LIMITED Vs. MALAPPA	November 23, 2009
GENERAL MANAGER KARNATAKA BANK LTD Vs. M ASHOK KUMAR	July 21, 2009
GENERAL SECRETARY MYSORE DIVISION INDUSTRIAL WORKERS GENERAL UNION Vs. DEPUTY COMMISSIONER MYSORE	December 16, 2009
Geomysore Service India Private Limited, Premier Nickel Mines Private Limited, Marwar Mineral Exploration Private Limited and Premier Minerals Exploration Private Limited, All Companies incorporated under the provisions of the Companies Act, 1956@appellan Vs.	May 29, 2009
GIDDAMMA Vs. VENKATAMMA	February 16, 2009
GIRIDHAR VIJAY Vs. VISVESWARAYA TECHNOLOGICAL UNIVERSITY JHANA SANGAM	April 20, 2009
GIRISH P A Vs. MANAGEMENT OF BPL LTD	February 12, 2009
GK SUMA Vs. STATE OF KARNATAKA	May 26, 2009
GLOBAL PRINTING AND PACKAGING CO (P) LTD Vs. C C E , BANGALORE-III	March 25, 2009
Global Stone India Limited Vs. State of Karnataka and another	April 21, 2009
GOOD LUCK EDUCATION SOCIETY BANGLORE Vs. STATE OF KARNATAKA	August 25, 2009
Good-Luck Education Society rep. by its Secretary and ADAM Oxford Teachers Training Institute rep. by its Principal Vs. State of Karnataka rep. by its Secretary Education Department (Primary and Secondary Education) and others	September 8, 2009
Gopi Naidu S/o Late B. Venkatarama Naidu Vs. A.M. Gopal S/o Late A.N. Mallappa, Chikka Chennigappa S/o Late Mari Chennappa, G. Nagesh S/o Late M. Gopala and The Special Deputy Commissioner	August 10, 2009
GOVERNMENT OF KARNATAKA Vs. BRIGADE ENTERPRISES P LIMITED	January 2, 2009
GOVERNMENTS TOOL ROOM AND TRAINING CENTRE Vs. KARIYAPPA	July 8, 2009
GOVIND B RON Vs. STATE OF KARNATAKA	June 10, 2009
GOVIND RAM CHANANI Vs. LATHA	January 23, 2009
Govindaraj Ganesh Enterprises rep. by its Partner, K.S. Govindaraj S/o Late K.V. Shantaraj Setty Vs. The Income Tax Officer	April 1, 2009
Gowramma W/o Munivenkata Reddy Vs. The State of Karnataka rep. by The SPP High Court of Karnataka	April 30, 2009
GOWRISHANKAR ALIAS PUTTARAJU Vs. H B BALAPPA	June 26, 2009
GOWRMMA Vs. SLUM CLEARANCE BOARD	March 3, 2009
GREENPLY INDUSTRIES LTD. Vs. COMMISSIONER OF COMMERCIAL TAXES, KARNATAKA BANGAL	July 9, 2009
GULBARGA CENTRAL CO OPERATIVE WHOLESALE STORE Vs. RETURNING OFFICER DEPUTY REGISTRAR OF CO OPERATIVE SOCIETIES BANGALORE	July 30, 2009
GULBARGA UNIVERSITY Vs. L R PATIL	October 23, 2009
GULNAZ JALEEL Vs. SYED JALEEL	June 17, 2009
Gurappa S/o Rudrappa Mannikeri, Dist: Bijapur Vs. The Spl. Land Acquisition Officer, UKP, Project, Almatti, Dist. Bijapur	December 16, 2009
GURASIDDAPPA Vs. STATE OF KARNATAKA BY SECRETARY TO HOME DEPARTMENT	June 4, 2009
GURUKRIPA BEEDI INDUSTRY PVT LTD Vs. ASST PROVIDENT FUND COMMISSIONER	June 23, 2009
GURUPPA Vs. STATE OF KARNATAKA	June 29, 2009
H B AMAR SINGH Vs. KARNATAKA STATE ROAD TRANSPORT CORPRATION	February 13, 2009
H B MULLA Vs. STATE OF KARNATAKA	January 11, 2009
H C NARAYANAREDDY Vs. STATE OF KARNATAKA	December 18, 2009
H D KULKARNI Vs. SECRETARY DEPARTMENT OF HOME AND TRANSPORT DEPARTMENT	March 9, 2009
H EBRAHIM Vs. DEPUTY COMMISSIONER OF INCOME TAX	June 15, 2009
H G RAMESH Vs. STATE OF KARNATAKA	April 21, 2009
H G SUDHAKARA Vs. STATE OF KARNATAKA	June 24, 2009
H G VIJAYA RAGHAVA REDDY Vs. SECRETARY KARNATAKA STATE TRANSPORT AUTHORITY BANGALORE	June 23, 2009
H J SIWANI Vs. UNION OF INDIA	June 12, 2009
H K E SOCIETY Vs. DEPUTY LABOUR COMMISSIONER AND THE APPELLATE AUTHORITY	February 5, 2009
H K SHEKAR Vs. KARNATAKA STATE OF ROAD TRANSPORT CORPORATION	February 17, 2009
H KANTHAMMA Vs. S RUDRAPPA	April 1, 2009
H KSHEKAR Vs. KARNATAKA STATE ROAD TRANSPORT CORPORATION	January 22, 2009
H M MANJUNATH Vs. BOARD OF DIRECTORS	January 20, 2009
H MADHAVA RAJA NAYAK Vs. K SRIDHARA NAYAK	February 2, 2009
H N YOGA RAJAN Vs. GOVERNMENT TOOL ROOM AND TRAINING CENTRE	March 23, 2009
H P MUDLAPPA Vs. N NARAYANA	February 9, 2009
H R NAGARATHNA Vs. JAYASHREE PRASAD	April 16, 2009
H S MAHESHA Vs. STATE OF KARNATAKA	June 22, 2009
H S MANJUNATH Vs. MANAGING DIRECTOR KSRTC	May 25, 2009
H V VIJAYARABHAVAN Vs. MALATHI DAS	March 19, 2009
H. Ananda Gowda S/o of Late Hanumanthappa, BMTC Bus Driver Vs. Smt. G. Poornima W/o. Sri. H. Ananda Gowda, D/o Sri. C. Govindappa, Master Bharath Kumar S/o. Sri. H. Ananda Gowda and Kum. Bhavya D/o. Sri. H. Ananda Gowda, R2 and R3 are minors and	August 7, 2009
H. Sheena Billava Vs. Secretary, Ministry of Finance	July 17, 2009
H.D. Revanna S/o H.D. Deve Gowda Milk Producers Co-Operative Society Ltd. and others Vs. The State of Karnataka by its Secretary to Government Department of Co-Operation and others	May 7, 2009
H.D. Revanna S/o H.D. Devegowda, Chairman, Karnataka Milk Federation and others Vs. The State of Karnataka, Secretary to Government, Department of Co-operation and others	February 26, 2009
H.E. Distilleries (P) Ltd. Vs. Deputy Commissioner of Income Tax	December 10, 2009
H.G. Sudhakara S/o Giddegowda Vs. The State of Karnataka represented by its Secretary, Department of Revenue and others	June 24, 2009
H.L. Srinivasa Gupta S/o. M. Lakshmipathi Setty, Sri. H.L. Ananthapadmanabha Gupta and his Legal representatives Swaranamba W/o. Late H.L. Ananthapadmanabha Gupta, Janardhana S/o. Late H.L. Ananthapadmanabha Gupta and Ramesh S/o. Late H.L. Ananthapadmanab Vs.	July 1, 2009
H.R. Gaviappa and Co. (A Registered Partnership Firm) Vs. State of Karnataka Represented by its Secretary Department of Forest and Ecology and Environment and others	April 24, 2009
H.S. Aruna Vs. K.N. Prakash	September 1, 2009
H.T. Somashekara Reddy Vs. State of Karnataka and another	November 9, 2009
H.V. RAMAKRISHNA Vs. SYNDICATE BANK	December 2, 2009
HANAMANTH Vs. MANAGING DIRECTOR NORTH WEST KARNATAKA STATE ROAD TRANSPORT CORPORATION	June 24, 2009
HARANAHALLI RAMASWAMY Vs. K SHAMA RAO	March 13, 2009
HARIYANA STEEL AND POWER DIVISION OF HARIYANA SHIP BREAKERS LTD Vs. STATE OF KARNATAKA	September 15, 2009
HARSHA ENTERPRISES Vs. KARNATAKA AGRO INDUSTRIES CORPORATION LTD	October 20, 2009
Harshitha S/o Sreekanta Vs. State By Sakaleshpura Town Police rep. by Learned SPP	April 30, 2009
HASSAN TOWN WOMENS CONSUMERS CO-OPERATIVE SOCIETY LIMITED HASSAN Vs. STATE OF KARNATAKA	June 26, 2009
HEBBAR SREE VAISHNAVA SABHA Vs. G S YOGNARASIMHA	January 29, 2009
Hema Reddy S/o late Anjanappa Reddy Vs. The Management of KSRTC rep. by its Divisional Controller	August 11, 2009
HEMANTH KUMAR Vs. VIJAYANANDA ROAD LINES LTD	August 4, 2009
HIGH COURT OF KARNATAKA Vs. S VENKANNA RAO	March 13, 2009
HIGHCOURT OF KARNATAKA Vs. RANGAPPA BHOVL	February 18, 2009
Highland Holiday Homes Pvt. Ltd. by its Director Sanjay Bajaj Vs. The Consumer Disputes Redressal Forum, The State Consumer Disputes Redressal Commission and T.S. Christopher S/o T.V. Sebastian	May 5, 2009
HIMATSINGKA SEIDE LTD Vs. SHAMBAPPA BASAPPA	August 27, 2009
Hind Nippon Rural Industries Pvt. Ltd. represented by its M.D. Vinay Kumar Poddar Vs. The State of Karnataka rep. by the Commissioner of Commercial Taxes	December 11, 2009
HINDUSTAN PETROLEAUM CORPORATION LTD Vs. STATE OF KARNATAKA	February 12, 2009
HINDUSTAN PETROLEUM CORPORATION LIMITED MANGALORE Vs. STATE OF KARNATAKA	March 12, 2009
HMT LTD Vs. STATE OF KARNATAKA	August 21, 2009
Hotel Ashoka Vs. Assistant Commissioner of Commercial Taxes, Transition I and another	February 11, 2009
HUCHURAYA SWAMY Vs. STATE OF KARNATAKA	August 11, 2009
HUKUMCHAND & CO. Vs. STATE OF KARNATAKA	October 7, 2009
Hukumchand and Co. Forest Produce and Cardamom Merchant through Hukumchand Proprietor Vs. The State of Karnataka through Principal Secretary Finance Department and The Dy. Commissioner of Commercial Taxes (Recovery)	October 5, 2009
HUSSAIN GOUSUSAB MUJAWAR Vs. NAGINA	November 12, 2009
HUTCHISON ESSAR SOUTH LIMITED Vs. BRUHAT BANGALORE MAHANAGARA PALIKA	June 30, 2009
I B EMMI Vs. INSPECTOR GENERAL OF POLICE, K.S.R.P., BANGALORE	September 1, 2009
IBA Health (India) P. Ltd. (formerly known as Medicom Solution P. Ltd.) Vs. Info-Drive Systems SDN. BHD. (formerly known as Bhari Information Technology Systems SDN. BHD.)	October 21, 2009
IBEX GALLAGHER PRIVATE LTD Vs. CONSERVATOR OF FOREST	July 3, 2009
IN RE: ADVANCED MEDICAL OPTICS INDIA P. LTD. Vs. STATE	January 28, 2009
In Re: FEI Software (India) (P.) Ltd. Vs.	April 20, 2009
IN RE: INDO NISSIN FOODS LTD. Vs. STATE	January 28, 2009
In Re: Lotus Bio Analytical Services (P.) Ltd. Vs.	April 3, 2009
In Re: M.C. Chandy, Son of Late M.C. Cherian Vs.	January 30, 2009
In Re: Paxar India (P.) Ltd. Vs.	April 9, 2009
In Re: Titan Holdings Limited Vs.	January 9, 2009
INDIA BUILDERS CORPORATION BANGALORE Vs. MASOOD ASIF	August 12, 2009
INDIA SUGARS AND REFINERIES LIMITED HOSPET BELLARY DISTRICT Vs. SECRETARY TO GOVERNMENT, COMMERCE AND INDUSTRIES DEPARTMENT BANGALORE	September 9, 2009
Indian Bank rep. by its General Manager Managing Director and The Senior Manager Personnel Department Indian Bank Vs. Smt. Lakshmamma Major Sub-Staff, Indian Bank	June 1, 2009
INDIAN OILCORPORATION LTD Vs. MUKUND CONSTRUCTION COMPANY	April 21, 2009
INDO SWISS JEWELS LIMITED Vs. HMT WATCHES LIMITED	October 21, 2009
INSPECTOR OF CUSTOMS Vs. DAPHIRA WALLANG	August 3, 2009
Institution of Engineers (India) represented by its Secretary and Director General, The Chairman, The Institution of Engineers (India), The Honorary Secretary, The Institution of Engineers (India) and The Board of Scrutineers for Election of one Corporate Vs.	April 24, 2009
INTERNATIONAL LTD Vs. UNITED INDIA INSURANCE CO LTD	March 9, 2009
International Society for Krishna Consciousness, a society registered un the Societies Act, 1860 as also Bombay Public Trusts Act, 1950, Bhima Dasa, Gopal Krishna Goswami and Jaya Pataka Swamy Vs. International Society for Krishna Consciousness,	September 15, 2009
INTERNATIONAL SOCIETY FOR KRISHNA CONSTRUCTIONS Vs. SECRETARY INTERNATIONAL SOCIETY FOR KRISHNA CONSTRUCTIONS	September 15, 2009
Iqbal Baig S/o. Sri Usman Baig Vs. Union of India (UOI) rep. by Secretary to Govt. of India, Ministry of Coal and Mines, Department of Mines and others	July 30, 2009
ISHAPPA ALIAS ISHWARAPPA Vs. KALAKAPPA	August 12, 2009
ISHWAR MAHADEEVAPPA HADIMANI Vs. SURESH RACHAPPA PATTEPUR	November 6, 2009
ITO and another Vs. K.N. Pramod	October 29, 2009
J K HAYATH KHAN Vs. REGIONAL TRANSPORT AUTHORITY	August 27, 2009
J K TYRES AND INDUSTRIES LIMITED Vs. C PRASHANTH	July 23, 2009
J N YOGANARASIMHA Vs. STATE OF KARNATAKA	March 6, 2009
J R SRINIVAS Vs. GURURAJA ENTERPRISES PVT LTD	October 20, 2009
J T RAJEEV Vs. STATE OF KARNATAKA	April 24, 2009
J THARAKESWARA Vs. UNION OF INDIA	April 15, 2009
J VENKATESH Vs. RECOVERY OFFICER DEBTS RECOVERY TRIBUNAL BANGALORE	July 17, 2009
J. Prakash Vs. Government of India, Ministry of Defence, Government of Karnataka, Ministry of Home, Commandant MEG and Centre and Chief Controller of Defence, Account (Pensions)	June 15, 2009
J. Sirish Choudhary S/o Sri Venkata Rayalu Vs. The Union of India (UOI) by Secretary to Government of India and others	April 24, 2009
J.C. Alveris Vs. State of Karnataka and others	January 16, 2009
J.M. Baxi and Co. Vs. Commissioner of Customs	July 1, 2009
J.P. Chethan S/o G.S. Parameshwarappa PWD Class I Contractor Vs. The State of Karnataka, rep. by its Secretary, Department of Commerce and Industries and others	September 17, 2009
JADIYAPPA PARAPPA JABIN Vs. SHIVABASANAGOUDA	October 28, 2009
JAGADEVI Vs. SHIVASHARANAPPA	November 17, 2009
JAGDISH SHASTRI Vs. CHIEF SECRETARY STATE OF KARNATAKA	November 12, 2009
Jairam Granite Industries Vs. The State of Karnataka through Principal Secretary Finance Department Vidhana Soudha and The Commercial Tax Officer Sales Tax Check Post	August 6, 2009
Janet Shakunthala Maben and others Vs. The State of Karnataka and others	February 4, 2009
JANTHAKAL ENTERPRISES Vs. STATE OF KRNATAKA	July 2, 2009
JANTHAKAL ENTERPRISES Vs. STATE OF KARNATAKA	August 23, 2009
JAYAMMA Vs. ADHYAKSHA ZILLA PANCHAYAT MANDYA DISTRICT	March 2, 2009
Jayamma Vs. State of Karnataka and others	December 2, 2009
JAYANTILAL CHANDULAL KOTHARI Vs. C K RADESH	June 16, 2009
JAYAPRAKASH SHETTY Vs. UNION OF INDIA	September 16, 2009
JAYARAMA ALIAS MAMMA Vs. STATE OF KARNATAKA	April 1, 2009
JAYASHEELA Vs. P RAJAPPA	October 6, 2009
JENET SHAKUNTHALA MABEN Vs. STATE OF KARNATAKA	February 4, 2009
JINDAL ALUMINIUM LTD Vs. JOINT DIRECTOR GENERAL OF FOREIGN TRADE	June 8, 2009
JINDAL THERMAL POWER COMPANY LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX TDS	March 16, 2009
JINDAL VIJAYANAGAR STEEL LIMITED Vs. MSPL LIMITED	June 5, 2009
Jocky Suresh S/o Thammaiah Vs. State of Karnataka by Secretary to Local Self Government, The Deputy Commissioner and The Chief Officer Panchayath Office	April 24, 2009
JOINT DIRECTOR ESI CORPORATION Vs. INDIAN OIL CORPORATION REP BY ITS PLANT MANAGER	June 3, 2009
JOYCE ALBUQUERQUE Vs. CYPRIAN MENEZES	April 2, 2009
JYOTHI BROTHERS TUMKUR Vs. STATE OF KARNATAKA	July 15, 2009
K BASAVAPURNA RAO Vs. STATE OF KARNATAKA	August 14, 2009
K C RAVINDRANATH Vs. STATE OF KARNATAKA	April 24, 2009
K G N ENTERPRISES Vs. ASHRAF ALI	October 23, 2009
K H ASHOKA Vs. SRINIVAS	August 13, 2009
K H GANESH RAO Vs. H GOPAL	October 6, 2009
K K BANU Vs. R BHAGIRATHY	June 9, 2009
K K KATHARE Vs. STATE OF KARNATAKA	August 5, 2009
K K REJJI Vs. STATE BY MURDESHWAR POLICE STATION	July 20, 2009
K KUMAR Vs. LEENA	December 7, 2009
K M HIRIYANNAPPA Vs. STATE OF KARNATAKA	June 16, 2009
K M HIRIYANNAPPA Vs. STATE OF KARNATAKA	June 19, 2009
K N PRABHAKAR Vs. STATE OF KARNATAKA	April 24, 2009
K N SAKRAPPA Vs. KARNATAKA STATE FINANCIAL CORPORATION	April 17, 2009
K N SRINIVAS MURTHY Vs. K N VENKATANAGA SETTY	February 28, 2009
K N SUBBAREDDY Vs. ADVOCATES ASSOCIATION BANGALORE	April 24, 2009
K NARASIMHAN Vs. ROHINI DEVANATHAN	November 24, 2009
K NARAYAN Vs. ANNAPURNA	October 28, 2009
K P BHAGYAMMA Vs. STATE OF KARNATAKA	July 2, 2009
K P CHAMPAKADHAMASWAMY Vs. STATE OF KARNATAKA	September 16, 2009
K P DEVAIAH Vs. STATE OF KARNATAKA	June 29, 2009
K RAJAIAH Vs. MANAGING DIRECTOR BANGLORE METRO TRANSPORT CORPORATION	October 20, 2009
K RAMAKRISHNA Vs. STATE OF KARNATAKA	April 24, 2009
K S JYANTHI Vs. STATE OF KARNATAKA	October 14, 2009
K S R T C STAFF AND WORKERS FEDERATION AITUC Vs. MANAGEMENT OF K S R T C MANGALORE	February 12, 2009
K SATISH Vs. STATE OF KARNATAKA	March 31, 2009
K SURESH Vs. STATE OF KARNATAKA	July 10, 2009
K V SESHAGIRI Vs. STATE OF KARNATAKA	February 6, 2009
K VENKATAPPA Vs. SUNDARESH	May 25, 2009
K. Krishnamurthy S/o Late G. Kempaiah, K. Ramakrishna S/o Late Dodda Kempaiah and D. Narayana S/o Late G. Dasappa Vs. State of Karnataka rep. by its Principal Secretary, Urban Development Department and others	April 24, 2009
K. Rama Prasadh Vs. Parameshwara Naik	August 12, 2009
K. Ramesh S/o A.H. Krishnappa Vs. The Director of Mines and Geology, The Deputy Director (Plans), Mines and Geology Department, State of Karnataka Commerce and Industries Department and M. Subbanna S/o late Patel Madappa	April 24, 2009
K.C. Ravindranath S/o. Chikkamuniyappa Vs. State of Karnataka by the Station House Officer, A. Kumaraswamy S/o. Late Anjanappa and N. Chalapathy	April 24, 2009
K.G. Thimmappa Gowda S/o Kemmara Sheshappa Gowda and others Vs. B. Sarojini W/o Sheenappa Gowda and others	September 27, 2009
K.G.N. Enterprises Vs. Mr. Ashraf Ali	October 23, 2009
K.K. Rejji, S/o Kunian Kadachaparambri, Mathew, S/o Jaco Naduparmbal and John, S/o Mathew Thundattil Vs. State of Karnataka, by Murdeshwar P.S. Public Prosecutor rep. by SPP	July 20, 2009
K.M. Kahdir Ahmed S/o Late Mohammed Khasim Vs. Suriya Parveen W/o Inayathulla Shariff and Not Hussain Shariff, Hasiff Hussain S/o Late Hussain Shariff, Mubeen Tej W/o Hasiff Shariff and Fayaz Pasha S/o Shaikh Ali and Not Jani Basha	April 21, 2009
K.N. Prabhakar S/o S. Ningappa Vs. State of Karnataka represented by its Secretary Department of Commerce and Industries and The Chief Officer Department of T.M.C. Town Municipal Council	April 24, 2009
K.N. Sakrappa and others Vs. The Deputy Commissioner and others	August 4, 2009
K.V.R. Constructions Vs. Commissioner of Central Excise	August 11, 2009
K.Y. Mylarasetty and others Vs. K.S. Basappa and others	October 9, 2009
KALAISELVI Vs. B G PATIL	August 24, 2009
Kalavathi D/o. Late V.C. Venkatachallam and Sri V.P. Suresh Kumar S/o. Late V. Pandurangam Vs. C.M. Abu Mohammed since deceased by his LRs (Smt. C.A. Zohra W/o Late Abu Mohammed and others) and others	April 24, 2009
KALAVATHI S NERGI Vs. DISTRICT COMMISSIONER UDUPI	December 4, 2009
Kallathi Veerashadreshwara Swamy rep. by its Conveners (K. Rudrappa S/o Kallathappa and others) Vs. H.B. Honnappa (since deceased by Lrs. Shivamma W/o Late H.B. Honnappa and others)	April 1, 2009
Kalmesh Deshpande S/o Sri Krishna Rao Deshpande Vs. Smt. Vijayakumari B. W/o Basavaraja and Sri Krishnappa	May 25, 2009
KAMALABAI Vs. STATE OF KARNATAKA BY ITS SECRETARY, RDPR	June 19, 2009
KAMALAMMA Vs. HONNALI TALUK AGRICULTURAL PRODUCE CO OPERATIVE MARKETING SOCIETY LTD	July 15, 2009
Kammarunnissa W/o. Sri Syed Salar Vs. Smt. Geetha W/o. Sri Sundaraj, Rafiq Ahmed S/o. Abdul Rahim, Sabina W/o. Rafiq Ahmed and Syed Ahmed S/o. Late Kallusab	April 1, 2009
Kanhaiyalal Dudheria Represented by its partner Sri Sanjay Bachhawat S/o Navratanmal Bachhawat Vs. The State of Karnataka rep. by its Secretary, Department of Forest, Ecology and Environment and others	April 24, 2009
KANTEPPA Vs. VIMALABAI	May 29, 2009
KARAR AHMED Vs. RAJANNA VENKATA HANUMAIAH	June 6, 2009
KARAR AHMED Vs. RAJANNA	June 4, 2009
KARISIDDAMMA Vs. SANNA KENCHAMMA	July 29, 2009
KARIYAPPA BIN THIPPANNA Vs. STATE OF KARNATAKA	April 13, 2009
KARLE INTERNATIONAL Vs. COMMISSIONER OF CUSTOMS, BANGALORE	March 17, 2009
KARNATAKA BANK LIMITED Vs. CHIEF ELECTORAL OFFICER	April 16, 2009
KARNATAKA DISTRICT CENTRAL CO OPERATIVE BANK LTD Vs. REGISTRAR OF CO OPERATIVE SOCIETIES	February 11, 2009
KARNATAKA HANDLOOM DEVELOPMENT ORPN LTD Vs. MANDYA DIST CENTRAL CO OPERATIVE BANK LTD	August 17, 2009
KARNATAKA MILK FEDRATION Vs. STATE OF KARNATAKA	February 26, 2009
KARNATAKA PLANTERS ASSOCIATION Vs. STATE OF KARNATAKA	June 26, 2009
KARNATAKA RAJYA RAITHA SANGHA HIRIYUR BRANCH Vs. STATE OF KARNATAKA	November 2, 2009
KARNATAKA STATE CO OPERATIVE CONSUMERS FEDERATION LTD Vs. LAKSHMAMMA	December 7, 2009
Karnataka State Co-operative Marketing Federation Limited Vs. Karnataka Agro Industries Corporation Limited, A Corporation registered Under the Companies Act, 1956 and Krishak Bharati Co-operative Ltd.	January 12, 2009
KARNATAKA STATE ELECTRO HOMEOPATHY RESEARCH AND DEVLOPMENT ASSOCIATION Vs. KARNATAKA AYURVEDIC AND UNANI PRACTITIONERS BOARD	April 16, 2009
KARNATAKA STATE FINANCIAL CORPORATION Vs. DEPUTY COMMISSIONER FOR TRANSPORT	November 13, 2009
KARNATAKA STATE FINANCIAL CORPORATION Vs. APPELLATE AUTHORITY FOR INDUSTRIAL AND FINANCIAL RECONSTRUCTION	November 30, 2009
KARNATAKA STATE ROAD TRANSPORT CORPORATION Vs. VICE PRESIDENT KSRTC STAFF AND WORKERS UNION	December 7, 2009
KARNATAKA WOODS AND PLYWOODS Vs. UNION OF INDIA	July 1, 2009
KARNATAKA WOODS AND PLYWOODS PERMANUR Vs. UNION OF INDIA AND OTHERS	February 12, 2009
KARUR VYASYA BANK Vs. UNION OF INDIA	March 6, 2009
KAVITHA MAHESH Vs. CHIEF ELECTION COMMISSIONER	October 8, 2009
KAVITHA MAHESH Vs. CHIEF ELCTION COMMISSIONER	November 12, 2009
KAVIYARASU Vs. STATE	December 20, 2009
Kempamma W/o Jayaramareddy and others Vs. Smt. Meenakshi W/o Narayanaswamy and D/o G.N. Narayanappa and others	April 24, 2009
Kempamma W/o. Late Chikkashankarappa Vs. The Deputy Commissioner, The Asst. Commissioner, The Tahsildar Mulabagilu Taluk and Sri Shankarappa S/o. Muniyappa	June 29, 2009
Khaji Mohammed Khalid S/o. Shaj Abdul Azaeez Vs. The Chief Secretary, Government of Karnataka Vidhana Soudha Department of Forests, The Deputy Conservator of Forests Wild Life Division and Range Forest officer Shettyhalli Wild Life Range@respond	February 6, 2009
Kiran Ellen Enterprises, A Partnership Firm represented by its Managing Partner, Kumar John Ramu and others Vs. The Bangalore Development Authority represented by its Commissioner, The Aircraft Employees House Building Co-operative Society Ltd.	September 22, 2009
Kirloskar Electric Company Ltd. Vs. Assistant Commissioner of Commercial Taxes and another	October 6, 2009
KLG Systel Limited by its Company Secretary, Ram Ji Nigam S/o. S.K. Nigam Vs. The State of Karnataka by its Secretary to the Government, Department of Energy, Bangalore Electricity Supply Company Limited represented by its Managing Director, The	December 4, 2009
Kolte Patil Developers Ltd. Vs. Additional Commissioner of Commercial Taxes Zone I	March 24, 2009
KORAPALU S SHETTY Vs. I T C LIMITED	April 20, 2009
Kotak Urja (P.) Ltd. Vs. Chief Commissioner of Income Tax and another	July 3, 2009
KRISHANSHETTY Vs. ORIENTAL INSURANCE CO LTD	March 12, 2009
KRISHNA Vs. CIVIL JUDGE SENIOR DIVISION COURT GANGAVATHI KOPPAL DISTRICT	January 9, 2009
KRISHNA Vs. STATE OF KARNATAKA	August 13, 2009
Krishna Fabrications Ltd. Vs. Joint Commissioner of Income Tax (Asst.), Special Range-1	December 8, 2009
KRISHNA MURTHY NOOKULA Vs. Y SAVITHA	December 9, 2009
Krishna Spinning and Weaving Mills Pvt. Ltd. represented by Sri Y.G. Madhusudhan Managing Director Vs. The Authority for Clarifications and Advance Ruling	February 11, 2009
KRISHNABAI Vs. SPECIAL LAND ACQUISITION OFFICER CLAIMS	July 2, 2009
Krishnamurthy Son of Late Govindappa, Sri Prakash Son of Late Govindappa, Sri Bagavaraj Son of Late Govindappa and Sri Chidanandappa Son of Late Govindappa Vs. Sri Kariappa Son of Late Hanumanthappa, Sri Shankarappa Son of Late Hanumanthappa, Sr	June 2, 2009
KRISHNARAJA NAGAR TALUK AGRICULTURAL PRODUCE CO OPERATIVE MARKETING SOCIETY LTD Vs. STATE OF KARNATAKA	April 1, 2009
KRITHIKA MULLENGADA MAGAR Vs. WIPRO LIMITED BANGALORE	October 29, 2009
KUBERAPPA Vs. T C GOPAL	June 11, 2009
KUM ANUSHA D/O LATE SRI P M GURU MURTHY SINCE BEING MINOR REPRESENTED BY HER MOTHER APPELLANT-2 AS HER NATURAL GUARDIAN; N PUSHPA W/O LATE P M GURU MURTHY Vs. RUDRAMMA W/O LATE MARULASIDDAIAH	November 6, 2009
KUMARA SWAMY Vs. DHARME GOWDA	April 22, 2009
Kumaraswamy Mineral Exports rep. by Shantesh Gureddi Partner Vs. State of Karnataka rep. by its Principal Secretary Department of Forest and Ecology and Environment and others	April 24, 2009
KUSUMA I M Vs. ADONG	July 30, 2009
KUTHAR AHMED BAVA Vs. DISTRICT CO OPERATIVE FISH MARKETING FEDRETION LTD	September 2, 2009
L A KRISHNAPPA Vs. STATE OF KARNATAKA	January 23, 2009
L AND T CASE EQUIPMENT PRIVATE LIMITED BANGALORE Vs. STATE OF KARNATAKA	July 24, 2009
L C HUSSAIN Vs. STATE OF KARNATAKA	May 28, 2009
L.M.J. International Ltd. represented by its Export Director Mr. Vikram Sahal S/o Vishnu Prakash Sahal Vs. Bharathmatha Coffee Works represented by its Proprietor, M.R. Shridhar S/o Late M. Rama Setty	April 2, 2009
LAGUMAKKA Vs. ORIENTAL INSURANCE COMPANY LIMITED	April 1, 2009
LAKME PEMMAIAH Vs. ALL INDIA INSTITUTE OF SPEECH	August 10, 2009
LAKSHMAMMA Vs. HONNAMMA	September 11, 2009
LAKSHMANA Vs. STATE OF KARNATAKA	December 31, 2009
LAKSHMANA Vs. M MANJU	November 18, 2009
Lakshmi Sri Agency represented by Smt. M.C. Padma W/o late G. Purushotham Vs. Dy. Commissioner of Commercial Taxes, Bangalore Division, Commissioner of Commercial Taxes and State of Karnataka represented by Secretary to Government	May 14, 2009
LAKSHMINARAYANA INDUSTRIES Vs. KARNATAKA STATE FINANCIAL CORPORATION	January 9, 2009
LAKSHMINARAYANA MINING COMPANY REGISTERED PARTNERSHIP FIRM Vs. STATE OF KARNATAKA	April 24, 2009
Lakshmma W/o Late Kemparangaiah Vs. The Deputy Commissioner, The Assistant Commissioner, The Tahsildar and Thammannappa S/o Late Kempaiah	August 10, 2009
LARSEN AND TOUBRO LIMITED Vs. STATE OF KARNATAKA	September 2, 2009
Larsen and Toubro Ltd. Vs. Deputy Commissioner of Commercial Taxes (Assts-11 Fast Tract) and another	November 18, 2009
Latha W/o. Sunil Tiwari Rajput by Caste Vs. State of Karnataka represented by its Secretary Home, Law and Order and The Inspector of Police	March 9, 2009
Leelavathi S. W/o M. Bhaskar Vs. Shri Murgesh S/o Dharmalingam, Smt. Nalini W/o Murgesh, Sri M. Bhaskar S/o Murgesh and Smt. Kavitha D/o Murgesh	April 29, 2009
LEO GRANEX Vs. PAVILLION GRANITES	January 27, 2009
LINGARAJ Vs. STATE OF KARNATAKA BY M B NAGAR POLICE STATION GULBARGA	November 4, 2009
LOGWELL FORGE LIMITED Vs. BANGALORE METRO RAIL CORPORATION LIMITED	September 11, 2009
LOHADRI MINERAL ENTERPRISES BEELLARY Vs. STATE OF KARNATAKA	July 16, 2009
LOLAKSHA Vs. CONVENER COMMON LAW ADMISSION TEST	September 10, 2009
M A PARTHASARATHY Vs. SPL DEPUTY COMMISSIONER	February 17, 2009
M B NEMANNA GOWDA Vs. STATE OF KARNATAKA	November 2, 2009
M C NAGASHREE Vs. HIGH COURT GOVERNMENT PLEADER	August 5, 2009
M C SURESH Vs. B SRINIVAS NAIK	August 13, 2009
M ELASAPPA Vs. KOLAR DISTRICT CO-OPERATIVE CENTRAL BANK KOLAR	July 2, 2009
M GANGADHAR Vs. STATE OF KARNATAKA	November 17, 2009
M HEMANANDA Vs. SECRETARY EDUCTION DEPARTMENT VIDHANA SOUDHA	November 26, 2009
M HEMANANDA Vs. SECRETARY EDUCATION DEPARTMENT BANGLORE	December 3, 2009
M HEMANANDA Vs. SECRATARY EDUCATION DEPARTMENT	October 12, 2009
M KOKILA Vs. STATE OF KARNATAKA	April 2, 2009
M M RAMASWAMY Vs. ASSISTANTCOMMISSIONER DODDABALLAPUR SUB DIVISION	March 6, 2009
M MAHADEVA GOWDA Vs. STATE OF KARNATAKA	June 3, 2009
M MARIDEV Vs. STATE OF KARNARAKA	May 25, 2009
M N PODDAR Vs. VICE CHANCELLOR EXAMINATION KARNATAKA STATE OPEN UNIVERSITY	December 1, 2009
M NARAYANA REDDY Vs. H C VENKATESH	June 16, 2009
M P SREENATH GUPTA Vs. ASST EXECUTIVE ENGINEER BANGLORE ELECTRICITY SUPPLY CO TRD	April 8, 2009
M RAMMOHAN RAO Vs. UNION OF INDIA	February 6, 2009
M S CHIVASHANKAR Vs. STATE OF KARNATAKA	February 3, 2009
M S P L LTD Vs. STATE OF KARNATAKA	April 1, 2009
M S SUPREETHA Vs. SECRETARY MINISTRY OF HEALTH AND FAMILY WELFARE NEW DELHI	December 7, 2009
M SNAJEEV GOWDA Vs. COMMISSIONER HINDU RELIGIOUS AND CHARITABLE ENDOWMENT	March 24, 2009
M V MURALIDHAR Vs. KARNATAKA INDUSTRIAL AREAS DEVELOPMENT BOARD	February 10, 2009
M. Murthy @ Mark Murthy @ Nallonu S/o Munimothalaieh Vs. State by Devanahalli Police	April 21, 2009
M. Nagaraja S/o. Late Chickka Muniyappa Vs. Bharat Sanchar Nigam Ltd., Department of Telecommunication, Government of India represented by Accounts Officer (TR)	April 1, 2009
M. Rajappa S/o Muniveerappa Vs. State of Karnataka by Director General of Police and Inspector General of Police, Station House Officer Anekal Police Station, T. Raju S/o Thimmarayappa and Manjunath S/o Venkatesh	April 29, 2009
M.A. Krishnaiah S/o Annappa, Retired Teacher Vs. State of Karnataka by Rural Police represented by the State Public Prosecutor	September 17, 2009
M.A. Shantharaj S/o Late M.B. Anantharajaiah Vs. Sri. S.M. Rickabchand Challani S/o Late S. Manakchand Challani, Sri. Syed Dasthagir S/o Late S. Gaffar and Smt. Noorjahan W/o Basheer Ahmed and D/o Late S. Gaffar	April 1, 2009
M.K. Narasimhappa S/o Kondappa Vs. Sri Kondappa S/o Chickpaiah, Smt. Venkatalakshmamma W/o Late Gangalappa D/o Bhejendtri Venkataramanappa, Sri G.B. Fakruddin S/o Mandi Budensab and Sri T.N. Nagaraja S/o Sundramma	March 26, 2009
M.M. Chandy S/o Late M.C. Mathew, Smt. Bibi Chandy W/o Shri M.M. Chandy, Mrs. Beena Philip W/o Sri Philip Kuruvilla and Mrs. Swapna Mammen W/o George Mammen Vs. Smt. Damayanthi Bai and others	April 24, 2009
M.R.K. Rao S/o Late N.S. Rajgopal Rao and others Vs. Corporation of City of Bangalore	April 3, 2009
M.S. ELECTRICALS Vs. MEENU ELECTRIC CO.	December 8, 2009
M.V. Suryanarayana Rao S/o Late M.S. Venkatagiryappa rep. by General Power of Attorney Holder Shri Ganesh S/o Nagappa Vs. Deputy Commissioner and others	April 2, 2009
MADEPPA Vs. SPECIAL LAND ACQUISITION OFFICER FORM AND MIP GULBARGA	November 3, 2009
Madhu Constructions Contractors rep. by its Proprietor Sri K.M. Mally Vs. Karnataka Regional Engineering College Society by its Secretary and The National Institute of Technology by its Director	April 21, 2009
MADHUKAR VISHWESHWAR SHET POKLE Vs. SHAILESH	September 16, 2009
MADHURI MURTHY Vs. SIVAKUMAR CHALLA	December 18, 2009
Madhusudanandapuri Swamiji, Matadhipathi and Peetadhikari Omkar Ashram Vs. The State of Karnataka Department of Revenue represented by its Secretary, The Special Deputy Commissioner, The Tahsildar and The Karnataka Chitrakala Parishat	July 3, 2009
Mahaboob Ali Khan and another Vs. Saheb Jan (Since Dead) by L.Rs. and others	December 8, 2009
MAHADEVA SWAMY Vs. RAMACHANDRA	December 16, 2009
MAHADEVAPPA Vs. KARNATAKA LOKAYUKTA	January 30, 2009
Mahadevappa, S/o Hanumanthappa Mukundanavar Vs. The Assistant Commissioner, The Tahsildar and Jayavant S/o Basappa Killikyatar	February 10, 2009
Mahamed Rafiq, Umarabbi Vs. State by Kunigal Police	March 18, 2009
Mahaveer Textiles Agencies by Mohanlal Phokarchand Bhansali also by his Son Goutamkumar Mohanlal and Sha Goutamkumar Kishorekumar Hubli by Mohanlal Phokarchand Bhansali and also by his Son Goutamkumar Mohanlal Bhansali Vs. Chandrasekhar Basavara	May 12, 2009
MAHENDRA LABS PVT LTD Vs. GOVT ANIMAL HUSBANDRY AND FISHERIES DEPT	August 27, 2009
MALAKAPPA Vs. ANNAPURNA	December 15, 2009
MALLAMMA Vs. MAHABOOB	June 16, 2009
MALLAPPA BIJAPUR Vs. C D EMANUEL BIJAPUR	December 3, 2009
Mallesha @ Malleshappa S/o Siddappa Vs. Sri S.S. Jagadeesh S/o Late S.G. Shivashankaraiah and The Branch Manager, United India Insurance Company Limited	June 1, 2009
MALLIKARJUN BHIMAPPA GARASANGI Vs. SPECIAL LAND ACQUISITION OFFICER AND ASSISTANT COMMISSIONER	December 14, 2009
MALTHESH GUDDA POOJA Vs. STATE OF KARNATAKA REPRESENTED BY ITS UNDER SECRETARY REVENUE DEPARTMENT BANGALORE	December 17, 2009
Malthesh Gudda Pooja S/o. Gudda Pooja Vs. State of Karnataka	December 17, 2009
MANAGEMENT OF BATA INDIA LTD Vs. BATA EMPLOYEES ASSOCIATION	January 31, 2009
Management of Express Publications (Madurai) Ltd. by its Dy. General Manager Vs. Mr. Siddaraju S/o Siddappa	August 7, 2009
MANAGEMENT OF HAL HELICOPTER DIVISIONAL Vs. L FATHIMA MARY	July 3, 2009
Management of Integrated Electric Company Pvt. Ltd. by its Managing Director, Sri R. Vijayaraghavan Vs. Sri R. Chandrashekar S/o Rangappa	August 12, 2009
Management of Kamla Dials and Devices Ltd. by its Executive Director Vs. Sri Aswathaiah	August 10, 2009
MANAGEMENT OF M/S. MICROPACK LIMITED Vs. JIGANI INJUSTRIL AREA WORKERS 1/2 UNION BANGALORE	August 10, 2009
MANAGEMENT OF MYSORE PAPER MILLS LIMITED Vs. GENERAL SECRETARY MYSORE PAPER MILLS WORKERS ASSOCIATION	May 28, 2009
MANAGER NEKRTC BUS DEPOT Vs. BHIMASHANKAR	August 19, 2009
MANAGING DIRECTOR KSRTC Vs. LALITHAMMA	February 2, 2009
MANAGMENT INDIA ALUMINIUM CO LTD Vs. S NAGAIAH	January 29, 2009
MANAGMENT OF INTERNATIONAL TRAVEL SERVICE Vs. A S DEVARAJA	June 23, 2009
MANIYAPPA Vs. P NAGARAJ	July 24, 2009
MANJE GOWDA ALIAS ANNAIAH Vs. CHANDREGOWDA (SINCE DEAD) BY HIS L.RS AND OTHERS	September 1, 2009
MANJULA Vs. STATE OF KARNATAKA	July 24, 2009
MANJULA REDDY Vs. MANAGING DIRECTOR K S R T C	July 23, 2009
Manjunath M. S/o Muthaiah Vs. The State of Karnataka by the Police of Prenya Police Station rep. by the GPP	April 30, 2009
MANJUNATHA Vs. STATE OF KARNATAKA	July 30, 2009
MANJUNATHA M N Vs. DIRECTOR OF MUNICIPAL ADMINISTRATION BANGLORE	December 2, 2009
MANJUNATHA OVERSEAS GRANITE LTD Vs. MYSORE MINERALS LTD	April 24, 2009
MANJUSHRI CONSTRUCTION COMPANY Vs. STATE OF KARNATAKA	September 17, 2009
MARAKKA Vs. SHAHID KHAN	September 1, 2009
MARAPPA Vs. STATE OF KARNATAKA	January 15, 2009
MARIA CHAYA CSHUPP Vs. DIRECTOR GENERAL OF POLICE	October 14, 2009
Marimallappa Charities Vs. Addl. Commissioner of Income Tax and another	March 25, 2009
MARIO PIRES Vs. BRUHATH BANGALORE MAHANAGARA PALIKE	January 12, 2009
Mass Traders (P) Ltd. Vs. Appropriate Authority and others	June 9, 2009
MATHESON BONSANQUET ENTERPRISES LIMITED Vs. K V MANJUNATHA	March 26, 2009
MAVERICK HOLDINGS AND INVESTMENTS P LTD Vs. REGISTRAR GENERAL HIGH COURT OF KARNATAKA	October 1, 2009
Medi Assist India TPA P. Ltd. rep. by its Chief Executive Officer Sri. B. Madhavan S/o Sri. M. Balasubrama Vs. Deputy Commissioner of Income Tax (TDS), The Commissioner of Income Tax (TDS), Central Board of Direct Taxes rep. by Under Secretary O	August 13, 2009
MEENAKSHI THIMMAIAH Vs. STATE OF KARNATAKA	August 28, 2009
MFAR Constructions Limited Vs. Commissioner of Commercial Taxes	December 2, 2009
MINERAL MINERS AND TRADERS Vs. DIRECTOR DEPT OF MINES AND GEOLOGY	August 19, 2009
MITHRA ASSOCIATES DEVELOPERS, PLANTERS PRIVATE LIMITED Vs. POOJAPPA	November 12, 2009
MM. AGENCIES PRIVATE LTD. Vs. STATE OF KARNATAKA	June 8, 2009
MOHAMMAD IYUB Vs. MUZAHEED PASHA	July 22, 2009
MOHAMMED ASHRAF Vs. STATE OF KARNATAKA	June 10, 2009
MOHAN KUMAR KONDAIJI Vs. STATE OF KARNATAKA	December 8, 2009
MOHAN MUTHA EXPORTERS PRIVATE LIMITED Vs. DEPUTY DIRECTOR OF MINES AND GEOLORY	July 30, 2009
MOHD YINUS Vs. MAHBOOB BI	January 9, 2009
MRF Limited Vs. Commissioner of Commercial Taxes and another	February 24, 2009
Mrutyunjaya S/o Beedi Rudraiah Vs. State of Karnataka by Malur Police Station	April 30, 2009
MSK Mills Vs. MSK Mills Naukarara Sabha and another	February 26, 2009
MSPL Limited rep. by its Vice President (CC and L), Sri K.R.M. Reddy Vs. The State of Karnataka rep. by its Secretary, Department of Forest, Ecology and Environment and others	April 1, 2009
Mubeen Pasha Vs. The Managing Director, Bangalore Electricity Supply Company and others	August 14, 2009
MUKESH P PATEL Vs. VIJAY MUKESH CHITS P LTD	August 28, 2009
MUKUND DASS LOYA Vs. G S NARAYAN SWAMY SECRETARY FOR REVENUE DEPARTMENT	December 17, 2009
MUKUND GYASOBA KONGALE Vs. STATE OF KARNATAKA	June 3, 2009
MUNIAMMA Vs. TAHSILDAR BANGLORE EAST TALUK	March 11, 2009
MUNISWAMY ALIAS RANGANATH Vs. STATE OF KARNATAKA	November 6, 2009
MURALI ALIAS MURALIDHAR Vs. STATE OF KARNATAKA	November 25, 2009
Murugesh S/o Narasimhan Vs. State of Karnataka by Yalahanka New Town Police Station represented by the State Public Prosecutor	March 17, 2009
Muthoot Finance Pvt. Ltd. rep. by its Regional Manager, Mr. C. Rajan Pillai Vs. State of Karnataka rep. by its Secretary, Finance Department and Taxes and Sub Registrar	June 8, 2009
MYSORE CEMENTS LTD Vs. STATE	January 9, 2009
Mysore Coffee Curing Works Ltd., a Company incorporated Under the Companies Act, 1956 represented by its Managing Director Sri V. Rama Rao Vs. Coffee Board by its Chairman	April 1, 2009
MYSORE CONSTRUCTION CO Vs. STATE OF KARNATAKA	April 13, 2009
MYSORE FRUIT PRODUCTS LIMITED Vs. DIRECTOR OF MARKETING BANGALORE	March 30, 2009
MYSORE MINERALS LIMITED Vs. VEERABHADRA VAHANA ENGINEERS PRIVATE LIMITED	April 24, 2009
MYSORE MINERALS LTD Vs. VEERABHADRA VAHANA ENGINEERS PVT LTD	February 24, 2009
MYSORE MINERALS LTD Vs. S PRADEEP EXPORTS REP BY ITS MANAGING DIRECTOR	April 24, 2009
MYSORE PAPER MILLS LIMITED Vs. PRASANNA	April 9, 2009
MYSORE SALES INTERNATIONAL LIMITED A GOVERNMENT OF KARNATAKA UNDERTAKING REP BY ITS COMPANY SECRETARY Vs. UNITED INDIA INSURANCE CO LTD REP BY ITS DIVISIONAL MANAGER	March 9, 2009
N B SWAMI Vs. PRIMARY CO OPERATIVE AGRICULTURE AND RURAL DEVELOPMENT BANK LTD	July 24, 2009
N BASAVARAJ Vs. SRIDHAR	March 3, 2009
N BHARATH KUMAR Vs. SHARDA	December 14, 2009
N C GANGARAJU Vs. STATE OF KARNATAKA	January 9, 2009
N DASEGOWDA Vs. SECRETARY DR AMBEDKAR EDUCATION SOCIETY	June 18, 2009
N G PUTTASWAMY Vs. STATE OF KARNATAKA	January 12, 2009
N JAGADISH Vs. STATE OF KARNATAKA	July 22, 2009
N K P ABDUL HAQ Vs. STATE OF KARNATAKA	July 3, 2009
N K P ABDUL HAQ Vs. STATE OF KARNATAKA	November 23, 2009
N KAMALAMMA Vs. H S SUBBANARASIMHA SASTRY	November 26, 2009
N M GIRI Vs. AMR POWER PVT LTD	July 20, 2009
N OBALARANGA Vs. UNITED INDIA INSURANCE COMPANY LIMITED	February 9, 2009
N PATTABHI RAMAIAH Vs. RAMAKKA ALIAS THULASI RAMAKKA	December 1, 2009
N RANGANATH Vs. PRINCIPAL SECRETARY HEALTH AND FAMILY WELFARE DEPARTMENT	July 27, 2009
N SWAMYGOWDA Vs. RAMEGOWDA	November 11, 2009
N VIJAYA ALIAS AMEEN Vs. STATE OF KARNATAKA	August 12, 2009
N. Lokesh S/o Nanjundappa N. Vs. The Commissioner for Food and Civil Supplies in Karnataka and others	December 3, 2009
N. RAMAKRISHNAPPA Vs. THE SPECIAL DEPUTY COMMISSIONER, BANGALORE DISTRICT, BANGALORE AND OTHERS	December 2, 2009
N. Sadashiva S/o. Nanjundappa @ Jagathappa Vs. N. Rajashekara S/o. Nanjundappa @ Jagathappa	June 4, 2009
N.D. Thimmegowda Vs. B.N. Kempegowda and another	November 17, 2009
NACY PAIS Vs. S SURENDRA	March 30, 2009
NAGAMMA Vs. BHARATHI HALLIKERI	November 16, 2009
NAGARAJ Vs. THE SECRETARY, MINISTRY OF DEFENCE, NEW DELHI AND ORS.	September 2, 2009
NAGARAJU Vs. TAHSILDAR CHANNAPATNA	March 31, 2009
Nagaraju S/o Basavaiah Vs. P.K. Nisar S/o Abdulla, Abdul Samad S/o Majeed and United India Insurance Company Ltd.	June 12, 2009
NAGARATHNA ALIAS RATHNA Vs. STATE OF KARNATAKA	January 16, 2009
NAGEGOWDA Vs. STATE OF KARNATAKA	August 3, 2009
Nagendra S/o Kempeeraiah Vs. State of Karnataka by its Secretary Department of Home, Station House Officer	May 21, 2009
NAGESH Vs. STATE OF KARNATAKA	October 1, 2009
NANDI INFRASTRUCTURE CORRIDOR ENTERPRISE LIMITED Vs. GOVERNMENT OF INDIA MINISTRY OF SHIPPING ROAD TRANSPORT AND HIGHWAYS	June 11, 2009
NANJAPPA Vs. DODDAIAH	March 31, 2009
NANJUNDA Vs. CHAMRAJENDRA ZOOLOGICAL GARDEN	March 13, 2009
NANJUNDASWAMY Vs. DISTRICT REGISTRAR OF SOCIETIES AND DEPUTY REGISTRAR OF CO-OPERATIVE SOCIETIES	December 1, 2009
NANJUNDEGOWDA Vs. KARNATAKA STATE ROAD TRANSPORT CORPORATION	July 30, 2009
Narasamma W/o. Late S.V. Narayanaswamy Rao and others Vs. B.R. Lakshmikantha Gupta S/o. B.A. Ramakrishna Setty and others	April 24, 2009
NARAYANA Vs. STATE OF KARNATAKA	September 10, 2009
NARENDRA NATH SHETTY Vs. P S RAMA RAO PISEY	June 4, 2009
National Agricultural Co-operative Marketing Federation of India Ltd. Vs. Deputy Commissioner of Commercial Taxes (Assessments 16)	March 24, 2009
NATIONAL INSURANCE CO LTD Vs. BHADRAMMA	January 21, 2009
NATIONAL INSURANCE CO LTD Vs. PARVATHAMMA	July 31, 2009
NATIONAL INSURANCE CO LTD BANGALORE Vs. SHANKAR SHETTY	October 9, 2009
NATIONAL INSURANCE COMPANY LIMITED Vs. KUMARI MARTINA AND ANOTHER	June 8, 2009
NATIONAL INSURANCE COMPANY LTD BANGALORE Vs. NAGAMMA ALIAS NAGARATHNA	December 1, 2009
NAVAYUVAKA SANGHA Vs. GOVT OF KARNATAKA	April 15, 2009
NAYANAKUMAR Vs. STATE OF KARNATAKA	August 12, 2009
NAZEER AHMED Vs. HIGH COURT OF KARNATAKA BANGALORE	February 27, 2009
NEC REALESTATE PVT LTD Vs. STATE OF KARNATAKA	April 17, 2009
Neelappa S/o Mallappa Vs. Gowramma W/o Ningappa, Kenchappa S/o Mallappa and Siddappa S/o Mallappa	August 10, 2009
NEELKANT RAO Vs. HEAD MASTER GOVERNMENT HIGHER PRIMARY SCHOOL	January 7, 2009
NEW FRIENDS CULTURAL AND RECREATION ASSOCIATION R Vs. STATE OF KARNATAKA	December 2, 2009
NEW INDIA ASSURANCE CO LTD Vs. NILAMBIKA	January 20, 2009
NEW INDIA ASSURANCE CO LTD Vs. MAHADEVAMMA	June 26, 2009
NEW INDIA ASSURANCE CO LTD SECUNDARABAD BRANCH Vs. AFROZ KHAN	December 17, 2009
New India Assurance Co. Ltd. Vs. Sri Afroz Khan, Major, S/o. Ahmed Khan	December 17, 2009
New India Assurance Co. Ltd. and New India Assurance Co. Ltd. by its Managers Vs. P. Munirathnam S/o Papaiah and Smt. Asmath W/o Sabjan Sab	August 7, 2009
New India Assurance Co. Ltd. by its Manager Vs. Jegadeesh Reddy S/o Krishna Reddy and Vishwanath Reddy S/o Krishna Reddy	March 12, 2009
New India Assurance Co. Ltd. represented by Asst. Manager Vs. Sri Ravindran, S.A.K.P. and others	June 16, 2009
NEW INDIA ASSURANCE COMPANY LIMITED Vs. V I MATHEWS	January 5, 2009
NEW INDIA ASSURANCE COMPANY LIMITED Vs. BARKATHULLA	December 11, 2009
New India Assurance Company Limited by its Manager Vs. Smt. Padmavathamma Wife of K.N. Venkataraju, Smt. K. Rajeswari Wife of K.V. Kamalakar and D.N. Sudheer Son of D.R. Nagaraja Shetty	November 19, 2009
NEW MANGALORE PORT TRUST Vs. GENERAL SECRETARY NEW MANGLORE PORT AND DOCK WORKERS UNION	March 30, 2009
NEW TAJ MAHAL CAFE PVT LTD Vs. STATE OF KARNATAKA	March 26, 2009
NI PRA CHANNABASAVA DESHIKENDRA SWAMIGALU MATADHIPATHIGALU Vs. C P KAVEERAMMA	June 15, 2009
NINGAMMA PATIL Vs. STATE OF KARNATAKA	July 1, 2009
NINGAPPA PARASAPPA PUJARI Vs. STATE OF KARNATAKA REP BY PUIBLIC PROSECUTOR GULBARGA	November 11, 2009
Nirmala. D. W/o L.S. Patil Vs. Vijayakumar H S/o Henumahthaiah and The Branch Manager, New India Assurance Co. Ltd.	August 6, 2009
NOKIA SIEMENS NETWORK INDIA PVT LTD Vs. STATE	January 9, 2009
NORTH WEST KARNATAKA ROAD TRANSPORT CORPORATION Vs. A K KHAZI	June 30, 2009
NORTH WEST KARNATAKA ROAD TRANSPORT CORPORATION BY ITS MANAGING DIRECTOR Vs. C Y SUDI	February 10, 2009
North West Karnataka Road Transport Corporation by its Managing Director, now rep by its Chief Law Officer Vs. C.Y. Sudi	February 10, 2009
NORTH WEST KARNATAKA ROAD TRANSPORT CORPORATION HUBLI Vs. D KENCHAPPA	February 20, 2009
OFFICIAL LIQUIDATOR OF ALLIANCE LEATHERS P. LTD. Vs. NISHATH PATEL	September 3, 2009
OFFICIAL LIQUIDATOR OF ALLIANCE LEATHERS P. LTD. Vs. KERALA FINANCIAL CORPORATION	February 17, 2009
OFFICIAL LIQUIDATOR OF KEONICS PENTA SEMI CONDUCTOR LTD Vs. BHARAT B NARANG	June 23, 2009
Official Liquidator of Mercara Curers Private Limited (In Liqn) Vs. Karnataka State Industrial Investment and Development Corporation Limited rep. by its Dy. Manager and Refco Investment Services Private Limited rep. by its Special Power of Atto	October 27, 2009
Oil and Natural Gas Corporation Ltd. Employees Contributory Provident Fund Trust represented by its Executive Officer, Sri M.S. Bharti Vs. HMT Limited, A Company incorporated under The Companies Act, 1913 and registered under the Provisions of T	October 21, 2009
OM INVESTMENT CORPORATION Vs. ASSISTANCE PROVIDENT FUND COMMISSIONER EMPLOYEES PROVIDENT FUND ORGANISATION	March 25, 2009
ONAM AGARBATHI COMPANY REP BY ITS PARTNERS Vs. THE DEPUTY COMMISSIONER OF INCOME TAX SPECIAL RANGE-II BANGALORE	January 7, 2009
ORIENTAL INSURANCE COMPANY Vs. G ROHITHKUMAR	January 7, 2009
ORIENTAL INSURANCE COMPANY BANGALORE Vs. A V SHOBHA	February 24, 2009
Oriental Insurance Company Limited, Shimoga Branch through its Regional Office rep. by its Administrative Officer, K. Jayaram Vs. Puneeth N.R. S/o. Rajanna, Conductor and A. Subhash Chandra Jain S/o. Amruthlal	October 16, 2009
Oriental Insurance Company represented by its Authorised Signatory Regional Manager Vs. Smt. Shobha A.V. W/o late Shanmugam and others	February 24, 2009
ORIENTALINSURANCE CO LTD Vs. GEETHA	March 6, 2009
P CHANNABASAVAIAH Vs. DIVISIONAL CONTROLLER KSRTC	February 17, 2009
P GURUNATH Vs. ASSISTANT COMMISSIONER BELLARY DISTRICT	July 2, 2009
P M NAGA JYOTHI Vs. V A RAMASANJEEVA SETTY	June 3, 2009
P MUNIRATHNAM S/O PAPAIAH; NEW INDIA ASSURANCE CO LTD, NEW INDIA ASSURANCE CO LTD Vs. ASMATH W/O SABJANSAB, NEW INDIA ASSURANCE CO LTD; P MUNIRATHNAM S/O PAPAIAH, ASMATH W/O SABJAN SAB	August 7, 2009
P MUTHU PANDY Vs. INDIA TOURISM DEVELOPMENT CORPORATION LTD	October 14, 2009
P N BALAKRISHNA Vs. H B BHAVANI SHANKAR	December 8, 2009
P PARTHASARATHY Vs. STATE OF KARNATAKA	September 11, 2009
P RAGHU Vs. STATE OF KARNATAKA	March 18, 2009
P RAGINI Vs. BANK OF INDIA	June 10, 2009
P SHARDAMMA Vs. MARITHIBBEGOWDA	May 25, 2009
P SHEKHARAPPA Vs. ELECTION COMMISSION OF INDIA	April 16, 2009
P T SHYLESH Vs. AMBIKAPATHI	June 4, 2009
P THIMMANAIAK Vs. STATE OF KARNATAKA	April 2, 2009
P V AMARNATH PRASAD Vs. STATE	December 18, 2009
P VENGANNA SHETTY AND BROTHERS Vs. STATE OF KARNATAKA	April 24, 2009
P VENKATESHWARA RAO Vs. IQBAL BAIG	July 30, 2009
P VISHWANATH SHETTY Vs. K BALACHANDRA SHETTY	March 3, 2009
P. Venganna Shetty and Brothers rep. by its Authorised Signatory Sri K.R.M. Reddy Vs. The State of Karnataka rep. by its Secretary, Department of Forest, Ecology and Environment and others	April 24, 2009
P.L. Venkatesh S/o Sri P.V. Lokaiah Vs. Smt. M.G. Parvathi W/o Sri P.L. Venkatesh D/o Sri M.O. Gundlappa	September 17, 2009
P.N. Balakrishna S/o late Sri. Nagappa Gowda and others Vs. Sri. H.B. Bhavani Shankar S/o late Shri. H. Bojappa, Sri P.N. Ramakrishna S/o late Sri. Nagappa Gowda, Smt. P.N. Suguna W/o Sri H.B Bhavani Shankar and Smt. P.N. Sunanda W/o Sri. P.P. E	December 8, 2009
Padmanabha S. Shettigar S/o. Veera Shettigar and Smt. Nipmala P. Shettigar W/o. Padmanabha Shettigar Vs. The Commissioner, Udupi City Municipal Council	June 10, 2009
PAMPANNA Vs. THIMMANNA	October 20, 2009
PANKAJ MOHAN ASSOCIATES Vs. SOUTH WESTERN RAILWAY	August 12, 2009
PAPAYA Vs. DUNDAPPA	March 17, 2009
PARAGON STEELS P LTD Vs. PARAGOAN RUBBER INDUSTRIES	June 24, 2009
Paranjape Schemes Bangalore, A Partnership Firm Registered under The Provisions of the Partnership Act represented by its Manager, Mr. Shuklendu Vs. The Karnataka State Pollution Control Board represented by its Chairman and others	November 27, 2009
PATHAN RAHAMATHULLA Vs. C O D CARLTON HOUSE BANGALORE	February 2, 2009
PATRIC JOHN Vs. SOMASHEKHAR	February 13, 2009
PHALAHARA SHIVAYOGISHWARA SHIKSHANA SAMITHI Vs. STATE OF KARNATAKA	July 3, 2009
PHILIPS ELECTRONICS INDIA LTD Vs. STATE OF KARNATAKA	January 2, 2009
PITAMBARA RAO Vs. STATE OF KARNATAKA	December 18, 2009
Polyfex (India) (P) Ltd. Vs. Director General of Income Tax (Investigation) and another	June 9, 2009
POOJARI PEDANNA Vs. STATE OF KARNATAKA	April 9, 2009
Poonams Interior and Decorators Vs. State of Karnataka	September 8, 2009
Poormanand Nayak S/o Padmanabha Nayak Vs. Prakash V. Nayak S/o Viswanath Nayak and The Superintendent of Post Offices	June 6, 2009
POORNIMA FINANCE CORPORATION Vs. LILLY JOSEPH	January 23, 2009
Prabhakar K. Prabhu, S/o. Late K.S. Prabhu Vs. Ganapathi A. Prabhu S/o. Late. A.A. Prabhu	March 31, 2009
Pradeep Kar, Managing Director, Micro Land Limited Vs. The Asst. Commissioner of Income Tax	June 4, 2009
PRADEEP KUMAR Vs. STATE OF KARNATAKA	November 26, 2009
PRAHALAD SRINIVAS DEVALE Vs. MODEL EDUCATION	January 19, 2009
Prakash Kumar S/o Late Shah J. Pannanlal, Sri P. Kishore Kumar S/o Late Shah J. Pannalal, Sri P. Lalith Kumar S/o Late Shah J. Pannanlal and Smt. Lachi Bai W/o Late Shah J. Pannanlal Vs. C.A. Venkatachalapathy Since Deceased by his LRS, C.V. Sur	April 2, 2009
Pramod Foods Private Limited Vs. Nil	April 22, 2009
PRASANNA Vs. S NAGALAXMI	August 5, 2009
PRASHANT MAHADEV PYATI Vs. REGISTRAR GENERAL HIGH COURT OF KARNATAKA BANGALORE	January 5, 2009
PRASHANT P D Vs. STATE OF KARNATAKA	March 18, 2009
Praveen Cariappa S/o. C.A. Cariappa Vs. Mrs. Birdy Aiyappa W/o. Praveen Cariappa	April 1, 2009
PRESTEEGE PROPERTY DEVELOPERS Vs. PRESTIGE ESTATES PROJECTS PVT LTD	December 2, 2009
PUBLIC INFORMATION OFFICER AND SECRETARY SHRIMAD RAGHAVENDRA CO OPERATIVE HOUSING SOCIETY LTD BELGAUM Vs. KARNATAKA STATE INFORMATION COMMISSION BANGALORE	February 25, 2009
PUTALABAI Vs. GULBARGA TALUK PANCHAYAT GULBARGA	February 21, 2009
PUTTAMANI Vs. UNION OF INDIA	December 1, 2009
R K PRATHAPA Vs. TAHSILDAR SRINIVASAPURA TALUK KOLAR DISTRICT	June 8, 2009
R K SURENDRA BABU Vs. SYED ATAULLAH	December 18, 2009
R KANTHA Vs. UNION OF INDIA	July 8, 2009
R L JALAPPA Vs. ADVOCATE GENERAL FOR THE STATE OF KARNATAKA	June 4, 2009
R MUTHUSAMY Vs. UNION OF INDIA	November 16, 2009
R S TRADERS REPRESENTED BY SRI SHALLESH JAIN; LAKSHMI AGENCY REPRESENTED BY M C PADMA W/O LATE G PURUSHOTHAM Vs. ASST COMMISSIONER OF COMMERCIAL TAXES, FINANCE SECRETARY, GOVERNMENT OF KARNATAKA; DY COMMISSIONER OF COMMERCIAL TAXES, BANGALORE DIVISION; COMMISSIONER OF COMMERCIAL TAXES AND STATE OF KARNATAKA REPRESENTED BY SECRETARY TO GOVERNMENT	May 14, 2009
R SADAGOPAN Vs. K RAJAIAH	July 3, 2009
R SUDHARANI Vs. C KRISHNAMMA	November 10, 2009
R V GOPALAKRISHNA Vs. DEPUTY COMMISSIONER SHIMOGA	December 2, 2009
R. DILIP KUMAR Vs. KARNATAKA STATE FINANCE CORPORATION	February 11, 2009
R. Govinda Raja Setty S/o. V. Rajaiah Setty and Sri Suryanarayana Setty S/o. V. Rajaiah Setty Vs. Viswabharathi House Building Co-operative Society, rep. by its President Sri B. Kriishna Bhat, The State of Karnataka by its Secretary, Urban Devel	April 24, 2009
R. KAPINIPATHI RAO Vs. MYSORE STONEWARE PIPES AND POTTERIES LTD.	June 30, 2009
R. NAGARATHNA Vs. DODDA CHANNAIAH	September 1, 2009
R. Ramu Vs. Smt. Leelavathi	December 7, 2009
R. Sarojamma Vs. A.C. Mallikarjunaswamy	November 9, 2009
R.C. India Vs. State of Karnataka	October 27, 2009
R.C. India rep. by its Partner, Sri Nijalinge Gowda Vs. The State of Karnataka through The Commissioner of Commercial Taxes	April 3, 2009
R.K. Kapur Vs. Registrar of Companies and others	February 11, 2009
R.V. Gopalkrishna Vs. The Deputy Commissioner and others	December 2, 2009
R.V. Vijayakumar @ Pappa S/o. R.K. Balan now in Judicial Custody Vs. State of Karnataka	May 7, 2009
RACHAPPA Vs. MANAGING DIRECTOR NORTH-EAST KARNATAKA ROAD TRANSPORT CORPORATION GULBARGA	December 15, 2009
RAGHU KUMAR Vs. PARVATHI	December 1, 2009
RAGHUNATHRAO PATIL BIDAR Vs. DEPUTY COMMISSION BIDAR	December 9, 2009
RAGISTRAR GENERAL HIGH COURT OF KARNATAKA Vs. B A UMESH	February 18, 2009
Raja General Agency rep. by its Partner/Manager, Shri R.S. Punekar and others Vs. Union of India (UOI), Ministry of Food and Consumers Affairs, Department of Sugar and Edible Oil and others	August 7, 2009
RAJALAKSHMI Vs. KARNATAKA POWER TRNSMISSION	July 17, 2009
Rajanna S/o. Bangooraiah, Prabhakara S/o. Bommegowda and Yousuf Shariff S/o. Ghouse Shariff Vs. Police Inspector and Station House Officer represented by Special Public Prosecutor	May 7, 2009
RAJASHEKAR Vs. S Y GANGANALLI	November 19, 2009
RAJENDRA KUMAR GOYAL Vs. KARNATAKA INDUSTRIAL AREAS DEVLOPMENT BOARD	January 23, 2009
RAJU LAXMAN PACHAPURE Vs. STATE OF KARNATAKA	March 17, 2009
RAKESH K N Vs. STATE OF KARNATAKA	August 4, 2009
Rakesh Kumar Agarwal S/o G.C. Agarwal Vs. Jayamma W/o Papanna, Anjanappa S/o Papanna and Muniraj S/o Papanna	April 1, 2009
Rama @ Ramaiah S/o Lakshmaiah Vs. The New India Assurance Company Limited by its Manager and Sri. Puttabyrappa S/o Buddappa	July 9, 2009
RAMA ALIAS RAMAIAH Vs. NEW INDIA ASSURANCE CO LTD	July 9, 2009
RAMA REDDY S/O. LATE RAMA REDDY Vs. SMT SUSHEELAMMA W/O. SREENIVASA REDDY	April 1, 2009
Ramachandrappa S/o Sanna Kadurappa and others Vs. State of Karnataka rep. by Secretary to Govt., Urban Department and others	September 22, 2009
Ramakka W/o Lata Dasappa (Since deceased by her Lrs. Sri Sitaramaiah S/o Late Dasappa and others) and D. Govindaraju S/o Late Dasappa Vs. The State of Karnataka by its Secy. Revenue Department and others	February 2, 2009
RAMGAD MINERALS AND MINING PVT LTD Vs. MUNEER ENTERPRISES	August 26, 2009
RAMILNGEGOWDA Vs. UNDER SECRETARY LAW AND JUSTICE AND HUMAN RIGHTS DEPARTMENT	June 11, 2009
Rangamma W/o Subbaiah and Smt. Lakskmamma W/o Nagarju Vs. Mahadeva S/o Mandi Mada Shetty	August 19, 2009
Rangaswamy and another Vs. State of Karnataka and others	January 30, 2009
Rangegowda S/o. Ningegowde Vs. Khalimulia S/o. Bashasaab and The United India Ins Co. Ltd.	April 3, 2009
Rasulbai and others Vs. The Commissioner, City Municipal Council and others	August 11, 2009
RAVI ARJUNAN Vs. KIDEAI MEMORIAL INSTITUTE OF ONCOLOGY	September 16, 2009
RAVINDRA KUMAR Vs. RENUKA	October 16, 2009
REBOOK INDIA COMPANY Vs. UNION OF INDIA	January 13, 2009
REDDY VEERANNA Vs. UNION OF INDIA	August 26, 2009
REEBOK INDIA COMPANY Vs. UNION OF INDIA	January 31, 2009
REGAL FASHIONS Vs. REGIONAL PF COMMISSIONER ENFORCEMENT	July 22, 2009
REGIONAL DIRECTOR Vs. MPHASIS LTD	November 26, 2009
REGIONAL DIRECTOR EMPLOYEES STATE INSURANCE CORPORATION BANGLORE Vs. GOPALAKRISHNA TEXTILES MILLS PRIVATE LIMITED BANGLORE	December 1, 2009
REGIONAL MANAGER UNITED INDIA INSURANCE CO LTD Vs. BIBI JAN	November 16, 2009
REGIONAL PROVIDENT FUND COMMISSIONER Vs. JAMIYYATUL FALAH	November 20, 2009
REGISTRAR GENERAL HIGH COURT OF KARNATAKA BANGALORE Vs. S LEELAVATHI	November 20, 2009
REIQ SOFTWARE PRIVATE LIMITED, BANGALORE Vs. NIL	December 1, 2009
REKHA PARASHURAM KATTIMANI Vs. STATE OF KARNATAKA	July 20, 2009
Renukamma W/o Sri N.G. Keriyappa Vs. Sri Ramachandra Bhatta S/o Sri Manjunathaiah since deceased by his LRs. Prabhakara S/o Late Sri Ramachandra Bhatta, Sri Rathnakara S/o Late Sri Ramachandra Bhatta, Sri Ganesha S/o Late Sri Ramachandra Bhatta	April 2, 2009
RITA MAHAJAN Vs. UNION OF INDIA	November 16, 2009
RIYAZUDDIN KHAZI Vs. STATE OF KARNATAKA THE SECRETARY TO GOVT MINORITY WELFARE DEPARTMENT	December 16, 2009
Roll Well Conveyor Components Pvt. Ltd. rep. by Sri Praveen Goyal Vs. The Joint Commissioner of Central Excise, Commissioner of Customs and Central Excise (Appeals) and Assistant Registrar Customs, Excise and Service Tax Appellate Tribunal@respo	June 16, 2009
ROOPA Vs. VIJAY KUMAR	October 1, 2009
Roopa G.R. W/o Dushyanth and others Vs. Sri Madavan and The Manager, National Insurance Co. Ltd. rep. by it Regional Manager	June 12, 2009
ROOPALI VIJAYKUMAR PADHYA Vs. GOVERNMENT OF KARNATAKA	December 19, 2009
ROY RODRIGUES Vs. GOVERNMENT OF KARNATAKA	July 1, 2009
RUKMINI Vs. INDIRAMMAL	March 26, 2009
S B SREENIVASARAO Vs. GOVERNMENT OF KARNATAKA	August 11, 2009
S G KENCHANA GOWDA Vs. DEPUTY COMMISSIONER DAVANAGERE	August 3, 2009
S G SHARADAMMA Vs. B R SRIKANTAPPA	July 13, 2009
S GOVINDARAJU Vs. DIVISIONAL CONTROLLER	February 17, 2009
S ISHWAR BHAT Vs. STATE	September 1, 2009
S J RAJALAKSHMI Vs. SECRETARY MEDICAL EDUCATION BANGALORE	August 3, 2009
S N BASAVARAJAPPA Vs. MANAGEMENT OF VIGNYAN INDUSTRIES LTD	June 18, 2009
S PARKASHA Vs. PRINCIPAL SECRETARY DEPARTMENT OF LABOUR GOVT OF KARNATAKA	November 26, 2009
S PRASANNA KUMAR Vs. R SARASWATHI	January 22, 2009
S R NARAYANA MURTHY Vs. JOINT REGISTRAR OF COOPERATIVE SOCIETY	February 27, 2009
S R VENKATAREDDY Vs. K S SHARIFF	July 30, 2009
S SANDEEP Vs. N SRINIVASA REDDY	July 1, 2009
S SANTHOSH Vs. MUNIGOWDA	December 1, 2009
S SHANKAR Vs. STATE OF KARNATAKA	July 3, 2009
S SHESHAPPA Vs. HILDA MANORAMA DEVADATTA	November 10, 2009
S SHIVANANDA Vs. STATE OF KARNATAKA	July 23, 2009
S SIDDARAMEGOWDA Vs. STATE OF KARNATAKA	February 4, 2009
S THIGARAJAN Vs. ASST COMMISSIONEROF INCOME TAX	August 6, 2009
S V SREENIVASULU Vs. STATE OF KARNATAKA	January 7, 2009
S VENKATA REDDY Vs. MULABAGALAPPA	January 28, 2009
S. Balaji S/o Subramanya, OCC Driver Vs. The State of Karnataka by Krishnarajasagar P.S.	April 2, 2009
S. Jagannathan and another Vs. Asstt. Commissioner of Income Tax and another	July 3, 2009
S. Shivananda Vs. State by Station House Officer	July 23, 2009
S. Suresh Rao Sathe, S/o. Late V.A. Subba Rao Sathe and others Vs. The Karnataka Kshatriya Maratha Parishath represented by its President, V.A. Ranoji Rao Sathe, S/o. Late Ambaji Rao, H.V. Hemaji Rao Pawar, General Secretary, The Karnataka Kshat	March 31, 2009
S.A. RAWTHER SPICES (P) LTD. Vs. COMMISSIONER OF COMMERCIAL TAXES IN KARNATAKA, BAN	November 18, 2009
S.L. Prasad S/o. Late Sham Prasad Vs. The State of Karnataka, Revenue Department, Represented by its Secretary, The Commissioner, Muzarai Department and The Head Quarters Assistant for Deputy Commissioner, Public Premises (Eviction of Unauthoris	February 25, 2009
S.M. MADAN KUMAR Vs. CARBONE LORRAINE INDIA P. LTD.	July 10, 2009
S.M.L. RECREATION ASSOCIATION, BANGALORE Vs. STATE OF KARNATAKA AND ORS.	September 1, 2009
S.N. Ramaswamy Reddy S/o. Late Narayana Reddy Vs. S.N. Sampangi Reddy S/o Late Narayana Reddy	March 16, 2009
S.N. Ramesh S/o. Late Nanjundaiah Vs. Sri S.N. Nataraj S/o. Late Nanjundiah and others	April 1, 2009
S.P. Nagaraj Vs. State of Karnataka	May 27, 2009
S.R. Channappa S/o Sri. Rangappa Gowda Vs. Sri. Devendrappa S/o Sri. Jattapa and The Oriental Insurance Co. Ltd. by its Manager	July 31, 2009
S.R. Shankar S/o S.N. Rama Reddy and Smt. Keshwamma W/o Narayana Reddy Vs. Sri S.N. Rama Reddy S/o Late Narayanappa	October 26, 2009
S.V. Venkataiah S/o Late Venkataiah, Krishnappa S/o Late Venkataiah, S.V. Chikkathimmaiah S/o Late Venkataiah and S.V. Govindaraju S/o Late Venkataiah Vs. The State of Karnataka by its Secretary, Department of Revenue and others	August 10, 2009
SABITHA DEVI Vs. S K SHREEDEVI	July 6, 2009
SACHIN Vs. STATE	February 27, 2009
SAKAMMANAVARA MUNIYAPPA Vs. LAND TRIBUNAL SIDLAGHATTA	December 2, 2009
SAKRAWWA Vs. LAND TRIBUNAL BADAMI	February 10, 2009
Sakthi Masala (P) Ltd. Vs. State of Karnataka	November 17, 2009
SALEEM Vs. SYED YOUSUFF	August 4, 2009
SAMPANGI Vs. RAVI SHANKAR C R STATION HOUSE OFFICER RAILWAY POLICE	September 9, 2009
SAMSON M GOUDAR Vs. GENERAL MANAGER A AND HRD KPTCL	November 26, 2009
SAMSTANA MAHABALESHWARA DEVARU REPRESENTED BY ITS TRUSTEE BALACHANDRA VIGNESHWARA DIXIT Vs. STATE OF KARNATAKA BY ITS SECRETARY	June 30, 2009
SANGAPPA Vs. POST MASTER GENERAL	June 6, 2009
SANJAY B PATIL Vs. STATE OF KARNATAKA	December 18, 2009
SANNABORAIAH ALIAS BORAIAH Vs. KONANA MALLAIAH	June 3, 2009
SAP INDIA PRIVATE LIMITED Vs. DEPUTY COMMISSIONER OF COMMERCIAL TAXES BANGALORE	February 20, 2009
SAP India Private Limited Vs. State of Karnataka and others	March 6, 2009
SAPTHAGIRI EDUCATIONAL AND CHERITABLE TRUST Vs. SAMANDAR GRAMA PANCHAYAT KASABA HOBLI	June 3, 2009
SARASWATHI Vs. GANAPATHI	August 21, 2009
SARSWATHI SHETTY Vs. LAKSHMI	February 25, 2009
SATHYAMOORTHY Vs. SECRETARY TO THE GOVERNMENT OF INDIA MINISTRY OF MINES DEPARTMENT OF MINES C WING NEW DELHI	June 11, 2009
SATISH Vs. K N DAYANANDA MURTHY	November 23, 2009
SATISH REDDY Vs. STATE OF KARNATAKA	June 18, 2009
SAURASHTRA FERROUS P LTD Vs. UNION OF INDIA	August 28, 2009
Sayyad Shahalipasha S/o Sayyad Ahmad Pasha Bashiban Inamdar Vs. Sayyad Ummpasha S/o Sayyad Sahab Pasha Bashiban Inamdar Since deceased by his L.Rs Suleman Trustee Sayyad Shahahussain Pasha S/o Sayyad Umarpasha Bashinban Inamdar, Sayyad Aftabpash	May 7, 2009
SBEE Cables (India) Ltd. Vs. Additional Commissioner of Commercial Taxes and another	December 4, 2009
SECRATARY PRIMARY AND SECONDARY EDUCATION DEPARTMENT OF PUBLIC INSTRUCTION Vs. RAVASABA MADALAMATTI	December 5, 2009
Secretary to Government, Finance Department Vs. Samtain Sales Private Ltd.	November 18, 2009
SENIOR DIVISIONAL MANAGER DIVISIONAL OFFICE LIC OF INDIA Vs. SUNPOLE	February 4, 2009
Shabari Girish S/o. Shekarappa, Dinesh and Karadi S/o. Shiddalingappa and Chetan, S/o. Shekarappa Vs. The Debaspet PS Nelamangala Taluk rep by its State PP High Court of Karnataka	May 5, 2009
SHAIK SHAFI Vs. STATE OF KARNATAKA	June 11, 2009
SHAIKH MOINUDIN Vs. BURANSAB	April 15, 2009
SHAILESH KUMAR Vs. STATE OF KARNATAKA	October 27, 2009
SHALINI JAIN Vs. KARNATAKA STATE TRANSPORT AUTHORITY	December 1, 2009
SHAMAVATHI Vs. APPI S PERGADE	August 18, 2009
SHAMBANNA Vs. KARNATAKA POLICE EMPLOYEES HOUSE BUILDING CO OPERATIVE SOCIETY R MYSORE	December 17, 2009
SHANKAR @ SHANKAR RAO Vs. R.H. SHASTRY	December 15, 2009
SHANTAPPA Vs. IRAPPA SHANKARAPPA	February 5, 2009
Shantawwa W/o. Mahalingaiah Wadekar Hiremath Vs. Neelamma @ Neelawwa W/o. Chandrashekaraiah Wadeyar Gandamath	March 31, 2009
Shantha K. Shetty Vs. M.V. Prathibha and another	December 1, 2009
SHANTHAPPA Vs. CHANNABASAVAIAH	January 9, 2009
Shanthinagar House Building Co-op. Society Ltd. represented by its Secretary, V. Shashikumar Vs. Shanthi Nagar House Building Co-op. Society Ltd. rep. by its Director and others	April 24, 2009
SHANTHINIKETAN HOUSING FOUNDATION Vs. BRIG J N DEVAIAH	June 19, 2009
SHANTIVANA RESIDENT ASSOCIATION (R) REP BY ITS SECRETARY; BANGALORE DEVELOPMENT AUTHORITY NOW REP BY ITS SECRETARY AND TOWN PLANNING MEMBER, BANGALORE DEVELOPMENT AUTHORITY; N RAMARAJU S/O LATE CHIKKANANJAPPA Vs. COMMISSIONER; TOWN PLANNING MEMBER	September 22, 2009
Sharan Rohidas S/o Sadashiva Poojary Vs. The State of Karnataka through Mangalore Rural Police Station rep. by its State Public Prosecutor	April 2, 2009
Shekar Bhojanna S/o Bhojanna P.A. Holder, Yamaha Motors India (P) Ltd. Vs. The State of Karnataka, The Commissioner of Commercial Taxes	August 18, 2009
SHESHUBAI YALIGAR Vs. ABDUL REHAMAN	June 3, 2009
Shet and Co. rep. by its Proprietor G.R. Shet S/o. K.R.K. Shet Vs. Corpopation Tiles Works, Ronald Roche S/o. A.J.P. Roche, Managing Partner, Corporation Tiles Works and Cracy Maria Roche, Partner, Corporation Tiles Works	March 31, 2009
SHIVABASAYYA Vs. STATE OF KARNATAKA	December 1, 2009
Shivakumar Swamy S/o Shivalingappana Madappa Vs. Smt Basamma W/o Mahadevappa, Mallanna S/o Mahadevappa, Karibasappa S/o Mallanna and Mahadevappa S/o Madappa	April 2, 2009
SHIVANAI HEALTH CARE BANGALORE REP BY ITS PARTNER K N MURALI KRISHNA BABU Vs. SHIVANI REMEDIES BHATKAL REP BY HIS PARTNER RAGHUVEER KOLLE UTTARA KANNADA DIST	November 13, 2009
SHIVANAND Vs. STATE OF KARNATKA	June 9, 2009
SHIVANAND BIDAR Vs. GULBARGA UNIVERSITY REP BY ITS REGISTRAR	November 19, 2009
SHIVANANDA GURUSIDDAPPA YADAVANNAVAR Vs. DEPUTY COMMISSIONER	February 16, 2009
Shivani Healthcare (A Partnership Firm, Constituted Under The Indian Partnership Act) rep by its Partner K.N. Murali Krishna Babu and K.N. Murali Krishna Babu Vs. Shivani Remedies (A Partnership Firm, Constituted Under The Indian Partnership Act	November 13, 2009
Shivappa Gowda S/o. Basavaraja Naik Vs. The State of Karnataka by State Public Prosecutor	May 12, 2009
SHIVARAMA PARAMESHWARA HEGDE Vs. SUBRAY HONNAPPA NAIK	April 1, 2009
SHIVARUDRAPPA FAKIRAPPA Vs. EXECUTIVE ENGINEER	January 9, 2009
Shivarudrappa Maharudrappa Kari and others Vs. Smt. Basavva and others	August 19, 2009
Shivashakthi Manila Sangha (Regd.) Vs. Union of India (UOI), the Ministry of Civil Aviation, State of Karnataka by its Chief Secretary and Bangalore International Airport Limited	April 24, 2009
SHIVASHANKAR Vs. STATE OF KARNATAKA	February 3, 2009
SHIVRAM Vs. POLICE SUB INSPECTOR NEW TOWN POLICE STATION	February 3, 2009
Shree Financiers (R) Vs. Smt. Bhagyamma and others	September 1, 2009
SHREE VINAYAKA DEVASTHANA SAMITHI Vs. KAMALAMMA	February 21, 2009
SHREE VINAYAKA RECREATION ASSOCIATION BANGALORE Vs. STATE OF KARNATAKA	March 13, 2009
SHRI BASAVALINGACHARI Vs. CHIEF TRAFFIC MANAGER, BANGALORE METROPOLITAN TRANSPORT CORPORATION (BMTC), BANGALORE METROPOLITAN TRANSPORT CORPORATION	April 24, 2009
SHRIDEVI Vs. S SAROJINI	October 22, 2009
SHRIMANTH Vs. VINOD	August 31, 2009
SHRIMATHI Vs. RENUKA	March 25, 2009
SIDDAGANGAMMA Vs. RAJLAKSHMI	March 31, 2009
SIDDAPA DODDASADEPPA GUNDYAGOL Vs. STATE OF KARNATAKA	July 30, 2009
SIDDAPPA Vs. K NANJAPPA	October 20, 2009
Siddaramu S/o Sri Komaraiah Vs. The Assistant Commissioner and Prescribed Authority, Tahsildar and Smt. G. Chintamani S/o. Jayaram	December 3, 2009
SIDDARTHA K M Vs. ASSISTANT DIRECTOR EXAMINATION PRE UNIVERSITY EDUCATION	August 31, 2009
Siddibai W/o Naganayak and others Vs. The State of Karnataka by its Secretary, Department of Revenue and others	August 7, 2009
SINGHVI DEV AND UNNI CHARTERED ACCOUNTANTS Vs. REGIONAL DIRECTOR ESI CORPORATION	December 1, 2009
SIRUGUPPA SUGARS AND CHEMICALS LIMITED Vs. STATE OF KANNATAKA	February 10, 2009
SKYLINE CONSTRUCTIONS AND HOUSING PVT. LTD. Vs. AUTHORITY FOR CLARIFICATION AND ADVANCE RULINGS, G	November 17, 2009
SMITHA Vs. SATHYAJITH	September 17, 2009
SOBHA PROJECTS AND TRADE PRIVATE LIMITED Vs. GOVERNMENT OF KARNATAKA	July 7, 2009
SOMASHEKAR D PATIL Vs. D S PATIL	November 6, 2009
Soubhagyamma W/o Gajendra Gowde @ G.K. Srinivas Vs. State of Karnataka by Wilson Garden Police	April 30, 2009
SOUTH INDIAN SUGAR MILLS ASSOCIATION Vs. UNION OF INDIA	February 13, 2009
SOVEREIGN DEVELOPERS AND INFRASTRUCTURE LIMITED Vs. PARAMOUNT VIJETHA HOLDING	December 1, 2009
SOVEREIGN DEVELOPERS AND INFRASTRUCTURE LTD Vs. PARAMAOUNT VIJETHA HOLDING A PARTNERSHIP FIRM	December 2, 2009
SPARTACUS FLAT OWNERS CO-OPERATIVE SOCIETY LIMITED, BANGALORE Vs. GOVERNMENT OF KARNATAKA AND OTHERS	June 16, 2009
SPECIAL LAND ACQUISITION OFFICER Vs. RAYAPPA DHARMANNA NEMAGOUD	February 5, 2009
SPECIAL LAND ACQUISITION OFFICER Vs. VASANT DATTATRAYA PATIL	February 9, 2009
SPECIAL LAND ACQUISITION OFFICER U K P LINGASUGUR Vs. MALLAYYA	December 8, 2009
SPECIAL LAND ACQUISITION OFFICER UPPER KRISHNA PROJECT ALMATTI Vs. KRISHNABAI	March 11, 2009
SPECIAL LAND ACQUISITION OFFICER UPPER KRISHNA PROJECT ALMATTI Vs. GURAPPA BIJAPUR DISTRICT	December 16, 2009
Special Land Acquisition Officer, U.K.P., Lingasugur Vs. Mallayya S/o. Yellappa and others	December 8, 2009
SREE RAMA ARECA NUT TRADERS Vs. ARECA PROCESSING AND MARKETING CO-OP SOCIETY LTD	February 3, 2009
SRI C J SINGH SON OF LATE ATAM SINGH KOCHAR; PARANJAPE SCHEMES BANGALORE, A PARTNERSHIP FIRM REGISTERED UNDER PROVISIONS OF THE PARTNERSHIP ACT, MR SHUKLENDU Vs. STATE OF KARNATAKA REPRESENTED BY CHIEF SECRETARY, DEPARTMENT OF URBAN TOWN PLANNING AND ORS; KARNATAKA STATE POLLUTION CONTROL BOARD	November 27, 2009
SRI RAJKUMARA NEELAKANTHARAYA DESAI Vs. SECRETARY DEPARTMENT OF RURAL DEVELOPMENT AND PANCHAYAT RAJ	February 5, 2009
SRI SHIVANAND Vs. STATE OF KARNATAKA	August 20, 2009
SRIDEVI Vs. DEPARTMENT OF INDUSTRIES AND COMMERCE BANGALORE	September 1, 2009
SRIKANTH Vs. P B NANDHINI	January 23, 2009
SRINANDAN SINGAL Vs. MANJUSHREE ROLLER FLOUR MILLS	November 16, 2009
STATE Vs. VEERESH ANDAPPA ABBIGERI	April 8, 2009
STATE Vs. SHIVAMURTHAYYA	November 6, 2009
STATE BANK OF MYSORE Vs. G MAHADEVEPPA	August 7, 2009
State by Rural Police Vs. Vithal Muttappa Kanamadi and another	January 31, 2009
STATE DEPUTY COMMISSIONER Vs. SYED ALI AHMED HUSSAINI	January 29, 2009
STATE OF KARNATAKA Vs. MOHAMMAD SHAFI	January 5, 2009
STATE OF KARNATAKA Vs. S B NANJAPPA GOWDA	March 30, 2009
STATE OF KARNATAKA Vs. K RAJASHEKARA	June 1, 2009
STATE OF KARNATAKA Vs. KABIR IMAMSAB SOUDAGAR	April 22, 2009
STATE OF KARNATAKA Vs. MAHADEVA	September 1, 2009
STATE OF KARNATAKA Vs. LINGAPPA	August 14, 2009
STATE OF KARNATAKA Vs. ANAND GURURAO DESHPANDE	October 9, 2009
STATE OF KARNATAKA Vs. GANAPATI BHIMAPPA MARCHAPPANAVAR	July 8, 2009
STATE OF KARNATAKA Vs. SHANKARA GOUDA	July 3, 2009
STATE OF KARNATAKA Vs. BHAVAKANNA JEEVAPPA ANANDACHE	November 27, 2009
STATE OF KARNATAKA Vs. SHIVRAJ	November 25, 2009
STATE OF KARNATAKA Vs. VITHAL SAHADEV KOLEKAR	November 16, 2009
STATE OF KARNATAKA Vs. KRISHNA STONE TECH PVT. LTD.	December 15, 2009
STATE OF KARNATAKA Vs. KAP STEEL LIMITED	December 15, 2009
STATE OF KARNATAKA Vs. MARICO INDUSTRIES LTD	December 15, 2009
State of Karnataka Vs. Ratna Industries	November 16, 2009
State of Karnataka Vs. Madhu Traders	December 10, 2009
State of Karnataka Vs. N. P. Bharmaiah and Sons	March 17, 2009
STATE OF KARNATAKA Vs. NAVEENA CONSTRUCTIONS AND ANOTHER	April 6, 2009
State of Karnataka and others Vs. P.V. Rajashekara Reddy and others	December 1, 2009
State of Karnataka and others Vs. M. Revanna	September 2, 2009
STATE OF KARNATAKA MAHILA POLICE GULBARGA Vs. AYUB	October 20, 2009
STATE OF KARNATAKA REP BY ITS SECRETARY Vs. UDAYAKUMAR WALE	February 19, 2009
State of Karnataka represented by its Secretary, Department of Primary and Higher Secondary Education, The Director, Urdu and Other Minority Language Schools, The Commissioner and Public Instructions in Karnataka and The S.S.L.C. Board represented by its Vs.	February 19, 2009
State of Karnataka represented by Revenue Secretary and The Assistant Commissioner, Bangalore South Sub-Division Vs. Sri Kumaran Childrens Home Educational Council - A Society incorporated under the Provisions of The Karnataka Societies Registra	October 23, 2009
State of karnataka, by Its Secretary to Government, Ministry of Finance Vidhana Soudha, Bangalore - 560 001and the Deputy Commissioner. Commercial Taxes (assts) 33 Bcd iii Kg Rd. Bangalore Vs. M/s Fmc Sanmar Ltd., (formerly M/s Moorco India Ltd.	November 3, 2009
STATE PUBLIC INFORMATION OFFICER AND DEPUTY REGISTRAR Vs. N ANBARASM	August 26, 2009
STATE VIJAYAPURA POLICE Vs. DODDASUBBANNA ALIAS SUBBARAYAPPA	May 29, 2009
STEP-IN FORUM Vs. REGISTRAR OF SOCIETIES BANGALORE URBAN BANGALORE	January 27, 2009
SUBBANNA Vs. STATE	August 24, 2009
Subbanna Gowramma Family Trust represented by its Trustee, Sri. R.S. Devkumar Vs. Commissioner of Income-tax	June 10, 2009
SUBHA AND PRABHA BUILDERS PVT LTD REP BY ITS MANAGING DIRECTOR TD RAMAKRISHNA Vs. INCOME TAX OFFICER	April 24, 2009
SUDHA S PATIL Vs. STATE OF KARNATAKA	April 24, 2009
SULOCHANA DAMODHAR Vs. STATE OF TRANSPORT AUTHORITY	January 15, 2009
Suma G.K. D/o. K.D. Janagi Vs. The State of Karnataka rep. by its Principal Secretary to the Government Labour Department and others	May 26, 2009
SUMIT KUMAR Vs. RAJIV GANDHI UNIVERSITY OF HEALTH SCIENCES	July 1, 2009
SUMITHRA P Vs. STATE OF KARNATAKA	June 30, 2009
SUN AND SAKI EXPORTS (PRICVATE) LTD Vs. P.K.SUJITH	December 7, 2009
Sundaram BNP Parhas Home Finance Limited rep. by its Authorised Officer Vs. Senior Sub-Registrar, Office of the Sub-Registrar and State of Karnataka rep. by the Secretary to the Government, Registration Department	December 14, 2009
SUNDARAMMA Vs. SPECIAL DEPUTY COMMISSIONER	March 26, 2009
SUO MOTU Vs. STATE OF KARNATAKA	May 25, 2009
SUO MOTU Vs. CHIEF SECRETORY GOVERNMENT OF KARNATAKA	February 2, 2009
SURANA INDUSTRIES LTD Vs. SECRETARY TO THE GOVT OF INDIA	July 8, 2009
SURESH JUGARAJ Vs. STATE OF KARNATAKA	October 5, 2009
SURESHKUMAR M JAIN Vs. R RATHAN ROY	June 12, 2009
SURINDER KAUR NAYAK Vs. CHIEF PERSONNEL MANAGER SYNDICATE BANK LTD	February 13, 2009
Surya Organic Chemical Private Limited Vs. Commercial Tax Officer (Recovery)	April 21, 2009
SUSHEELAMMA Vs. J UTTAMCHAND	August 28, 2009
SUSHEELAMMA Vs. ACCOUNTANT GENERAL A E PENSION DIVISION	November 23, 2009
Susheelamma, W/o Hanumanthrao Deshpande and others Vs. State of Karnataka represented by its Chief Secretary and Karnataka State Textiles (in Liquidation) represented by the Official Liquidator	August 5, 2009
SUVARNA Vs. STATE OF KARNATAKA	January 30, 2009
SYED ARIFULLA HABIB Vs. COMMISSIONER BBMP	August 14, 2009
SYED HAMEED SAB Vs. SECRETARY GRAMA PANCHAYAT	June 17, 2009
SYED SHAKEER ALIAS SHAKEER Vs. STATE OF KARNATAKA	October 1, 2009
SYED ZAHEER Vs. C V SIDDVEERAPPA	December 18, 2009
SYEDA KHATOON Vs. STATE OF KARNATAKA BY ITS SECRETARY REVENUE DEPARTMENT	November 17, 2009
SYNDICATE BANK Vs. I BHAGAWANDAS SHETTY	July 16, 2009
T A RAMABABU Vs. STATE OF KARNATAKA	September 23, 2009
T D VASANTHA KUMAR Vs. ASSISTANT EXECUTIVE ENGINEER MYSORE	June 24, 2009
T KRISHNA Vs. BRANCH MANAGER BANGLORE CITY CORPORATIVE BANK LTD	July 3, 2009
T PRAKASH Vs. AGRICULTURAL PRODUCE MARKETING COMMITTEE CHALLAKERE CHITRADURGA DISTRICT	December 9, 2009
T S KHANDEER AHMED Vs. STATE OF KARNATAKA	June 5, 2009
T. Ganganna S/o Thippaiah Vs. Zareena Begum W/o Rehman Teacher, Government Primary Urdu School	March 26, 2009
T.B. Ninge Gowda Principal and Professor Dayananda Sagar Collage of Science, Arts and Commerce (First Grade Collage) Vs. The Special Commissioner (ADMIN) and District Election Officer (Central) and The Chief Election Commissioner Dr. B.R. Rambed	April 24, 2009
T.P. Indrakumar Vs. ITO	July 9, 2009
Tahsildar, The Deputy Commissioner and The Chief Secretary to Government, Government of Karnataka Vs. Sri. D. Halappa, Retd. Supdt. Engineer	October 22, 2009
TAMMANNA Vs. RENUKA	March 13, 2009
TARGET TOURS AND TRAVELS Vs. NATIONAL DEVLOPMENTAL STORES	January 5, 2009
Tata Teleservices Limited represented by its Manager Legal Mr. Safeer Ahmed Vs. The Bangalore Electriciey Supply Co. Ltd. represented by its Managing Director and The Asst Executive Engineer (Ele)	April 24, 2009
TEACHERS LAW COLLEGE BANGALORE Vs. CHAIRMAN BAR COUNCIL OF INDIA NEW DELHI	September 1, 2009
TECHNOVA TAPES INDIA PVT LTD Vs. REGIONAL DIRECTOR MINISTRY OF COMPANY AFFIARS	September 9, 2009
Tejas Kumar D. S/o. Dugalappa Vs. State by Vijayanagar Police represented by State Public Prosecutor	May 7, 2009
TEJASWINI Vs. ARAVINDA TEJAS CHANDRA	April 16, 2009
THAVAREPPA Vs. STATE OF KARNATAKA	November 17, 2009
THE COMMON CADRE COMMITTEE OF HASSAN DISTRICT PRIMARY AGRICULTURAL CO Vs. THE JOINT REGISTRAR OF CO	November 16, 2009
THE KARNATAKA STATE CO-OPERATIVE MARKETING FEDERATION LIMITED Vs. KARNATAKA AGRO INDUSTRIES CORPORATION LIMITED, A CORPORATION REGISTERED UNDER THE COMPANIES ACT, 1956 AND KRISHAK BHARATI CO-OPERATIVE LTD	January 12, 2009
THIMMAPPA Vs. STATE OF KARNATAKA	October 15, 2009
THIPPANAIKA Vs. DEPUTY COMMISSIONER SHIMOGA DISTRICT SHIMOGA	January 15, 2009
THIPPANAIKA Vs. DEPUTY COMMISSIONER SHIMOGA DISTRICT	November 9, 2009
TIPPANNA Vs. SIDDAPPA	August 25, 2009
Tirupati Chemicals Vs. Deputy Commissioner of Commercial Taxes (Audit 31)	January 13, 2009
TOTAL ENVIRONMENT BUILDING SYSTEMS PRIVATE LIMITED Vs. DEPUTY COMMISSIONER OF COMMERCIAL TAXES	October 7, 2009
TRAVELLERS CHOICE Vs. INCOME TAX OFFICER	November 30, 2009
Tropical Flavours (Private) Ltd. rep. by its General Manager, Shri Mahesh S/o Shri Channangaiah Vs. State of Karnataka rep. by Additional Chief Secretary and Principal Secretary to Government, Finance Department, Commissioner of Commercial Taxes	December 10, 2009
TRS Forms and Services (P.) Ltd. Vs. Eduquity Technologies (P.) Ltd.	November 11, 2009
TRS FORMS AND SERVICES P LTD Vs. EDUQUITY TECHNOLOGIES P LTD	November 11, 2009
TUMKUR POURA KARMIKARA SANGHA Vs. MUNICIPAL COUNCIL	February 18, 2009
TWENTY FIRST CENTURY WIRE ROAD LTD Vs. UNION OF INDIA	August 20, 2009
U B KUMARESH Vs. STATE	December 18, 2009
U.B. Kumaresh and another Vs. State by Police of Kushalnagar Police Station	December 18, 2009
U.M. Suresh Rao S/o Late B.A. Mudannaya Vs. State of Karnataka Department of House and Urban Development represented herein by Principal Secretary and others	April 3, 2009
ULI SEVA SAHAKARI BANK LTD Vs. RESHMA	October 8, 2009
Unichem Laboratories (P) Ltd., A Company Registered Under the Provision of the Companies Act, 1956 represented by its Company Sectretary Mr. Subharaman Vs. Cadila Healthcare (P) Ltd., A Company Registered Under Under the Provisions of the Compan	July 3, 2009
UNICHEM LABORATORIES P LTD Vs. CADILA HEALTHCARE P LTD	July 3, 2009
UNION OF INDIA Vs. N NANJUNDAIAH	July 31, 2009
UNION OF INDIA Vs. COL BHUPINDER SINGH	September 11, 2009
UNION OF INDIA Vs. WINSTON TAN	March 16, 2009
Union of India (UOI) and others Vs. B. Jayaram and others	February 16, 2009
Union of India (UOI) rep. by its Secretary, Ministry of Defence and The Garisson Engineer Vs. Ex Subedar Harbhajan Singh S/o Gulzara Singh since dead by his Lrs (Glan Kaur W/o Late Harbhajan Singh and others)	September 9, 2009
UNION OF INDIA REP BY ITS SECRETARY Vs. SUBEDAR SINGH	September 9, 2009
UNITED INDIA INSURANCE CO LTD Vs. PAKEERA NAIKA	October 13, 2009
UNITED INDIA INSURANCE CO LTD Vs. BAIJU	August 7, 2009
UNITED INDIA INSURANCE CO LTD Vs. GAVIYAPPA	December 1, 2009
United India Insurance Co. Ltd. by Regional Manager Vs. Smt. Parvathi Bai W/o Late Ramagiri Naik and others	June 16, 2009
UNITED INDIA INSURANCE COMPANY LIMITED Vs. GANGUBAI	August 5, 2009
UNIVERSITY OF AGRICULTURAL SCIENCES Vs. JUDICIAL LAYOUT RESIDENTIAL AND SITE HOLDERS ASSOCIATION	March 2, 2009
UPADHYA ART FOUNDATION Vs. KARNATAKA STATE OPENUNIVERSITY	September 3, 2009
V BRAMHANANDA Vs. CORPORATION OF CITY OF MYSORE	March 13, 2009
V BRAMHANANDA Vs. CORPORATION OF ITY OF MYSORE	March 31, 2009
V CHANNAPPA Vs. CHANNAMMA	April 22, 2009
V DHAYALAN Vs. MUNISWAMY	September 17, 2009
V K SREENIVASAMURTHY Vs. STATE OF KARNATAKA	November 10, 2009
V NAGARAJ Vs. STATE OF KARNATAKA	April 22, 2009
V R BHOJEGOWDA Vs. STATE OF KARNATAKA	December 1, 2009
V RAJKUMAR Vs. C M ABU MOHAMMED	February 10, 2009
V S BALASUBRAMANYAM Vs. L K TRUST	June 10, 2009
V S LAD AND SONS Vs. STATE OF KARNATAKA	April 13, 2009
V S T TILLERS TRACTORS LIMITED Vs. NATIONAL INSURANCE COMPANY LIMITED	August 3, 2009
V. Babu Devadiga S/o Padda Devadiga Vs. V. Narayan Kamath S/o Late Ramakrishna Karanth and Shankar Devadiga S/o Sukra Devadiga	April 1, 2009
V. Rajkumar Vs. C.M. Abu Mohammed (Since Dead) by his L.Rs and others	February 10, 2009
V. Rajkumar Vs. Sri C.M. Abu Mohammed (Since deceased by his L.Rs. Smt. C.A. Zohra W/o Sri Abu Mohammed rep. by P.A. Holder and others) and others	April 24, 2009
V. Vijaya Bhaskar S/o D. Nagaraja Vs. Smt. G. Nandini W/o Sri V. Vijaya Bhaskar and Shwetha D/o V. Vijaya Bhaskar	April 30, 2009
V.M. Thiaggu S/o. V. Muthumanickam Gounder and V.M. Raghu S/o. V. Muthumanickam Gounder Vs. Karnataka State Commission for Women represented by its Chairperson and Smt. Jayakumari Raju W/o. Late S.R. Raju	June 6, 2009
V.S.T. Tillers Tractors Limited, Being a Company incorporated under the Companies Act, 1956 represented by its Company Secretary, Mr. B.L. Akshara Vs. The National Insurance Company Limited	August 3, 2009
Vaddanahal Rajanna (HUF), Prop. Vaddanahal Shivalingappa and Co., Arecanut Merchant, A.P.M.C. Yard Vs. The Asst. Commissioner of Income Tax	June 12, 2009
VARALAKSHMAMMA Vs. NAVIMBHAI J MOMIYA	September 1, 2009
VARALAKSHMI EXPORTS Vs. UNION OF INDIA	March 12, 2009
Varalakshmi W/o R. Raju Vs. The State of Karnataka by its Secretary to Government, Department of Rural Development and Panchayat Raj and others	August 31, 2009
VATAL NAGARAJ Vs. STATE OF KARNATAKA	August 7, 2009
VEERA VAHANA UDYOG PVT LTD Vs. KARNATAKA STATE ROAD TRANSPORT CORPORATION BANGLORE	June 29, 2009
VEERA VASHNA UDYOG PVT LTD Vs. KARNATYAKA STATE ROAD TRANSPORT CORPORATION	August 5, 2009
VEERABHADRESHWARA TRADERS GULBARGA Vs. REGISTRAR GULBARGA UNIVERSITY GULBARGA	December 1, 2009
Veerahadraiah S/o Ramaiah Vs. The State of Karnataka by Nelamangala Police Represented by State Public Prosecutor	April 30, 2009
VEERARAJU RAICHUR Vs. P MEHABOOB MIYAN KOPPAL	August 24, 2009
VENKATARAM Vs. ASSISTANT COMMISSIONER KOLAR SUB DIVISION	September 15, 2009
VENKATESH Vs. STATE OF KARNATAKA	August 10, 2009
VENKATESH BHAT A Vs. ROHIDAS SHENOY	August 3, 2009
VENKOBA Vs. ASSISTANT COMMISSIONER AND LAND ACQUISITION OFFICER	June 25, 2009
VIDYA MURKUMBI Vs. INDIA SUGARS AND REFINERIES LIMITED	November 4, 2009
VIDYA UDAYKUMAR TORANAGATTI Vs. SHOBHA	October 28, 2009
VIJAY KUMAR NARANG Vs. PRAKASH COACH BUILDERS PVT. LTD.	November 11, 2009
Vijay S/o Siddappa Vs. Sri P. Jagannath Raju S/o Gopala Raju and The Branch Manager New India Assurance Co. Ltd.	June 3, 2009
VIJAYA Vs. MAHAMMAD BEGUM	December 10, 2009
Vijaya Kumar Shetty S/o. B. Bhoja Shetty, Prashanth Shetty S/o. Sadashiva Shetty, Ashok Poojary S/o. Ranga Poojary and Suresh Poojary S/o. Mahabala Poojary Vs. The State of Karnataka	April 24, 2009
Vijaya Vidya Saumsthe and others Vs. State of Karnataka by its Secretary, Department of Education, The Commissioner of Public Instructions and The Deputy Director of Public Instructions	May 19, 2009
VIJAYAN RAJES S/O MSP RAJES; MADHUMATHI, V RAJES W/O VIJAYAN PAJES Vs. MSP PLANTATIONS PRIVATE LIMITED, MSP RAJES; MSP RAJES S/O M S PERIASAMY NADAR; PHILOMENA PERIS RAJES W/O LATE CHARLES PETER PERIS; VAP SIVASAMY S/O PALANISAMY NADAR	August 12, 2009
VIJAYASHREE MARKETERS CHALLAKERE CHITRADURGA DISTRICT AND OTHERS Vs. KARNATAKA STATE FINANCIAL CORPORATION BANGALORE	July 3, 2009
VIJAYLAXMI Vs. DIVISIONAL MANAGER	November 16, 2009
Viji @ Vijay Kumar S/o Late Thangavelu Vs. State of Karnataka	March 18, 2009
Vinarom Private Limited Vs. Nil	April 21, 2009
VISHWAS U LAD Vs. COMMISSIONER BANGALORE DEVLOPMENT AUTHORITY	September 1, 2009
VOLVO INDIA PRIVATE LIMITED Vs. STATE OF KARNATAKA	April 2, 2009
We Help Vs. Asstt. Commissioner of Central Excise. and Service Tax	October 30, 2009
Welcast Steels Ltd. represented by its Executive Director, Mr. Yashraj and Fourth Estate Ltd. represented by its General Manager, Victor Alan Carvalho Vs. Bangalore Newspapers Employees Union represented by its General Secretary	August 10, 2009
WIPRO Limited Infotech Group rep. by its Regional Finance Manager Sri B.C. Shashidhara Vs. The State of Karnataka rep. by Deputy Commissioner of Commercial Taxes (Recovery-I)	August 7, 2009
Wipro Limited Infotech Group represented by its Regional Finance Manager, Sri. B.C. Shashidhara Vs. The State of Karnataka represented by Deputy Commissioner of Commercial Taxes (Recovery-I)	May 12, 2009
Wipro Limited represented by its Legal Manager Shri Vishal Mittal and Mr. Vishal Mittal Vs. Union of India (UOI), represented by its Secretary, Department of Consumer Affairs and others	August 21, 2009
Wires and Cables (India) Vs. State of Karnataka and another	February 9, 2009
Wires and Cables (India) Vs. State of Karnataka and another	August 27, 2009
WISDOM SECURITY SERVICES Vs. SHIMOGA CO OPERATIVE MILK PRODUCERS SOCIETY UNION LTD	June 24, 2009
WORKMEN OF M/S NTTF WORKERS UNION REGD Vs. STATE OF KARNATAKA	July 28, 2009
Y B SIDDARAMU Vs. MYSORE SUGAR COMPANY LTD	March 11, 2009
Y K KUMARASWAMY Vs. SECRETARY TO GOVT DEPT OF LABOUR BANGALORE	July 30, 2009
Y LOKESHWARI Vs. RAJANNA	December 18, 2009
Y M RAMESH KUMAR Vs. VARALAKSHMI	April 1, 2009
YAJAMAN GOWRAIAH Vs. N V S SHIVARAM	March 24, 2009
Yamanappa Parasappa Sanadi Since (Deceased) by L.Rs. Vs. Shri Sirajuddin Aulayasaheb Since (Deceased) by L.Rs.	January 7, 2009
YASHASWI CONVENTION HALL Vs. MANAGER KARNATAKA STATE FINANCIAL CORPORATION BANGALORE	July 30, 2009
Yashoda Gowdh and others Vs. Karnataka Industrial Areas Development Board and others	October 7, 2009
Yashodamma W/o Gangajogi Gowda Vs. Sri Dying and Printing Works rep. by Its Proprietor P. Keshavamurthy	May 28, 2009
Yellappa S/o Late Sri Nallappa Vs. The Principal Secretary, Department of Revenue, Government of Karnataka and others	August 10, 2009
YOGANANDA ALIAS ANANDA Vs. V RAJAGOPAL	October 20, 2009
ZAKIRUNNISSA Vs. STATE OF KARNATAKA	June 11, 2009

Year 2009 of HIGH COURT OF KARNATAKA

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