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Case Index
Title
Date
A ABDUL FAROOK Vs. MUNICIPAL COUNCIL PERAMBALUR
July 31, 2009
A K LAKSHMIPATHY Vs. RAI SAHEB PANNALAL H LAHOTI CHARITABLETRUST
October 28, 2009
A MANJULA BHASHINI Vs. MANAGING DIRECTOR A P WOMENS COOPERATIVE FINANCE CORPORATION LTD
July 6, 2009
A P PUBLIC SERVICE COMMISSION Vs. BALOJI BADHAVATH
April 8, 2009
A P S R T C Vs. REG TRANSPORT AUTHORITY ANANTHAPUR
February 9, 2009
A SUBAIR Vs. STATE OF KERALA
May 26, 2009
A U KURESHI Vs. HIGH COURT OF GUJARAT
January 27, 2009
A U SUKUMARAN Vs. N S D RAJU
January 9, 2009
A VENKATAKRISHNAN Vs. STATE OF TAMIL NADU
February 19, 2009
AASARI KRISHNA MURTHY @ KRISHNA Vs. STATE OF A. P.
August 6, 2009
ABBAS AHMAD CHOUDHARY Vs. STATE OF ASSAM
November 25, 2009
ABBAS KHAN Vs. CENTRAL BUREAU OF NARCOTICS
January 14, 2009
ABDUL RAHIM Vs. ABDUL ZABAR
March 6, 2009
ABDUL REHMAN SHORA Vs. STATE OF J AND K
January 7, 2009
ABDULWAHAB ABDULMAJID BALOCH Vs. STATE OF GUJARAT
March 23, 2009
ABHIMANYU DASS JAIN Vs. BOARD OF REVENUE
March 6, 2009
ABID Vs. STATE OF U P
July 7, 2009
ABUTHAGIR Vs. STATE
May 8, 2009
ABUZAR HOSSAIN ALIAS GULAM HOSSAIN Vs. STATE OF WEST BENGAL
November 10, 2009
ACADEMY OF GENERAL EDUCATION MANIPAL Vs. B MALINI MALLYA
January 23, 2009
ACTION COMMITTEE UN AIDED PVT SCHOOLS Vs. DIRECTOR EDUCATION DELHI
August 7, 2009
ADARSH GINNING AND PRESSING FACTORY Vs. STATE OF MAHARASHTRA
April 6, 2009
ADDISON AND CO LTD Vs. STATE OF KARNATAKA
February 26, 2009
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. HCL TECHNOLOGIES LTD.
September 7, 2009
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. HCL TECHNOLOGIES LIMITED
August 17, 2009
ADMINISTRATIVE OFFICER Vs. KAGAL TALUKA KALA KRIDA
January 5, 2009
AHMED ALI Vs. STATE OF TRIPURA
April 29, 2009
AHMED HUSSEIN VALI MOHAMMED SAIYED Vs. STATE OF GUJARAT
May 12, 2009
AHMMADSAHB ABDUL MILA Vs. BIBIJAN
April 1, 2009
AI CHAMPDANY INDUSTRIES LIMITED Vs. OFFICIAL LIQUIDATOR
February 19, 2009
AIR INDIA LTD Vs. JET AIRWAYS INDIA LTD
July 14, 2009
AIRPORTS AUTHORITY OF INDIA Vs. RAJEEV RATAN PANDEY
August 17, 2009
AJAB SINGH Vs. ANTRAM
February 3, 2009
AJAY KUMAR Vs. UNION OF INDIA
May 14, 2009
AJAY LAWANIA Vs. SHOBHNA DUBEY
September 11, 2009
AJAYA KUMAR DAS Vs. STATE OF ORISSA
July 31, 2009
AJAYA KUMAR DAS Vs. STATE OF ORISSA
July 13, 2009
AJOY KUMAR GHOSE Vs. STATE OF JHARKHAND
March 18, 2009
AKBAR SHEIKH Vs. STATE OF WEST BENGAL
May 5, 2009
AKHTAR Vs. STATE OF UTTARANCHAL
April 9, 2009
AKHTAR ALAM ALIAS AKTARUL SHEIKH Vs. STATE OF WEST BENGAL
May 5, 2009
AKULA VENKATA SURYA PRAKASH ALIAS BABI Vs. PUBLIC PROSECUTOR HIGH COURT A P
May 5, 2009
ALAGARSAMY Vs. STATE
October 22, 2009
ALAGARSAMY Vs. STATE
October 23, 2009
ALAY KUMAR GANGULY Vs. SUKUMAR MUKHERJEE
July 7, 2009
ALEX ENTERPRISES Vs. UNION OF INDIA
March 5, 2009
ALISTAIR Vs. STATE OF TAMIL NADU
February 5, 2009
ALKAPURI CO OPERATIVE HOUSING Vs. JAYANTIBHAI NAGINBHAI
January 9, 2009
ALL INDIA ANNA DRAVIDA MUNNETRA KAZHAGAM Vs. L K TRIPATHI
April 1, 2009
ALL INDIA COUNCIL FOR TECHNICAL EDUCATION Vs. SURINDER KUMAR DHAWAN
February 18, 2009
ALL INDIA JUDGES ASSOCIATION Vs. UNION OF INDIA
April 28, 2009
ALLAHABAD BANK Vs. MANOJ KHANNA
August 3, 2009
ALLAHABAD BANK Vs. ALL INDIA ALLAHABAD BANK RETIRED EMPS ASSN
December 15, 2009
ALLWYN HOUSING COLONY WELFARE ASSOCIATION Vs. GOVERNMENT OF ANDHRA PRADESH
September 8, 2009
ALOK MISHRA Vs. GARIMA MISHRA
February 27, 2009
AMALENDU PAL ALIAS JHANTU Vs. STATE OF WEST BENGAL
November 11, 2009
AMAR NATH SHUKLA Vs. STATE OF UTTARANCHAL
August 11, 2009
AMARENDRA KUMAR PAUL Vs. MAYA PAUL
August 4, 2009
AMARJEET SINGH Vs. DEVI RATAN
November 18, 2009
AMARJIT SINGH Vs. STATE OF HARYANA
November 18, 2009
AMBICA STEELS LTD. Vs. STATE OF U.P.
March 31, 2009
AMIN KHAN Vs. STATE OF RAJASTHAN
February 25, 2009
AMIR MOHAMMED KHAN Vs. S.N. MENON
March 6, 2009
AMITA Vs. UDAY SINGH
May 14, 2009
AMLAN JYOTI BOROOAH Vs. STATE OF ASSAM
January 23, 2009
AMRESH KUMARI Vs. NIRANJAN LAL JAGDISH PARSHAD JAIN
August 24, 2009
AMRIT LAL Vs. MAHARANI
July 21, 2009
ANAND KUMAR Vs. STATE OF M P
February 20, 2009
ANGANA Vs. STATE OF RAJASTHAN
February 6, 2009
ANIL ARI Vs. STATE OF WEST BENGAL
February 9, 2009
ANIL CHANDRA Vs. RADHA KRISHNA GAUR
September 10, 2009
ANIL KUMAR Vs. STATE REP. BY INSPECT OR OF POLICE
August 4, 2009
ANIL KUMAR JAIN Vs. MAYA JAIN
September 1, 2009
ANIL KUMAR SANGHVI Vs. KAMALABAI
July 31, 2009
ANIL VASUDEV SALGAONKAR Vs. NARESH KUSHALI SHIGAONKAR
August 20, 2009
ANIRUDH AGGARWAL Vs. DHARAM BIR BHATIA
April 15, 2009
ANJALI KAPOOR Vs. RAJIV BAIJAL
April 17, 2009
ANJAN KUMAR BANERJEE Vs. STATE OF WEST BENGAL
February 20, 2009
ANKUSH MARUTI SHINDE Vs. STATE OF MAHARASHTRA
April 30, 2009
ANNA REDDY SAMBASIVA REDDY Vs. STATE OF ANDHRA PRADESH
April 21, 2009
ANNAMALAI UNIVERSITY REP Vs. SECY TO GOVT INFN
February 25, 2009
ANNAPPA @ APPANNA Vs. SPECIAL LAND ACQUISITION OFFICER
January 9, 2009
ANSAL PROPERTIES AND INDUSTRIES LTD Vs. STATE OF HARYANA
January 23, 2009
ANU KAUL Vs. RAJEEV KAUL
March 23, 2009
ANURAG KUMAR Vs. MOHAN LAL
January 27, 2009
APARNA GOYAL Vs. RAKESH GOYAL
January 27, 2009
APARNA MEHTA KAPUR Vs. STATE OF U. P.
January 16, 2009
APOLLO TYRES LTD Vs. C P SEBESTIAN
April 30, 2009
APPAJI GOWDA Vs. VOKKALIGARA SANGHA
August 7, 2009
ARCHBISHOP RAPHAEL CHEENATH S. V. D. Vs. STATE OF ORISSA
May 11, 2009
ARJAN SINGH Vs. GURDIAN SINGH
July 24, 2009
ARJUN SINGH Vs. STATE OF H P
February 6, 2009
ARJUNAN Vs. UNIVERSAL FERTILIZER CORPORATION
September 9, 2009
ARSHADA BANU Vs. NEW INDIA ASSURANCE CO LTD
December 10, 2009
ARUL AND CO. Vs. STATE OF TAMIL NADU
April 21, 2009
ARULMANI Vs. STATE
October 27, 2009
ARULVELU Vs. STATE
October 7, 2009
ARUMARAJ DEVADHAS Vs. K. SUNDARAM NADAR
April 16, 2009
ARUN Vs. STATE OF MAHARASHTRA
March 16, 2009
ARUN KANUNGO Vs. D. PAKYNTEIN
May 6, 2009
ARUN KUMAR SHARMA Vs. STATE OF BIHAR
October 5, 2009
ARUN KUMAR SHARMA Vs. STATE OF BIHAR
May 1, 2009
ASHABAI MACHINDRA ADHAGALE Vs. STATE OF MAHARASHTRA
February 12, 2009
ASHOK DARBARI CHAIRMAN CHATTISGARH PUBLIC SERVICE COMMISSION Vs. STATE CHHATTISGARH
July 8, 2009
ASHOK IRON WORKS PVT LTD Vs. H V BALACHANDRA
February 9, 2009
ASHOK K JHA Vs. GARDEN SILK MILLS
August 28, 2009
ASHOK KUMAR Vs. VED PRAKASH
December 17, 2009
ASHOK KUMAR Vs. STATE OF U P
February 3, 2009
ASHOK KUMAR MITTAL Vs. RAM KUMAR GUPTA
January 9, 2009
ASHOK KUMAR SHARMA Vs. OBEROI FLIGHT SERVICES
November 6, 2009
ASHOK KUMAR TODI Vs. C.B.I.
January 16, 2009
ASHOK SHARMA Vs. RAM ADHAR SHARMA
February 11, 2009
ASHOK SINGH Vs. STATE OF U P
September 18, 2009
ASIAN TECHS LTD Vs. UNION OF INDIA
September 7, 2009
ASIT KUMAR KAR Vs. STATE OF WEST BENGAL
January 21, 2009
ASSAM STATE TEXT BOOK PRODUCTION AND PUBLICATION CORPORATION LIMITED Vs. COMMISSIONER OF INCOME TAX
October 20, 2009
ASSISTANT COMMERCIAL TAXES OFFICER Vs. HARICHAND
October 23, 2009
ASSISTANT COMMNR OF INCOME TAX INDORE Vs. NEO SACK PRIVATE LIMITED
October 9, 2009
ASSISTANT COMMR Vs. AMARA RAJA BATTERIES LTD
July 27, 2009
ASSOCIATION OF EMPLOYEES OF NATIONAL PRODUCTIVITY COUNCIL Vs. CHAIRMAN, NATIONAL PRODUCTIVITY COUNCIL
March 27, 2009
ASSOCIATION OF RESIDENT OF MHOW ROM Vs. DELIMITATION COMMISSION OF INDIA
March 31, 2009
ATTAR SINGH Vs. UNION OF INDIA
August 4, 2009
ATUL COMMODITIES PVT LTD Vs. COMMISSIONER OF CUSTOMS
February 24, 2009
ATUL MANUBHAI PAREKH Vs. CENTRAL BUREAU OF INVESTIGATION
November 24, 2009
AUTHORIZED OFFICER INDIAN OVERSEAS BANK Vs. ASHOK SAW MILL
July 16, 2009
AVINASH DHAVAJI NAIK Vs. STATE OF MAHARASHTRA
April 15, 2009
AVINASH MEHROTRA Vs. UNION OF INDIA
April 13, 2009
AVINASH SINGH BAGRI Vs. REGISTRAR IIT DELHI
August 12, 2009
AVIRAL BHATLA Vs. BHAWNA BHATLA
February 18, 2009
AVTAR SINGH Vs. STATE OF PUNJAB
March 27, 2009
AYURVEDIC ENLISTED DOCTORS ASSON MUMBAI Vs. STATE OF MAHARASHTRA
February 27, 2009
AZHAR SULTANA Vs. B RAJAMANI
February 17, 2009
AZRATH BIVI Vs. CHINNATHAMBI (DEAD) THRU. LRS.
September 16, 2009
B MAYURI Vs. GOVT OF INDIA
July 9, 2009
B V SMITHA RANI Vs. M K GIRISH
July 20, 2009
B VEERABHADRA RAO Vs. P DAYANAND
March 25, 2009
BABA TRADING COMPANY Vs. VIDARBHA CHAMBER OF COMMERCE & INDUSTRIES
January 23, 2009
BABAN BANDU PATIL Vs. STATE OF MAHARASHTRA
April 15, 2009
BABU Vs. STATE OF UTTAR PRADESH
May 29, 2009
BABU BHAI THIBA Vs. ASHOK RAVI SHANKAR NARVAL
December 15, 2009
BABU LAL Vs. HARYANA STATE AGRICULTURAL
February 11, 2009
BABU LAL SHARMA Vs. STATE OF MADHYA PRADESH
July 7, 2009
BABU RAM Vs. STATE OF HARYANA
October 7, 2009
BABUBHAI JAMNADAS PATEL Vs. STATE OF GUJARAT
September 2, 2009
BABY RADHIKA GUPTA Vs. ORIENTAL INSURANCE CO LTD
November 24, 2009
BADAL PATHAK Vs. STATE OF U P
May 14, 2009
BAIJNATH Vs. STATE OF M P
August 6, 2009
BAJAJ AUTO LIMITED Vs. TVS MOTOR COMPANY LIMITED
September 16, 2009
BAKSHISH RAM Vs. STATE OF PUNJAB
May 8, 2009
BALA BAINE LINGA RAJU Vs. STATE OF A P
May 5, 2009
BALAJI Vs. STATE
December 2, 2009
BALAJI COKE INDUSTRY PVT LTD Vs. MS MAA BHAGWATI COKE GUJ PVT LTD
September 9, 2009
BALBIR KAUR Vs. STATE OF PUNJAB
July 7, 2009
BALBIR KAUR Vs. NEW INDIA ASSURANCE COMPANY LTD
April 15, 2009
BALBIR SINGH Vs. STATE OF PUNJAB
May 8, 2009
BALDEV SINGH Vs. STATE OF PUNJAB
May 6, 2009
BALESHWAR RAJBASHI Vs. BOARD OF TRUSTEES FOR THE PORT OF CALCUTTA
November 6, 2009
BALGOBIND MAHTO Vs. CHAMARI THAKUR
August 21, 2009
BALJIT SINGH Vs. IMPROVEMENT TRUST
January 6, 2009
BALKAR SINGH Vs. STATE OF UTTARAKHAND
March 31, 2009
BALLARPUR INDUSTRIES LTD Vs. STATE REP
March 4, 2009
BALLI PETROCHEMICALS LIMITED Vs. NATIONAL ALUMINIUM COMPANY LTD
January 20, 2009
BALRAM SHARMA Vs. UNION OF INDIA
March 17, 2009
BALWANTBHAI B PATEL Vs. STATE OF GUJARAT
September 9, 2009
BANDA CHINNA SUBBARAYUDU Vs. THAILAM VISHWANATHA RAO
October 27, 2009
BANGALORE METROPOLITAN TRANSPORT Vs. PADMA
February 25, 2009
BANGALORE METROPOLITAN TRANSPORT CORPN Vs. T V ANANDAPPA
April 16, 2009
BANGALORE TURF CLUB LTD Vs. REGIONAL DIRECTOR ESI CORPORATION
April 28, 2009
BANGALORE U R D CO-OP M P S UNION LTD Vs. REGIONAL DIRECTOR ESI CORPN
March 17, 2009
BANI KANTA DAS Vs. STATE OF ASSAM
May 8, 2009
BANK OF INDIA Vs. K MOHANDAS
March 27, 2009
BANK OF INDIA Vs. BHIMSEN GOCHHAYAT
August 12, 2009
BAR COUNCIL OF INDIA Vs. BONNIE FOI LAW COLLEGE & ORS
June 29, 2009
BASANTI PRASAD Vs. CHAIRMAN BIHAR SCHOOL EXAMINATION BOARD
May 14, 2009
BASAVARAJ Vs. DHANLAXMI FINANCE CO R TERDAL
December 8, 2009
BASAYYA PRABHAYYA HALLUR Vs. STATE OF KARNATAKA
October 7, 2009
BASKAR ALIS KANNAN Vs. STATE OF TAMIL NADU
January 20, 2009
BASWANT SHANKARAPPA SWAMI Vs. STATE OF MAHARASHTRA
October 9, 2009
BATA INDIA LTD Vs. STATE OF UTTRAKHAND
January 27, 2009
BATAKRUSHNA PARIDA Vs. STATE OF ORISSA
April 28, 2009
BAWA RAM Vs. STATE OF U T CHANDIGARH
May 5, 2009
BECIL Vs. ARRAYCOM INDIA LTD
October 20, 2009
BELLACHI Vs. PAKEERAN
March 23, 2009
BELLARY STEELS ALIAS ALLOYS LTD Vs. DEPUTY COMMISSIONER
August 12, 2009
BHAG SINGH Vs. JASKIRAT SINGH
December 16, 2009
BHAGAT SINGH Vs. UNION OF INDIA
August 4, 2009
BHAGAT SINGH Vs. STATE OF UTTARAKHAND
May 8, 2009
BHAGWAN KRISHAN GUPTA Vs. PRABHA GUPTA
February 25, 2009
BHAGWAN SARUP NAGAR Vs. RAM KISHAN
January 16, 2009
BHAGWATI PRASAD Vs. STATE OF M P
December 3, 2009
BHAGYALAKSHMI Vs. UNITED INSURANCE CO LTD
May 6, 2009
BHAIRON SINGH Vs. STATE OF MADHYA PRADESH
May 29, 2009
BHANKRA BYAS MANAGING BOARD Vs. SURESH
May 5, 2009
BHARAT AMRATLAL KOTHARI Vs. DOSUKHAN SAMADKHAN SINDHI
November 4, 2009
BHARAT COKING COAL LTD Vs. NATIONAL COAL WORKERS CONGRESS
July 7, 2009
BHARAT DRILLING AND FOUNDATION TREATMENT PRIVATE LIMITED Vs. STATE OF JHARKHAND
August 20, 2009
BHARAT EARTH MOVERS LTD. AND ANR. Vs. A. SEETHARAMA BHAT AND ORS.
August 12, 2009
BHARAT KARSONDAS THAKKAR Vs. KIRAN CONSTRUCTION CO
May 15, 2009
BHARAT LAL PANDEY Vs. RAMJI PRASAD YADAV
August 3, 2009
BHARAT M. SHAH Vs. UNION OF INDIA
January 9, 2009
BHARAT PETROLEUM CORPORATION LIMITED Vs. STATE OF PUNJAB
December 4, 2009
BHARAT PETROLEUM CORPORATION LTD Vs. SUNIL BANSAL
September 18, 2009
BHARAT PRASAD Vs. STATE OF BIHAR
May 6, 2009
BHARAT SANCHAR NIGAM LTD Vs. DHANURDHAR CHAMPATIRAY
December 11, 2009
BHASKAR LAL SHARMA Vs. MONICA
July 27, 2009
BHASKAR RAMAPPA MADAR Vs. STATE OF KARNATAKA
March 31, 2009
BHAVESH JAYANTI LAKHANI Vs. STATE OF MAHARASHTRA
August 7, 2009
BHEEMUNIPATNAM COOPERATIVE BUILDING SOCIETY LTD Vs. STATE OF ANDHRA PRADESH
October 22, 2009
BHERU LAL Vs. STATE OF RAJASTHAN
August 10, 2009
BHOLA ALIAS PARAS RAM Vs. STATE OF H P
February 18, 2009
BHOOPAT SINGH Vs. J B KATARIYA
August 11, 2009
BHUPENDRA SINGH Vs. STATE OF U P
April 16, 2009
BHUPINDER KUMAR Vs. ANGREJ SINGH
August 28, 2009
BHURI BAI Vs. RAMNARAYAN
January 23, 2009
BHUSHAN KUMAR MEEN Vs. MANSI MEEN ALIAS HARPREET KAUR
April 28, 2009
BHUWALKA STEEL INDUS LTD Vs. BOMBAY IRON AND STEEL LABOUR BD
December 17, 2009
BHUWAN SINGH Vs. ORIENTAL INSURANCE COMPANY
March 5, 2009
BIBI ZAFIRA KHATOON Vs. MOHAMMAD HUSSAIN
September 17, 2009
BIECCO LAWRIE LTD Vs. STATE OF WEST BENGAL
July 28, 2009
BIHAR SCHOOL EXAMINATION BOARD Vs. SURESH PRASAD SINHA
September 4, 2009
BIHAR STATE ELECTRICITY BOAR Vs. PULAK ENTERPRISES
April 15, 2009
BIHARI LAL RADA Vs. ANIL JAIN
February 13, 2009
BIKRAM DORJEE Vs. STATE OF WEST BENGAL
April 24, 2009
BIMLA DEVI Vs. HIMACHAL ROAD TRANSPORT CORPN
April 15, 2009
BIMLA DEVI Vs. STATE OF JAMMU AND KASHMIR
May 5, 2009
BINANI ZINC LIMITED Vs. KERALA STATE ELECTRICITY BOARD
March 19, 2009
BISWANATH AGARWALLA Vs. SABITRI BERA
August 4, 2009
BOC INDIA LTD Vs. STATE OF JHARKHAND
March 5, 2009
BOMBAY ANAND BHAVAN RESTAURANT Vs. DEPUTY DIRECTOR ESI CORPORATION
September 2, 2009
BONDER Vs. HEM SINGH
May 15, 2009
BOYA HANUMANNA Vs. STATE OF A. P.
November 11, 2009
BRAHAM DASS Vs. STATE OF H P
May 5, 2009
BRANCH MANAGER FEDERAL BANK LTD Vs. N S SABASTIAN
January 7, 2009
BRANCH MANAGER MAGMA LEASING AND FINANCE LIMITED Vs. POTLURI MADHAVILATA
September 18, 2009
BRIHAN MUMBAI ELECTRIC SUPPLY TRANSPORT UNDERTAKING Vs. LAQSHYA MEDIA P LTD
December 1, 2009
BRINDABAN DAS Vs. STATE OF WEST BENGAL
January 7, 2009
BSNL Vs. ABHISHEK SHUKLA
April 8, 2009
BUDDHIST MISSION DENTAL COLLEGE Vs. BHUPESH KHURANA
February 13, 2009
BUDDU KHAN Vs. STATE OF UTTARAKHAND
January 12, 2009
BUDHDEO SAHU Vs. STATE OF JHARKHAND
May 28, 2009
BUDHWANTI ALIAS BUDHO RANI Vs. NIDHAN SINGH ALIAS KAPOOR
July 31, 2009
BUFFALO TRADERS WELFARE ASSOCIATION Vs. UNION OF INDIA
January 28, 2009
BUFFALO TRADERS WELFARE ASSOCIATION Vs. UNION OF INDIA
March 4, 2009
C B I Vs. V K BHUTIANI
August 11, 2009
C B I NEW DELHI Vs. ABHISHEK VERMA
May 6, 2009
C ELUMALAI Vs. A G L IRUDAYARAJ
March 20, 2009
C I T DELHI Vs. ATUL MOHAN BINDAL
August 24, 2009
C K PRAHALADA Vs. STATE OF KARNATAKA
May 6, 2009
C K SASANKAN Vs. DHANALAKSHMI BANK LTD
February 27, 2009
C M GIRISH BABU Vs. CBI COCHIN
February 24, 2009
C N MALLA Vs. STATE OF JAMMU AND KASHMIR
August 24, 2009
C NANDINI Vs. J HARSHA
July 13, 2009
C P SREEKUMAR Vs. S RAMANUJAM
May 1, 2009
C R NAGARAJA SHETTY Vs. SPECIAL LAND ACQUISITION OFFICER
February 24, 2009
C VENKAT REDDY Vs. UNION OF INDIA
May 8, 2009
C.B.I, NEW DELHI Vs. ABHISHEK VERMA
June 6, 2009
CANARA BANK Vs. DAMODAHAR GOVIND IDOORKAR
March 18, 2009
CAPT AMARINDER SINGH Vs. PRAKASH SINGH BADAL
May 14, 2009
CARPENTER CLASSIC EXIM P LTD Vs. COMMNR OF CUSTOMS
February 12, 2009
CC PREVENTIVE AMRITSAR Vs. MALWA INDUSTRIES LTD
February 12, 2009
CELINA COELHO PEREIRA Vs. ULHAS MAHABALESHWAR KHOLKAR
October 30, 2009
CENTRAL BANK OF INDIA Vs. STATE OF KERALA
February 27, 2009
CENTRAL BUREAU OF IINVESTIGATION Vs. ABU SALEM ANSARI
February 6, 2009
CENTRAL BUREAU OF INVESTIGATION Vs. A RAVISHANKAR PRASAD
May 15, 2009
CENTRAL ELECTRICITY REGULATORY COMMISSION Vs. GAJENDRA HALDEA
April 9, 2009
CENTRE FOR ENVIRONMENTAL LAW Vs. UNION OF INDIA
April 2, 2009
CENTRE FOR ENVIRONMENTAL LAW, WORLD WIDE FUND INDIA Vs. UNION OF INDIA
August 11, 2009
CENTURY TEXTILES INDUSTRIES Vs. DEEPAK JAIN
March 20, 2009
CENTURY TEXTILES INDUSTRIES LTD. Vs. DEEPAK JAIN AND ANR.
July 31, 2009
CESE LTD Vs. GAJENDRA HALDEA
April 9, 2009
CHAIRMAN CUM MANAGING DIRECTOR COAL INDIA LIMITED Vs. MUKUL KUMAR CHOUDHURI
August 24, 2009
CHAIRMAN D A RANI LAKSHMI BAI K G BANK Vs. JAGDISH SHARAN VARSHNEY
March 26, 2009
CHAIRMAN GANGA YAMUNA GRAMIN BANK Vs. DEVI SAHAI
February 12, 2009
CHALLAMMA Vs. TILAGA
July 31, 2009
CHAMAN LAL Vs. STATE OF PUNJAB
March 31, 2009
CHAMAN LAL SINGHAL Vs. HARYANA URBAN DEVELOPMENT
February 9, 2009
CHAMPABEN GOVINDBHAI Vs. POPATBHAI MANILAL
July 31, 2009
CHANCELLOR, GURU GHASIDAS Vs. SUDIEP SHRIVASTAVA
April 27, 2009
CHAND GUPTA Vs. STATE OF HIMACHAL PRADESH
May 8, 2009
CHANDRA RANGANATHAN Vs. COMMISSIONER OF INCOME TAX
October 21, 2009
CHANDRAKANT HARGOVINDAS SHAH Vs. DEPUTY COMMISSIONER OF POLICE
May 5, 2009
CHANDRASHEKHAR Vs. ADDITIONAL SPECIAL LAND ACQUISITION OFFICER
July 8, 2009
CHANDRIKA PRASAD YADAV Vs. STATE OF BIHAR
February 13, 2009
CHARAN DASS Vs. HIMACHAL PRADESH HOUSING AND URBAN DEVELOPMENT AUTHORITY
September 7, 2009
CHAUDHARANA STEEL P LTD Vs. COMMISSIONER OF CENTRAL EXCISE
May 8, 2009
CHHOTALAL SAMJI Vs. INCOME TAX OFFICER
April 30, 2009
CHHOTANNEY Vs. STATE OF U P
February 18, 2009
CHHOTU Vs. STATE OF HARYANA
November 9, 2009
CHIEF ENGINEER OPERATION DAKSHIN HARYANA BIJLI VITRAN NIGAM LTD Vs. MAUJ KHAN
May 6, 2009
CHIEF SOIL CONSERVATOR PUNJAB Vs. GURMAIL SINGH
May 8, 2009
CHIKKARANGAIAH Vs. STATE OF KARNATAKA
September 2, 2009
CHIMANBHAI JAGABHAI PATEL Vs. STATE OF GUJARAT
March 16, 2009
CHINNAPONNU Vs. STATE OF TAMIL NADU
February 11, 2009
CHINTAMANI SHIKSHAN PRASARAK MANDAL Vs. STATE OF MAHARASHTRA
March 26, 2009
CHITRESH KUMAR CHOPRA Vs. STATE GOVT OF NCT OF DELHI
August 10, 2009
CHITTARANJAN MIRDHA Vs. DULAL GHOSH
May 8, 2009
CHOUDHURY PARVEEN SULTANA Vs. STATE OF WEST BENGAL
January 7, 2009
CHRISTIAN MICA INDUSTRIES LTD Vs. VINAYAK MICA EXPORTS CO
September 10, 2009
CHUBA JAMIR Vs. STATE OF NAGALAND
July 17, 2009
CHUNDURI SIYA RAM KRISHNA Vs. REDDI RAVINDRA BABU
March 25, 2009
CIDCO Vs. VASUDHA GORAKHNATH MANDEVLEKAR
May 15, 2009
CITATION INFOWARES LIMITED Vs. EQUINOX CORPORATION
April 20, 2009
CITIZENS FOR JUSTICE Vs. STATE OF GUJARAT
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February 18, 2009
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February 6, 2009
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September 9, 2009
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February 16, 2009
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March 3, 2009
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September 8, 2009
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March 3, 2009
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January 20, 2009
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February 27, 2009
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January 7, 2009
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February 17, 2009
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October 9, 2009
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May 25, 2009
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April 16, 2009
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May 6, 2009
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July 20, 2009
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March 3, 2009
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December 16, 2009
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November 9, 2009
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December 17, 2009
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August 17, 2009
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July 20, 2009
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January 23, 2009
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January 30, 2009
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February 9, 2009
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February 11, 2009
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May 18, 2009
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May 12, 2009
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September 18, 2009
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February 6, 2009
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March 18, 2009
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May 29, 2009
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April 16, 2009
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July 31, 2009
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December 2, 2009
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March 16, 2009
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January 9, 2009
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March 23, 2009
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May 5, 2009
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November 5, 2009
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May 5, 2009
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May 6, 2009
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November 10, 2009
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July 27, 2009
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August 27, 2009
HARYANA FINANCIAL CORPORATION Vs. RAJESH GUPTA
December 15, 2009
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July 22, 2009
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October 22, 2009
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July 16, 2009
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April 29, 2009
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January 16, 2009
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April 1, 2009
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September 8, 2009
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March 2, 2009
HDFC BANK LTD Vs. J J MANNAN ALIAS J M JOHN PAUL
December 16, 2009
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March 16, 2009
HEM SINGH ALIAS HEMU Vs. STATE OF HARYANA
May 6, 2009
HERCULES MECHANICAL WORKS Vs. WIRE ROPES ENGINEERING WORKERS UNION
July 7, 2009
HIDAYATKHAN BISMILLAKHAN PATHAN Vs. VAIJNATH
May 5, 2009
HIGH COURT OF DELHI Vs. A K MAHAJAN
May 15, 2009
HIGH COURT OF JUDICATURE FOR RAJASTHAN Vs. VEENA VERMA
July 7, 2009
HIMACHAL ROAD TRANSPORT CORPORATION Vs. HUKAM CHAND
February 3, 2009
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May 1, 2009
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December 11, 2009
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July 15, 2009
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January 14, 2009
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February 16, 2009
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March 3, 2009
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April 2, 2009
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October 19, 2009
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August 24, 2009
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October 20, 2009
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January 27, 2009
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February 11, 2009
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December 2, 2009
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January 12, 2009
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August 17, 2009
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February 12, 2009
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January 12, 2009
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May 26, 2009
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January 9, 2009
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April 8, 2009
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August 4, 2009
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November 30, 2009
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August 18, 2009
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November 17, 2009
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January 23, 2009
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July 31, 2009
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April 6, 2009
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November 24, 2009
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January 23, 2009
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April 2, 2009
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August 28, 2009
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March 25, 2009
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July 7, 2009
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March 3, 2009
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July 14, 2009
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November 19, 2009
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November 16, 2009
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July 29, 2009
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February 19, 2009
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May 6, 2009
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March 6, 2009
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April 24, 2009
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May 8, 2009
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October 7, 2009
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April 24, 2009
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November 17, 2009
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March 23, 2009
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November 18, 2009
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August 7, 2009
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April 15, 2009
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April 5, 2009
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April 22, 2009
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February 12, 2009
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February 13, 2009
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July 20, 2009
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May 12, 2009
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February 6, 2009
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May 13, 2009
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September 18, 2009
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October 7, 2009
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May 5, 2009
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April 2, 2009
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April 24, 2009
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May 8, 2009
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March 3, 2009
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August 26, 2009
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October 9, 2009
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January 27, 2009
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July 13, 2009
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May 29, 2009
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January 13, 2009
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April 17, 2009
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February 25, 2009
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July 27, 2009
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August 25, 2009
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July 21, 2009
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April 22, 2009
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April 17, 2009
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April 27, 2009
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March 18, 2009
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March 5, 2009
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January 12, 2009
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October 27, 2009
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October 22, 2009
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August 4, 2009
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February 18, 2009
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December 10, 2009
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April 15, 2009
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July 6, 2009
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April 30, 2009
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September 4, 2009
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February 27, 2009
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March 5, 2009
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January 21, 2009
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September 1, 2009
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May 5, 2009
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February 20, 2009
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November 6, 2009
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April 24, 2009
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October 6, 2009
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May 11, 2009
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March 27, 2009
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February 19, 2009
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March 16, 2009
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October 21, 2009
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February 9, 2009
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April 30, 2009
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February 20, 2009
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July 10, 2009
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August 25, 2009
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February 18, 2009
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February 13, 2009
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August 4, 2009
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July 23, 2009
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April 15, 2009
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October 9, 2009
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January 13, 2009
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July 27, 2009
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March 3, 2009
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February 25, 2009
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May 12, 2009
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May 1, 2009
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August 9, 2009
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April 28, 2009
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April 8, 2009
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November 24, 2009
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July 28, 2009
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February 12, 2009
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November 23, 2009
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October 21, 2009
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March 6, 2009
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April 21, 2009
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February 23, 2009
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February 18, 2009
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February 12, 2009
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August 7, 2009
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January 13, 2009
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September 14, 2009
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May 6, 2009
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May 8, 2009
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March 31, 2009
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March 6, 2009
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April 30, 2009
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May 26, 2009
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March 31, 2009
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February 20, 2009
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August 20, 2009
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April 27, 2009
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April 24, 2009
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February 12, 2009
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March 16, 2009
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March 6, 2009
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September 14, 2009
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May 18, 2009
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May 13, 2009
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September 2, 2009
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June 15, 2009
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May 15, 2009
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May 20, 2009
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May 12, 2009
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July 31, 2009
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April 30, 2009
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October 19, 2009
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November 20, 2009
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August 7, 2009
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August 7, 2009
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July 8, 2009
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April 15, 2009
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February 25, 2009
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April 13, 2009
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February 25, 2009
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July 16, 2009
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April 17, 2009
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March 5, 2009
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April 1, 2009
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January 21, 2009
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July 10, 2009
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April 8, 2009
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November 23, 2009
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September 10, 2009
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July 10, 2009
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September 15, 2009
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July 9, 2009
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May 4, 2009
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October 9, 2009
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September 11, 2009
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January 30, 2009
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March 30, 2009
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May 6, 2009
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August 20, 2009
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April 13, 2009
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July 16, 2009
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July 28, 2009
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December 4, 2009
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March 20, 2009
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February 6, 2009
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May 4, 2009
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July 6, 2009
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July 16, 2009
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April 15, 2009
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August 25, 2009
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July 31, 2009
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November 30, 2009
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November 11, 2009
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May 26, 2009
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March 16, 2009
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February 17, 2009
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October 9, 2009
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April 17, 2009
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November 19, 2009
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July 30, 2009
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STATE ELECTION COMMISSIONER Vs. R. CHANDRAMOHAN
April 20, 2009
STATE OF A P Vs. E SATYANARAYANA
March 30, 2009
STATE OF A P Vs. M RADHA KRISHNA MURTHY
March 6, 2009
STATE OF A P Vs. V V PANDURANGA RAO
May 4, 2009
STATE OF A P Vs. P KHAJA HUSSAIN
April 15, 2009
STATE OF A.P. Vs. E. SATYANARAYANA
April 30, 2009
STATE OF ANDHRA PRADESH Vs. S SWARNALATHA
August 4, 2009
STATE OF ANDHRA PRADESH Vs. ARAVAPALLY VENKANNA
April 15, 2009
STATE OF ANDHRA PRADESH Vs. VANGAVEETI NAGAIAH
April 15, 2009
STATE OF ANDHRA PRADESH Vs. SAYYAAD SIRAJ MOHAMMED
April 15, 2009
STATE OF ASSAM Vs. BARAK UPATYAKA D U KARMACHARI SANSTHA
March 17, 2009
STATE OF BIHAR Vs. UPENDRA NARAYAN SINGH
March 20, 2009
STATE OF BIHAR Vs. ARJUN PRASAD RAJAK
February 23, 2009
STATE OF BIHAR & ORS. Vs. HORIL SAHNI
January 23, 2009
STATE OF CHATTISGRAH Vs. DHIRJO KUMAR SENGAR
May 5, 2009
STATE OF GOA Vs. GOPAL BABURAO GAUDO
September 14, 2009
STATE OF GUJARAT Vs. RAMESHCHANDRA SHIVRATAN KOSAR
April 28, 2009
STATE OF H P Vs. NAZAR SINGH
May 6, 2009
STATE OF H P Vs. STATE OF H P
May 6, 2009
STATE OF H P Vs. SURESH KUMAR ALIAS DC
May 29, 2009
STATE OF H P Vs. ANJANA DEVI
March 17, 2009
STATE OF H P Vs. RAM KRISHAN
January 12, 2009
STATE OF HARYANA Vs. SHIV LAL
February 3, 2009
STATE OF HARYANA Vs. RAM NIWAS
February 16, 2009
STATE OF HARYANA Vs. NARINDER KUMAR
February 13, 2009
STATE OF HARYANA Vs. DHARAM SINGH
February 6, 2009
STATE OF HARYANA Vs. LIBERTY ENTERPRISES
March 17, 2009
STATE OF HARYANA Vs. BALKAR SINGH
March 26, 2009
STATE OF HARYANA Vs. BALDEV SPINNERS PVT LTD
February 25, 2009
STATE OF HARYANA Vs. RAMESHWAR DASS
May 8, 2009
STATE OF HARYANA Vs. SANDHU OVERSEAS
September 18, 2009
STATE OF HARYANA Vs. KRISHAN LAL
August 18, 2009
STATE OF HARYANA Vs. JOHNSON MATTHEY INDIA PRIVATE LIMITED
April 16, 2009
STATE OF HIMACHAL PRADESH Vs. RAKESH KUMAR
May 6, 2009
STATE OF HIMACHAL PRADESH Vs. NARAIN SINGH
July 8, 2009
STATE OF HIMACHAL PRADESH Vs. NARESH KUMAR ALIAS KAKA
April 22, 2009
STATE OF HIMACHAL PRADESH Vs. SADA RAM
March 18, 2009
STATE OF JAMMU AND KASHMIR Vs. JAVED IQBAL BALWAN
March 23, 2009
STATE OF JAMMU AND KASHMIR Vs. MOHAMAD MAQBOOL SOFI
July 31, 2009
STATE OF JHARKHAND Vs. UMA PRASAD
May 20, 2009
STATE OF JHARKHAND Vs. ASHOK KUMAR CHOKHANI
January 19, 2009
STATE OF JHARKHAND Vs. SHIV KARAMPAL SAHU
April 15, 2009
STATE OF KARNATAKA Vs. SHANTAPPA MADIVALAPPA GALAPUJI
April 20, 2009
STATE OF KARNATAKA Vs. Y MOIDEEN KUNHI
May 4, 2009
STATE OF KARNATAKA Vs. NINGAPPA ALIAS BHYRAPPA
February 11, 2009
STATE OF KARNATAKA Vs. RAVI KUMAR
February 10, 2009
STATE OF KARNATAKA Vs. MURALIDHAR
March 16, 2009
STATE OF KARNATAKA Vs. G V CHANDRASHEKAR
February 25, 2009
STATE OF KERALA Vs. MAHESH KUMAR
February 23, 2009
STATE OF KERALA Vs. NAVEENA PRABHU
February 23, 2009
STATE OF KERALA Vs. ZOOM DEVELOPERS PVT
February 10, 2009
STATE OF KERALA Vs. ZOOM DEVELOPERS PVT LTD
January 13, 2009
STATE OF KERALA Vs. V S RAVEENDRAN
January 30, 2009
STATE OF KERALA Vs. MINI SHAMSUDIN
February 2, 2009
STATE OF KERALA Vs. C A JABBAR
May 1, 2009
STATE OF KERALA Vs. ANILACHANDRAN ALIAS MADHU
April 15, 2009
STATE OF KERALA Vs. PRABHAVATHY THANKAMMA
January 23, 2009
STATE OF KERALA Vs. PEOPLES UNION FOR CIVIL LIBERTIES
July 21, 2009
STATE OF KERALA Vs. SURESH @ SUBHASH
April 15, 2009
STATE OF M P Vs. CHUNNILAL ALIAS CHUNNI SINGH
April 15, 2009
STATE OF M P Vs. MUNSHI SINGH
April 23, 2009
STATE OF M P Vs. VIRENDRA KUMAR TRIPATHI
April 27, 2009
STATE OF M P Vs. MD ABRAHIM
May 6, 2009
STATE OF M P Vs. DEVENDRA
May 5, 2009
STATE OF M P Vs. KASHIRAM
February 2, 2009
STATE OF M P Vs. RAMESH
February 3, 2009
STATE OF M P Vs. BHARAT
January 16, 2009
STATE OF M P Vs. ABDUL KADIR
February 13, 2009
STATE OF M P Vs. GAYLORD CHEMICALS
February 20, 2009
STATE OF M P Vs. DHARA SINGH
March 3, 2009
STATE OF M. P. Vs. SANJAY KERALKAR
January 5, 2009
STATE OF M. P. Vs. LAAKHAN ALIAS LAKHAN
April 21, 2009
STATE OF M.P. Vs. BASODI
April 27, 2009
STATE OF MADHYA PRADESH Vs. YOGENDRA SHRIVASTAVA
October 7, 2009
STATE OF MADHYA PRADESH Vs. JIYALAL
July 31, 2009
STATE OF MADHYA PRADESH Vs. SHEETLA SAHAI
August 4, 2009
STATE OF MADHYA PRADESH Vs. RAMESH CHANDRA BAJPAI
July 28, 2009
STATE OF MADHYA PRADESH Vs. SHEIKH SHAHID
April 15, 2009
STATE OF MADHYA PRADESH Vs. RAMESHWAR
April 6, 2009
STATE OF MADHYA PRADESH AND ORS. Vs. YOGENDRA SHRIVASTAVA
November 4, 2009
STATE OF MAHARASHTRA Vs. DNYANESHWAR LAXMAN RAO WANKHEDE
July 29, 2009
STATE OF MAHARASHTRA Vs. SWANSTONE MULTIPLEX CINEMA P LTD
July 27, 2009
STATE OF MAHARASHTRA Vs. RAJENDRA SADANAND BARMA
August 13, 2009
STATE OF MAHARASHTRA Vs. SAYED MOHAMMED MASOOD
August 4, 2009
STATE OF MAHARASHTRA Vs. DHANENDRA SHRIRAM BHURLE
August 20, 2009
STATE OF MAHARASHTRA Vs. SUPER MAX INTERNATIONAL PVT LTD
August 27, 2009
STATE OF MAHARASHTRA Vs. PRAKASH PRAHLAD PATIL
April 16, 2009
STATE OF MAHARASHTRA Vs. GUNTABAI ALIAS BHAGIRATHBAI
April 21, 2009
STATE OF MAHARASHTRA Vs. MANGILAL
March 6, 2009
STATE OF MAHARASHTRA Vs. DHANENDRA SHRIRAM BHURLE
February 11, 2009
STATE OF MAHARASHTRA Vs. KRISHNARAO DUDHAPPA SHINDE
February 5, 2009
STATE OF MAHARASHTRA Vs. PRAKASH SAKHA VASAVE
January 21, 2009
STATE OF NCT OF DELHI Vs. ASHIF KHAN
March 3, 2009
STATE OF ORISSA Vs. KHIROD KUMAR NAYAK
February 23, 2009
STATE OF ORISSA Vs. BILASH CHANDRA OJHA
March 27, 2009
STATE OF ORISSA Vs. BALRAM SAHU
January 27, 2009
STATE OF ORISSA Vs. GOVERNMENT OF INDIA
February 6, 2009
STATE OF ORISSA Vs. HARAPRIYA BISOI
April 20, 2009
STATE OF ORISSA Vs. PRAMOD KUMAR KODAM SINGH
April 15, 2009
STATE OF ORISSA Vs. CHITRASEN BHOI
September 16, 2009
STATE OF ORISSA Vs. PRASANNA KUMAR MOHANTY
April 9, 2009
STATE OF PUNJAB Vs. MALKIAT SINGH
April 21, 2009
STATE OF PUNJAB Vs. NIRMAL SINGH
April 23, 2009
STATE OF PUNJAB Vs. S. K. BHATTA
March 17, 2009
STATE OF PUNJAB Vs. MOHAMMED IQBAL BHATTI
July 29, 2009
STATE OF PUNJAB Vs. LALITA
September 9, 2009
STATE OF PUNJAB Vs. LEELA
April 23, 2009
STATE OF PUNJAB Vs. SURJIT SINGH
August 4, 2009
STATE OF PUNJAB Vs. RAJINDER SINGH
August 11, 2009
STATE OF PUNJAB Vs. SANJAY KUMAR BANSAL
July 16, 2009
STATE OF PUNJAB Vs. MOHAMMED IQBAL BHATTI
July 31, 2009
STATE OF PUNJAB Vs. SURJIT SINGH
April 22, 2009
STATE OF PUNJAB Vs. HARJAGDEV SINGH
April 22, 2009
STATE OF PUNJAB Vs. NIRMAL KAUR
April 28, 2009
STATE OF PUNJAB Vs. HARDIAL SINGH
May 8, 2009
STATE OF PUNJAB Vs. GURLABH SINGH
May 12, 2009
STATE OF PUNJAB Vs. ATMA SINGH
May 8, 2009
STATE OF PUNJAB Vs. MANJIT SINGH
May 28, 2009
STATE OF PUNJAB Vs. SOHAN SINGH
May 15, 2009
STATE OF PUNJAB Vs. SURINDER PAL SINGH
February 6, 2009
STATE OF PUNJAB Vs. PRITAM CHAND
February 11, 2009
STATE OF PUNJAB Vs. INDER MOHAN CHOPRA
February 12, 2009
STATE OF PUNJAB Vs. HARI SINGH
February 16, 2009
STATE OF PUNJAB Vs. GINDER SINGH
February 3, 2009
STATE OF PUNJAB Vs. RAM PAL
March 26, 2009
STATE OF PUNJAB Vs. PARAMJIT KAUR
March 25, 2009
STATE OF PUNJAB Vs. MOHINDER SINGH
February 27, 2009
STATE OF PUNJAB Vs. GURNAM KAUR
March 6, 2009
STATE OF PUNJAB Vs. MADAN LAL
March 5, 2009
STATE OF RAJASTHAN Vs. MANOJ SHARMA
March 3, 2009
STATE OF RAJASTHAN Vs. ASHFAQ AHMED
March 4, 2009
STATE OF RAJASTHAN Vs. HANIF KHAN
February 23, 2009
STATE OF RAJASTHAN Vs. RATAN LAL
March 31, 2009
STATE OF RAJASTHAN Vs. S N TIWARI
March 16, 2009
STATE OF RAJASTHAN Vs. JAGDISH NARAIN CHATURVEDI
May 8, 2009
STATE OF RAJASTHAN Vs. DAUL ALIAS DAULAT GIRI
April 28, 2009
STATE OF RAJASTHAN Vs. JAGDISH PRASAD
April 29, 2009
STATE OF RAJASTHAN Vs. PARMENDRA SINGH
May 4, 2009
STATE OF RAJASTHAN Vs. BHIYA RAM
May 5, 2009
STATE OF RAJASTHAN Vs. BABU LAL
April 21, 2009
STATE OF RAJASTHAN Vs. SHANTI
April 21, 2009
STATE OF RAJASTHAN Vs. HEMRAJ
April 27, 2009
STATE OF RAJASTHAN Vs. YUSUF
April 27, 2009
STATE OF RAJASTHAN Vs. MOHAN LAL
April 16, 2009
STATE OF RAJASTHAN Vs. MOHAN LAL
April 15, 2009
STATE OF RAJASTHAN Vs. SHANKAR LAL
April 15, 2009
STATE OF RAJASTHAN Vs. MANOJ SHARMA
April 3, 2009
STATE OF RAJASTHAN Vs. CHAMPALAL
April 1, 2009
STATE OF RAJASTHAN Vs. NARESH ALIAS RAM NARESH
August 26, 2009
STATE OF RAJASTHAN Vs. HERITAGE CRAFTS
November 10, 2009
STATE OF RAJASTHAN Vs. PHOOL CHAND AND ORS.
May 5, 2009
STATE OF RAJASTHAN Vs. BHANWAR LAL
March 3, 2009
STATE OF RAJASTHAN Vs. FERRO CONCRETE CONSTRUCTION PVT. LTD
April 22, 2009
STATE OF RAJASTHAN Vs. DEV GANGA ENTERPRISES
December 8, 2009
STATE OF RAJASTHAN Vs. BABU LAL
April 28, 2009
STATE OF TAMIL NADU Vs. AMALA ANNAI HIGHER SECONDARY SCHOOL
August 28, 2009
STATE OF U P Vs. SANTOSH KUMAR
September 3, 2009
STATE OF U P Vs. MAN MOHAN NATH SINHA
August 17, 2009
STATE OF U P Vs. RASHID
November 3, 2009
STATE OF U P Vs. COMMITTEE OF MANAGEMENT MATA TAPESHWARI SARASWATI VIDYA MANDIR
December 2, 2009
STATE OF U P Vs. SANDEEP KUMAR BALMIKI
September 18, 2009
STATE OF U P Vs. RAM SAJIVAN
December 4, 2009
STATE OF U P Vs. MAHINDRA NATH TIWARI
December 17, 2009
STATE OF U P Vs. RAMA KANT
March 31, 2009
STATE OF U P Vs. SUBHASH KUMAR SINGH
April 15, 2009
STATE OF U P Vs. MANGAL SINGH
April 16, 2009
STATE OF U P Vs. RABINDRA SINGH
April 27, 2009
STATE OF U P Vs. HARI CHAND
April 29, 2009
STATE OF U P Vs. ATUL SINGH
May 8, 2009
STATE OF U P Vs. SHOBHANATH
May 8, 2009
STATE OF U P Vs. PARAS NATH SINGH
May 5, 2009
STATE OF U P Vs. SAHRUNNISA
July 7, 2009
STATE OF U P Vs. NANDU VISHWAKARMA
July 6, 2009
STATE OF U P Vs. DINESH
February 25, 2009
STATE OF U P Vs. GAJEY SINGH
February 24, 2009
STATE OF U P Vs. SATTAN ALIAS SATYENDRA
February 27, 2009
STATE OF U P Vs. RADHEY SHYAM RAI
March 6, 2009
STATE OF U P Vs. SUKHPAL SINGH
January 12, 2009
STATE OF U P Vs. SHIV SINGH YADAV
February 16, 2009
STATE OF U P Vs. SUKHPAL SINGH
February 12, 2009
STATE OF U P Vs. SHEO LAL
February 12, 2009
STATE OF U P Vs. BANNE ALIAS BAIJNATH
February 10, 2009
STATE OF U P Vs. GAJADHAR SINGH
February 11, 2009
STATE OF U.P. Vs. MANGAL SINGH
April 18, 2009
STATE OF U.P. AND ORS. Vs. BHARAT SINGH AND ORS.
March 20, 2009
STATE OF UTTAR PRADESH Vs. RAM VINAI SINHA
March 17, 2009
STATE OF UTTAR PRADESH Vs. RAM DARAS YADAV
December 4, 2009
STATE OF UTTAR PRADESH Vs. GOMTINAGAR JAN KALYAN MAHA SAMITI
October 6, 2009
STATE OF UTTAR PRADESH Vs. GOMTINAGAR JAN KALYAN MAHA SAMITI
September 11, 2009
STATE OF UTTAR PRADESH Vs. RAM GOPAL
August 7, 2009
STATE OF UTTAR PRADESH Vs. AMAR GOND
July 22, 2009
STATE OF UTTAR PRADESH Vs. Z R SIDDIQUI
February 17, 2009
STATE OF UTTAR PRADESH Vs. SHYAM BEHARI
March 31, 2009
STATE OF UTTARAKHAND Vs. RAJENDRA SINGH ARYA
November 16, 2009
STATE OF UTTARANCHAL Vs. ALOK SHARMA
April 15, 2009
STATE OF WEST BENGAL Vs. WEST BENGAL REGN COPY WRITERS ASSN
May 8, 2009
STATE OF WEST BENGAL Vs. DIPAK HALDER
May 8, 2009
STATE OF WEST BENGAL Vs. BANIBRATA GHOSH
February 2, 2009
STATE OF WEST BENGAL Vs. SOMDEB BANDYOPADHAYAY
January 23, 2009
STATE OF WEST BENGAL Vs. RATNAGIRI ENGG PVT LTD
February 24, 2009
STATE OF WEST BENGAL Vs. SAMAR KUMAR SARKAR
July 14, 2009
STEEL AUTHORITY OF INDIA LTD Vs. S U T N I SANGAM
July 29, 2009
STEEL AUTHORITY OF INDIA LTD Vs. GUPTA BROTHER STEEL TUBES LTD
September 9, 2009
STONE INDIA LTD Vs. BOARD OF TRUSTEES PORT OF CULCUTTA
December 7, 2009
SUBBA Vs. DEBIYA
January 22, 2009
SUBBU SINGH Vs. STATE
May 4, 2009
SUBH RAM Vs. HARYANA STATE
October 20, 2009
SUBH RAM AND ORS Vs. HARYANA STATE
October 10, 2009
SUBH UDYOG Vs. STATE OF U. P.
March 31, 2009
SUBHASH Vs. DIVISIONAL CONTROLLER MAHARASHTRA STATE ROAD TRANSPORT CORPORATION
September 17, 2009
SUBHASH ARORA INVESTMENTS (P.) LTD. Vs. UNION OF INDIA (UOI)
September 14, 2009
SUBHASH CHANDER KOHIL Vs. INDIAN SUGAR
February 6, 2009
SUBHASH CHANDRA Vs. STATE OF U P
May 15, 2009
SUBHASH CHANDRA Vs. DELHI SUBORDINATE SERVICES SELECTION BOARD
August 4, 2009
SUBHASH CHANDRA SINGH Vs. DHEEMANT SINGH
April 20, 2009
SUBHASH KUMAR Vs. STATE OF UTTARAKHAND
May 6, 2009
SUBHASH SONI Vs. STATE OF M P
May 6, 2009
SUBODH KUMAR YADAV Vs. STATE OF BIHAR
July 15, 2009
SUBRAMANIAM Vs. STATE OF TAMIL NADU
May 13, 2009
SUBRAMANIAN SWAMY Vs. STATE OF TAMIL NADU
April 13, 2009
SUCHA SINGH Vs. STATE OF PUNJAB
May 13, 2009
SUCHA SUNGH Vs. STATE OF PUNJAB
May 16, 2009
SUCHAND BOURI Vs. STATE OF WEST BENGAL
April 9, 2009
SUCHITA SRIVASTAVA Vs. CHANDIGARH ADMINISTRATION
August 28, 2009
SUDHIR SHANTILAL MEHTA Vs. C B I
August 7, 2009
SUHELKHAN KHUDYARKHAN Vs. STATE OF MAHARASHTRA
April 15, 2009
SUKANTI MOHARANA Vs. STATE OF ORISSA
July 29, 2009
SUKHDEEP SINGH ALIAS DEEP SINGH Vs. STATE OF UTTAR PRADESH
December 1, 2009
SUKHWANT SINGH Vs. STATE OF PUNJAB
May 18, 2009
SUMAN Vs. STATE OF RAJASTHAN
November 13, 2009
SUMESH SINGH Vs. PHOOLAN DEVI
April 15, 2009
SUNANDA BHANDARE FOUNDATION Vs. UNION OF INDIA & ANR.
February 18, 2009
SUNDAR BABU Vs. STATE OF TAMIL NADU
February 19, 2009
SUNDARAJAN P. Vs. STATE REP. BY INSPECTOR OF POLICE
August 3, 2009
SUNDER KUKREJA Vs. MOHAN LAL KUKREJA
March 26, 2009
SUNIL Vs. STATE OF HARYANA
December 4, 2009
SUNITA RANI Vs. CHAND
September 7, 2009
SUNKARA LAKSHMINARASAMMA Vs. SAGI SUBBA RAJU
May 6, 2009
SUPER CASSETTES INDUSTRIES LTD Vs. STATE OF UTTAR PRADESH
September 17, 2009
SUPERINTENDING ENGINEER Vs. E R SUNDARAM
February 23, 2009
SURAIN SINGH Vs. STATE OF PUNJAB
January 27, 2009
SURAJ CHAUHAN Vs. PUSHPA PRASAD AND ORS.
May 8, 2009
SURAJ GHISING LAMA Vs. STATE OF ARUNACHAL PRADESH
October 1, 2009
SURAJ LAMP AND INDUSTRIES LID Vs. STATE OF HARYANA
May 15, 2009
SURAJ SINGH Vs. STATE OF MADHYA PRADESH
January 9, 2009
SURAT SINGH Vs. HUKAM SINGH NEGI
May 13, 2009
SURENDER KUMAR Vs. UNION OF INDIA
October 21, 2009
SURENDER KUMAR Vs. UNION OF INDIA
October 22, 2009
SURENDER KUMAR SHARMA Vs. MAKHAN SINGH
September 18, 2009
SURENDRA KUMAR BHATIA Vs. KANHAIYA LAL
January 30, 2009
SURENDRA SANGANERIA Vs. RAMESH RIJHUMAL
December 15, 2009
SURENDRA SINGH BENIWAL Vs. HUKAM SINGH
April 23, 2009
SURESH Vs. STATE OF HARYANA
February 27, 2009
SURESH Vs. STATE OF MAHARASHTRA
November 30, 2009
SURESH CHANDRA Vs. STATE OF UTTRANCHAL
May 25, 2009
SURESH CHANDRA SHARMA Vs. STATE OF M P
April 15, 2009
SURESH KUMAR BANSAL Vs. KRISHNA BANSAL
December 14, 2009
SURESH KUMAR SINGH Vs. STATE OF U P
May 6, 2009
SURYANARAYANA Vs. VENKATARAMANA KISHORE
February 12, 2009
SUSHEELABAI Vs. BASAVARAJ
July 24, 2009
SUSHIL KUMAR Vs. STATE OF PUNJAB
September 1, 2009
SUSHIL KUMAR Vs. STATE OF PUNJAB
August 1, 2009
SUSHIL KUMAR JAIN Vs. MANOJ KUMAR
May 5, 2009
SUSHMA MOUR Vs. RAVI KUMAR MOUR ALIAS SANJAY
April 20, 2009
SUZANNE LOUISE MARTIN Vs. STATE OF RAJASTHAN
January 16, 2009
SWARAN SINGH CHAND Vs. PUNJAB STATE ELECTRICITY BOARD
May 6, 2009
SYED ASKARI HADI ALI AUGUSTINE Vs. STATE
March 3, 2009
SYED BASHEER AHAMED Vs. MOHD JAMEEL
January 6, 2009
SYED HAKKIM Vs. STATE
February 23, 2009
T GNANAVEL Vs. T S KANAGARAJ
February 25, 2009
T K MOHAMMED ABUBUCKER Vs. P S M AHAMED ABDUL KHADER
April 22, 2009
T N GODAVARMAN THIRUMULPAD Vs. UNION OF INDIA
October 8, 2009
T NADU COMPUTER SC B ED G T WELF SOCIETY Vs. HIGHER SEC SCL COMPUTER TECH ASSN
July 9, 2009
T R SACHDEVA Vs. GUJRAL TOOLS AND FORGINGS
March 23, 2009
T S RAMCHANDRA SHETTY Vs. CHAIRMAN KARNATAKA HOUSING BOARD
January 22, 2009
T. N. GODAVARMAN THILRUMULPAD Vs. UNION OF INDIA
March 20, 2009
T. N. GODAVARMAN THIRUMULPAD Vs. UNION OF INDIA
February 25, 2009
T. N. GODAVARMAN THIRUMULPAD Vs. UNION OF INDIA
January 30, 2009
T. N. GODAVARMAN THIRUMULPAD Vs. UNION OF INDIA
July 10, 2009
T. N. GODAVARMAN THIRUMULPAD Vs. UNION OF INDIA
January 23, 2009
T. N. GODAVARMAN THIRUMULPAD Vs. UNION OF INDIA
September 11, 2009
T. N. GODAVARMAN THIRUMULPAD Vs. UNION OF INDIA
September 4, 2009
T.N. GODAVARMAN THIRUMALPAD Vs. UNION OF INDIA (UOI) AND ORS.
September 18, 2009
TAHAZHATHE PURAYIL SARABI Vs. UNION OF INDIA
May 14, 2009
TAMEEZUDDIN ALIAS TAMMU Vs. STATE OF NCT OF DELHI
August 26, 2009
TAMIL NADU COMPUTER SCIENCE B ED GRADUATE TEACHERS WELFARE SOCIETY Vs. HIGHER SECONDARY SCHOOL COMPUTER TEACHERS ASSOCIATION
November 19, 2009
TAMIL NADU ELECTRICITY BOARD Vs. HINDUSTAN CONSTRUCTION COMPANY LIMITED
April 21, 2009
TAMIL NADU WATER SUPPLY AND DRAINAGE BOARD Vs. SATYANARAYANA BROTHERS PVT LTD
November 5, 2009
TAMIL NADU WATER SUPPLY AND DRAINAGE BOARD Vs. SATYANARAYANA BROTHERS PVT LTD
November 11, 2009
TARA CHAND Vs. MUNICIPALITY GHARAUNDA
April 21, 2009
TARUN CHATTERJEE Vs. STATE OF U P
November 9, 2009
TATA POWER COMPANY LTD Vs. RELIANCE ENERGY LIMITED
May 6, 2009
TATA POWER COMPANY LTD. Vs. MAHARASHTRA ELECTRICITY REGULATORY COMMISSION AND ORS.
May 6, 2009
TATYASAHEB KORE WARANA S. S. K. LTD Vs. SHARAD BABURAO PATIL
December 16, 2009
TEJA SINGH Vs. MOHINDER SINGH
February 27, 2009
THAHIRA HARIS Vs. GOVERNMENT OF KARNATAKA
April 15, 2009
THE STATE OF ANDHRA PRADESH Vs. ARAVAPALLY VENKANNA & ANR.
January 20, 2009
TIKA RAM Vs. STATE OF U P
September 9, 2009
TILAK RAJ Vs. BAIKUNTHI DEVI
February 16, 2009
TIPPARAM PRABHAKAR Vs. STATE OF ANDHRA PRADESH
April 29, 2009
TIRUPATI JUTE INDUSTRIES P LTD Vs. STATE OF WEST BENGAL
April 13, 2009
TIRUPUR DYEING FACTORY OWNERS ASSOCIATION Vs. NOYYAL RIVER AYACUTDARS PROTECTION ASSOCIATION
October 6, 2009
TOMY Vs. STATE OF KERALA
April 20, 2009
TOPPER BUILDERS AND CONSTRUCTION P LTD Vs. MD ISRAIL
August 21, 2009
TRANSMARINE CORPORATION Vs. ZENSAR TECHNOLOGIES LTD
September 1, 2009
TRUPTI K PATEL Vs. ROCKLINES CONSTRUCTIONS
January 5, 2009
TUSHAR D BHATT Vs. STATE OF GUJARAT
February 12, 2009
TUTUL KUMARI SEN Vs. STATE OF JHARKHAND
April 28, 2009
U O I Vs. BAL MUKUND
March 31, 2009
U P COOPERATIVE FEDERATION LTD Vs. THREE CIRCLES
September 10, 2009
U P JAL NIGAM Vs. MANJU GOEL
March 24, 2009
U P POLLUTION CONTROL BOARD Vs. KOTHARI FERM AND BIOCHEM LTD
October 9, 2009
U P POWER CORPORATION LTD Vs. NATIONAL THERMAL POWER CORPORATION LTD
March 3, 2009
U P PUBLIC SERVICE COMMISSION Vs. SATYA NARAYAN SHEOHARE
February 26, 2009
U P RAJYA VIDYUT UTPADAN BOARD Vs. U P VIDYUT MAZDOOR SANGH
November 4, 2009
U P S R T C Vs. JAGDISH PRASAD GUPTA
March 25, 2009
U P STATE ELECTRICITY BOARD Vs. AZIZ AHMAD
January 20, 2009
U P STATE INDUSTRIAL DEV CORPN Vs. INGERSOLL RAND WADCO TOOLSLTD
April 30, 2009
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February 3, 2009
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February 12, 2009
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January 23, 2009
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July 20, 2009
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August 4, 2009
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April 17, 2009
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April 17, 2009
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July 31, 2009
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July 31, 2009
U SUVETHA Vs. STATE
May 6, 2009
U T CHANDIGARH ADMINISTRATION Vs. AMARJEET SINGH
March 17, 2009
U.P. RAJYA VIDYUT UTPADAN BOARD AND ANR. Vs. UTTAR PRADESH VIDYUT MAZDOOR SANGH
November 12, 2009
UDAIPUR SAHKARI UPBHOKTA THOK BHANDAR LTD Vs. COMMISSIONER OF INCOME TAX
July 16, 2009
UDAY SHANKAR UPADHYAY Vs. NAVEEN MAHESHWARI
November 18, 2009
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October 9, 2009
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October 19, 2009
UDITA GUPTA Vs. DEVYA MOHAN
September 7, 2009
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March 16, 2009
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October 6, 2009
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April 2, 2009
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July 24, 2009
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June 24, 2009
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July 6, 2009
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May 21, 2009
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April 15, 2009
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May 5, 2009
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December 8, 2009
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December 8, 2009
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December 8, 2009
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December 15, 2009
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December 15, 2009
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April 27, 2009
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July 16, 2009
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August 4, 2009
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August 4, 2009
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October 21, 2009
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September 16, 2009
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November 24, 2009
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April 17, 2009
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April 28, 2009
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May 5, 2009
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May 6, 2009
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May 6, 2009
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May 12, 2009
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May 12, 2009
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May 8, 2009
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May 14, 2009
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May 20, 2009
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May 21, 2009
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May 28, 2009
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May 26, 2009
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June 11, 2009
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June 15, 2009
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July 9, 2009
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March 16, 2009
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February 26, 2009
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February 20, 2009
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January 23, 2009
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January 13, 2009
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February 12, 2009
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February 13, 2009
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August 4, 2009
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February 5, 2009
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February 27, 2009
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March 24, 2009
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February 11, 2009
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May 8, 2009
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November 11, 2009
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July 28, 2009
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July 7, 2009
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October 30, 2009
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March 23, 2009
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February 17, 2009
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May 15, 2009
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September 8, 2009
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October 6, 2009
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February 16, 2009
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March 16, 2009
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April 27, 2009
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March 5, 2009
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September 23, 2009
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August 24, 2009
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March 3, 2009
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April 29, 2009
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May 8, 2009
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July 27, 2009
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July 14, 2009
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April 17, 2009
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August 28, 2009
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November 17, 2009
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March 27, 2009
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March 20, 2009
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January 13, 2009
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April 15, 2009
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August 6, 2009
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February 11, 2009
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February 24, 2009
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January 23, 2009
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January 30, 2009
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May 8, 2009
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March 6, 2009
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March 19, 2009
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July 22, 2009
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February 27, 2009
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January 28, 2009
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April 23, 2009
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February 5, 2009
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March 19, 2009
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April 16, 2009
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February 18, 2009
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May 28, 2009
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August 24, 2009
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April 28, 2009
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August 4, 2009
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April 27, 2009
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October 30, 2009
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February 10, 2009
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July 27, 2009
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August 18, 2009
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December 2, 2009
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May 5, 2009
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April 21, 2009
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April 1, 2009
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May 1, 2009
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May 14, 2009
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March 23, 2009
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February 12, 2009
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May 15, 2009
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February 20, 2009
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February 25, 2009
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September 15, 2009
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February 27, 2009
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May 5, 2009
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January 27, 2009
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March 23, 2009
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February 27, 2009
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January 23, 2009
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December 1, 2009
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April 9, 2009
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March 24, 2009
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August 28, 2009
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March 3, 2009
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September 17, 2009
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August 4, 2009
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March 6, 2009
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January 28, 2009
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September 11, 2009
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February 6, 2009
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April 2, 2009