Case Index

Title
Date
A B BURTADO Vs. RADHA OFFSET PRESS
December 17, 1998
A R SHINDE Vs. MAHANAGAR TELEPHONE NIGAM LTD
February 20, 1998
A RAVI Vs. USHA RANI
November 24, 1998
ABACUS INFORMATION SERVICES PVT LTD Vs. PCL PERTECH COMPUTERS LTD
May 13, 1998
ACCOUNTS OFFICER Vs. TAPAN KR CHOWDHURY
April 22, 1998
ACCOUNTS OFFICER TR KASARAGOD Vs. ABOOBACKER M P
June 19, 1998
ADDITIONAL ASSTT ENGINEER A P STATE ELECTRICITY BOARD Vs. SIDDALA CHAKRAPANI
February 28, 1998
AEROFLOT RUSSIAN INTERNATIONAL AIRLINES Vs. INDERJIT SINGH JAIJEE
August 26, 1998
AGENT S R M T LTD Vs. M P MALLIKARJUNA GOUD
September 16, 1998
AGRANI JILA PRABHANDHAK Vs. NAJHAT BEGAM
May 14, 1998
ALFA ELECTRONICS Vs. ANITA GUPTA
February 18, 1998
AMARJIT SINGH Vs. LUDHIANA STONE CLINIC
September 29, 1998
AMARJIT SINGH M B B S Vs. M P UNI MAGNA TECH LTD
May 21, 1998
AMBALAL SARABHAI ENTERPRISES LTD Vs. KAMALA BALARAMAN
January 8, 1998
AMRUT INDUSTRIES LTD Vs. G GOPALASWAMY
January 9, 1998
ANEJA OVERSEAS Vs. JT DIRECTOR GENERAL FOREIGN TRADE
August 21, 1998
ANIL KUMAR SAHA Vs. MADAN JANA
February 19, 1998
ANITA CHAUDHARY Vs. ADMINISTRATOR HARYANA URBAN DEVELOPMENT AUTHORITY
December 21, 1998
ANUP SHARMA Vs. LEKH RAM
September 10, 1998
API KARMACHARI SAHAKARI GRAHAK SANSTHA Vs. BHIMRAO H MAGRE
April 13, 1998
APTECH COMPUTER EDUCATION Vs. RAVI KUMAR BALHARA
November 23, 1998
ARATI DAS Vs. BRANCH MANAGER W B CO-OPERATIVE BANK LTD
January 6, 1998
ARINDAM BANERJEE Vs. RAJAN CHATTERJEE
March 25, 1998
ARJAN SINGH BAWA Vs. THAPAR AGRO LTD
June 10, 1998
ARUN KUMAR GUPTA Vs. EMPLOYEES STATE INSURANCE CORPORATION
September 3, 1998
ARVIND CONDUCTORS P LTD Vs. NATIONAL INSURANCE CO LTD
April 27, 1998
ASHOK SAWHNEY Vs. M/S ANSAL HOUSING AND CONSTRUCTION LTD
July 24, 1998
ASHOK THAKUR Vs. G M MODI HOSPITAL AND RESEARCH CENTRE FOR MEDICAL SCIENCES
September 14, 1998
ASHUTOSH AHLUWALIA Vs. HARYANA URBAN DEVELOPMENT AUTHORITY
December 24, 1998
ASSAM BENGAL ROADWAYS LTD Vs. GENERAL MANAGER DEPTT OF TELECOM
January 13, 1998
ASSISTANT SUPERINTENDENT OF TELEGRAPH TRAFFIC Vs. SAKTHIVEL
January 22, 1998
ASSOCIATION Vs. HINDUSTAN LEVER LTD
December 16, 1998
ASSOCIATION REGISTERED Vs. BARMER ZILA TRUCK OPERATORS UNION
January 8, 1998
AUROKRUTY Vs. SOUVENIR
November 19, 1998
B JAYAKUMAR Vs. BHARATH EARTH MOVERS LIMITED
September 8, 1998
B L PATNI Vs. D D A
July 16, 1998
BABY THANKAPPAN COLOR LAB Vs. TRASIBA ELECTRONICS
February 19, 1998
BALDEV SINGH Vs. PUNJAB STATE ELECTRICITY BOARD
September 14, 1998
BALDEV SINGH Vs. SOBRAJ COLD STORAGE
March 26, 1998
BALKAR SINGH Vs. ASHOK KUMAR GOYAL
November 6, 1998
BASANTA KUMAR SAHOO Vs. CHIEF COMMERCIAL MANAGER
March 25, 1998
BHAG SINGH Vs. MODERN AUTOMOBILES
May 1, 1998
BHAI BHAGTU COTTON FACTORY Vs. NATIONAL INSURANCE COMPANY LTD
August 25, 1998
BHASKAR CHOUDHARY Vs. PRAMOD KUMAR AGRAWAL
August 18, 1998
BHOGALS Vs. RESERVE BANK OF INDIA
December 21, 1998
BIJOY KUMAR MOHAPATRA Vs. GENERAL MANAGER MARKETING MAHENDRA AND MAHENDRA LTD
November 24, 1998
BOSE PRINTING HOUSE Vs. MANU ENTERPRISES LTD
March 20, 1998
BRANCH MANAGER BANK OF MAHARASHTRA Vs. DEEPALI ENTERPRISES
August 17, 1998
BRANCH MANAGER LIC OF INDIA Vs. P V VARGHESE
February 6, 1998
BRANCH MANAGER ORIENTAL INSURANCE CO LTD Vs. V M JOSEPH
July 13, 1998
BRANCH MANAGER STATE BANK OF INDIA Vs. USHA KUMARI S
January 7, 1998
BRANCH MANAGER STATE BANK OF INDIA Vs. GOGULA SRINIVASAN
April 24, 1998
BRANCH MANAGER UNITED INDIA INSURANCE COMPANY LTD Vs. JAGANNATH COCONUT STORE
October 23, 1998
BYFORD LEASING LIMITED Vs. SEWA SINGH DARA
March 19, 1998
C L CHAWLA Vs. J B BODA
September 1, 1998
C P SALUJA AND ASSOCIATES Vs. VOLTAS LTD
October 12, 1998
CALCUTTA MEDICAL RESEARCH INSTITUTE Vs. BIMALESH CHATTERJEE
December 9, 1998
CANARA BANK Vs. C APPU
March 30, 1998
CAPTAIN KARTAR C KAMBOJ Vs. UNITED INDIA INSURANCE CO LTD
May 6, 1998
CHANDA AGGARWAL Vs. HARYANA URBAN DEVELOPMENT AUTHORITY
December 23, 1998
CHANDER MOHAN KAURA Vs. MERCK INDIA LTD
April 29, 1998
CHANDIGARH HOUSING BOARD Vs. RAMESH CHANDER SETHI
August 18, 1998
CHANDRA LEKHA DUTTA GUPTA Vs. CALCUTTA TELEPHONES
January 7, 1998
CHANDRIKA Vs. SHASHI JAIN
November 10, 1998
CHHOTU RAM MEMORIAL SOCIETY Vs. NAND LAL MALHOTRA
May 1, 1998
CHINAR EXPORTS LTD Vs. OM PRAKASH SAHNI
February 17, 1998
CHRISTIAN MEDICAL CENTRE Vs. A SHAJAHAN
April 2, 1998
COL S S CHAHAL Vs. MOHAN LAL MAKKAR
November 26, 1998
COLGATE PALMOLIVE I LIMITED Vs. HINDUSTAN LEVER LIMITED
November 18, 1998
COMMERCIAL OFFICER TELEPHONES Vs. GULSHAN RAI
April 21, 1998
CONSUMER WELFARE COUNCIL Vs. VENTECH PESTICIDES LTD
April 17, 1998
CORE ORGANICS LTD Vs. NATIONAL INSURANCE CO LTD
September 9, 1998
D A V INSTITUTE OF PHYSIOTHERAPY Vs. NAVLEEN KAUR
January 7, 1998
D D CHANDAK Vs. VINOD CHOUDHARY
March 11, 1998
D K INDUSTRIES Vs. SUB-DIVISIONAL OFFICER ELECTRICITY OPERATION SUB-DIVN
August 13, 1998
D S SACHAR Vs. PREMIER AUTOMOBILES LTD
November 3, 1998
DABBERU VENKATA RAO Vs. AALURI VIJAYALAKSHMI
June 29, 1998
DALIP KUMAR Vs. NATIONAL INSURANCE CO LTD
May 27, 1998
DARSHAN SINGH Vs. STATE OF HARYANA
December 23, 1998
DEEPAK SAWHNEY Vs. TECHNOLOGY PARKS LTD
December 11, 1998
DELHI DEVELOPMENT AUTHORITY Vs. SANJAY MEHTA
November 3, 1998
DELHI VIDYUT BOARD Vs. PUSHPA DEVI JAIN
May 29, 1998
DEPARTMENT OF TELECOMMUNICATIONS Vs. RAJ KUMAR BHATIA
February 18, 1998
DEPOT MANAGER A P S R T C Vs. B JAYAPRAKASH GUPTA
August 4, 1998
DEPUTY GENERAL MANAGER MADRAS TELEPHONES Vs. AYISHA MOHIDEEN
August 31, 1998
DIRECTOR GENERAL I AND R Vs. MAHINDRA AND MAHINDRA LTD
January 6, 1998
DIRECTOR GENERAL I AND R Vs. INDIAN AIRLINES
March 19, 1998
DIRECTOR GENERAL INVESTIGATION AND REGISTRATION Vs. GODREJ SOAPS LIMITED
November 20, 1998
DIRECTOR GENERAL OF INVESTIGATION AND REGISTRATION Vs. SARANSH TELE-INFO SERVICE PVT LTD
March 19, 1998
DIRECTOR GENERAL OF INVESTIGATION AND REGISTRATION Vs. HAWKINS COOKERS LTD
January 6, 1998
DIRECTOR GENERAL OF INVESTIGATION AND REGISTRATION Vs. EXIM INDIA OIL CO
April 23, 1998
DIRECTOR GENERAL POST AND TELEGRAPH Vs. MARKET COMMITTEE GHARAUNDA
February 18, 1998
DIRECTOR MAHATMA GANDHI UNIVERSITY Vs. GOPAKUMAR
March 5, 1998
DISTRICT COLLECTOR Vs. THIRU SIVASAMI ALIAS MANGATHAN
January 28, 1998
DISTRICT MANAGER TELEPHONES Vs. G M PIARA LAL BEHAL AND BROS
April 15, 1998
DIVISIONAL ENGINEER TELECOM HYDERABAD Vs. S LAXMAIAH
March 17, 1998
DIVISIONAL MANAGER LIC OF INDIA Vs. SARAMMA VARGHESE
February 3, 1998
DIVISIONAL MANAGER LIC OF INDIA Vs. PAPPAYEE
July 8, 1998
DIVISIONAL MANAGER ORIENTAL INSURANCE CO LTD Vs. SUPERINTENDING ENGINEER TAMIL NADU ELECTRICITY BOARD
July 30, 1998
DOOARS TRANSPORT Vs. MEDOCHEM LABORATORY PVT LTD
July 3, 1998
DREAM DECOR Vs. STATE BANK OF INDIA
January 19, 1998
ECONOMIC TRANSPORT ORGANISATION Vs. VASAVI TRADING CO
July 1, 1998
EIDER PWI COMMUNICATIONS LTD Vs. CREATIVE ENGINEERING AND CONSTRUCTION COMPANY
April 1, 1998
ESTATE OFFICER HARYANA URBAN DEVELOPMENT AUTHORITY Vs. SWATANTRA BALA JAIN
April 30, 1998
ESTATE OFFICER HARYANA URBAN DEVELOPMENT AUTHORITY Vs. SWARAN KUMAR
January 7, 1998
ESTATE OFFICER HARYANA URBAN DEVELOPMENT AUTHORITY Vs. S K VATS
January 7, 1998
ESTATE OFFICER PUNJAB URBAN PLANNING AND DEVELOPMENT AUTHORITY Vs. DEV RAJ
October 22, 1998
EXECUTIVE OFFICER MUNICIPAL COMMITTEE NOW MUNICIPAL COUNCIL Vs. KRISHAN CHAND
October 21, 1998
FINE WEAR LEATHERS Vs. LEFOOT MACHINES PVT LTD
December 23, 1998
G D MALHOTRA Vs. LIZU BARBARA
February 13, 1998
G SADANANDAN PILLAI Vs. S BABU
June 15, 1998
GADE LAKSHMANA RAO Vs. MAHALAKSHMI MOTORS PVT LTD
July 9, 1998
GANGA GAS SERVICE Vs. LALITA SHARMA
September 17, 1998
GANPAT RAI HANS Vs. TATA ENGINEERING AND LOCOMOTIVE CO LTD
March 3, 1998
GARG ENTERPRISES Vs. AMAR SINGH
October 14, 1998
GEETA SHARMA Vs. AAYUKTA
March 31, 1998
GENERAL MANAGER A P TELECOMMUNICATIONS Vs. PUSPA SHYAM LEATHERS PVT LTD
February 20, 1998
GENERAL MANAGER S B T Vs. KERALA STATE HANDLOOM DEVELOPMENT CORPORATION LTD
June 2, 1998
GENERAL MANAGER SOUTH CENTRAL RAILWAY Vs. P M RAVINDRAN
June 10, 1998
GENERAL MANAGER TELECOM AMRITSAR Vs. SURJIT SINGH
November 23, 1998
GENERAL MANAGER TELECOM AMRITSAR Vs. TEJ PAL SINGH RANDHAWA
November 19, 1998
GENERAL MANAGER TELECOMMUNICATION TRICHY Vs. P L UNNAMALAI ACHI
January 12, 1998
GENERAL MANAGER TELEPHONES HYDERABAD Vs. SHRI BHUGESWARA CEMENT AND MINERAL INDUSTRIES LTD
June 8, 1998
GEORGE THOMAS Vs. GHAZIABAD DEVELOPMENT AUTHORITY
November 19, 1998
GHAZIABAD DEVELOPMENT AUTHORITY Vs. S K MALHOTRA
October 26, 1998
GIRDHARI LAL SHARMA Vs. M T N L
October 16, 1998
GIRI TRADING AGENCY Vs. EAST WEST AIRLINES
February 4, 1998
GITANE EXPORTS Vs. SODHI FREIGHT CARRIERS PVT LTD
October 29, 1998
GODREJ AND BOYCE MFG CO LTD Vs. U P SACHIV RAJYA VITTA AYOG
December 26, 1998
GOEL S PAL Vs. RISHI COOP GROUP HOUSING SOCIETY LTD
December 1, 1998
GULF AIR Vs. SACHAN AGGARWAL
December 21, 1998
GULF AIR Vs. PREMA VISWANATHAN
January 28, 1998
GURBAKSH SINGH MALHOTRA Vs. TECHNOLOGY PARKS LTD
March 20, 1998
GURDEV SINGH NAGI Vs. DELHI DEVELOPMENT AUTHORITY
October 30, 1998
GWALIOR DEVELOPMENT AUTHORITY Vs. PRAMOD KUMAR TIWARI
March 6, 1998
GWALIOR DEVELOPMENT AUTHORITY Vs. MANJU NAYAK
March 7, 1998
H C L LTD Vs. KHANDELWAL BROTHERS
April 1, 1998
H C L LTD Vs. ANIL DUBEY
March 31, 1998
H R CHOPRA Vs. HARYANA URBAN DEVELOPMENT AUTHORITY
December 23, 1998
H SADASIVA RAO Vs. MUNICIPAL COMMISSIONER
June 29, 1998
HANUMAN SINGH Vs. KHUSHI RAM YADAV
March 2, 1998
HARBANS KAUR Vs. PUNJAB URBAN PLANNING AND DEVELOPMENT AUTHORITY
September 25, 1998
HARINDER KUMAR HARI Vs. NEW INDIA ASSURANCE CO LTD
March 26, 1998
HARYANA SEEDS DEVELOPMENT CORPORATION LIMITED Vs. SUNIL KUMAR
December 21, 1998
HARYANA STATE ELECTRICITY BOARD Vs. RAVINDER VIR SHARMA
December 21, 1998
HARYANA URBAN DEVELOPMENT AUTHORITY Vs. SIMAR
February 13, 1998
HARYANA URBAN DEVELOPMENT AUTHORITY Vs. SUMAN BALA
February 24, 1998
HARYANA URBAN DEVELOPMENT AUTHORITY PANCHKULA Vs. VIRENDER KUMAR JINDAL
December 9, 1998
HINDUSTAN LEVER LTD Vs. COLGATE PALMOLIVE INDIA LTD
November 18, 1998
HINDUSTAN MOTORS LTD Vs. PRASENJIT CHAKRABORTY
April 13, 1998
HINDUSTAN TIN WORKS LTD Vs. PRERNA SEN
March 16, 1998
HUDA Vs. BALA RANI GUPTA
February 9, 1998
INDIA EVERBRIGHT SHIPPING AND TRADING CO Vs. SHAW WALLACE AND CO LTD
January 21, 1998
INDIAN AIR LINES Vs. ENGINEER CHANDER MOHAN KAURA
March 12, 1998
INTERNATIONAL AIRPORT AUTHORITY OF INDIA Vs. AURELEC DATA PROCESSING SYSTEMS
February 18, 1998
INTERNATIONAL AIRPORTS AUTHORITY OF INDIA Vs. SOLIDAIRE INDIA LTD
November 27, 1998
J A MAXWELL D CRUZ DICK HOUSE Vs. CENTRE FOR SHARES INVESTMENT STUDY
January 15, 1998
JAGDISH SINGH Vs. JAGMOHAN KA ASLI LAHORE BAND
September 28, 1998
JAKMANS ASSOCIATES Vs. PRAKASH TRANSPORTS
February 4, 1998
JALGAON JANATA SAHAKARI BANK LTD Vs. RISHIKESH PRABHAKAR KULKARNI
November 2, 1998
JARNAIL SINGH Vs. BAJAJ AUTO LTD
September 17, 1998
JASBIR SINGH GREWAL COMPLAINA Vs. MAHINDRA FORD INDIA LTD
September 10, 1998
JAYPRAKASH AGARWAL Vs. MANAGING DIRECTOR ASHOK HOTEL
February 23, 1998
JENNATH STEEL SCRAP TRADERS Vs. CONTROLLER OF STORES
December 30, 1998
JOGINDER SINGH Vs. PUNJAB STATE ELECTRICITY BOARD
November 20, 1998
JUNIOR SUB-DIVISIONAL OFFICER Vs. ABDU K REHNA MANZIL
April 2, 1998
KAPOOR FARMS Vs. KRISHANA FABRICATORS
April 15, 1998
KESHO DASS Vs. NORTHERN RAILWAY
January 20, 1998
KONETI NAGA SUBBAMMA Vs. MANDAL REVENUE OFFICER CHAKRAYAPETA MANDAL CUDDAPAH
July 13, 1998
KRISHNA AND COMPANY Vs. RAJASTHAN STATE ELECTRICITY BOARD
November 13, 1998
KRISHNA COTTON FACTORY Vs. REGIONAL OFFICE NEW INDIA ASSURANCE CO
May 6, 1998
KUSUM GOYAL Vs. NEW INDIA ASSURANCE CO LTD
March 11, 1998
L M L LIMITED Vs. B P TYAGI
October 7, 1998
LAJWANTI Vs. SENIOR DIVISIONAL MANAGER LIC OF INDIA
June 11, 1998
LAKSHMI JOY PRASAD Vs. D R CAMEROON
January 8, 1998
LATA STEELS Vs. C E S C LTD
March 12, 1998
LIEUTENANT COMMANDER OFFICER-IN-CHARGE NAVAL DEPARTMENT Vs. G KRISHNAN
August 17, 1998
LIFE INSURANCE CORPN OF INDIA Vs. DHIAN KAUR
March 24, 1998
LIFE INSURANCE CORPORATION OF INDIA Vs. KAILASH RANI
March 24, 1998
LIFE INSURANCE CORPORATION OF INDIA Vs. SURINDER KAUR
March 12, 1998
LIFE INSURANCE CORPORATION OF INDIA Vs. BRIGJITH LUKE
July 21, 1998
LIFE INSURANCE CORPORATION OF INDIA Vs. RAJINDER KUMAR SHARMA
November 30, 1998
LIFE INSURANCE CORPORATION OF INDIA Vs. SANTOSH
November 23, 1998
LIFE INSURANCE CORPORATION OF INDIA Vs. GIAN WATI MISHRA
April 30, 1998
LIFE INSURANCE CORPORATION OF INDIA Vs. KEWALANAND
April 15, 1998
LUXMI RICE MILLS Vs. NATIONAL INSURANCE COMPANY LTD
December 21, 1998
M AND N PUBLICATIONS LTD Vs. ATHURRINISSA BEGUM
January 9, 1998
M C S LTD Vs. HARI SINGH CHAUHAN
March 27, 1998
M CHINNAIYAN Vs. GOKULAM HOSPITAL
December 30, 1998
M DEIVANAI Vs. ZONAL MANAGER LIFE INSURANCE CORPORATION OF INDIA
December 16, 1998
M P ELECTRICITY BOARD Vs. AMITABH KUMAR JAIN
March 2, 1998
M P ELECTRICITY BOARD Vs. AMAR SINGH
March 3, 1998
M P ELECTRICITY BOARD Vs. SUDARSHAN
March 2, 1998
M T N L Vs. PREET DHANKAR
August 20, 1998
MADHUR COURIER SERVICES Vs. R S PANDE
May 18, 1998
MAHA SHAKTI ENTERPRISES Vs. BRANCH MANAGER CANARA BANK
May 18, 1998
MAHANAGAR TELEPHONE NIGAM LTD Vs. PREM PRAKASH
August 18, 1998
MAJOR KABAL SINGH Vs. UNION OF INDIA
September 14, 1998
MANAGER CATHOLIC SYRIAN BANK LTD Vs. K MADHUSOODHAN
November 9, 1998
MANAGER N N TRAVELS Vs. V K HASIN KUTTY
August 4, 1998
MANAGER STATE BANK OF TRAVANCORE Vs. K PRAKASH
August 10, 1998
MANDA SAVARNA Vs. LIC OF INDIA
July 14, 1998
MANDEEP SINGH Vs. THAPAR AGRO MILLS LTD
January 19, 1998
MANOJ KUMAR Vs. NATIONAL INSURANCE CO LTD
October 15, 1998
MARUDHAR TRUCK OPERATORS ASSOCIATION REGD Vs. BARMER ZILA TRUCK OPERATORS UNION
January 8, 1998
MARUTI UDYOG LTD Vs. RAJINDER PARSHAD MANGLA
November 24, 1998
MARUTI UDYOG LTD Vs. SHANTI SHARMA
August 10, 1998
MARVIN COTA Vs. RUKMINI CONSTRUCTIONS
July 13, 1998
MASRRAT BEG Vs. CHAIRMAN M P ELECTRICITY BOARD
May 4, 1998
METTU DAMAYANTHI Vs. A MALLA REDDY
May 1, 1998
MICRONET TECHNOLOGIES Vs. VAGDEVI GRAPHICS
August 3, 1998
MINU NASRY Vs. T A PAUL
January 20, 1998
MISS M SUJATHA Vs. R SURYAPRAKASH
November 6, 1998
MODI KOREA TELECOMMUNICATIONS LTD Vs. S SUDHAKAR
July 2, 1998
MOHAMMED ASIF Vs. CROMPTON GREAVES LTD
January 27, 1998
MUKESH MAHESHWARI JOURNALIST Vs. DAINIK BHASKAR
December 9, 1998
MUNICIPAL COUNCIL Vs. SEEMA MAHESHWARI
November 13, 1998
MUNICIPAL COUNCIL DHURI Vs. CHARANJIT RICE MILLS
September 17, 1998
MURDESHWAR Vs. MAXWORTH ORCHARDS INDIA LTD
December 23, 1998
N AMMASAI GOUNDER Vs. V S MURTHI
January 21, 1998
N K SHARMA Vs. GAINWALL MEDIMART LIMITED
December 21, 1998
N KUPPUSAMY Vs. NAMAKKAL SOUTH INDIA TRANSPORT
July 23, 1998
N V DEORAS Vs. BANK OF INDIA
July 16, 1998
N VENKATACHALAM Vs. CHRISTIAN MEDICAL COLLEGE HOSPITAL
December 30, 1998
NATIONAL AGRICULTURAL COOPERATIVE MARKETING FEDERATION OF INDIA LTD Vs. REENA BANERJEE
August 18, 1998
NATIONAL INSURANCE CO LTD Vs. SARASWATI UDYOG
January 7, 1998
NATIONAL INSURANCE CO LTD Vs. VENUS ENGINEERING
March 5, 1998
NATIONAL INSURANCE COMPANY LIMITED Vs. VINAY KUMAR SEHGAL
December 9, 1998
NETWORK LTD Vs. VIJAI PRAKASH GOYAL
July 15, 1998
NEW INDIA ASSURANCE CO LTD Vs. SOUTH EASTERN ROADWAYS
July 27, 1998
NEW INDIA ASSURANCE CO LTD Vs. R K SAREEN
October 7, 1998
NEW INDIA ASSURANCE CO LTD Vs. RENU CHUGH
March 11, 1998
NEW INDIA ASSURANCE CO LTD Vs. SURYA CREDIT LIMITED
August 18, 1998
NEW INDIA ASSURANCE CO LTD Vs. SANGRUR CENTRAL CO-OPERATIVE BANK LTD
April 30, 1998
NIRMAL KHADI GRAM UDYOG SAMITI Vs. ORIENTAL BANK OF COMMERCE
December 24, 1998
NIRMALA R PARAB Vs. KALPANA DESAI
June 1, 1998
NIRMLA DEVI Vs. SENIOR DIVISIONAL MANAGER LIFE INSURANCE CORPORATION OF INDIA
March 12, 1998
NITIKA CEMENTS LIMITED Vs. HARYANA STATE ELECTRICITY BOARD
December 22, 1998
OEN MICRO SYSTEM LIMITED Vs. UNFAIR TRADE PRACTICES
November 20, 1998
OM GOEL SPINNERS PANIPAT Vs. INDIAN BANK PANIPAT
December 22, 1998
ORIENTAL INSURANCE CO Vs. MADAN GOPAL CHOPRA
May 15, 1998
ORIENTAL INSURANCE CO LTD Vs. BADRI PRASAD KHANDELWAL
September 23, 1998
ORIENTAL INSURANCE CO LTD Vs. DAWOOD KUMAR TAJ
November 19, 1998
ORIENTAL INSURANCE CO LTD Vs. PREM PARKASH MEHRA
August 18, 1998
ORIENTAL INSURANCE CO LTD Vs. MAYUR RESTAURANT AND BAR
August 18, 1998
ORIENTAL INSURANCE CO LTD Vs. SHIV KUMAR
February 4, 1998
ORIENTAL INSURANCE CO LTD Vs. I A E C BOILERS LTD
July 6, 1998
ORIENTAL INSURANCE COMPANY LTD Vs. K A KABEER
March 16, 1998
P ORR AND SONS P LTD Vs. BLUE DART EXPRESS LTD
December 7, 1998
P P KAPOOR Vs. GOVERNMENT SERVANTS CO-OPERATIVE HOUSE BUILDING SOCIETY LTD
August 25, 1998
P VENKATESWARA RAO Vs. NEW INDIA ASSURANCE CO LTD
August 18, 1998
PAIRABAI KURMI Vs. BRANCH MANAGER RAJA TRACTORS
November 26, 1998
PAL PEUGEOT LTD Vs. ABDUL MAJID AND BROS
July 27, 1998
PAMILA ROY Vs. GENERAL MANAGER UNIT TRUST OF INDIA
April 1, 1998
PARMOD KUMAR JAIN Vs. ORIENTAL BANK OF COMMERCE
July 6, 1998
PARVEEN KAPOOR Vs. CHAIRMAN JALLANDHAR IMPROVEMENT TRUST
November 19, 1998
PARVEEN OBEROI Vs. BRANCH MANAGER STATE BANK OF INDIA
September 8, 1998
PAWAN BANSAL Vs. DARSHAN SINGH
May 6, 1998
PERTECH COMPUTERS LIMITED Vs. KESHAV SOOD
September 24, 1998
PHOOL CHAND Vs. YASHMAN SINGH
April 23, 1998
POSTMASTER Vs. MOHD FASIUDDIN
May 19, 1998
PRADEEP CHHABRA Vs. RAKESH KUMAR
January 2, 1998
PRADEEP THUKRAL Vs. AAR PEE APARTMENTS PVT LTD
March 20, 1998
PRAGATHI BULK CARRIER Vs. ORIENTAL INSURANCE COMPANY LIMITED
June 19, 1998
PRATAP JYOTI Vs. STATE
March 30, 1998
PREM NARAIN ASTHANA Vs. TECHNOLOGY PARKS LTD
February 25, 1998
PRITAM SINGH Vs. DISTRICT CONSUMER DISPUTES REDRESSAL FORUM ROPAR
November 12, 1998
PRITHVI RAJ NAYYAR Vs. CHRISTIAN MEDICAL COLLEGE AND BROWN MEMORIAL HOSPITAL
December 3, 1998
PRITI CHAWLA Vs. HARYANA URBAN DEVELOPMENT AUTHORITY
December 24, 1998
PROJECT DIRECTOR D R D A Vs. BOMMI REDDY LAKSHMI REDDY
July 23, 1998
PT RAMA NAND SHASTRI Vs. ORIENTAL INSURANCE COMPANY LIMITED
April 30, 1998
PUBLIC CARRIERS TRUCK UNION RAI MAJRA Vs. NATIONAL INSURANCE CO LTD
July 14, 1998
PUNEET INDUSTRIES CO P LTD Vs. NATIONAL INSURANCE CO LTD
December 14, 1998
PUNJAB KHADI BOARD Vs. SUKHWINDER SINGH
March 30, 1998
PUNJAB NATIONAL BANK Vs. MANJIT SINGH SOHI
December 3, 1998
PUNJAB STATE ELECTRICITY BOARD Vs. SATISH KUMAR
December 23, 1998
PUNJAB STATE ELECTRICITY BOARD Vs. PRITAM SINGH
March 18, 1998
PUNJABI UNIVERSITY Vs. INDER MOHAN
November 20, 1998
PURNENDU CHATTERJEE Vs. PURULIA MUNICIPALITY
January 6, 1998
PUSHPA DEVI Vs. GENERAL MANAGER TELEPHONE DEPARTMENT
April 28, 1998
PUSHPA PANDARWANI Vs. GENERAL MANAGER JVC FINANCE LTD
August 25, 1998
R CHINNIKRISHNAN Vs. SUB-POST MASTER
January 6, 1998
R G KAUSHIK Vs. SACHIV DIVL OFFICE MADHAMIK SHIKSHA PARISHAD
April 28, 1998
RADHEY SHYAM SHARMA Vs. GULF AIR
April 30, 1998
RAGINI RAMCHANDRAN Vs. PUSHPA BUILDERS LTD
July 9, 1998
RAJ KUMARI Vs. NOVELTY RADIOS AND WATCH EXPERTS
October 12, 1998
RAJANI KANTA MISHRA Vs. SUB-DIVISIONAL OFFICER ELECTRICAL
July 21, 1998
RAJEEV MEHTA Vs. PUSHPA BUILDERS
July 2, 1998
RAJESH MANI KAUSHIK Vs. HARYANA INSTITUTE OF FINE ARTS
December 23, 1998
RAKESH SHARMA Vs. PUNJAB NATIONAL BANK
February 9, 1998
RAKESH UTPAL Vs. ORIENTAL INSURANCE COMPANY LIMITED
June 18, 1998
RAM LAL SHARMA Vs. CENTRAL STAFF MINISTRY FOR COMMUNICATIONS
September 21, 1998
RAM SWASTH SINGH RATNAKAR Vs. BHOPAL DEVELOPMENT AUTHORITY
January 24, 1998
RAMA AUTO CARS Vs. UNITED INDIA INSURANCE CO LTD
December 21, 1998
RAMESH KUMAR Vs. SENIOR DIVISIONAL MANAGER NEW INDIA ASSURANCE COMPANY LTD
November 27, 1998
RAMESH KUMAR MALHOTRA Vs. INSTITUTE OF HAEMATOLOGY
June 11, 1998
RAMPHAL Vs. VIJAY GUPTA
February 20, 1998
RANI SINGLA Vs. ESTATE OFFICER HARYANA URBAN DEVELOPMENT AUTHORITY
December 24, 1998
RASHMI B FADNAVIS Vs. MUMBAI GRAHAK PANCHAYAT
September 4, 1998
RAVI PANDIT Vs. GOPAL DIGAMBAR APTE
May 13, 1998
REGIONAL TRANSPORT OFFICER Vs. THIRU VRS DAYANIDHI
January 19, 1998
RESIDENTS AND ASSOCIATION OF THE B D A COMPLEX Vs. BHOPAL VIKAS PRADHIKARAN
May 6, 1998
ROADWINGS INTERNATIONAL Vs. HINDUSTAN COPPER LIMITED
August 18, 1998
S B JAIN Vs. MUNNI DEVI
March 20, 1998
S B MATHUR Vs. R S AJIT SINGH AND CO
September 15, 1998
S C BITHAL Vs. DELHI DEVELOPMENT AUTHORITY
March 16, 1998
S D O TELEPHONES Vs. R K GUPTA
February 18, 1998
S DHAWAN Vs. BLUE CHIP TECHNOGUARDS LTD
August 31, 1998
S L DHAWAN Vs. POST GRADUATE MEDICAL INSTITUTE AND RESEARCH CENTRE
June 1, 1998
S L N BHASKARAN Vs. TELECOM DISTRICT MANAGER VIRUDHUNAGAR S S A
November 11, 1998
S M RAMANUJAM Vs. R DAMODARAN
December 9, 1998
S P ANAND Vs. HARYANA URBAN DEVELOPMENT AUTHORITY
December 22, 1998
S P KANNAPPAN Vs. BANK OF MADURA LTD
January 2, 1998
S P KHAIRIWAL Vs. SECRETARY UNION OF INDIA MINISTRY OF PETROLEUM
August 18, 1998
S RAMASAMI Vs. P SHANMUGAVELU
January 29, 1998
S SARASU Vs. BRANCH MANAGER CATHOLIC SYRIAN BANK LTD
December 23, 1998
S SHAJI Vs. FOREST CONSERVATOR
February 3, 1998
S SUKUMARAN NAIR Vs. VINCENT JOSEPH
February 17, 1998
SABHARI SPINNING MILLS LTD Vs. REGIONAL MANAGER TRANSPORT CORPORATION OF INDIA
July 21, 1998
SAJAN TELEMATICS PVT LTD Vs. PANCHVATI MOTORS PVT LTD
August 17, 1998
SALCO EXTRUSIONS PRIVATE LIMITED Vs. DEEPAK TRANSPORT AGENCY PVT LTD
November 30, 1998
SALINDER ALIAS SURENDER Vs. VIJAY GUPTA
April 24, 1998
SANDEEP BANSAL Vs. CORPORATION BANK
July 27, 1998
SANJAY KUMAR SEN Vs. C E S C
March 17, 1998
SANJEEV NAYYAR Vs. HARYANA URBAN DEVELOPMENT AUTHORITY
April 24, 1998
SANTHANAM IYANGAR Vs. VICE CHAIRMAN MEERUT DEVELOPMENT AUTHORITY
November 13, 1998
SAPA CHANDRAMOULI Vs. YERRAM SWAROOPA RANI
May 2, 1998
SARASWATHI Vs. VIMALA HOSPITAL P LTD
January 13, 1998
SATBIR FURNISHERS Vs. LALITA SEHGAL
January 14, 1998
SATISH KUMAR Vs. MASTER PIPES STORES
December 8, 1998
SAWAN KUMAR AND FIVE Vs. SURINDER KATYAL
November 11, 1998
SECRETARY UTTARAYANI POTATO GROWERS STORAGE AND MARKETING CO-OPERATIVE SOCIETY LIMITED Vs. RAGHUNATH PAL
November 25, 1998
SEHGAL KNITWEARS IMPORTERS EXPORTERS Vs. UNITED INDIA INSURANCE COMPANY LIMITED
December 23, 1998
SENIOR MANAGER/PUNJAB NATIONAL BANK Vs. SHADI LAL
July 2, 1998
SHAKUNTALA KATHER Vs. DELHI DEVELOPMENT AUTHORITY
December 22, 1998
SHAKUNTLA DEVI Vs. CHIEF ADMINISTRATOR HARYANA URBAN DEVELOPMENT AUTHORITY
December 21, 1998
SHANAAZ TANNING CO Vs. NEW INDIA ASSURANCE CO LTD
December 30, 1998
SHANTI DEVI Vs. C K MITTAL
March 5, 1998
SHARADCHANDRA RAOREKAR Vs. BHOPAL DEVELOPMENT AUTHORITY
April 15, 1998
SHIHAN VISPY B KAPADIA Vs. KRISHNAKANT I MACHHAR
August 12, 1998
SHIV KUMAR AGGARWAL Vs. CHAIRMAN ANSAL HOUSING AND CONSTRUCTION LTD
December 21, 1998
SHRIRAM CHITS AND INV P LTD Vs. N VALLIAMMAI
January 28, 1998
SINDHU FLOWERS PRIVATE LIMITED Vs. NEW INDIA ASSURANCE COMPANY LIMITED
December 24, 1998
SIPANI AUTOMOBILES LTD Vs. KEWAL KRISHAN DUGGAL
April 24, 1998
SKY PAK COURIER Vs. DR PRADEEP SHINKRE
July 13, 1998
SMN CONSUMER PROTECTION COUNCIL Vs. FIRST FLIGHT COURIERS P LTD
January 19, 1998
SOHAN LAL KAMBOJ Vs. MANAGER STATE BANK OF PATIALA
September 16, 1998
SOM NATH JAIN Vs. ESTATE OFFICER HARYANA URBAN DEVELOPMENT AUTHORITY
December 24, 1998
SR DIVISIONAL MANAGER LIFE INSURANCE CORPORATION Vs. BHAGWATI PRASAD
April 23, 1998
SREEVATSA INDUSTRIES Vs. JESUS CALLS TRUSTS
November 5, 1998
SRI ANDHRA FINANCE Vs. PALACHERLA PAPARAO
June 16, 1998
STAR AUTOS AND ENGINEERS Vs. UNITED INDIA INSURANCE CO LTD
March 19, 1998
STATE BANK OF PATIALA Vs. BRAHAM PARKASH
March 2, 1998
STATE OF PUNJAB Vs. KASTURI LAL
July 21, 1998
SUB-DIVISIONAL ENGINEER PUNJAB STATE ELECTRICITY BOARD Vs. BHUSHAN KUMAR GUPTA
March 24, 1998
SUB-DIVISIONAL OFFICER Vs. MANJIT SINGH
November 16, 1998
SUB-DIVISIONAL OFFICER H S E B Vs. TEXPORT FASHION
March 3, 1998
SUB-DIVISIONAL OFFICER OPERATION HSEB Vs. OM PARKASH
November 23, 1998
SUB-DIVISIONAL OFFICER SUB-DIVISION HARYANA STATE ELECTRICITY BOARD Vs. JAGIRO DEVI
December 21, 1998
SUB-POST MASTER Vs. JANARDHAN LODH
April 21, 1998
SUBODH KAPOOR Vs. R R SHARMA
April 20, 1998
SUKHPAL AND CO Vs. RAMESH KUMAR
May 15, 1998
SUNDARAM TEXTILES LTD Vs. SAVANI ROADLINES
December 16, 1998
SUNDARAMURTHY Vs. I SAGAR ALIAS MARY
January 13, 1998
SUNDER SINGH Vs. LIFE INSURANCE CORPORATION HOUSING FINANCE LTD
March 5, 1998
SUPERINTENDENT CENTRAL TELEGRAPH OFFICE Vs. K A MOHAMED HANIF
July 16, 1998
SUPERINTENDENT OF POST OFFICES Vs. JWALA PRASAD
March 4, 1998
SUPERINTENDENT OF POST OFFICES ALLAHABAD Vs. AVINASH GUPTA
November 19, 1998
SUPERINTENDENT OF TELEGRAPHIC OFFICE TUTICORIN Vs. K ANDI DHEVAR
August 13, 1998
SUPERINTENDING ENGINEER Vs. SHAMMI PAUL
March 3, 1998
SURJIT SINGH Vs. SHAKTI SINGH SAINI
October 27, 1998
T C C CARRIERS PVT LTD Vs. TAPE MANUFACTURING COMPANY
September 15, 1998
T K SOUNDARARAJAN Vs. SECRETARY CHENGALPATTU CO-OP URBAN BANK
January 8, 1998
T MARIMUTHU Vs. ORIENTAL INSURANCE COMPANY LIMITED
February 18, 1998
T RAJENDRA PRASAD Vs. AIR INDIA
December 13, 1998
T THANARAJ Vs. BANK OF MAHARASHTRA
January 7, 1998
TAJINDER PAL SINGH Vs. SURYA PROMOTERS AND DEVELOPERS
August 12, 1998
TAMIL NADU HOUSING BOARD Vs. R SIV ASUBRAMANIAYAM
November 17, 1998
TAMIL NADU HOUSING BOARD Vs. S ELANGOVAN
July 14, 1998
TARLOCHAN SINGH Vs. MANAGING DIRECTOR MARUTI UDYOG LTD
March 25, 1998
TELECOM DISTRICT ENGINEER Vs. SARBJIT SINGH
March 26, 1998
TELECOM DISTRICT MANAGER Vs. ISHWAR CHANDER
March 19, 1998
TELECOM DISTRICT MANAGER DEPARTMENT OF TELECOMMUNICATION Vs. SUBASH CHANDER SHARMA
May 22, 1998
THIRUVALLUVAR TRANSPORT CORPN Vs. SIVA PRASAD
January 22, 1998
TIME PROPERTIES AND PROMOTERS ETC Vs. RAKESH JAIN
July 14, 1998
UNION BANK OF INDIA Vs. NAJHAT BEGAM
May 14, 1998
UNION OF INDIA Vs. GOKAL CHAND
December 21, 1998
UNION OF INDIA Vs. M L DHAR
August 14, 1998
UNION OF INDIA Vs. RAJESH MITTAL
July 27, 1998
UNION OF INDIA Vs. JASPAL SINGH
September 22, 1998
UNION OF INDIA Vs. TEJINDER SINGH
November 12, 1998
UNION OF INDIA Vs. SURAJ KUMAR CHHABRA
November 12, 1998
UNITED ENTERPRISES Vs. B VENKATESWARA RAG
May 12, 1998
UNITED INDIA INSURANCE CO Vs. JAHANGIR SPINNERS PVT LTD
December 9, 1998
UNITED INDIA INSURANCE CO LTD Vs. RAJESH SHARMA
August 4, 1998
UNITED INDIA INSURANCE CO LTD Vs. SATRUGHAN SHARMA
November 18, 1998
UNITED INDIA INSURANCE CO LTD Vs. SUNKU RADHAKRISHNA SHETTY
May 12, 1998
UNITED INDIA INSURANCE CO LTD Vs. MAHESH MOHAN PROP INDIAN VIDEO
July 29, 1998
UNITED INDIA INSURANCE CO LTD Vs. MASTER VARUN
July 31, 1998
UNITED INDIA INSURANCE CO LTD Vs. AMAR NATH GUPTA
August 13, 1998
UPINDERJIT SINGH SEKHON Vs. STATE BANK OF PATIALA
November 12, 1998
UPTRON ACADEMY OF COMPUTER LEARNING Vs. RAJ KUMAR NEGI
October 29, 1998
USHA Vs. LIC
December 28, 1998
V K KAPOOR Vs. DIVISIONAL RAILWAY MANAGER
February 16, 1998
V P KAPOOR Vs. RAJ CHOPRA
December 9, 1998
VARUN SINGHI Vs. T S NAGAR
June 15, 1998
VEENA BHATNAGAR Vs. NEW INDIA ASSURANCE CO LTD
October 22, 1998
VEENA GANDHI Vs. TECHNOLOGY PARKS LTD
January 20, 1998
VIDEOCON INTERNATIONAL LTD Vs. PRAKASH KAUR
April 23, 1998
VIJAY JYOTI HOUSING PVT LTD Vs. L D MITTAL
August 3, 1998
VINOO BHAGAT Vs. GENERAL MOTORS I LTD
March 23, 1998
VIPIN BHARDWAJ Vs. CITI BANK
April 7, 1998
VISHAL ROADWAYS Vs. ECONOMIC TRADERS GUJARAT LTD
September 3, 1998
WORLDLINK FINANCE LTD Vs. ORIENTAL INSURANCE COMPANY LIMITED
July 30, 1998
YASMIN SULTANA Vs. RUPABEN D PATEL
August 18, 1998
ZUBAIR ENTERPRISES Vs. MANAGER SAUDI ARABIAN AIRLINES
May 15, 1998