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Case Index
Title
Date
A.RAVI Vs. USHA RANI
November 24, 1998
AMBALAL SARABHAI ENTERPRISES LTD. Vs. KAMALA BALARAMAN
January 8, 1998
AMRUT INDUSTRIES LTD. Vs. G.GOPALASWAMY
January 9, 1998
ASSISTANT SUPERINTENDENT OF TELEGRAPH TRAFFIC Vs. SAKTHIVEL
January 22, 1998
BRANCH MANAGER, L.I.C.OF INDIA Vs. M.CHANDRASEKARAN
August 3, 1998
BRANCH MANAGER, ORIENTAL INSURANCE CO.LTD. Vs. JAYABALAN DURAISWAMY
January 21, 1998
C.SIVAKUMAR Vs. JOHN ARTHUR
August 12, 1998
CHIEF GENERAL MANAGER, MADRAS TELEPHONES Vs. RIZWAN INTERNATIONAL
August 12, 1998
CHIEF SUPERINTENDENT OF TELEGRAPH OFFICES Vs. SMN CONSUMER PROTECTION COUNCIL
January 21, 1998
COMMISSIONER, PANCHAYAT UNION, AMBASAMUDRAM Vs. K.GOMATHI
October 7, 1998
D.KUMARASAMY GURUKAL Vs. SENIOR POST MASTER, VELLORE
August 6, 1998
D.RAJASEKAR REDDY Vs. GENERAL MANAGER, SOUTHERN RAILWAY
July 30, 1998
DEPUTY GENERAL MANAGER, MADRAS TELEPHONES Vs. AYISHA MOHIDEEN
August 31, 1998
DISTRICT COLLECTOR Vs. THIRU SIVASAMI @ MANGATHAN
January 28, 1998
DIVISIONAL MANAGER, L.I.C.OF I NDIA Vs. PAPPAYEE
July 8, 1998
DIVISIONAL MANAGER, ORIENTAL INSURANCE CO.LTD. Vs. SUPERINTENDING ENGINEER, TAMIL NADU ELECTRICITY BOARD
July 30, 1998
ECONOMIC TRANSPORT ORGANISATION Vs. VASAVI TRADING CO.
May 1, 1998
ECONOMIC TRANSPORT ORGANISATION Vs. VASAVI TRADING CO.
July 1, 1998
ENSONS ENTERPRISES Vs. POST MASTER GENERAL
January 20, 1998
FINE WEAR LEATHERS Vs. LEFOOT MACHINES PVT.LTD.
December 23, 1998
GANESH PLYWOOD AGENCIES Vs. ARASU AUTOS
January 21, 1998
GENERAL MANAGER, TELECOMMUNICATION Vs. PL.UNNAMALAI ACHI
January 12, 1998
GIRI TRADING AGENCY Vs. EAST WEST AIRLINES
February 4, 1998
GULF AIR Vs. PREMA VISWANATHAN
January 28, 1998
HEMALATHA SAPTHARISHI Vs. INDIAN OIL CORPORATION LTD.
August 12, 1998
INDIA EVERBRIGHT SHIPPING & TRADING CO. Vs. SHAW WALLACE & CO.LTD.
January 21, 1998
INTERNATIONAL AIRPORT AUTHORITY OF INDIA Vs. AURELEC DATA PROCESSING SYSTEMS
February 18, 1998
J.A.MAXWELL D CRUZ DICK HOUSE Vs. CENTRE FOR SHARES INVESTMENT STUDY
January 15, 1998
JAKMANS ASSOCIATES Vs. PRAKASH TRANSPORTS
February 4, 1998
JENNATH STEEL SCRAP TRADERS Vs. CONTROLLER OF STORES
December 30, 1998
K.MURUGESAN Vs. S.SARALA DEVI
November 4, 1998
K.SHANBAGAVALLI Vs. CHAIRMAN AND MANAGING DIRECTOR, TAMIL NADU HOUSING BOARD
July 24, 1998
KARUR KNITTING COMPANY Vs. TRANSLANKA AIR TRAVELS PVT.LTD.
December 9, 1998
LIEUTENANT COMMANDER OFFICER-IN-CHARGE, NAVAL DEPARTMENT Vs. G.KRISHNAN
August 17, 1998
LIFE INSURANCE CORPORATION OF INDIA Vs. GOWRI AMMAL
February 4, 1998
M & N PUBLICATIONS LTD. Vs. ATHURRINISSA BEGUM
January 9, 1998
M.CHINNAIYAN Vs. GOKULAM HOSPITAL
December 30, 1998
M.DEIVANAI Vs. ZONAL MANAGER, LIFE INSURANCE CORPORATION OF INDIA
December 16, 1998
M.SUBRAMANI Vs. CHRISTU JOTHI HOSPITAL
September 2, 1998
M.SUJATHA Vs. R.SURYAPRAKASH
November 6, 1998
MODI KOREA TELECOMMUNICATIONS LTD. Vs. S.SUDHAKAR
July 2, 1998
MOHAMMED ASIF Vs. CROMPTON GREAVES LTD.
January 27, 1998
MURDESHWAR Vs. MAXWORTH ORCHARDS (INDIA) LTD.
December 23, 1998
N.AMMASAI GOUNDER Vs. V.S.MURTHI
January 21, 1998
N.KUPPUSAMY Vs. NAMAKKAL SOUTH INDIA TRANSPORT
July 23, 1998
N.VENKATACHALAM Vs. CHRISTIAN MEDICAL COLLEGE HOSPITAL
December 30, 1998
NATIONAL INSURANCE CO.LTD. Vs. P.SATISH KUMAR
August 12, 1998
NEW INDIA ASSURANCE CO. Vs. KARUR CONSUMER PROTECTION COUNCIL
July 23, 1998
NEW INDIA ASSURANCE CO.LTD. Vs. M.LAKSHMI
August 3, 1998
OFFICER IN-CHARGE, BPL LTD. Vs. K.K.GOPINATH
July 13, 1998
ORIENTAL INSURANCE CO.LTD. Vs. SINDHU B.THAMPI
August 12, 1998
ORIENTAL INSURANCE CO.LTD. Vs. I.A.E.C.BOILERS LTD.
July 6, 1998
P.AMIRTHAM Vs. CHAIRMAN, TAMIL NADU SLUM CLEARANCE BOARD
July 15, 1998
P.ORR & SONS (P) LTD. Vs. BLUE DART EXPRESS LTD.
December 7, 1998
PROJECT OFFICER, DISTRICT RURAL DEVELOPMENT AGENCY Vs. SARASWATHI AMMAL
January 29, 1998
PROPRIETOR, NELLAI ELECTRONICS Vs. KAMALAM SELVARAJ
August 19, 1998
PROPRIETOR, SARAVANA INDUSTRIES Vs. THIRU ANNADURAI
July 6, 1998
R.CHINNIKRISHNAN Vs. SUB-POST MASTER
January 6, 1998
RAMARATHNAM R. Vs. PRESIDENCY POST MASTER
August 12, 1998
REGIONAL TRANSPORT OFFICER Vs. THIRU VRS DAYANIDHI
January 19, 1998
S.L.N.BHASKARAN Vs. TELECOM DISTRICT MANAGER, VIRUDHUNAGAR S.S.A.
November 11, 1998
S.M.RAMANUJAM Vs. R.DAMODARAN, ADVOCATE
December 9, 1998
S.RAMASAMI Vs. P.SHANMUGAVELU
January 29, 1998
S.SARASU Vs. BRANCH MANAGER, THE CATHOLIC SYRIAN BANK LTD.
December 23, 1998
S.V.RAO Vs. MANAGER, KONICA COLOR LAB
January 6, 1998
SABHARI SPINNING MILLS LTD. Vs. REGIONAL MANAGER, TRANSPORT CORPORATION OF INDIA
July 21, 1998
SAHUL HAMEED Vs. G.S.SALES CORPORATION
January 21, 1998
SARASWATHI Vs. VIMALA HOSPITAL (P) LTD.
January 13, 1998
SHANAAZ TANNING CO. Vs. NEW INDIA ASSURANCE CO.LTD.
December 30, 1998
SHRIRAM CHITS & INV.P.LTD. Vs. N.VALLIAMMAI
January 28, 1998
SINGAPORE AIRLINES Vs. SWITZER INSTRUMENT, MADRAS
July 3, 1998
SMN CONSUMER PROTECTION COUNCIL Vs. FIRST FLIGHT COURIERS (P) LTD.
January 19, 1998
SOTC TRAVELS & TOURS (BOMBAY) PVT.LTD. Vs. TANMAY GUPTA
August 12, 1998
SPECIAL OFFICER, NATHAN PRIMARY AGRICULTURAL CO-OP.BANK Vs. S.M.K.ABDHUL MUTHALEEF
July 13, 1998
SREE JAYADEV MEDICAL CENTRE Vs. SAIRAM HOSPITAL EQUIPMENTS (PVT.) LTD.
December 9, 1998
SUNDARAM TEXTILES LTD. Vs. SAVANI ROADLINES
December 16, 1998
SUNDARAMURTHY, ADVOCATE Vs. I.SAGAR @ MARY
January 13, 1998
SUPERINTENDENT OF POST OFFICE, NAGARCOIL Vs. A.V.ARULSINGH
July 1, 1998
SUPERINTENDENT OF POST OFFICE, NAGARCOIL Vs. A.V. ARULSINGH
July 14, 1998
SUPERINTENDENT OF TELEGRAPHIC OFFICE TUTICORIN Vs. K.ANDI DHEVAR
August 13, 1998
SUPERINTENDENT, CENTRAL TELEGRAPH OFFICE Vs. K.A.MOHAMED HANIF
July 16, 1998
T.K.GANESAN Vs. V.K.G.PONNUSAMY NADAR
July 21, 1998
T.K.SOUNDARARAJAN Vs. SECRETARY, CHENGALPATTU CO-OP.URBAN BANK
January 8, 1998
T.MARIMUTHU Vs. ORIENTAL INSURANCE CO.LTD.
February 18, 1998
T.RAJENDRA PRASAD Vs. AIR INDIA
December 13, 1998
T.THANARAJ Vs. BANK OF MAHARASHTRA
January 7, 1998
TAMIL NADU HOUSING BOARD Vs. S.ELANGOVAN
July 14, 1998
TELECOM DISTRICT ENGINEER, DEPARTMENT OF TELECOMMUNICATIONS Vs. H.M.A.SAMED
January 21, 1998
THIRUVALLUVAR TRANSPORT CORPN. Vs. SIVA PRASAD
January 22, 1998
UNIT TRUST OF INDIA Vs. V.S.SUBRAMANIAM
July 22, 1998