Case Index

Title
Date
ADAMJEE JUTE MILLS LTD. Vs. CHAIRMAN, LABOUR COURT
August 16, 1998
ADVOCATE MD. ABDUL HAMID Vs. MD. FAZLUR RAHMAN
February 15, 1998
AKM ABDUL LATIF Vs. BANANI METAL LIMITED
August 17, 1998
AL-HELAL RICE MILLS LTD. Vs. BANGLADESH SHILPA RIN SANGSTHA
March 31, 1998
ARAB BANGLADESH BANK LTD. Vs. ZIAUDDIN
December 7, 1998
ARIF RAHMAN Vs. COMMISSIONER OF CUSTOMS
July 8, 1998
BANGLADESH Vs. MAHBUBUDDIN AHMED
February 2, 1998
BANGLADESH AND OTH­ERS Vs. JAHANGIR ALAM
November 18, 1998
BANGLADESH KRISHI BANK Vs. MEGHNA ENTERPRISES
March 1, 1998
BANGLADESH SHILPA RIN SANGSTHA Vs. AZIR UDDIN CHOWDHURY
April 29, 1998
BASHIR AHMED Vs. AYUB ALI MOLLAH
February 25, 1998
BD OIL, GAS AND MINERAL COOPERATION Vs. NURUZZAMAN KHAN BROTHERS
February 12, 1998
CALMARE NAVIGATION CO. LTD. Vs. MOHAMMAD NURUL HOQUE
March 3, 1998
DANISH ALI Vs. SAKINA BAI
March 16, 1998
FALGUNI MAJUMDER Vs. MOKBUL HOSSAIN BISWAS
July 22, 1998
FARUK (MD) Vs. ABDUL HAMID
April 30, 1998
GOVERNMENT OF BANGLADESH Vs. BAREKUNNESSA
December 6, 1998
GOVERNMENT OF BANGLADESH Vs. ABDUL WAHAB MIA
August 23, 1998
GOVERNMENT OF BANGLADESH Vs. JAHANARA RASHID
April 2, 1998
HABIB BANK LIMITED Vs. UAE BANGLADESH INVESTMENT COMPANY LIMITED
May 28, 1998
KARNAPHULI PAPER MILLS WORKERS UNION Vs. KARNAPHULI PAPER MILLS LTD. EMPLOYEES UNION
January 22, 1998
MD. ABDUL JABBAR Vs. GOVERNOR, BANGLADESH BANK
July 27, 1998
MD. ABDUL MAJID DARIA Vs. BANGLADESH
March 12, 1998
MD. NAZIR HOSSAIN KHAN Vs. MD. MUJAL MOLLAH
April 21, 1998
MISS SHAHEDA KHATURI Vs. ADMINISTRATIVE APPELLATE TRIBUNAL, DHAKA
May 21, 1998
MOHIBUL AHSAN (MD) (SHAWAN) Vs. ITTEFAQ GROUP OF PUBLICATION LTD.
June 30, 1998
MOHSEN JUTE MILLS LTD. Vs. LABOUR COURT
April 19, 1998
MOSTAFIZUR RAHMAN Vs. GOVERNMENT OF BANGLADESH
May 21, 1998
MOULANA DELWAR HOSSAIN SAYDEE Vs. SUDHANGSHU SHEKHAR HALDER
June 8, 1998
MOZIRULLAH AND OTH­ERS Vs. SHAFUKUDDIN AHMED
August 28, 1998
MST. JAHERA KHATUN Vs. ABU BAKAR
July 29, 1998
NIRMALA BALA DAS Vs. GANESH CHANDRA DHUPI
August 11, 1998
SABITA DUTTA Vs. MANAGER, CINEMA PALACE CHITTAGONG
June 7, 1998
SHAHRIAR RASHID KHAN Vs. GOVERNMENT OF BANGLADESH
April 19, 1998
SHINEPUKUR HOLDINGS LTD. Vs. SECURITIES AND EXCHANGE COMMISSION
May 13, 1998
SUDHANGSHU SHEKHAR HALDAR Vs. MOULANA DELWAR HOSSAIN SAYDEE
June 25, 1998
TAFIJUL HUQ SARKER Vs. GOVERNMENT OF BANGLADESH
May 28, 1998