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Case Index
Title
Date
ACCOUNTS OFFICER TR, KASARAGOD Vs. ABOOBACKER, M.P.
June 19, 1998
AYYAPPAN P.S. Vs. SECRETARY, KERALA KHADI & VILLAGE INDUSTRIES
August 19, 1998
B.JAYAKUMAR Vs. BHARATH EARTH MOVERS LIMITED
September 8, 1998
BABY THANKAPPAN COLOR LAB Vs. TRASIBA ELECTRONICS
February 19, 1998
BPL LIMITED Vs. S.SURESH
July 13, 1998
BRANCH MANAGER, L.I.C.OF INDIA Vs. P.V.VARGHESE
February 6, 1998
BRANCH MANAGER, ORIENTAL INSURANCE CO.LTD. Vs. V.M.JOSEPH
July 13, 1998
BRANCH MANAGER, STATE BANK OF INDIA Vs. USHA KUMARI S.
January 7, 1998
BRANCH MANAGER, THE ORIENTAL INSURANCE CO.LTD. Vs. L.PADMALAYAN
January 6, 1998
C.S.RAJANI PAMEDATH Vs. DIVISIONAL MANAGER, NEW INDIA ASSURANCE CO.LTD.
June 3, 1998
CANARA BANK Vs. C.APPU
March 30, 1998
CHAIRMAN, REGAIN CHITTIES (P) LTD. Vs. TESSY JOSEPH
November 20, 1998
COINPAR Vs. BHARANI PUMPS
April 2, 1998
COINPAR Vs. AJANTHA FURNITURE MART
April 2, 1998
DIRECTOR, MAHATMA GANDHI UNIVERSITY Vs. GOPAKUMAR
March 5, 1998
DIVISIONAL MANAGER, L.I.C.OF INDIA Vs. SARAMMA VARGHESE
February 3, 1998
FEDERAL BANK LTD. Vs. THOMAS VARGHESE, KOTTACKATTATHU
December 28, 1998
G.SADANANDAN PILLAI Vs. S.BABU
June 15, 1998
GENERAL MANAGER, S.B.T. Vs. KERALA STATE HANDLOOM DEVELOPMENT CORPORATION LTD.
June 2, 1998
ISMAYEL RAWTHER Vs. S.KRISHNARAJ
August 11, 1998
JAYASREE R.NAIR Vs. S.HALEEFATHUDEEN
November 9, 1998
JUNIOR SUB-DIVISIONAL OFFICER Vs. ABDU.K.REHNA MANZIL
April 2, 1998
K.MADHAVAN NAIR Vs. CHAIRMAN, L.I.C.OF INDIA
August 10, 1998
K.N.VIJAYALEKSHMY Vs. OFFICER-IN-CHARGE, EMS SPEED POST COUNTER
September 18, 1998
K.VIMALA KUMARI Vs. MANAGING DIRECTOR, UNITED INDIA INSURANCE CO.LTD.
April 30, 1998
KERALA AVIATION TRAINING CENTRE Vs. ORIENTAL INSURANCE COMPANY LIMITED
November 16, 1998
KURIAKOSE, OUR BANKERS Vs. VIJAYAKUMAR C.
June 3, 1998
LIFE INSURANCE CORPORATION OF INDIA Vs. LAKSHMI NAIR
June 16, 1998
LIFE INSURANCE CORPORATION OF INDIA Vs. BRIGJITH LUKE
July 21, 1998
MANAGER, CATHOLIC SYRIAN BANK LTD. Vs. K.MADHUSOODHAN
November 9, 1998
MANAGER, MARTIN MEDICAL CENTRE Vs. E.V.THOMAS
February 6, 1998
MANAGER, N.N.TRAVELS Vs. V.K.HASIN KUTTY
August 4, 1998
MANAGER, SAINIK GAS AGENCIES Vs. OUSEPH @ JOSEPH
March 2, 1998
MANAGER, STATE BANK OF TRAVANCORE Vs. K.PRAKASH
August 10, 1998
MARIAMMA NARENDRANATHAN Vs. SHIPPING CORPORATION OF INDIA
February 5, 1998
MAYA C.S. Vs. CHAIRMAN, K.S.E.BOARD
January 15, 1998
MOHAMMED KUNHI Vs. DIVISIONAL MANAGER, UNITED INDIA INSURANCE COMPANY
April 27, 1998
ORIENTAL INSURANCE COMPANY LTD. Vs. K.A.KABEER
March 16, 1998
P.A.SINIK Vs. ORIENTAL INSURANCE CO.LTD.
December 14, 1998
S.SHAJI Vs. FOREST CONSERVATOR
February 3, 1998
S.SUKUMARAN NAIR Vs. VINCENT JOSEPH
February 17, 1998
SECRETARY, KERALA STATE HOUSING BOARD Vs. N.THANAPPAN NAIR
October 8, 1998
SUPERSTAR DISTILLERIES Vs. SENIOR DIVISIONAL MANAGER, UNITED INDIA INSURANCE CO.LTD.
February 2, 1998
SURESH KUMAR Vs. GEORGE NINAN
June 17, 1998
T.M.HUSSAIN Vs. MANAGER, STATE BANK OF TRAVANCORE
April 28, 1998
VIDEOCON INTERNATIONAL LTD. Vs. K.VIJAYAN
February 10, 1998