Case Index

Title
Date
A E N R S E B Vs. SHYAM SINGH
February 20, 1998
ABDUL GANI Vs. NOOR HASAN
July 6, 1998
ABDUL SATTAR ALIAS BHINDI Vs. STATE OF RAJASTHAN
March 26, 1998
ABDUL WAHID Vs. STATE OF RAJASTHAN
March 10, 1998
ABDULLA BOHRA Vs. STATE OF RAJASTHAN AND OTHERS
August 28, 1998
ABHISHEK JOSHI Vs. STATE OF RAJASTHAN
December 1, 1998
ABIDA Vs. M D S UNIVERSITY
April 21, 1998
ADDL. CHIEF ENGINEER, IRRIGATION Vs. BACHAN SINGH
April 6, 1998
AHMED DEEN Vs. STATE OF RAJASTHAN
March 24, 1998
AJAY LUNIA Vs. STATE OF RAJASTHAN
April 23, 1998
AJAY SINGH Vs. STATE TRANSPORT APPELLATE TRIBUNAL RAJASTHAN JAIPUR
January 9, 1998
AJIT SINGH Vs. SOHAN LAL
July 4, 1998
AKRAM Vs. STATE OF RAJASTHAN
March 19, 1998
ALL GRAMWASI OF FATEHNAGAR NAGARPALIKA Vs. NAGARPALIKA FATEHNAGAR
October 30, 1998
ALLAHANOOR Vs. STATE OF RAJASTHAN
December 22, 1998
AMAR CHAND & ORS. Vs. STATE OF RAJASTHAN
April 1, 1998
AMAR SINGH Vs. GHANSHYAM
March 23, 1998
AMAR SINGH JAITAWAT Vs. UNION OF INDIA
April 27, 1998
AMAR SINGH RAJPUROHIT Vs. STATE OF RAJASTHAN AND OTHERS
April 6, 1998
AMEEN KHAN Vs. STATE OF RAJASTHAN
August 26, 1998
AMJAD ALI Vs. ABDUL
April 28, 1998
AMRIT LAL Vs. STATE OF RAJASTHAN
November 16, 1998
AMRIT LAL Vs. STATE OF RAJASTHAN
January 28, 1998
AMRIT LAL JAIN Vs. MOHAMMAD HUSSSAIN
March 20, 1998
AMRIT LAL KUMAWAT Vs. STATE OF RAJASTHAN
April 1, 1998
ANAND SINGH Vs. STATE OF RAJASTHAN
September 17, 1998
ANANT RAM SHARMA Vs. STATE OF RAJASTHAN
February 18, 1998
ANIL BHANDARI Vs. UNITED INDIA INSURANCE CO
May 27, 1998
ANIL D AMBANI Vs. SANTOSH TYAGI
June 16, 1998
ANIL KUMAR Vs. STATE OF RAJASTHAN
March 6, 1998
ANIL KUMAR GUPTA Vs. STATE OF RAJASTHAN
September 1, 1998
ANKUSH WADHAWA Vs. STATE OF RAJASTHAN
July 24, 1998
ANUPAMA GOYAL Vs. BOARD OF TECHNICAL EDUCATION AND OTHERS
November 23, 1998
ANUPAMMA SWARANKAR Vs. STATE OF RAJASTHAN
May 6, 1998
ANWAR @ RAJU Vs. STATE OF RAJASTHAN & ORS.
August 7, 1998
AQEELA Vs. STATE OF RAJASTHAN
January 17, 1998
ARJUN LAL Vs. STATE OF RAJASTHAN
May 27, 1998
ARJUN RAM Vs. STATE OF RAJASTHAN
April 6, 1998
ARJUN RAM Vs. SMT. SITA DEVI
October 13, 1998
ARUNA VYAS Vs. JNV UNIVERSITY
July 28, 1998
ARVIND KUMAR AND ANR. Vs. STATE OF RAJASTHAN
July 1, 1998
ASHOK KUMAR Vs. STATE OF RAJASTHAN
August 4, 1998
ASHOK KUMAR Vs. ROCHIRAM
May 18, 1998
ASHOK KUMAR @ ASHOK Vs. STATE OF RAJASTHAN
July 6, 1998
ASHOK KUMAR JAIN & ORS. Vs. RAJASTHAN FINANCIAL CORPORATION AND OTHERS
January 9, 1998
ASHOK KUMAR MEHTA Vs. STATE OF RAJASTHAN
May 1, 1998
ASHOK REDDIWAL Vs. M. MORIS BABU AND ANOTHER
February 9, 1998
ASHUTOSH Vs. STATE OF RAJ AND OTHERS
October 16, 1998
ASHWINI KUMAR Vs. STATE OF RAJASTHAN
August 12, 1998
ATAL CONSTRUCTION CO Vs. UNION OF INDIA
February 13, 1998
AVINASH MATHUR Vs. STATE OF RAJASTHAN
August 7, 1998
B F WISEMAN Vs. ELIZA BETH
August 14, 1998
B S KATIYAL Vs. STATE OF RAJASTHAN
February 19, 1998
B.K. SHARMA & 7 ANR. Vs. STATE OF RAJASTHAN & ORS.
April 2, 1998
BABE BAI Vs. STATE
August 10, 1998
BABU LAL Vs. STATE OF RAJASTHAN
February 3, 1998
BABU LAL NAGAR Vs. STATE OF RAJASTHAN
April 21, 1998
BABU SINGH Vs. STATE OF RAJASTHAN
February 11, 1998
BABUDDIN @ BATTERY Vs. STATE OF RAJASTHAN
November 6, 1998
BABULAL Vs. JAGGA BALI
May 20, 1998
BABURAM ALIAS BABULAL Vs. STATE OF RAJASTHAN
May 12, 1998
BADRI NARAYAN AND ANOTHER Vs. STATE OF RAJASTHAN AND ANOTHER
January 5, 1998
BAJRANG SINGH Vs. GIRRAJ PRASAD
October 28, 1998
BAJRANGA Vs. STATE OF RAJASTHAN
May 21, 1998
BAL KISHAN Vs. DISTRICT AND SESSIONS JUDGE
February 27, 1998
BALURAM Vs. HEERALAL
November 5, 1998
BALVEER SINGH S/O UMED SINGH Vs. STATE OF RAJASTHAN
February 9, 1998
BANSHI LAL AND ORS. Vs. STATE OF RAJASTHAN
July 27, 1998
BANSI LAL Vs. ABARAR HUSSAIN & ORS
July 29, 1998
BANSWARA MARBLE MINES Vs. UNION OF INDIA
August 25, 1998
BANWARI LAL Vs. STATE OF RAJASTHAN
July 2, 1998
BANWARI LAL Vs. SHRI SHIV PRASAD
July 29, 1998
BASANTI LAL Vs. STATE OF RAJASTHAN
December 17, 1998
BASTI CHAND Vs. PUKHRAJ
May 20, 1998
BHABDU @ LACCHU Vs. STATE OF RAJASTHAN
May 21, 1998
BHAGWAN LAL Vs. STATE OF RAJASTHAN
September 9, 1998
BHAGWAN SINGH & ORS. Vs. STATE OF RAJ. & ANR.
May 27, 1998
BHAGWANA RAM & ANOTHER Vs. STATE OF RAJASTHAN
November 30, 1998
BHAJNI DEVI AND ANR. Vs. RAM RATAN AND ANR.
August 7, 1998
BHANO Vs. BABU SINGH
April 1, 1998
BHANWAR LAL Vs. STATE OF RAJASTHAN
April 6, 1998
BHANWAR LAL Vs. STATE OF RAJASTHAN
August 13, 1998
BHANWAR SINGH Vs. STATE OF RAJASTHAN
May 1, 1998
BHANWARLAL Vs. STATE OF RAJASTHAN
April 2, 1998
BHANWARLAL S/O CHATURBHUJ GUJAR Vs. STATE OF RAJASTHAN
July 30, 1998
BHAWANI ART HANDICRAFTS Vs. GULAB SINGH
November 18, 1998
BHERA RAM Vs. STATE OF RAJASTHAN
October 6, 1998
BHERU LAL Vs. STATE OF RAJASTHAN
December 2, 1998
BHILWARA SPINNERS LTD Vs. COLLECTOR STAMPS BHILWARA
April 1, 1998
BHINWA RAM Vs. STATE OF RAJASTHAN
January 22, 1998
BHINWA RAM S/O ISHWAR RAM Vs. STATE OF RAJASTHAN
November 23, 1998
BHOJA RAM Vs. STATE OF RAJASTHAN
December 16, 1998
BHOJPURA KACHCHI BASTI VIKAS SAMITI Vs. JDA & OTHERS
May 27, 1998
BHOMA RAM Vs. UNION OF INDIA
February 20, 1998
BHOORA KHAN Vs. STATE OF RAJASTHAN
August 25, 1998
BHOORA RAM Vs. STATE OF RAJASTHAN
March 11, 1998
BHUPAL SINGH Vs. BHAGWATI PRASAD
April 20, 1998
BIKANER WOOLS Vs. BANK OF RAJASTHAN LIMITED
January 13, 1998
BINDU KHAN Vs. SAMEE KHAN
February 17, 1998
BINJRAJ Vs. GHEESULAL
March 4, 1998
BIRBAL RAM & ORS. Vs. STATE OF RAJASTHAN
December 8, 1998
BITTU ALIAS DINESH KUMAR Vs. STATE OF RAJASTHAN
March 18, 1998
C R DUDI Vs. S S ARYA
September 15, 1998
CENTRAL BANK OF INDIA Vs. SAROJINI KUMARI
May 14, 1998
CHAIN SINGH Vs. RAJASTHAN STATE ROAD TRANSPORT
March 6, 1998
CHAMPALAL Vs. THAKURJI SHRI GOPALJI
March 19, 1998
CHANANI VISHNOI Vs. STATE OF RAJASTHAN
July 27, 1998
CHAND PRAKASH Vs. BEGA RAM
April 1, 1998
CHANDAN MAL JAIN Vs. STATE OF RAJASTHAN
April 1, 1998
CHANDAN SINGH Vs. STATE OF RAJASTHAN
November 26, 1998
CHANDER SINGH Vs. GYAN PRAKASH
June 4, 1998
CHANDRA Vs. STATE OF RAJASTHAN
January 23, 1998
CHANDRA LAL BHAKARAL, ASSISTANT COLLECTOR CUM EXECUTIVE MAGISTRATE, SHAHPURA DISTT. JAIPUR Vs. STATE OF RAJASTHAN
March 31, 1998
CHANDRA PRAKASH @ CHANDU Vs. STATE OF RAJASTHAN
May 4, 1998
CHANDRASEN JAYANTI PRASAD Vs. PADMA KAPIL
November 30, 1998
Charan Singh Vs. State of Rajasthan
March 31, 1998
CHAUTH MAL Vs. MANOHAR LAL
September 16, 1998
CHHOTE KHAN Vs. BARKAT & ANR.
September 7, 1998
CHIMNA RAM Vs. STATE OF RAJASTHAN
December 2, 1998
CHIMNA RAM & ORS. Vs. STATE OF RAJASTHAN
December 10, 1998
CHOTUDI AND OTHERS Vs. GANPAT RAM AND ANOTHER
January 16, 1998
CHUNNI Vs. STATE OF RAJASTHAN
February 4, 1998
Chunni Lal Vs. State of Rajasthan
October 6, 1998
COLLECTOR AND AUTHORISED CHIEF SETTLEMENT COMMISSIONER SRIGANGANAGAR Vs. DARSHAN SINGH
July 9, 1998
COMMISSIONER OF INCOME TAX Vs. GEETA TRADING CO
February 23, 1998
COMMISSIONER OF INCOME TAX Vs. ZENITH COMMERCIAL AGENCIES P LTD
February 23, 1998
COMMISSIONER OF INCOME TAX Vs. SILVAR AND ART PALACE
March 24, 1998
D K V S SAMITI LTD Vs. CONTROLLER UNDER PAYMENT OF GRATUITY ACT
October 15, 1998
DAILY NAVAJYOTI Vs. APPOINTED AUTHORITY U/S 171 OF WORKING
February 6, 1998
DALER SINGH Vs. STATE OF RAJASTHAN
September 2, 1998
DALPAT SINGH Vs. BOARD OF REVENUE FOR RAJASTHAN AJMER
April 28, 1998
DAMODAR PRASAD AGRAWAL Vs. M/S. HMT LTD. & ORS.
November 6, 1998
DAULA RAM Vs. RAJASTHAN STATE MINERAL DEVLOPMENT CORPORATION
July 24, 1998
DAULAT RAM Vs. STATE OF RAJASTHAN
January 23, 1998
DAYA SINGH Vs. STATE OF RAJASTHAN
January 19, 1998
DESH BANDHU & ANR. Vs. STATE OF RAJASTHAN
May 19, 1998
DEVA @ SHANKER Vs. UNION OF INDIA
February 3, 1998
DEVA RAM Vs. STATE OF RAJASTHAN
December 2, 1998
DEVENDRA KUMAR Vs. STATE OF RAJASTHAN
April 20, 1998
DEVI SINGH Vs. JOINT REGISTRAR CO OPERATIVE SOCIETIES
May 1, 1998
DEVI SINGH Vs. STATE
May 4, 1998
DEVKARAN Vs. STATE OF RAJASTHAN
May 27, 1998
DEWAN SYED ALI RASUL ALI KHAN, SAJADA NASHIN KHWAJA MOINUDDIN CHISTI SAHEB THROUGH UTTRADHIKARI Vs. ALTAF HUSSAIN AND OTHERS
February 27, 1998
DHAN BAI Vs. STATE OF RAJASTHAN
January 16, 1998
DHAN RAJ Vs. STATE OF RAJASTHAN
April 6, 1998
DHAN SINGH BHATI Vs. STATE OF RAJASTHAN
February 20, 1998
DHANPAL JAIN Vs. STATE OF RAJASTHAN
January 19, 1998
DHANROOP CHAND BHANDARI Vs. HANWANT SCHOOL MANAGEMENT COMMITTEE
November 3, 1998
DHANSERI TEA & INDUS LTD. AND 4 ORS. Vs. LAXMI NARAIN SABOO
July 1, 1998
DHARAM CHAND Vs. STATE OF RAJASTHAN
January 23, 1998
DHARAMVEER Vs. STATE OF RAJASTHAN
March 3, 1998
DHARMA RAM Vs. PEMA RAMJI
March 2, 1998
DHIRU BHAI Vs. STATE OF RAJASTHAN
January 7, 1998
DHOLPUR KRAYA VIKRAYA SAHKARI LTD Vs. CONTROLLER UBNDER GRATUITY ACT
October 15, 1998
DHOORI Vs. STATE OF RAJASTHAN
April 20, 1998
DILIP KOTHARI Vs. VIJAYA BANK
February 13, 1998
DILIP SINGH Vs. STATE OF RAJASTHAN
April 13, 1998
DINESH GAUTA Vs. STATE OF RAJASTHAN
November 13, 1998
DINESH TEXTILES Vs. SBBJ
November 19, 1998
DINESH TEXTILES Vs. S B B J
November 11, 1998
DIWAKAR SRIMALI Vs. LIFE INSURANCE CORP OF INDIA
May 27, 1998
DR. OM PRAKASH AND ANR. Vs. STATE OF RAJASTHAN
April 17, 1998
DUEFUL LABORATORY Vs. STATE OF RAJASTHAN
July 3, 1998
DWARIKA LAL & ORS. Vs. STATE OF RAJASTHAN
March 3, 1998
DWARKA Vs. CHUNI LAL
November 30, 1998
EICHER GOODEARTH LTD Vs. PRESIDING OFFICER LABOUR COURT
November 26, 1998
EKTA KHAITAN Vs. SITA RAM
December 17, 1998
ENFORCEMENT INSPECTOR CIVIL SUPPLIES DEPT Vs. VIMAL KUMAR
December 4, 1998
FARAQ Vs. STATE OF RAJASTHAN
October 8, 1998
FIRM M/S. GANESH TRADERS BOMBAY Vs. ROHIDA INDUSTRIES
January 9, 1998
FIRM POONAM CHAND KESRIMAL KASAT Vs. GHISULAL
March 23, 1998
FIRM SWAROOP SINGH SHER SINGH Vs. MOHAN LAL
February 27, 1998
GAMIRI AND ANR. Vs. STATE OF RAJASTHAN
July 21, 1998
GANESH OIL AND GENERAL MILLS Vs. DEBTS RECOVERY TRIBUNAL JAIPUR
November 17, 1998
GANGA RAM MOOLCHANDANI Vs. HIGH COURT OF JUDICATURE FOR RAJASTHAN
November 2, 1998
GANGA SWAROOP Vs. STATE OF RAJ. AND ORS.
July 28, 1998
GANGANAGAR SAHAKARI UPBHOKTA WHOLESALE BHANDAR LTD. Vs. PRESCRIBED AUTHORITY UNDER THE RAJASTHAN SHOPS & COMMERCIAL ESTABLISHMENTS ACT AND OTHERS
May 11, 1998
GANGANAGAR SUGAR MILLS Vs. JUDGE INDUSTRIAL TRIBUNAL
April 29, 1998
GANPAT Vs. STATE OF RAJASTHAN
January 8, 1998
GANPAT LAL Vs. STATE
October 13, 1998
GANPAT LAL Vs. STATE
August 18, 1998
GANPATI KHANIJ UDHYOG Vs. UNION OF INDIA
April 17, 1998
GATUBAI Vs. STATE OF RAJASTHAN
November 17, 1998
GAURI SHANKER @ BABLU Vs. STATE OF RAJASTHAN
October 14, 1998
GAUTAM INDUSTRIES Vs. REGIONAL DIRECTOR ESIC
January 19, 1998
GAYATRI DEVI Vs. RAMESH CHAND
August 11, 1998
GENERAL INSURANCE EMPLOYEES ASSOCIATION Vs. UNION OF INDIA
March 9, 1998
GHEWAR CHAND Vs. STATE OF RAJASTHAN
November 2, 1998
GIRDHARI NATH Vs. STATE OF RAJASTHAN
March 6, 1998
GIRDHARI SINGH Vs. INSPECTOR GENERAL OF POLICE AND OTHERS
July 27, 1998
GIRRAJ PRASAD PITALIA Vs. JAMNA DAS KOTAWALA & ANOTHER
August 3, 1998
GIRRAJ PRASAD SHARMA Vs. TARA MISHRA
July 30, 1998
GOKUL Vs. RAJASTHAN MUSLIM WAKF BOARD
September 8, 1998
GOKUL DASS & ANOTHER Vs. STATE OF RAJASTHAN
July 14, 1998
GOPAL LAL Vs. AMBA BAI
March 5, 1998
GOPAL SINGH TALWAR Vs. STATE OF RAJASTHAN
January 19, 1998
GOPI KISHAN Vs. STATE OF RAJASTHAN
August 19, 1998
GOPICHAND GADIYA AND OTHERS Vs. STATE OF RAJASTHAN
January 21, 1998
GORU AND OTHERS Vs. STATE OF RAJASTHAN
March 27, 1998
GOVIND NARAYAN Vs. BODH RAJ
January 5, 1998
GOVIND POOJARA Vs. MOHAN LAL
February 27, 1998
GOVIND SINGH Vs. MAN SINGH
January 16, 1998
GULABI Vs. STATE OF RAJASTHAN
February 13, 1998
GULAM MOHD. QURESHI Vs. NAGAR NIGAM JAIPUR
October 16, 1998
GULAM SABIR Vs. STATE OF RAJASTHAN
April 18, 1998
GUMAN SINGH Vs. STATE OF RAJASTHAN
April 15, 1998
GUMANI Vs. RAM CHANDRA
March 6, 1998
GURMAIL SINGH Vs. STATE OF RAJASTHAN
December 1, 1998
GURMAIL SINGH Vs. STATE OF RAJASTHAN
May 6, 1998
GURVINDER KAUR Vs. STATE OF RAJASTHAN
November 19, 1998
GYAN CHAND Vs. STATE
March 17, 1998
GYAN SINGH Vs. STATE OF RAJASTHAN
December 2, 1998
HAJARI RAM Vs. STATE OF RAJASTHAN & ORS.
July 15, 1998
HAJARIMAL Vs. STATE OF RAJASTHAN
February 23, 1998
HAKRA Vs. STATE OF RAJASTHAN
December 2, 1998
HAMIR SINGH Vs. STATE OF RAJASTHAN
January 28, 1998
HANS RAJ Vs. STATE OF RAJASTHAN
December 16, 1998
HANSA RAM Vs. STATE OF RAJASTHAN
December 3, 1998
HANUMAN Vs. STATE OF RAJASTHAN
December 1, 1998
HANUMAN PRASAD Vs. SURENDRA KUMAR
November 24, 1998
HANUMAN SINGH Vs. STATE OF RAJASTHAN
August 4, 1998
HANUMANDAS Vs. STATE OF RAJASTHAN
January 15, 1998
HARBANS SINGH Vs. STATE OF RAJASTHAN
December 21, 1998
HARBANS SINGH Vs. STATE OF RAJASTHAN
March 10, 1998
HARDEEN Vs. STATE OF RAJASTHAN
December 3, 1998
HARI BHAGWAN BANSAL Vs. STATE OF RAJASTHAN AND ANOTHER
January 27, 1998
HARI NARAIN SAINI Vs. STATE OF RAJ. & ANR.
April 28, 1998
HARI SHANKER & ANR. Vs. STATE OF RAJASTHAN
April 17, 1998
HARI SINGH Vs. STATE OF RAJASTHAN
July 17, 1998
HARISH CHAND Vs. BAIKUNTHI DEVI
February 20, 1998
HASAN SINGH Vs. STATE OF RAJASTHAN
August 13, 1998
HASMAT TARA Vs. BOARD OF REVENUE
October 16, 1998
HEM SINGH Vs. STATE OF RAJASTHAN
January 7, 1998
HIMMAT LAL Vs. STATE OF RAJASTHAN
October 8, 1998
HOTEL PARAS Vs. SOUND VISION
April 27, 1998
HULAS CHAND JAIN Vs. SUNMOON PRINTERS PVT. LTD. & ANR.
November 24, 1998
I T C BHADRACHALAM FINANCE AND INVESTMENT LTD Vs. SAND PLAST INDIA LTD
September 15, 1998
IDAN RAM Vs. BUDHA RAM
February 18, 1998
INDER BHAN SINGH GUJAR Vs. STATE OF RAJASTHAN
August 20, 1998
INDER SINGH Vs. ASHA RAM AND OTHERS
August 3, 1998
INDIAN HOTEL COMPANY LTD Vs. STATE OF RAJASTHAN
March 26, 1998
INDRA KUMAR GOYAL Vs. STATE OF RAJ. & ANR.
April 30, 1998
INDRA SHARMA Vs. CHAIRMAN RSEB JAIPUR
February 26, 1998
IQRAMMUDDIN Vs. STATE OF RAJASTHAN
April 23, 1998
ISHWAR LAL Vs. ASHOK
November 3, 1998
ISHWAR LAL Vs. ASHOK
March 3, 1998
Ishwar Lal Vs. State of Rajasthan
January 8, 1998
ISMILE Vs. STATE OF RAJASTHAN
March 24, 1998
J I SIDDIQUI Vs. UNION OF INDIA
February 4, 1998
JAFARULLAH Vs. KOTA OPEN UNIVERSITY
March 11, 1998
JAGATJIT COTTON TEXTILE MILLS LTD Vs. STATE OF RAJASTHAN
March 9, 1998
JAGDEO SINGH AND ORS. Vs. KUMARI DISHA BANERJI AND ORS.
November 9, 1998
JAGDISH CHANDER Vs. STATE OF RAJASTHAN
March 4, 1998
JAGDISH CHANDRA SONI Vs. STATE OF RAJASTHAN
January 7, 1998
JAGDISH NARAIN LAL SRIVASTAVA Vs. UNION OF INDIA
May 21, 1998
JAGDISH PRASAD GUPTA Vs. JAIPUR METALS AND ELECTRICALS LTD.
October 29, 1998
JAGIR SINGH Vs. STATE OF RAJASTHAN
October 30, 1998
JAHANGIR JOIYA Vs. STATE OF RAJASTHAN
September 1, 1998
JAI NARAIN Vs. STATE OF RAJASTHAN
January 19, 1998
JAI PAL Vs. STATE OF RAJASTHAN
March 26, 1998
JAI PRAKASH TAILOR Vs. STATE OF RAJASTHAN
May 27, 1998
JAI SHREE Vs. NATHU MAL
November 18, 1998
JAIN TEXTILES PALI Vs. STATE OF RAJASTHAN
January 13, 1998
JAIPUR DEVELOPMENT AUTHORITY Vs. SURESH CHAND
December 2, 1998
JAIPUR NAGAUR ANCHALIK GRAMIN BANK & 9 ORS. Vs. JUDGE LABOUR COURT (CENTRAL) & ANR.
November 28, 1998
JAISHREE AGRO INDUSTRIES PRIVATE LIMITED Vs. STATE OF RAJASTHAN
March 10, 1998
JAMNA LAL Vs. STATE OF RAJASTHAN
March 19, 1998
JAWAHAR GRAH NIRMAN SAHAKARI SAMITI Vs. ADDL REGISTRAR CO OPERATIVE
December 2, 1998
Jawaru Vs. State of Rajasthan
April 2, 1998
JAYANTI LAL Vs. STATE OF RAJASTHAN
February 9, 1998
JEET SINGH Vs. STATE OF RAJASTHAN
March 25, 1998
JEHARRUDDIN S/O JALALUDDIN Vs. STATE OF RAJASTHAN ETC
February 13, 1998
JETA Vs. STATE OF RAJASTHAN
November 5, 1998
JINESH MOGARA Vs. STATE OF RAJASTHAN & ANR
July 24, 1998
JITENDRA SINGH Vs. STATE OF RAJASTHAN
September 8, 1998
JODHPUR CHARTERED ACCOUNTANTS SOCIETY & ANIL. Vs. UNION OF INDIA
November 24, 1998
JODHPUR GUMS AND CHEMICALS PRIVATE LIMITED Vs. PUNJAB NATIONAL BANK
October 30, 1998
JOG RAJ SINGH Vs. STATE OF RAJ.
May 15, 1998
JORA RAM Vs. UNION OF INDIA
March 6, 1998
JORA RAM & ORS. Vs. STATE OF RAJASTHAN
November 11, 1998
JOTRAM AND HARLAL Vs. STATE OF RAJASTHAN
January 20, 1998
KAILASH CHANDRA Vs. KISHAN
January 28, 1998
KAILASH NARAIN SHARMA AND ETC. ETC. Vs. STATE OF RAJASTHAN AND OTHERS
May 18, 1998
KAJOD Vs. STATE OF RAJASTHAN
February 13, 1998
KALI BAIN Vs. STATE OF RAJASTHAN
July 15, 1998
KALLU Vs. STATE OF RAJASTHAN
August 3, 1998
KALLU KHAN & ANR. Vs. STATE OF RAJ. & ANR.
February 20, 1998
KALU RAM Vs. STATE OF RAJASTHAN
August 14, 1998
KALU RAM Vs. STATE OF RAJASTHAN
May 19, 1998
KALU RAM Vs. SMT. LACHMA DEVI
March 26, 1998
KALU RAM Vs. STATE OF RAJASTHAN
February 13, 1998
KALU RAM S/O KISTTORJI BAWARI Vs. STATE OF RAJASTHAN
August 31, 1998
KALU SINGH Vs. STATE OF RAJASTHAN
March 18, 1998
KALYAN Vs. STATE OF RAJASTHAN
April 2, 1998
KAMAL SINGH Vs. STATE OF RAJASTHAN
September 16, 1998
KANA Vs. STATE OF RAJASTHAN AND OTHERS
April 6, 1998
KANHA Vs. BOARD OF REVENUE
September 18, 1998
KANHAIYALAL Vs. STATE OF RAJASTHAN
March 9, 1998
KANHEYA LAL SWARANKAR Vs. R S E B JAIPUR
October 26, 1998
KANHIYA LAL Vs. KAKESHI DEVI
November 2, 1998
KANHIYA LAL Vs. STATE OF RAJASTHAN
May 13, 1998
KANTA TOSHAN (SMT.) Vs. STATE OF RAJASTHAN AND ANOTHER
January 9, 1998
KANTI Vs. U I T BIKANER
January 13, 1998
KANWAR LAL Vs. STATE OF RAJASTHAN
February 23, 1998
KAPTAN SINGH & ORS. Vs. STATE OF RAJASTHAN
October 14, 1998
KEHARI SINGH Vs. STATE OF RAJASTHAN & ORS.
February 11, 1998
KERLA STATE COIER CORPORATION LIMITED Vs. KEWAL KRISHAN KUMAR
November 28, 1998
KESA RAM AND ANOTHER Vs. STATE OF RAJASTHAN AND OTHERS
February 3, 1998
KESARA RAM Vs. STATE OF RAJASTHAN
September 9, 1998
KHETRI VIKAS SAMITI Vs. UNIVERSITY OF RAJASTHAN
December 4, 1998
KHUMAN CHAND Vs. STATE OF RAJASTHAN
January 8, 1998
KHURAJ Vs. MOTILAL
March 4, 1998
KIRTI PATHAK Vs. STATE OF RAJASTHAN
March 6, 1998
KISHAN LAL Vs. STATE OF RAJASTHAN AND ORS.
July 3, 1998
KISHAN LAL Vs. STATE OF RAJASTHAN
March 27, 1998
KISHAN LAL Vs. STATE OF RAJASTHAN
July 17, 1998
KISHAN LAL & ORS. Vs. STATE OF RAJASTHAN
May 6, 1998
KISHANLAL Vs. NARAYAN
October 29, 1998
KISHORI LAL Vs. STATE OF RAJASTHAN
August 14, 1998
KRISHAN Vs. STATE OF RAJASTHAN
October 29, 1998
KRISHAN KUMAR MISHRA Vs. STATE OF RAJASTHAN
February 4, 1998
KRISHANDUTT SHARMA Vs. STATE OF RAJASTHAN
May 27, 1998
KRISHI UPAJ MANDI SAMITI, BHILWARA Vs. STATE OF RAJASTHAN
July 27, 1998
KRISHNA KUMAR BAGLA Vs. STATE BANK OF BIKANER AND JAIPUR
October 26, 1998
KRISHNA MURARI Vs. CHAMPALAL
November 6, 1998
KULDEEP SHARMA Vs. STATE OF RAJASTHAN
August 7, 1998
KULDEEP SINGH Vs. STATE
September 2, 1998
L M P PRECISION ENGINEERING CO Vs. RAM NARAIN
March 6, 1998
L. RS OF SHANKAR LAL Vs. UIT JODHPUR & OTHERS
November 28, 1998
LABH CHAND Vs. DEVILAL
September 7, 1998
LAL CHAND Vs. STATE OF RAJASTHAN
March 4, 1998
LAL CHAND KORANI Vs. STATE OF RAJASTHAN
April 28, 1998
LALCHAND JAIN Vs. GHEESI
November 5, 1998
LAXMAN MEENA Vs. STATE OF RAJASTHAN
February 27, 1998
LAXMAN SINGH & ORS. Vs. STATE OF RAJASTHAN
October 14, 1998
LAXMI Vs. STATE OF RAJASTHAN
February 12, 1998
LAXMI CINEMA BARMER Vs. PREM PRAKASH CINEMA JAIPUR
October 16, 1998
LAXMI NARAIN LATH TRUST Vs. COMMISSIONER OF INCOME TAX
February 23, 1998
LAXMI NARAYAN Vs. STATE OF RAJASTHAN AND OTHERS
May 5, 1998
LAXMI TARA CALENDERS Vs. SHANTI DEVI BORANA & ORS.
September 2, 1998
LAXMIKANT Vs. STATE OF RAJASTHAN
May 27, 1998
LEGAL REPRESENTATIVES OF GUSAI KARAN GIRI Vs. LEGAL REPRESENTATIVES OF RAM DAS
August 27, 1998
LICHHMANRAM Vs. STATE OF RAJASTHAN
September 7, 1998
LOKESH MEENA AND Vs. MALVIYA REGIONAL ENGINEERING COLLEGE JAIPUR
March 19, 1998
LUMBA RAM Vs. STATE AND ANR.
July 22, 1998
M/S. MANEESH INDUSTRIES Vs. STATE OF RAJASTHAN
March 19, 1998
MADAN LAL Vs. STATE OF RAJASTHAN
December 7, 1998
MADAN LAL SHARMA Vs. STATE OF RAJASTHAN AND OTHERS
October 27, 1998
MADHAV GOPAL GARG Vs. BHILWARA AJMER KSHETRIYA GRAMIN BANK
May 15, 1998
MADHU JAJOO Vs. STATE OF RAJASTHAN
October 13, 1998
MADHU SUDAN BHATNAGAR Vs. STATE OF RAJASTHAN
May 22, 1998
MAGHA RAM Vs. STATE OF RAJASTHAN
August 7, 1998
MAGHER SINGH Vs. STATE OF RAJASTHAN
March 27, 1998
MAHANT BABA MADHAV DAS Vs. STATE OF RAJASTHAN
January 19, 1998
MAHANT DINESH KUMAR AND ANOTHER Vs. DWARKANATH MANDIR SARWAJANIL TRUST
March 18, 1998
MAHAVEER Vs. POONA DEVI
March 24, 1998
MAHAVEER PRASAD Vs. STATE OF RAJASTHAN
November 10, 1998
MAHAVEER SINGH Vs. STATE OF RAJASTHAN
December 14, 1998
MAHENDRA SINGH Vs. STATE OF RAJASTHAN
October 30, 1998
MAHESH Vs. STATE
July 17, 1998
MAHESH CHANDRA SHARMA Vs. UNIVERSITY OF RAJASTHAN
September 17, 1998
MAHESH JHAJHARIA Vs. STATE OF RAJASTHAN
October 16, 1998
MAHESH KUMAR Vs. STATE OF RAJASTHAN
January 29, 1998
MAHESHWARI F L Vs. EMPLOYEES STATE INSURANCE CORPORATION
July 29, 1998
MAHIPAL S/O LALA RAM Vs. THE STATE OF RAJASTHAN AND ANR.
September 16, 1998
MAKHAN SINGH Vs. STATE OF RAJASTHAN
October 7, 1998
MAKOOL KHAN Vs. STATE OF RAJASTHAN
April 29, 1998
MAKOOL KHAN Vs. STATE OF RAJASTHAN
April 28, 1998
MALU RAM Vs. STATE OF RAJASTHAN
March 25, 1998
MAN MAL SHARMA Vs. BIKANER SAHKARI UPBHOKTA BHANDAR
August 4, 1998
MANA SINGH ALIAS SHANA SINGH Vs. STATE OF RAJASTHAN
July 29, 1998
MANAK CHAND Vs. STATE
January 14, 1998
MANGAL SINGH Vs. UNION OF INDIA
September 16, 1998
MANGILAL Vs. CHAIRMAN R S R T C
November 5, 1998
MANGILAL Vs. ICHKU DEVI
April 27, 1998
MANGILAL SARAF Vs. STATE OF RAJASTHAN
December 11, 1998
MANGTU RAM Vs. STATE OF RAJASTHAN
July 20, 1998
MANGU Vs. STATE OF RAJASTHAN
September 7, 1998
MANGU SINGH Vs. UNION OF INDIA
January 21, 1998
MANISH DIXIT & ANR. Vs. STATE OF RAJASTHAN & ANR.
April 22, 1998
MANISH KUMAR Vs. STATE OF RAJASTHAN & ANR.
November 5, 1998
MANJU Vs. KRISHAN GOPAL
March 23, 1998
MANOHAR KUMAR JAIN Vs. STATE OF RAJASTHAN
November 10, 1998
MANOHAR SINGH Vs. STATE OF RAJASTHAN
May 11, 1998
MANOHAR SINGH Vs. STATE OF RAJASTHAN
January 7, 1998
MANOJ KUMAR Vs. STATE OF RAJASTHAN
August 19, 1998
MANOJ KUMAR Vs. STATE OF RAJASTHAN
December 11, 1998
MARUDHARA CONDUCTORS Vs. HARYANA STATE ELECTRICITY BOARD
May 6, 1998
MATHURA LAL AND OTHER Vs. STATE OF RAJASTHAN
January 16, 1998
MEERA Vs. STATE OF RAJASTHAN
July 31, 1998
MEHA RAM Vs. STATE OF RAJASTHAN
March 18, 1998
MISRA Vs. STATE OF RAJASTHAN
November 27, 1998
MOHAN LAL Vs. STATE OF RAJASTHAN AND OTHERS
August 10, 1998
MOHAN SINGH Vs. REGIONAL TRANSPORT AUTHORITY
September 7, 1998
MOHAN SINGH Vs. STATE OF RAJASTHAN
January 20, 1998
MOHANLAL Vs. STATE
December 3, 1998
MOHNI DEVI Vs. GHANSHYAM DAS
November 30, 1998
MOHRU AND ANOTHER Vs. STATE OF RAJASTHAN
March 2, 1998
MONGA SINGH @ CHARANJEET SINGH Vs. STATE OF RAJASTHAN
October 13, 1998
MOOL CHAND AND ORS. Vs. STATE OF RAJASTHAN
April 1, 1998
MOOLCHAND Vs. SHANKAR DASS
March 11, 1998
MOOLCHAND AND ANR Vs. STATE OF RAJASTHAN
January 13, 1998
MOTI LAL Vs. STATE OF RAJASTHAN
May 5, 1998
MOTI LAL Vs. STATE & OTHERS
March 27, 1998
MS. ANJANA `MATHUR Vs. STATE OF RAJASTHAN AND OTHERS
April 23, 1998
MST. RADHA Vs. STATE OF RAJASTHAN
August 7, 1998
Mubarak and Anr. Vs. State of Rajasthan
August 28, 1998
MUKAND LIMITED Vs. STATE OF RAJASTHAN
February 23, 1998
MUKUT BIHARI & ORS. Vs. STATE OF RAJ.
August 19, 1998
MUMTAZ BEGUM Vs. YUSUF KHAN
October 5, 1998
MUMTAZ BEGUM Vs. YUSUF KHAN
November 5, 1998
MUNSHI Vs. RUKMANI DEVI
February 20, 1998
MURLIDHAR JAT Vs. STATE OF RAJASTHAN
November 26, 1998
N BALA SUNDRAM Vs. STATE OF RAJASTHAN
July 1, 1998
NADEEM Vs. STATE OF RAJASTHAN
February 18, 1998
NAGPUR SAHKARI UPBHOKTA WHOLESALE BHANDAR LIMITED Vs. STATE OF RAJASTHAN
November 16, 1998
NAGRAJ JAIN Vs. STATE OF RAJASTHAN
April 27, 1998
Nahari Vs. State of Rajasthan
February 4, 1998
NAIN SINGH Vs. STATE OF RAJASTHAN
September 15, 1998
NAKODA LAMINATORS Vs. STATE OF RAJASTHAN
March 27, 1998
NAND KISHORE Vs. REVENUE APPELLATE AUTHORITY JAIPUR
February 20, 1998
NANDA Vs. JAI NARAYAN VYAS UNIVERSITY
October 30, 1998
NARAIN LAL SAIN Vs. STATE OF RAJASTHAN AND OTHERS
February 23, 1998
NARAYAN LAL Vs. STATE OF RAJASTHAN AND OTHERS
November 23, 1998
NARENDER SINGH Vs. DINESH KUMAR AND ANOTHER
February 4, 1998
NARENDRA SINGH Vs. STATE OF RAJASTHAN
January 22, 1998
NARESH KUMAR Vs. JAN MOHD
September 4, 1998
NARESH KUMAR RAJPUT Vs. STATE OF RAJASTHAN
February 13, 1998
NATHIA Vs. STATE OF RAJASTHAN
November 30, 1998
NATHMAL Vs. JOINT CHIEF OFFICER,R.B.I., JAIPUR
April 24, 1998
NATHU Vs. STATE OF RAJASTHAN
July 22, 1998
NATHU & ORS Vs. STATE OF RAJASTHAN & ORS
April 1, 1998
NATHU LAL Vs. STATE OF RAJASTHAN
February 24, 1998
NATIONAL ENGINEERING INDUSTRIES LTD Vs. STATE OF RAJASTHAN
May 2, 1998
NATIONAL INSURANCE CO LTD Vs. HEERA
April 2, 1998
NATIONAL INSURANCE CO LTD Vs. ABDUL MAZID
February 12, 1998
NATIONAL INSURANCE CO. LTD. Vs. AJAY KANNGUO AND OTHERS
September 17, 1998
NATIONAL INSURANCE COMPANY LIMITED Vs. RUKMANI DEVI & OTHERS
November 26, 1998
NATIONAL TEXTILES CORPN. (M.P.) LTD. Vs. INDRAJIT SINGH
November 27, 1998
NAWALA RAM Vs. STATE OF RAJASTHAN AND OTHERS
December 17, 1998
NEMI CHAND Vs. STATE OF RAJASTHAN
November 3, 1998
NENA RAM Vs. STATE OF RAJASTHAN
November 13, 1998
NEW INDIA ASSURANCE CO. LTD Vs. JAI NARAIN AND OTHERS
August 10, 1998
NIRBHAY SINGH Vs. STATE OF RAJASTHAN AND OTHERS
July 20, 1998
NIRBHAY SINGH Vs. STATE OF RAJASTHAN
March 4, 1998
NIRBHAY SINGH Vs. STATE OF RAJASTHAN
September 9, 1998
NIRMAL KUMAR Vs. STATE OF RAJASTHAN
September 4, 1998
NIRMALA Vs. COLLECTOR JODHPUR
April 6, 1998
NOOR KHAN Vs. STATE OF RAJASTHAN
March 17, 1998
Nooruddin Vs. State of Rajasthan
April 27, 1998
OM PRAKASH Vs. STATE OF RAJASTHAN
April 1, 1998
OM PRAKASH Vs. CHHOTELAL
February 12, 1998
OM PRAKASH Vs. UNION OF INDIA
January 23, 1998
OM PRAKASH Vs. STATE OF RAJASTHAN
December 10, 1998
OM PRAKASH Vs. BABLI
May 13, 1998
OM PRAKASH SHARMA Vs. RAMDUTT
August 25, 1998
OMA PUROHIT Vs. STATE OF RAJASTHAN
February 3, 1998
OMPRAKASH Vs. STATE
December 18, 1998
ORIENTAL INSURANCE CO LTD Vs. NATHU RAM
December 15, 1998
ORIENTAL INSURANCE CO. LTD Vs. KUNU SAHU AND OTHERS
March 3, 1998
P.R. SHARMA Vs. STATE OF RAJASTHAN & ORS.
May 7, 1998
PADAM KANWAR Vs. STATE OF RAJASTHAN
February 12, 1998
PADAM KUMAR JAIN Vs. STATE OF RAJASTHAN
March 11, 1998
PAHAR SINGH Vs. STATE OF RAJASTHAN
October 14, 1998
PANCHU LAL Vs. STATE OF RAJASTHAN
February 6, 1998
PANCHU RAM JAT Vs. STATE OF RAJASTHAN
March 11, 1998
PANI DEVI Vs. UNION OF INDIA
April 17, 1998
PARAMJEET SINGH Vs. STATE OF RAJASTHAN
March 17, 1998
PARAS MANI Vs. STATE OF RAJASTHAN
February 2, 1998
PARAS RAM Vs. STATE OF RAJASTHAN
April 20, 1998
PARAS RAM PATEL Vs. STATE OF RAJASTHAN
February 7, 1998
PARMANAND SHARMA Vs. BAR COUNCIL OF RAJASTHAN
November 6, 1998
PATHANIA @ BHURA RAM AND ANR. Vs. STAE OF RAJASTHAN
June 15, 1998
PATIYA Vs. STATE OF RAJASTHAN
March 25, 1998
PATTA RAM Vs. STATE OF RAJASTHAN
August 18, 1998
PESTICIDES INDIA LTD. AND ORS. Vs. STATE OF RAJASTHAN AND ANR.
April 25, 1998
PHONEIX IMPEX Vs. STATE OF RAJASTHAN
February 3, 1998
PHOOL CHAND Vs. STATE OF RAJASTHAN
January 21, 1998
PITHA RAM AND OTHERS Vs. STATE OF RAJASTHAN
April 3, 1998
POONAM CHAND Vs. STATE OF RAJASTHAN
March 27, 1998
POONAM CHAND KASLIWAL Vs. JAIPUR DEVELOPMENT AUTHORITY
September 14, 1998
POONMA RAM Vs. STATE OF RAJASTHAN
April 2, 1998
PRABHAKARI ADHIKARI Vs. JAMSHER ALI
October 27, 1998
PRABHAWATI VAMANBHAI Vs. CHAIRMAN U P STATE ROAD TRANSPORT
January 16, 1998
PRABHU DAS Vs. DISTRICT JUDGE
November 13, 1998
PRABHUDAYAL Vs. SUSHEEL KUMAR
December 4, 1998
PRAHLAD Vs. STATE OF RAJASTHAN
December 11, 1998
PRAHLAD DAS Vs. KARUNARAM
November 18, 1998
PRAHLAD RAM Vs. STATE OF RAJASTHAN
March 30, 1998
PRAKASH CHAND SAINI Vs. STATE OF RAJASTHAN
May 15, 1998
PRAKASH SHUKLA Vs. STATE
October 28, 1998
PRAKASHKAUR Vs. HARJINDERPAL SINGH
July 28, 1998
PRAMOD KUMAR GUPTA Vs. STATE OF RAJASTHAN
January 22, 1998
PRAVEEN AGARWAL Vs. OM PRAKASH
April 17, 1998
PREETAM SINGH Vs. NARENDRA KUMAR
April 6, 1998
PREM RAJ Vs. STATE OF RAJASTHAN
August 10, 1998
PREM SAINI Vs. STATE OF RAJASTHAN
December 15, 1998
PREMA RAM GODARA Vs. STATE OF RAJASTHAN AND OTHERS
August 27, 1998
PREMSUKH MATOTHI Vs. STATE OF RAJASTHAN
March 3, 1998
PRINCIPAL DOONGAR COLLEGE Vs. OM PRAKASH
August 8, 1998
PRITHVI RAJ Vs. SRIGANGANAGAR KSHETRIYA GRAMIN BANK
May 5, 1998
PROJECT DIRECTOR AGRICULTURE AND SOIL SURVEY Vs. SURENDRA SINGH
May 7, 1998
PROJECT MANAGER RAJASTHAN STATE TUNGSTEN Vs. AUTHORITY UNDER PAYMENT OF WAGES ACT
March 6, 1998
PUBLIC INTEREST LITIGATION CELL Vs. URBAN IMPROVEMENT TRUST JODHPUR
May 27, 1998
PUNJAB NATIONAL BANK EMPLOYEES UNION Vs. UNION OF INDIA
May 15, 1998
PURKHA RAM Vs. STATE OF RAJASTHAN
March 25, 1998
PYARELAL Vs. TULSHI RAM
October 13, 1998
R S E B Vs. DEEPAK OILS
March 10, 1998
R S R T C Vs. SAYAR BAI
December 10, 1998
RADHEY SHYAM GUPTA Vs. COMMISSIONER OF INCOME TAX
October 16, 1998
RAFIQ MOHAMMED Vs. NISAR MOHAMMED
November 17, 1998
RAGHUNATH SINGH & OTHERS Vs. STATE OF RAJASTHAN
February 9, 1998
RAGHUVAR S O CHOTHU ALIAS CHOTHMAL MALI Vs. BOARD OF REVENUE RAJASTHAN AJMER
January 15, 1998
RAHUL ALIAS BABU LAL Vs. STATE OF RAJASTHAN
April 16, 1998
RAJ KUMAR JAIN Vs. BOARD OF REVENUE
November 30, 1998
RAJ MAL Vs. UNION OF INDIA
July 1, 1998
RAJAN BHANOT AND Vs. STATE OF RAJASTHAN
February 27, 1998
RAJASTHAN ART EMPORIUM Vs. RAJASTHAN STATE INDUSTRIAL AND INVESTMENT CORPN
May 6, 1998
RAJASTHAN COMMUNICATION LIMITED Vs. UNION OF INDIA
March 6, 1998
RAJASTHAN GOLDEN TRANSPORT COMPANY Vs. LRS OF AMRITLAL
February 2, 1998
RAJASTHAN STATE BOARD Vs. SHARIF DYEING WORKS
March 26, 1998
RAJASTHAN STATE ELECTRICITY BOARD Vs. JUDGE LABOUR COURT
January 15, 1998
RAJASTHAN STATE ELECTRICITY BOARD Vs. GOPAL OIL MILLS
October 14, 1998
RAJASTHAN STATE INDUSTRIAL DEVELOPMENT AND INVESTMENT CORPORATION LTD Vs. STATE OF RAJASTHAN
August 28, 1998
RAJASTHAN STATE ROAD TRANSPORT Vs. SUGNA RAM
March 2, 1998
RAJASTHAN STATE ROAD TRANSPORT Vs. INDER SINGH
February 20, 1998
RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. KANCHAN BAI
January 7, 1998
RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. MAHAVEER SINGH
April 6, 1998
RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. STATE TRANSPORT APPELLATE TRIBUNAL
October 27, 1998
RAJASTHAN STATE ROAD TRANSPORT CORPORATION AND Vs. INDUSTRIAL TRIBUNAL
December 18, 1998
RAJASTHAN STATE ROAD TRANSPORT CORPORATION JAIPUR Vs. MARIYAM
January 28, 1998
RAJASTHAN STATE ROAD TRANSPORT CORPORATION, JAIPUR Vs. BACHONT KAUR & ORS.
March 19, 1998
RAJASTHAN WELFARE SOCIETY Vs. DIRECTOR PRIMARY AND SECONDARY
March 3, 1998
RAJENDRA KUMAR Vs. KRISHNA
July 17, 1998
RAJENDRA PRASAD Vs. DHANKANWAR
February 17, 1998
RAJENDRA SINGH Vs. STATE OF RAJASTHAN
February 18, 1998
RAJENDRA SINGH Vs. STATE OF RAJASTHAN
January 23, 1998
RAJENDRA SINGH AND ANOTHER Vs. STATE OF RAJASTHAN
January 5, 1998
RAJESH SHARMA Vs. STATE OF RAJASTHAN
January 5, 1998
RAJKEA MIDDLE SCHOOL DAULATPURA Vs. RAMKUMAR
March 26, 1998
RAJMAL Vs. STATE OF RAJASTHAN
January 28, 1998
RAJMAL Vs. ANANDI LAL AND OTHERS
March 18, 1998
RAJU ALIAS RAJENDRA Vs. PUSHPA DEVI
August 10, 1998
RAJU AND ANOTHER Vs. STATE OF RAJASTHAN
February 19, 1998
Rakesh Kumar Vs. State of Rajasthan
March 5, 1998
RALLIS INDIA COMPANY Vs. STATE OF RAJASTHAN
July 14, 1998
RALLIS INDIA LIMITED Vs. STATE OF RAJASTHAN
March 20, 1998
RAM BABU Vs. BAJRANG SINGH & ORS.
November 18, 1998
RAM BABU RAMAN Vs. STATE OF RAJASTHAN
July 27, 1998
RAM BHAWAN Vs. INSTRUMENTATION LTD
February 27, 1998
RAM CHANDRA Vs. STATE OF RAJASTHAN
March 20, 1998
RAM CHANDRA Vs. EXECUTIVE ENGINEER
August 6, 1998
RAM CHANDRA KANUNGO & ORS. Vs. STATE OF RAJASTHAN & ORS.
February 26, 1998
RAM DHAN Vs. STATE OF RAJASTHAN
September 4, 1998
RAM KALYAN Vs. STATE OF RAJASTHAN
March 26, 1998
RAM KARAN Vs. GOVIND LAL
August 20, 1998
RAM KARAN Vs. STATE OF RAJASTHAN
November 13, 1998
RAM KISHAN & ORS Vs. STATE OF RAJASTHAN
July 29, 1998
RAM KISHORE AND ORS. Vs. PADAM CHAND AND ORS.
October 14, 1998
RAM KUMAR Vs. STATE OF RAJASTHAN
April 1, 1998
RAM KUMAR Vs. STATE OF RAJASTHAN
January 19, 1998
RAM KUMAR Vs. STATE OF RAJASTHAN
February 11, 1998
RAM NARAIN Vs. MAHESHWARI SAMAJ
November 12, 1998
RAM NIWAS Vs. STATE OF RAJASTHAN
November 30, 1998
RAM NIWAS Vs. STATE OF RAJASTHAN
April 6, 1998
RAM NIWAS Vs. STATE OF RAJASTHAN
May 27, 1998
RAM NIWAS GUPTA Vs. RAJASTHAN FINANCIAL CORPORATION
August 28, 1998
RAM PAL SINGH SHIVNAIN Vs. KENDRIYA VIDYALAYA SANGATHAN
October 6, 1998
RAM PRATAP Vs. STATE OF RAJASTHAN AND 50 ORS
October 28, 1998
RAM SINGH Vs. DIVISIONAL PERSONNEL OFFICER NORTHERN RAILWAY AND
January 13, 1998
RAM SWAROOP Vs. DAYA RAM AND ANR.
August 27, 1998
RAM SWAROOP Vs. STATE OF RAJASTHAN
May 18, 1998
RAM VILAS Vs. STATE OF RAJASTHAN AND OTHERS
February 23, 1998
RAMAVATI Vs. OM PRAKASH
March 26, 1998
RAMAVTAR & ANR. Vs. RADHEYSHYAM & ANR.
December 16, 1998
RAMAWATAR Vs. STATE OF RAJASTHAN
March 5, 1998
RAMCHANDRA S/O BHANWARLAL Vs. STATE OF RAJASTHAN
April 27, 1998
RAMESH Vs. STATE OF RAJASTHAN
April 3, 1998
RAMESH CHANDRA Vs. STATE OF RAJASTHAN
January 13, 1998
RAMESH KUMAR Vs. STATE OF RAJASTHAN
November 28, 1998
RAMESH KUMAR SONI Vs. STATE OF RAJASTHAN
November 27, 1998
RAMESH SINGH Vs. STATE OF RAJASTHAN
March 26, 1998
RAMESH SINGHANIA Vs. UNION OF INDIA UOI
May 15, 1998
RAMESHWAR Vs. STATE OF RAJASTHAN
October 14, 1998
RAMESHWARI DEVI Vs. STATE OF RAJASTHAN
November 9, 1998
RAMGOPAL Vs. KHIV RAJ
February 6, 1998
RAMJAN KHAN AND ORS. Vs. STATE OF RAJASTHAN
December 8, 1998
RAMLAL Vs. OAKI DEVI
April 3, 1998
RAMPAL AND ORS. Vs. STATE OF RAJASTHAN
February 7, 1998
RAMSINGH Vs. STATE & ORS.
April 28, 1998
RAMU RAM Vs. STATE OF RAJASTHAN
April 20, 1998
RAMU RAM Vs. STATE OF RAJASTHAN
April 21, 1998
RAMVEER Vs. STATE OF RAJASTHAN
November 12, 1998
RATAN LAL Vs. UNION OF INDIA
February 20, 1998
RATAN LAL Vs. KANHAIYA LAL
May 20, 1998
RATANLAL Vs. STATE OF RAJASTHAN
January 22, 1998
RAVI BHUSHAN PURI Vs. STATE OF RAJASTHAN
January 5, 1998
RAVI SETIA Vs. SOMLAL SETIA
March 3, 1998
RESIDENT ENGINEER RAJASTHAN STATE BRIDGE AND Vs. OM PRAKASH
March 25, 1998
REVTI Vs. BOARD OF REVENUE
January 23, 1998
RICHHPAL SINGH Vs. STATE OF RAJASTHAN
September 4, 1998
RIKHAB DAS Vs. MANAK CHAND
April 1, 1998
RIMJHU KHAN Vs. STATE OF RAJASTHAN
March 20, 1998
RONAK BEGUM Vs. JORASINGH
May 5, 1998
ROOP NARAIN Vs. KISHAN SHARAN SINGH
September 11, 1998
ROOP RAM Vs. KAMLESH DEKA
January 29, 1998
ROOP SINGH CHAUHAN Vs. STATE OF RAJASTHAN AND OTHERS
March 4, 1998
ROOPA Vs. STATE OF RAJASTHAN
February 17, 1998
ROOPSI ALIAS ROOP SINGH Vs. STATE OF RAJASTHAN
October 14, 1998
ROSHAN LAL Vs. STATE OF RAJASTHAN
September 16, 1998
RUBY JOYCE CHARLES Vs. AIR FORCE SCHOOL
March 5, 1998
RUPENG Vs. STATE OF RAJASTHAN
December 2, 1998
S D KHETANI Vs. STATE OF RAJASTHAN
February 27, 1998
S K LAHRI Vs. STATE OF RAJASTHAN
October 10, 1998
SADDIQ MOHAMMED Vs. STATE OF RAJASTHAN
December 9, 1998
SAGARMAL Vs. STATE OF RAJASTHAN
February 13, 1998
SAGAT SINGH Vs. STATE OF RAJASTHAN
April 15, 1998
SAGIR KHAN Vs. STATE OF RAJASTHAN
December 8, 1998
SAHADEO SINGH Vs. STATE OF RAJASTHAN AND ANOTHER
November 13, 1998
SAHDEV SINGH Vs. STATE OF RAJASTHAN
March 23, 1998
SAKHI DEVI AND ANR. Vs. STATE OF RAJASTHAN
April 6, 1998
SALEEM Vs. STATE OF RAJASTHAN
July 27, 1998
SANTOSH Vs. RANJIT SINGH
January 15, 1998
SARASWATI BENIWAL Vs. STATE OF RAJASTHAN
May 21, 1998
SARDAR DAN SINGH Vs. SARDAR BHAG SINGH
December 4, 1998
SAROJ Vs. GRAM PANCHAYAT
April 20, 1998
SAROJ SHARMA Vs. STATE OF RAJASTHAN
April 6, 1998
SATISH RAVILAL SHAH Vs. STATE OF RAJASTHAN
November 9, 1998
SATIYA @ SATTU Vs. STATE OF RAJASTHAN
April 3, 1998
SATVEER Vs. STATE OF RAJASTHAN
January 22, 1998
SATYA NARAIN Vs. KUNDAN LAL
May 1, 1998
SATYA NARAYANI Vs. HANUMAN PRASAD
October 29, 1998
SAUDAGAR SINGH Vs. ADDL DISTRICT MAGISTRATE
January 6, 1998
SAYEED ALI Vs. STATE OF RAJASTHAN
February 3, 1998
SEEMA GEHLOT Vs. STATE OF RAJASTHAN
May 11, 1998
SHAMBHU DAYAL S/O MANGILAL & ORS Vs. STATE OF RAJASTHAN
March 25, 1998
SHAMBHU LAL Vs. STATE OF RAJASTHAN
April 27, 1998
SHAMBHU RAJ Vs. STATE OF RAJASTHAN
February 2, 1998
SHAMBHU SINGH Vs. STATE OF RAJASTHAN
March 16, 1998
SHAMBHULAL Vs. STATE OF RAJASTHAN
April 27, 1998
SHAMUMAL Vs. STATE OF RAJASTHAN
January 23, 1998
SHANA RAM Vs. RSRTC & ORS.
November 26, 1998
SHANKAR LAL Vs. MOOL CHAND
January 7, 1998
SHANKER Vs. STATE OF RAJASTHAN
December 11, 1998
SHANKER LAL VERMA Vs. RAJASTHAN STATE ELECTRICITY BOARD
September 11, 1998
SHANKER SINGH Vs. STATE OF RAJASTHAN
November 30, 1998
SHANTI LAL DAVE Vs. MOHANLAL SUKHADIYA UNIVERSITY, UDAIPUR
May 4, 1998
SHANTILAL Vs. STATE OF RAJASTHAN
July 4, 1998
SHARDA SHARMA Vs. ANAND KANWAR AND ORS
March 19, 1998
SHARMA BAL MANDIR Vs. STATE OF RAJASTHAN AND ANR
February 24, 1998
SHEA NARAIN Vs. STATE OF RAJASTHAN
March 30, 1998
SHESHMAL Vs. MAAN MAL
March 18, 1998
SHIV KUMAR Vs. STATE OF RAJASTHAN
March 5, 1998
Shiv Lal Vs. State of Rajasthan
May 19, 1998
SHRAVAN Vs. STATE OF RAJASTHAN
April 15, 1998
SHRI AGRAWAL SHIKSHA SAMITI Vs. STATE OF RAJASTHAN
March 3, 1998
SHYAM LAL Vs. STATE OF RAJASTHAN
October 27, 1998
SHYAM SINGH Vs. STATE OF RAJASTHAN
February 10, 1998
SHYAM SUNDER Vs. STATE OF RAJASTHAN
April 25, 1998
SHYAM SUNDER MATHUR Vs. STATE OF RAJASTHAN
April 29, 1998
SHYAMLAL Vs. MANSHA BAI
January 8, 1998
SIDHKARAN Vs. MANJULATA
September 1, 1998
SIKAR CENTRAL CO OPERATIVE BANK LTD Vs. RAM RICHHPAL JAT
January 7, 1998
SINGH & ASSOCIATES, BANSWARA Vs. STAT OF RAJASTHAN & ANR.
October 13, 1998
SITA RAM BENIWAL AND OTHERS Vs. STATE OF RAJASTHAN AND OTHERS
November 12, 1998
SITA RAM DAS Vs. STATE OF RAJASTHAN
October 14, 1998
SMT. BADAMI Vs. BHANWAR LAL
November 12, 1998
SMT. CHANDI Vs. STATE OF RAJASTHAN
March 10, 1998
SMT. GOMA Vs. STATE OF RAJASTHAN
May 14, 1998
SMT. KAMLA W/O DHANJI RAO Vs. STATE OF RAJASTHAN AND ANR.
December 3, 1998
SMT. SHANTI Vs. AMRISH KUMAR JAIN AND ANOTHER
February 12, 1998
SMT. UMA MATHUR Vs. RAJASTHAN STATE ROAD TRANSPORT CORPORATION LTD. AND OTHERS
January 13, 1998
SMT. WAFATAN Vs. JAMIL AHMED
February 27, 1998
SOHAN LAL Vs. STATE OF RAJASTHAN
August 25, 1998
SOHINI BAI Vs. STATE OF RAJASTHAN
September 4, 1998
Sona Kanwar San Kanwar Vs. State of Rajasthan
January 29, 1998
SOORAJMAL Vs. STATE OF RAJASTHAN
January 16, 1998
SPIC ELECTRONICS AND SYSTEMS LTD Vs. KIENZLE INDIAN SAMAY LTD
January 17, 1998
SRIRAM Vs. CHANDGIRAM & OTHERS
July 23, 1998
STATE Vs. ALOKIK JAIN
April 3, 1998
STATE OF RAJASTHAN Vs. ARJUN SINGH
April 2, 1998
STATE OF RAJASTHAN Vs. KERA
April 18, 1998
STATE OF RAJASTHAN Vs. BHIRAJRAM
April 28, 1998
State of Rajasthan Vs. Kirti Bhargava
March 10, 1998
STATE OF RAJASTHAN Vs. KULDEEP SINGH CHAUHAN
January 16, 1998
STATE OF RAJASTHAN Vs. RAM KUMAR
February 2, 1998
STATE OF RAJASTHAN Vs. CHAUTHA RAM
January 22, 1998
STATE OF RAJASTHAN Vs. RAJENDRA KUMAR VERMA
January 20, 1998
STATE OF RAJASTHAN Vs. KANOORI
January 20, 1998
STATE OF RAJASTHAN Vs. MOHAMMAD IKBAL
March 4, 1998
STATE OF RAJASTHAN Vs. JITENDRA PRATAP SINGH
February 20, 1998
STATE OF RAJASTHAN Vs. BHARAT CONSTRUCTION CO
February 24, 1998
STATE OF RAJASTHAN Vs. CHOUDHARY CONSTRUCTIONS
February 10, 1998
STATE OF RAJASTHAN Vs. NAHAR SINGH
February 5, 1998
STATE OF RAJASTHAN Vs. SUBHASH CHAND
January 16, 1998
STATE OF RAJASTHAN Vs. SOHANI DEVI
November 19, 1998
STATE OF RAJASTHAN Vs. AMARNATH PUROHIT
December 1, 1998
STATE OF RAJASTHAN Vs. BAISAKHA SINGH
December 1, 1998
STATE OF RAJASTHAN Vs. KHUMA
August 20, 1998
STATE OF RAJASTHAN Vs. KALU RAM
July 15, 1998
STATE OF RAJASTHAN Vs. PANNA RAM
October 7, 1998
STATE OF RAJASTHAN Vs. LAXMAN SINGH
December 15, 1998
STATE OF RAJASTHAN Vs. BAJRANG SINGH S/O ZABAR RAM & ORS.
October 6, 1998
STATE OF RAJASTHAN Vs. RAM KUMAR
November 10, 1998
STATE OF RAJASTHAN Vs. KERA
April 1, 1998
STATE OF RAJASTHAN Vs. VIMLESH HARSH
October 7, 1998
STATE OF RAJASTHAN Vs. BALA RAM
December 14, 1998
STATE OF RAJASTHAN Vs. HEERA LAL
December 11, 1998
STATE OF RAJASTHAN Vs. MOOL SINGH AND ANOTHER
April 6, 1998
STATE OF RAJASTHAN AND OTHERS Vs. SHRI CHANDMAL
April 20, 1998
SUBHAN Vs. STATE OF RAJASTHAN
February 17, 1998
SUBHASH & ORS. Vs. STATE OF RAJASTHAN
December 18, 1998
SUGAN CHAND Vs. KHETA NATH
February 2, 1998
SUJA RAM GURJAR Vs. UNION OF INDIA
February 17, 1998
SUKH CHAND Vs. STATE OF RAJASTHAN
February 7, 1998
SUKHDEV SINGH Vs. STATE OF RAJASTHAN
December 2, 1998
SUKHPAL SINGH Vs. STATE OF RAJASTHAN
February 2, 1998
SUKHRAJ Vs. POSHI BAI
December 2, 1998
SUNDER MAL KEDIA Vs. UNION OF INDIA
August 12, 1998
SUNDER SINGH Vs. STATE OF RAJASTHAN
December 17, 1998
SUNITA MEHTA Vs. RAMESH MEHTA
January 5, 1998
SUPERINTENDING ENGG ZHAKAM PROJECT Vs. RAMESH CHANDRA
March 30, 1998
SURAJ BHAN SINGH JODHA Vs. STATE OF RAJASTHAN
October 27, 1998
SURAJ MAL CHHAJER Vs. STATE
August 27, 1998
SURAJ NARAIN Vs. STATE
May 27, 1998
SURESH BHAI BHOLA BHAI JANI Vs. UNION OF INDIA
November 20, 1998
SURESH CHAND GUPTA Vs. STATE OF RAJASTHAN
November 5, 1998
SURESH CHANDRA Vs. STATE OF RAJASTHAN
March 2, 1998
SURESH SINGH BHATI Vs. STATE OF RAJASTHAN AND OTHERS
July 16, 1998
SURESH YADAV Vs. REGISTRAR RAJASTHAN NURSING COUNCIL
August 11, 1998
SURJA RAM Vs. KRISHAN LAL
February 18, 1998
SURJA RAM Vs. STATE OF RAJASTHAN & ORS.
September 7, 1998
SURYA PRAKASH AND NARAINI Vs. STATE OF RAJASTHAN
January 29, 1998
SUSHIL KUMAR SHARMA Vs. STATE OF RAJASTHAN
August 31, 1998
SUVRAJ Vs. STATE
August 17, 1998
SWAMI RAMESHWARA NAND PURI Vs. STATE OF RAJASTHAN
March 23, 1998
TALIB HUSSAIN Vs. PEER AZHAR HUSSAIN
February 4, 1998
TARA CHAND BHATI Vs. STATE OF RAJASTHAN
March 24, 1998
TARA CHAND CHOKDAYAT Vs. STATE OF RAJASTHAN
March 6, 1998
TARA CHAND DANGI Vs. MUNICIPAL COUNCIL SIKAR
November 24, 1998
TARA CHAND MUNDHRA Vs. UNION OF INDIA
October 14, 1998
TARA CHAND PARIHAR Vs. VIJAYA BANK & ORS.
November 6, 1998
TARA SINGH Vs. PREM CHAND PANWAR
November 17, 1998
TARACHAND DANGI Vs. MUNICIPAL COUNCIL
November 24, 1998
TEJ KAUR Vs. JEET SINGH
March 18, 1998
TEJ SINGH Vs. STATE OF RAJASTHAN
December 2, 1998
THANCHAND Vs. STATE OF RAJASTHAN
March 25, 1998
THOMAS CHANDY Vs. RAJASTHAN FINANCIAL CORPORATION
April 6, 1998
TILOKA RAM & ANR. Vs. STATE OF RAJASTHAN
December 14, 1998
TRIYUGI NARAIN MISHRA Vs. UPASANA CONSTRUCTION PRIVATE LIMITED
August 7, 1998
TULSI RAM Vs. MANJU
March 26, 1998
TULSIRAM AGARWAL Vs. MANJINDER SINGH
February 12, 1998
UDA RAM Vs. STATE OF RAJASTHAN
September 18, 1998
UDAI LAL JAIN Vs. BHEEM RAJ MEENA
October 27, 1998
UDAIRAM S/O LALU BAORI Vs. STATE OF RAJASTHAN
September 3, 1998
UMA Vs. LALIT KUMAR SHARMA
January 13, 1998
UMA TRADING COMPANY Vs. STATE OF RAJASTHAN
February 19, 1998
UMAR FARUQU Vs. STATE OF RAJASTHAN
July 23, 1998
UMED MAL Vs. UNION OF INDIA
April 25, 1998
UMED SINGH Vs. S D O
December 3, 1998
UMRAO LAL Vs. SUNDER SINGH
January 5, 1998
UNION OF INDIA Vs. GIRDHARI LAL
February 27, 1998
UNION OF INDIA Vs. PANNALAL
April 21, 1998
UNION OF INDIA Vs. KRIPAL INDUSTRIES
March 6, 1998
UNION OF INDIA Vs. GIRDHARI LAL
December 3, 1998
UNION OF INDIA Vs. RATTAN SINGH GEHLOT
December 18, 1998
UNITED INDIA INSURANCE CO LTD Vs. SHAHJAD KHAN
January 14, 1998
URBAN IMPROVEMENT TRUST Vs. UMAID RAM
November 3, 1998
USHA RANI Vs. STATE OF RAJASTHAN
July 9, 1998
V M CHOPRA Vs. STATE
August 26, 1998
VAIDHYA BAL KRISHAN Vs. DISTRICT MAGISTRATE
January 5, 1998
VAIDHYA SHYAM SUNDER JOSHI Vs. JAIN VISHWA BHARTI LADNU
March 5, 1998
VED PRAKASH Vs. STATE
April 27, 1998
VEDKAUR W/O INDRAJ, INDRAJ S/O JAGMAL Vs. STATE OF RAJASTHAN
October 29, 1998
VEER PRABHU MARKETING Vs. SUNMOON PRINTERS PRIVATE LIMITED
November 23, 1998
VICE CHANCELLOR Vs. CHANDRA VIJAY DHABARIA
April 25, 1998
VIJAY RAJ & ORS. Vs. STATE OF RAJASTHAN
November 12, 1998
VIJAY SINGH Vs. STATE OF RAJASTHAN
October 16, 1998
VIKRAM KUMAR Vs. STATE OF RAJASTHAN
April 21, 1998
VIMAL CHAND Vs. STATE OF RAJASTHAN
October 13, 1998
VINEET SINGH Vs. STATE OF RAJASTHAN
December 22, 1998
VINOD KUMAR Vs. STATE & ANR
March 21, 1998
VISHNU VEER ALIAS BHOLA Vs. HARI KISHAN
February 12, 1998
YASHIN KHAN Vs. RAJASTHAN MUSLIM WAQF BOARD
January 5, 1998
YASODA Vs. STATE OF RAJASTHAN
March 25, 1998
ZAMIL Vs. STATE OF RAJASTHAN
June 18, 1998
ZAMINDARA MOTOR TRANSPORT COOPERATIVE SOCIETY Vs. R T A BIKANER
November 18, 1998