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Case Index
Title
Date
A.J.YUVARAJ Vs. DEPUTY GENERAL MANAGER, SYNDICATE BANK
December 22, 1998
A.P.S.E.B.REP.BY ITS SUPERINTENDING ENGINEER Vs. K.NARAYANA MURTHY
December 24, 1998
A.P.S.E.BOARD Vs. CH.APPA RAO
July 16, 1998
AGENT, S.R.M.T.LTD. Vs. M.P.MALLIKARJUNA GOUD
September 16, 1998
ASRA INDIA Vs. GADDAM ASHOK
September 22, 1998
BANK MANAGER, SYNDICATE BANK Vs. B.RAVI BABU
July 15, 1998
BRANCH MANAGER, LIC OF INDIA Vs. M.BAYAMMA
November 13, 1998
CIRCULATION MANAGER, SPHOORTI MARKETING PVT.LTD. Vs. P.VANAJA RAO
December 13, 1998
COMPUTRONICS FINANCIAL SERVICES (I) LTD. Vs. V.SUBBARAYULU SETTY
September 24, 1998
DEEPTHI COACHING CENTRE Vs. ITTA KRISHNAIAH
October 6, 1998
DEPOT MANAGER, A.P.S.R.T.C. Vs. B.JAYAPRAKASH GUPTA
August 4, 1998
DIVISIONAL MANAGER, LIFE INSURANCE CORPORATION OF INDIA Vs. TANGELLA RAJESWARI
July 27, 1998
DIVISIONAL RAILWAY MANAGER, VIJAYAWADA DIVISION Vs. B.V.RAGHAVAIAH CHOWDARY
December 13, 1998
E.LAKSHMANNA Vs. DIVISIONAL MANAGER, UNITED INDIA INSURANCE COMPANY LTD.
November 25, 1998
EAST INDIA TRANSPORT AGENCY Vs. M.S.C.D.ZARDA WORKS
November 24, 1998
G.S.NATARAJA CHETTY Vs. BRANCH MANAGER, ANDHRA BANK
September 9, 1998
GADE LAKSHMANA RAO Vs. MAHALAKSHMI MOTORS PVT.LTD.
July 9, 1998
GIRIDHARILAL CHAWLA Vs. CORPORATION BANK
September 3, 1998
HARINI ENTERPRISES Vs. K.MONAPPA
December 17, 1998
K.CHALAPATHI REDDY Vs. GENERAL MANAGER (E), WATER SUPPLY
July 14, 1998
K.KRISHNA Vs. G.L.SAMRAJYAM
November 4, 1998
K.RANGA RAO & DR.(MRS.) MAMATA LAKSHMANNA Vs. SAINATH OIL MILLS
December 17, 1998
K.RANGA RAO & DR.(MRS.) MAMATA LAKSHMANNA, MEMBERS Vs. DISTRICT CONSUMER DISPUTES REDRESSAL FORUM-I—OPPOSITE PARTY
December 29, 1998
KAPPANATI NARAYANA RAO Vs. UNITED INDIA INSURANCE COMPANY LIMITED
December 5, 1998
KONETI NAGA SUBBAMMA Vs. MANDAL REVENUE OFFICER, CHAKRAYAPETA MANDAL, CUDDAPAH
July 13, 1998
LIFE INSURANCE CORPORATION OF INDIA Vs. T.KAMALAMMA
July 15, 1998
M.VIJAYA LAKSHMI Vs. LIFE INSURANCE CORPORATION OF INDIA
November 23, 1998
MAHAVEER INVESTMENTS Vs. PROFESSIONAL COURIERS
October 15, 1998
MANAGING DIRECTOR, A.P.COOP.HOUSING SOCIETIES FEDERATION LTD. Vs. G.SESHA CHARY
September 1, 1998
MICRONET TECHNOLOGIES Vs. VAGDEVI GRAPHICS
August 3, 1998
NATARAJ BORE-WELL SERVICES Vs. WATER DEVELOPMENT SOCIETY
December 29, 1998
NEW INDIA ASSURANCE COMPANY Vs. BATTA LAXMI
September 4, 1998
NEW INDIA ASSURANCE COMPANY LTD. Vs. A.RAJA
September 3, 1998
NIRUP SYNCHROME LIMITED Vs. B.SUDHAKAR REDDY
December 16, 1998
NUZHAT ABDUL JALEEL Vs. LIFE INSURANCE CORPORATION OF INDIA
December 21, 1998
PROJECT DIRECTOR, D.R.D.A. Vs. BOMMI REDDY LAKSHMI REDDY
July 23, 1998
PROPRIETOR, HOTEL MANASA Vs. A.V.SARATH CHANDRA REDDY
July 8, 1998
PULIPATI RAJA RAO Vs. DIVISIONAL ELECTRICITY ENGINEER, A.P.S.E.B.
September 23, 1998
R.V.N.S.MURTHY Vs. DESK TO DESK COURIER
July 15, 1998
RANGA KRISHNA AND COMPANY Vs. VUDARI YADAGIRI
December 31, 1998
REGISTRAR, NAGARJUNA UNIVERSITY Vs. LAKKAVAJJALA VENKATA SATYANARAYANA
July 27, 1998
SAMALKOT PRIMARY AGRICULTURAL CO-OPERATIVE SOCIETY LTD. Vs. PYNNI SATYANARAYANA
September 19, 1998
SCARE (SOCIETY FOR CONSUMER AWARENESS REDRESSAL & EDUCATION) Vs. ZONAL MANAGER, LIFE INSURANCE CORPORATION OF INDIA
October 7, 1998
SRI SAI HOUSING ENTERPRISES Vs. G.GOPI
December 31, 1998
SUB-POST MASTER Vs. M.V.SATYANARAYANA
November 10, 1998
SUPERINTENDENT OF ENGINEER, OPERATION, A.P.S.E.B. Vs. R.SRINIVASULU
December 10, 1998
THE JUBILEE HILLS CO-OPERATIVE HOUSE BUILDING SOCIETY Vs. SAMEER JAISWAL
December 9, 1998
V.CHANDRALEKHA Vs. ACCOUNTS OFFICER (T.R.), O/O, GENERAL MANAGER, TELECOM
September 2, 1998
Y.SURYANARAYANA Vs. UNION OF INDIA
October 27, 1998
YATTAM SESHAKUMARI Vs. LIFE INSURANCE CORPORATION
September 1, 1998