Case Index

Title
Date
A K AIKAT ALIAS AJIT KUMAR AIKAT Vs. UNION OF INDIA
April 10, 1998
ABDUL GHAFFAR Vs. UNION OF INDIA
November 13, 1998
ABDUL JABBAR ALI AND EIGHT OTHERS Vs. STATE OF BIHAR
February 18, 1998
ABDUL MARIAN Vs. MD MURAD ALI
August 6, 1998
ABDUL QAYUM ANSARI Vs. STATE OF BIHAR
November 16, 1998
ADITYA NARAYAN Vs. STATE OF BIHAR
July 16, 1998
ADYA PRASAD SINGH Vs. STATE OF BIHAR
December 18, 1998
AHMAD HUSSAIN ANSARI Vs. NORTH BIHAR INDUSTRIAL AREA
December 2, 1998
AJAY KUMAR SRIVASTAVA Vs. STATE BANK OF INDIA
December 21, 1998
AJIT KUMAR Vs. STATE OF BIHAR
February 11, 1998
AJIT KUMAR DAS Vs. STATE OF BIHAR
March 23, 1998
AKASH COKE INDUSTRIES PVT LIMITED Vs. STATE OF BIHAR
December 15, 1998
AKLOO SADA Vs. STATE OF BIHAR
May 8, 1998
ALI IMAM Vs. ASIFUNISA
May 13, 1998
AMAN COKE RANT P LTD Vs. STATE OF BIHAR
March 26, 1998
AMAR PRAKASH JHA Vs. STATE OF BIHAR AND ANOTHER
February 18, 1998
AMARENDRA KUMAR SINGH Vs. ADDITIONAL MEMBER BOARD OF REVENUE
June 25, 1998
AMARENDRA NATH VERMA Vs. BIMLESHWAR NATH VERMA
January 15, 1998
AMARENDRA PRASAD SINGH Vs. STATE OF BIHAR
February 4, 1998
AMIR PASI Vs. STATE OF BIHAR
May 22, 1998
AMIT COKE INDUSTRIES Vs. STATE OF BIHAR
March 19, 1998
AMRIT VARSHA HINDI DAINIK Vs. BIHAR STATE AGRICULTURE MARKETING BOARD
October 16, 1998
ANAND KUMAR BAJAJ Vs. STATE OF BIHAR
August 13, 1998
ANAND KUMAR MIMATSINGKA Vs. STATE OF BIHAR
January 27, 1998
ANAND PRASAD SAO ALIAS ANAND SAO Vs. SATYA NARAYAN PRASAD
March 5, 1998
ANAR DEVI Vs. STATE OF BIHAR
November 17, 1998
ANIL KUMAR Vs. STATE OF BIHAR
September 9, 1998
ANIL KUMAR SINHA Vs. BIHAR STATE HOUSING BOARD
September 2, 1998
ANIL SINGH Vs. NIMAI GHOSE
February 27, 1998
ANKUR ANAND Vs. STATE OF BIHAR
December 16, 1998
ANUBHA BUDHAPRIYA Vs. UNION OF INDIA
February 26, 1998
APNA GRIH NIRMAN SAHYOG SAMITI Vs. LALIT NARAIN MITHILA UNIVERSITY
April 3, 1998
ARBIND KUMAR Vs. STATE BANK OF INDIA
January 8, 1998
ARJUN YADAV Vs. STATE OF BIHAR
May 21, 1998
ARUN KUMAR Vs. COMMISSIONER OF INCOME TAX
August 6, 1998
ARUN KUMAR Vs. STATE OF BIHAR
August 3, 1998
ARUN KUMAR Vs. STATE OF BIHAR
July 8, 1998
ARUN KUMAR MUKHERJEE Vs. STALE OF BIHAR
December 4, 1998
ARUN KUMAR MUKHERJEE Vs. STATE OF BIHAR
October 16, 1998
ARUN KUMAR-MUKHERJEE Vs. STATE OF BIHAR
November 27, 1998
ASHOK KUMAR SAW Vs. YASHOMATI DEVI
February 27, 1998
ASHOK KUMAR SINHA Vs. PATNA UNIVERSITY
April 10, 1998
ASHUTOSH SINGHAL Vs. STATE OF BIHAR
December 9, 1998
ASLAM Vs. STATE OF BIHAR
December 23, 1998
AVINASH KUMAR SINGH Vs. STATE OF BIHAR
April 7, 1998
AWADESH KUMAR Vs. STATE OF BIHAR
February 3, 1998
AWADHESH TIWARI Vs. STATE OF BIHAR
September 16, 1998
B K PANDEY Vs. A NATRAJAN SUPERINTENDENT
February 10, 1998
B R AMBEDKAR BIHAR UNIVERSITY TEACHERS ASSOCIATION Vs. STATE OF BIHAR
March 4, 1998
B.M., NEW INDIA ASSURANCE CO. LTD. Vs. MAYA DEVI AND ORS.
January 20, 1998
BABITA CHOPRA Vs. ASHOK KUMAR CHOPRA
April 30, 1998
BABU RAM TUDU Vs. STATE OF BIHAR
January 9, 1998
BACHCHA SINGH Vs. STATE OF BIHAR
April 15, 1998
BADAMO DEVI Vs. SAGAR SHARMA
April 1, 1998
BADRI NARAYAN SAHA Vs. UNION OF INDIA
November 2, 1998
BAIDNATH PRASAD ALIAS BAIDYANATH SAH Vs. STATE OF BIHAR
July 24, 1998
BAIDYANATH AYURVED BHAWAN PVT LTD Vs. UNION OF INDIA
July 24, 1998
BAIDYANATH PRASAD SRIVASTAVA Vs. STATE OF BIHAR
December 8, 1998
BAIJNATH KACHCHAP Vs. UNION OF INDIA
July 23, 1998
BAIJNATH PRASAD Vs. JAIMANGAL LIMITED
April 3, 1998
BAIJNATH SETH Vs. KASHI NATH UPADHYAY
March 24, 1998
BAIKUNTH NATH DEY Vs. STATE OF BIHAR
April 20, 1998
BAJRANGBALI COAL COMPANY Vs. COAL CONTROLLER
June 29, 1998
BAKHORI MAHTO Vs. UNION OF INDIA
February 24, 1998
BALKISHUN RAM Vs. JAMUNA RAM
May 15, 1998
BANWARI LAL AGARWALLA Vs. RAM SWAROOP AGARWALLA
March 19, 1998
BASANT RAM Vs. PUSHAPA DEVI
August 26, 1998
BASISTH RAI Vs. STATE OF BIHAR
August 12, 1998
BASUDHA YUDYOG Vs. BHARAT COKING COAL LIMITED
June 30, 1998
BETTIAH ESTATE Vs. LACHUMAN MAHTO
February 19, 1998
BETTIAH HOLY CROSS SISTERS SOCIETY Vs. MUZAFFARPUR MUNICIPAL CORPORATION
September 24, 1998
BHAGWAN SINGH Vs. GANDHIJI SINGH
March 17, 1998
BHAGWAT PRASAD RAI Vs. STATE OF BIHAR
September 10, 1998
BHARAT BHUSHAN PRASAD Vs. STATE OF BIHAR
June 30, 1998
BHARAT COKING COAL LTD Vs. STATE OF BIHAR
February 19, 1998
BHARAT GIRI Vs. UNION OF INDIA
October 15, 1998
BHARAT PRASAD BHAGAT Vs. STATE OF BIHAR
April 16, 1998
BHARAT SINGH Vs. STATE OF BIHAR
November 5, 1998
BHARAT SUGAR MILLS LIMITED Vs. STATE OF BIHAR
June 29, 1998
BHARTI MANDAL Vs. STATE OF BIHAR
December 4, 1998
BHIKARI RAI Vs. STATE OF BIHAR
November 13, 1998
BHOLA JHA Vs. STATE OF BIHAR
May 12, 1998
BHOLA KUMAR Vs. STATE OF BIHAR
June 29, 1998
BHOLA MIRDHA ALUAS BHOLA TURI Vs. ARJUN TURI
April 24, 1998
Bhola Nath Ojha Vs. State of Bihar
August 27, 1998
BHOLA RAI Vs. STATE OF BIHAR
June 28, 1998
BHOLA SAH Vs. PRITHIVI RAJ PRASAD
November 20, 1998
BHUNESHWAR GOSWAMI Vs. STATE OF BIHAR
April 23, 1998
BHUNESHWAR PRASAD SINGH Vs. CHAIRMAN BIHAR STATE ELECTRICITY BOARD
November 25, 1998
BHUNESHWAR SHARMA Vs. STATE OF BIHAR
July 24, 1998
BHUPAL KUMAR HALDAR Vs. STATE OF BIHAR
November 24, 1998
BHUSHAN PATHAK Vs. STATE OF BIHAR
September 18, 1998
BIBHUTI KUMAR PANDEY Vs. STATE OF BIHAR
November 9, 1998
BIBI NASEEMA KHANAM Vs. BHAGWAN PRASAD SAH
February 20, 1998
BIBI SHAHNAZ ALIAS MUNNI Vs. STATE OF BIHAR
August 21, 1998
BIBI ZAFIRA KHATOON Vs. MD HUSSAIN
July 31, 1998
BIHAR AIR PRODUCTS LIMITED Vs. PRESIDING OFFICER LABOUR COURT JAMSHEDPUR
December 24, 1998
BIHAR FOUNDRY AND CASTINGSLTD Vs. STATE OF BIHAR
April 7, 1998
BIHAR JUDICIAL SERVICES ASSOCIATION, CIVIL COURT PATNA Vs. STATE OF BIHAR
April 1, 1998
BIHAR MINORITY SECONDARY Vs. STATE OF BIHAR
January 6, 1998
BIHAR PROSECUTION SERVICE ASSOCIATION Vs. STATE OF BIHAR
August 25, 1998
BIHAR RAJYA BEYAWHAR NAYALAYA LIPIK UMIDWAR SANGH Vs. CO-ORDINATION COMMITTEE VAISHALI AT HAJIPUR CUM-DISTRICT
July 9, 1998
BIHAR RAJYA KALYAN BIBHAGIYA ARAJPATRIT KARMACHARI SANGH Vs. STATE OF BIHAR
July 1, 1998
BIHAR SOLEX PVT LTD Vs. STATE OF BIHAR
May 1, 1998
BIHAR SOLVENT EXTRACTION CO Vs. BIHAR STATE FOREST DEVELOPMENT CORPORATION LTD
February 12, 1998
BIHAR SOLVENT EXTRACTION COMPANY Vs. BIHAR STATE FOREST DEVELOPMENT CORPORATION LTD
February 2, 1998
BIHAR STATE CO OPERATIVE MARKETING UNION LTD Vs. ISLOK SINGH
March 19, 1998
BIHAR STATE ELECTRICITY BOARD Vs. ASIT SARKAR
July 6, 1998
BIHAR STATE ELECTRICITY BOARD Vs. BIR ISPAT
May 19, 1998
BIHAR STATE ELECTRICITY BOARD PATNA Vs. BAXI S R P SINHA
July 23, 1998
BIHAR STATE FINANCIAL CORPORATION LTD Vs. SURESH KUMAR DAS
November 24, 1998
BIHAR STATE HOUSING BOARD Vs. STATE OF BIHAR
October 15, 1998
BIHAR STATE HOUSING BOARD Vs. SARDAR SINGH
July 11, 1998
BIHAR STATE MINERAL Vs. STATE OF BIHAR
April 9, 1998
BIHAR STATE MINERAL DEVELOPMENT CORPORATION Vs. STATE OF BIHAR
August 19, 1998
BIHAR STATE UNIVERSITY Vs. BRAJ KUMAR MISHRA
July 28, 1998
BIHARI PRASAD SINGH ALIAS BIHARI BABU Vs. STATE
October 12, 1998
BIHARI SINGH Vs. ASSISTANT COMMISSIONER OF LABOUR AGR -CUM-AUTHORITY
February 19, 1998
BIJAY KRISHNA SAHAY Vs. STATE OF BIHAR
July 1, 1998
BIJAY KUMAR GUPTA Vs. DIRECTOR RAND INDIAN OIL CORPORATION
November 12, 1998
BIJAY KUMAR TANDON Vs. STATE OF BIHAR
August 10, 1998
BIJAY PRASAD SINGH ANR Vs. NIL RATAN SINGH
January 22, 1998
BIJENDRA PRASAD Vs. DULESHWARI DEVI
January 7, 1998
BIJOY KUMAR CHOUDHARY Vs. MEMBER BOARD OF REVENUE
February 27, 1998
BIMAL KUMAR Vs. STATE OF BIHAR
February 10, 1998
BIMLA DEVI Vs. SHIV NARAIN SINGH ALIAS SHIV NARAIN PD SINGH
September 8, 1998
BIMLA DEVI Vs. LOKNATH BISHWANATH
January 9, 1998
BINDESHWAR ROY Vs. STATE OF BIHAR
November 3, 1998
BINDESHWARI CHOUDHARY Vs. STATE OF BIHAR
December 4, 1998
BINDHYA BASINI MISHRA Vs. STATE OF BIHAR
February 17, 1998
BINOD KUMAR SINGH Vs. MD ILIYAS HUSSAIN
November 10, 1998
BINOD KUMAR SINHA Vs. STATE OF BIHAR
June 24, 1998
BINOD KUMAR SRIVASTAVA Vs. UNION OF INDIA
April 30, 1998
BINOD SARAWAGI Vs. STATE OF BIHAR
August 21, 1998
BINOY KUMAR SINHA Vs. STATE OF BIHAR
November 12, 1998
BIRANCHI MANDAL Vs. STATE OF BIHAR
August 25, 1998
BIRBAL YADAV Vs. SUCHAN THAKUR
May 8, 1998
BIRENDRA KUMAR SINGH Vs. BIHAR STATE AGRICULTURAL MARKETING BOARD
March 19, 1998
BIRENDRA SINGH Vs. SHANKAR SAH
January 23, 1998
BIRENDRA SINGH ALIAS BIRENDRA KUMAR SINGH Vs. AJIT SINGH ALIAS AJIT KR SINGH
May 11, 1998
BISHUNDEO PRASAD VIDYARTHI Vs. STATE OF BIHAR
November 20, 1998
BISHWANATH MITRA Vs. STATE OF BIHAR
September 4, 1998
BISHWANATH PANDEY Vs. STATE OF BIHAR
September 8, 1998
Bishwanath Prasad Vs. State
January 9, 1998
BISHWANATH SINGH Vs. STATE OF BIHAR
May 14, 1998
BISHWARANJAN DAS Vs. STATE OF BIHAR
December 6, 1998
BOC INDIA LIMITED Vs. ZINC PRODUCTS AND COMPANY PVT LTD
October 9, 1998
BRAHMDEO PRASAD Vs. BALDEO PRASAD
September 11, 1998
BRAHNVDEV PANJIYARA Vs. STATE OF BIHAR AND ANOTHER
April 15, 1998
BRAJ KISHORE PRASAD Vs. STATE OF BIHAR
July 16, 1998
BRAJ KISHORE SINGH Vs. STATE OF BIHAR
October 28, 1998
BRAJ KISHORE SINGH Vs. STATE OF BIHAR
October 20, 1998
BRAJESH KUMAR SINGH Vs. STATE OF BIHAR
December 18, 1998
BRANCH MANAGER, UNITED INDIA INSURANCE CO. LTD., PATNA Vs. RAJ BIBI AND OTHERS
February 18, 1998
BRIJ KUMAR Vs. STATE OF BIHAR
November 18, 1998
BRIJ NANDAN SINHA Vs. STATE OF BIHAR
August 12, 1998
BRIJNANDAN LAL BARNWAL Vs. BIHAR STATE ELECTRICITY BOARD
November 3, 1998
BRIJPAL SINGH ALIAS BRIJPAL CHAUDHARY ALIAS BRIJPAL Vs. STATE OF BIHAR
November 5, 1998
BUDHNI ORAON Vs. UMESH KUMAR MISHRA
March 19, 1998
CANARA BANK Vs. HANUMAN HOSIERY
May 14, 1998
CENTRAL COALFIELDS LIMITED Vs. STATE OF BIHAR
April 1, 1998
CENTRAL COALFIELDS LIMITED RANCHI Vs. DUTTA CONSTRUCTION
February 27, 1998
CENTRAL TASAR RESEARCH Vs. STATE OF BIHAR
March 10, 1998
CHAIRMAN-CUM-MANAGING DIRECTOR CENTRAL COALFIELDS LTD Vs. STATE OF BIHAR
December 11, 1998
CHAKRADHAR SINGH Vs. STATE OF BIHAR
November 17, 1998
CHAMRU YADAV Vs. STATE OF BIHAR
May 6, 1998
CHANDAN KESRI Vs. STATE OF BIHAR
March 27, 1998
CHANDAN PASWAN Vs. STATE OF BIHAR
July 10, 1998
CHANDESHWAR MAHTO Vs. STATE OF BIHAR
February 12, 1998
CHANDESHWAR PRASAD Vs. STATE OF BIHAR
October 14, 1998
CHANDRA DHAN SINGH Vs. STATE OF BIHAR
November 11, 1998
Chandra Shekhar Kumar Vs. State of Bihar
February 20, 1998
CHANDRAKANT LAL Vs. STATE OF BIHAR
February 5, 1998
CHANDRIKA SINGH Vs. ADDITIONAL MEMBER BOARD OF REVENUE PATNA
February 19, 1998
CHARKU RAM Vs. STATE OF BIHAR
July 10, 1998
CHHAYA KUMARI ALIAS BANTI KUMARI Vs. STATE OF BIHAR
July 22, 1998
CHHEDI RAM Vs. STATE OF BIHAR
July 6, 1998
CHHUNWA DEVI Vs. ARJUN ORAON
January 19, 1998
CHHUNWA DEVI AND OTHERS Vs. ARJUN ORAON AND ANOTHER
January 31, 1998
CHITRASEN SINKU Vs. BIJAY SINGH SOY
November 26, 1998
CHOTAN NONIA Vs. STATE OF BIHAR
November 2, 1998
CHOTHI YADAV Vs. STATE OF BIHAR
September 21, 1998
CHUNIA MAHATANI Vs. SOBHA MAHTO
October 15, 1998
CHUTAR MAHTO Vs. STATE OF BIHAR
January 23, 1998
CITIZENS COUNCIL JAMSHEDPUR Vs. STATE OF BIHAR
July 28, 1998
CLASSIC AUTOMOBILES Vs. STATE OF BIHAR
November 3, 1998
COLLR OF C EX Vs. TATA ENGINEERING AND LOCOMOTIVE CO LTD
November 16, 1998
COMMISSIONER OF INCOME TAX Vs. TATA ROBINS FRAZER LIMITED
October 30, 1998
COMMISSIONER OF INCOME TAX Vs. KAILASH CROCKERY HOUSE
August 17, 1998
COMMISSIONER OF INCOME TAX Vs. JUSTICE S B SINHA
August 18, 1998
COMMISSIONER OF INCOME TAX Vs. RAMDAS AND SONS
July 2, 1998
D V C BUKARU CO OPERATIVE STORES LTD Vs. STATE OF BIHAR
April 15, 1998
DADU ALIAS LUSHA MUNDA Vs. STATE OF BIHAR
February 23, 1998
DAL CHAND RAM Vs. STATE OF BIHAR
March 11, 1998
DAMODAR PRASAD NATHANI Vs. STATE OF BIHAR
February 20, 1998
DEBESHWAR LAL KARAN Vs. BIHAR STATE ELECTRICITY
November 20, 1998
DEEP CHAND JAIN Vs. STATE OF BIHAR
March 4, 1998
DEO NARAIN JHA Vs. BIHAR STATE UNIVERSITIES (CONSTITUENT COLLEGE) SERVICE COMMISSION AND OTHERS
February 26, 1998
DEOKI MALLAH Vs. SURJI MALLAHAIN
August 24, 1998
DEOKI PRASAD RAJGARHIAH Vs. ANAR DAI PODDAR
July 23, 1998
DEVENDRA PRASAD Vs. KRISHNA KUMAR BHALOTIA
October 29, 1998
DEVENDRA PRASAD ROY Vs. STATE OF BIHAR
May 15, 1998
DEVENDRA SINGH Vs. STATE OF BIHAR
August 12, 1998
DEVI PANDIT Vs. STATE OF BIHAR
December 14, 1998
DHANAI MAJHI Vs. RANGA MAJHI
September 23, 1998
DHANI MAJHI Vs. RANGA MAJHI
September 22, 1998
DHIRENDRA NATH CHATTERJEE Vs. UNION OF INDIA
February 10, 1998
DHIRENDRA NATH SAHA Vs. STATE OF BIHAR
November 26, 1998
Dhirendra Prasad Singh Vs. State of Bihar and
August 10, 1998
DILIP KUMAR JHA Vs. STATE OF BIHAR
August 13, 1998
DILIP KUMAR PANDEY Vs. STATE OF BIHAR
February 6, 1998
DILIP KUMAR SHARMA Vs. DIVISIONAL FOREST OFFICER
February 6, 1998
DILIP KUMAR SINGH Vs. STATE
September 18, 1998
DILIP MANDAL Vs. STATE OF BIHAR
June 24, 1998
DINA NATH SINGH Vs. STATE OF BIHAR
March 6, 1998
DINANATH PRASAD Vs. STATE OF BIHAR
April 16, 1998
DINESH KUMAR SINGH Vs. STATE OF BIHAR
August 5, 1998
DINESHWAR PRASAD Vs. UNION OF INDIA
September 24, 1998
DIPAK KUMAR JAISWAL Vs. STATE OF BIHAR
March 23, 1998
DIVISIONAL MANAGER NEW INDIA ASSURANCE COMPANY LTD Vs. KANTI DEVI
December 22, 1998
DIVISIONAL MANAGER UNITED INDIA INSURANCE CO. LTD. AND ANOTHER Vs. RAM DAYAL SHARMA AND ANOTHER
February 27, 1998
DOST MOHAMMAD Vs. BIHAR STATE ELECTRICITY BOARD
June 24, 1998
DUDHESHWAR GIRL Vs. STATE OF BIHAR
May 14, 1998
DUDHNATH BHAGAT Vs. STATE OF BIHAR
February 5, 1998
DUKHI MAHTO ALIAS DEVENDRA PD BINDESHWAR MAHTO Vs. STATE OF BIHAR
March 18, 1998
DURGA CEMENT COMPANY LIMITED Vs. STATE OF BIHAR
July 30, 1998
DURGA CEMENT COMPANYLTD Vs. UNION OF INDIA
May 20, 1998
EAST BIHAR REGIONAL BUS UNION BHAGALPUR Vs. STATE OF BIHAR
March 19, 1998
EMPLOYEES IN RELATION TO INDUSTRY COLLIERY OF BHARAT COKING COAL LTD Vs. THEIR WORKMEN REP
September 21, 1998
EMPLOYEES IN RELATION TO MANAGEMENT OF HINDUSTAN COPPER LIMITED Vs. PRESIDING OFFICER CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL NO 1
September 4, 1998
EMPLOYEES UNION OF BIHAR BHOODAN YAGNA COMMITTEE Vs. STATE OF BIHAR
September 25, 1998
ENGINEERING PRODUCTS INDIA LTD Vs. DANDAPANI MAHARANA
July 2, 1998
FAGOO PASWAN Vs. STATE OF BIHAR
November 5, 1998
FAIYAZ AHMAD Vs. STATE OF BIHAR
November 6, 1998
FAIYAZ AHMAD Vs. STATE OF BIHAR
December 17, 1998
FARI AHMAD AND ANOTHER Vs. STATE OF BIHAR
April 2, 1998
FATAH MIAN Vs. STATE OF BIHAR
March 18, 1998
FUSION ENGINEERING PRODUCTS LIMITED Vs. STATE OF BIHAR
August 25, 1998
G S REFRACTORIES Vs. AGRAWAL BROTHERS
October 8, 1998
GAFUR MIAN Vs. STATE OF BIHAR
December 10, 1998
GANESH CHOUDHARY Vs. STATE OF BIHAR
January 28, 1998
GANESH OJHA Vs. BAIJNATH RAI
November 20, 1998
GANESH PRASAD GUPTA Vs. BANDO DEVI
February 20, 1998
GANPAT TUDU Vs. STATE OF BIHAR
December 10, 1998
GANPATI ENGINEERING Vs. STATE OF BIHAR
August 21, 1998
GAURI SHANKAR CHOUBEY Vs. STATE OF BIHAR
January 6, 1998
GAURI SHANKAR PRASAD Vs. PRAKASH KUMAR SINHA
May 1, 1998
GAYA KAMKAR Vs. STATE OF BIHAR
January 5, 1998
GHULAM MUSTAFA Vs. BIBI ZINAT FATMA
June 25, 1998
GIRDHARI MAHTON Vs. STATE OF BIHAR
December 22, 1998
GIRISH KUMAR ALIAS GIRISH CHANDRA Vs. STATE OF BIHAR
October 16, 1998
GOMIA DEVI Vs. KISHUN RAI
May 19, 1998
Gopal Jee Vs. State of Bihar
January 6, 1998
GOPI LAL PODDAR Vs. STATE OF BIHAR
March 2, 1998
GOURI SHANKER PODDAR Vs. STATE OF BIHAR
March 6, 1998
GOVERNING BODY OF THE SANJAY GANDHI ASMARAK Vs. STATE OF BIHAR
July 9, 1998
GOVIND SAO Vs. SURJIT SINGH MAHAL ALIAS BHOLA BABU
January 16, 1998
GULAB RAM Vs. GANAURI SAO
April 7, 1998
GULAB SAIN Vs. STATE OF BIHAR
December 11, 1998
GUNDER SAO Vs. STATE OF BIHAR
April 23, 1998
H P BISWAS AND COMPANY Vs. COMMISSIONER OF INCOME TAX
August 25, 1998
HAMIDAN Vs. REYASAT ALI
August 19, 1998
HANIF KHAN Vs. BIHAR STATE ELECTRICITY
June 24, 1998
HARE RAM PRASAD Vs. STATE OF BIHAR
February 17, 1998
HAREN MAHATHA Vs. CHANUBALA DEBYA
August 18, 1998
HARENDRA PRATAP SINGH Vs. STATE OF BIHAR
August 26, 1998
HARINANDAN PRASAD Vs. BASMATI DEVI
January 7, 1998
HARISH CHANDRA NAYAK Vs. STEEL AUTHORITY OF INDIA LTD
January 6, 1998
HATHWA VANASPATI LIMITED Vs. BOARD FOR INDUSTRIAL AND FINANCIAL RECONSTRUCTION
May 6, 1998
HEM NARAYAN SINGH Vs. STATE OF BIHAR
August 5, 1998
HEMRAJ MUNSHI RAM Vs. UNION OF INDIA
September 8, 1998
HINDALCO INDUSTRIES LIMITED Vs. STATE OF BIHAR
August 25, 1998
HINDUSTAN STEEL WORKS CONSTRUCTION LTD Vs. SUNDAR RADHA KISHAN BHATIA
February 4, 1998
IGNATIA KUJUR Vs. NATIONAL INSURANCE CO LTD
March 24, 1998
IN THE GOODS OF LATE BINAPANI NAG Vs. ASIT KUMAR NAG
July 10, 1998
INCAB INDUSTRIES LTD Vs. ASSTT COLLECTOR OF C EX
May 21, 1998
INDIAN UNION MUSLIM LEAGUE Vs. UNION OF INDIA
August 4, 1998
INDRA KALA DEVI Vs. STATE OF BIHAR
October 14, 1998
INDRADEO PATHAK AND OTHERS Vs. STATE OF BIHAR
March 3, 1998
INDRADEO SINGH Vs. STATE OF BIHAR
April 7, 1998
INDUSTRIAL INVESTMENT BANK OF INDIA Vs. MAGADH SPUN PIPE LTD
March 26, 1998
ISHWAR CHANDRA Vs. STATE OF BIHAR
August 20, 1998
ISHWAR PRASAD JHUNJHUNWALA Vs. LALIT KR DALMIA
December 23, 1998
ISHWAR SAH Vs. NANDINI DEVI
July 15, 1998
ISHWARI DUTTA JHA ALIAS I D JHA Vs. HINDUSTAN STEEL WORKS
October 2, 1998
ISHWARI NANDAN SINGH Vs. KARNESHWARI NANDAN SINGH
September 15, 1998
J B AND COMPANY Vs. STATE OF BIHAR
March 24, 1998
J L MORISON (INDIA LTD Vs. STATE OF BIHAR
November 25, 1998
J P GUPTA Vs. SUNIL KUMAR
November 3, 1998
J P SINGH ALIAS JITENDRA PRASAD SINGH Vs. STATE OF BIHAR
December 17, 1998
JADUNANDAN PRASAD SINHA Vs. STATE OF BIHAR AND OTHERS
January 19, 1998
JAGANNATH MISHRA Vs. STATE OF BIHAR
November 10, 1998
JAGDAMBA PRASAD Vs. STATE OF BIHAR
April 28, 1998
JAGDEO YADAV Vs. STATE OF BIHAR
September 18, 1998
JAGDISH PRASAD Vs. STATE OF BIHAR
April 28, 1998
JAHAGIR KHAN Vs. STATE OF BIHAR
March 19, 1998
JAHURI YADAV Vs. BANK OF INDIA
March 25, 1998
JAI PRAKASH NARAIN MAHTO Vs. STATE OF BIHAR
November 26, 1998
JAILAL YADAV ALIAS GOPE Vs. STATE OF BIHAR
October 28, 1998
JAINATH CHAUDHARY ALIAS JAINATH YADAV Vs. RAM TAPESA BHARTI
May 1, 1998
JAKIR MIAN Vs. ABDUL RAUF
August 18, 1998
JAMADAR BHARTI Vs. CHANDRAMA GIRI
August 26, 1998
JAMIL AKHTAR JAVED Vs. STATE OF BIHAR
August 21, 1998
JANARDAN DAS Vs. BINDESHWARI PRASAD SAH
August 17, 1998
JANARDAN SINGH Vs. STATE OF BIHAR
May 6, 1998
JANKI PODDAR Vs. SITARAM PODDAR
April 10, 1998
JANKI SINGH Vs. BHAGWAN SINGH
April 9, 1998
JAPAN KUMAR CHATTERJEE Vs. STATE OF BIHAR
January 27, 1998
JEE SINGH Vs. PRESIDING OFFICER LABOUR COURT
April 24, 1998
JEETENDRA DHIMAN Vs. STATE OF BIHAR
July 21, 1998
JHARIA FIREBRICKS AND POTTERY WORKS P LTD Vs. STATE OF BIHAR
February 9, 1998
JHARIYA TUDU ALIAS FAGU TUDU Vs. STATE OF BIHAR
April 17, 1998
JHARLA DEVI Vs. STATE OF BIHAR
July 25, 1998
JHINGAN PRASAD KUSHWAHA Vs. STATE OF BIHAR
August 18, 1998
JINDAL STRIPS LIMITED Vs. HITEK INDUSTRIES (BIHAR LIMITED
May 12, 1998
JITENDRA PRASAD SINGH Vs. TATA ENGINEERING AND LOCOMOTIVE CO
May 22, 1998
JUGAL KISHORE MODI Vs. STATE OF BIHAR
January 22, 1998
JUGESHWAR PRASAD SAH Vs. SANTOSH KUMAR AGRAWAL
January 6, 1998
JUGNU Vs. STATE OF BIHAR
August 19, 1998
JUNIOR MEDICAL TEACHERS ASSOCIATION Vs. STATE OF BIHAR
January 14, 1998
KAILASH MANDAL Vs. STATE OF BIHAR
July 30, 1998
KAILASH PRASAD CHOUHAN Vs. KRISHNA DEVI
February 11, 1998
KAILASH STONE WORKS Vs. STATE OF BIHAR
July 1, 1998
KALI DEVI Vs. STATE OF BIHAR
March 19, 1998
KALICHARAN PASWAN Vs. STATE OF BIHAR
December 23, 1998
KALP NATH SINGH Vs. STATE OF BIHAR
September 9, 1998
KALYAN PUR CEMENT LIMITED Vs. STATE OF BIHAR
October 9, 1998
KALYANI DEVI Vs. STATE OF BIHAR
November 16, 1998
KAMAL BAHADUR Vs. COMMISSIONER OF INCOME TAX
April 27, 1998
KAMALA CHAKRABORTY Vs. BHARAT COKING COAL LIMITED
January 28, 1998
KAMESHWAR PRASAD AND OTHER Vs. STATE OF BIHAR AND OTHERS
December 4, 1998
KAMESHWAR SINGH DARBHANGA SANSKRIT UNIVERSITY Vs. BHOLA PRASAD YADAV
February 5, 1998
KAMLA KANT JHA Vs. BIHAR STATE ROAD TRANSPORT CORPORATION
September 15, 1998
KAMLESH SINGH Vs. STATE OF BIHAR
February 23, 1998
KAMLESHWARI RAM Vs. SMT. KAUSHALYA DEVI
July 30, 1998
KANHAIYA LAL Vs. SHIVJEE PRASAD
January 6, 1998
KANHAIYA LAL TIWARI Vs. GUNESHWAR KAUR
February 3, 1998
KAPIL RAM Vs. STATE OF BIHAR
July 1, 1998
KAROO SINGH Vs. STATE OF BIHAR
September 4, 1998
KASTURI PRASAD MANDAL Vs. STATE OF BIHAR
October 10, 1998
KAUSHALYA DEVI Vs. STATE OF BIHAR
July 10, 1998
KAUSHAR IMAM HASHMI Vs. STATE OF BIHAR
July 2, 1998
KAYNE CONSTRUCTION PVT LTD Vs. SYNDICATE BANK
April 1, 1998
KEDAR JHA Vs. SHYAM BIHARI MISHRA
January 23, 1998
KEDAR NATH RAM Vs. STATE OF BIHAR
July 31, 1998
KHIRODHARI DEVI Vs. DHARMI DEVI
July 22, 1998
KISHORI MISTRY Vs. STATE OF BIHAR
November 20, 1998
KOLSITE MACHINE FABRICLTD Vs. STATE OF BIHAR
February 3, 1998
KRISHNA BALLABH PRASAD NARAIN SINGH Vs. COMPANY LAW BOARD
February 6, 1998
KRISHNA CHANDRA MISHRA Vs. STATE OF BIHAR
August 12, 1998
KRISHNA KANT KUMAR Vs. STATE OF BIHAR
July 15, 1998
KRISHNA KUMAR GIRDHA Vs. UNION OF INDIA
February 2, 1998
KRISHNA KUMAR VERMA Vs. MAGADH GRAMIN BANK
May 1, 1998
KRISHNA ORAON Vs. SUKHI CHAMAR
March 6, 1998
KRISHNA PATI DEVI Vs. STATE OF BIHAR
April 23, 1998
KRISHNA PATI DEVI Vs. STATE OF BIHAR
July 16, 1998
KRISHNA PRASAD SHARMA Vs. STATE OF BIHAR
July 21, 1998
KRISHNADITYA NARAIN TEWARI Vs. DEVENDRA NATH MISHRA
September 9, 1998
KULA NAND JHA Vs. STATE OF BIHAR
June 25, 1998
KUMARI DEVI Vs. JAMIA ASHARFIA COLLEGE
February 5, 1998
KUNTI KUMARI ALIAS MANJU SINGH Vs. STATE OF BIHAR
September 3, 1998
L ANGAD KUMAR Vs. BIHAR STATE ROAD TRANSPORT CORPORATION
September 15, 1998
LAKHAN LAL Vs. STATE OF BIHAR
September 8, 1998
LAKHAN LAL SINGH Vs. STATE OF BIHAR
January 7, 1998
LAKHAN SAO Vs. BALDEO CHAUHAN
January 9, 1998
LAKHAN SAO Vs. STATE OF BIHAR
January 9, 1998
LAKSHO DEVI Vs. STATE OF BIHAR
December 9, 1998
LAKSHUMAN SHARMA Vs. STATE OF BIHAR
March 6, 1998
LAL BABU YADAV Vs. STATE OF BIHAR
April 9, 1998
LAL BHUNESHWAR NATH SAHDEO Vs. UMA KUMARI DEVI
July 31, 1998
LALIT MOHAN DALMIA Vs. LALIT KR DALMIA
December 23, 1998
LALIT SAO Vs. GULAM GILANI (KHALIFA
September 1, 1998
Lalita Devi Vs. State of Bihar
August 31, 1998
LALLAN KUMAR SINHA Vs. UNION OF INDIA
September 16, 1998
LALLAN PRASAD Vs. PARMESHWAR SINGH
January 13, 1998
LATAL SHEIKH Vs. STATE OF BIHAR
March 30, 1998
LATE BINAPANI NAG Vs. ASIT KUMAR NAG
November 10, 1998
LATIF MIAN Vs. STATE OF BIHAR
July 8, 1998
LAWYERS ASSOCIATION OF PATNA HIGH COURT Vs. STATE OF BIHAR
September 4, 1998
LAWYERS ASSOCIATION PATNA Vs. STATE OF BIHAR
September 21, 1998
LAWYERS ASSOCIATION PATNA HIGH COURT RANCHI Vs. STATE OF BIHAR
September 9, 1998
LAXMAN PRASAD SHARMA Vs. STATE OF BIHAR
November 16, 1998
LAXMI DAS Vs. RAMOTAR SHARMA
July 31, 1998
LAXMI KANT RAI Vs. STATE OF BIHAR
May 1, 1998
LAXMI NARAIN SINHA Vs. UNION OF INDIA
June 25, 1998
LAXMI SAH Vs. STATE OF BIHAR
March 4, 1998
LEELA DEVI Vs. STATE OF BIHAR
December 10, 1998
LIFE INSURANCE CORPORATION Vs. DEEPAK KUMAR SINGH
November 2, 1998
LIFE INSURANCE CORPORATION OF INDIA Vs. KRISHNA SINGH
February 20, 1998
LILAWANTI DEVI Vs. STATE OF BIHAR
May 20, 1998
LILAWATI DEVI AND OTHERS Vs. STATE OF BIHAR AND OTHERS
August 13, 1998
LUTU URAON Vs. BALU URAON
September 1, 1998
M S SHARMA Vs. STATE OF BIHAR
July 3, 1998
MADAN MOHAN SHARMA Vs. STATE OF BIHAR
July 21, 1998
MADAN MOHAN TEWARY Vs. SURESH CHANDRA SINGH
February 20, 1998
MADAN RAI Vs. STATE OF BIHAR
April 30, 1998
MADAN RAM Vs. STATE OF BIHAR
May 19, 1998
MADHUSUDAN CHOUDHARY Vs. STATE OF BIHAR
April 15, 1998
MADHUSUDAN SINGH MUNDA Vs. DARNAV BHUSHAN SINGH MUNDA
October 13, 1998
MADHUSUDAN TIWARI Vs. BANK OF BARODA
August 20, 1998
MAHABIR PRASAD BAGRODIA AND NARESH CHANDRA PRASAD SINHA ALIAS S P SINHA Vs. STATE OF BIHAR
August 6, 1998
MAHABIR PRASAD BAJAJ Vs. STATE OF BIHAR
May 22, 1998
MAHABIR SAO ALIAS MAHAVIR SAO MISTRI Vs. CHANCHAL GUPTA
December 17, 1998
MAHABIR TURUNDU Vs. NAGE MUNDA
January 6, 1998
MAHANTH BHAGAT Vs. STATE OF BIHAR
July 16, 1998
MAHANTH CHANDRAMANI DAS Vs. RAM RAJESHWAR DAS
November 11, 1998
MAHANTH DHARNIDHARA ACHARYA Vs. STATE OF BIHAR
February 26, 1998
MAHANTH ONKAR GIRI CHELA Vs. STATE OF BIHAR
March 17, 1998
MAHANTH RAM SHANKAR DAS Vs. BIHAR STATE RELIGIOUS TRUSTS BOARD
May 15, 1998
MAHAVIR GIRI Vs. STATE OF BIHAR
November 10, 1998
MAHENDRA PRASAD SINGH Vs. STATE OF BIHAR
May 20, 1998
MAHENDRA PRASAD SINGH Vs. STATE OF BIHAR
March 20, 1998
MAHESH TIWARI Vs. UNION OF INDIA
November 17, 1998
MAHESHWAR PRASAD SHARMA Vs. SHOBHA DEVI
January 6, 1998
MAHESHWAR PRASAD SINHA Vs. AWADH PRASAD SINHA
September 24, 1998
MAKHU MAHTON ALIAS MUKHU MAHTON AND OTHERS Vs. STATE OF BIHAR
April 20, 1998
MALTI DEVI Vs. WALDIN MIAN
May 1, 1998
MANAGEMENT OF KALYANPUR CEMENT LIMITED Vs. STATE OF BIHAR
October 9, 1998
MANAGING COMMITTEE EAST Vs. PRESIDING OFFICER LABOUR COURT
December 20, 1998
MANAS SETT Vs. UNION OF INDIA
March 17, 1998
MANGLA KAMLA HOMOEOPATHIC MEDICAL COLLEGE AND HOSPITAL Vs. STATE OF BIHAR
May 6, 1998
MANNA RANI SINGH Vs. KIRAN PRAKASH
July 17, 1998
MANOJ KUMAR PANDEY Vs. BHARAT COKING COAL LTD
August 13, 1998
MANORAMA SINHA Vs. SOVA MANDAL
March 24, 1998
MANRAJ MAHTO Vs. STATE OF BIHAR
February 26, 1998
MANU DEVI Vs. CHEPIA MAHATAIN
September 7, 1998
MARACHHI DEVI Vs. MANAGER SINGH
March 11, 1998
MATADIN AGARWAL Vs. KESHAR MAI AGARWAL
February 20, 1998
Mathura Prasad Vs. State of Bihar
March 20, 1998
MAYA MURMU Vs. RITU RAI
September 25, 1998
MAYA MURMU Vs. RITU RAI ALIAS RATTO RAI
November 25, 1998
MD AJAZUR RAHMAN Vs. STATE OF BIHAR
March 31, 1998
MD ARIF KHAN Vs. BIHAR PUBLIC SERVICE COMMISSION
November 9, 1998
MD AZIMULLAH KHAN Vs. STATE OF BIHAR
August 18, 1998
MD FIROZ ALIAS AFROJ ALAM Vs. STATE OF BIHAR
December 2, 1998
MD HASIM KHAN Vs. STATE OF BIHAR
November 10, 1998
MD ISA Vs. STATE OF BIHAR
January 12, 1998
MD MUSA KAZMI Vs. STATE OF BIHAR
August 26, 1998
MD QUASIM ALI Vs. STATE OF BIHAR
July 15, 1998
MD ROORUL ALIAS MD NUROOL Vs. MD FAROOQUE
April 10, 1998
MD SALEEM Vs. STATE OF BIHAR
November 17, 1998
MD YAKUB ANSARI Vs. MD YASIN ANSARI
July 28, 1998
METALLURGICAL AND ENGINEERING CONSULTANT INDIA LIMITED Vs. COMMISSIONER OF INCOME TAX
November 16, 1998
METALLURGICAL AND ENGINEERING CONSULTANTS INDIA LIMITED Vs. COMMISSIONER OF INCOME TAX
September 4, 1998
MINA VERMA Vs. KIRIT VERMA
August 17, 1998
MIRU SOREN Vs. UNION OF INDIA
May 19, 1998
MISHRA A K Vs. STATE OF BIHAR
September 24, 1998
MISHRI YADAV ALIAS MISHRI GOPE Vs. STATE OF BIHAR
February 3, 1998
MISHRILAL JAIN P LIMITED Vs. NACRO CHEMICALS LIMITED
February 13, 1998
MITHILESH SINGH Vs. STATE OF BIHAR
October 11, 1998
MOHAMMAD ENAMUDDIN Vs. STATE OF BIHAR
July 21, 1998
MOHAMMAD ZIAUL HASAN Vs. BIHAR STATE ELECTRICITY BOARD
February 2, 1998
MOHAN KUMAR RAI Vs. RAJENDRA AGRICULTURAL UNIVERSITY
January 9, 1998
MOHD MOINUDDIN Vs. HALIMAN NISHA
July 31, 1998
MOHINI BALA VERMA Vs. STATE OF BIHAR
March 19, 1998
MOHIT UDYOG Vs. STATE OF BIHAR
February 4, 1998
MOST DEORANI KUAR Vs. BHUNESHWAR SINGH
May 1, 1998
MOST GANESH DEVI Vs. INTAF ANSARI
November 24, 1998
MOST SUMITRA DEVI Vs. R M ENGINEERING WORKS
February 3, 1998
MOST UPANETA KUER Vs. STATE OF BIHAR
December 10, 1998
MOSTT BACHCHI DEVI Vs. STATE OF BIHAR
December 15, 1998
MOSTT KABUTARI DEVI Vs. STATE OF BIHAR
January 16, 1998
MOSTT LALMUNI DEVI Vs. STATE OF BIHAR
July 14, 1998
MOSTT. INGUAJI KUER Vs. SMT. MAYA DEVI
April 7, 1998
MOTILAL KHATIK Vs. SONIA MAHTAIN
November 27, 1998
MOTIUR RAHMAN Vs. PRESIDING OFFICER LABOUR COURT PATNA
February 12, 1998
MRITUNJAY MUKHOPADHYAY BHARAT REFACTORIES LTD Vs. STATE OF BIHAR
April 3, 1998
MUNAKA SINGH Vs. STATE OF BIHAR
January 8, 1998
MUNESHWAR KISKU Vs. STATE OF BIHAR
March 11, 1998
MUNI YADAV MUNI LAL YADAV Vs. STATE OF BIHAR
April 3, 1998
MUNNI SINGH Vs. STATE OF BIHAR
August 4, 1998
MUNSHI HUSSAIN Vs. INCOME TAX APPELLATE TRIBUNAL
August 26, 1998
MURLIDHAR SOHANLAL Vs. STATE OF BIHAR
February 5, 1998
MUSHTAQUE AHMAD Vs. STATE OF BIHAR
January 16, 1998
MUSTAQEEM ALIAS MD MUSTAQEEM Vs. AKHILESH KUMAR
November 2, 1998
NAGASHWAR SHARMA Vs. STATE OF BIHAR
November 11, 1998
NAGENDRA KUMAR Vs. STATE OF BIHAR
July 8, 1998
NAGENDRA PRASAD BARNWAL Vs. JITENDRA PRASAD BARNWAL
March 3, 1998
NAGENDRA PRASAD BARNWAL Vs. JITENDRA PRASAD BARNWAL
March 9, 1998
NAGINA SAN Vs. SAGIR ALAM
February 3, 1998
NAND KISHORE SINGH Vs. STATE OF BIHAR
April 16, 1998
NAND KISHORE THAKUR Vs. STATE OF BIHAR
March 16, 1998
NANDDEO SINGH Vs. STATE OF BIHAR
April 24, 1998
NARAIN SINGH Vs. STATE OF BIHAR
February 17, 1998
NARAYAN LAL BISHWAS Vs. STATE OF BIHAR
July 28, 1998
NARAYAN PRASAD ALIAS NARAIN SAO Vs. STATE OF BIHAR
January 15, 1998
NARENDRA DEO Vs. STATE OF BIHAR
September 2, 1998
NARENDRA PRASAD Vs. STATE OF BIHAR
November 2, 1998
NARENDRA SINGH Vs. STATE OF BIHAR
July 28, 1998
NARENDRA SINGH KUSHWAHA Vs. ANAND MOHAN SINGH
August 30, 1998
NARESH KUMAR MAHTO Vs. STATE OF BIHAR
October 9, 1998
NARMADA DEVI Vs. STATE OF BIHAR
July 21, 1998
NARMADESHWAR JHA Vs. STATE OF BIHAR
November 12, 1998
NARMADESHWAR PRADHAN Vs. STATE OF BIHAR
September 21, 1998
NASIRHUDDIN AHMAD Vs. STATE OF BIHAR
May 15, 1998
NASRULLAH MIAN Vs. STATE OF BIHAR
January 23, 1998
NATH AND COMPANY Vs. STATE OF BIHAR
March 24, 1998
NATHUNI YADAV Vs. STATE OF BIHAR
September 23, 1998
NATIONAL INSURANCE CO LIMITED Vs. SHOBHA DEVI
March 17, 1998
NATIONAL INSURANCE CO LTD Vs. ABHA SINHA
February 27, 1998
NATIONAL INSURANCE CO LTD Vs. BTNAGMANI DEVI
November 17, 1998
NATIONAL INSURANCE COMPANY Vs. MOSSAMAT DAS CHOUDHARY
March 6, 1998
NATIONAL INSURANCE COMPANY Vs. PHOOLBHARAN DEVI
April 29, 1998
NATIONAL INSURANCE COMPANY LTD Vs. SUNITI DEVI
November 6, 1998
NATIONAL INSURANCE COMPANY LTD Vs. BHAGMANI DEVI
November 27, 1998
NATIONAL INSURANCE COMPANY LTD Vs. NEELA SINGH
December 17, 1998
NATIONAL THERMAL POWER CORPORATION Vs. SURENDRA PRASAD JHA
February 24, 1998
NAVIN KUMAR PATRA Vs. STATE OF BIHAR
April 3, 1998
NAWAL KISHORE PRASAD SINGH Vs. STATE OF BIHAR
July 15, 1998
NEPAL SAHI Vs. REKHA KAUR
April 1, 1998
NEW INDIA ASSURANCE CO LTD Vs. PARVATI KUER
February 9, 1998
NEW INDIA ASSURANCE CO. LTD. Vs. ARUN KUMAR SHRIVASTAVA AND OTHERS
February 5, 1998
NEW INDIA ASSURANCE COMPANY LIMITED Vs. ARCHANA KUMARI
January 27, 1998
NEW INDIA ASSURANCE COMPANYLTD Vs. INDRASANI KUNWAR
February 10, 1998
NEW INDIA INSURANCE COMPANY LTD Vs. PREMLATA DEVI
July 23, 1998
NIRALA SAHKARI GRIHA NIRMAN SAMITY LTD Vs. STATE OF BIHAR
April 16, 1998
NIRGUN TIWARY Vs. STATE OF BIHAR
November 17, 1998
NIRMAL KUMAR GHOSH Vs. STATE OF BIHAR
March 23, 1998
NITESHWAR PRASAD VERMA Vs. STATE OF BIHAR
March 25, 1998
NIVAS TALKIES Vs. STATE OF BIHAR
April 25, 1998
NIVAS TALKIES Vs. STATE OF BIHAR
August 25, 1998
Noor Mohamad Ansari Vs. State of Bihar
December 15, 1998
NORTH AND WEST GANUODIH COLLIERY Vs. FERTILIZER CORPORATION
June 25, 1998
NUTAN JHA Vs. STATE OF BIHAR
August 5, 1998
OM NARAYAN SINGH Vs. SHAILENDRA SINGH alias SHIVJI SINGH
December 7, 1998
OM PRAKASH AGARWAL Vs. S KULLU
September 15, 1998
OM PRAKASH MISHRA Vs. STATE OF BIHAR
December 18, 1998
ORIENT ENGINEERING CONSTRUCTION Vs. STATE OF BIHAR
February 27, 1998
ORIENTAL FIRE AND GENERAL INSURANCE COMPANY LTD Vs. SHYAMA THAKUR
July 3, 1998
ORIENTAL INSURANCE CO LTD Vs. PASPATI PRASAD
May 8, 1998
ORIENTAL INSURANCE CO LTD Vs. ANTHONY KUJUR
March 11, 1998
ORIENTAL INSURANCE CO LTD Vs. LALMUNI DEVI
March 24, 1998
ORIENTAL INSURANCE CO LTD Vs. RUPLAL SINGH
February 6, 1998
ORIENTAL INSURANCE CO LTD Vs. SHAKTI SPRING INDUSTRIES P LIMITED
January 28, 1998
ORIENTAL INSURANCE CO LTD Vs. SHANTI DEVI
December 12, 1998
ORIENTAL INSURANCE CO. LTD Vs. PREMLATA DEVI AND OTHERS
March 19, 1998
ORIENTAL INSURANCE CO. LTD. Vs. TANJILA KHATOON AND OTHERS
February 17, 1998
ORIENTAL INSURANCE COMPANY LTD Vs. NANDANI DEVI
August 27, 1998
P CON Vs. METTALURGICAL
July 31, 1998
P K HALDAR AND COMPANY Vs. COMMISSIONER OF INCOME TAX
August 31, 1998
PANCHU RAI Vs. STATE OF BIHAR
December 9, 1998
PANNA DEVI Vs. KARAMDEO SINGH
September 8, 1998
PARAS NATH SINGH Vs. STATE OF BIHAR
August 12, 1998
PARIKH ENGINEERING AND BODY BUILDING COMPANY LIMITED Vs. UNION OF INDIA
September 16, 1998
PATLIPUTRA PRESTRESSED (PVT.) LTD Vs. STEEL AUTHORITY OF INDIA LTD
May 25, 1998
PAWAN KUMAR AGARWAL LAND OTHERS Vs. STATE OF BIHAR AND OTHERS
March 23, 1998
PAWAN KUMAR RAI Vs. STATE OF BIHAR
July 28, 1998
PODDAR TRADING CORPORATION Vs. STATE OF BIHAR
August 3, 1998
PRABHA RANI PRASAD Vs. STATE OF BIHAR
July 24, 1998
PRABHAKAR JHA Vs. STATE OF BIHAR
August 3, 1998
PRABHAT KUMAR SINHA Vs. NIRMALA SINHA
October 16, 1998
PRABHU BAITHA Vs. STATE OF BIHAR
December 21, 1998
PRADEEP KUMAR MEHTA Vs. STATE OF BIHAR
January 5, 1998
PRADEEP LAMP WORKERS UNION Vs. STATE OF BIHAR
January 8, 1998
PRADIP LAMP WORKS Vs. STATE OF BIHAR
July 21, 1998
PRAHLAD PANDEY Vs. STATE OF BIHAR
July 17, 1998
PRAKASH MANDAL Vs. STATE OF BIHAR
December 24, 1998
PRAKASH SINGH Vs. STATE OF BIHAR
February 20, 1998
PRAKESH KUMAR Vs. RANCHI UNIVERSITY
February 13, 1998
PRAMOD KUMAR Vs. UNION OF INDIA
October 28, 1998
PRAMOD PRASAD SINGH Vs. STATE OF BIHAR
July 1, 1998
PRANNOY ROY Vs. ANN SHOURIE
July 1, 1998
PREM DEO NARAYAN Vs. STATE OF BIHAR
September 3, 1998
PREM LATA DEVI Vs. STATE OF BIHAR
July 21, 1998
PREMCHAND SHAH Vs. STATE OF BIHAR
August 25, 1998
PUNIT LAL DAS Vs. STATE OF BIHAR
November 11, 1998
PUSHPA DEVI Vs. STATE OF BIHAR
November 3, 1998
PUSHPA DEVI Vs. STATE OF BIHAR
July 6, 1998
QUALITY Vs. INCOME TAX OFFICER
November 26, 1998
R P SHARMA Vs. STATE OF BIHAR
October 9, 1998
RABINDRA KUMAR Vs. STATE OF BIHAR
July 17, 1998
RABINDRA KUMAR SINGH ALIAS RABINDRA PD SINGH Vs. STATE OF BIHAR
July 22, 1998
RABINDRA NATH THAKUR Vs. UNION OF INDIA
September 21, 1998
RADHA DEVI Vs. AJAY KUMAR SINHA
May 13, 1998
RADHA KANT MISHRA Vs. STATE OF BIHAR
February 18, 1998
RADHA RAJAK ALIAS RADHIKA RAJA Vs. BALMIKI DEVI
April 15, 1998
RAGHABENDRA NARAIN SINGH Vs. STATE OF BIHAR
September 4, 1998
RAGHO PANDEY Vs. RAJENDRA TIWARY
November 24, 1998
RAGHU MAHTO Vs. STATE OF BIHAR
September 22, 1998
RAI BAHADUR SRI NARAIN ARORA TRUST Vs. SNEHLATA SINGH
October 16, 1998
RAJ KIRAN DAS Vs. STATE OF BIHAR
October 9, 1998
RAJ KISHAN COMPANY Vs. STATE OF BIHAR
December 10, 1998
RAJ KUMAR Vs. DAMODAR VALLEY CORPORATION
March 5, 1998
RAJ KUMAR PRASAD Vs. STATE OF BIHAR
October 28, 1998
RAJDEEP SINGH Vs. STATE OF BIHAR
July 30, 1998
RAJENDRA JHA Vs. BHUPENDRA NARAYAN MANDAL UNIVERSITY
July 17, 1998
RAJENDRA KISHRI Vs. STATE OF BIHAR
March 31, 1998
RAJENDRA PRASAD Vs. CHAIRMAN BIHAR STATE ROAD TRANSPORT CORPORATION
December 10, 1998
RAJENDRA PRASAD SINGH Vs. LIFE INSURANCE CORPORATION
November 25, 1998
RAJENDRA RAI Vs. STATE OF BIHAR
February 27, 1998
RAJESH AGRAWAL Vs. STATE OF BIHAR
September 11, 1998
RAJIV DUTTA VERMA Vs. STATE OF BIHAR
August 5, 1998
RAJIV SACHDEVA Vs. STATE BANK OF INDIA
September 25, 1998
RAJKISHORE PRASAD ARVIND KUMAR Vs. STATE OF BIHAR
December 4, 1998
RAJMATI DEVI Vs. RAM PRAVESH ROY
February 6, 1998
RAJNISH SHEKHAR Vs. STATE OF BIHAR
April 7, 1998
RAM ANUGRAH NARAIN Vs. STATE OF BIHAR
July 21, 1998
RAM AWATAR SINGH Vs. STATE OF BIHAR
December 22, 1998
RAM BABU KUMHAR Vs. STATE OF BIHAR
December 1, 1998
RAM BABU RAI & KOKAI RAI Vs. STATE OF BIHAR
February 20, 1998
RAM BALAK PRASAD SINGH Vs. STATE OF BIHAR
July 9, 1998
RAM BARAI RAI Vs. STATE OF BIHAR
May 12, 1998
RAM BILASH MAHTO Vs. RAJAN KUMAR JAISWAL
May 1, 1998
RAM CHANDRA PANDEY Vs. STATE OF BIHAR
January 8, 1998
RAM DULAR PASWAN Vs. P O LABOUR COURT
April 2, 1998
RAM JIWAN SINGH Vs. STATE OF BIHAR
April 3, 1998
RAM KISHUN SAO Vs. STATE OF BIHAR
April 1, 1998
RAM KRISHNA CHAUKHANI Vs. STATE OF BIHAR
October 11, 1998
RAM KUMAR THAKUR Vs. STATE OF BIHAR
April 22, 1998
RAM LAKHAH SINGH Vs. STATE OF BIHAR
October 29, 1998
RAM LAKHAN SINGH Vs. STATE OF BIHAR
May 11, 1998
RAM LAKHAN THAKUR Vs. STATE OF BIHAR
February 12, 1998
RAM NANDAN SINGH Vs. STATE OF BIHAR
January 15, 1998
RAM NARAYAN DAS Vs. STATE OF BIHAR
December 24, 1998
RAM NATH SAH Vs. KALI PRASAD SINGH
August 26, 1998
RAM NIRANJAN SINGH Vs. STATE OF BIHAR
August 13, 1998
RAM PRAKASH MATHUR ALIAS LADLAY MATHUR Vs. STATE OF BIHAR
May 4, 1998
RAM PRAVESH SINGH ALIAS RAYJEE Vs. STATE OF BIHAR
December 9, 1998
RAM RATAN PRASAD Vs. STATE OF BIHAR
April 6, 1998
Ram Sagun Chaudhary Vs. State of Bihar
November 17, 1998
RAM SAHAY MAHTO AND OTHERS Vs. STATE OF BIHAR
May 6, 1998
RAM SEWAK CHOUDHARY Vs. STATE OF BIHAR
December 24, 1998
RAM SURESH SINGH Vs. STATE OF BIHAR
February 9, 1998
RAM TAWAKYA CHAUBEY Vs. STATE OF BIHAR
November 12, 1998
RAM UDAI SINGH Vs. HARERAM SINGH
March 20, 1998
RAMA NAND KUMAR ALIAS RAMA NAND Vs. STATE OF BIHAR
March 19, 1998
RAMA SHANKAR RAM Vs. STATE OF BIHAR
February 2, 1998
RAMADHAR SINGH Vs. SHEO PRASAD SINGH
November 24, 1998
RAMADHAR SINGH Vs. SADAN PRASAD
February 3, 1998
RAMAGYA SINGH Vs. STATE OF BIHAR
February 4, 1998
RAMAKANT THAKUR Vs. SATYA NARAIN CHOUDHARY
January 15, 1998
RAMAKANT TIWARY Vs. STATE OF BIHAR
February 11, 1998
RAMANUJ CHOUDHARY, DABLU CHOUDHARY Vs. STATE OF BIHAR
August 26, 1998
RAMASHANKAR TIWARY Vs. UNION OF INDIA
July 9, 1998
RAMASHISH RAI Vs. BAIJNATH MISHRA
November 3, 1998
RAMASHISH SAHANI AND OTHERS Vs. STATE OF BIHAR
February 20, 1998
RAMASHRAY PRASAD SINGH Vs. STATE OF BIHAR
November 9, 1998
RAMASHRAY SINGH Vs. HARE KRISHNA SHARMA
November 24, 1998
RAMAUTAR SINGH Vs. STATE OF BIHAR
December 10, 1998
RAMAYAN RAI Vs. MOST BATKI
June 25, 1998
RAMCHANDRA JHA Vs. STATE OF BIHAR
April 1, 1998
RAMDEO RAI Vs. COLLECTOR
February 5, 1998
RAMDEO SINGH Vs. STATE OF BIHAR
May 20, 1998
RAMESH CHANDRA ROY Vs. STATE OF BIHAR
July 9, 1998
RAMESHWAR JUTE MILLS LIMITED Vs. STATE OF BIHAR
April 9, 1998
RAMESHWAR NATH TIWARI Vs. CHANDRABHAN NATH TIWARI
January 13, 1998
RAMESHWAR PANDEY Vs. MALTI DEVI
September 10, 1998
RAMJEE SINGH ALIAS RAM NANDAN SINGH Vs. JUGAL KISHORE SINGH
March 26, 1998
RAMJEE YADAV Vs. STATE OF BIHAR
February 20, 1998
RAMJI SAO Vs. STATE OF BIHAR
April 7, 1998
RAMJI SINGH Vs. SUKHDEO SHARMA
November 20, 1998
RAMU AHIR Vs. STATE OF BIHAR
February 11, 1998
RANA GAJENDRA PRASAD SINGH Vs. UNION OF INDIA
December 1, 1998
RANCHI CLUB LIMITED Vs. STATE OF BIHAR
February 20, 1998
RANCHI HANDLOOM EMPORIUM Vs. COMMISSIONER OF INCOME TAX
August 18, 1998
RANCHI HOUSE OWNERS ASSOCIATION Vs. RANCHI MUNICIPAL CORPORATION
May 5, 1998
RANCHI TIMBER TRADERS ASSOCIATION Vs. STATE OF BIHAR
August 18, 1998
RANJIT PRASAD SINGH Vs. STATE OF BIHAR
February 19, 1998
RANJIT SAHAY JAMUAR Vs. STATE OF BIHAR
November 27, 1998
RARNESHWAR JHA Vs. STATE OF BIHAR
November 20, 1998
RAS BIHARI SINGH Vs. STATE OF BIHAR
May 8, 1998
RAS BIHARI SINGH Vs. STATE OF BIHAR
July 8, 1998
RASAN TRIGUN BARLA Vs. RILAN SANDHYA TOPPNO
April 2, 1998
RAVINDRA KUMAR Vs. STATE OF BIHAR
February 3, 1998
RAVINDRA PRASAD ALIAS RAVINDRA SINGH Vs. RAJA RAM SHAH
December 2, 1998
RENU DEVI Vs. AMOL PASWAN
November 6, 1998
RENUKA SHARMA Vs. BIHAR PUBLIC SERVICE COMMISSION
March 31, 1998
REVINDRA KUMAR AGRAWAL Vs. RAGHUNATH PRASAD
January 9, 1998
RIJHU ANSARI AND ANOTHER Vs. STATE OF BIHAR AND ANOTHER
February 20, 1998
RINA SEN Vs. COMMISSIONER OF INCOME TAX
August 18, 1998
RITA DEY Vs. CHANDAN KUMAR DEY
October 14, 1998
ROHTAS INDUSTRIES LTD Vs. STATE OF BIHAR
December 23, 1998
ROHTAS INDUSTRIESLTD Vs. STATE
October 30, 1998
ROSLINA BARLA ALIAS BABY AND ANOTHER Vs. STATE OF BIHAR
July 24, 1998
ROURKELA STEEL PLANT Vs. ASSOCIATED CEMENT COMPANIES LTD
April 28, 1998
RUBI KUMARI Vs. STATE OF BIHAR
May 19, 1998
RUDAL SINGH Vs. ADDITIONAL MEMBER BOARD OF REVENUE
February 26, 1998
S B GANGULY Vs. STATE OF BIHAR
March 6, 1998
S B I EMPLOYEES UNION Vs. STATE BANK OF INDIA
September 11, 1998
S K G CHINI MILLS MAZDOOR SANGH Vs. STATE OF BIHAR
July 15, 1998
S K KISHORPURIA Vs. STATE OF BIHAR
August 21, 1998
S K SAMANTA AND COMPANY Vs. CENTRAL COALFIELD LIMITED
March 27, 1998
S M SHERAZ ALLY Vs. STATE OF BIHAR
May 11, 1998
SABURJ DEVI Vs. CHANDRAWATI DEVI
April 28, 1998
SACHCHIDANAND SINGH Vs. NATHUNI YADAV
September 18, 1998
SACHIDA NAND PRASAD Vs. SAVITRI SAHAY
September 24, 1998
SACHIDANAND MISHRA Vs. RAMADHAR THAKUR
April 27, 1998
SADANAND JHA Vs. UNION OF INDIA
January 20, 1998
SADANAND RAM Vs. STATE OF BIHAR
November 25, 1998
SADANAND YADAV Vs. STATE OF BIHAR
April 28, 1998
SADHANA DEVI Vs. BIJENDRA KUMAR
March 3, 1998
SAFARI INDIA Vs. UNION OF INDIA
February 12, 1998
SAHARA INDIA LIMITED Vs. JANAK PRASAD
September 7, 1998
SAHDUL SINGH Vs. STATE OF BIHAR
November 2, 1998
SAHU TRADING COMPANY Vs. STATE OF BIHAR
April 9, 1998
SAKALDEEP SINGH Vs. UNION OF INDIA
February 6, 1998
SAMUEL SORAN Vs. STATE OF BIHAR
February 10, 1998
SANDEEP KUMAR SHARMA ALIAS DABBUA Vs. STATE OF BIHAR
December 18, 1998
SANICHARWA LAKRA Vs. UNION OF INDIA
March 17, 1998
SANJAY KUMAR SINGH Vs. STATE OF BIHAR
April 27, 1998
SANJAY KUMAR SINHA Vs. STATE OF BIHAR
July 13, 1998
SANJOY KUMAR Vs. STATE OF BIHAR
July 6, 1998
SANTOSH KUMAR JALAN ALIAS KANHAIYALAL JALAN Vs. CHANDRA KISHORE JALAN
August 24, 1998
SANTOSH KUMAR SINGH Vs. BHARAT COKING COALLTD
July 3, 1998
SANTOSHI SINGH TOKHAN SINGH Vs. RAM CHANDRA SAH
December 22, 1998
SANTU MAHTO Vs. STATE OF BIHAR
February 11, 1998
SANTU MANDAL Vs. MATAL MANDAL ARID
September 4, 1998
SANWARMUI PODDAR ALIAS KOKA Vs. GJJLRAJ PODDAR
May 13, 1998
SARASWATI DEVI Vs. STATE OF BIHAR
August 17, 1998
SARBANAND PASWAN Vs. MAHENDRA PRASAD SINGH
November 20, 1998
SARBI MEHTA Vs. STATE OF BIHAR
March 5, 1998
SAROJ DEVI @ SAROJ KUMARI Vs. ANIL KUMAR
November 9, 1998
SARRAF ENTERPRISES Vs. CANARA BANK
March 3, 1998
SATISH PRASAD Vs. STATE OF BIHAR
January 28, 1998
SATYA BHAMA DEVI Vs. UNION OF INDIA
January 14, 1998
SATYA NARAYAN RAUT Vs. STATE OF BIHAR
September 23, 1998
SATYADEO MEHTA Vs. STATE OF BIHAR
April 21, 1998
SATYANARAYAN MUKHOPADHYA Vs. RAM NIWAS AGRAWALA
September 11, 1998
SATYENDRA KUMAR SINGH Vs. STATE OF BIHAR AND OTHERS
March 11, 1998
SATYENDRA NARAIN SINHA Vs. STATE OF BIHAR
December 22, 1998
SAURABH KUMAR PANDEY Vs. COMMISSIONER OF INCOME TAX
September 8, 1998
SAVITIRI DEVI Vs. STATE OF BIHAR
August 4, 1998
SAVITRI DEVI Vs. COMMISSIONER OF INCOME TAX
December 11, 1998
SAVITRI DEVI Vs. ARUN PRAKASH PANDEY
December 10, 1998
SAVITRI DEVI JAISWAL Vs. GIRIJA SHANKAR JAISWAL
October 30, 1998
SAWNA LAKRA Vs. DUTI PAHAN
September 4, 1998
SAYED RAZA ABBAS Vs. STATE OF BIHAR
March 29, 1998
SECRETARIAT ASSISTANT SUCCESSFUL EXAMINEES UNION Vs. STATE OF BIHAR
March 17, 1998
SECRETARIAT ASSISTANT SUCCESSFUL EXAMINEES UNION Vs. STATE OF BIHAR
March 13, 1998
SERA|UDDLN AHMAD Vs. STATE OF BIHAR
March 3, 1998
SHAILJA DEVI Vs. SHEOJI SINGH
April 16, 1998
SHAKTINATH MANDAL Vs. STATE OF BIHAR
January 20, 1998
SHAMBHU SHARAN SINGH Vs. STATE OF BIHAR
November 10, 1998
SHANKAR TRADERS Vs. STATE OF BIHAR
February 20, 1998
SHANKARLAL BAJORIA Vs. STATE OF BIHAR
February 5, 1998
SHANKER TRADING COMPANY Vs. STATE OF BIHAR
June 30, 1998
SHANTI SHARAN Vs. STATE OF BIHAR
December 11, 1998
SHASHI PRABHA DEVI Vs. STATE OF BIHAR
September 24, 1998
SHAUKAT ALI Vs. STATE OF BIHAR
January 21, 1998
SHEIKH FARJAN MIAN Vs. TEJU SAHU
April 2, 1998
SHEO KUMAR SINGH Vs. STATE OF BIHAR
February 27, 1998
SHEO PARSAN SINGH Vs. STATE OF BIHAR AND ANOTHER
November 24, 1998
SHEO SHANKAR PRASAD SINGH Vs. UNION OF INDIA
November 12, 1998
SHEO SHANKAR PRASAD SINGH Vs. UNION OF INDIA
July 29, 1998
SHEO SHANKAR SAH Vs. COMMISSIONER OF INCOME TAX
February 23, 1998
SHIKSHAKATAR KARMCHARI SANGH Vs. STATE OF BIHAR
January 19, 1998
SHISHIR KUMAR JAIN Vs. PATNA REGIONAL DEVELOPMENT AUTHORITY
October 9, 1998
SHISHUPAL PRASAD ALIAS SHISHUPAL KUMAR Vs. MOSOMAT MALTI DEVI
November 6, 1998
SHIV BADAN RAM Vs. VIPATURAM
March 5, 1998
Shiv Shankar Prasad Gupta Vs. State of Bihar
March 11, 1998
SHIVA NARAYAN LAL Vs. STATE OF BIHAR
December 7, 1998
SHIWESH CHANDRA SINGH Vs. STATE OF BIHAR
July 17, 1998
SHOIBA KHATOON Vs. STATE OF BIHAR
November 26, 1998
SHREE DURGA ROILER FLOUR MILLS P LTD Vs. STATE CF BIHAR
July 13, 1998
SHREEKANT PANDEY SHARMA Vs. STATE OF BIHAR
October 12, 1998
SHRIMATI KAMLA DEVI Vs. NAND KISHORE SAO ALIAS NAND KESHWAR SAO
April 27, 1998
SHRIRAM BEARINGSLTD Vs. BIHAR STATE ELECTRICITY BOARD
January 25, 1998
SHYAM CHANDRA SINGH Vs. UNION OF INDIA
February 6, 1998
SHYAM DEO SINGH Vs. STATE OF BIHAR
August 6, 1998
SHYAM JEE TIWARI Vs. STATE OF BIHAR
November 12, 1998
SHYAM KISHORE SHARMA Vs. STATE OF BIHAR
May 8, 1998
SHYAM NAND SINGH Vs. STATE OF BIHAR
October 29, 1998
SHYAM NANDAN PRASAD SINHA Vs. PUNJAB NATIONAL BANK
July 20, 1998
SHYAM NARAYAN KUMAR Vs. PANDIT KUMAR
December 2, 1998
SHYAM SUNDARI DEVI ALIAS SUNITA DEVI Vs. RAJKISHORE SINGH ALIAS RAJKISHORE PRASAD
May 15, 1998
SHYAM SURAT RAM Vs. HIGH COURT OF JUDICATURE AT PATNA
December 17, 1998
SHYAM TALKIES BUNIYADGANJ Vs. STATE OF BIHAR
May 1, 1998
SHYAMANAND PATHAK Vs. UNION OF INDIA
July 20, 1998
SINGH R N Vs. STATE OF BIHAR
February 10, 1998
SINTRA LIMITED Vs. STATE OF BIHAR
July 3, 1998
SITA RAM SINGH Vs. STATE OF BIHAR
February 6, 1998
SITA SAH Vs. RAM JATAN PRASAD
June 30, 1998
SK NAZMUDDIN Vs. SK NAZMUDDIN
January 30, 1998
SMT. NAYAN RAI Vs. THE STATE OF BIHAR AND OTHERS
March 18, 1998
SONA DEVI Vs. STATE OF BIHAR
January 16, 1998
SONA DEVI Vs. RAJENDRA PRASAD
August 21, 1998
SONE LAL SINGH Vs. LARO DEVI
January 23, 1998
SOULIA SINGH ALIAS SAWALIA SINGH Vs. UNION OF INDIA
December 17, 1998
SRI DURGA CEMENT CO LIMITED Vs. STATE OF BIHAR
September 10, 1998
SRIKANT SHARMA Vs. STATE OF BIHAR
February 26, 1998
Srimohan Jha Vs. State of Bihar
May 11, 1998
ST DOMNIC SAVIO S HIGH SCHOOL Vs. STATE OF BIHAR
July 16, 1998
STATE BANK OF INDIA Vs. UNION OF INDIA
February 3, 1998
STATE BANK OF INDIA Vs. SATYANARAIN PRASAD SHANKER PRASAD
April 27, 1998
STATE BANK OF INDIA Vs. TAX RECOVERY OFFICER
November 16, 1998
STATE BANK OF INDIA Vs. STATE OF BIHAR
November 25, 1998
STATE BANK OF INDIA OFFICER S ASSOCIATION Vs. STATE BANK OF INDIA
September 1, 1998
STATE GOVT OF BIHAR Vs. SUNIL KUMAR SINGH
March 17, 1998
STATE OF BIHAR Vs. ANIL YADAV
March 16, 1998
STATE OF BIHAR Vs. PURAN CHANDRA MAHTO
February 24, 1998
STATE OF BIHAR Vs. VIPTU RAM
March 3, 1998
STATE OF BIHAR Vs. SUMITRA DEVI
January 20, 1998
STATE OF BIHAR Vs. SHIV RANI DEVI
January 12, 1998
STATE OF BIHAR Vs. SUDHIR KUMAR THAKUR
January 1, 1998
STATE OF BIHAR Vs. BASAWAN RAI
April 30, 1998
STATE OF BIHAR Vs. ANARDEYI SETHANI
November 26, 1998
STATE OF BIHAR Vs. TEK NARAYAN CHAUHAN
December 11, 1998
STATE OF BIHAR Vs. SIDHI THAKUR AND OTHERS
May 11, 1998
STATE OF BIHAR Vs. KUMARI ABHA
December 24, 1998
STATE OF BIHAR Vs. ANTU PRASAD
October 13, 1998
STATE OF BIHAR Vs. BHUKHAL MAHATO
September 10, 1998
STATE OF BIHAR Vs. MADAN MOHAN PD
September 5, 1998
STATE OF BIHAR Vs. ANIL PRASAD SINGH
September 25, 1998
STATE OF BIHAR Vs. GITA NAND JHA
September 23, 1998
STATE OF BIHAR Vs. VIPATU RAM, SANKATHA RAM AND RAM GAHAN RAM
March 5, 1998
STATE OF BIHAR Vs. AMAR NATH SINGH
July 22, 1998
STATE OF BIHAR Vs. SUDHIR KUMAR THAKUR
January 9, 1998
STATE OF BIHAR AND ORS Vs. RAJENDRA SINGH AND ORS
January 2, 1998
STATE OF BIHAR AND ORS Vs. BULLU DAS AND ORS
February 24, 1998
STATE UNEMPLOYED (+2 Vs. STATE OF BIHAR
January 19, 1998
STATION CLUB Vs. STATE OF BIHAR
February 24, 1998
STEEL AUTHORITY OF INDIA LTD Vs. GENDA SHARMA
August 18, 1998
STEEL CITY BEVERAGE P LTD Vs. STATE OF BIHAR
July 14, 1998
STEEL ENGINEERING AND PROCESSING WORKS Vs. UNION OF INDIA
November 17, 1998
STEEL INDIA Vs. STATE OF BIHAR
December 2, 1998
STEEL INDIA Vs. STATE OF BIHAR
August 19, 1998
SUBEDAR MAHTO Vs. JOINT DIRECTOR OF CONSOLIDATION
May 13, 1998
Subhash Chaudhur Vs. State of Bihar
July 30, 1998
SUBODH KUMAR ALIAS SUBODH KR GUPTA Vs. SITA RAM PRASAD
November 19, 1998
SUBODH KUMAR ALIAS SUBODH KUMAR GUPTA Vs. SITA RAM PRASAD
March 26, 1998
SUDARSHAN SINGH Vs. STATE OF BIHAR
February 10, 1998
SUDHIR KUMAR Vs. RANCHI UNIVERSITY RANCHI
January 4, 1998
SUDHIR KUMAR Vs. RANCHI UNIVERSITY
January 15, 1998
SUDHIR KUMAR AGRAWAL AND OTHERS Vs. STATE OF BIHAR AND OTHERS
February 5, 1998
SUKETH SAH Vs. STATE OF BIHAR
August 4, 1998
SUNIL KUMAR BOOBNA Vs. STATE OF BIHAR
March 20, 1998
SUNIL TIRKEY Vs. STATE OF BIHAR
February 8, 1998
SUNITA KUMARI Vs. STATE OF BIHAR
November 20, 1998
SURAJ PRASAD Vs. STATE OF BIHAR
November 12, 1998
SURAJDEO SHARMA Vs. BIHAR STATE ELECTRICITY BOARD
November 12, 1998
SURAJMAL AGARWAL Vs. VISHWAMITRA TREHAN
March 11, 1998
SURENDRA MISHRA Vs. STATE BANK OF INDIA
November 6, 1998
SURENDRA PRASAD Vs. POWER GRID CORPORATION OF INDIA LTD
April 3, 1998
SURENDRA PRASAD THAKUR Vs. STATE OF BIHAR
June 30, 1998
SURENDRA TIWARY Vs. RAJ KUMARI DEVI
November 5, 1998
SURESH KUMAR RAJAK Vs. STATE OF BIHAR
January 5, 1998
SURESH PRASAD GUPTA ALIAS SURESH PRASAD Vs. ASHOK KUMAR
April 16, 1998
Suresh Prasad Singh Vs. State of Bihar
March 16, 1998
SURYA KUMAR DAS Vs. AJIT KUMAR DAS
March 9, 1998
SURYA NARAIN MISHRA Vs. STATE OF BIHAR
January 16, 1998
SUSHIL KUMAR MODI Vs. STATE OF BIHAR
March 20, 1998
SUSHILA DEVI Vs. NIVENDAN CHOUDHARY
May 6, 1998
SWARATH SINGH @ RAM SWARATH SINGH Vs. STATE OF BIHAR
April 20, 1998
SWARATH SINGH ALIAS RAM SWARATH SINGH Vs. STATE OF BIHAR
April 29, 1998
SYED ABID IMAM Vs. SHARAFAT HUSSAIN
May 15, 1998
SYED ZULFIKAR HUSSAIN @ SYED WARISH HUSSAIN Vs. STATE OF BIHAR
March 6, 1998
TAPESHWAR NATH MISHRA Vs. STATE OF BIHAR
February 20, 1998
TARINI MARANDI Vs. LAKSHMI MAHTO
April 30, 1998
TASABUR KHAN Vs. STATE OF BIHAR
January 15, 1998
TATA ENGINEERING AND LOCOMOTIVE Vs. UNION OF INDIA
March 18, 1998
TATA ENGINEERING AND LOCOMOTIVE COMPANY LIMITED Vs. STATE OF BIHAR
July 3, 1998
TATA IRON AND STEEL CO LTD Vs. BHARAT COKING COALLTD
September 1, 1998
TATA IRON AND STEEL CO LTD Vs. STATE OF BIHAR
November 19, 1998
TATA IRON AND STEEL COMPANY LIMITED Vs. STATE OF BIHAR
September 7, 1998
TATA IRON AND STEEL COMPANY LTD Vs. STATE OF BIHAR
November 2, 1998
TATA IRON AND STEEL COMPANY LTD Vs. UNION OF INDIA
August 20, 1998
TATA IRON AND STEEL COMPANY LTD Vs. STATE OF BIHAR
May 1, 1998
TATA YODOGAWA LIMITED Vs. BIHAR STATE ELECTRICITY BOARD
June 30, 1998
TATANAGAR METAL INDUSTRIES Vs. NEW INDIA ASSURANCE COMPANY LIMITED
August 27, 1998
TEJ BAHADUR VERMA Vs. STATE OF BIHAR
May 18, 1998
THAKUR GHANSHAM SINGH MUNDA Vs. COMMISSIONER SOUTH CHOTANAGPUR DIVISION RANCHI
January 19, 1998
TIS FAB LIMITED Vs. STATE OF BIHAR
February 4, 1998
TORO MURMU Vs. STATE OF BIHAR
November 11, 1998
TRIDIP AND COMPANY Vs. ROYAL ARMS
January 15, 1998
TULSI SAO Vs. TRIBHUWAN SAO
September 7, 1998
TUNA DEVI Vs. KALI PADA DEO
September 25, 1998
UDAY NARAIN TIWARY Vs. GOURI SHANKAR JALAN
April 28, 1998
UMA KANT RAI Vs. RUPESHWAR JHA
February 17, 1998
UMA SHANKAR PRASAD SINHA Vs. STATE OF BIHAR
October 8, 1998
UMA SHANKAR SAHAY Vs. STATE OF BIHAR
March 11, 1998
UMA SHANKER CHAUBEY Vs. STATE OF BIHAR AND OTHERS
February 11, 1998
UMESH KUMAR VERMA Vs. CHANDRIKA PD SINGH
February 11, 1998
UMESH PRASAD SINGH Vs. MUNGHYR KSHETRIYA GRAMIN BANK
December 10, 1998
UMESH RAI Vs. UNION OF INDIA UOI
November 3, 1998
Umesh Singh Vs. State of Bihar
November 3, 1998
UNION OF INDIA Vs. JAGDISH MANJHI
March 18, 1998
UNION OF INDIA Vs. KASHINATH MAHTO
March 17, 1998
UNION OF INDIA Vs. ARUNODAYA UDYOG P LTD
March 24, 1998
UNION OF INDIA Vs. RAM LAKHAN SINGH
April 16, 1998
UNION OF INDIA Vs. ASSISTANT LABOUR COMMISSIONER CENTRAL
July 16, 1998
UNITED COLLIERIES LTD Vs. COAL INDIA LIMITED
September 9, 1998
UNITED COMMERCIAL BANK Vs. KUYA COLLIERIES (P LTD
August 20, 1998
UNITED INDIA INSURANCE CO LTD Vs. MANJU DEVI
August 21, 1998
UNITED INDIA INSURANCE CO. LTD. Vs. KEDAR NATH BHAGAT AND OTHERS
February 12, 1998
UNITED INDIA INSURANCE COMPANY Vs. SIYAWATI DEVI & ORS
November 30, 1998
UNITED INDIA INSURANCE COMPANY LTD Vs. MOINUDDIN
February 6, 1998
UPENDRA NARAYAN TIWARY Vs. BIHAR PUBLIC SERVICE COMMISSION
July 10, 1998
UPENDRA PRASAD Vs. STATE OF BIHAR
February 23, 1998
UPENDRA SINGH ALIAS DHURIYA Vs. STATE OF BIHAR
December 10, 1998
URMILA SINGH Vs. SAHDEO RAM
April 3, 1998
VANDANA KUMARI Vs. STATE OF BIHAR
December 24, 1998
VED PRAKASH PATHAK NIRALA Vs. STATE OF BIHAR
September 3, 1998
VEERARAGHAVAIAH Vs. STATE OF BIHAR
August 10, 1998
VIDYA DEVI Vs. GAURI SHANKAR PRASAD SHRIVASTAVA
March 20, 1998
VIDYA DEVI SINHA Vs. STATE OF BIHAR
November 20, 1998
VIJAY KANT UPADHAYA Vs. SIDESHWAR PRASAD
May 6, 1998
VIJAY KUMAR GUPTA Vs. HARI NARAYAN RASTOGI
October 16, 1998
VIKASH PRATISTHAN Vs. COMMISSIONER OF INCOME TAX
June 29, 1998
VINAY PRASAD CHAUHAN Vs. STATE OF BIHAR
February 23, 1998
VINOD KUMAR PURBE AND ANOTHER Vs. SMT. SUJATA DEVI AND OTHERS
December 10, 1998
VINOD KUMAR SRIVASTAVA Vs. JITENDRA KUMAR SINGH
December 10, 1998
VISHNU SUGAR MILLS LTD Vs. STATE OF BIHAR
October 9, 1998
VISHWA BHUDHIST PARISHAD Vs. UNION OF INDIA
August 18, 1998
VISHWA BUDDHIST PARISHAD Vs. UNION OF INDIA
February 26, 1998
VISHWANATH JHA Vs. DEPUTY DIRECTOR CENSUS
December 16, 1998
VISHWANATH MAHTO Vs. STATE OF BIHAR
March 2, 1998
VISHWANATH PRASAD Vs. VINAY KUMAR SINHA
May 1, 1998
WAKIL BHAGAT Vs. RAMBRIKSH BHAGAT
April 10, 1998
WAKIL SINGH Vs. STATE OF BIHAR
February 4, 1998
WORKMEN Vs. EMPLOYERS IN RELATION TO MANAGEMENT OF RAM KANALI COLLIERY
April 6, 1998
WORKMEN Vs. EMPLOYER IN RELATION
September 21, 1998
WORKMEN OF DURGAWATI JALASHAY PRIYOJNA Vs. PRESIDING OFFICER INDUSTRIAL
December 8, 1998
WORKMEN OF SADAKT Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL
February 20, 1998
YADU NATH SHARAN SINGH Vs. UNION OF INDIA
September 15, 1998
YADUBANSH PRASAD SHARMA Vs. UNION OF INDIA
July 30, 1998
YAMUNA SAH ALIAS JAMUNA PRASAD SAH Vs. SHASHI MAHTO
April 27, 1998
YOGENDRA KUMAR CHAUBEY Vs. STATE OF BIHAR
October 29, 1998
YOGESH KUMAR LABH Vs. BIHAR STATE HYDRO ELECTRICAL POWER CORPORATION LTD
October 13, 1998
YOGI RAI Vs. STATE OF BIHAR
October 8, 1998