Case Index

Title
Date
ADHISHASHI ABHIYANTA Vs. ARVIND KUMAR
April 16, 1998
DAYA SHANKAR Vs. BRANCH MANAGER, STATE BANK OF INDIA
May 19, 1998
G.D.A. Vs. RAJ.MOHD.
November 20, 1998
GHAZIABAD DEVELOPMENT AUTHORITY Vs. S.K.MALHOTRA
October 26, 1998
H.C.L.LTD. Vs. KHANDELWAL BROTHERS
April 1, 1998
JAGDISH PRASAD SHARMA Vs. CHAIRMAN, BHARTIYA JEEVAN BIMA NIGAM
May 15, 1998
LIFE INSURANCE CORPORATION OF INDIA Vs. KEWALANAND
April 15, 1998
LIFE INSURANCE CORPORATION OF INDIA Vs. VIMLESH KUMARI
December 14, 1998
NETWORK LTD. Vs. VIJAI PRAKASH GOYAL
July 15, 1998
ORIENTAL INSURANCE CO. Vs. MADAN GOPAL CHOPRA
May 15, 1998
PAL PEUGEOT LTD. Vs. ABDUL MAJID AND BROS
July 27, 1998
PRINCIPAL KISAN POST GRADUATE DEGREE COLLEGE Vs. BUDHRAJ GUPTA
July 16, 1998
R.G.KAUSHIK Vs. SACHIV, DIVL.OFFICE, MADHAMIK SHIKSHA PARISHAD
April 28, 1998
SUPERINTENDENT OF POST OFFICES Vs. JWALA PRASAD
March 4, 1998
SUPERINTENDENT OF POST OFFICES, ALLAHABAD Vs. AVINASH GUPTA
November 19, 1998
U.P.STATE ELECTRICITY BOARD Vs. SIKANDAR
January 14, 1998
UDAI BEER SINGH Vs. BRANCH MANAGER, STATE BANK OF INDIA
November 4, 1998
UNITED INDIA INSURANCE CO. Vs. BANARSI DAS
July 28, 1998
UTTAM PRINTING PRESS Vs. OUDH SAHKARI BANK LIMITED
March 20, 1998
VEENA BHATNAGAR Vs. NEW INDIA ASSURANCE CO.LTD.
October 22, 1998