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Case Index
Title
Date
A.P.I.KARMACHARI SAHAKARI GRAHAK SANSTHA LTD. Vs. BHIMRAO H.MAGRE
April 13, 1998
ADMINISTRATOR, CITY & INDUSTRIAL DEVELOPMENT CORPORATION Vs. TUKARAM NAMDEVRAO KANDHAKURE
April 21, 1998
ARJUN T.NIHALANI Vs. GANESH GADEKAR
November 18, 1998
C.L.CHAWLA (RTD.) Vs. J.B.BODA
September 1, 1998
FAKRUDDIN ABBAS BHARMAL Vs. B.DASGUPTA
October 20, 1998
JALGAON JANATA SAHAKARI BANK LTD. Vs. RISHIKESH PRABHAKAR KULKARNI
November 2, 1998
MAHARASHTRA STATE ELECTRICITY BOARD Vs. SIDRAMAPPA R.GAIKWAD
April 13, 1998
MESSRS S.R.GADRE AND CO. Vs. RAMESHCHANDRAJI KANHAILALJI SHRAOGI
July 30, 1998
N.V. DEORAS Vs. BANK OF INDIA
July 16, 1998
NATIONAL FORUM FOR CONSUMER EDUCATION Vs. SANJAY KRISHI SEVA KENDRA
November 7, 1998
NEEL KAMAL PAPER MILLS PRIVATE LIMITED Vs. NEW INDIA ASSURANCE COMPANY LIMITED
November 9, 1998
NEW INDIA ASSURANCE CO.LTD. Vs. SATISH SOLVENT EXTRACTION LTD.
June 16, 1998
NEW INDIA ASSURANCE CO.LTD. Vs. SEETABAI B.WADEKAR
July 8, 1998
NEW INDIA ASSURANCE COMPANY LIMITED Vs. SUPDU R.WAH
June 20, 1998
NIRMALA R.PARAB Vs. KALPANA DESAI
June 1, 1998
ORIENTAL INSURANCE CO.LTD. Vs. PRABHUDEV G.MOGE
August 19, 1998
ORIENTAL INSURANCE COMPANY LTD. Vs. VAISHNAVDEVI STEEL ALLOYS PVT.LTD.
August 28, 1998
POSTMASTER, E.M.S.SPEED POST Vs. RUPA BHAVAL
October 26, 1998
RAVI PANDIT Vs. GOPAL DIGAMBAR APTE
May 13, 1998
REGISTRAR Vs. PUJA PRAVIN WAGH
March 11, 1998
RELIANCE INDUSTRIES LIMITED Vs. ASSOCIATED BULK MOVERS
December 1, 1998
RIAZ AHMAD SHARIFKHAN Vs. BABU MUSTAFA KHAN
June 22, 1998
S.V.PANCHORI Vs. KAUSHAL PANDEY
December 8, 1998
SALCO EXTRUSIONS PRIVATE LIMITED Vs. DEEPAK TRANSPORT AGENCY PVT.LTD.
November 30, 1998
SANCHAYANI SAVINGS & INVESTMENT (I) LTD. Vs. MEERABAI D.SHELAR
March 18, 1998
SHIHAN VISPY B.KAPADIA Vs. KRISHNAKANT I.MACHHAR
August 12, 1998
SHYAMSUNDAR SHRIBHAGWAN JAIPURIA Vs. CANBANK MUTUAL FUND
January 30, 1998
T.THANARAJ Vs. BANK OF MAHARASHTRA
January 7, 1998
UNION OF INDIA Vs. ANWAR AHEMAD QURESHI
October 28, 1998