Case Index

Title
Date
A AKHILANDAM Vs. GREAT EASTERN SHIPPING COMPANY LTD
February 20, 1998
A P JAIN Vs. FARIDABAD METAL UDYOG PVT LTD
July 27, 1998
ABANI BHUSAN BHATTACHARYA Vs. ERICSSON INDIA P LTD
April 13, 1998
AIRFORCE NAVAL HOUSING BOARD Vs. KIRAN OVERSEAS EXPORTS LIMITED
September 15, 1998
ALL INDIA SHAW WALLACE EMPLOYEES FEDERATION AND CENTRAL GOVERNMENT Vs. SHAW WALLACE AND CO LTD
July 27, 1998
ANAND HEMANT PATEL Vs. ORNATE CLUB PVT LTD
September 15, 1998
ANANDARAMA REDDY Vs. PAGE INVESTMENTS AND FINANCIAL SERVICES LIMITED
April 28, 1998
ARUNA SURESH MEHRA Vs. JIFCON TOOLS PVT LTD
July 31, 1998
B BHARATHI Vs. ROCKLAND LEASING LIMITED
June 26, 1998
BAKHTAWAR CONSTRUCTION CO PVT LTD Vs. BLOSSOM BREWERIES LTD
June 4, 1998
BANFORD INVESTMENT LTD Vs. MAGADH SPUN PIPE LTD
April 30, 1998
CANARA BANK Vs. MAHANAGAR TELEPHONE NIGAM LTD
February 26, 1998
CANARA BANK Vs. ANKIT GRANITES LIMITED
November 20, 1998
CEMENT LTD Vs. POWER GRID CORPORATION LTD
April 28, 1998
CENTRAL GOVERNMENT Vs. PEERLESS GENERAL FINANCE AND INVESTMENTS CO LTD
December 4, 1998
CHARANJIT SINGH GHUMMAN Vs. REDDYS LABORATORIES LTD
November 7, 1998
DEUTSCHE BABCOCK POWER SYSTEMS LTD Vs. STATE
November 23, 1998
ESTATE INVESTMENT COMPANY PRIVATE LIMITED Vs. SILTAP CHEMICALS LIMITED
October 26, 1998
GORDON WOODROFFE AND COMPANY LIMITED U K Vs. GORDON WOODROFFE LIMITED
May 12, 1998
J L MORISON INDIA LIMITED Vs. STATE
September 21, 1998
K P BALAKRISHNAN NAIR Vs. VINDYA TEA AND INDUSTRIES PVT LTD
September 30, 1998
K R S MANI Vs. ANUGRAHA JEWELLERS LIMITED
September 23, 1998
KRISHNA PAUL Vs. CALCUTTA CHEMICAL CO LTD
November 18, 1998
L RAMA SUBBU Vs. MADURA COLLEGE BOARD
February 10, 1998
M V SATHYANARAYANA Vs. GLOBAL DRUGS PVT LTD
July 22, 1998
MICHELLE JAWAD AL FAHOUM Vs. INDO SAUDI TRAVELS PVT LTD
February 10, 1998
MORGARDSHAMMAR INDIA LTD Vs. STATE
June 16, 1998
N M PIMPALKAR Vs. NARKESARI PRAKASHAN LTD
June 22, 1998
NAVEEN KEDIA Vs. CHENNAI POWER GENERATION LIMITED
June 11, 1998
OTTO BURLINGTONS MAIL ORDERS PVT LTD Vs. STATE
July 15, 1998
PRADIP KUMAR SENGUPTA Vs. TITAN ENGINEERING CO PVT LTD
July 27, 1998
PUCCI DANTE Vs. RAFEEQUE AHMED
July 15, 1998
RAJIV MEHTA Vs. GROUP 4 SECURITAS HINDUSTAN PVT LTD
July 28, 1998
REMANIKA SILKS PVT LTD Vs. J C AUGUSTINE
June 22, 1998
S ANURATHA Vs. A K M N CYLINDERS PRIVATE LTD
June 16, 1998
S P S INTERNATIONAL LTD Vs. VIJAY REMEDIES LTD
May 27, 1998
S T GANAPATHY MUDALIAR Vs. S G PANDURANGAN
August 31, 1998
SASHI PRAKASH KHEMKA Vs. NEPC MICON LIMITED
May 14, 1998
SATYANARAYANA RATHI Vs. ANNAMALAIAR TEXTILES PVT LTD
June 3, 1998
SRIHARI RAO Vs. GOPAL AUTOMOTIVE LIMITED
June 16, 1998
SUBHASH CHAND AGARWAL Vs. ASSOCIATED LIMESTONE LTD
February 18, 1998
SURESH KUMAR JAIN Vs. HINDUSTAN FERRO INDUSTRIES LIMITED
June 15, 1998
T N K GOVINDARAJU CHETTY AND CO Vs. KADRI MILLS CBE LIMITED
March 31, 1998
TAIHAN ELECTRIC WIRE CO LTD Vs. TDT COPPER LTD
February 26, 1998
TRADE LINKS LTD Vs. MOUNT SHIVALIK BREWERIES LTD
July 31, 1998
TURNER MORRISON LTD Vs. JENSON AND NICHOLSON INDIA LTD
March 30, 1998
UNION OF INDIA Vs. R C BHARGAVA
June 23, 1998
V SUNDARARAJAN AND R GOVINDARAJAN Vs. R R SPINNING MILLS LTD
February 12, 1998
VIJAYAN RAJES Vs. M S P PLANTATIONS PRIVATE LTD
September 30, 1998