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Case Index
Title
Date
A DINAMANI SHARMA Vs. STATE OF MANIPUR
July 17, 1998
A F T INDUSTRIES LTD Vs. AGRICULTURAL INCOME TAX OFFICER
March 16, 1998
ABDUL HUSSAIN Vs. AMIR UDDIN
August 21, 1998
ABDUL JALIL AHMED Vs. MARIN BEGUM
July 16, 1998
ABDUL KALAM AND ORS. Vs. STATE OF ASSAM AND ORS.
February 27, 1998
ABDUL MUSSABIR MAZUMDAR Vs. STATE OF ASSAM
December 23, 1998
ABEDUR RAHMAN Vs. ASSAM AGRO INDUSTRIES DEVELOPMENT CORPORATION
February 17, 1998
ACHINTA DUTTA Vs. STATE OF TRIPURA
May 22, 1998
ACHYUT CH DAS Vs. UNION OF INDIA
November 24, 1998
ADARI CHOUDHURY Vs. UNION OF INDIA
May 20, 1998
AHEIBAM ONGBI LEIHAO DEVI Vs. STATE OF MANIPUR
March 31, 1998
AHMED ALI Vs. STATE OF ASSAM
March 3, 1998
AHONGSHANGBAM SANAKHOMBA SINGH Vs. ELANGOPKPI CHANPRAKHONG COLLECTIVE FARMING CO OP SOCIETY
July 21, 1998
AJAY KR. GUPTA Vs. NEHRU YUBA KENDRA SANGATHAN AND ORS.
November 23, 1998
AJAY KUMAR GUPTA Vs. NEHRU YUBA KENDRA SANGATHAN
January 23, 1998
AJIT DUTTA Vs. STATE OF ASSAM
September 8, 1998
AJIT KUMAR DEB ROY Vs. NARAYAN CHANDRA NATH
August 28, 1998
AKHIL DAS Vs. STATE OF TRIPURA
January 20, 1998
AKHIL DUTTA Vs. ANIL KUMAR DUTTA
February 9, 1998
ALL ASSAM EXTANTION OFFICERS CREDIT ASSOCIATION Vs. STATE OF ASSAM
September 18, 1998
ALL INDIA TEA AND TRADING CO LTD Vs. STATE OF ASSAM
August 27, 1998
ALL MANIPUR FOREST DEPARTMENT EMPLOYEES ASSOCIATION Vs. PRINCIPAL CHIEF CONSERVATOR
September 29, 1998
AMAL CHAKRABOURTY Vs. STATE OF TRIPURA
October 26, 1998
AMAR HAZARIKA Vs. STATE OF ASSAM
June 25, 1998
AMAR SINGH Vs. UNION OF INDIA
May 28, 1998
AMITABH KALITA Vs. UNION OF INDIA (UOI) AND ORS.
February 27, 1998
AMIYA BALA DUTTA Vs. MUKUT ADHIKARI
July 14, 1998
ANAL ROY CHOUDHURY Vs. STATE OF TRIPURA
September 9, 1998
ANANDA CHANDRA PEGU Vs. KUSHAL CHANDRA BAISHYA
December 21, 1998
ANANT KUMAR SAHARIA Vs. COMMISSIONER OF INCOME TAX
February 19, 1998
ANIL CHANDRA SHARMA Vs. ALKA RANI GHOSH
March 5, 1998
ANIL DEBNATH Vs. STATE OF TRIPURA
September 5, 1998
ANIL KUMAR BAJPAI Vs. UNION OF INDIA
March 10, 1998
ANIL KUMAR CHAKRABORTY Vs. UNION OF INDIA AND OTHERS
January 5, 1998
ANIMA DEVI Vs. STATE OF ASSAM
March 9, 1998
ANJALI HAZARIKA Vs. STATE OF ARUNACHAL PRADESH
July 30, 1998
ANUP PUKHAN Vs. SHYAM MEWARA
July 28, 1998
ANUPAM BRICKS AND CONCRETE INDUSTRIES Vs. STATE OF TRIPURA
September 22, 1998
APURBA KUMAR DAS Vs. STATE OF ASSAM
June 12, 1998
ASAR ALI Vs. STATE OF ASSAM
December 24, 1998
ASGOR ALI Vs. MANJUR ALI
November 18, 1998
ASHALATA DEB NATH Vs. KRIT KUMAR DAS
January 22, 1998
ASHIM KUMAR BARUAH Vs. TANUSHYAM BORGOHAIN
June 26, 1998
ASHIT ROY CHOUDHURY Vs. UNITED INDIA INSURANCE CO LTD
June 10, 1998
ASSAM CHAH MAZDOOR SANGH Vs. STATE OF ASSAM
May 28, 1998
ASSAM CO OP MARKETING AND CONSUMERS FEDRATION LTD Vs. BIPIN RAM PRASAD
January 16, 1998
ASSAM HINDU MISSION UPPER NAWPREM Vs. ELABORIS TRON
August 21, 1998
ASSAM PETROLEUM MAZDOOR UNION Vs. OIL INDIA LTD
December 3, 1998
ASSAM RAJYIK KEROSENE FERIWALLA SANTHA Vs. STATE OF ASSAM
March 20, 1998
ASSAM ROLLER FLOUR MILLS ASSOCIATION Vs. UNION OF INDIA
April 2, 1998
ASSAM STATE ELECTRICITY BOARD Vs. BHARAT HYDRO POWER CORPORATION LTD
September 21, 1998
ASSAM TIN MANUFACTURING COMPANY Vs. COMMISSINER OF TAXES
August 3, 1998
ASSAM URBAN WATER SUPPLY AND SEWAGE BOARD Vs. DIMBESWAR BORA
July 29, 1998
ASSOCIATION OF INSPECTOR OF TAXES Vs. STATE OF ASSAM
September 25, 1998
ASWINI HAZARIKA Vs. STATE OF ASSAM AND OTHERS
March 19, 1998
ASWINI KUMAR DEKA Vs. GENERAL MANAGER ASTC
January 1, 1998
ASWINI KUMAR SINHA Vs. STATE OF TRIPURA
August 12, 1998
ASWINI KUMAR SINHA Vs. STATE OF TRIPURA AND OTHERS
October 30, 1998
AYUB ALI Vs. STATE OF ASSAM
August 29, 1998
AZIRUDDIN CHOUDHURY Vs. STATE OF ASSAM
September 1, 1998
AZIZUL HAQUE Vs. STATE OF ASSAM
September 14, 1998
BADAL DEBBARMA Vs. STATE OF TRIPURA
August 11, 1998
BAIJNATH BISWANATH Vs. STATE OF ASSAM
June 25, 1998
BANANI DEB Vs. DEBABRATA DEB
May 25, 1998
BARUNGURI BEELGAON MATSHYAJIBI SAMABAI SAMITY LTD Vs. STATE OF ASSAM
September 19, 1998
BHABENDRA NATH Vs. JATINDRA MOHAN SARMA
March 9, 1998
BHAGYA HAZARIKA Vs. STATE OF ASSAM
August 27, 1998
BHASHKAR BORA ALIAS RAJU BORA Vs. STATE OF ASSAM
January 29, 1998
BHOGIRATH PATOWARI Vs. GAUHATI UNIVERSITY
June 2, 1998
BIBHUTI DEBNATH Vs. STATE OFFICER AND ANR
November 3, 1998
BIBHUTI DUTTA GUPTA Vs. STATE OF TRIPURA
September 1, 1998
BIDHAN DUTTA Vs. A S E B
August 13, 1998
BIJAY THONGAM Vs. STATE OF MANIPUR
June 19, 1998
BIJOY MANDAL Vs. JAY PRIYA PRAKASH
April 2, 1998
BIJOY SINGH BIMAL KUMAR Vs. STATE OF ASSAM
September 1, 1998
BINA RANI DEY Vs. STATE OF TRIPURA
June 19, 1998
BINODNATH (DR.) AND ORS. Vs. STATE OF ASSAM AND ORS.
March 19, 1998
BIPUL DEBNATH Vs. STATE OF ASSAM & OTHERS
July 20, 1998
BIRENDRA NATH BHUYAN Vs. STATE OF MEGHALAYA AND ORS.
August 14, 1998
BISWAKARMA TRADING CO Vs. STATE OF TRIPURA
October 27, 1998
BODOI MIA Vs. RAIB ALI
September 2, 1998
BORDURIA TIMBER PRODUCTS PRIVATE LIMITED Vs. STATE OF ARUNACHAL PRADESH
December 24, 1998
BRANCH RECRUITMENT OFFICER Vs. RAKESH SUKLA
September 1, 1998
CHAND MAHAMMAD Vs. INDIAN OIL CORPORATION
August 18, 1998
CHAND MALL PINCHA Vs. HATHIMAL PINCHA
June 17, 1998
CHARU BARMAN Vs. SATYA NARAYAN JIWANRAM
May 27, 1998
CHITRASEN GOALA Vs. STATE OF ASSAM
January 28, 1998
CHOTATINGRAI TEA ESTATE PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
December 22, 1998
CHUTU CHOWRA Vs. STATE OF ASSAM
December 23, 1998
COAL INDIA LTD Vs. TULASHI KUMAR DUTTA
March 5, 1998
COMMANDANT 14 ASSAM RIFLES Vs. K B AGARWAL
November 23, 1998
COMMISSIONER OF INCOME TAX Vs. PURBANCHAL PARIBAHAN GOSTIHI
October 22, 1998
COMMISSIONER OF INCOME TAX Vs. KASHIRAM RAMGOPAL
February 3, 1998
COMMISSIONER OF INCOME TAX Vs. KASIRAM RAMGOPAL AGENCIES
March 4, 1998
COMMISSIONER OF INCOME TAX Vs. NANDLAL PARSHURAM
March 4, 1998
COMMISSIONER OF INCOME TAX Vs. BACHRAJ DUGAR
May 6, 1998
COMMISSIONER OF INCOME TAX Vs. GEORGE WILLIAMSON ASSAM LIMITED
August 11, 1998
COMMISSIONER OF INCOME TAX Vs. BONGAIGAON REFINERY AND PETROCHEMICAL LIMITED
July 29, 1998
COMMISSIONER OF INCOME TAX Vs. BANSIDHAR SEWBHAGOVAN AND CO
July 29, 1998
COMMISSIONER OF WEALTH TAX Vs. AJOY KUMAR SAHARIA
January 19, 1998
COMMISSIONER OF WEALTH TAX Vs. MASTER ROHIT BAGARIA
February 5, 1998
CONFEDERATION OF ALL NAGALAND STATE SERVICES EMPLOYEES ASSOCIATION Vs. E T SUNUP
May 26, 1998
CONTROLLER OF ESTATE DUTY Vs. CHAND DEVI TUSHNIAL
February 5, 1998
DAU DAYAL SARDA ALIAS MAHESHWARI Vs. STATE OF ASSAM
March 20, 1998
DEBAJYOTI MAZUMDAR Vs. STATE ASSAM
March 31, 1998
DEOCHAND SARDA Vs. LIFE INSURANCE CORPORATION OF INDIA
February 26, 1998
DHANANJOY BHOWMIK Vs. STATE OF TRIPURA
June 25, 1998
DHANI RAM GOGOI Vs. STATE OF ASSAM
September 19, 1998
DHANU ALIAS DHANANJOY DEBNATH Vs. STATE OF TRIPURA
December 10, 1998
DHIRAI ALIAS DHIRENDRA DAS Vs. STATE OF TRIPURA
January 19, 1998
DHIRENDRA ROY Vs. UNION OF INDIA
November 27, 1998
DHIRENDRA SARKAR ALIAS DHIREN Vs. STATE OF ASSAM
December 19, 1998
DHIRESH CHANDRA DUTTA Vs. STATE OF TRIPURA
March 10, 1998
DHIRESWAR SARMA Vs. PARAMESH CHAKRABORTY
April 21, 1998
DHRUBAJYOTI Vs. GAUHATI MUNICIPAL CORPORATION
June 9, 1998
DIBYADHAR GOGI Vs. JITENDRA NARAYAN BHAGWATI
April 28, 1998
DILIP SAIKIA Vs. STATE BANK OF INDIA
August 29, 1998
DIPAK SHARMA Vs. STATE OF ASSAM
November 6, 1998
DISTRICT PROJECT CO ORDINATOR Vs. GOLAM NABI AMZAD HUSSAIN
February 24, 1998
DOMBESWAR DUTTA Vs. ASSAM AGRICULTURAL UNIVERCITY
November 16, 1998
DOSON CHEMICALS PVT LTD Vs. STATE OF ASSAM
August 25, 1998
DUGAR TEA INDUSTRIES PVT LTD Vs. STATE OF ASSAM
August 17, 1998
DWIJEN KALITA Vs. STATE OF ASSAM
August 11, 1998
DWIJEN KALITA Vs. STATE OF ASSAM
November 8, 1998
DWIPEN KONWAR Vs. STATE OF ASSAM
March 3, 1998
DYNASTY WALFORD LTD Vs. UNION OF INDIA
March 12, 1998
E S I CORPORATION Vs. HOTEL SAMRAT
September 1, 1998
EAST INDIA PUBLICATION LTD Vs. ASSAM INDUSTRIAL DEVELOPMENT CORPORATION
February 17, 1998
EASTERN BUS OWNERS ASSOCIATION Vs. STATE OF ASSAM
August 29, 1998
ESTERN TEA CORPORATION Vs. STATE OF ASSAM
April 7, 1998
EXECUTIVE ENGINEER P W D Vs. NIZARA ENTERPRISE
November 18, 1998
FOOD CORPORATION OF INDIA Vs. ASSAM STATE CO OPERATIVE MARKETING AND CONSUMERS FEDERATION LTD
December 3, 1998
FRENCHIS DHANOWAR Vs. STATE OF ASSAM
July 30, 1998
FRONTIER CONSTRUCTION CO Vs. A S E B
June 23, 1998
G. GOPALAN NAIR Vs. STATE OF ARUNACHAL PRADESH AND OTHERS
February 19, 1998
GAJENDRA DHAR Vs. NANI GOPAL GHOSH
December 7, 1998
GAJINDER SINGH S Vs. COMMISSIONER OF INCOME TAX
June 9, 1998
GANESH DAS Vs. STATE OF ASSAM
September 25, 1998
GAUHATI HIGH COURT EMPLOYEES ASSOCIATION Vs. SHYAMAL SAIKIA
February 20, 1998
GAUHATI MUNICIPAL CORPORATION Vs. DEEPAK SARMA
November 30, 1998
GAUHATI UNIVERSITY Vs. NILOY KUMAR DAS
July 28, 1998
GIRINDRA DEB BARMA Vs. TTAADC
December 1, 1998
GITA DEVI POODDAR Vs. STATE OF ASSAM
September 16, 1998
GLAXO INDIA LTD Vs. STATE OF ASSAM
September 7, 1998
GOBINDA PRASAD AGRARWALA Vs. PURBANCHAL BANK LTD
November 10, 1998
GOLAPI CHAUHAN Vs. STATE OF ASSAM
March 30, 1998
GOURI SHANKAR CHAKRAVARTY Vs. BASANA ROY
July 24, 1998
GOVERNMENT PENSIONERS ASSOCIATION AGARTALA Vs. SASHI PRAKASH
November 4, 1998
GREEN VALLEY INDUSTRY Vs. STATE OF ASSAM
January 12, 1998
GREEN VIEW TEA AND INDUSTRIES Vs. COLLECTOR GOLAGHAT
June 24, 1998
GUDDI ENTERPRISES Vs. UNION OF INDIA
June 16, 1998
GUJARAT CO OPERATIVE OIL SEED GROWERS FEDRATION LTD Vs. J P INDIA LTD
July 17, 1998
GULSHAN RAI JAUHAR Vs. STATE BANK OF INDIA
April 22, 1998
GUPTA AGRO FARM Vs. COMMISSIONER OF INCOME TAX
February 12, 1998
GURUARIBAM JOY CHANDRA SHARMA Vs. STATE OF MANIPUR
December 29, 1998
HARDHAN SAHA Vs. TRIPURA SMALL INDUSTRIES CORPORATION LTD
June 22, 1998
HARIHAR BADRI PRASAD PALIEAL Vs. O N G C DEHRADOON
November 28, 1998
HARIPADA SEN Vs. RASHA PRAVA DEV BARMAN
August 31, 1998
HARKANTA DAS Vs. STATE OF MEGHALAYA
August 28, 1998
HEM CHANDRA BORA Vs. UNION OF INDIA
March 17, 1998
HEMANTA NATH Vs. STATE OF ASSAM
June 1, 1998
HILLARY N SANGMA Vs. HALLIMISH N SANGMA
July 28, 1998
HUSSAIN ALI Vs. STATE OF ASSAM
March 24, 1998
IDRIS ALI Vs. MOSTAFA SAHIDUL ISLAM
January 1, 1998
INDIAN OIL CORPORATION LTD Vs. PRESIDING OFFICER
April 2, 1998
INDIAN OIL CORPORATION LTD Vs. STATE OF ASSAM
November 2, 1998
INDRAJIT BAKSHI Vs. PANNALAL BAKSHI
March 7, 1998
INTERIM LALUNG TIWA AUTONOMOUS COUNCIL Vs. STATE OF ASSAM
April 3, 1998
ISLAHUDDIN SHAH Vs. STATE OF MANIPUR
June 9, 1998
ISMAIL ALI Vs. STATE OF ASSAM
May 29, 1998
ISMAIL ALI BARBHUIYAN Vs. STATE OF ASSAM
September 18, 1998
JAGANNATH BAWRI Vs. COMMISSIONER OF INCOME TAX
August 17, 1998
JAHANARA BEGUM Vs. KHOWAZUDDIN
March 18, 1998
JAHARLAL BHATTACHARJEE Vs. A S E B
January 16, 1998
JAKIR HUSSAIN Vs. STATE OF ASSAM
March 16, 1998
JAMINI MOHAN ROY Vs. TRIPURA GRAMIN BANK
February 24, 1998
JARBAN DAS Vs. ASSAM FISHERIES DEVLOPMENT CORPORATION LTD
September 19, 1998
JATINDAS Vs. AMRITLAL DAS
November 28, 1998
JAY PRAKASH SHARMA Vs. STATE OF MEGHALAYA
February 27, 1998
JAYNAL ABEDIN Vs. STATE OF ASSAM
February 18, 1998
JENINDER MARAK Vs. STATE OF MEGHALAYA
August 28, 1998
JHUMA DAS Vs. BIRESH DAS
July 31, 1998
JIBESWAR BORTHAKUL Vs. STATE OF ASSAM
June 15, 1998
JITENDRA NATH KALITA Vs. STATE OF ASSAM
February 2, 1998
JITENDRA NATH KALITA Vs. STATE OF ASSAM
December 2, 1998
JITENDRA NATH KALITA Vs. STATE OF ASSAM
February 12, 1998
JOEL GORIOSA ALIAS JOEL BARMAN Vs. STATE OF ASSAM
January 20, 1998
JOGINDRA DAS Vs. STATE OF ASSAM
June 17, 1998
JOHANSON SOIBAM Vs. STATE OF MANIPUR
December 28, 1998
JOONK TOLLEE TEA AND INDUSTRIES LTD Vs. AGRICULTURAL INCOME TAX OFFICER
June 4, 1998
JUNIOR DOCTORS ASSOCIATION Vs. STATE OF ASSAM
August 20, 1998
JYOTI PRAKESH SARDA Vs. ASSAM FISHERIES DEVELOPMENT CORPORATION LTD. & OTHERS
September 25, 1998
K LAMLEE KAMEI Vs. MANIPUR PUBLIC SERVICE COMMISSION
February 23, 1998
K S NATH Vs. STATE OF ASSAM
February 27, 1998
K.S. NATH, DISTRICT AND SESSIONS JUDGE Vs. STATE OF ASSAM AND ORS.
February 23, 1998
KAILASH STONE WORKS Vs. STATE OF BIHAR
July 1, 1998
KAJAL CHANDRA DEB Vs. STATE OF TRIPURA
November 17, 1998
KAKODONGA TEA ESTATE PVT LTD Vs. PRESIDING OFFICER LABOUR COURT
March 24, 1998
KALU BARMAN Vs. STATE OF ASSAM
June 23, 1998
KAMAKHYA INDUSTRIES LTD. AND ANR. Vs. STATE OF ASSAM AND ORS.
November 11, 1998
KAMALESWAR KALITA Vs. STATE OF ASSAM
September 17, 1998
KAMANA KUMAR BHATTACHARJEE Vs. STATE OF TRIPURA
November 30, 1998
KANGUJAM ONGBI THOIBI DEVI Vs. STATE OF MANIPUR
May 19, 1998
KANTILAL THAKKAR Vs. A S E B
August 12, 1998
KAPIL KALITA Vs. STATE OF ASSAM
February 7, 1998
KESHAB BAISHYA Vs. A C PEGU D E E
May 29, 1998
KESHAB SEAL Vs. STATE OF ASSAM
August 25, 1998
KINJINBOU LIANGMEI Vs. UNION OF INDIA
May 13, 1998
KIPA BABU Vs. STATE OF ARUNACHAL PRADESH
July 29, 1998
KIRAN CHANDRA BARMAN Vs. STATE OF ASSAM
August 28, 1998
KIRAN KUMAR GOGOI Vs. SHYAM MEWARA
June 9, 1998
KM. CH. IBEYAIMA DEVI Vs. COMMISSIONER/SECRETARY, EDUCATION GOVT. OF MANIPUR AND ANR.
May 14, 1998
KRISHNA GOSWAMI Vs. SUDHAN GOSWAMI
April 6, 1998
KRISHNA KISHORE CHAKRABORTY Vs. STATE OF TRIPURA
April 24, 1998
KUMSONG PANGGINO Vs. STATE OF ARUNACHAL PRADESH
March 10, 1998
KUSHUM KAMINI SINGH Vs. UNION OF INDIA
April 29, 1998
L A COLLECTOR Vs. SUKUMAR BHATTACHARJEE
September 3, 1998
L A COLLECTOR N TRIPURA Vs. RADHA MOHAN DEBANATH
June 26, 1998
L NALINI DEVI Vs. STATE OF MANIPUR
July 21, 1998
L R RICE MILLS PVT LTD Vs. SUPERINTENDENT OF TAXES
February 4, 1998
LACHIT ROLLER FLOOR MILL PVT LTD Vs. UNION OF INDIA
December 24, 1998
LAL BEHARI DAS Vs. STATE OF TRIPURA
November 20, 1998
LAL PRASAD KARKI Vs. STATE OF ASSAM
July 28, 1998
LALIT MOHAN GHOSE Vs. STATE OF TRIPURA
June 23, 1998
LANKESWAR MALAKAR Vs. R DEKA
August 21, 1998
LARELI DAS ALIAS MALANI DAS Vs. JADAV CHANDRA SAIKIA
November 26, 1998
LILY CHOUDHURY Vs. ZONAL MANAGER, F.C.I. AND ORS.
March 19, 1998
LIVE TONE Vs. STATE OF TRIPURA
February 13, 1998
LOKESHWAR DAS Vs. STATE OF ASSAM
August 19, 1998
LOZHEVI SEMA Vs. STATE OF NAGALAND
April 7, 1998
M A S KHAN Vs. ASSAM CO OPERATIVE APEX BANK LTD
May 8, 1998
M CHONGACHA TANGKHUL Vs. STATE OF MANIPUR
April 22, 1998
M. IBOHANBI SINGH AND OTHERS Vs. UNION OF INDIA AND OTHERS
July 21, 1998
M/S N.V. ASSOCIATES AND OTHERS Vs. M/S M.S. ASSOCIATES AND OTHERS
November 23, 1998
MAHABUBUR RAHMANCHOUDHURY Vs. STATE OF ASSAM
November 13, 1998
MAHALAXMI ALUMINIUM INDUSTRIES Vs. TRITHAMAYEE ALUMINIUM PRODUCTS
February 25, 1998
MAHENDRA KUMAR SINHA Vs. STATE OF TRIPURA
September 5, 1998
MAHENDRA NATH Vs. STATE OF ASSAM AND ORS.
November 12, 1998
MAHENDRA NATH DAS GOVINDA DAS Vs. STATE OF ASSAM
February 3, 1998
MAITREYEE MAHANTA Vs. STATE OF ASSAM
April 2, 1998
MAJORATI MIN SAMABAI SAMITY LTD Vs. SUKHRAJ MIN SAMABAI SAMITY LTD
March 11, 1998
MAKUM TEA CO INDIA LIMITED Vs. DEPUTY CIT
September 2, 1998
MAKUM TEA CO INDIA LTD Vs. DY COMMISSIONER INCOME TAX
January 29, 1998
MAMTA MANDAL Vs. SUNIL MANDAL
November 12, 1998
MAN SAROVAR HOTEL Vs. TELECOM DISTRICT MANAGER
February 5, 1998
MANAGING DIRECTOR TRIFED Vs. ASHOK KUMAR CHOUDHURY
April 30, 1998
MANAGMENT OF GLAXO INDIA LTD Vs. STATE OF ASSAM
February 20, 1998
MANAGMENT OF TINGALIBAM TEA ESTATE Vs. PRESIDING OFFICER LABOUR COURT DIBARUNGARH
February 17, 1998
MANIK DATTA Vs. STATE OF TRIPURA
September 5, 1998
MANIK DEBNATH Vs. STATE OF TRIPURA
November 25, 1998
MANIK KHAKHLARY Vs. STATE OF ASSAM
March 7, 1998
MANILAL GOWALA Vs. SUKHENDU SEKHAR DUTTA
January 29, 1998
MANIPUR STATE ROAD TRANSPORT CORPORATION Vs. M. RAJENDRA SINGH & OTHERS
May 29, 1998
Manjit Kr Saimia Vs. State of Assam
January 6, 1998
MANJUSHREE EXTRUSIONS LTD Vs. STATE OF ASSAM
April 29, 1998
MANJUSREE SINHA CHOUDHURY Vs. STATE OF ASSAM
August 10, 1998
MANOJ KR. ROY Vs. STATE OF ASSAM AND ORS.
July 4, 1998
MANOJ KUMAR ROY Vs. STATE OF ASSAM
April 7, 1998
MANORANJAN SAHA Vs. STATE OF ASSAM
December 15, 1998
MANTU NAG Vs. EMPIRE PLANTATION I LTD
November 13, 1998
MANTU NAG Vs. EMPIRE PLANTATION INDIA LTD
March 13, 1998
MATADIN MOUR Vs. PRAHLAD KUMAR MOUR
May 22, 1998
MAYANG IMPHAL BANGOON PART I COLLECTIVE FARMING CUM PISCICULTURE CO OPERATIVE SOCIETY LIMITED Vs. STATE OF MANIPUR
February 11, 1998
MAZRUL ISLAM BORBHUYAN Vs. YACUB CIDDIKIE
September 4, 1998
MD ABDUL GANI Vs. MD JURAN ALI MANDAL
December 9, 1998
MD ALI SAIKIA Vs. MEGHALAYA STATE ELECTRICITY BOARD
January 8, 1998
MD JOBER ALI Vs. NATIONAL INSURANCE CO LTD
December 7, 1998
MD SAMIR UDDIN MAZUMDAR Vs. SAMSUN NAHER MAZUMDAR
October 21, 1998
MD. ABDUL KHALEK Vs. STATE OF ASSAM AND ORS.
May 15, 1998
MD. ISLAHUDDIN SHAH Vs. STATE OF MANIPUR
December 15, 1998
MDNAYEBUR RAHMAN Vs. STATE OF ASSAM & OTHERS
December 4, 1998
MEENA DEVI Vs. SECRETARY TO THE GOVERNMENT OF INDIA
September 3, 1998
MEGHALAYA METALS AND MINERALS P LTD Vs. UNION OF INDIA
August 10, 1998
MIALI SIDISOW Vs. STATE OF ARUNACHAL PRADESH
February 5, 1998
MIHIR KANTI BHATTACHARJEE Vs. STATE OF TRIPURA
September 5, 1998
MIN BAHADUR THAPA Vs. STATE OF ASSAM
December 3, 1998
MITRA KARMAKAR Vs. GAUHATI METRO POLITAN DEVELOPMENT AUTHORITY
May 28, 1998
MOHAMMAD ABDUL ZALIL AHMED Vs. MUSTT MARINA BEGUM
July 16, 1998
MOHAMMAD SAHABUDDIN Vs. SAYED MONOWAR HUSSAIN
February 18, 1998
MOHAMMAD SIRAJ AHAMAD Vs. STATE ELECTION COMMISSIONER
February 11, 1998
MOHAN LALITA @ MOHAN DEKA Vs. STATE OF ASSAM
August 1, 1998
MOHAN LALITA MOHAN DEKA Vs. STATE OF ASSAM
January 8, 1998
MOINUDDIN LASKAR Vs. HABIBUR RAHMAN BARBHUIYA
November 16, 1998
MOIRANGTHEM IRABOT SINGH Vs. STATE OF MANIPUR
September 8, 1998
MOIRUNGTHEM IBODI SINGH AND OTHERS Vs. THE STATE OF MANIPUR AND ANOTHER
May 14, 1998
MONORANJAN KAR Vs. STATE OF TRIPURA
July 23, 1998
MORTUJA HUSSAIN Vs. AFIA KHANAM CHOUDHURY
July 28, 1998
MRIDUL; DUTTA Vs. STATE OF ASSAM
January 29, 1998
MUKUL RANJAN TARAT Vs. STATE OF TRIPURA
August 10, 1998
MUNGILA KHATUN Vs. STATE OF ASSAM AND OTHERS
May 26, 1998
MUSSTT HARUN NESS KHANAM Vs. MOHAMMAD MAKLISUR RAHMAN ALIAS MAKLISUDDIN
April 2, 1998
N JOGENDRA KUMAR SINGH Vs. STATE OF MANIPUR
July 17, 1998
NABA KUMAR BORA Vs. SMTI TANUJA KONWAR AND ANOTHER
April 21, 1998
NABIN DESINGNERS AND CONSTRUCTORS PVT LTD Vs. NATIONAL PROJECT CONSTRUCTION CORPN LTD
November 5, 1998
NAGALAND ASSEMBLY SECRETARIAT STAFF ASSOCIATION Vs. STATE OF NAGALAND
July 22, 1998
Nagen Bharali Vs. State of Assam
March 24, 1998
NALBARI HARI MANDIR `GIFT COUPON COMMITTEE & OTHERS Vs. JATIN KALITA & ANOTHER
July 13, 1998
NANAGRAM BHIKAMCHAND RICE AND OIL MILLS Vs. A S E B
May 25, 1998
NANDA DULAL ACHARJEE Vs. STATE OF TRIPURA
March 6, 1998
NANDESWAR KALITA Vs. REGISTRAR GAUHATI HIGH COURT
November 25, 1998
NARAPATI BRAHMA Vs. STATE OF ASSAM & OTHERS
January 7, 1998
NARAYAN DIWAKAR Vs. UNION OF INDIA
June 22, 1998
NARENDRA DEBBARMA Vs. NARENDRA SINGH
July 20, 1998
NARENDRA NATH CHALIHA Vs. HINDUSTAN PAPER CORPN LTD
March 1, 1998
NARESH GOHAIN Vs. NARENDRA IMPEX LTD
February 19, 1998
NATIONAL AIRPORT AUTHORITY Vs. PARADISE HOTEL AND RESTAURANT
June 16, 1998
NATIONAL BOARDS LTD. Vs. ASSAM STATE ELECTRICITY BOARD
August 21, 1998
NATIONAL INSURANCE CO LTD Vs. HAJI ABDUL RAKIB
May 19, 1998
NATIONAL INSURANCE CO LTD Vs. GOURI SENGUPTA
January 14, 1998
NATIONAL INSURANCE CO. LTD. Vs. GOURI SEN GUPTA AND ORS.
January 19, 1998
NAYAN LAL DEY Vs. STATE OF TRIPURA
January 6, 1998
NEW INDIA ASSURANCE CO Vs. JAGIYA DEVI
November 10, 1998
NEW INDIA ASSURANCE CO LTD Vs. SITA KAHAR
December 21, 1998
NEW INDIA ASSURANCE CO LTD Vs. SABITRIRABI DAS
January 16, 1998
NEW INDIA ASSURANCE CO LTD Vs. SUJIT KUMAR LODH
January 28, 1998
NEW INDIA ASSURANCE CO LTD Vs. MEMBER M A C T TINSUKIA
April 7, 1998
NEW INDIA ASSURANCE COMPANY LIMITED Vs. MILAN RANI SAHA
September 2, 1998
NIHIO KITHAN Vs. STATE OF NAGALAND
December 5, 1998
NILIMA DEVI Vs. ASSAM STATE TRANSPORT CORPORATION
May 25, 1998
NIMA TSERING KHRIME Vs. RINCHIN KHANDU KHRIEMEY
September 7, 1998
NIREN SARMA Vs. STATE OF ASSAM
February 9, 1998
NIRMAL ROY Vs. COMMANDANT MANIPUR RIFFLES
April 20, 1998
NIRUPMA DUTTA Vs. TEK BAHADUR CHETRI
February 20, 1998
NOMAL BHUYAN Vs. STATE OF ASSAM
November 5, 1998
NOTLE Vs. UNION OF INDIA
June 5, 1998
NRIPEN CHANDRA SARMA Vs. UNION OF INDIA
May 8, 1998
NURULISLAM Vs. UNION OF INDIA
June 3, 1998
O MAR KHARMUDAI Vs. O PHOLSTIN KHARBULI
February 9, 1998
OHIWOT KHONGLAH Vs. STATE OF MEGHALAYA
September 4, 1998
ON THE DEATH OF KUMUDINI DAS HER L.RS. RANDHIR KUMAR DAS AND ORS. Vs. THAKURDAS GURUPADA DAS AND ORS.
September 17, 1998
ON THE DEATH OF RESPONDENT NO. 1 HIS LEGAL HEIRS SURENDRA CHAUHAN AND ORS. Vs. HANGSRAJ CHOUHAN AND ORS.
November 25, 1998
ONGC FIELD PARTY CONTINGMENT WORKERS ASSOCIATION Vs. ONGC LTD
September 15, 1998
ORIENTAL INSURANCE CO LTD Vs. KHAJUNI DEVI
August 25, 1998
ORIENTAL INSURANCE CO LTD Vs. TUPURI BALA DAS
November 18, 1998
ORIENTAL INSURANCE CO LTD Vs. ANGUM ONGBI KHOMTONBI DEVI
May 6, 1998
P T PEETHAMBER CAPT Vs. UNION OF INDIA
December 10, 1998
PANDAB DAS Vs. STATE OF TRIPURA
August 7, 1998
PANKAJ KUMAR LAHKAR Vs. STATE OF ASSAM
May 20, 1998
PARESH GOSWAMI Vs. STATE OF ASSAM
August 20, 1998
PARMANANDA PEGU Vs. STATE OF ASSAM
February 20, 1998
PATIMAL CHANDRA DAS Vs. STATE ELECTION COMMISSION ASSAM
March 10, 1998
PAWAN SHARMA Vs. STATE OF MEGHALAYA
September 15, 1998
PHUKANDAIMARY ALIAS FUNGJARANG Vs. STATE OF ASSAM
March 7, 1998
PHUPNARAYAN SINGH Vs. PILOO MURA
November 24, 1998
PRADYUT SARMA Vs. ASSAM PUBLIC SERVICE COMMISSION
June 4, 1998
PRAFULLA CHANDRA GAYAN Vs. STATE OF ASSAM
December 17, 1998
PRALAY SARAN CHAKRABORTY Vs. STATE BANK OF INDIA
May 5, 1998
PRAMILA DEBBARMA Vs. GITASREE DEB BARMA CHAKROBORTY
August 31, 1998
PRANABJYOTI DEKA Vs. STATE OF ASSAM
May 13, 1998
PRATAP DAS ALIAS PRATAP RAJ BANGSHI Vs. STATE OF ASSAM
April 7, 1998
PRATUL NANDI ALIAS PUTUL NANDI Vs. SOBHA RANI BHATTACHARJEE
June 2, 1998
PURBANCHAL FINANCE CO Vs. MD ABDUL KALAM AZAD
March 10, 1998
PURNA BORA ALIAS DILIP BORA ALIAS BABU ALIAS LARA ALIAS KAMANDU Vs. STATE OF ASSAM
March 2, 1998
RABY ROY Vs. COMMISSIONER CUSTOM AND CENTRAL EXCISE SHILLONG
August 25, 1998
RADHABINOD KOIJAM Vs. STATE OF MANIPUR
February 11, 1998
RADHABINOD KOIJAM AND ANR. Vs. STATE OF MANIPUR AND ORS.
November 2, 1998
RAJA AHMED Vs. STATE OF ASSAM
November 27, 1998
RAJENDTRA PRASAD PATHAK Vs. KENDRIYA VIDYALAYA SANGATHAN
April 30, 1998
RAJESH KUMAR AGARWALLA Vs. YAN TIKHAK
February 20, 1998
RAJIB BORGOHAIN Vs. COTTON COLLEGE
March 11, 1998
RAJIBA KHATOON Vs. RAFIQUL HASSAIN BHUYAN
December 1, 1998
RAJKUMAR PODDAR Vs. NORTH EASTERN HILL UNIVERSITY
May 20, 1998
RAM BACHAN KOHAR AND OTHERS Vs. OIL INDIA LTD. AND OTHERS
February 20, 1998
RAM GOPAL AGARWAL Vs. BHIMSEN SETHI
January 12, 1998
RAM NARAYAN JHA Vs. STATE OF ASSAM
May 21, 1998
RAMA GHOSH Vs. RUKHIA BEGUM
October 30, 1998
RAMCHANDRA SAHU Vs. SUSHILA AGARWAL
October 22, 1998
Ramen Hazarika Vs. State of Assam
February 27, 1998
RAMEN TALUKDAR Vs. STATE OF ASSAM
April 30, 1998
RAMENDRA NATH Vs. STATE OF TRIPURA
October 7, 1998
RAMZAN ALI Vs. STATE OF ASSAM
April 23, 1998
RAMZAN ALI Vs. TAIYAB ALI AHMED
March 27, 1998
RANI BARMAN Vs. ANUPAM PAUL
April 22, 1998
RANJIT GHOSH Vs. MANINDRA KUMAR DEBNATH
September 18, 1998
RANU BALA PAUL Vs. BANI CHAKRABORTY
June 9, 1998
RASHAMOY DAS Vs. STATE OF TRIPURA
November 26, 1998
RASHMI BALA NATH Vs. ANANDA RAM BHARALI
April 24, 1998
RASHTRIYA PARIYOJANA NIRMAN NIGAM LTD. Vs. THE UNION OF INDIA (UOI) AND ORS.
June 29, 1998
RAZAB ALI Vs. STATE OF ASSAM
February 12, 1998
REGIONAL ENGINEERING COLLEGE & OTHERS Vs. ASHOKE KUMAR PURKAYASTHA & OTHERS
December 16, 1998
REGISTRAR GAUHATI UNIVERSITY Vs. SURYA KUMAR BORAH
November 26, 1998
RIPUNJOY BORGOHAIN Vs. STATE OF ASSAM
December 17, 1998
RITENDRA MOHAN DUTTA Vs. MIRA ROY
May 5, 1998
ROHINI SARMA Vs. SAKUNTAL DEVI
May 15, 1998
ROOPCHAND MANOJ KUMAR Vs. COMMISSIONER OF INCOME TAX
August 20, 1998
ROSE SHIMRAY Vs. DISTRICT MAGISTRATE UKHRUL
March 31, 1998
RURAL DEVELOPMENT ORGANISATION FOR LOWER ASSAM, SC, ST AND WEAKER SECTION PEOPLE (CR 1873 OF 1998) JYOTI PRAKASH SARDA Vs. ASSAM FISHERIES DEVELOPMENT CORPORATION LTD. & OTHERS
April 28, 1998
RYNTHLIN JENNIFER WAR Vs. MEGHALAYA BOARD OF SECONDARY EDUCATION
February 27, 1998
S A BUILDERS LTD Vs. MEGHALAYA TOURISM DEVELOPMENT CORPORATION LTD
November 28, 1998
S. CHARAN SINGH Vs. COMMISSIONER OF WEALTH-TAX
June 23, 1998
SABITA DHAR Vs. K A BANK NONG KYNDONG RI KHASI JAINTIA RURAL BAK
February 4, 1998
SABJANBENU Vs. MIZAI MIA
November 16, 1998
SADHANA SAKIA Vs. STATE OF ASSAM
November 17, 1998
SAFIOUR RAHMAN Vs. PARULBALA DAS ALIAS PARUL BALA ROY
September 17, 1998
SAFIQUL ISLAM CHOUDHURY Vs. STATE OF ASSAM
May 25, 1998
SAHABUDDIN Vs. SAYED MONOWAR HUSSAIN
November 28, 1998
SAIFUL ISLAM Vs. STATE OF ASSA
November 23, 1998
SAIKHOM RAGHUMANI SINGH Vs. CHIEF ENGINEER I P W D
May 22, 1998
SAILEN SARKAR ALIAS SAILENDRA CHANDRA SARKAR Vs. STATE OF TRIPURA
May 14, 1998
SAMARENDRA MUKHARJEE Vs. BIKASH DEB BARMA
July 15, 1998
SAMIR DAS Vs. STATE OF TRIPURA
March 23, 1998
SANDHARANI SAHA Vs. GENERAL MANAGER A S T C
June 18, 1998
SANG DAKPU ALIAS SHRI SANGRA Vs. NETAN WANGMU
June 19, 1998
SANJIB GUPTA Vs. STATE OF ASSAM
June 10, 1998
SANTOSH KUMAR GUHA Vs. STATE OF ASSAM
June 17, 1998
SARASWATI SUTRADHAR Vs. STATE OF TRIPURA
August 28, 1998
SARTHE TIMUNG @ PURNA KANTA TIMUNG Vs. STATE OF ASSAM AND OTHERS
March 7, 1998
SASHA KAMAL HANDIQUE Vs. PRANATI PHUKAN
January 7, 1998
SATI OIL UDYOG LIMITED Vs. COMMISSIONER OF INCOME TAX
June 12, 1998
SATYA GHOSE Vs. STATE OF ASSAM
January 1, 1998
SEEMA MOUR Vs. STATE OF ASSAM
August 26, 1998
SEPHU HAOKIP Vs. SPEAKER MANIPUR LEGISLATIVE ASSEMBLY
February 19, 1998
SHANTI RANJAN DEWANJEE Vs. VICHUU ANGAMI
June 4, 1998
SHARAT SHARMA Vs. STATE OF ASSAM
June 12, 1998
SHOLBIS LYNPHUID Vs. STATE OF MEGHALAYA
February 9, 1998
SHYAM SUNDAR AGRWALA Vs. JAY PRAKASH KHADARIA
February 19, 1998
SHYAMA DEVI SANGANERIA Vs. COMMISSIONER OF INCOME TAX
March 17, 1998
SIKHA DAS Vs. RAKHAL MUHURI
October 7, 1998
SILVISTER NARZARY Vs. STATE OF ASSAM
January 21, 1998
SIPRA DAS Vs. RANA PRATAP DAS
April 24, 1998
SIRAJ AHAMAD Vs. STATE OF ELECTION COMMISSINER
February 11, 1998
SITARAM MODI Vs. STATE BANK OF INDIA
December 9, 1998
SK NOOR MOHMMAD ALI Vs. UNION OF INDIA
March 3, 1998
SMTI SUBHADRA DEKA & OTHERS Vs. SHRI UTTAM CHANDRA DEKA & OTHERS
July 17, 1998
SOBAHAN ALI Vs. JITENDRA NARAYAN MONDAL
December 1, 1998
Sofiqurrahman Laskar Vs. State of Assam
April 6, 1998
SOHANLAL AGARWALLA Vs. KRISTO MOHAN CHOUDHURY
November 23, 1998
SONAFULI DEKA Vs. MEMBER M A C T KAMRUP
May 25, 1998
SONAPUR TEA CO P LTD Vs. COLLECTOR OF KSMRUP GUWAHATI
November 23, 1998
SONESWAR BASUMATARY Vs. ASSAM BOARD OF REVENUE
May 19, 1998
SOYAM RAKHESH SINGH Vs. STATE OF MANIPUR
March 27, 1998
SREE GANESH DAS OIL AND RICE MILLS Vs. STATE OF ASSAM
June 18, 1998
STATE BANK OF INDIA Vs. SOTYA BHAGAWAN AGARWALA
July 14, 1998
STATE BANK OF INDIA Vs. KH BOBI SINGH
February 27, 1998
STATE OF ASSAM Vs. KALAI MIA
July 14, 1998
STATE OF ASSAM Vs. JIBESWAR BARTHAKUR
December 5, 1998
STATE OF ASSAM Vs. NAKUL KUMAR DAS
September 17, 1998
STATE OF MEGHALAYA AND OTHERS Vs. J.B. HOLDING PVT. LTD AND ANOTHER
July 30, 1998
STATE OF NAGALAND Vs. SANWATIBA AO
December 16, 1998
STATE OF NAGALAND Vs. NEILATUOU SUOKHRIE
May 13, 1998
STATE OF NAGALAND Vs. UNION OF INDIA
January 16, 1998
STATE OF TRIPURA Vs. DHIRENDRA DEBNATH
June 16, 1998
STATE OF TRIPURA Vs. SWAPAN DEBNATH
June 4, 1998
STATE OF TRIPURA Vs. MOHAMMAD SAYEFUDDIN
October 29, 1998
SUBAL KUMAR DEY Vs. APANGSHU MOHAN LODH
December 2, 1998
SUBHAM BANERJEE Vs. BOARD OF SECONDARY EDUCATION
December 10, 1998
SUBHAS SARKAR AND ANR. Vs. STATE OF TRIPURA AND ANR.
May 3, 1998
SUBHASH KUMAR ROY Vs. STATE OF ASSAM
September 17, 1998
SUBRATA SAHA Vs. STATE OF TRIPURA
April 7, 1998
SUDHA RANI SAHA Vs. NIEHU SANGTAM
November 18, 1998
SUJIT DEY Vs. STATE OF TRIPURA
April 24, 1998
SUKDEB ROY Vs. STATE OF TRIPURA
September 9, 1998
SUMITA PAUL Vs. DEPUTY DIRECTOR NAVODAYA VIDYALAYA SAMITY
July 22, 1998
SUMITA PAUL (MAJUMDAR) Vs. UNION OF INDIA AND OTHERS
November 2, 1998
SUNIL CHANDRA SARKAR Vs. MANIK SARKAR
November 3, 1998
SURESH KUMAR JAIN Vs. SARASWATIKUMAR
December 14, 1998
SURESH PRASAD GUPTA Vs. STATE OF ASSAM
February 17, 1998
SWADASH RANJAN ROY Vs. STATE OF TRIPURA AND ORS.
October 11, 1998
SYED JAHANARA BEGUM Vs. REGISTRAR, CO-OPERATIVE SOCIETIES AND ORS.
August 21, 1998
T CHAOBA SINGH Vs. STATE OF MANIPUR
July 14, 1998
T PHUNGJATHANG Vs. STATE OF MANIPUR
March 31, 1998
TABARAK ALI LASKAR Vs. ANANDA CHANDRA PEGU AND ANOTHER
November 28, 1998
TADANG TAMUT Vs. STATE OF ARUNACHAL PRADESH
January 27, 1998
TAFFAJUL HAQUE Vs. STATE OF ASSAM
February 12, 1998
TAHERA KHATUN Vs. STATE OF ASSAM
May 14, 1998
TANGKHUL KATAMNAO SAKLONG TANGKHUL STUDENTS UNION OKING UKHRUL Vs. STATE OF MANIPUR
July 13, 1998
TAPAN KUMAR DAS Vs. STATE OF ASSAM
February 10, 1998
TAPAN KUMAR ROY CHOUDHURY Vs. STATE OF TRIPURA
December 18, 1998
THAYAL KOMATH PADMAKSHAN Vs. UNION OF INDIA (UOI) AND ORS.
December 3, 1998
THINGANAM ANGOUBA SINGH Vs. STATE OF MANIPUR
December 10, 1998
THONGAM BINOD KUMAR SINGH Vs. COMMISSIONER SECRETARY GOVT OF MANIPUR
November 4, 1998
THOTREICHOH Vs. STATE OF MANIPUR
September 8, 1998
TINKU MANDAL Vs. TRIPURA BOARD OF SECONDRY EDUCATION
January 19, 1998
TONGBRAM TOMBA SINGH Vs. STATE OF MANIPUR
December 8, 1998
TOULVI KIBAMI Vs. STATE OF NAGALAND
January 8, 1998
TRADE AND INDUSTRY EMPLOYEES UNION Vs. EMPLOYEES STATE INSURANCE CORPORATION
March 7, 1998
TRIPURA TRIBAL EMPLOYEES ASSOCIATION Vs. STATE OF TRIPURA
August 11, 1998
TSETEN NAGADUP Vs. TSERING PEMA ALIAS SONAM
September 8, 1998
U P MATHUR Vs. UNION OF INDIA
May 20, 1998
U P STATE SUGAR CORPORATION LTD Vs. MAHALCHAND MOTILAL KOTHARI
July 16, 1998
UKRESTO SUN Vs. AUTONOMOUS DISTRICT COUNCIL
March 10, 1998
UMA SENGUPTA Vs. STATE OF TRIPURA
July 13, 1998
UNEMPLOYED YOUTH FIRM Vs. STATE OF ASSAM
April 7, 1998
UNION OF INDIA Vs. SAMIR KUMAR NAG
March 27, 1998
UNION OF INDIA Vs. P R BHATTACHARJEE
January 1, 1998
UNION OF INDIA Vs. NANDA RANI DEBNATH
January 15, 1998
UNION OF INDIA Vs. G D ENGINEERING CONSTRUCTION
July 31, 1998
UNION OF INDIA Vs. STATE OF MANIPUR
May 8, 1998
UNION OF INDIA Vs. PARTHA PRATIM CHAKRABORTY
June 3, 1998
UNION OF INDIA Vs. D D SARMA
September 15, 1998
UNION OF INDIA Vs. GOEL TRADING CO
August 21, 1998
UNION OF INDIA Vs. RIYAJ AHMED BANDYA
November 3, 1998
UNION OF INDIA Vs. P.R. BHATTACHARJEE
September 8, 1998
UNION OF INDIA (UOI) AND ORS. Vs. RIYAJ AHMED BANDYA
March 11, 1998
UNION ROADWAYS PVT LTD Vs. VINAY CEMENTS LTD
December 8, 1998
UNITED BANK OF INDIA Vs. TARACHAND MOHANLAL
April 24, 1998
UPAL BARBARA Vs. STATE OF ASSAM
July 31, 1998
VANDANA KARKI Vs. L CHANDRAKISHORE SINGH
September 14, 1998
WING COMMANDER UTPAL BARBARA Vs. STATE OF ASSAM
July 31, 1998
WORKMEN OF, HAROOCHARAI TEA ESTATE Vs. STATE OF ASSAM & OTHERS
March 11, 1998
Y SASHIMOHAN SINGH Vs. GURUMAYUM SATYABATI DEVI
July 27, 1998
Y. CHAOBA SINGH Vs. STATE OF MANIPUR AND ORS.
July 14, 1998
YSUF ALI ALIAS YUSUF ALI CHOUDHURY Vs. STATE OF ASSAM
June 9, 1998
YUITHINGLA VASHUM Vs. MANIPUR PUBLIC SERVICE COMMISSION
June 19, 1998
ZAKIR HUSSAIN KHANDAKAR Vs. STATE OF ASSAM
March 5, 1998
ZUKHELI SEMA Vs. UNION OF INDIA
July 22, 1998
ZUKHELI SEMA Vs. UNION OF INDIA
September 22, 1998