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Case Index
Title
Date
ASSISTANT COMMERCIAL TAXES OFFICER, FLYING SQUAD Vs. HINDUSTAN GRANITE
January 1, 1998
DELTA JUTE AND INDUSTRIES LIMITED AND ANR. Vs. COMMERCIAL TAX OFFICER AND ORS.
August 11, 1998
EAST BAY FISHERIES AND ANR. Vs. STATE OF TAMIL NADU
November 17, 1998
H AND K ROLLING MILL ENGINEERS PRIVATE LIMITED Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAXES AND ORS.
September 15, 1998
INDIAN HUME PIPE CO. LTD. Vs. COMMERCIAL TAX OFFICER AND ANR.
November 9, 1998
INTERNATIONAL TRADES CORPORATION AND ANR. Vs. WEST BENGAL COMMERCIAL TAXES APPELLATE AND REVISIONAL BOARD AND ORS.
September 25, 1998
LEELADHAR BIYANI AND SONS Vs. COMMERCIAL TAXES OFFICER, ANTI-EVASION
April 15, 1998
MADHU JAYANTI INTERNATIONAL LTD. Vs. COMMISSIONER OF COMMERCIAL TAXES AND ORS.
September 12, 1998
PRABHUNATH SHARMA Vs. COMMISSIONER OF COMMERCIAL TAXES AND ORS.
September 2, 1998
SMITH KLINE BEECHAM CONSUMER HEALTHCARE LTD. AND ANR. Vs. DEPUTY COMMISSIONER OF COMMERCIAL TAXES, CORPORATE DIVISION AND ORS.
August 18, 1998