Case Index

Title
Date
A KOKAN RAO Vs. STATE
January 19, 1998
Abadhuta Biswal Vs. STATE OF ORISSA
October 29, 1998
ABDUL HABIB KHAN Vs. RAFAT BEGUM
July 12, 1998
ABDUL HABIB KHAN Vs. RAFAT BEGUM
July 3, 1998
ABHIMANYU MANDAL Vs. STATE BANK OF INDIA
May 15, 1998
ABHIMANYU SAHOO Vs. STATE OF ORISSA
June 24, 1998
ADHIKARI NAIK Vs. SADHU CHARAN BISWAL
December 10, 1998
ADWAIT CHANDRA JENA Vs. KHANDAHATA GRAMA PANCHAYAT
May 15, 1998
AJATA KUMAR PATNAIK Vs. GRID CORPORATION OF ORISSA LTD
February 9, 1998
AJOYA KUMAR PRADHAN Vs. STATE OF ORISSA
January 8, 1998
AKHAYA KUMAR Vs. STATE OF ORISSA
February 10, 1998
AKHILESH PRASAD PANDA Vs. JAYANTI PANDA
August 12, 1998
AKRURA SAHU AND ANR. Vs. ARUN KUMAR JENA AND ANR.
January 29, 1998
ALEKH DAS Vs. HIMAT RANJAN DAS
November 16, 1998
ALL ORISSA STATE BANK OFFICERS Vs. UNION OF INDIA
November 24, 1998
AMARJEET JENA Vs. COUNCIL OF HIGHER SECONDARY EDUCATION ORISSA
September 21, 1998
AMARNATH NAIK Vs. STATE OF ORISSA
October 13, 1998
AMBICA PATEL Vs. BIMSEN PATI AND ORS.
November 30, 1998
AMBIKA PRADHAN Vs. CHAIRMAN ORISSA STATE OF ELECTRICITY
April 27, 1998
AMITA DEY Vs. CHIEF JUDICIAL MAGISTRATE
October 28, 1998
AMIYA CHARAN JENA Vs. MANAGING DIRECTOR ORISSA HANDLOOM DEVELOPMENT
July 27, 1998
ANANGA PRASAD JENA Vs. STATE OF ORISSA AND ORS.
November 23, 1998
ANANTA NAIK Vs. A KESHABA REDDY
August 21, 1998
ANIL KUMAR DAS ALIAS ANANTA Vs. COMMISSIONER HINDU
December 2, 1998
ANIRUDHA DAS Vs. RANJIT PRASAD DAS
June 25, 1998
ANJANA MISHRA Vs. INDRAJIT RAY
November 27, 1998
ANNADA SHANKAR JENA Vs. DEPUTY GENERAL MANAGER
September 23, 1998
APANI DEI ALIAS APANA DEVI Vs. PURNA CHANDRA NAYAK
January 28, 1998
ARNA SAHU Vs. GENERAL MANAGER TALCHER AREA MAHANADI COAL
December 8, 1998
ARUN KUMAR MISHRA Vs. ORISSA MINING CORPORATION
December 2, 1998
ARVIND SAHU Vs. STATE OF ORISSA
July 24, 1998
ASHOK KUMAR DUBRIWAL Vs. RASHMI RANJAN MOHAPATRA AND ORS.
May 5, 1998
ATANU PATNAIK Vs. STATE TRANSPORT AUTHORITY ORISSA
April 16, 1998
BABUL SAHU ALIAS MANTU SAHU Vs. LAXMI ALIAS SABITRI SAHU
December 4, 1998
Baikuntha Nath Mishra Vs. State of Orissa
July 25, 1998
BALARAM BHOI Vs. SANJU BHOI
September 10, 1998
BALARAM BHOI Vs. SMT. SANJU BHOI
September 14, 1998
BALARAM DAS Vs. GANESH KARAN
September 7, 1998
BALARAM ROUT Vs. STATE
October 16, 1998
BALMIKI NAIK Vs. LABANGA NAIK
July 20, 1998
BANAMBAR PANDA Vs. UNION OF INDIA UOI
May 14, 1998
BANGERLA SOMESWAR RAO Vs. STATE
August 21, 1998
BANI ALIAS BANAMALI PRADHAN Vs. STATE
February 2, 1998
BANSIDHAR MALLICK Vs. STATE
February 17, 1998
BARIK Vs. BANSHIDHAR LENKA
September 25, 1998
BASANTA KUMAR BARAL AND ORS. ETC. ETC. Vs. STATE OF ORISSA AND ORS. AND KISHORE CHANDRA DAS AND ANR. ETC. ETC.
December 11, 1998
BASUDEV PANDEY Vs. STATE OF ORISSA
January 9, 1998
BATAKRUSHNA TRIPATHY Vs. STATE OF ORISSA
May 1, 1998
BENUDHAR PARIDA Vs. INDU PARIDA
July 31, 1998
BHAGABAN DAS AGARWALLA Vs. STATE OF ORISSA
May 13, 1998
BHASKAR PATRA Vs. C CUM M D PUNJAB and SIND BANK
October 23, 1998
BHAWANI PRASAD CHATTERJEE AND OTHERS Vs. STEEL AUTHORITY OF INDIA LTD. AND OTHERS.
October 23, 1998
BHIKARI CHARAN NANDA Vs. STATE OF ORISSA AND ANR.
March 10, 1998
BIBHUTI KESHARI Vs. STATE OF ORISSA
January 19, 1998
BIDYADHAR MOHAPATRA Vs. DISTRICT LABOUR OFFICER-CUM-CONCILIATION OFFICER AND
February 12, 1998
BIJAYA SAHU Vs. STATE OF ORISSA
November 6, 1998
BIKRAM KUMAR SAHOO Vs. ORISSA STATE HANDLOOM DEVELOPMENT CORPORATION
November 18, 1998
BIPIN BEHARI RANSINGH Vs. STATE OF ORISSA
May 1, 1998
BIPIN BIHARI NAYAK Vs. MANAGING DIRECTOR, BOARD OF ORISSA POWER GENERATION CORPORATION LTD. AND ANR.
August 7, 1998
BIRLA TYRES Vs. UNION OF INDIA
July 8, 1998
BISHNU CHARAN MISHRA Vs. STATE OF ORISSA AND ORS.
November 13, 1998
BISHNU CHARAN PANDA Vs. NARAYAN CHANDRA DHIR
October 14, 1998
BISI CHHURIA Vs. STATE
January 8, 1998
BISWAJIT DAS Vs. STATE
November 5, 1998
Biswanath Majhi alias Biswa Vs. State of Orissa
August 24, 1998
BOSKALIS DREDGING INDIA PVT LTD Vs. SALES TAX OFFICER CUTTACK-II CIRCLE
August 31, 1998
BRAJA KISHORE SWAIN Vs. DAMBARU DHAR SWAIN
September 9, 1998
BRANCH MANAGER UNITED INDIA INSURANCE CO LTD Vs. BAGABATI NAIK
August 21, 1998
BRUNDABAN PATNAIK Vs. COMMISSIONER LAND RECORD
August 21, 1998
BRUNDABAN RAMANUJA DAS Vs. HAJURI PRAFULLA CHANDRA KHUNTIA
May 6, 1998
BRUNDABAN SAHU Vs. PABITRA KUMAR SAHU
October 14, 1998
BUDHINATH PADHI Vs. SECOND ADDITIONAL DISTRICT JUDGE
August 18, 1998
BUTU NAIK Vs. SARASWATI DEVI
January 5, 1998
CENTRE FOR ENVIRONMENTAL LAW WORLD WIDE FUND FOR NATURE WKF INDIA Vs. STATE OF ORISSA
May 14, 1998
CHAGALA KUMAR PANIGRAHI Vs. UJJAL SENAPATI
January 29, 1998
CHAIRMAN Vs. TAHERA BIBI AND OTHERS:
November 10, 1998
CHANDI PRASAD DAS Vs. STATE OF ORISSA
March 27, 1998
CHANDRA SEKHAR SAHOO Vs. STATE OF ORISSA
December 18, 1998
CHANDRA SEKHAR SENAPATI Vs. SUNEETA SENAPATI
October 15, 1998
CHARAN NAIK AND ORS. Vs. KIRTAN MOHANTY
February 2, 1998
CHARULATA SWAIN Vs. MANOJ KUMAR MOHANTY
December 8, 1998
CHATURBHUJA ACHARYA Vs. STATE OF ORISSA
July 15, 1998
CHHOTA MASTER ALIAS JAHARLAL MAHANTA Vs. STATE
January 16, 1998
CHUNI DEI Vs. KALANDI CHARAN NAYAK
August 18, 1998
COMMERCE AND INDUSTRIES Vs. PUNJAB NATIONAL BANK
November 9, 1998
D. PRABHAKAR Vs. DILIP NARAYAN LAL
September 4, 1998
D.M., ORIENTAL INSURANCE CO. LTD. Vs. DANDASHI MAHAKUL AND OTHERS
February 6, 1998
DAITARI SWAIN Vs. STATE OF ORISSA
July 20, 1998
DAMODAR BEHERA Vs. BANABEHARI MOHANTY
January 7, 1998
DAMODAR JENA Vs. SANJAYA CHANDRA VERMA
December 16, 1998
DAMODAR MISHRA Vs. STATE OF ORISSA
January 16, 1998
DEBADATA CHOUDHURY Vs. PRINCIPAL RAVENSHAW COLLEGE
August 4, 1998
DEBARAJ MISHRA Vs. JAGAMAHAN NAYAK
August 11, 1998
DEBASIS MOHAPATRA Vs. STATE OF ORISSA
June 25, 1998
DEENABANDHU SAHU Vs. BIMAL KUMAR GHOSH
September 15, 1998
DEEPU ALIAS DEBENDRA SHARMA Vs. THE DISTRICT MAGISTRATE CUM COLLECTOR AND ORS.
October 23, 1998
DHANI ALIAS DHANESWAR NAIK Vs. STATE
August 20, 1998
DHIRENDRA PATNAIK Vs. STATE OF ORISSA AND ORS
February 13, 1998
DHOBEI ROUT Vs. PAHALI ROUT
January 17, 1998
DHRUBA CHARAN SARANGI Vs. TARAMANI SARANGI
March 12, 1998
DHRUBA CHARAN SARANGI Vs. TARAMARU SARANGI AND ANR.
April 12, 1998
DHRUBA JYOTI BASU Vs. SMT. SUMITRA BASU
June 18, 1998
DILIP KUMAR PATNAIK Vs. STATE OF ORISSA
May 15, 1998
DIPAK KUMAR SAHOO Vs. STATE OF ORISSA
December 23, 1998
DIVISIONAL MANAGER NATIONAL Vs. SAYAL SUNA
March 30, 1998
DIVISIONAL MANAGER NEW INDIA ASSURANCE CO LTD Vs. HARA PRASAD TRIPATHY
March 11, 1998
DIVISIONAL MANAGER NEW INDIA ASSURANCE CO LTD Vs. AHALYA BAI SMT
August 28, 1998
DIVISIONAL MANAGER ORIENTAL INSURANCE Vs. S H MEHAR SINGH
February 2, 1998
DIVISIONAL MANAGER UNITED INDIA Vs. BANSIDHAR MALLICK
July 17, 1998
DIVISIONAL MANAGER UNITED INDIA INSURANCE CO LTD Vs. SK SALIM KHAN
June 18, 1998
DIVISIONAL MANAGER UNITED INDIA INSURANCE CO LTD Vs. SADAMINI DAS
April 17, 1998
DIVISIONAL MANAGER UNITED INDIA INSURANCE COMPANY LIMITED Vs. LABANGA SAHU
November 20, 1998
DIVISIONAL MANAGER, UNITED INDIA INSURANCE LTD. Vs. K. NAGEYA AND ANOTHER
October 30, 1998
DRAUPADI PATEL Vs. LOKNATH PANDA
March 25, 1998
DURGA CONSTRUCTION Vs. SALES TAX OFFICER GANJAM II
May 15, 1998
EASTERN METALS AND Vs. STATE OF ORISSA
October 30, 1998
EMPLOYEES STATE INSURANCE CORPORATION Vs. MD SAHID
March 27, 1998
ENERTECT ENGINEERING PRIVATE LIMITED Vs. SALES TAX OFFICER BHUBANESWAR
April 2, 1998
ESSEL MINING AND INDUSTRIES LIMITED Vs. UNION OF INDIA UOI
December 4, 1998
ESSKEY MACHINERY P LTD Vs. REGIONAL PROVIDENT FUND COMMISSIONER
February 11, 1998
EXECUTIVE ENGINEER JEYPORE ELECTRICAL DIVISION AND Vs. PRESIDING OFFICER LABOUR COURT
August 25, 1998
Fagu Meher Vs. Bhama Meher
June 21, 1998
FEDERATION OF BIDI BIDI LEAVES AND TOBACCO MERCHANTS Vs. STATE OF ORISSA
March 24, 1998
FEDERATION OF BIDI BIDI LEAVES AND TOBACCO MERCHANTS Vs. BASANTA KUMAR MISHRA
March 5, 1998
FERRO ALLOYS CORPORATION LTD Vs. UNION OF INDIA
August 31, 1998
FILM DEVELOPMENT CORPORATION Vs. DEBENDRANATH MOHANTY
July 9, 1998
G KRISHNA RAO DORA Vs. SURJYANARAYAN PATRA
June 17, 1998
G RAMANNA Vs. STATE
August 7, 1998
GADADHAR MISHRA Vs. BIRAJA DEVI
December 17, 1998
GANANATH SAHU Vs. RAMAKANTA PRADHAN
July 29, 1998
GANESH CHANDRA BANDOPADHYAY ALIAS BANERJEE Vs. AUTHORISED OFFICER CUM DISTRICT FOREST OFFICER NAYAGARH FOREST DIVISION
August 24, 1998
GANESH CHANDRA PRADHAN Vs. GOVERNMENT OF ORISSA
August 20, 1998
GANESH CHOUDHURY Vs. HARISH CHANDRA MISRA
January 16, 1998
GANGA ALIAS GANGADHAR BEHERA Vs. STATE
August 20, 1998
GANGADEVI PODDAR Vs. GOPI KRISHNA SANGMERIA
August 27, 1998
GANGADHAR RAUT Vs. BINDO BIHARI NAYAK
January 12, 1998
GAVE DEI Vs. SUBASINI DEI
February 24, 1998
GAYADHAR PATI Vs. STATE OF ORISSA
July 14, 1998
GIRIDHARI GOCHHAYAT Vs. STATE OF ORISSA
August 20, 1998
Godabarish Mohapatra Vs. State of Orissa
November 20, 1998
GOLAP SEWA ALIAS BEHERA Vs. GRID CORPORATION OF ORISSA
December 8, 1998
GOPABANDHU DAS Vs. MAHESWAR MUNDIAN
February 24, 1998
GOPINATH NAYAK Vs. RINU NAYAK
January 19, 1998
GOUR CHANDRA PRADHAN Vs. STATE OF ORISSA
May 5, 1998
GOURANGA SAMAL Vs. STATE OF ORISSA
July 9, 1998
GOURHARI DAS Vs. SANTILATA SINGH
January 28, 1998
GOURI SHANKAR SABAT Vs. STATE OF ORISSA
February 9, 1998
GOUTAM SAHU Vs. STATE OF ORISSA
July 1, 1998
GRAFTEK PVT LIMITED Vs. LORD LINGARAJ MAHAPRABHU
August 31, 1998
GRID CORPORATION OF ORISSA LIMITED Vs. INDIAN CHARGE CHROME LIMITED
February 10, 1998
GURPARLAD SINGH Vs. DIVISIONAL FOREST OFFICER SAMBALPUR
May 13, 1998
GURUCHARAN KAUR Vs. STATE
February 10, 1998
HADIBANDHU JENA Vs. TRIBAL DEVELOPMENT CO OPERATIVE
July 28, 1998
HAFIZUR RAHEMAN Vs. ORIENTAL INSURANCE COMPANY LTD
July 27, 1998
HARENDRA PRASAD SAHU Vs. ADDITIONAL COMMISSIONER OF SALES TAX ORISSA
February 23, 1998
HARIA ALIAS HADIBANDHU PRUSTY Vs. STATE OF ORISSA
November 13, 1998
HARIHAR MOHAPATRA Vs. COMMISSIONER OF LAND RECORDS
August 31, 1998
HARIMOHAN PANIGRAHI Vs. STATE OF ORISSA
December 14, 1998
HRUSHIKESH SARANGI Vs. STATE OF ORISSA
February 20, 1998
INDIAN METALS AND FERRO ALLOYS LIMITED Vs. UNION OF INDIA
March 18, 1998
INDRAJEET ROY Vs. REPUBLIC OF INDIA
September 16, 1998
INDRAMANI PRADHAN Vs. STATE OF ORISSA
March 11, 1998
J K CORP LIMITED Vs. SALES-TAX OFFICER KORAPUT II CIRCLE RAYAGADA
August 31, 1998
JADUMANI SAHU Vs. BRUNDABATI SAHU
July 31, 1998
JAGABANDHU PRADHAN Vs. STATE OF ORISSA AND OTHERS
September 9, 1998
JAGAMOHAN HIGHER SECONDARY SCHOOL Vs. STATE OF ORISSA
March 11, 1998
JAGANNATH BOSE Vs. SUDHIR KUMAR RAY
February 9, 1998
JAMBASWAR GHOSH Vs. PRAHALLAD GHOSH
May 1, 1998
JANAKI BARIK Vs. EXECUTIVE ENGINEER CENTRAL
February 26, 1998
JASHELAL AGRAWAL ALIAS JAIN Vs. PUSPABATI AGRAWALA
August 12, 1998
JASODA MOHARANA Vs. SADANANDA MOHARANA
February 13, 1998
JHATU JENA Vs. ORISSA STATE CIVIL SUPPLIES CORPORATION AND ORS.
December 14, 1998
JOSEPH CHERIAN Vs. CELINE THOMAS
October 27, 1998
JUDHISTIR DAS Vs. JHARI DAS
September 3, 1998
JYOTSNA ALANKAR Vs. SALES TAX OFFICER BHUBANESWAR II CIRCLE
November 5, 1998
KADAR MIAN Vs. JAHERA KHATUN
April 15, 1998
KAIBALYA NAIK Vs. NISHAMANI PATNAIK
February 11, 1998
KAILASH CHANDRA DAS Vs. STATE OF ORISSA
December 23, 1998
KAILASH CHANDRA PURI Vs. NIRANJAN PANDA
June 17, 1998
KALIA ALIAS DURYODHAN NAIK Vs. STATE OF ORISSA
April 10, 1998
KAMALA KUMARI BOHARA Vs. HAREKRISHNA GHADEI
January 7, 1998
KAMALJEET SINGH AHLUWALIA Vs. STATE OF ORISSA
February 19, 1998
KANAKA GHADEI Vs. SANTOSH KUMAR MISHRA
July 31, 1998
KANCHAN SAHU Vs. PREMANANDA SAHU
August 27, 1998
KANHU MAJHI Vs. STATE
May 14, 1998
KAY VEE AAR LTD Vs. STATE OF ORISSA
April 6, 1998
KEDAR DAS Vs. LIFE INSURANCE CORPORATION OF INDIA
February 10, 1998
KETAKI MANJARI SAHU Vs. STATE OF ORISSA
July 29, 1998
KHADALI SAHU Vs. NALLI SAHUANI
August 10, 1998
KHAGESWAR DAS Vs. STATE
January 17, 1998
KHALI ROUT Vs. ADDITIONAL DISTRICT MAGISTRATE
December 15, 1998
KHETRABASI MOHAPATRA Vs. PRAFULLA KUMAR SENAPATI
May 1, 1998
KHIRA MEHER Vs. PRAKASH SHARMA
July 27, 1998
KHIRA SWAIN Vs. STATE OF ORISSA
November 16, 1998
KIRANBALA DANDAPAT Vs. SECRETARY GRID CORPORATION OF ORISSA LIMITED
February 23, 1998
KIRTAN BEHARI ACHARYA Vs. STATE OF ORISSA
August 10, 1998
KOILI BAHALIA Vs. BIJAY KUMAR DAS
July 6, 1998
KRUPASINDHU SAHOO Vs. HINDUSTAN AERONAUTICS LTD.
March 4, 1998
KRUSHNA CHANDRA MALLICK Vs. EXECUTIVE OFFICER NOTIFIED AREA
September 17, 1998
KRUSHNA CHANDRA NAYAK Vs. BISWAJIT SAHOO
September 9, 1998
KRUSHNA CHANDRA SAHU Vs. STATE OF ORISSA
July 1, 1998
KSHIROD PRASAD DAS Vs. ORISSA STATE HOUSING BOARD
September 24, 1998
KUTURI DEI Vs. SUKA DEI
April 6, 1998
LAKSHMIDHAR SATAPATHY DEAD Vs. LINGARAJ SATAPATHY
April 27, 1998
LAND ACQUISITION COLLECTOR Vs. CHAMPA BEWA
January 9, 1998
LARGE SIZED MULTIPURPOSE CO OPERATIVE SOCIETY LTD Vs. STATE OF ORISSA
April 21, 1998
LARSEN AND TOUBRO LIMITED Vs. STATE OF ORISSA
March 10, 1998
LARSEN AND TOUBRO LTD Vs. COMMISSIONER OF COMMERCIAL TAXES ORISSA
April 3, 1998
LARSEN AND TOUBRO LTD Vs. STATE OF ORISSA
April 3, 1998
LAXMIDHAR BEHERA Vs. STATE OF ORISSA
October 22, 1998
LAXMIDHAR ROUL Vs. BOARD OF MANAGEMENT R C M S
December 4, 1998
LAXMINARAYAN SENAPATI Vs. STATE OF ORISSA
March 25, 1998
LINGA ALIAS LINGARAJA GOUDA Vs. KAPALLA BHARAT
January 9, 1998
LINGARAJ KHANDAYAT RAY Vs. BIBHU ALIAS BRAJA KISHORE ALIAS BIBHUTI BHUSAN SWAIN AND ANR.
November 5, 1998
LOCHAN SUNDARA Vs. BHIKARI CHARAN INDRAJIT
May 12, 1998
M RAMACHANDRA SAHU Vs. STATE OF ORISSA
June 18, 1998
M/S. ALLWYN, A UNIT OF VOLTAS LTD. Vs. ASHIM KUMAR CHAKRABORTY AND ANOTHER
October 12, 1998
MADAN MOHAN BHANJA DEO Vs. UNION OF INDIA
March 18, 1998
MADBABANANDA CHINARA Vs. STATE OF ORISSA
January 16, 1998
MADHAB CHANDRA PRADHAN Vs. ORISSA CONSTRUCTION CORPORATION LTD
February 24, 1998
MADHUCHLIANDA DAS Vs. STATE OF ORISSA
May 5, 1998
MADHUSUDAN SAHU Vs. STATE OF ORISSA
November 3, 1998
MAHESWAR BEHERA Vs. BIJAYA KUMAR MOHANTY
December 4, 1998
MALAYA KUMAR MOHANTA Vs. COLLECTOR MAYURBHANJ
July 9, 1998
MAMATA PAPERS PVT LTD Vs. STATE OF ORISSA
June 17, 1998
MANA BEGUM Vs. JULA MOHAMMED
January 16, 1998
MANA MIRDHA Vs. LADHU BADHEI AND ANR.
July 12, 1998
MANAGEMENT OF DHENKANAL URBAN CO OP BANK LTD Vs. PRESIDING OFFICER LABOUR COURT BHUBANESHWAR
January 6, 1998
MANAGING COMMITTEE, PUINCHA U.P. (M.E.) SCHOOL Vs. STATE OF ORISSA AND OTHERS
January 17, 1998
MANAMOHAN TRIPATHY Vs. STATE OF ORISSA
September 23, 1998
MANINDRA KUMAR RAY Vs. BHUBANESHWAR DEVELOPMENT AUTHORITY
February 11, 1998
MANISHRI REFRACTORIES AND CERAMICS PRIVATE LIMITED Vs. STATE OF ORISSA AND ANR.
January 16, 1998
MANJULATA MALLICK Vs. STATE OF ORISSA
November 5, 1998
MANOJ RANJAN PATNAIK Vs. SANGRAM KESHARI PATNAIK
July 30, 1998
MARDIA INSTRUMENT CORPORATION Vs. STATE OF ORISSA
August 10, 1998
MATAJI DEI Vs. BABAJI SAHU
January 12, 1998
MAYADHAR MALLIK Vs. LAXMI MALLIK
October 23, 1998
Md.Safik Vs. Md.Abdul Gaffar,& Ors.
July 1, 1998
MEHENGA SINGH Vs. STATE
May 14, 1998
MIHIR KUMAR ACHARYA Vs. CALCUTTA MACHINERY
August 21, 1998
MIRZA YAKUB BAIG Vs. STATE OF ORISSA
March 10, 1998
MITU ALIAS PRASIDHA MOHARATHI AND ORS. Vs. STATE OF ORISSA AND ANR.
November 30, 1998
MODERN MALLEABLES LIMITED Vs. GRID CORPORATION OF ORISSA LIMITED
April 7, 1998
MOHAMMAD IQBAL ARBI ALIAS IQBAL Vs. STATE
May 14, 1998
MOHAMMAD SAFIK Vs. MOHAMMAD ABDUL GAFFAR
July 1, 1998
MOHAMMED AMIN Vs. ORISSA FOREST DEVELOPMENT
September 10, 1998
MOHAN KUMAR BURMA Vs. RAJ KISHORE MATHUR
November 27, 1998
MORA ALIAS MUCHIRAM MURMU Vs. STATE
November 13, 1998
MURALIDHAR SAHU Vs. CHAIRMAN CUM MANAGING DIRECTOR GRID CORPN OF ORISSA LIMITED
March 23, 1998
MURALIDHAR SUTAR Vs. BALAMANI SUTAR
June 24, 1998
NABEKISHORE SAHU Vs. EAST INDIA ARMS CO
January 21, 1998
NALCO WORKERS UNION Vs. ASST LABOUR COMMISSIONER
January 6, 1998
NAME WITHHELD Vs. STATE OF ORISSA
September 1, 1998
NANDA KISHORE RAY Vs. SECRETARY AREIKANA S C S LIMITED
April 2, 1998
NARAHARI NAIK Vs. STATE OF ORISSA
January 21, 1998
NARASINGHA GOPAL Vs. STATE OF ORISSA
June 22, 1998
Narayan Sahoo Vs. State Of Orissa
September 4, 1998
NARAYAN SAHOO Vs. JABDU NANDA
December 8, 1998
NARENDRA KUMAR ROUT Vs. STATE OF ORISSA
August 20, 1998
NARMADA BISWAL Vs. GAJENDRA NATH BISWAL
July 23, 1998
NATABAR DAS Vs. BRAJA KISHORE RAHA
August 31, 1998
NATIONAL INSURANCE CO LIMITED Vs. RAISA BIBI
November 16, 1998
NATIONAL INSURANCE CO LTD Vs. HARIMOHAN SAHU
June 23, 1998
NATIONAL INSURANCE CO LTD Vs. ASHA LATA ROUT
August 20, 1998
NATIONAL INSURANCE CO LTD Vs. NATABAR BEHERA
July 23, 1998
NATIONAL INSURANCE CO LTD Vs. BHAN SINGH
January 29, 1998
NATIONAL INSURANCE CO LTD Vs. BILASINI NAIK
March 17, 1998
NATIONAL INSURANCE COMPANY LIMITED Vs. PURNA CHANDRA AND OTHERS
January 16, 1998
NATIONAL TRADING CO Vs. SALES TAX OFFICER
November 9, 1998
NETRANANDA MISHRA Vs. STATE
May 12, 1998
NEW INDIA ASSURANCE CO LTD Vs. DEBAJANI SAHU
July 27, 1998
NEW INDIA ASSURANCE CO LTD Vs. AINTHU MALLIK
December 7, 1998
NEW INDIA ASSURANCE CO LTD Vs. SANKARSANA DALAI
October 30, 1998
NEW INDIA ASSURANCE CO. LTD. Vs. BHAGABAN BISWAL AND ANOTHER
March 17, 1998
NEW INDIA ASSURANCE CO. LTD. Vs. MANTU MISTRY AND ANOTHER
October 22, 1998
NEW INDIA ASSURANCE COMPANY LIMITED Vs. KARUNAKAR BHOI @ DAS & ANR
June 25, 1998
NEW INDIA ASSURANCE COMPANY LTD Vs. NARAYAN DHAR SWAIN
July 24, 1998
NEW INDIA ASSURANCE COMPANY LTD. Vs. SMT. DULANA JENA AND ORS.
June 24, 1998
NILA DEI Vs. BIDYADHAR SAHANI
September 7, 1998
NILAKANTHA DASH Vs. DHRUBA CHARAN SAHU
July 24, 1998
NILAKANTHA MISHRA Vs. STATE OF ORISSA
June 29, 1998
NIRANJAN PANDA Vs. ORISSA STATE ROAD TRANSPORT CORPORATION AND ORS.
October 16, 1998
NIRANJAN SAHOO Vs. UTKAL SANITARY BBSR
February 13, 1998
NISAMANI MOHAPATA Vs. STATE OF ORISSA AND ORS.
October 15, 1998
NITYANANDA KHAMARI Vs. RANGADHAR KHAMARI
August 12, 1998
NIVEDITTA PATTNAIK Vs. COUNCIL FOR THE INDIAN SCHOOL CERTIFICATE EXAMINATION
September 4, 1998
NOORJAHAN BEGUM MS Vs. ORISSA STATE LEATHER CORPORATION LTD
December 22, 1998
NRUSINGHA KHATEI Vs. DIRECTOR, SECONDARY EDUCATION AND ORS.
October 16, 1998
NRUSINGHA PRASAD SAHOO Vs. RAMA KUMARI DEVI
October 14, 1998
NRUSINGHANATH SARANGI Vs. STATE OF ORISSA AND ORS.
November 24, 1998
OCL INDIA LIMITED Vs. STATE
March 30, 1998
ONKARMAL NANAKRAM Vs. COMMISSIONER OF SALES TAX
November 20, 1998
ORIENTAL FIRE AND GENL CO LTD Vs. DURYODHAN SWAIN
February 26, 1998
ORIENTAL INSURANCE CO LTD Vs. RADHEY SHYAM NAIK
April 27, 1998
ORIENTAL INSURANCE COMPANY LIMITED Vs. BANAMALI LENKA
February 11, 1998
ORISSA STATE COMMERCIAL TRANSPORT CORPORATION Vs. ORISSA STATE TRANSPORT CORPORATION LTD
May 15, 1998
ORISSA STATE FINANCIAL Vs. SHYAM SUNDAR RATH
October 28, 1998
ORISSA VEGETABLE OIL COMPLEX LIMITED Vs. BOARD FOR INDUSTRIAL AND FINANCIAL RECONSTRUCTION
October 23, 1998
OTTO INDIA LIMITED Vs. SALES TAX OFFICER ROURKELA II CIRCLE
January 13, 1998
P AASHRIYA Vs. STATE OF ORISSA
January 27, 1998
PADMALAYA BARIK AND ANR. Vs. STATE OF ORISSA
November 13, 1998
PADMANAV DEHURY Vs. STATE OF ORISSA
November 8, 1998
PADMANAV DEHURY Vs. STATE OF ORISSA
December 8, 1998
PANACEA PVT LIMITED Vs. STATE OF ORISSA
November 5, 1998
PANCHADIA JAYA Vs. STATE OF ORISSA
July 21, 1998
PANU BISWAL Vs. BALABATI BISWAL
January 9, 1998
PAPPU ALIAS SUSANTA DAS Vs. STATE
August 31, 1998
PARADEEP PHOSPHATES LTD Vs. UNION OF INDIA
July 22, 1998
PARADEEP PORT TRUST Vs. SALES TAX OFFICER CUTTACK-II CIRCLE
February 19, 1998
PARADIP PORT TRUST Vs. PEARI FISH ENTERPRISES
June 17, 1998
PARESWAR TRIPATHY Vs. UNION OF INDIA (UOI) AND ORS.
October 26, 1998
PARVATI SAHOO AND OTHERS Vs. KIRAN DEVI AND ANOTHER
January 16, 1998
PARWATI DASH Vs. CENTRAL ADMINISTRATIVE TRIBUNAL
August 11, 1998
PAUL NAIK Vs. SASMITA PRADHAN ALIAS NAIK AND ANR.
September 3, 1998
PAWAN TRADERS Vs. BRANCH MANAGER STATE BANK OF INDIA
November 30, 1998
PRACHI ENGINEERING PVT LIMITED Vs. STATE OF ORISSA
February 26, 1998
PRADEEP KUMAR KARJI Vs. COLLECTOR
August 12, 1998
PRAFULLA KUMAR DASH Vs. STATE OF ORISSA
February 13, 1998
PRAFULLA KUMAR MAJHI Vs. LAXMI MAJHI
July 22, 1998
PRAFULLA PRADHAN Vs. STATE OF ORISSA
April 6, 1998
PRANAB MOHAPATRA Vs. STATE OF ORISSA
December 23, 1998
PRANATI DASH Vs. CHAIRMAN CUM MANAGING
May 14, 1998
PRASANNA KUMAR NAIK Vs. STATE BANK OF INDIA
February 26, 1998
PRASANT KUMAR MOHANTY Vs. TUSARKANTA GUMANSINGH
February 27, 1998
PRASANT KUMAR SINGH Vs. STATE OF ORISSA
June 19, 1998
PRASANTA KUMAR DAS Vs. STATE OF ORISSA AND ORS.
December 18, 1998
PRASANTA KUMAR SAHU Vs. STATE
November 6, 1998
PRATAP CHANDRA BARIK Vs. STATE OF ORISSA
May 12, 1998
PRATIVA MANJARI DAS Vs. KAMAL LOCHAN DAS
October 16, 1998
PRATIVA MISHRA Vs. DIRECTOR OF SECONDARY EDUCATION
July 25, 1998
PRATUSHA Vs. BOARD OF SECONDARY EDUCATION ORISSA CUTTACK
April 16, 1998
PRAVAKAR BEHERA Vs. STATE OF ORISSA
September 11, 1998
PRAVASINI PANDA SMT Vs. STATE OF ORISSA
December 14, 1998
PRAVAT KU SAHOO Vs. STATE ADMINISTRATIVE TRIBUNAL
August 4, 1998
PREMANANDA TOSH Vs. STATE OF ORISSA AND ANR.
November 20, 1998
PRITI RANJAN PRADHAN Vs. STATE OF ORISSA
January 25, 1998
PRITISHRI PARHI Vs. ORISSA UNIVERSITY OF AGRICULTURE AND TECHNOLOGY AND ANOTHER
August 4, 1998
PUJAPANDA NIJOG OF LORD JAGANNATH TEMPLE Vs. PRATIHARI NIJOG
January 12, 1998
PUNI SINGH Vs. CHAIRMAN GRID CORPN OF ORISSA
July 28, 1998
PUNJAB NATIONAL BANK Vs. ORISSA STATE FINANCIAL CORPORATION
October 28, 1998
PURNA CHANDRA ROY Vs. ROHITASWA RANA
May 14, 1998
PUSPA GURANG Vs. JOINT ASSISTANT DIRECTOR
August 11, 1998
PUSPARANI SAMAL Vs. SURETHA KUMAR BISWAL
March 25, 1998
PYARELAL SINGH PUNJABI Vs. AMRIT RAI
April 21, 1998
R TRINATH Vs. STATE
January 20, 1998
RABI PRAKASH AWASTHI Vs. STATE OF ORISSA
March 10, 1998
RABIA BIBI DEAD Vs. LIAKAT ALI
June 22, 1998
Rabinarayan Das Vs. State of Orissa
July 9, 1998
RABINDRA CH RAY Vs. MAMATARANI SAMAL
August 10, 1998
RABINDRA KUMAR DAS Vs. STATE OF ORISSA
August 6, 1998
RABINDRANATH NAYAK Vs. STATE OF ORISSA
May 15, 1998
RADHESHYAM SINGHANIA Vs. RANJIT KUMAR PATNAIK
July 31, 1998
RAGHUNATH ADHIKARI Vs. CHAIRMAN RUSHIKULYA GRAMYA BANK
December 18, 1998
RAGHUNATH JEW Vs. COMMISSIONER OF ENDOWMENTS ORISSA
October 23, 1998
RAGHUNATH PADHI Vs. BUDHU SITARI
October 21, 1998
Raghunath Sahu Vs. State of Orissa
January 20, 1998
RAJENDRA KISHORE KANUNGO AND ANR. Vs. STATE OF ORISSA
December 18, 1998
RAJENDRA KUMAR MOHANTY Vs. P K DAS
May 5, 1998
RAJENDRA KUMAR PADHY Vs. EXECUTIVE ENGINEER, ORISSA STATE ELECTRICITY BOARD
September 17, 1998
RAJENDRA KUMAR PRADHAN Vs. STATE OF ORISSA
September 4, 1998
RAJENDRA PRASAD BAGARIA Vs. BHUBANESWAR STOCK EXCHANGE
February 17, 1998
RAJKISHORE MOHANTY Vs. STATE OF ORISSA
August 28, 1998
RAJKISHORE SAHU Vs. AJIT KUMAR CHOUDHURY AND ORS.
December 23, 1998
RAM CHANDRA SINGH Vs. NABRANG RAI BURMA
March 2, 1998
RAMA CHANDRA PANDA Vs. INDRA MANI PANDA AND ORS.
December 5, 1998
RAMA CHANDRA SAHU Vs. ADIKANDA PANIGRAHI
May 15, 1998
RAMAN RAO P V Vs. J K CORPORATION LTD
February 13, 1998
RAMAN THAPA Vs. STATE OF ORISSA
August 21, 1998
RAMESH CH OJHA Vs. RANGALATA OJHA
April 20, 1998
RAMESH CH. BHUYAN Vs. THE STATE, REPRESENTED THROUGH ITS SECRETARY TO GOVERNMENT, SECONDARY EDUCATION AND ORS.
December 14, 1998
RAMESH CHANDRA SAHU Vs. STATE OF ORISSA
February 5, 1998
RAMESH KUMAR KAR Vs. STEEL AUTHORITY OF INDIA LTD
January 7, 1998
RAMESH SHARMA Vs. FOOD INSPECTOR CUTTACK MUNICIPALITY
October 29, 1998
RAMGOPAL DHAL Vs. LIFE INSURANCE CORPORATION
August 7, 1998
RANGADHAR NAYAK Vs. FERTILIZER CORPORATION OF INDIA LTD
August 25, 1998
RATNAKAR SAHU Vs. STATE OF ORISSA
August 21, 1998
REBATI DEI Vs. KUNJA BIHARI MOHAPATRA
September 8, 1998
REBATI MAJHI Vs. SANTOSH SINGH
March 6, 1998
REGIONAL MANAGER, ORIENTAL INSURANCE CO LTD Vs. KANHU CHARAN SAHOO
September 4, 1998
REV JOSEPH CHERIAN Vs. CELINE THOMAS
November 9, 1998
S K SAUKAT ALIAS SEKHO S K Vs. COMMISSIONER FOR WORKMENS
August 20, 1998
S OBSARATHI REDDY Vs. STATE
February 12, 1998
SABI BEWA Vs. GRID CORPORATION OF ORISSA
September 10, 1998
SABITRI JENA Vs. SOMANATH JENA
January 9, 1998
SACHIDANANDA PRADHAN Vs. VICE CHANCELLOR UTKAL
December 10, 1998
SAIL ROURKELA STEEL PLANT Vs. RAJESH KISAN
December 10, 1998
SAILABALA BEHERA Vs. BHAGABAN BEHERA
May 5, 1998
SAILENDRA KUMAR MEHER Vs. STATE OF ORISSA
April 29, 1998
SAKUNTALA CHAU PATTNAIK Vs. RATNA PRAVA MOHAPATRA
August 31, 1998
SAMANI MOHANTANI Vs. DURYODHAN MOHANTA
January 7, 1998
SAMREETI SWAIN Vs. UTKAL UNIVERSITY
August 28, 1998
SANAT KUMAR PATNAIK Vs. BINOY KUMAR NAYAK
May 1, 1998
SANJEEV KUMAR AND CO Vs. BISHNU PRASAD
September 21, 1998
SANKAR KUMAR Vs. MOHANLAL SHARMA
January 8, 1998
SANTANU KUMAR DASH Vs. CHAIRMAN CUM MANAGING DIRECTOR ORISSA STATE CO OP
April 17, 1998
SANTOSH KUMAR MALLIA Vs. STATE OF ORISSA
November 6, 1998
SARALA CO-OPERATIVE SOCIETY REP. THROUGH KAILASH DALEI AND ORS. Vs. KAMESWAR PRIMARY FISH PRODUCTION MARKETING CO-OPERATIVE SOCIETY LTD. AND ORS.
October 27, 1998
SARALA KUMARI RATH Vs. KHATI ROUT
November 18, 1998
SARASWATI MOHANTY AND ORS. Vs. GRID CORPORATION OF ORISSA LTD. AND ANR.
August 27, 1998
SARAT CH SAHOO Vs. STATE OF ORISSA
January 12, 1998
SARFARAZ ALAM Vs. SOUTH EASTERN RAILWAY
October 12, 1998
SAROJ KUMAR DEHURI Vs. S N CORPORATION LTD
February 17, 1998
SAROJ KUMAR ROUT Vs. ORISSA PUBLIC SERVICE COMMISSION
May 15, 1998
SASIKANTA SAMANTARAY Vs. STATE OF ORISSA
April 17, 1998
SATRUGHANA LOHAR Vs. STATE
January 16, 1998
SATYA SUNDAR NAIK Vs. INDUSTRIAL DEVELOPMENT CORPORATION OF ORISSA LTD
July 16, 1998
SATYABADI PARIDA Vs. STATE OF ORISSA AND ANR.
August 7, 1998
SATYABHAMA MISHRA ALIAS GOLAP Vs. HARI PRASAD SANTUKA
July 28, 1998
SATYABRATA DASH Vs. STATE OF ORISSA
May 15, 1998
SATYANARAYAN DAS Vs. STATE OF ORISSA
July 25, 1998
SATYANARAYAN NAYAK Vs. SUPERINTENDENT OF POLICE
October 16, 1998
SATYANARAYAN NAYAK Vs. SUPERINTENDENT OF POLICE
November 24, 1998
SAUDAMINI DAS Vs. STATE OF ORISSA
January 29, 1998
SAVITRI BEHERA Vs. STATE OF ORISSA
July 23, 1998
SECRETARY LARAMBHA SERVICE CO-OPERATIVE SOCIETY Vs. SURESH CHANDRA CHHURIA
February 5, 1998
SHANTILATA PARIDE Vs. NRUSINGHA CH BEHARE
May 5, 1998
SHEIK WAHID Vs. NAZIRAN BI (DIED) IKH ENAYATULLAH AND OTHERS
January 7, 1998
SHIVANI VANASPATI LIMITED Vs. SALES TAX OFFICER CUTTACK I CENTRAL CIRCLE
August 4, 1998
SHYAM SUNDAR KAR Vs. STATE OF ORISSA
November 20, 1998
SINGAL TRADING CO Vs. ORISSA SALES TAX TRIBUNAL
July 2, 1998
SIPRA MOHANTY Vs. PRADIPTA MOHAPATRA
August 7, 1998
SITA KANDI Vs. STATE
March 19, 1998
SK BABOO Vs. SK USMAN
June 17, 1998
Sk Imam Vs. State of Orissa
March 31, 1998
SK SIRAJUDDIN Vs. HARIHAR PANDA
January 9, 1998
SMT. CHAMPARANI SWAIN Vs. STATE OF ORISSA
October 28, 1998
SMT. JASHODA MOHANTA Vs. STATE OF ORISSA AND ORS.
December 14, 1998
SMT. PADMINI SEKHAR DEO AND ORS. Vs. PANKAJINI THAKUR AND ANR.
November 5, 1998
SMT. PRANAYINI BEHERA @ DAS Vs. SRI SAPAN KUMAR SINHA AND ANR.
December 18, 1998
SMT. PULMANI MUNDA Vs. SMT. BASANTI KUMARI PRADHAN AND OTHERS
December 23, 1998
SMT. RADHA SAHUANI Vs. THE STATE
August 21, 1998
SMT. SUSANIA PATEL Vs. GRID CORPORATION OF ORISSA LTD. AND ORS.
March 28, 1998
SMT. SUSHILA PANDA AND ANR. Vs. SARAT KUMAR SAHU AND ORS.
December 17, 1998
SOMNATH RATH Vs. BIKRAM KESHARI ARUKH
December 23, 1998
SPECIAL LAND ACQUISITION Vs. BAIDHAR BHUTIA
December 4, 1998
SRI ASLWK KUMAR PANDA Vs. SECRETARY HOME DEPARTMENT, GOVT OF ORISSA AND 10 ORS.
November 3, 1998
SRI MAYUR BISCUIT CO P LTD Vs. REGIONAL PROVIDENT FUND COMMISSIONER
December 8, 1998
SRI NRUSINGHANATH SARANGI Vs. STATE OF ORISSA AND ORS.
November 16, 1998
STATE BANK OF INDIA Vs. DILIP CHANDRA SINGH DEO
February 26, 1998
STATE BANK OF INDIA Vs. SABCO INDUSTRIES
June 22, 1998
STATE OF ORISSA Vs. NISAKAR PRADHAN
March 12, 1998
STATE OF ORISSA Vs. JAGADISH CHANDRA JENA
April 9, 1998
STATE OF ORISSA Vs. PRANABANDHU SAHU
January 12, 1998
STATE OF ORISSA Vs. ORISSA ADMINISTRATIVE TRIBUNAL BHUBANESWAR
October 28, 1998
STEEL AUTHORITY OF INDIA LIMITED Vs. STATE OF ORISSA
February 10, 1998
SUBAL CHANDRA SAMAL Vs. SAILESH KUMAR PRADHAN
July 17, 1998
SUBASH CHANDRA MOHAPATRA Vs. RAMA SANKAR MISHRA
August 21, 1998
SUBASH CHANDRA PARIDA Vs. STATE OF ORISSA
June 19, 1998
SUBHASISH RAY Vs. BRUNDABAN CHANDRA MOHAPATRA
October 12, 1998
SUBHENDU SARKAR Vs. UNION OF INDIA
November 17, 1998
SUBHRA RAUL Vs. NATHAN RAUL
April 17, 1998
SUBRAT KUMAR MISHRA Vs. SUBHENDU MISHRA ALIAS TUKU MISHRA
August 28, 1998
SUDARSHAN SABAT AND ORS. Vs. STATE OF ORISSA
August 21, 1998
SUDHAKAR PRADHAN Vs. STATE OF ORISSA
June 29, 1998
SUDHIR KUMAR DAS Vs. STATE OF ORISSA
June 24, 1998
SUKA BEWA Vs. GRID CORPORATION OF ORISSA
August 18, 1998
SUKANTA BEHERA Vs. STATE OF ORISSA
February 19, 1998
SUKRU BIBHAR Vs. TILESWAR NAIK
June 17, 1998
SUMATI DASH Vs. STATE OF ORISSA
April 15, 1998
SUNDERGARH PROFESSIONAL EDUCATION SOCIETY ROURKELA AND Vs. STATE OF ORISSA
December 23, 1998
SUO MOTU IN THE MATTER OF PRESERVATION OF ANTIQUITIES INVOLVED IN CRIMINAL TRIALS Vs. STATE
April 10, 1998
SUPAD HALDAR Vs. ORISSA SMALL INDUSTRIES
November 18, 1998
SUREKHA DASH Vs. CIVIL JUDGE JUNIOR DIVISION
May 14, 1998
SURENDRA KUMAR PRUSTY KAILASH Vs. STATE OF ORISSA
September 23, 1998
SURENDRA NATH NAYAK AND 15 ORS. AND NILAMANI MEHANA AND 14 ORS. Vs. THE STATE AND ANR.
October 22, 1998
SURENDRANATH DAS Vs. BISWAJIT PANDA
August 19, 1998
SURENDRANATH SAHOO Vs. MOHENDRA SAMANTRAY & ORS.
April 24, 1998
SUSAMA PATEL Vs. GRID CORPORATION OF ORISSA LTD
March 23, 1998
SUSANTA KUMAR MOHAPATRA Vs. STATE OF ORISSA
May 14, 1998
SUSANTA KUMAR PATNAIK Vs. STATE OF ORISSA
August 27, 1998
SUSHANTA SETHI Vs. SK MANJAR ALLI
September 23, 1998
SUSHILA CHAND Vs. STATE TRANSPORT AUTHORITY ORISSA
July 9, 1998
SUSHILA DEVI RUNGTA Vs. STATE OF ORISSA
September 23, 1998
SUSILA DAS Vs. FAKIR GAUDA
November 5, 1998
SWAPNENDU PATTNAIK Vs. ORISSA UNIVERSITY OF AGRICULTURE
November 5, 1998
SWARNA PRAVA TRIPATHY Vs. DIBYASINGHA TRIPATHY
May 5, 1998
SWARNALATA BHUYAN Vs. STATE OF ORISSA
July 22, 1998
TARUN KUMAR SAHU Vs. DHIRENDRA NATH DATTA
December 7, 1998
TATA SPONGE IRON LTD Vs. SALES TAX OFFICER
February 26, 1998
THE DIVISIONAL MANAGER, NEW INDIA ASSURANCE COMPANY LTD. Vs. SULOCHANA JENA AND ORS.
October 30, 1998
TIKAL BISWAL Vs. STATE OF ORISSA
August 31, 1998
TOPHAN PATI Vs. STATE OF ORISSA
July 27, 1998
TRILOCHAN JENA AND ANR. Vs. STATE OF ORISSA AND ORS.
August 3, 1998
TULUGU JOGESH Vs. STATE OF ORISSA
March 24, 1998
TUTU MALLIA Vs. STATE OF ORISSA
February 13, 1998
UDAYANATH BAIDYA Vs. PRAMILA BAIDYA
March 2, 1998
UNITED INDIA INSURANCE CO LTD Vs. ABADA KHATUN
February 11, 1998
UNITED INDIA INSURANCE CO. LTD. Vs. RADHASYAM ROUT
February 4, 1998
UPENDRA KUMAR SWAIN Vs. STATE OF ORISSA
August 5, 1998
UTTAM KUMAR SINGH Vs. GOLAK CHANDRA JENA AND ORS.
November 3, 1998
VANI APARNA Vs. PRINCIPAL RAVENSHAW COLLEGE
August 27, 1998
VIVEK KAMDAR Vs. PRINCIPAL CHRIST COLLEGE
November 6, 1998
YASH GRANITES Vs. STATE OF ORISSA
November 3, 1998