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Case Index
Title
Date
A S ROTOTECH LIMITED Vs. C T O, PARK STREET CHARGE
April 22, 1998
A.T.M. SAMSUZZAMAN Vs. STATE OF WEST BENGAL AND OTHERS
June 16, 1998
AASHUTOSH MERCHANDISE PVT. LTD. AND OTHERS Vs. STATE OF WEST BENGAL AND OTHERS
November 17, 1998
ABANI MAHATO Vs. KANCHAN KR SINHA
June 19, 1998
ABDUL HAI Vs. THE STATE OF WEST BENGAL & ORS.
June 23, 1998
ABDUL KALAM & ORS. Vs. DISTRICT PRIMARY SCHOOL COUNCIL & ORS.
September 24, 1998
ABDUL KHALEK Vs. STATE OF WEST BENGAL
July 23, 1998
ACHINTYA KUMAR SAHA Vs. WEST BENGAL KABADDI ASSOCIATION
June 9, 1998
ADHIR GHOSH Vs. STATE OF WEST BENGAL
May 15, 1998
ADITYA TRANSLINK PRIVATE LTD. Vs. KAMAL SINGH DUGAR & ANR.
January 7, 1998
AHINSA PRACHAR SAMITY Vs. APPEAL COMMITTEE
December 3, 1998
AHMED ALI MULLICK Vs. ABDUL ROB MULLICK
January 22, 1998
Ajit Kumar Agarwalla Vs. Union of India
February 20, 1998
AJIT KUMAR BARAT Vs. STATE OF WEST BENGAL
July 24, 1998
AJIT KUMAR MOITRA ALIAS DILIP SEN Vs. DILIP KUMAR SEN
December 8, 1998
AJITENDRA HIRA AND OTHERS Vs. STATE AND OTHERS
September 2, 1998
Ajoy Kr Ghosh Vs. Kajal Ghosh
March 16, 1998
AJOY KR SEN Vs. BHASWATI SEN
April 7, 1998
AJOY SRIVASTAVA Vs. STATE OF WEST BENGAL
February 13, 1998
ALL INDIA SCHEDULED CASTES AND SCHEDULED TRIBES RAILWAY EMPLOYEES ASSOCIATION Vs. UNION OF INDIA
March 3, 1998
ALLAHABAD BANK Vs. GHANSHYAM DAS DAMANI
February 23, 1998
ALOK KR MONDAL Vs. STATE OF WEST BENGAL
September 4, 1998
ALOK RANJAN PATRA Vs. STATE OF WEST BENGAL & ORS.
March 31, 1998
AMAL CHAKRABORTY Vs. V S LALL
April 7, 1998
AMAL KRISHNA ADITYA Vs. GANESH CHANDRA DAS
March 2, 1998
Amal Kumar Paul Vs. Steel Authority of India Ltd
January 9, 1998
AMALENDU BHATTACHARJEE Vs. JYOTI BISWAS AND ANOTHER
June 30, 1998
AMAR NATH DAS AND ANOTHER Vs. STATE OF WEST BENGAL AND OTHERS
November 20, 1998
AMAR NATH DEY Vs. SEVENTH INDUSTRIAL TRIBUNAL
September 22, 1998
AMIYA KUMAR BASU Vs. PANKAJ KR CHAKRABORTY
November 6, 1998
AMZAD ALI Vs. MARFAT ALI BISWAS AND TWO ORS
June 11, 1998
ANANDILAL PODDAR AND SONS LTD Vs. COMMISSIONER SANCHAITA INVESTMENTS
September 21, 1998
ANGSUMAN MUKHERJEE Vs. SHYAMALMOY PAL AND CO
February 11, 1998
ANGUR BALA PARUI Vs. STATE
July 8, 1998
ANIL BARAN SAHOO AND GURU PADA SAHU Vs. WEST BENGAL STATE ELECTRICITY BOARD
June 24, 1998
Anima Paul Vs. National Insurance Co Ltd
July 14, 1998
ANISH SK Vs. STATE OF WEST BENGAL
June 9, 1998
ANJALI BERA Vs. PARITOSH DOBI
September 16, 1998
ANNAPURNA KAR Vs. GOUR KISHORE DAS
November 25, 1998
ANSAR ALAM Vs. THE STATE
May 5, 1998
ANSO BIBI AND ORS. Vs. CALCUTTA DOCK LABOUR BOARD AND ORS.
November 20, 1998
ANWAR HOSSAIN Vs. STATE OF WEST BENGAL & ORS.
December 24, 1998
ARANNYA KAMAL MITRA Vs. BEJOY KAMAL MITRA AND ANOTHERS
December 23, 1998
ARUN CHANDRA MAZUMDAR Vs. DAMODAR VALLEY CORPORATION
September 1, 1998
ARUN PRAKASH CHATTERJEE Vs. UNITED INDIA INSURANCE CO. LTD. AND ORS.
May 11, 1998
ARUN SANYAL Vs. STATE OF WEST BENGAL
June 9, 1998
ASHALATA DUTTA Vs. BHOLANATH GANGULY
February 6, 1998
ASHIM DUTTA ALIAS NILU Vs. STATE OF WEST BENGAL
May 13, 1998
ASHIM KUMAR RAKSHIT Vs. UNION OF INDIA AND OTHERS
July 24, 1998
ASHLEY CHRISTOPHER PERIERA Vs. UNION OF INDIA
November 24, 1998
ASHOKE ACHARYYA Vs. STATE
February 12, 1998
ASHOKE SAHA Vs. STATE OF WEST BENGAL
December 10, 1998
ASHUTOSH JANA Vs. ANANTA KUMAR JANA
August 8, 1998
ASHUTOSH ROY Vs. STATE OF WEST BENGAL & ORS.
April 17, 1998
ASHUTOSH SENGUPTA Vs. WEST BENGAL BOARD OF SECONDARY EDUCATION
November 16, 1998
ASOK GUPTA Vs. HIRENDRA NATH SAHA AND OTHERS
November 27, 1998
ASSAINAR Vs. STATE
November 13, 1998
ASSISTANT COMMISSIONER OF INCOME-TAX Vs. G D THIRANI
August 28, 1998
Associated Pigments LTD Vs. Commissioner of Income tax
September 3, 1998
ATREYI MITRA Vs. THE UNIVERSITY OF CALCUTTA AND OTHERS
May 8, 1998
AVISHKAR ESTATES & HOLDINGS PVT. LTD. & ORS. Vs. CALCUTTA MUNICIPAL CORPORATION & ORS.
April 16, 1998
B K SAMAL @ BIJOY KUMAR SAMAL Vs. STATE OF WEST BENGAL
May 15, 1998
B P M E L Sramik Union Vs. Appellate Authority
November 23, 1998
B.K. BOSE Vs. UNITED INDIA INSURANCE CO. LTD.
July 30, 1998
BABLU MONDAL Vs. STATE
February 13, 1998
BABULAL GORDHANDAS SAMPAT Vs. STATE OF WEST BENGAL
December 18, 1998
BADAL KUMAR DAS Vs. RAMENDRA NATH MONDAL
April 20, 1998
BAIDYANANDA MAHATO Vs. HOWRAH MUNICIPAL CORPORATION
September 11, 1998
BAJRANG PRASAD JALAN Vs. MAHABIR PRASAD JALAN
September 18, 1998
BALAI CHAND KUNDU Vs. STATE OF WEST BENGAL
April 1, 1998
BALAJI APARTMENT (P) LTD. & ANR. Vs. FLORA PROPERTIES (P) LTD. & ANR.
April 13, 1998
BALARAM PODDAR Vs. BHASKAR CHANDRA MONDAL
August 13, 1998
BANI PAL Vs. ARUN KUMAR PAUL
July 28, 1998
BANK OF INDIA Vs. KALYAN KUMAR SARKAR
April 6, 1998
BANK OF INDIA Vs. PRESIDING OFFICER DEBTS RECOVERY TRIBUNAL WEST BENGAL
January 21, 1998
BANK OF INDIA Vs. OFFICIAL LIQUIDATOR
December 14, 1998
BANK OF INDIA Vs. SATIMA COLD STORAGE
December 16, 1998
BASANTA KUMAR SINHA Vs. DURGESH MUKHERJEE
May 14, 1998
BASANTA PAL Vs. WEST BENGAL BOARD OF SECONDARY EDUCATION
March 10, 1998
BASIRA KHATUN Vs. B.L.L.R.O., NANOOR AND OTHERS
January 5, 1998
BATA INDIA LIMITED Vs. ARJUN KUMAR SARKAR
February 27, 1998
BENI MADHOV MEHROTRA Vs. HOWRAH FLOUR MILLS LIMITED & ANR.
July 30, 1998
Bhagchand Jain Vs. P F Inspector
March 11, 1998
BHAGIRATH AGARWALLA Vs. FRENCH MOTOR CAR CO LTD
June 18, 1998
BHARAT ALUMINIUM COMPANY LIMITED Vs. SUKUMAR MUKHERJEE
April 1, 1998
Bharat Petroleum Corporation LTD Vs. Union of India
January 27, 1998
BHARAT PETROLEUM CORPORATION LTD. & ANR. Vs. PRABIR KUMAR MUKHERJEE & ORS.
March 23, 1998
BHARAT VANIJYA EASTERN PRIVATE LIMITED & ANR. Vs. BANK OF BARODA & ORS.
April 9, 1998
BHOLA DEBI SAROJ ALIAS BHULIA Vs. STATE
August 20, 1998
BHUBAN CHANDRA PATTANAYAK Vs. ORIENTAL FIRE INSURANCE CO LTD
August 27, 1998
BHUPAL CHANDRA CHANDA Vs. CHAIRMAN PANIHATI MUNICIPALITY
December 18, 1998
BIJAY KUMAR AGARWAL Vs. RATAN LAL BAGARIA
December 18, 1998
BIJOYA DAS Vs. STATE OF WEST BENGAL
August 27, 1998
BIMAL GHOSH Vs. STATE
February 11, 1998
BIMAL KR SEN Vs. STATE
April 7, 1998
BIMAL KUMAR RAKSHIT Vs. PRAKASH KUMAR MITRA
January 16, 1998
BINAAN CHANDRA KARMAKAR & ORS. Vs. STATE OF WEST BENGAL & ORS.
March 10, 1998
BINAGURI INVESTMENTS PVT. LTD. Vs. GAUTAM RAY & ORS.
August 11, 1998
BINOY KUMAR MONDAL Vs. SMT. SWATA CHANDRA
July 15, 1998
BINOY MUKHERJEE AND ANR. Vs. REVENUE OFFICER AND ORS.
August 21, 1998
BIPIN BEHARY AUDDY Vs. PURUSOTTAM ADHYA AND ANRS.
December 10, 1998
Bipin M Pujara Vs. Commissioner of Customs
November 19, 1998
BIPLABI SANGHA Vs. STATE OF WEST BENGAL AND OTHERS
August 3, 1998
BIRLA JUTE AND INDUSTRIES LTD Vs. RAJESHWAR MAHATO
February 23, 1998
Birla Tyres Vs. Union of India
January 29, 1998
BISHNU GOPAL LAHA Vs. STATE OF WEST BENGAL
August 19, 1998
BISHWAYJET TEWARI Vs. STATE OF WEST BENGAL
September 21, 1998
BOARD OF TRUSTEES FOR PORT OF CALCUTTA Vs. MAHALAKSHMI CONSTRUCTIONS
June 11, 1998
BONNESWAR DUTTA Vs. STATE
January 1, 1998
BONNESWAR DUTTA Vs. STATE
January 15, 1998
BRAJA KISHORE ROY Vs. RAJ KUMAR SEN AND ORS.
November 25, 1998
BRITANNIA INDUSTRIES LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX
November 17, 1998
BRITANNIA INDUSTRIES LTD Vs. DY COMMISSIONER OF INCOME TAX
November 27, 1998
Budharu Roy Vs. National Insurance Co Ltd
March 25, 1998
BURN STANDARD CO LTD Vs. UNION OF INDIA UOI
July 14, 1998
BURN. STANDARD CO. LTD. Vs. MCDERMOTT INTERNATIONAL INC. AND OTHERS
May 8, 1998
BURNPUR ISPAT KARMACHARI SANGH AND ANR. Vs. UNION OF INDIA
April 23, 1998
CALCUTTA IMPROVEMENT TRUST Vs. STATE OF WEST BENGAL & ORS.
February 6, 1998
CALCUTTA MUNICIPAL CORPORATION Vs. ABDUL HALIM GAZNAVI MOLLA
April 2, 1998
CALCUTTA MUNICIPAL CORPORATION Vs. BALA BESTOS INDIA LTD
February 10, 1998
CALUTTA IMPROVEMENT TRUST Vs. STATE OF WEST BENGAL & ORS.
March 24, 1998
CENTRAL AGRICULTURAL RESEARCH INSTITUTE Vs. PRESIDING OFFICER LABOUR COURT
February 3, 1998
CENTRAL COALFIELDS LTD Vs. RATANLAL TRANSPORT
August 5, 1998
CENTRAL INLAND WATER TRANSPORT CORPORATION LIMITED Vs. FIRST LABOUR COURT
April 20, 1998
CHAIRMAN AD HOC COMMITTEE Vs. SWARAJ KUMAR PAUL
April 17, 1998
CHAIRMAN AD HOC COMMITTEE DISTRICT PRIMARY SCHOOL SOUTH 24 PARGANAS Vs. SUBHAS CHANDRA SAMANTA
February 23, 1998
CHAIRMAN, AD HOC COMMITTEE Vs. SUBHENDU BIKASH DEB
March 2, 1998
CHAIRMAN, PURUSHOTTAMPUR GRAM SAVA SAMABAYA KRISHI UNNAYAN SAMITY LTD. AND ANOTHER Vs. ANANTA KUMAR OJHA AND OTHERS
March 31, 1998
CHAMELI SINGHA Vs. SHAM SUNDAR NAG
March 30, 1998
CHAMPA KHANNA Vs. TEJMAL CHOUDHURY
July 22, 1998
CHARAN BALA MONDAL Vs. MINATI MONDAL
July 10, 1998
CHAROWA ORAON AND OTHERS Vs. STATE OF WEST BENGAL AND OTHERS
August 6, 1998
CHEMSILK COMMERCE PVT LIMITED Vs. COMMISSIONER OF CUSTOMS
February 13, 1998
CHIEF SECURITY OFFICER RPF Vs. GANGA PRASAD
March 5, 1998
CHITTARANJAN MAITY Vs. THE CALCUTTA PORT TRUST AND OTHERS
April 22, 1998
CHUNI LAL CHOWDHURY Vs. STATE
January 27, 1998
COAL INDIA LIMITED Vs. ARUN KUMAR SINHA
September 10, 1998
COAL INDIA OFFICERS ASSON. & ANR. Vs. COAL INDIA LIMITED & ORS.
September 10, 1998
COL. RAJAT SUBHRA MUKBOPADHYAY Vs. UNION OF INDIA & ORS.
June 18, 1998
Collector of Customs Vs. Dytron India Ltd
November 5, 1998
Commissioner of Income tax Vs. Jyotsna Rani Saha
September 10, 1998
Commissioner of Income tax Vs. Howrah Flour Mills Ltd
December 17, 1998
Commissioner of Income tax Vs. Trustees of Keshav Mohta Family Trust
March 9, 1998
Commissioner of Income tax Vs. Shirinbai Abdullabhai
March 10, 1998
Commissioner of Income tax Vs. Coates of India Ltd
February 23, 1998
COMMISSIONER OF INCOME TAX Vs. DHOOLIE TEA CO LTD
February 20, 1998
Commissioner of Income tax Vs. Tushar Commercial Co Ltd
February 19, 1998
COMMISSIONER OF INCOME TAX Vs. KANORIA INVESTMENTS P LTD
February 19, 1998
Commissioner of Income tax Vs. Korlay Trading Co Ltd
February 20, 1998
Commissioner of Income tax Vs. Universal Electrics Ltd
February 18, 1998
Commissioner of Income tax Vs. Haripada Khatua
February 18, 1998
COMMISSIONER OF INCOME TAX Vs. HINDUSTHAN DEVELOPMENT CORPN LTD
January 13, 1998
Commissioner of Income tax Vs. Western Bengal Coal Fields Ltd
March 25, 1998
Commissioner of Income tax Vs. Dhawan Investment and Trading Co Ltd
March 26, 1998
Commissioner of Income tax Vs. Anand and Co
March 24, 1998
Commissioner of Income tax Vs. R P Goenka J P Goenka
March 24, 1998
Commissioner of Income tax Vs. Macneill Magore Ltd
March 11, 1998
Commissioner of Income tax Vs. Nippon Yusen Kaisha
March 16, 1998
Commissioner of Income tax Vs. Subarna Plantation and Trading Co Ltd
March 19, 1998
Commissioner of Income tax Vs. Sri Krishna Vir Singh Executor to the Estate of Late K G M Farooque
August 20, 1998
COMMISSIONER OF INCOME TAX WEST BENGAL II CALCUTTA Vs. SHEKHAWATI RAJPUTANA TRADING CO P LTD
April 17, 1998
COMMISSIONER OF INCOME TAX WEST BENGAL II W B Vs. METHOD TRADING AND INVESTMENT LTD
April 24, 1998
COMMISSIONER OF INCOME-TAX Vs. BENGAL WATERPROOF LTD
August 14, 1998
COMMISSIONER OF POLICE Vs. DWARIKA PROSAD GUPTA
May 11, 1998
COMMISSIONER OF POLICE AND ANOTHER Vs. KUMAR MAJAJI AND OTHERS
July 15, 1998
CONSOLIDATED FIBRES AND CHEMICALS LTD. Vs. METEOR PRIVATE LIMITED & ANR.
January 6, 1998
CONTINENTAL COMMERCIAL CO Vs. STATE
January 13, 1998
D.A.V. COLLEGE MANAGING COMMITTEE Vs. AMAR NATH SHARMA
November 26, 1998
DAEWOO MOTORS INDIA LTD Vs. GORODIA DISTRIBUTORS P LTD
December 1, 1998
DANABENDRA ROY Vs. STATE OF WEST BENGAL & ORS.
January 12, 1998
DEBABRATA SEN Vs. STATE OF WEST BENGAL AND OTHERS
June 25, 1998
DEBASIS DUTTA Vs. STATE OF WEST BENGAL
May 13, 1998
DEBASIS PATTANAYAK Vs. STATE
March 18, 1998
Debasish Moulik Vs. Deputy Commissioner of Income tax
February 6, 1998
DEBDULAL CHATTERJEE & ORS. Vs. STATE OF WEST BENGAL & ORS.
May 12, 1998
DEBI RANI PAUL Vs. NIRMALA GHOSH
September 11, 1998
DEBORAM MANNA Vs. STATE OF WEST BENGAL
November 27, 1998
DEBRAJ BASU Vs. UNION OF INDIA
January 27, 1998
DEEPAK KUMAR PRAHLADKA Vs. JUSTICE AJIT KUMAR SENGUPTA RETD
January 12, 1998
DEEPATI PROMOTERS (P) LTD. & ANR. Vs. CHAIRMAN, SOUTH DUM DUM MUNICIPALITY
February 24, 1998
DEO PUJAN SINGH Vs. STATE OF WEST BENGAL
March 27, 1998
DIABARI TEA CO LTD Vs. DOOARS ASSAM UNION TEA CO LTD
September 21, 1998
DIBYENDU MUKHERJEE Vs. SUDIPTA MUKHERJEE
September 24, 1998
DIGAMBAR JAIN NAYA MANDIR Vs. ASSISTANT DIRECTOR OF INCOME-TAX
March 2, 1998
Digvijay Cement Co LTD Vs. Appropriate Authority
March 10, 1998
DILIP GANGULY Vs. STATE OF WEST BENGAL
November 5, 1998
DILIP KUMAR ADAK Vs. AMAL SARKAR
August 26, 1998
DILIP KUMAR DAS AND OTHERS Vs. STATE OF W.B. AND OTHERS
November 17, 1998
DIPAK CHOWDHURY Vs. STATE OF WEST BENGAL
January 1, 1998
Dipak Dey Vs. State of West Bengal
February 23, 1998
DIPAK KR. ROY & ORS. Vs. STATE OF WEST BENGAL & ORS.
June 19, 1998
DIPANKAR CHOWDHURI Vs. ASHOK KUMAR ROY & ORS
January 16, 1998
DIPANKAR JANA Vs. STATE OF WEST BENGAL
January 1, 1998
Dipankar Sengupta Vs. United Bank of India
March 11, 1998
DIPTI GANGULY Vs. STATE OF W.B.
May 15, 1998
DIPTI PROKASH BANERJE Vs. SATYENDRA NATH BOSE AND NATIONAL CENTRAL FOR BASIC SCIENCES
April 23, 1998
DIRECTOR CHITTARANJAN NATIONAL CANCER INSTITUTE Vs. BISWANATH BAGCHI
September 10, 1998
DR. BHARAT CH. PATI Vs. THE DIVISIONAL GOVT. ORGANISER, SSB & ORS.
July 15, 1998
DR. NIRMAL KUMAR SARKAR Vs. COLLECTOR, HOOGHLY AND ADDL. DISTRICT MAGISTRATE, HOOGHLY AND ORS.
September 17, 1998
DUKHI SHYAM BENUPANI Vs. PARASMAL RAMPURIA
May 13, 1998
DULAL KOTAL Vs. NATIONAL THERMAL POWER CORPN. AND OTHERS
December 24, 1998
DURGAPRASAD GUPTA Vs. SAHADEB DEY
February 12, 1998
DURGAPUR PROJECT LIMITED Vs. HEMANTA MUKHERJEE
May 15, 1998
DURGAPUR PROJECTS LIMITED Vs. GRAPHITE INDIA LIMITED
June 3, 1998
DWARIKA NATH CHOWDHURY Vs. ANIL CHOWDHURY
July 31, 1998
EAST INDIA PHARMACEUTICAL WORKS LTD Vs. STATE OF WEST BENGAL
April 22, 1998
ELBERT OVERSEAS INC Vs. OWNERS and PARTIES INTERESTED IN VESSEL M T STAKHANOVETS
March 24, 1998
EMPLOYERS IN RELATION TO THE MANAGEMENT OF PANDAVESWAR COLLIERY OF EASTERN COAL FIELDS LTD. AND ANOTHER Vs. UNION OF INDIA AND OTHERS
April 7, 1998
ESTATE OFFICER BURN STANDARD CO LTD Vs. AWARDESH NARAYAN SINGH ALIAS A N SINGH
November 13, 1998
Exide Industries LTD Vs. Commissioner of C Ex
June 11, 1998
FADERI RAM Vs. KALIKA SINGH
June 25, 1998
FAZLE GAFFAR KHAN Vs. STATE OF WEST BENGAL
December 15, 1998
Food Corporation of India Vs. Dilip Kumar Dutta
August 11, 1998
FOOD CORPORATION OF INDIA Vs. WILLAMSON MAGOR AND COMPANY LIMITED
November 27, 1998
GALAXY ENGINEERS CO Vs. THE STATE OF WEST BENGAL & ORS.
July 29, 1998
GANAPATI COMMERCE LTD Vs. BANK OF RAJASTHAN LTD
November 18, 1998
GANGADHAR GHOSH Vs. DAMODAR VALLEY CORPORATION
June 22, 1998
GARDEN REACH SHIPBUILDERS AND ENGINEERS LTD Vs. THIRD INDUSTRIAL TRIBUNAL
February 13, 1998
GAUTAM KUMAR PAUL Vs. UNION OF INDIA & ORS.
October 30, 1998
Geekay Exim India LTD Vs. Commissioner of Income tax
February 27, 1998
GENERAL MANAGER KTPS Vs. RAJESH NATH
June 26, 1998
General Manager Magma Area Eastern Coal Fields LTD Vs. Gopal Chandra Mondal
February 25, 1998
GOBINDA CHANDRA MAITY Vs. RABINDRA NATH BERA AND ANOTHER
February 27, 1998
GOKUL CHANDRA PANJA Vs. UNION OF INDIA
September 2, 1998
GOLAM MOSTAFA Vs. STATE OF WEST BENGAL
September 18, 1998
GOLDEN STEEL CORPORATION LTD Vs. RASHTRIYA ISPAT NIGAM LTD
February 10, 1998
GOPAL KRISHNA DUTTA Vs. SAMAR KUMAR BHATTACHARYA AND OTHERS
March 2, 1998
Gopal Krishna Sahoo Vs. Calcutta Port Trust
May 2, 1998
GOPAL LAL MITRA AND OTHERS Vs. HIMANSHU SEKHAR MULLICK AND OTHERS
July 22, 1998
GOPESWAR MONDAL Vs. AMBIKA CHARAN BANERJEE
September 11, 1998
GOURI RANI PAHARI Vs. BASUDEVPUR GIRLS HIGH SCHOOL
May 13, 1998
Goutam Roy Vs. Commissioner of Income tax
September 15, 1998
GRAPCO INDUSTRIES LIMITED Vs. INDUSTRIAL CREDIT INVESTMENT CORPORATION OF INDIA LIMITED
January 6, 1998
GRINDLAYS BANK LTD Vs. INCOME TAX OFFICER ANNUAL RETURN II
January 13, 1998
GUJARAT AMBUJA CEMENTS LIMITED Vs. CENTRAL COALFIELDS LIMITED & ORS.
May 12, 1998
GURU PRASAD BISWAS Vs. STATE OF WEST BENGAL
March 22, 1998
GYAN BHARTI Vs. REGIONAL PROVIDENT FUND COMMISSIONER
April 23, 1998
HARI SANKAR GHOSH DASTIDAR Vs. M/S. INDIAN ENGINEERING CO.
July 31, 1998
HARIHAR YADAV Vs. DURGAPUR PROJECTS LTD.
December 1, 1998
HEMOPROVA SIKDAR Vs. THE STATE OF WEST BENGAL AND OTHERS
March 25, 1998
HESARUDDIN SARKAR Vs. MAJEDA BIBI
March 18, 1998
Hindustan Copper LTD Vs. Copper Mazdoor Union
February 10, 1998
HINDUSTAN LAMINATORS PRIVATE LIMITED Vs. CENTRAL BANK OF INDIA
April 24, 1998
HINDUSTAN PAINTS SUPPLY COMPANY Vs. STATE OF WEST BENGAL
March 11, 1998
HINDUSTHAN GENERAL TRADING CO PVT LTD Vs. MOHINI M MOORJANI
September 2, 1998
Hooghly Mills Company Limited Vs. Union of India
September 22, 1998
HOWRAH GANATANTRIC NAGARIK SAMITY & ORS. Vs. STATE OF WEST BENGAL
July 13, 1998
HOWRAH IMPROVEMENT TRUST Vs. SANJIT DUTTA
April 7, 1998
I T C LTD Vs. Deputy Commissioner of Income tax
April 29, 1998
IN RE: SMT. SANDHYA RANI MAITY Vs. STATE OF WEST BENGAL AND ORS.
July 30, 1998
INDIA STEAM LAUNDRY P LTD Vs. SISIR KUMAR DEB
September 16, 1998
INDIAN BANK Vs. EURO INTERNATIONAL PRIVATE LIMITED
August 17, 1998
INDIAN OIL CORPORATION Vs. TARA PROPERTIES PVT LTD
January 14, 1998
INDIAN OIL CORPORATION Vs. UJJAL CHOWDHURY
November 6, 1998
INDIAN OIL CORPORATION LIMITED Vs. PANCHANAN MANNA
June 30, 1998
INNOVATIVE CAPITAL STRATEGIES PRIVATE LIMITED Vs. TUSHAR G. SHAH & ORS.
May 15, 1998
INTER SALES Vs. RELIANCE INDUSTRIES LIMITED
February 27, 1998
ISWAR DADHIBAHAN JEW Vs. STATE OF WEST BENGAL
March 27, 1998
J THOMAS AND CO PVT LTD Vs. PAWAN KUMAR TIBRIWALLA
September 7, 1998
JAGDISH TIGGA Vs. STATE
June 15, 1998
JANKI PRASSAD YADAV Vs. ABDULAZIZ & ORS.
July 29, 1998
JAVA SEN Vs. SUJIT ICR SARKAR
September 26, 1998
JAY SHREE TEA AND INDUSTRIES LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
September 16, 1998
JESSOP AND COMPANY LIMITED Vs. LARSEN AND TOUBRO COMPANY LIMITED
April 23, 1998
JITENDRA KUMAR KHAN Vs. PEERLESS GENERAL FINANCE AND INVESTMENT COMPANY LTD
July 28, 1998
JOHN JEFFERY MADAN Vs. THE COMMISSIONER, CALCUTTA MUNICIPAL CORPORATION & OTHERS
March 26, 1998
JOLLY BEGUM Vs. STATE OF WEST BENGAL
May 11, 1998
JOYTI INTERNATIONAL Vs. STATE OF WEST BENGAL
August 24, 1998
KAKALI MUKHERJEE Vs. GAUTAM MUKHERJEE
July 28, 1998
KALPANA POLYTEC INDIA LTD Vs. UNION OF INDIA
February 18, 1998
KALYAN KUMAR DAS Vs. STATE OF WEST BENGAL
July 13, 1998
KAMALA DEVI KEDIA Vs. UNION OF INDIA
September 9, 1998
KAMALA KANT ROY Vs. RADHESHYAM AGARWALLA & ORS.
April 22, 1998
KAMALA ROY Vs. DISTRICT INSPECTOR OF SCHOOLS
September 23, 1998
KANCHAN RAYCHOWDHURY AND OTHERS Vs. STATE OF W.B. AND OTHERS
November 3, 1998
KANTA DEVI AGARWAL Vs. STATE OF WEST BENGAL
December 8, 1998
KAPIL DEO ROUTH Vs. STATE OF WEST BENGAL
March 18, 1998
KASTURI Vs. STATE
November 13, 1998
KAVERI ULTRA POLYMERS LTD Vs. JENSON AND NICHOLSON I LIMITED
April 29, 1998
KESHAB CHANDRA MUKHERJEE Vs. NAYANTARA DEVI
August 28, 1998
KESHAB NARAYAN BANERJEE Vs. COMMISSIONER OF INCOME TAX
August 28, 1998
KEYA GHOSH Vs. UNION OF INDIA
August 20, 1998
KHABIBUR RAHAMAN AND OTHERS Vs. ANIJUR RAHAMAN AND OTHERS
December 24, 1998
KHAN BROTHERS Vs. STATE OF WEST BENGAL
April 3, 1998
KHIROD MONDAL Vs. NARAYAN MONDAL
December 15, 1998
KISHAN CO OPERATIVE MILK PRODUCERS UNION LTD Vs. PARAMANANDA PATRA
July 27, 1998
KRISHNA CHANDRA MEDDA AND OTHERS Vs. GENERAL MANAGER, DANKUNI COAL COMPLEX AND OTHERS
November 13, 1998
KRISHNA PADA MITRA Vs. ANIL KUMAR PAR AND ORS.
January 29, 1998
Krishna Salt Industries Vs. State of West Bengal
September 1, 1998
KRISHNA SARKAR Vs. AUTHORISED OFFICER JALPAIGURI DIVISION
November 13, 1998
KRISHNAPADA BHUNIA & ORS. Vs. STATE OF WEST BENGAL
November 17, 1998
KRISHNENDU MIDYA Vs. BOARD OF TRUSTEES FOR PORT OF CALCUTTA
September 2, 1998
KRITTIBAS HALDER Vs. STATE OF WEST BENGAL
November 27, 1998
Kumarjit Roy Chowdhury Vs. Gopa Roy Chowdhury
August 7, 1998
KUMKUM DAS Vs. BISWARANJAN DAS
January 15, 1998
LABONYA MOYEE CHANDRA Vs. STATE OF WEST BENGAL
July 31, 1998
LAL MOHAN LAHA Vs. STATE OF WEST BENGAL AND OTHERS
November 17, 1998
LALIN KUMAR MAHATO Vs. STATE OF WEST BENGAL & ORS.
April 3, 1998
LALTA PRASAD JAISWAL Vs. KAMALA DEVI GUPTA
July 31, 1998
LARSON AND TOUBRO LIMITED Vs. STATE CONSUMER DISPUTES REDRESSAL COMMISSION
February 24, 1998
LEELA DAS Vs. UNION OF INDIA
September 18, 1998
LIFE INSURANCE CORPORATION OF INDIA Vs. TUFAN MONDAL
March 2, 1998
LYNX INDIA LIMITED Vs. NILMONY ROY
August 18, 1998
M B INDUSTRIES Vs. GAJANAND KHANDELWAL
August 11, 1998
M C PRASANNAN Vs. STATE
December 21, 1998
M Dutta Agency Vs. Commissioner of Customs
January 29, 1998
M. ELIAS PVT. LTD. Vs. FEDERAL BANK
March 5, 1998
M. PANT. S.D.M. HALDIA, MIDNAPORE & ANR. Vs. SUSHEN CHANDRA BALIDA
June 2, 1998
M/S PHOTE CINE STORES Vs. SRI L.B. ROY, PROVIDENT FUND INSPECTOR
March 11, 1998
M/S. ELECON ENGINEERING COMPANY LIMITED Vs. M/S. ORIENTIAL ELECTRIC AND ENGINEERING COMPANY
June 17, 1998
M/S. NAANEE PRINTERS AND ORS. Vs. ACHINTYA KR. SAHA & ORS.
September 16, 1998
M/S. SAHA & ROY RUBBER INDUSTRIES & ORS. Vs. KHADIM SHOES PVT. LTD. & ORS.
July 31, 1998
M/S. VISWAMITRA RAM KUMAR & ORS. Vs. DILIP KUMAR DEY
September 24, 1998
MACHINNON MACHENZIE AND COMPANY LIMITED Vs. CALCUTTA MUNICIPAL CORPORATION
June 25, 1998
Madhab Chandra Bakuli Vs. State of West Bengal
June 9, 1998
MAFFIZUL RAHAMAN Vs. STATE
April 7, 1998
Mahabir Prasad Jalan Vs. Bajrang Prasad Jalan
September 18, 1998
MAHADEB ROY Vs. SIKHA DAS
June 16, 1998
MAHAMAYATALA HOUSING CO OPERATIVE SOCIETY LTD Vs. CHARU CHANDRA BANERJEE
November 19, 1998
MALA ROY Vs. STATE TRANSPORT AUTHORITY
August 28, 1998
MANAGING COMMITTEE Vs. STATE OF WEST BENGAL & ORS
April 7, 1998
MANDIRA SARKAR, SMT. (NEE PAL) & ORS. Vs. HIRALAL BHATTACHARJEE & ORS.
June 16, 1998
MANISH BHOWMIK Vs. STATE OF WEST BENGAL
January 7, 1998
Manisha Jha Smt Vs. Kunal Kanti Jha
January 21, 1998
Manjushree Minerals LTD Vs. CEGAT
March 12, 1998
MANMAL KOTHARI Vs. SHREE SREE RADHA RAMAN JEW
April 24, 1998
MD MANSUR Vs. MD ALLAUDDIN
August 25, 1998
Md Yusuf Rather Vs. State of West Bengal
September 25, 1998
MD. ISMAIL Vs. ANZAN AHMED & ORS.
September 24, 1998
MD. MONIRUL ISLAM Vs. STATE OF WEST BENGAL
March 30, 1998
Mihir Saha Vs. Madhuchhandra Saha
July 21, 1998
MILAN KUMAR PURI Vs. STATE OF WEST BENGAL
February 17, 1998
MINALAL BHANSALI Vs. SMT. MALA BASU AND OTHERS
August 31, 1998
MIRA CHATTERJEE Vs. SUNIL KUMAR CHATTERJEE
April 1, 1998
MISS SANCHITA BISWAS Vs. WEST BENGAL BOARD OF EXAMINATION FOR ADMISSION TO ENGINEERING, MEDICAL AND TECHNOLOGICAL COLLEGES & ORS.
August 5, 1998
MODERN FOOD INDUSTRIES INDIA LTD Vs. SECOND INDUSTRIAL TRIBUNAL
March 26, 1998
MOHAMMAD SIRAJUL HAQUE Vs. STATE OF WEST BENGAL
August 21, 1998
MOHAMMADAN BIBI & OTHERS Vs. MS. HAMIDA KABIR & ORS.
June 17, 1998
MOHAN KUMAR MORE Vs. UNION OF INDIA AND OTHERS
May 14, 1998
MONORANJAN MONDAL Vs. UNION OF INDIA
September 25, 1998
MOULANA MUFTI SYED MD NOORUR REHMAN BARKATI Vs. STATE OF WEST BENGAL
March 4, 1998
MRIDUL BIKASH GHATAK Vs. UNION OF INDIA
March 12, 1998
MRINAL KANTI DUTTA & ORS. Vs. SAILENDRA NATH SARKAR & ORS.
July 31, 1998
MRS. K. SRIDEVI PRASAD & ORS. Vs. THE CALCUTTA MUNICIPAL CORPORATION & ORS.
June 28, 1998
MUKTAR AHMED @ LAMBU MAMA Vs. STATE OF WEST BENGAL & OTHERS
December 8, 1998
MURARI MOHAN DUTTA Vs. I.O.C. & ORS. RESPONDENTS
May 14, 1998
MURLIDHAR RATANLAL EXPORTS LIMITED Vs. APPROPRIATE AUTHORITY
August 28, 1998
MUSSTT. SHAMSUN NAHAR & ORS. Vs. BOARD OF WAKFS & ORS.
November 17, 1998
N C SINGHA AND SONS Vs. UNION OF INDIA
June 30, 1998
N D Mazumdar AND Company Vs. State of West Bengal
February 19, 1998
N K CHAKRABARTY IAS RETD PRESIDENT EXECUTIVE COMMITTEE Vs. COUNCIL FOR INDIAN SCHOOL CERTIFICATE EXAMINATION
August 26, 1998
N T P Corporation LTD Vs. Regional Provident Fund Commissioner
March 3, 1998
NAGENDRA RAM Vs. UNION OF INDIA
November 12, 1998
NAIHATI MOTOR BUS SYNDICATE Vs. REGIONAL TRANSPORT AUTHORITY, (NORTH) 24
June 25, 1998
NANDALAL RANDER Vs. COMMISSIONER OF CUSTOMS
March 31, 1998
NANDITA DUTTA Vs. THIRD INDUSTRIAL TRIBUNAL
April 24, 1998
NARAYAN CHANDRA DHAR Vs. KHOKON ROUTH
September 17, 1998
NARAYAN MISHRA Vs. UNION OF INDIA AND OTHERS
June 24, 1998
NARESH CHANDRA GHOSH Vs. ARCHIT VANIJYA AND VINIYOG LTD
September 27, 1998
Narinder Singh Atwal Vs. Deputy Commissioner of Income tax
January 28, 1998
NARPAT SINGH BAID Vs. DOVER CREDIT P LIMITED
June 30, 1998
NATIONAL AIRPORT AUTHORITY Vs. SMT. MONDIRA BHATTACHARJEE
April 2, 1998
National Engineering Industries LTD Vs. Commissioner of Income tax
September 3, 1998
NATIONAL INSURANCE CO. LTD. Vs. SRI NETAI CHANDRA MALIK & ORS.
June 17, 1998
NATIONAL JUTE MANUFACTURERS CORPORATION LTD Vs. RAMNAGAR CANE and SUGAR CO LTD
November 6, 1998
NAWAL KISHORE THARAD & ORS. Vs. MEERA DUTTA
July 31, 1998
Neo Plastic Industries Vs. Union of India UOI
November 20, 1998
NEPC MECON LIMITED Vs. MAGMA LEASING LIMITED
June 15, 1998
NETAI CHARAN SADHUKHAN Vs. SANTOSH KUMAR DHARA
September 4, 1998
NETAI MONDAL Vs. DIRECTOR GENERAL, BORDER SECURITY FORCE AND OTHERS
September 22, 1998
NILESH HEMANI Vs. COMMISSIONER OF INCOME TAX
November 26, 1998
NILKANTHA GHOSH Vs. STATE OF W.B. & ORS.
December 16, 1998
NILRATAN GHOSH Vs. INDO
April 3, 1998
NIPPON DENRO ISPAT LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
January 20, 1998
NIRMAL CHANDRA JANA Vs. C B I
February 11, 1998
NIRMALENDU SAHA Vs. SURI MUNICIPALITY & ORS.
August 21, 1998
NITYA NARAYAN SARKAR Vs. ANANDAMOYEE DIKPATI
July 23, 1998
OIL AND NATURAL GAS COMMISSION Vs. DILIP CONSTRUCTION
November 20, 1998
ORIENTAL INSURANCE CO LTD Vs. SANTOSH DEVI GOYAL
July 17, 1998
Orissa Concrete and Allied Industries Limited Vs. Union of India UOI
November 10, 1998
OWNERS AND PARTIES INTERESTED IN THE M V ANIAH Vs. WIMCO LTD
January 1, 1998
P K MAITRA Vs. BOARD OF TRUSTEES OF CALCUTTA PORT TRUST
September 21, 1998
P K V NAIR Vs. STATE OF WEST BENGAL
May 11, 1998
P P PRASAD Vs. LT COMMANDER
November 10, 1998
P T Tirtamas Comexindo Vs. Delta International Limited
September 6, 1998
PANCHANAN DHARA AND OTHERS Vs. M.N. MAITY AND ANOTHER
January 29, 1998
PANCHUGOPAL MONDAL Vs. KENARAM MONDAL
February 4, 1998
PANCHUGOPAL MONDAL Vs. KENARAM MONDAL
February 24, 1998
PANDUA THANA BRICK FIELD OWNERS ASSOCIATION Vs. THE CHAIRMAN, THE W.B. POLLUTION CONTROL BOARD
September 18, 1998
PARBASHU BARMAN Vs. STATE OF WEST BENGAL
March 4, 1998
PARESH CHANDRA GIRI Vs. STATE OF WEST BENGAL
October 28, 1998
PASCHIM BANGA BEKAR YUBOK ENTERPRISES Vs. SECRETARY TO GOVERNMENT OF WEST BENGAL
November 26, 1998
PASHUPATI DAS & ORS. Vs. STATE OF WEST BENGAL & ORS.
July 13, 1998
PASUPATI NATH AUDDYA Vs. SHIBA CH. DHAR
June 2, 1998
PAWAN KUMAR BERIWAL Vs. STATE OF WEST BENGAL
March 30, 1998
PAWAN KUMAR RUIA Vs. STATE OF WEST BENGAL AND ANOTHER
July 15, 1998
PEERLESS GENERAL FINANCE AND INVESTMENT CO LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
April 16, 1998
PEERLESS GENERAL FINANCE AND INVESTMENT CO LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
December 24, 1998
PEICO ELECTRONICS AND ELECTRICALS LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX
November 24, 1998
PERIN STEEL & ALLOYS PVT. LTD. Vs. STATE BANK OF INDIA
December 10, 1998
Personnel Manager Bata India LTD Vs. Gourpada Dutta
April 2, 1998
PILLA THRINADHA RAO Vs. UNION OF INDIA
September 16, 1998
PINAKI RANJAN PAUL Vs. STATE OF WEST BENGAL & ORS.
August 18, 1998
POONAM LACHWANI Vs. UNION OF INDIA
November 17, 1998
POPULAR JUTE EXCHANGE LTD Vs. MURLIDHAR RATANLAL EXPORTS LTD
January 15, 1998
Porcelain Crafts and Components Exim Pvt LTD Vs. Commr of Cus
March 20, 1998
PRABHAT OIL MILL Vs. STATE OF WEST BENGAL
July 6, 1998
PRABIR CHOWDHURY Vs. STATE OF WEST BENGAL
March 11, 1998
PRABUDDHA ROY Vs. PUNJAB NATIONAL BANK
December 15, 1998
PRADEEP KUMAR GUPTA Vs. STATE OF WEST BENGAL AND ORS.
March 18, 1998
PRADEEP KUMAR SINGHI & ANR. Vs. KRISHNA PRASAD SINGHI
November 6, 1998
PRADEEP KUNDALIA Vs. UNION OF INDIA
June 15, 1998
PRAFULLA CHURAN LAW Vs. STATE OF WEST BENGAL
March 18, 1998
PRAHALLAD CHANDRA DAS Vs. NIKHILESH DAS
August 26, 1998
PRASANTA GHOSH @ BAPI Vs. STATE
February 13, 1998
PRATICK KUMAR SEN Vs. UNION OF INDIA
July 1, 1998
PRATIMA BANSAL Vs. MAHESH KARNANI
November 12, 1998
PREM NATH DIESELS PRIVATE LIMITED Vs. ALOKA DAM
May 14, 1998
PREMANANDA CHAKRABORTY Vs. SWAPAN KUMAR PARAI
March 24, 1998
PREMIER INDUSTRIES INDIA LTD Vs. ALLIANCE CREDIT AND INVESTMENTS
August 6, 1998
PREMIER SHIPPING AGENCY Vs. COMMISSIONER OF CUSTOMS
August 7, 1998
PRIME PROMOTORS PRIVATE LIMITED Vs. AROOP KUMAR CHATTERJEE
December 22, 1998
PRIVATE SECURITY AGENCY AND DETECTIVE WORKS Vs. DIPAK BARUA
December 10, 1998
PUMA PRASAD SHARMA Vs. STATE OF WEST BENGAL
March 18, 1998
PURNIMA DUTT & ORS. Vs. RATAN KANTI SOOR & ORS.
March 30, 1998
PUSPA SINGH Vs. STATE OF WEST BENGAL
November 24, 1998
RABAN MURMU Vs. STATE
May 12, 1998
RADHAKRISHAN MAITY Vs. ALLAHABAD BANK
June 19, 1998
RAFIQUL ISLAM Vs. STATE OF WEST BENGAL
September 16, 1998
RAGHUVANSHI PVT LTD Vs. CALCUTTA MUNICIPAL CORPORATION
November 21, 1998
Raichand and Co Vs. Director General of Foreign Trade
March 17, 1998
RAJ KUMAR SARDAR Vs. UNION OF INDIA AND ORS.
September 15, 1998
RAJESWAR DAS Vs. DURGAPUR STATE TRANSPORT CORPORATION
January 7, 1998
RAJORSHI DE Vs. UNIVERSITY OF CALCUTTA
September 24, 1998
RAJSREE TEWARI (DIWEDI) Vs. STATE OF WEST BENGAL AND OTHERS
November 23, 1998
RAKESH GARG @ RAKESH KUMAR GARG Vs. STATE OF WEST BENGAL & ORS.
July 15, 1998
RAM CHANDRA BASU Vs. APARNA SARKAR
August 21, 1998
RAM CHANDRA DINDA Vs. EXECUTIVE ENGINEER, P.W.D. (ROADS) DEPARTMENT & ORS.
August 4, 1998
RAM DARASH DUSAD Vs. GAUTAM DAS
January 21, 1998
RAM MOHAN AGARWAL Vs. MADHO GOPAL AGARWAL & ORS
May 12, 1998
RAM PRAWESH SHARMA Vs. UNION OF INDIA
July 2, 1998
RAM PROSAD MAJHI Vs. DISTRICT INSPECTOR OF SCHOOL SE 24 PARGANAS
June 30, 1998
RAM PUJAN SINGH Vs. GRAMOPHONE COMPANY LTD
March 24, 1998
RAMA CHATTERJEE Vs. SOMNATH GHOSAL
November 2, 1998
RAMESH NARAYAN ALIAS ANDI Vs. STATE
December 21, 1998
RAMESH SHARMA Vs. MISS SHOVANA CHATTERJEE
February 18, 1998
RAMESHWAR ROY Vs. BAIDHENDRA KINKAR PATRA
May 14, 1998
RAMKRISHNA SAMABAY KRISHI UNNAYAN SAMITY LTD Vs. EGRA THANA CO OPERATIVE AGRICULTURAL MARKETING SOCIETY LTD
September 10, 1998
RANADHIR BASU Vs. STATE OF WEST BENGAL
September 24, 1998
RANAJOY BANERJEE Vs. UNION OF INDIA
July 31, 1998
RANENDRA NARAYAN BISWAS Vs. JUTE CORPORATION OF INDIA
November 26, 1998
RANJIT KUMAR DE MAJUMDER Vs. SECRETARY HIGHER EDUCATION GOVERNMENT OF WEST BENGAL
February 5, 1998
RASHAMOY CHOWDHURY Vs. ANIL KRISHNA DAWN & ORS.
March 3, 1998
RATANLAL NAHATA AND Vs. NANDITA BOSE
June 30, 1998
RAVANAMMA Vs. STATE
February 20, 1998
RECKITT AND COLMAN OF INDIA LTD Vs. M P RAMCHANDRAN
August 24, 1998
REKHA MUKHERJEE Vs. ASHIS KUMAR DAS
December 18, 1998
RENUBALA DAS Vs. MST. SALEHA KHATOON
February 12, 1998
REVATI RAMAN AGARWAL Vs. STATE OF WEST BENGAL
May 12, 1998
RHINO TRADING COMPANY PVT. LTD. & ORS. Vs. CALCUTTA MUNICIPAL CORPORATION
April 16, 1998
Rob Mathys India Pvt LTD Vs. Commissioner of Customs
July 28, 1998
ROMI JAISWAL Vs. SATYA BHAMA JAISWAL
November 30, 1998
ROTOMAC PENS LTD Vs. MILAP CHAND
September 22, 1998
RUBIREN ENGINEERING CORPORATION Vs. ABHOY SINGH SURANA
March 26, 1998
RUBY GENERAL HOSPITAL LTD Vs. CHANDMAKU CONSTRUCTION PRIVATE LTD
July 22, 1998
Ruby Rubber Industries Vs. Commissioner of C Ex
July 2, 1998
RUDRA JYOTI BHATTACHARJEE Vs. UNION OF INDIA
April 30, 1998
S B INTERNATIONAL LTD Vs. OWNERS AND PARTIES IN VESSEL M T ZAIMA NAVARD
August 28, 1998
S K PURI Vs. M SESHAMMA
February 17, 1998
S P , C B I Vs. PETER JAMES GIRFAN VON KALKSTEIN BLEACH & ORS
April 28, 1998
SABITA DEY Vs. NEERAJ ESTATE PVT
September 15, 1998
Sadhan Chandra Kolay Vs. State of West Bengal
November 27, 1998
SADMONI SOREN Vs. STATE AND OTHERS
July 29, 1998
SAILESH JAISWAL Vs. STATE OF WEST BENGAL
July 13, 1998
SALIL KUMAR ROY Vs. BADU DEVI BHANSALI
December 16, 1998
SAMARESH BANERJEA Vs. CESC LIMITED
September 10, 1998
SAMIRAN SAHA Vs. JATINDRA MOHAN ROY
September 24, 1998
SAMIT PANI BRAHMACHARY Vs. MAYAPUR CHAITANYA MATH
September 9, 1998
SAMSING PLANTATION INDUSTRIES LIMITED Vs. STATE OF WEST BENGAL
July 14, 1998
SANJEEV KEJRIWAL Vs. STATE
January 29, 1998
SANJIB KUMAR SANYAL Vs. SHIPPING CORPORATION OF INDIA
September 1, 1998
SANKAR HAZRA AND OTHERS Vs. STATE OF WEST BENGAL AND OTHERS
September 10, 1998
SARDARMALL KANKARIA Vs. THE TRUSTEES FOR THE IMPROVEMENT OF CALCUTTA & ANR
August 31, 1998
SASHANK INVESTMENT AND CONSTRUCTION PVT LTD Vs. INCOME TAX OFFICER COMPANIES WARD 12 3
July 10, 1998
SASTHI DAS & ORS Vs. STATE
September 16, 1998
SASWATI CHOUDHURY Vs. SASWATI CHOUDHURY
January 21, 1998
SATADAL KANTI PAHARI Vs. STATE OF WEST BENGAL
September 9, 1998
SAVITRI DEVI TOLASARIA Vs. UNION OF INDIA
April 6, 1998
SBISA CO OPERATIVE BANK LTD Vs. TARUN KUMAR SAHA
August 26, 1998
SECRETARY, RAMAKRISHNA MISSION ASHRAM BARANAGAR AND OTHERS Vs. STATE AND OTHERS
May 12, 1998
SENIOR DIVISIONAL MANAGER NATIONAL INSURANCE COMPANY LTD Vs. SATIMA COLD STORAGE
January 22, 1998
SETH AND ASSOCIATES Vs. STEEL AUTHORITY OF INDIA
February 11, 1998
SH. ANYAT ALI AND OTHERS Vs. SUSHIL KR. NANDY AND ANOTHER
May 6, 1998
SHANTA DEVI VERMA Vs. DURGA RANI GHOSH
February 6, 1998
SHARIF HOSSAIN Vs. KALIMUDDIN SHAMS
January 7, 1998
SHAYAMAL ATTA AND ORS. Vs. STATE OF WEST BENGAL, THE LD. THIKA CONTROLLER AND ANR.
September 8, 1998
SHAYMAL BARAN SAHA Vs. STATE OF WEST BENGAL
March 4, 1998
SHEFALI GHOSH Vs. SANTI RANJAN BHAKAT
August 18, 1998
SHITA RAM SHAW Vs. ORIENTAL INSURANCE CO LTD
June 23, 1998
SHRI KALIPADA MAITY Vs. CONTAI CO
November 25, 1998
SHYAM KUNJ OCCUPANTS SOCIETY Vs. CO OPERATIVE SOCIETY AND BUILDING WORKERS UNION
May 11, 1998
SHYAM SUNDAR BATABYAL Vs. STATE OF WEST BENGAL
April 20, 1998
SHYAM SUNDAR CHOWDHURY Vs. N C BATABYAL
March 24, 1998
SHYAM SUNDER SHARMA Vs. SUPERINTENDENT OF DIRECTORATE OF REVENUE INTELLIGENCES CALCUTTA
June 5, 1998
SHYAMA PROSAD ROY Vs. STATE OF WEST BENGAL
July 31, 1998
SHYAMAL GUPTA Vs. SANTOSH KUMAR GUPTA
April 28, 1998
SHYAMAL KUMAR DHAR Vs. STATE
January 22, 1998
SINGER INDIA LTD Vs. STATE OF WEST BENGAL
July 17, 1998
SK KAUSAR ALI Vs. STATE OF WEST BENGAL
March 31, 1998
SK MOHIDUR RAHAMAN Vs. AMIYA GHOSH
September 7, 1998
SK. LADLA Vs. ASAMUDDIN ANSARI
December 23, 1998
SMT. GITA BALA DASI Vs. SMT. MUNIA SHAW
March 17, 1998
SMT. MANORAMA BALA Vs. SMT. SRUTI ROY & ORS.
November 18, 1998
SMT. SUDIPTA MUKHERJEE Vs. DIBYENDU MUKHERJEE
February 13, 1998
SMT. SULOCHANA DEVI BUBNA Vs. GOBINDA CHANDRA NAG AND OTHERS
July 31, 1998
SONA GHOSH IN JAIL AND THREE ORS Vs. STATE OF WEST BENGAL
May 12, 1998
SONA RUBBER INDUSTRIES Vs. WEST BENGAL STATE ELECTRICITY BOARD
July 27, 1998
SPARK DEALERS PVT LTD. & ANR. Vs. PREM LAL JAIN & ORS.
September 25, 1998
SPECTRUM ELECTRONICS Vs. STATE BANK OF INDIA
May 14, 1998
SRI ASIM GHOSAL Vs. MANABENDU CHOWDHURY AND ANR.
November 13, 1998
SRI DURGADEBI THAKURANI & ORS. Vs. STATE OF W.B. & ORS.
November 11, 1998
SRI GOURI SANKAR CHATTERJEE & ANR. Vs. HOWRAH MUNICIPAL CORPORATION & ORS.
January 6, 1998
SRI ISWAR BENODESWAR MAHADEV Vs. COMMISSIONER OF WEALTH TAX
September 4, 1998
SRI SRI ISWAR BENODESWAR MAHADEV Vs. COMMISSIONER OF WEALTH
September 4, 1998
Sri Sri Radheshyam Jew Vs. Valuation Officer
June 15, 1998
Sridhar Das Vs. State
February 17, 1998
SRIKANTA BAR AND ORS. Vs. STATE OF WEST BENGAL AND ORS.
September 21, 1998
SRIMANTA KUMAR MONDAL Vs. STATE OF WEST BENGAL
July 2, 1998
SRIRAM SAHA Vs. STATE OF WEST BENGAL
December 18, 1998
STATE Vs. DEBABRATA JASU
November 27, 1998
STATE BANK OF INDIA Vs. PRESIDING OFFICER D R T CALCUTTA
November 20, 1998
STATE BANK OF INDIA Vs. R N BANERJEE
September 1, 1998
STATE OF UKRAINE & ANR. Vs. ELITARIOUS LIMITED
January 16, 1998
STATE OF WEST BENGAL Vs. BLUE PRINT
February 4, 1998
STATE OF WEST BENGAL Vs. JANARDAN BHATTACHARJEE
May 15, 1998
STATE OF WEST BENGAL Vs. BIMAL KUMAR MAJUMDAR
January 14, 1998
STATE OF WEST BENGAL Vs. R C BANERJEE
August 28, 1998
STATE OF WEST BENGAL Vs. ANGUR BALA PARUI
July 8, 1998
STATE OF WEST BENGAL Vs. CHITTADAS ROY
June 28, 1998
STATE OF WEST BENGAL Vs. KAMAL KANTA SINGH
June 18, 1998
STATE OF WEST BENGAL Vs. WEST BENGAL STATE AUDIO VISUAL TECHNICIANS ASSOCIATION
March 24, 1998
STATE TRADING CORPN OF INDIA LTD Vs. K K DESIGNS P LIMITED
November 5, 1998
STATE TRADING CORPORATION OF INDIA LIMITED Vs. OWNERS AND PARTIES INTERESTED IN THE VESSEL M V BALTIC CONFIDENCE
November 10, 1998
STATE TRANSPORT AUTHORITY, WEST BENGAL & ORS. Vs. MILAN KUMAR PURI
June 2, 1998
STEEL AUTHORITY OF INDIA Vs. SHEO NAYAK MURAR
July 3, 1998
STEEL AUTHORITY OF INDIA LIMITED Vs. MACMET INDIA LTD
March 20, 1998
Steel Authority of India LTD Vs. Bela Ghosh
March 3, 1998
STEEL AUTHORITY OF INDIA LTD. Vs. MESSRS STANIMPEX AND ORS.
December 17, 1998
STEPHEN COMMERCE PRIVATE LIMITED Vs. VESSEL M T ZAIMA NAVARD
August 28, 1998
SUBIMAL MAITY Vs. STATE OF WEST BENGAL
January 27, 1998
SUBIR BANERJEE Vs. SUNIL KUMAR DASGUPTA
May 15, 1998
Subir Kanjilal Vs. State of West Bengal
October 27, 1998
SUBODH KR DUTTA Vs. STATE OF WEST BENGAL
May 11, 1998
SUBRATA DAS Vs. STATE OF WEST BENGAL AND OTHERS
May 11, 1998
SUBRATA KAR Vs. WEST BENGAL COLLEGE SERVICE COMMISSION
September 4, 1998
SUDERSAN TRADING COMPANY Vs. KELVIN JUTE CO LTD
July 28, 1998
SUDHANGSHU BIMAL GHOSH Vs. RANJIT KR DAS
August 13, 1998
SUDHIR KR SARKAR Vs. M/S BHARAT SHEET METAL INDUSTRIES LTD.
June 30, 1998
SUDHIR RANJAN PAUL Vs. CHHATER SINGH BAID
July 27, 1998
SUDIP CHAKRABORTY & ORS. Vs. STATE OF WEST BENGAL & ORS.
March 30, 1998
SUDIP KUMAR SINHA Vs. STATE OF WEST BENGAL
July 17, 1998
SUKDEV SUTRADHAR Vs. STATE OF WEST BENGAL
December 10, 1998
SUKESH RANJAN DUTTA CHOWDHURY Vs. UNION OF INDIA
November 3, 1998
SUNANDA CHAKLADAR Vs. STATE OF WEST BENGAL
July 27, 1998
SUNIL BHUSAN RAHA Vs. CALCUTTA STATE TRANSPORT CORPORATION
July 29, 1998
SUNITI RANJAN ROY CHOWDHURY Vs. WEST BENGAL COLLEGE SERVICE COMMISSION
July 10, 1998
SUPRADIP ROY Vs. MAMATA BANERJEE
May 22, 1998
SUPRIYA CHAKRABORTY NEE PARAMANIK Vs. CHAMPAK KUMAR CHAKRABORTY
November 13, 1998
SURAJ KUMAR JAIN Vs. ASHOK KR ROYCHOWDHURY
April 28, 1998
SURAJ KUMAR SHAW Vs. STATE OF WEST BENGAL
March 28, 1998
SURESH HAZRA Vs. STATE OF WEST BENGAL
August 12, 1998
SUSANTA KUMAR PRADHAN Vs. STATE OF WEST BENGAL & ORS.
December 21, 1998
SUSANTA PAINE Vs. STATE OF WEST BENGAL
December 18, 1998
SUSHIL K SARKAR Vs. CHAIRMAN CUM MANAGING DIRECTOR HINDUSTHAN STEEL WORKS CONSTRUCTION LTD
August 19, 1998
SUSHIL KUMAR JHUNJHUNWALA Vs. S M CHOWDHURY
July 1, 1998
SUSHIL KUMAR MUKHEIJEE ALIAS JHARU MUKHERJEE & ORS. Vs. STATE OF WEST BENGAL & OTHERS
May 14, 1998
SWAPAN KUMAR ACHARJYA Vs. SUBHAS CHANDRA BHATTACHARJEE
May 15, 1998
SWAPAN KUMAR PODDAR Vs. STATE OF WEST BENGAL & ORS.
March 17, 1998
SYAMANAND MISHRA Vs. D.V.C.
February 19, 1998
SYNERGY EDUCATIONAL SERVICES PVT. LTD. & ANR. Vs. ALL INDIA COUNCIL FOR TECHNICAL EDUCATION & ORS.
September 22, 1998
SYNTHETIC PLYWOOD INDUSTRIES P LTD Vs. MANJULIKA BHADURI
March 12, 1998
T M AND M C PVT LTD Vs. SITA DEVI HARALALKA
June 19, 1998
Tankrete India LTD Vs. Union of India
September 23, 1998
TANTIA CONSTRUCTION CO. LTD. Vs. UNION OF INDIA & ORS.
January 15, 1998
TANUSHREE ART PRINTERS Vs. RABINDRA NATH PAL
September 23, 1998
TAPAN KUMAR DASGUPTA Vs. INDRA NARAYAN PATRA
November 23, 1998
TAPAS RANJAN DAS Vs. GOPAL KUMAR MUKHERJEE & ANR.
February 6, 1998
TARKESHWAR PRASAD GUPTA Vs. ASHOKE YADAV
July 24, 1998
TATA IRON & STEEL CO. LTD Vs. OBSERVER (INDIA) LTD
April 13, 1998
THE CALCUTTA MUNICIPAL CORPORATION Vs. SANTOSH KUMAR NATH
January 6, 1998
THE CALCUTTA MUNICIPAL CORPORATION & ORS. Vs. SITARAM CHARITY TRUST & ORS.
July 9, 1998
THE GENERAL MANAGER, BIHAR ROAD TRANSPORT CORPORATION, BIHAR, PATNA Vs. SMT. UMA RANI BEHURA AND OTHERS
April 28, 1998
THE MANAGING COMMITTEE, KANAIDIGHI DESHAPRAN VIDYAPITH Vs. THE STATE OF WEST BENGAL & ORS.
April 7, 1998
THEPOE Vs. STATE
February 3, 1998
Thomas Duff and Co India P LTD Vs. Commercial Tax Officer Lyons Range Charge
April 30, 1998
TIRUPATI TRADING CORPORATION Vs. COLLECTOR OF CUSTOMS
August 4, 1998
TIRUPATI WOOLLEN MILLS LTD Vs. OFFICIAL LIQUIDATOR HIGH COURT
August 11, 1998
TULSIDAS GHOSH Vs. STATE OF WEST BENGAL
August 28, 1998
TUSHAR KANTI GHOSH Vs. THE STATE OF WEST BENGAL
January 27, 1998
U N BISWAS Vs. UNION OF INDIA
April 29, 1998
UMAPADA PAL Vs. DURGESH NANDINI GHOSH
August 5, 1998
Union of India Vs. Adhir Ranjan Pal
April 20, 1998
UNION OF INDIA Vs. T MALLESWAR RAO
March 25, 1998
UNION OF INDIA Vs. SIPRA MOITRA
March 3, 1998
UNION OF INDIA Vs. S SARKAR
June 17, 1998
UNION OF INDIA Vs. JAIN AND ASSOCIATES
September 25, 1998
UNITED BANK OF INDIA Vs. BHULANBARAREE COAL CO LTD
July 10, 1998
UNITED BANK OF INDIA Vs. ABHIJIT TEA COMPANY PRIVATE LIMITED
August 11, 1998
UNITED BANK OF INDIA Vs. BIMALENDU SENGUPTA
February 23, 1998
UNITED INDIA INSURANCE CO LTD Vs. UNITED INDIA INSURANCE CO LTD
July 22, 1998
UNITED INDIA INSURANCE CO LTD Vs. B HEMAWATI
December 21, 1998
UNIVERSITY OF BURDWAN Vs. DR. PRASHANTA KUMAR CHATTERJEE
April 6, 1998
V.S. PURI Vs. SUKNA TEA & INDUSTRIES
June 5, 1998
VEGA TRADING CORPORATION Vs. SHANTILAL RAMPURIA
February 16, 1998
VIDYA DEVI AND ANR. Vs. BECHAN SHOW AND ORS.
September 2, 1998
VIKRAMJIT SAHA Vs. STATE OF WEST BENGAL
March 24, 1998
WAKII SINGH Vs. UNION OF INDIA AND OTHERS
April 20, 1998
WARREN TEA LTD Vs. UNION OF INDIA
September 24, 1998
Williamson Magor and Co LTD Vs. Naru Gopal Laik
February 6, 1998
Workmen Vs. Learned Judge Eighth Industrial Tribunal
September 16, 1998
YUSUF GAIN Vs. STATE OF WEST BENGAL
August 7, 1998
ZIAUL ISLAM WITH 202 ORS Vs. STATE OF WEST BENGAL
May 5, 1998