Case Index

Title
Date
ACCOUNTS OFFICER Vs. TAPAN KR.CHOWDHURY
April 22, 1998
ANIL KUMAR SAHA Vs. MADAN JANA
February 19, 1998
ARATI DAS Vs. BRANCH MANAGER, W.B.CO-OPERATIVE BANK LTD.
January 6, 1998
ARINDAM BANERJEE Vs. RAJAN CHATTERJEE
March 25, 1998
ASSAM BENGAL ROADWAYS LTD. Vs. GENERAL MANAGER, DEPTT.OF TELECOM
January 13, 1998
BHARAT INDUSTRIAL COMPLEX Vs. DILIP KUMAR GHOSH
April 24, 1998
BHUPENDRA NATH DAS Vs. MAHARAJ RAMKRISHNA MISSION SEVA PRATISTHAN
January 16, 1998
BIMAN KRISHNA BOSE Vs. DIVISIONAL MANAGER, UNITED INDIA INS.CO.LTD.
April 13, 1998
BOSCOM INTERNATIONAL Vs. BIKANIR ASSAM ROAD LINES INDIA LTD.
March 20, 1998
BOSE PRINTING HOUSE Vs. MANU ENTERPRISES LTD.
March 20, 1998
BRANCH MANAGER, STATE BANK OF INDIA Vs. ORIENTAL RICE MILLS
July 16, 1998
CHANDRA LEKHA DUTTA GUPTA Vs. CALCUTTA TELEPHONES
January 7, 1998
CHIEF COMMERCIAL SUPERINTENDENT, S.E.RLY. Vs. INDIA POTASH LIMITED
January 6, 1998
CIMA ROAD LINES Vs. NATIONAL INSURANCE CO.LTD.
May 15, 1998
DEBABRATA MUKHERJEE Vs. ALLAHABAD BANK
February 16, 1998
DILIP KR.JANA Vs. WATER BASE LTD.
April 30, 1998
DILIP KUMAR ROY Vs. MAHADEO AGARWALA
March 9, 1998
DYNAVEX ELECTRONICS LTD. Vs. KALIPADA PANJAL
April 16, 1998
ETHELBARI TEA CO.LTD. Vs. NATIONAL INSURANCE CO.
January 13, 1998
GULAB CHAND SHAW Vs. ORIENTAL INSURANCE CO.LTD.
March 4, 1998
HARALAL DAS Vs. MANAGER, UNITED BANK OF INDIA
April 9, 1998
HINDUSTAN MOTORS LTD. Vs. PRASENJIT CHAKRABORTY
April 13, 1998
KUMUD KUMAR MANDAL Vs. KARTICK CHANDRA NASKAR
April 22, 1998
LAKSHMI JOY PRASAD Vs. D.R.CAMEROON
January 8, 1998
LATA STEELS Vs. C.E.S.C.LTD.
March 12, 1998
NATIONAL INSURANCE CO.LTD. Vs. AMIYA KUMAR PAUL
April 16, 1998
OM PRAKASH SARAOGI Vs. ORIENTAL INSURANCE CO.LTD.
May 14, 1998
ORIENTAL INSURANCE CO.LTD. Vs. MAHABIR FAMILY PRODUCTS
March 27, 1998
PAHARPUR COOLING TOWERS LTD. Vs. TATA IRON & STEEL CO.LTD.
April 13, 1998
PURNENDU CHATTERJEE Vs. PURULIA MUNICIPALITY
January 6, 1998
SACHIN DAS Vs. SAMPA DAS
April 23, 1998
SANGEETA PRIYADORSHI Vs. RELIANCE INDUSTRIES LTD.
April 28, 1998
SANJAY KUMAR SEN Vs. C.E.S.C.
March 17, 1998
SENIOR MANAGER, INDIAN OVERSEAS BANK Vs. GOPAL KRISHNA SAHA
January 6, 1998
SHIBNATH MUKHERJEE Vs. NATIONAL INSURANCE CO.LTD.
April 27, 1998
TELEPHONE SERVICES SOCIETY Vs. MODI TELSTRA PVT.LTD.
March 10, 1998
UMA ICE PLANT Vs. ASSTT.ENGR.BANSHDRONI GR.OF E.S., W.B.S.E.B.
May 11, 1998
VOLTAS LTD. Vs. DILIP KUMAR SIL
April 13, 1998
WEST BENGAL STATE ELECTRICITY BOARD Vs. SHORA SESHA
March 24, 1998
WEST BENGAL STATE ELECTRICITY BOARD Vs. SK.NEHARUL ALI
April 16, 1998
WEST BENGAL STATE ELECTRICITY BOARD Vs. SUDHIR KUMAR DEY
January 6, 1998
YODEVA SYNTHETIC PVT.LTD. Vs. NATIONAL INSURANCE CO.LTD.
February 20, 1998