Case Index

Title
Date
A.K.UMMAT Vs. BARINDER PAL SINGH
July 6, 1998
CAPT. SANDEEP BANSAL, ADVOCATE Vs. CORPORATION BANK
July 27, 1998
COL. (RETD.) D.S. SACHAR Vs. PREMIER AUTOMOBILES LTD.
November 3, 1998
CORE ORGANICS LTD. Vs. NATIONAL INSURANCE CO. LTD.
September 9, 1998
EIDER ELECTRONIC INDUSTRIES LTD. Vs. TATA TELECOM LTD.
July 8, 1998
EIDER PWI COMMUNICATIONS LTD. Vs. CREATIVE ENGINEERING & CONSTRUCTION COMPANY
April 1, 1998
GANPAT RAI HANS Vs. TATA ENGINEERING AND LOCOMOTIVE CO.LTD
March 3, 1998
GENERAL MANAGER, TELECOM Vs. PRITPAL KAUR WASU
March 23, 1998
O.P.GOYAL Vs. LEKH RAJ MALIK
April 29, 1998
ORIENTAL INSURANCE COMPANY Vs. K.L.MALHOTRA
April 1, 1998
PAMILA ROY Vs. GENERAL MANAGER, UNIT TRUST OF INDIA
April 1, 1998
PUSHPA PANDARWANI Vs. GENERAL MANAGER, JVC FINANCE LTD.
August 25, 1998
RAJIV JINDAL Vs. MADHU BEHL
January 13, 1998
SATPAL PEBMA Vs. UNION OF INDIA
May 1, 1998
SENIOR MANAGER/PUNJAB NATIONAL BANK Vs. SHADI LAL
July 2, 1998
SINHTRON GASKET (P) LTD. Vs. ECONOMIC TRANSPORT CORPORATION
May 13, 1998
SUMAN PLASTIC INDUSTRIES Vs. NEW INDIA ASSURANCE CO. LTD.
October 12, 1998