Case Index

Title
Date
ASHOK RAJARAM SALUNKHE, REGIONAL MANAGER, FOREST PROJECT DIVISION Vs. BALKRISHNA RAMCHANDRA KAMBLE
April 3, 1998
BAYER (INDIA) LIMITED Vs. SHRI V.B. PARULEKAR AND SHRI S.N. KAMBLE, JUDGE, FIRST LABOUR COURT
March 23, 1998
BHARATIYA KAMGAR SENA Vs. PARLE BEVARAGE LTD.
September 24, 1998
BHARTIYA KAMGAR SENA Vs. M/S. BAJAJ TEMPO LIMITED
November 18, 1998
BHIMRAO RAMCHANDRA KARANDE Vs. M/S. CEAT LTD. AND ANR.
October 6, 1998
BISHNUDEV P. KURMI Vs. KHANNA RAYON INDUSTRIES PVT. LTD.
January 27, 1998
CHHOTELAL BHAGWATI BARI Vs. SHRI D.A. KADAM, INSPECTOR AND THE PRESIDING OFFICER, FIRST LABOUR COURT
August 31, 1998
CROMPTON GREAVES LIMITED Vs. SHRI SULEMAN BIHARI AND SHRI V.N. NALAWADE, PRESIDING OFFICER, 3RD LABOUR COURT
March 25, 1998
DIVISIONAL TRAFFIC OFFICER, M.S.R.T. CORPORATION, RATNAGIRI DIVISION Vs. SHRI SHANKAR SHIVA JANGAM
March 23, 1998
GLAXO (INDIA) LIMITED Vs. SHRI V.P. PATIL, PRESIDING OFFICER, SECOND LABOUR COURT AND ORS.
April 7, 1998
GURUPAD BASAPPA UMRANI Vs. JATH TALUKA DEKHREKH SAH. SOCIETY LTD. THROUGH ITS EXECUTIVE OFFICER AND SANGLI ZILLA DEKHREKH SAH. SOC. LTD. THROUGH ITS CHIEF EXECUTIVE OFFICER
April 2, 1998
IN RE: LATUR ZILLA BANK KARMACHARI UNION (INTUC) Vs. STATE
June 24, 1998
IN RE: NO. AWB/BIR/10/98 Vs. STATE
November 21, 1998
IN RE: SHIRUR TALUKA SAHKAR KAMGAR SANGH Vs. STATE
June 12, 1998
INDIAN OXYGEN EMPLOYEES UNION Vs. BOC INDIA LIMITED
August 6, 1998
KAMGAR CONGRESS Vs. THE CHAIRMAN, UNIT TRUST OF INDIA, THE PRINCIPAL, UTI INSTITUTE OF CAPITAL MARKETS AND M/S. NEW BOMBAY MULTIPLE SER. & CONS.
July 30, 1998
KIRLOSKAR BROTHERS LTD., HERMETIC COMPRESSION DIVISION THROUGH ITS FACTORY MANAGER Vs. CHHABURAO ANANDRAO SAVVASHE
August 11, 1998
M.K. GUPTA Vs. DY. ESTABLISHMENT OFFICER (II-B), M.S.E. BOARD, "PRAKASHGAD" AND CHIEF ENGINEER, M.S.E. BOARD, VIDYUT
August 27, 1998
M/S. CEAT LIMITED, (ELECTRONICS DIVISION) Vs. SHRI S.N. KAMBLE, JUDGE, FIRST LABOUR COURT AND SHRI UPENDRA M. SHROFF
May 6, 1998
M/S. CEAT LTD. AND THE GENERAL MANAGER, M/S. CEAT LTD. Vs. MR. JAYA ANTAYYA HEGDE AND THE JUDGE, 1ST LABOUR COURT
August 12, 1998
M/S. ELDER PHARMACEUTICALS LTD. Vs. SHRI RAMESH PANDURANG VAKODE AND THE PRESIDING OFFICER, FIRST LABOUR COURT
April 16, 1998
M/S. MALHOTRA STEEL INDUSTRIES, GUJARAT PVT. LTD., SHRI. G. D. MALOHTRA, DIRECTOR AND SHRI SATISH G. MALOHTRA, DIRECTOR Vs. SHRI S.N. PAITHANKAR, INSPECTOR, BOMBAY IRAN AND STEEL LABOUR BOARD
August 31, 1998
M/S. NIDHI POLYESTER LIMITED AND ORS. Vs. SHRI SASHIR A. SHAIKH AND ORS.
March 6, 1998
M/S. OREX PHARMA PVT. LTD. AND THE MANAGING DIRECTOR, M/S. OREX PHARMA PVT. LTD. Vs. SHRI PRASANNA KUMAR NAIR AND MRS. S.V. SUVARNA, PRESIDING OFFICER
August 28, 1998
M/S. U.P. COLD STORAGE AND WAREHOUSE AND SHRI D.K. SHARMA, MANAGER, COLD STORAGE AND WAREHOUSE Vs. SHRI B.P. KADAM, INSPECTOR UNDER MAHARASHTRA MATHADI, HAMAL AND OTHER MANUAL WORKERS (REGULATION OF EMPLOYMENT AND WELFARE) ACT, 1969 AND JUDGE, FIRST LABOUR COURT
July 29, 1998
M/S. VICCO LABORATORIES LTD. VS. MAHARASHTRA GENERAL KAMGAR UNION Vs. MAHARASHTRA GENERAL KAMGAR UNION AND SHRI P.J. SHAH
March 19, 1998
M/S. VIDYUT METALLICE LTD. Vs. SHRI SANJAY BALKRISHNA PAWAR AND THE HONBLE PRESIDING OFFICER, 3RD LABOUR COURT
June 30, 1998
MANDU VINAYAK PHADKE Vs. ALFA LAVAL (INDIA) LTD.
March 24, 1998
MR. SHAIKH RAMAZU YAKUB MUJAWAR Vs. THE MUNICIPAL CORPORATION OF GR. MUMBAI THROUGH THE MUNICIPAL COMMISSIONER AND THE CHIEF HYDROLIC ENGINEER, WATER WORKS DEPARTMENT
September 28, 1998
MUNICIPAL MAZDOOR UNION, BAL DANDAVATE SMRUTI Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY, MR. A.B. MADUSKAR, DY. MUNICIPAL COMMISSIONER (PERSONNEL), MUNICIPAL CORPORATION OF GREATER BOMBAY, MR. M.B. NAIK, DATA PROCESSING OFFICER (COMPUTER CENTER), BOMBAY MUNICIPAL CORPORATION OF GREATER BOMBAY
September 10, 1998
PENNWALT INDIA LIMITED Vs. SHREEDHAR DHONDU PARKAR
July 22, 1998
PRALHAD RAGHUNATH SHIMPI Vs. COLOUR-CHEM LIMITED, DR. D.S. VAIDYA, GENERAL MANAGER, COLOUR-CHEM LIMITED, SHRI V.V. GAONKAR, ASSTT. PERSONNEL MANAGER, COLOUR-CHEM LIMITED AND SHRI P.J. SHAH, PRESIDING OFFICER, 3RD LABOUR COURT
August 6, 1998
PRESIDENT, SHRI MAHALAXMI CO-OP. BANK LTD. Vs. SOU. NANDINI SANJAY JOSHI
August 14, 1998
RANJAN BHAGWANT KEDAR AND HMP ENGINEERS EMPLOYEES UNION Vs. HMP ENGINEERS LIMITED AND ORS.
June 23, 1998
SAHAKARI SAKHAR-KARKHANA LTD. THROUGH MANAGING DIRECTOR Vs. SAKHAR KAMGAR SANGH THROUGH ITS GENERAL SECRETARY
September 8, 1998
SERVA SHRAMIK SANGH Vs. M/S. JAI STEEL ROLLING ENGINEERING WORKS AND SHRI LOKENDRA B. JAIN, PARTNER M/S. JAI STEEL ROLLING ENGINEERING WORKS
July 27, 1998
SHANKAR RAMA SHELAR Vs. MAHARASHTRA STATE ROAD TRANSPORT CORPORATION AND THE DIVISIONAL CONTROLLER, MAHARASHTRA STATE ROAD, TRANSPORT CORPORATION
July 31, 1998
SHRI ANANDRAO VYANKATRAO CHIKHALE Vs. THE DIVISIONAL CONTROLLER, MAHARASHTRA STATE ROAD TRANSPORT CORPORATION AND THE DIVISIONAL TRAFFIC OFFICER, MAHARASHTRA STATE ROAD TRANSPORT CORPORATION
April 17, 1998
SHRI FRANCIS AUGUSTINE Vs. M/S. VOLTAS SWITCHGEAR LTD. AND ANOTHER
August 10, 1998
SHRI HARIBA TAYAPPA NIMANGARE Vs. MAHARASHTRA STATE ROAD TRANSPORT CORPORATION, RATNAGIRI DIVISION THROUGH ITS TRAFFIC (DIVISIONAL) OFFICER
April 7, 1998
SHRI HARISCHANDRA P. DUBEY Vs. M/S. SAGAR AUTO DEALERS
July 31, 1998
SHRI JANARDAN SHANKAR BHAGAT Vs. MAHARASHTRA STATE ROAD TRANSPORT CORPORATION, DIVISIONAL TRAFFIC SUPERINTENDENT, BOMBAY DIVISION AND THE PRESIDING OFFICER
August 31, 1998
SHRI M.V. NATARAJAN Vs. M/S. J.B.A. PRINTING INKS LTD., SHRI U. D. PANDIT, THE GENERAL MANAGER (MFG.), M/S. J.B.A. PRINTING INKS LTD., SHRI M.S. SAWANT, THE ENQUIRY OFFICER, M/S. J.B.A. PRINTING INKS LTD. AND THE PRESIDING OFFICER, SECOND LABOUR COURT
April 29, 1998
SHRI PUNDALIK DHANAJI SUTAR Vs. FOURESS ENGINEERING (INDIA) LTD.
October 9, 1998
SHRI R. SURESHCHANDRA BABU Vs. MUNICIPAL CORPORATION FOR THE CITY OF KALYAN, THE COMMISSIONER, MUNICIPAL CORPORATION FOR THE CITY OF KALYAN, DEPUTY COMMISSIONER, (AMBARNATH DIVISION) MUNICIPAL CORPORATION FOR THE CITY OF KALYAN AND AMBARNATH MUNICIPAL COUNCIL
August 21, 1998
SHRI SADANAND S. AND NAIK SHANKAR PANDEY CHAWL Vs. M/S. MANGESH PRINTING PRESS
September 18, 1998
SHRI SADASHIV TANAJI DICHOLKAR Vs. MESSRS GOLD MOHOR MILLS, (UC) AND THE GENERAL MANAGER, MESSRS GOLD MOHOR MILLS (UC)
September 2, 1998
SHRI SANJAY SHAHAJIRAO PATIL Vs. SAKHAR KAMGAR NAGARI SAHAKARI PAT SANSTHA MARYADIT
August 20, 1998
SHRI SHIVAJIRAO HINDURAO INAMDAR Vs. SECURITY OFFICER, MAHARASHTRA STATE ROAD TRANSPORT CORPORATION
August 28, 1998
SHRI VISHWAS ALIA BALU BABURAO KORAVI AND SHRI DINKAR DATTOBA BOADAKE Vs. THE COMMISSIONER, KOLHAPUR MUNICIPAL CORPORATION
August 20, 1998
SHRI. TUKARAM JOMA SHIRKE Vs. THE CHIEF ENGINEER, IRRIGATION DIVISION, THE SUPERINTENDING ENGINEER, KHARBHOOMI VIKAS MANDAL AND EXECUTIVE ENGINEER, KHARBHOOMI SARVEKSHAN VA. ANVAISHAN, PEN DIVISION
July 31, 1998
STAR KAMGAR SANGHATNA THROUGH GENERAL SECRETARY Vs. THE MANAGING DIRECTOR, THE CHODAWAT PAN MASALA PRODUCTS-(I) PVT. LTD.
August 4, 1998
SUPERINTENDING ENGINEER, GOVERNMENT OF MAHARASHTRA, PUBLIC WORKS DEPARTMENT, EXECUTIVE ENGINEER, GOVERNMENT OF MAHARASHTRA, PUBLIC WORKS DEPARTMENT, THANE DIVISION AND ASSISTANT ENGINEER, GOVERNMENT OF MAHARASHTRA, PUBLIC WORKS DEPARTMENT Vs. SHRI RAVINDRA T. KHANDASKAR
March 5, 1998
SURESH NARAYAN SASANE Vs. M/S. SHETKARI SAHAKARI SANGH LTD.
August 5, 1998
TARAPUR RUBBER PRODUCTS PVT. LTD. Vs. UNITED MAZDOOR UNION AND SHRI S.D. SURYAWANSHI, JUDGE, THIRD LABOUR COURT
April 20, 1998
TATA HYDRO ELECTRIC POWERS SUPPLY CO. LTD., THE ANDHRA VALLEY POWER SUPPLY CO. LTD. AND THE TATA POWER COMPANY LIMITED Vs. MS. D.A. MENDONSA AND SHRI P.W. BHUYAR, PRESIDING OFFICER, SIXTH LABOUR COURT
August 11, 1998
TEXTILE KAMGAR SABHA Vs. M/S. ALPANA TEXTILE PROCESSORS PVT. LTD. AND MR. KAILASH AGARWAL, DIRECTOR, M/S. ALPANA TEXTILE PROCESSOR PVT. LTD.
August 31, 1998
THE BOMBAY MUNICIPAL EDUCATION DEPARTMENT CO-OPERATIVE BANK LIMITED Vs. COOPERATIVE BANK EMPLOYEES UNION
April 23, 1998
THE CHAIRMAN, DUDHGANGA SAHAKARI DAIRY SOCIETY LTD. AND THE GENERAL MANAGER DUDHGANGA SAHAKARI DAIRY SOCIETY, LTD. Vs. SHRI DHONDIRAM SHRIPATI SURYAWANSHI DECEASED AND HENCE
March 11, 1998
THE COMMISSIONER, KALYAN MUNICIPAL CORPORATION Vs. SHRI BALIRAM MHADHU KARBARI
April 17, 1998
THE DIVISIONAL MANAGER, FOREST PROJECT DIVISION Vs. SHRI BALKRISHNA RAMCHANDRA KAMBLE
April 3, 1998
THE EXECUTIVE ENGINEER, KANHER CANAL DIVISION NO. 2 Vs. SHRI RAMDAS KASHINATH PANDIT
March 2, 1998
THE GENERAL MANAGER, THE BEST UNDERTAKINGS Vs. THE GENERAL SECRETARY, THE BEST WORKERS UNION AND SHRI CHANDRAKANT KASHID, BUS CONDUCTOR NO. 75133
September 17, 1998
THE GENERAL SECRETARY, THE BEST WORKERS UNION Vs. THE GENERAL MANAGER, THE BEST UNDERTAKING
April 22, 1998
THE GENERAL SECRETARY, THE BEST WORKERS UNION Vs. THE GENERAL MANAGER, THE BEST UNDERTAKING
August 14, 1998
THE KOLHAPUR ZILLA GOVT. SERVANTS-CO-OPERATIVE BANK LTD. THROUGH CHIEF EX. OFFICER Vs. SHRI ANIL GANPATI DHERE
August 19, 1998
THE MANAGER, SHREE VEERSHAIV CO-OP. BANK LTD. Vs. KALGONDA BHIMGONDA PATIL
September 10, 1998
THE SUPERINTENDING ENGINEER AND EXECUTIVE ENGINEER, KOYANA DAM MAINTENANCE DIVISION Vs. RAJARAM BAJI SHELAR
April 2, 1998
THE SUPERINTENDING ENGINEER, MAHARASHTRA STATE ELECTRICITY BOARD Vs. MISS V.D. SAPRE AND SHRI V.P. PATIL, PRESIDING OFFICER, IIND LABOUR COURT
August 28, 1998
THE TRANSPORT EMPLOYEES ASSOCIATION THROUGH GENERAL SECRETARY Vs. THE MANAGING DIRECTOR, M/S. GHATGE PATIL TRANSPORT LTD.
July 31, 1998
ULHASNAGAR MUNICIPAL CORPORATION & ANR. Vs. SHRI SANJAY PRABHAKAR PAWAR & 2 OTHERS
July 31, 1998
ULHASNAGAR MUNICIPAL CORPORATION AND ANR. Vs. SHRI DEEPAK UDAY DABANE & 18 OTHERS
July 30, 1998
VIDEOCON INDIA LTD. Vs. NAGAR ZILHA MAZDOOR SENA
April 27, 1998
VIJAY KUMAR M. DESHPANDE Vs. M/S. ACROW INDIA LTD.
January 20, 1998
VIN AUTO PARTS PVT. LTD. AND VIJAY ENGINEERS Vs. KARVEER KAMGAR SANGH
April 15, 1998
WELCOMEGROUP SEAROCK SHERATON LANDS END Vs. SEAROCK HOTEL EMPLOYEES UNION AND THE PRESIDING OFFICER
June 11, 1998