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Case Index
Title
Date
A. Razzaque Sajansaheb Bagwan Vs. Ibrahim Haji Mohammad Hussain
October 14, 1998
A.C. Gangadhar Vs. State of Karnataka
April 28, 1998
A.P. Foam Pvt. Ltd. Vs. Jageshwar Dayal
February 27, 1998
ABDUL KAREEM Vs. MAHENDRA SINGH
June 23, 1998
Abdul Raheem Khan Vs. Kudsia Anees
April 12, 1998
Abdul Rahim Khan Vs. M.P. State Road Transport Corporation
June 24, 1998
ABDUL VADUD JAFRI Vs. GULJAR MOIUDDIN
July 9, 1998
Abdulbhai Daudbhai Vs. State of Gujarat
September 24, 1998
ABRIL PHARMACEUTICALS P LTD Vs. CENTRAL BANK OF INDIA
February 17, 1998
Afjal Abbas Vs. State of M P
November 12, 1998
AFROS Vs. RAM SWARUP PATHAK
July 27, 1998
AGENT RUNGTA AND CHACHAI COLLIERY Vs. PRESIDING OFFICER LABOUR COURT
November 13, 1998
AGNEL VALENTINE DSOUZA Vs. BLANCHE AGNELA PIEDADE DSOUZA
July 17, 1998
AJAY KUMAR DIWAN Vs. STATE OF MADHYA PRADESH
February 11, 1998
Alam Vs. State of M.P.
March 10, 1998
Aliman Bai Vs. Nagar Palika, Sheopurkalan
August 4, 1998
ALLWYN A UNIT OF VOLTAS LTD Vs. DEPUTY LABOUR COMMISSIONER
August 3, 1998
AMAR BAHADUR KHADAK BAHADUR Vs. STATE OF M P
September 15, 1998
Amar Singh Vs. M.P. Rajya Matsya Vikas Nigam
March 9, 1998
Amar Singh Vs. Ramkunwarbai
December 15, 1998
Amin Bhabha Vs. State of M.P.
December 18, 1998
AMIT PAPER PRODUCTS Vs. STATE OF M P
March 4, 1998
Amrit Lal,Badri Lal Ors. Vs. Union of India
August 4, 1998
AMRIT RAO MUKUT RAO SURVEY Vs. STATE OF M P
October 29, 1998
ANANDILAL MALANI Vs. M P CARBIDE AND CHEMICALS LIMITED
September 8, 1998
ANGOORI DEVI Vs. MAN SINGH
January 23, 1998
Anil Dixit Vs. State of M.P.
July 14, 1998
Anil Kumar Ram Avtar Gupta Vs. State of M P
October 29, 1998
ANIL KUMAR SATISH KUMAR NAHTA Vs. INSPECTING ASSISTANT COMMISSIONER OF INCOME TAX
October 13, 1998
ANITA SONKAR Vs. BABLOO SONKAR
July 7, 1998
Anjana Mulkalwar Vs. State of M.P.
August 10, 1998
ANOOP KUMAR Vs. STATE OF MADHYA PRADESH
October 29, 1998
Anurudh Prasad Tiwari Vs. State of M.P.
January 27, 1998
Archan Vs. State of M.P.
September 1, 1998
ARCHNA Vs. AJAY KUMAR
April 29, 1998
ARJUN Vs. TIHARI BAI
February 9, 1998
ARJUN SHARMA Vs. STATE OF M P
April 22, 1998
ARJUN SINGH Vs. STATE OF MADHYA PRADESH
May 9, 1998
ARJUN SINGH Vs. ASSISTANT DIRECTOR OF INCOME TAX INVESTIGATION
November 23, 1998
ARJUN SINGH BHIM SINGH YADAV Vs. STATE OF M P
May 9, 1998
Arjun Singh Thakur Singh & Co. Vs. State of M.P.
December 16, 1998
ARUN KUMAR Vs. STATE OF MADHYA PRADESH
November 3, 1998
Arun Kumar Sharma Vs. Rajsthan Rajya Sadak Parivahan Nigam
November 13, 1998
ASHA DWIVEDI Vs. SUB-DIVISIONAL OFFICER
December 3, 1998
ASHOK Vs. NARMADA BAI
September 15, 1998
ASHOK BAIJAL Vs. M P GOVERNMENT
January 23, 1998
ASHOK BAJHAL Vs. MOHAMMAD YAKUB
August 11, 1998
Ashok Chaturvedi Vs. Shitul H. Chanchani
August 13, 1998
ASHOK KUMAR Vs. BABOOLAL
March 5, 1998
Ashok Kumar Vs. State of M.P.
October 14, 1998
ASHOK KUMAR ADOPTED Vs. RAMPYARI BAI
January 11, 1998
ASHOK KUMAR AGARWAL AND OTHERS Vs. M P FINANCIAL CORPORATION AND OTHERS
November 23, 1998
ASHOK KUMAR AGRAWAL Vs. OM PRAKASH
February 20, 1998
Ashok Kumar Duggal Vs. Ghumandas Mehani
April 22, 1998
ASHOK KUMAR KHANDELWAL Vs. COLLECTOR
April 6, 1998
Ashok Leyland Finance. Ltd. Vs. Chhotelal
July 13, 1998
ASHOK SHUKLA Vs. STATE OF M P
February 11, 1998
ASSOCIATED CEMENT CO LTD Vs. STATE OF M P
July 28, 1998
ASSOCIATED CEMENT COMPANIES LTD. Vs. STATE OF M. P. AND ANOTHER
September 29, 1998
Awadhesh Kumar Chandra Vs. State of M.P.
November 5, 1998
Ayyub Salam Vs. Laxminarayan
April 27, 1998
B CHOUDHRY Vs. UNION OF INDIA
April 16, 1998
B K DUBEY Vs. LOKAYUKT
December 4, 1998
B R NIKUNJ Vs. VIPIN TIWARI
September 1, 1998
B. Viplava Prasad Vs. State Bank of India
July 17, 1998
BABBI ALIAS PRASHANT Vs. STATE OF M P
March 12, 1998
BABBI YADAV Vs. BHUJBAL
October 27, 1998
BABU Vs. KACHARU
November 12, 1998
BABU LAL Vs. M P E B
August 21, 1998
Babulal Vs. M.P.E.B.
August 21, 1998
Babulal Gupta Vs. Sitaram Son
November 13, 1998
BABULAL TIWARI Vs. MADHYA PRADESH STATE ROAD TRANSPORT CORPORATION
March 9, 1998
BABULIYA ALIAS BABULAL Vs. MUKESHKUMAR
February 23, 1998
Baburam Vs. State of Punjab
March 5, 1998
BADRI PRASAD CHIKWA Vs. STATE OF MADHYA PRADESH
February 2, 1998
BADRILAL Vs. UNION OF INDIA
April 16, 1998
BAGHMAL JHADULAL JAIN Vs. BHAIYALAL UMRAO SINGH RAGHUVANSHI
September 15, 1998
BAHORAN LAL Vs. GANESH PRASAD
April 3, 1998
Bajaj Electricals Ltd. Vs. Nandkishore Kanojia
October 14, 1998
BALAGHAT CO OPERATIVE HOUSING SOCIETY Vs. BOARD OF REVENUE
April 15, 1998
BALDEO SINGH Vs. SUKKA SINCE DEAD
July 20, 1998
Balkishan Vs. Sajjan Bai
August 27, 1998
Balkrishna Gupta Vs. State of M.P.
May 12, 1998
Balram Vs. State of M.P.
December 8, 1998
BALRAM VARMA Vs. UNION OF INDIA UOI
October 29, 1998
BANK OF INDIA Vs. KALPTARU VANIKA BHOPAL
September 1, 1998
Bansilal Vs. State of M P
October 26, 1998
Bansilal Vs. State of M.P.
November 16, 1998
Banwari Lal Sharma Vs. Depot Manager, MPSRTC
February 17, 1998
BARJIBAI WD/O KAWARLAL Vs. HARILAL MOHANLAL
September 15, 1998
Bastar Oil Mills and Industries Ltd. Vs. State of M.P.
November 17, 1998
BATTANLAL AND ANOTHER Vs. AMRIT KAUR AND OTHERS
March 6, 1998
Beeranlal Vs. State of M.P.
May 5, 1998
Beni Prasad Sahu Vs. Mayabai
March 19, 1998
Bhagatram Vs. A.P. Foam P. Ltd.
December 17, 1998
Bhagirati K.R. Naik Vs. Oriental Fire and General Insurance Co.
January 27, 1998
BHAGWAN DAS Vs. RAM CHARAN
November 9, 1998
BHAGWANDAS Vs. STATE OF M P
July 9, 1998
BHAGWANDAS Vs. STATE OF M P
March 5, 1998
BHAGWANI SAHU Vs. VIJAY KUMAR MOHANTY
December 4, 1998
Bhagwanlal Vs. State of M.P.
July 23, 1998
BHAGWATI CONSTRUCTION COMPANY Vs. STATE OF M P
November 23, 1998
Bhairo Singh Vs. State of M.P.
March 25, 1998
BHAIYALAL Vs. SUDHA
February 18, 1998
Bhanu Giri Vs. State of M.P.
October 8, 1998
Bhanwar Lal Vs. State of M.P.
July 22, 1998
BHANWAR SINGH CHANDMAL KOTHARI Vs. CHAMELI BAI
April 15, 1998
BHARAT CONSTRUCTION COMPANY Vs. INCOME TAX OFFICER
December 1, 1998
BHARAT HEAVY ELECTRICAL LTD Vs. GYAN KAUR
November 26, 1998
Bharat Sales Ltd. Vs. Life Insurance Corporation of India
February 5, 1998
Bhartiya Khadya Nigam Vs. Baboolal Agarwal
November 17, 1998
BHAWARSINGH Vs. KISHAN LAL
July 14, 1998
Bhikam Chand Vs. Officer Incharge K.U. Mandi Samiti
October 9, 1998
Bhikharoo Ram Sahu Vs. Municipal Corporation, Durg
November 26, 1998
BHILAI STEEL INDUSTRIES, BHILAI Vs. LABOUR COURT, DURG AND OTHERS
November 13, 1998
BHILIYA Vs. NAND KISHORE
April 28, 1998
BHOLA RAM Vs. MOHAMMAD IQBAL KHAN
January 8, 1998
BHOPAL THOK UPBHOKTA SAHKARI STORE MARYADIT Vs. REGIONAL DEPUTY DIRECTOR
November 19, 1998
Bhupendra Singh Vs. State of M.P.
May 21, 1998
Bhura Lal Pagare Vs. State of M.P.
June 29, 1998
BIPIN BHAI SHANKAR BHAI PATEL Vs. MURTI DEO RADHA MADHAVLALJI GEDA TRUST
April 21, 1998
BIRJINIYA Vs. MARRY
September 8, 1998
Bisundas Manikpuri Vs. Mangaldas
August 6, 1998
BOARD OF SECONDARY EDUCATION Vs. VASANT GANESH VAIDYA
August 20, 1998
Bodhnibai Vs. Jasraj Bastimal
October 16, 1998
BOMBAY PHARMA PRODUCTS Vs. INCOME TAX OFFICER
December 4, 1998
BRINDAWAN SINGH NET RAM SINGH Vs. STATE OF M P
May 13, 1998
BUDDHA ALIAS MAHENDAR SINGH Vs. STATE OF M P
September 21, 1998
Budhu Vs. State of M P
April 20, 1998
CANTONMENT BOARD SAGAR Vs. SUDHANSHU
November 10, 1998
CAPT S S DABAS Vs. ANIL KUMAR
February 23, 1998
Central Board of Secondary Education Vs. Nikhil Gulati
February 13, 1998
CHAIRMAN MPEB RAMPUR JABALPUR Vs. BHAJAN GOND
January 29, 1998
CHAND KHAN JUMMAN KHAN Vs. STATE OF M P
September 21, 1998
CHANDBI Vs. MOHD HANIF
April 22, 1998
Chanderlal Vs. State of M.P.
September 10, 1998
CHANDI BAI Vs. GULABKALI
September 16, 1998
CHANDRA MOHAN Vs. UNION OF INDIA
April 22, 1998
CHANDRA SHEKHAR CHATURVEDI Vs. RAJESH NANDINI SINGH
August 31, 1998
Chandrakala Doble Vs. Shyam Rao Doble
November 30, 1998
CHANDRAWATI SURJANRAM Vs. GANESH PRASAD LAKSHMI PRASAD
August 18, 1998
CHARLES VICTOR Vs. STATE OF M.P.
September 29, 1998
CHARLS VICTOR & ORS Vs. STATE OF M P
July 15, 1998
CHHATISGARH BIDI SHRAMIK UNION Vs. STATE OF M.P. AND OTHERS
October 27, 1998
CHHAYADEVI Vs. STATE OF M P
September 10, 1998
Chhote Khan Vs. Johra Bi
June 22, 1998
CHHOTELAL DABBE LAL RAI Vs. SHYAM KISHORE DEEN DAYAL NAMDEO
November 23, 1998
Chhotelal Singh Vs. State of M.P.
September 4, 1998
Chironjilal Vs. Ramlakhan
October 15, 1998
Chudamani Vs. G. angi
February 10, 1998
Chunta Vs. State of M.P.
September 17, 1998
COMMISSIONER OF COMMERCIAL TAX Vs. DAWAR BROTHERS
February 17, 1998
COMMISSIONER OF INCOME TAX Vs. PURUSHOTTAMDAS
January 8, 1998
COMMISSIONER OF INCOME TAX Vs. JAGDISH PRASAD GOYAL
April 22, 1998
COMMISSIONER OF INCOME TAX Vs. K N SINGH
July 6, 1998
COMMISSIONER OF INCOME TAX Vs. S LABHSINGH AND CO
November 30, 1998
COMMISSIONER OF INCOME TAX Vs. PRAGATI METAL CORPORATION
November 3, 1998
COMMISSIONER OF INCOME TAX Vs. ABHYESHWAR
December 7, 1998
COMMISSIONER OF SALES TAX Vs. VORA WIRES
November 18, 1998
CONTROLLER OF ESTATE DUTY Vs. KUSUM RANI CHOWDHARY
July 6, 1998
CONTROLLER OF ESTATE DUTY Vs. PARMANAND BHAI PATEL
July 27, 1998
Council of the Institute of Chartered Accountants of India Vs. K.C. Koshal
November 16, 1998
D.R. Rahul Vs. High Court of M.P.
January 9, 1998
Daddu Prasad Vs. State of M.P.
September 7, 1998
Dagdu Vs. Sureshchandra
April 27, 1998
Daljit Singh Vs. State of Punjab
November 12, 1998
Dameshwar Kumar Vs. State of Madhya Pradesh
August 10, 1998
Darshan Singh Vs. State of M.P.
March 25, 1998
DARSHAN SINGH PREETAM SINGH Vs. CENTRAL BANK OF INDIA
September 21, 1998
Dashrath Vs. State of M.P.
March 27, 1998
Dayaram Vs. Praveen
November 16, 1998
DEEPA ALIAS DEEPCHAND Vs. STATE OF MADHYA PRADESH
January 6, 1998
Deepak Vs. State of M.P.
October 14, 1998
DEEPAK SHUKLA Vs. SAVITA SHUKLA
July 28, 1998
DEEPCHAND Vs. STATE OF MADHYA PRADESH
February 19, 1998
Deva Vs. State of Rajsthan
November 17, 1998
DEVENDRA KUMAR Vs. JANAKRAM
November 5, 1998
DEVENDRA KUMAR BHAGAWATILAL DUBEY Vs. STATE OF M P
January 21, 1998
DEVENDRA SINGH Vs. STATE OF MADHYA PRADESH
March 10, 1998
DEVENDRA SINGH Vs. VARINDER SINGH
April 20, 1998
DEVENDRA SINGH THAKUR Vs. BEENA BAI
March 27, 1998
DEVENDRA VERMA Vs. NIDHI SHRIVASTAVA
May 9, 1998
DEVESH PRATAP SINGH Vs. SRIMATI SUNITA SINGH
March 18, 1998
DEVI SINGH Vs. STATE OF MADHYA PRADESH
May 9, 1998
DEVLAL Vs. UNION OF INDIA AND OTHER
August 14, 1998
DHAN SINGH AND OTHERS Vs. GENERAL MANAGER, N.T.P.C., KORBA AND OTHERS
May 9, 1998
Dharmendra Vs. Indore Municipal Corporation
July 30, 1998
Dharmendra Vs. Indore Municipal Corporation
July 27, 1998
DILIP SINGH MANDLOI Vs. PREMCHAND GENDALAL JAIN
July 2, 1998
DINESH CHANDRA Vs. STATE OF MADHYA PRADESH
March 4, 1998
DINESH KUMAR Vs. RASIK BIHARI JOSHI
December 18, 1998
Dinesh Kumar Vs. State of M.P.
November 28, 1998
Dinesh Kumar Saini Vs. Sabhapati, Shiksha Sthayi Samiti Zila Panchayat
February 10, 1998
DISTRICT CO OPERATIVE CENTRAL BANK LTD Vs. CONTROLLING AUTHORITY UNDER PAYMENT OF GRATUITY ACT
April 23, 1998
Divisional Children Welfare Institute, Chhatarpur Vs. State of M.P.
March 26, 1998
Dr. Pramod Govind Najpandey Vs. Jawaharlal Nehru Krishi Vishwavidyalaya
May 13, 1998
Dulesingh Vs. State of M.P.
March 4, 1998
E S I CORPORATION Vs. SIARA SMT
May 5, 1998
Fakirchand Vs. Jhadulal
November 26, 1998
FOOD CORPORATION OF INDIA & ANR Vs. UNION OF INDIA & ANR
April 23, 1998
Foolmati Bai Vs. Pancham Singh
February 17, 1998
FULMATI BAI Vs. PANCHAMSINGH
February 17, 1998
G. Raj Mallaiah Vs. State of A.P.
April 27, 1998
GABBAR SINGH Vs. M P S R T C GWALIOR AND ORS
March 27, 1998
GAJRA GEARS LTD Vs. ASHADEVI
March 11, 1998
Ganga Sai Vs. Girja
July 30, 1998
Ganpat Singh Vs. State of M.P.
March 6, 1998
GATOLEY LAL NATHOO RAM SONI Vs. MATHURA PRASAD LAXMAN PRASAD DALAL
January 29, 1998
GAUD SAHAKARI SABHA Vs. STATE OF MADHYA PRADESH
September 8, 1998
Gayadeen Vs. State of M.P.
September 10, 1998
GAYATRI BAI Vs. AHMADJI
July 14, 1998
GAYATRI BAIS Vs. STATE OF MADHYA PRADESH
August 19, 1998
Geeta Bai Vs. State of M P
January 21, 1998
GENERAL SECRETARY M P K K M PANCHAYAT HMS Vs. WESTERN COAL FIELDS LTD
January 8, 1998
GHANSU Vs. STATE OF MADHYA PRADESH
December 2, 1998
GHISA LAL Vs. RATANLAL GODHANLAL
January 29, 1998
Ghisilal Vs. Shobharam
September 29, 1998
Girdhari Singh Vs. Mahila Tara Bai
March 2, 1998
Girdharilal Vs. Balchand Keshrimal
August 13, 1998
GIRISH Vs. STATE OF M P
February 6, 1998
Girish Sharma Vs. State of M.P.
April 21, 1998
GITABAI Vs. UTTAM SINGH
July 23, 1998
GOKUL SINGH Vs. STATE OF MADHYA PRADESH
September 14, 1998
GOKUL SINGH RAMMILAN SINGH PATEL Vs. STATE OF M P
September 14, 1998
GOPAL Vs. STATE OF MADHYA PRADESH
December 11, 1998
GOPAL CHAND Vs. STATE OF M P
October 7, 1998
GOPAL DAS MAHESHWARI Vs. UNION OF INDIA
September 15, 1998
GOPAL KRISHNA SHARMA Vs. ENGINEER-IN-CHIEF P W D
November 24, 1998
Gopal Krushna Rath Vs. M.A.A. Baig
September 16, 1998
GOPAL SELAR Vs. BADRILAL
November 27, 1998
Gopalrao Vs. State of M.P.
May 15, 1998
GOPILAL RATHI Vs. BRIHATKAR SAHAKARI SAKH SAMITI
December 8, 1998
Gorelal Vs. State of M.P.
June 15, 1998
GOVIND JANGDE Vs. ARUN KUMAR SINGH
February 20, 1998
GOVIND PRASAD Vs. STATE OF M P
November 5, 1998
Govind Prasad Mishra Vs. Rani Durgawati Vishwavidyalaya
April 2, 1998
GOVIND RAM KHATRI Vs. STATE OF M P AND ORS
November 10, 1998
GOVIND SINGH Vs. COMMISSIONER OF INCOME TAX
May 14, 1998
GOYAL AND SONS Vs. KRISHI UPAJ MANDI SAMITTEE
January 22, 1998
GUDDI Vs. BANWARI
April 3, 1998
Guddi Sai Vs. Purushottam Pal
November 11, 1998
Gujarat Ambuja Cement Ltd. Vs. Union of India
August 12, 1998
Gulam Sarwar Vs. Deepak Shukla
June 25, 1998
GULMOHAR GRIHA NIRMAN SAHAKARI SANSTHA SAMITI INDORE Vs. STATE OF MADHYA PRADESH
July 31, 1998
Gurdial Kaur Vs. Kartar Kaur
March 26, 1998
GUSAI Vs. BANOOBAI
September 2, 1998
GWALINBAI Vs. STATE OF M P
November 2, 1998
GYANODA WD/O KALASHASHI BISWAS Vs. KALIPADA ANAND BISWAS
November 30, 1998
GYANWATI BAI Vs. BHAGCHAND MOHNA GUJAR
July 30, 1998
H H MAHARAJA MARTAND SINGH JU DEO Vs. COMMISSIONER OF INCOME TAX
July 24, 1998
Hamida Bi Vs. Mubariq
July 15, 1998
HAR GOVIND NAIK Vs. STATE OF M P
July 20, 1998
HARBHAJAN SINGH Vs. M.P. ELECTRICITY BOARD AND ANOTHER
April 28, 1998
Hari Kumar Sharma Vs. State of M.P.
August 12, 1998
HARI LATE SHRI KHANOOMAL Vs. MUNICIPAL CORPORATION
September 9, 1998
Haridas Vs. State of M.P.
April 24, 1998
Harish Chandra Vs. State of M.P.
January 28, 1998
HARISHANKAR PATEL Vs. STATE OF M P
July 3, 1998
HARISHANKAR PATEL Vs. STATE OF M P
February 20, 1998
HARISHANKAR SHRIVASTAVA Vs. STATE OF M P
November 6, 1998
HARISINGH BANSHILAL YADAV Vs. STATE OF M P
March 16, 1998
Harjinder Singh Vs. Karnail Singh
March 6, 1998
HARSAHAY Vs. AJAY KUMAR
December 18, 1998
HASMUKH RUPANI Vs. UNION OF INDIA
March 3, 1998
HAZARI LAL Vs. JUGAL KISHORE
March 26, 1998
HEERA BAI Vs. THAKURI
March 26, 1998
HEMANT TALKIES Vs. SMT. MEERA BAI
November 10, 1998
Hemlata Pathak Vs. State of M.P.
December 9, 1998
HIMMATLAL VADALIA Vs. UNION OF INDIA
March 5, 1998
Hind Grah Nirman Sahkari Samstha Vs. State of M.P.
December 15, 1998
HINDUSTAN MILLS AND ELECTRICALS STORES RAIPUR Vs. KEDIA CASTLE DELAN INDUSTRIES LTD
March 9, 1998
Hira Mills, Ujjain Vs. Babu
March 26, 1998
Hirabai Vs. Ramprasad
March 26, 1998
HIRDAY NARAYAN SHUKLA Vs. STATE OF M P
November 4, 1998
Hirdaynarayan Shukla Vs. State of M.P.
December 4, 1998
HUKUMCHAND Vs. ARJUN SINGH SISODIYA
March 31, 1998
IKARAR AHMED Vs. STATE OF MADHYA PRADESH
September 23, 1998
In Re: Kriparam Mishra, Advocate Vs. .
April 3, 1998
INDERJEE KAUR Vs. STATE OF M P
February 11, 1998
INDERMAL Vs. STATE OF M P
April 2, 1998
INDO-UNIQUE FLAME PVT LTD Vs. UNION OF INDIA
September 3, 1998
INDRA PAL PANDEY Vs. HARBANSH SINGH
March 6, 1998
JAGAT RAM Vs. MANSA BAI
September 14, 1998
JAGDAMBA PRASAD Vs. UMASHANKAR PANDEY
April 30, 1998
Jagdish Vs. Shyam Sundar
November 12, 1998
Jagdish Prasad Vs. State of U.P.
July 22, 1998
Jagdish Prasad Vs. State of M.P.
December 18, 1998
JAGDISH PRASAD HARVILAS SHARMA Vs. JILA SAHAKARI KENDRIYA BANK MARYADIT
August 20, 1998
JAGDISH PRASAD PARASHAR Vs. RAJENDRA KUMAR
July 16, 1998
Jagdish Prasad Srivastava Vs. Adarsh Deewan
September 18, 1998
JAGDISHCHANDRA AND ANR. Vs. STATE OF M.P.
January 16, 1998
JAGDISHPRASAD VISHVAKARMA Vs. DROPATIBAI
May 4, 1998
Jagpal Sharma Vs. Sudhir Awasthy
December 2, 1998
Jahar Singh Vs. State of M.P.
July 3, 1998
JAI NARAIN CHARITABLE REGISTERED SOCIETY Vs. KUMUD VERMA
February 24, 1998
Jaideep Arora Vs. Secretary, Government of M.P.
April 20, 1998
Jaidev Singh Chadha Vs. M.P.E.B.
May 1, 1998
Jaiprakash Vs. State of Haryana
July 30, 1998
Jameel Ahmad Vs. State of M.P.
October 8, 1998
JAMNASHANKAR Vs. UNION GOVERNMENT
August 4, 1998
Janki Devi Kohli Vs. Rambihari Mishra
February 4, 1998
Jaspal Singh Vs. State of Punjab
September 24, 1998
Jaswant Singh Vs. State of M.P.
February 23, 1998
Jawahar Lal Kanchan Vs. State of M.P.
September 2, 1998
Jawaharlal Darda Vs. Manoharrao Ganpatrao Kapsikar
March 26, 1998
Jhanak Lal Vs. State of Madhya Pradesh
May 9, 1998
JILA SAHAKARI KENDRIYA BANK LTD Vs. GOVIND PASAD NAI
April 6, 1998
Joona Singh Vs. Bhopal Motors and Machinary Co.
February 23, 1998
Jugi Bai Vs. Municipal Corp.
August 5, 1998
Jumman Khan Vs. Sunil Kumar
January 13, 1998
JYOTI OVERSEAS LTD Vs. ASSISTANT COMMISSIONER OF CUS I C D
July 28, 1998
K C MALHOTRA Vs. UNION OF INDIA
November 13, 1998
K G INDUSTRIES Vs. SALES TAX OFFICER
November 12, 1998
K K FABRICS Vs. UNION OF INDIA
June 23, 1998
K K PATNAYAK Vs. STATE OF MADHYA PRADESH
December 1, 1998
K. Trimurthulu Vs. M.V.N. Murthy
February 11, 1998
K.F. Anjum Ali Vs. High Court of M.P.
August 13, 1998
KAILASH CHAND GUPTA Vs. RUKAM SINGH YADAV
May 14, 1998
KAILASH JOSHI Vs. STATE OF MADHYA PRADESH
February 4, 1998
KAILASH SINGH Vs. NARAYAN SINGH
August 27, 1998
Kailashchand Porwal Vs. Union of India
March 24, 1998
Kailashnath Vs. Kishorilal
February 23, 1998
KALABAI Vs. PUSHPA BAI
November 5, 1998
Kalachand Patel Vs. State of Madhya Pradesh
May 14, 1998
KAMLABAI Vs. COMPETENT AUTHORITY
October 30, 1998
Kamlesh Sharma Vs. Komal Chand Kesharwani
April 1, 1998
Kamruddin Vs. Firoj Abbasi
April 29, 1998
Kanahaiyalal Vs. Sitaram
February 2, 1998
Kanhaiyalal Vs. Rukmani Bai
August 25, 1998
Kanhiyalal Rawal Vs. State of M.P.
November 19, 1998
KANSHIRAM Vs. SHANTIBAI
September 28, 1998
KANTA SACHDEV Vs. DEVIDAS
March 5, 1998
Kapoorchand Rajendra Kumar Jain Vs. Parasnath Digambar Jain Bada Mandir
September 17, 1998
KARAN Vs. MAMATABAI
February 3, 1998
KARAN SINGH HANUMAN SINGH Vs. STATE OF M P
November 7, 1998
KARTAR KOUR Vs. DAYAL SINGH
March 24, 1998
KARTIK GANGARAM CHOUDHARY Vs. JAGTU
January 20, 1998
Kashiram Vs. State of M.P.
October 16, 1998
KAUSHAL PRASAD KASHYAP Vs. STATE OF M P
October 28, 1998
KAUSHALYA BAI Vs. STATE OF M P
November 13, 1998
KEDAR GRIHA NIRMAN SAHAKARI SAMITI Vs. R K SHARMA
January 22, 1998
KEDIA DISTILLERIES LIMITED Vs. STAR CHEMICALS BOMBAY LTD
July 17, 1998
KEDIA LIQUOR LTD Vs. UNION OF INDIA
February 17, 1998
Kerra Vs. State of M P
January 14, 1998
KESHARI SINGH ALIAS RAMU Vs. STATE OF MADHYA PRADESH
October 28, 1998
KESHARI STEELS Vs. M P ELECTRICITY BOARD
February 27, 1998
KESHAV Vs. STATE OF M P
March 4, 1998
KESHAV RAM THAKUR Vs. SUCHHIBAI
July 27, 1998
KESHRI STEELS Vs. M P ELECTRICITY BOARD
January 6, 1998
Ketan Singh Vs. R.N. Tiwari
January 12, 1998
KEWAL RAM BASENA Vs. MOHAMMED SHAKIL
March 26, 1998
Kewribai Vs. Dularinbai
October 29, 1998
KHADAN MAZDOOR UNION AND ANOTHER Vs. ASSTT. LABOUR COMMISSIONER AND OTHERS
November 28, 1998
Khatoon Begum Vs. Abbas Ali
September 2, 1998
KHATOONBI Vs. PRITHVIPAL SINGH
September 15, 1998
Kiran Sikari Vs. State of M.P.
April 3, 1998
KIRTI Vs. RAJENDRA
August 25, 1998
Kishan Vs. Kanchanbai
February 20, 1998
KISHAN SINGH SOLANKI Vs. NATRAJ BUILDERS AND PROPERTY DEALERS
February 26, 1998
Kishanlal Vs. Badrilal
December 3, 1998
Kishanlal Vs. State of M.P.
July 14, 1998
KISHANSINGH SHIVPRASAD SWARNAKAR Vs. DANI DHARMASHALA
May 9, 1998
KISHORILAL AGARWAL Vs. STATE OF MADHYA PRADESH
August 28, 1998
Kishorilal Pandey Vs. Municipal Corporation, Mudwara, Katni
September 8, 1998
Kommu Vinja Rao Vs. State of A.P.
March 31, 1998
KRISHNA MURARI SHRIVASTAVA Vs. P.O. LABOUR COURT, SHAHJANABAD AND ANOTHER
October 8, 1998
Krishnaram Markande Vs. pt. Ravishankar Shukla University
September 24, 1998
KUMARI BAI Vs. ANANDRAM
February 18, 1998
KUNTIBAI Vs. ALAKHRAM JAGGULAL
April 21, 1998
Kunwar Singh Marko (Gond) Vs. Shiv Dayal Sarote
July 27, 1998
KUNWARLAL AND Vs. STATE OF MADHYA PRADESH
November 17, 1998
KUSUM VERMA Vs. PRITAM SINGH GULATI
February 27, 1998
KUSUMCHAND SHARADCHAND Vs. UNION OF INDIA
March 2, 1998
Lachchiram Vs. MPSRTC
August 21, 1998
LAD SINGH Vs. STATE OF M P
February 5, 1998
LAKHAN SINGH RATI RAM YADAV Vs. STATE OF M P
March 4, 1998
LAKHAN TIWARI Vs. PREETI
March 8, 1998
LAL CAPTANLAL Vs. BOARD OF REVENUE M P AT GWALIOR
January 22, 1998
Lalit Gurubaxani Vs. Usha Gurubaxani
December 2, 1998
Laliya Vs. Bhagwan
August 11, 1998
Lallu Vs. Kallu
September 17, 1998
Lashkari Ram Vs. Mast Ram Tanta
September 1, 1998
LATEL SANCHI SATNAMI Vs. STATE OF M P
April 15, 1998
LAXMAN Vs. STATE OF MADHYA PRADESH
February 19, 1998
Laxman Prasad Vs. State of M.P.
March 2, 1998
LAXMI DEVI SHRIVASTAVA Vs. ANIL KUMAR ZUTSI
October 29, 1998
Laxmi Narain Rajendra Kumar Kathal Vs. Alok Trading Co.
July 14, 1998
LAXMI NARAYAN GUPTA Vs. LIFE INSURANCE CORPORATION OF INDIA
August 25, 1998
Laxmichand Vs. State Bank of Indore
January 20, 1998
Laxmikant Jethi Vs. Ashok Kumar Mukherjee
July 13, 1998
LAXMILAL Vs. AJIT KUMAR
April 3, 1998
Leeladhar Vs. Laxmibai
November 24, 1998
LIFE INSURANCE CORPORATION OF INDIA Vs. AMBIKA PRASAD PANDEY
March 11, 1998
LOKNATH GUPTA Vs. STATE OF M P
July 23, 1998
M P ADIVASI VIKAS PARISHAD Vs. COLLECTOR JABALPUR
April 17, 1998
M P ELECTRICITY BOARD Vs. STATE INDUSTRIAL COURT
April 3, 1998
M P S R T CORPN , GENERAL MANAGER, BHOPAL Vs. MANIPAL JAIN & ANR
January 9, 1998
M P SHANKER RAO Vs. COMMISSIONER OF INCOME TAX
September 14, 1998
M P STATE CO OPERATIVE MARKETING Vs. BOARD OF REVENUE
April 13, 1998
M P STATE CO OPERATIVE MARKITING FEDERATION Vs. BOARD OF REVENUE
January 13, 1998
M P STATE CO-OPERATIVE MARKETING FEDERATION Vs. EMPLOYEES STATE INSURANCE CORPORATION
March 4, 1998
M.A. Khan Vs. Union of India
May 4, 1998
M.P. Electricity Board Vs. Nanhi Bai
February 23, 1998
M.P. Shikshak Congress Vs. R.P.F. Commissioner, Jabalpur
December 1, 1998
M.P. State Cooperative Oilseed Growers' Federation, Ltd. Vs. Pepsi Co. India Holdings Limited
September 7, 1998
M.P. STATE ROAD TRANSPORT CORPORATION Vs. MAHENDRAPAL SINGH AND OTHERS
March 5, 1998
M.P. State Warehousing Corporation Vs. Azizur Rehman Siddiqui
October 6, 1998
M.P.E.B., Ujjain Vs. Satyanarayan Puskarlal
August 13, 1998
M.P.S.R.T.C. Vs. Krishna Kant
December 4, 1998
M.S. Murti Vs. State of M.P.
December 8, 1998
Madan Gopal Vs. South Eastern Coalfields Ltd.
January 29, 1998
MADANLAL KALAAR Vs. BHAGWANDAS
April 1, 1998
Madhu Sudan Vs. State of M.P.
February 27, 1998
MADHURI BAI Vs. MINOR SURENDRA KUMAR
April 24, 1998
Madhusudan Vs. Rajesh
October 15, 1998
MADHUSUDAN KRIPARAM DANSENA Vs. STATE OF M P
February 27, 1998
MADHUSUDAN YADAV Vs. KSHETRIYA GRAMIN BANK
October 6, 1998
Madhya Pradesh Audyogik Kendra Vikas Nigam Ltd. Vs. Central India Mechinery Mfg. Co. Ltd.
August 5, 1998
MADHYA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. SHANTI DEVI
June 25, 1998
MADHYA PRADESH TRACTORS Vs. THE PRESIDING OFFICER AND OTHERS
September 3, 1998
MAGAN Vs. STATE OF M P
December 1, 1998
Maharaja Ranvirsingh Vs. Sanjay Musale
March 27, 1998
MAHESH AGARWAL Vs. UNION OF INDIA
March 6, 1998
MAHESH KUMAR Vs. UNION OF INDIA
March 23, 1998
Mahesh Kumar Vs. Sunita
March 27, 1998
Mahesh Kumar Kannuje Vs. State of M.P.
February 18, 1998
Mahesh Kumar Patel Vs. Mahesh Kumar Vyas
December 16, 1998
Mahesh Singh Vs. Sewaram
September 29, 1998
MAHINDRA and MAHINDRA PVT LTD Vs. KISHAN TRACTORS
February 9, 1998
Mahipal Singh Rautela Vs. State of M.P.
April 27, 1998
MAJOR GENERAL VINAY KUMAR SINGH Vs. UNION OF INDIA
September 27, 1998
Majruddin Vs. Qamaruddin
July 7, 1998
MALIK SINGH CHAWLA Vs. SURENDRA KUMAR LAKHERS
April 29, 1998
MALOOK KHAN Vs. STATE OF MADHYA PRADESH
August 11, 1998
MAMTA D/O DURGAPRASAD MATHUR Vs. STATE OF M P
July 11, 1998
MANAGER, UNITED NEWS OF INDIA Vs. LABOUR COMMISSIONER AND OTHERS
September 19, 1998
MANAGING DIRECTOR AND OTHERS Vs. RAM SWAROOP SONI AND ANOTHER
April 22, 1998
MANAGING DIRECTOR M P STATE ROAD TRANSPORT CO Vs. BHAGWANTI BAI
July 15, 1998
Mandas Vs. State of M.P.
March 5, 1998
MANGAL RAM Vs. STATE OF MADHYA PRADESH
November 5, 1998
MANGALA BEN Vs. DILIP MOTWANI
March 27, 1998
Mange Ram Vs. State, Delhi Administration
February 26, 1998
Mangilal Vs. Hemraj
May 5, 1998
Mangilal Solanki Vs. Managing Director, MPSRTC
March 19, 1998
Manilal Vs. Meenu Singhania
June 25, 1998
Maniram Vs. Bherulal
January 9, 1998
Manish Vs. Board of Education
September 10, 1998
MANISH GARG Vs. STATE OF MADHYA PRADESH
July 20, 1998
MANJU RAI Vs. M P ELECTRICITY BOARD
February 28, 1998
MANJULA MODI Vs. YOGENDRA KUMAR MODI
April 16, 1998
Manohar Singh Vs. State of Madhya Pradesh
August 27, 1998
MANOJ ALIAS AMIT Vs. STATE OF M P
October 27, 1998
MANORAMA DEVI WD/O PARMANAND Vs. SURESH KAILASH NARAIN
November 28, 1998
Manoranjan Singh Vs. State of Delhi
February 19, 1998
MANSUKH LAL Vs. NATIONAL TEXTILE CORPORATION M P LTD
July 28, 1998
MARDIA STEEL LTD Vs. COMMISSIONER OF CUS AND C EX
January 12, 1998
Mariambai Vs. State of M.P.
March 25, 1998
MEENA SINGH Vs. PRESCRIBED AUTHORITY-CUM COLLECTOR
January 22, 1998
Meghraj Vs. Omprakash Pande
September 21, 1998
MEHDIBAI FOUJDAR EDUCATION SOCIETY Vs. STATE OF M P
August 5, 1998
MIDEX OVERSEAS LTD Vs. MAHESHWARI PROTEINS LTD
March 2, 1998
MIRDUL SENGUPTA Vs. SHIPRA SENGUPTA
October 30, 1998
MISHRILAL Vs. NATHU
January 12, 1998
Mitthu Vs. State of M.P.
November 21, 1998
Mittu Lal alias Manohar Vs. State of M.P.
March 25, 1998
MOHAMMAD JAMEEL KHAN Vs. MITHTHU LAL
October 13, 1998
Mohan Singh Chandan Vs. State of M.P.
November 16, 1998
MOHANDAS SURYAVANSHI Vs. STATE OF MADHYA PRADESH
February 19, 1998
MOHANLAL CHUNNILAL Vs. STATE OF M P
July 2, 1998
MOHAR SINGH Vs. HARI RAM
January 16, 1998
Mohar Singh Vs. State of Rajsthan
April 16, 1998
Mohd. Amin Khan Vs. Altaf Khan
January 7, 1998
Mohd. Kadeer Vs. Abdul Wahid
August 20, 1998
Mohd. Sultan Ganai Vs. State of J & K
May 5, 1998
Mohd. Yusuf Vs. State of M.P.
September 8, 1998
Mohd. Zahid Vs. State of M.P.
November 16, 1998
MOLAI TRANSPORT COMPANY, AMARPATAN Vs. BAL MUKUND PANDEY AND ORIENTAL INSURANCE COMPANY,
March 3, 1998
MOOL CHAND Vs. S S PARIHAR
March 5, 1998
Mujia alias Maujilal Vs. State of Madhya Pradesh
January 16, 1998
Mukesh Chaurasia Vs. Shri Bhagwan Gupta
December 15, 1998
MUKESH KUMAR Vs. M/S. KHURANA CONSTRUCTION COMPANY AND OTHERS
February 18, 1998
Mukesh Kumar Mandil Vs. State of M.P.
July 29, 1998
MUKU BAI Vs. STATE OF M P
August 18, 1998
MUNDA ALIAS SATYA NARAIN CHOUBE Vs. STATE OF MADHYA PRADESH
July 15, 1998
MUNICIPAL CORPORATION Vs. STATE OF M P
August 17, 1998
Munna Vs. State of Madhya Pradesh
March 25, 1998
MUNNALAL TIWARI Vs. STATE OF MADHYA PRADESH
January 16, 1998
Munni Banoo Khan Vs. State of M.P.
July 7, 1998
MUNNI DEVI Vs. ANGURI DEVI
May 9, 1998
MUNNIBAI Vs. JAGDISH BHAGIRATH RATHORE
April 30, 1998
Munshi Aalamgeer Khan Vs. Khalid Hamid
October 6, 1998
N D SINGHAL Vs. STATE OF M P
November 10, 1998
N K PAL Vs. UMA PAL
March 11, 1998
N.K. RUNGTA AND OTHERS Vs. REGIONAL LABOUR COMMISSIONER (CENTRAL), JABALPUR A
May 9, 1998
Nagaram Vs. Prabhu
August 4, 1998
NAIB SUBEDAR (CLERK GD) LAYAK SINGH Vs. UNION OF INDIA AND OTHERS
October 28, 1998
NANAKCHAND SHRIRAM SOHANI Vs. UNION OF INDIA
July 30, 1998
Nand Kishore Tiwari Vs. State of M.P.
September 3, 1998
Nanda Vs. State of M.P.
December 3, 1998
Nandkishore Vs. President, Babulal Bahoti
May 6, 1998
NANDKISHORE AND OTHERS Vs. P.O., LABOUR COURT AND OTHERS
August 4, 1998
Nandram Vs. Mukesh Kumar
April 20, 1998
Nanhelal Verman Vs. State of M.P.
December 18, 1998
Narayan Vs. State of M.P.
March 3, 1998
Narayan Prasad Patwa Vs. Sahodra Bai
February 6, 1998
NARAYANDAS SHARMA Vs. STATE OF MADHYA PRADESH
November 6, 1998
NARENDRA BAJPAYI Vs. STATE OF M P
November 19, 1998
NARENDRA COMPANY Vs. HUKUMCHAND MILLS LTD
February 2, 1998
Narendra Kumar Gouraha Vs. State of M.P.
May 13, 1998
NARENDRA PRASAD MISRA Vs. M.P. STATE ROAD TRANSPORT CORPORATION AND OTHERS
April 2, 1998
Narendra Singh Vs. State of M.P.
August 13, 1998
NARESH PUROHIT Vs. P K SHOBHANA
October 29, 1998
NARMADA MAI KHADAN KAAMGAR KARIGAR Vs. STATE OF M P
November 10, 1998
NARMADAPRASAD PANDEY Vs. STATE OF M P
April 16, 1998
Narmade Prasad Vs. Manohar Das Sadhu
September 11, 1998
NATIONAL INSURANCE CO LTD Vs. NAUSHAD
July 30, 1998
NATIONAL INSURANCE CO LTD Vs. UMA DEVI
January 6, 1998
NATIONAL INSURANCE CO LTD Vs. DWARIKA PRASAD SINGHAL
February 26, 1998
Natthu Singh Vs. State of M.P.
September 8, 1998
NAWAL KISHORE JAGANNATH PRASAD Vs. STATE OF M P
September 17, 1998
NEERAJ SHRIVASTAVA Vs. STATE OF MADHYA PRADESH AND OTHERS
April 15, 1998
NEETI BHAN Vs. HILL EDUCATION SOCIETY
August 6, 1998
Nemichand Jain Vs. Vijay Kumar
November 3, 1998
NEO SACKS LIMITED Vs. CEGAT
January 28, 1998
NEPA LIMITED Vs. MANOJ KUMAR AGRAWAL
May 14, 1998
Nepa Limited Vs. Manoj Kumar Agarwal
August 6, 1998
NEW INDIA ASSURANCE CO LTD Vs. IQUBAL
November 18, 1998
NEW INDIA ASSURANCE CO LTD Vs. RAM CHARAN
November 10, 1998
NEW INDIA ASSURANCE CO LTD Vs. JASSIBAI
January 20, 1998
NEW INDIA ASSURANCE CO LTD Vs. BABLU
January 20, 1998
NEW INDIA ASSURANCE CO LTD Vs. SURINDER KAUR
March 19, 1998
New India Assurance Co. Vs. Dharamraj
January 7, 1998
New India Assurance Co. Vs. Bhagwati Devi
February 10, 1998
New India Assurance Co. Ltd. Vs. Bahadur Singh
November 26, 1998
NEW INDIA ASSURANCE CO. LTD. Vs. SMT. RAJRANI AND ANOTHER
November 27, 1998
NEW INDIA INSURANCE COMPANY LIMITED Vs. PRAKASH NARAIN AGNIHOTRI
October 9, 1998
NEW INDIAN ASSURANCE CO LTD Vs. DAYALI
February 3, 1998
NEW INIDA ASSURANCE CO. LTD. Vs. SMT. MANTORA BAI AND OTHERS
November 17, 1998
NIRANJAN SONI Vs. STATE OF M P
April 3, 1998
Nirmal Singh Sahu Vs. State of M.P.
February 11, 1998
NIRMAL UDYOG Vs. COMMISSIONER OF INCOME TAX
March 12, 1998
NIRMALA DEVI Vs. RAVINDRA SINGH
September 17, 1998
NOHARLAL SAHU AND OTHERS Vs. SARDAR SURJEET SINGH AND OTHERS
March 4, 1998
Om Prakash Vs. Sadri
January 5, 1998
OM PRAKASH Vs. NOOR JAHAN
January 22, 1998
Omkar Lal Asatkar Vs. Sub-Divisional Officer (Revenue), Lanji, Dist. Balaghat
September 21, 1998
Omprakash Shrivastava Vs. State of M.P.
September 7, 1998
Omprakash Trivedi Vs. State of M.P.
October 29, 1998
ORIENTAL INSURANCE CO LTD Vs. ALKA MISHRA
November 28, 1998
ORIENTAL INSURANCE CO LTD Vs. MULAYAM BAI
August 3, 1998
P. Kunhali Vs. State of Kerala
April 15, 1998
P.A. Narayanan Vs. Union of India
February 13, 1998
PADAMSINGH Vs. MANSINGH AND OTHERS
January 27, 1998
PANKAJ KUMAR BHOUMIK Vs. BHARAT REFRACTORIES LTD
March 18, 1998
Pappi Vs. Kamal Singh
June 30, 1998
PARMAL SINGH Vs. MAN SINGH AND OTHERS
January 23, 1998
PARMANAND PUROHIT Vs. STATE BANK OF INDORE & ANR
November 7, 1998
PATEL B S Vs. STATE OF M P
July 15, 1998
Pawan Kumar Sharma Vs. Gurdial Singh
September 23, 1998
PAWAN KUMAR SHRIVASTAVA Vs. MUNICIPAL CORPORATION
May 14, 1998
Phool Singh & two Vs. Kosa Bai & two
July 9, 1998
Pillaram Vs. State of M.P.
March 16, 1998
Pokhardas Vs. Savita Devi
March 20, 1998
Poonamchand Pannalal Vs. Krishi Upaj Mandi Samiti
December 3, 1998
Poonjibai Vs. Kewalbai
April 24, 1998
Pooralal Vs. Competent Authority
December 3, 1998
Prabha Saxena Vs. State of M.P.
October 9, 1998
Prabha Singh Vs. State of M.P.
January 27, 1998
PRABHAKAR NARAYAN KELKAR Vs. STATE OF M P
September 18, 1998
Prabhat Agrawal Vs. State of M.P.
November 11, 1998
PRABHUDAYAL AMICHAND Vs. COMMISSIONER OF INCOME TAX
October 30, 1998
PRADEEP KUMAR AGARWAL Vs. UNION OF INDIA
September 4, 1998
Prakash Vs. State of Madhya Pradesh
April 28, 1998
PRAKASH CHAND RAI Vs. STATE BANK OF INDORE BHOPAL
January 29, 1998
Pramila Soni Vs. Maluk Chand
May 21, 1998
Pran Kishen Vs. Municipal Council, Dabra
August 24, 1998
PRATAP SINGH RAMLAL SINGH Vs. SHARAD CHAND SUNDERLAL NIGAM
March 25, 1998
PREM BABU KALUARAM SAKYA Vs. MATSYA KRISHAK VIKAS ADHIKARAN
July 20, 1998
PREM KUMARI Vs. RAJBEER SINGH
January 23, 1998
Prem Narain Vs. State Transport Appellate Tribunal
March 10, 1998
PREM NARAIN SHARMA Vs. STATE TRANSPORT APPELLATE TRIBUNAL GWALIOR
March 11, 1998
PREMLATA CHADDHA Vs. SURENDRA KUMAR SONI
February 19, 1998
PRESIDENT TRANSPORT CO-OPERATIVE BANK Vs. CHANDRAPRABHA WD/O KAMALKISHORJI
February 28, 1998
PROF NARENDRA KUMAR GOURAHA Vs. STATE OF MADHYA PRADESH
May 13, 1998
Promilla Bais Vs. Principal, Daly College
September 25, 1998
PRUBHU LAL Vs. SHAHEED KHAN
November 20, 1998
Purabai Vs. Prithwiraj
November 30, 1998
PURUSHOTTAM DAS Vs. ANIL KUMAR
November 24, 1998
PUSHPA DEVI Vs. NARENDRA SINGH BHADORIYA
January 29, 1998
PUSHPA RAMESH KUMAR PATWA Vs. RAMESH KUMAR BADRI PRASAD
June 29, 1998
PUSHPABAI Vs. PRATAPSINGH
March 30, 1998
R B POLYSACKS Vs. COMMISSIONER APPEALS CENTRAL EXCISE
June 29, 1998
R G Patil Vs. Om Prakash
August 11, 1998
R K TIWARI IST CIVIL JUDGE Vs. N K PANDEY ADVOCATE
November 18, 1998
R.C. Saxena (Col. Retd.) Vs. State of M.P.
July 13, 1998
R.K. SHRIVASTAVA Vs. P.O., LABOUR COURT, BHOPAL AND ANOTHER
May 6, 1998
R.P. Chitrakar Vs. Bhawani
March 3, 1998
R.P. Singh Vs. Narmada Prasad
January 28, 1998
R.S. Bansal Vs. M.P. Housing Board
November 9, 1998
RABINDRANATH MUKHOPADHYAY Vs. COAL INDIA LTD
August 24, 1998
RAFIQ KHAN Vs. JAMILA BEE
November 12, 1998
Rafique Khan Vs. State of Madhya Pradesh
October 15, 1998
Raghubir Vs. State of M.P.
August 17, 1998
Raghunath Prasad Vs. Parwati Devi
September 16, 1998
RAGHUNATH SINGH AND OTHERS Vs. KURBAN ALI AND ANOTHER
March 17, 1998
RAGHVENDRA PRASAD GAUTAM Vs. UNION BANK OF INDIA
August 4, 1998
Raigarh Khetriya Gramin Bank Vs. Taliram Gupta
November 28, 1998
Raj Deo Sharma Vs. State of Bihar
October 8, 1998
RAJ KAUR Vs. KINETIC GALLERY
December 10, 1998
RAJ MANI SINGH Vs. RANGADEV SINGH
November 3, 1998
RAJANI EXTRACTIONS Vs. STATE OF MADHYA PRADESH
January 15, 1998
RAJAT MOHAN VERMA Vs. AWADH BIHARI SINGH
June 24, 1998
RAJEEV JAJODIYA Vs. JITENDRA KUMAR SHARMA
July 11, 1998
Rajendra Vs. State of M.P.
March 10, 1998
Rajendra Gupta Vs. Kishorilal
February 27, 1998
Rajendra Kumar Vs. Mayadevi
October 16, 1998
RAJENDRA KUMAR MAHAWAR Vs. SHAKUNTALA MAKHANLAL KESARWANI
November 17, 1998
RAJENDRA KUMAR SINGH Vs. STATE OF M P
July 3, 1998
RAJESH Vs. DALIP
December 16, 1998
RAJESH RAGHUNATH Vs. DALIP JAGANNATH
December 15, 1998
Rajinder Kumar alias Kala Vs. State of M P
November 19, 1998
RAJKUMAR Vs. STATE
April 17, 1998
Rajkumar Vs. Commissioner, Municipal Corp.
August 1, 1998
Rajkumar Burman Vs. M.P. Police Housing Corporation
September 8, 1998
RAJKUMAR LAXMINARAYAN MEHTA Vs. STATE OF M P
April 24, 1998
RAJKUMAR SHARMA Vs. LAXMI SHARMA
July 23, 1998
Rajneesh Trivedi Vs. State of M.P.
January 23, 1998
RAKESH Vs. STATE OF MADHYA PRADESH
September 30, 1998
Rakesh Khatri Vs. Damoh-Panna-Sagar Khetriya Gramin Bank
July 10, 1998
Rakesh Parmar Vs. State of M.P.
November 28, 1998
Ram Awatar Agrawal Vs. State of M.P.
May 15, 1998
RAM GYANI VERMA Vs. P O LABOUR COURT
February 27, 1998
RAM KHELAWAN GUPTA Vs. SEETA GUPTA
July 14, 1998
RAM PRAKASH INDRASEN KOHLI Vs. KRISHNA DAS AGARWAL
October 8, 1998
RAM SEWAK Vs. STATE OF MADHYA PRADESH
April 22, 1998
RAM SHARAN Vs. ANSUIYA BAI
November 3, 1998
Ram Singh Vs. State of Haryana
April 2, 1998
Ram Vilas Gupta Vs. Kishorilal
November 3, 1998
Ramabhilash Ram Vs. Krishna Ram
March 1, 1998
Ramadhar Vs. State of M.P.
January 22, 1998
RAMADHAR SHARMA Vs. SEWARAM SHRIRAM
May 9, 1998
Ramanugrah Vs. Ramanuj
May 8, 1998
RAMAPATI BHATTACHARYA Vs. COLLECTOR
July 9, 1998
RAMASHANKER SRIVASTAVA Vs. STATE INDUSTRIAL COURT AND OTHERS
September 19, 1998
Ramasingh Vs. Kanhayalal
April 27, 1998
RAMCHANDRA Vs. STATE OF MADHYA PRADESH
May 9, 1998
Ramdas Vs. State of M.P.
March 23, 1998
Ramdas Tanti Vs. State of Madhya Pradesh
August 27, 1998
Ramdayal Vs. Janki Rao
September 17, 1998
Ramdulare Vs. Divisional Manager, MPSRTC
August 21, 1998
Ramendra Kishore Biswas Vs. State of Tripura
December 4, 1998
Ramesh Vs. State of M.P.
October 13, 1998
Ramesh Kumar Jaiswal Vs. State of M.P.
October 14, 1998
RAMESH KUMAR MISHRA AND ANOTHER Vs. M/S. RAYMONDS CEMENT WORKS AND ANOTHER
November 12, 1998
RAMESH KUMAR RADHESHYAM AGRAWAL Vs. STATE OF M P
November 6, 1998
Rameshchandra Vs. State of M P
September 24, 1998
RAMESHCHANDRA BABULALJI SHRIVASTAV Vs. STATE OF M P
September 3, 1998
Rameshwar Vs. State of M.P.
March 23, 1998
RAMESHWAR KAUSHIK Vs. STATE OF M.P.
March 25, 1998
RAMESHWARI DEVI Vs. STATE
August 3, 1998
RAMJI PORTE Vs. PREMABAI PATEL
January 9, 1998
RAMKHILAWAN RAMNIWAZ BAISWAR Vs. NORTHERN COAL FIELD LTD
September 28, 1998
Ramlal Vs. State of M.P.
February 18, 1998
RAMLAL CHIRONJILAL Vs. COMMISSIONER OF INCOME TAX
October 9, 1998
Ramnath Chamar Vs. State of M.P.
February 11, 1998
RAMNATH KAUSHIK Vs. STATE OF M P
October 6, 1998
Ramniwas Vs. Union of India
February 17, 1998
Rampyari Vs. Mangaldev
February 2, 1998
Ramsingh Vs. State of M.P.
January 7, 1998
RAMVEER SHARMA Vs. NEELAM SHARMA
April 17, 1998
Ramveer Tyagi Vs. R.T.A. Chambal Region
September 1, 1998
Ranjeet Singh Tomar Vs. Banwarilal Samdasani
August 25, 1998
RANJIT KAUR WD/O SARDAR BHUPENDRASINGH MATA Vs. BHAGWANT KAUR
November 6, 1998
RANU WD/O SUDHIR GHOSH Vs. RAI BAHADUR BHOOTNATH DEY
December 2, 1998
Rao Mahendra Singh Vs. Abdul Rashid
February 11, 1998
Rasik Auto Stores Vs. Navin V. Hantodkar
November 10, 1998
Ratan Singh Bhil Vs. brahim
February 23, 1998
RATNAKAR SINGH CHOUHAN Vs. STATE OF M P
November 10, 1998
Ravi Vs. State of M.P.
October 15, 1998
Ravi Pratap Singh Vs. Chairman, BHEL
December 2, 1998
RAVINDRA NATH KHOSLA Vs. UNION OF INDIA
November 2, 1998
RAVISHANKAR Vs. UMA TIWARI
January 28, 1998
RAYMOND LIMITED Vs. STATE OF MADHYA PRADESH
March 5, 1998
RBOPA ROOPMATI Vs. VIJAY KUMAR
February 28, 1998
REETA SHARAN ALIAS SAROJ SHARAN Vs. SHELENDRA GANPAT PRASAD SHARAN
November 6, 1998
REGIONAL PROVIDENT FUND COMMISSIONER Vs. STATE OF M P
February 6, 1998
REKHA BHATIA Vs. HILL EDUCATION SOCIETY
July 10, 1998
RESHAMLAL BASWAN Vs. BALWANT SINGH JWALASINGH PUNJABI
February 2, 1998
RETIRED BHILAI STEEL PLANT EMPLOYEE ASSOCIATION Vs. STEEL AUTHORITY OF INDIA
April 15, 1998
Rishikesh Sharma Vs. Janpad Panchayat Kailaras
July 28, 1998
ROOPA ALIAS ROOPMATI Vs. VIJAY KUMAR
February 28, 1998
Roopchand Vs. Bataisa Bai
September 21, 1998
S K JAIN Vs. DAYAWATI
July 27, 1998
S P JAT Vs. STATE OF M P
February 24, 1998
S. K. DEAN AND OTHERS Vs. STEEL AUTHORITY OF INDIA LTD. AND OTHERS
March 27, 1998
S. Velayudhan Vs. Krishnan
April 1, 1998
S.P. Anand Vs. Union of India
August 25, 1998
Sadrilal Vs. Kanhaiyalal
October 16, 1998
SAJANBAI Vs. SATTAR KHAN & ORS
January 9, 1998
SAKINABAI Vs. FAKRUDDIN
March 6, 1998
Sakribai Vs. Kailash Chandra
November 30, 1998
Salahuddin Vs. State of M.P.
September 10, 1998
SALIM Vs. STATE OF MADHYA PRADESH
September 24, 1998
SAMRAT BIDI WORKS Vs. DAYALAL MEGHJI AND CO
February 24, 1998
Sanandram Vs. State of M.P.
November 28, 1998
Sanchalakshri Vs. Vijaya Kumar Mehta
November 18, 1998
Sanjay Kumar Mishra Vs. State of M.P.
March 18, 1998
SANKATA DEVI VERMA Vs. JAGDISH SINGH CHANDEL
November 12, 1998
SANNA @ SANNU Vs. STATE OF MADHYA PRADESH
February 6, 1998
SANT KUMAR DESHMUKH Vs. CHITRALEKHA
January 21, 1998
SANTOSH CHAMPALAL JAIN Vs. VIMLA BAI WD/O CHAMPALAL JAIN
February 2, 1998
SANTOSH KUMAR Vs. SANJAY MORE
February 20, 1998
SANTOSH KUMAR Vs. STATE OF M P
October 9, 1998
Santosh Kumar Dubey Vs. State of M.P.
March 27, 1998
Sapan Banerji Vs. Shanti Devi Jaiswal
November 3, 1998
SARDAR RAJINDER SINGH Vs. BHUPINDER KAUR
February 2, 1998
SAROJ DUBE Vs. AAILDAS SINDHI
January 13, 1998
SAROJBAI Vs. SUBHASH CHANDER
January 12, 1998
SATISH Vs. STATE OF M P
January 22, 1998
SATISH CONSTRUCTION COMPANY Vs. ALLAHABAD BANK
February 2, 1998
SATISH SHYAM SONI Vs. NIRMAL PRAKASH AGRAWAL
November 3, 1998
Satish Trading Company Vs. Divisional Manager, P.P. Khare,Indore Telephones
November 26, 1998
Satya Narayan Vs. State of M.P.
January 12, 1998
SAVITA DEVI Vs. COMMISSIONER OF GIFT TAX
June 23, 1998
SAYEED MIYA Vs. STATE OF MADHYA PRADESH
September 21, 1998
SECRETARY STATE OF MADHYA PRADESHIRRIGATION DEPTT BHOPAL Vs. JASWANT SINGH DHILLON
November 24, 1998
Seema Vs. Kamlesh Kumar Sharma
April 28, 1998
Sevak Ram Vs. State of Madhya Pradesh
October 28, 1998
Shabir Hussain Vs. State of M.P.
April 20, 1998
SHAJI VARGHESE Vs. UJJWAL MAJUMDAR
October 5, 1998
SHAKUNTALA BAI Vs. BHAGWANDAS
April 17, 1998
SHAKUNTALA BAI SANGEWAR Vs. GOPI CHAND GUPTA
September 29, 1998
SHAMBHU PRASAD Vs. DEESON
July 9, 1998
Shankar Lal Vs. Babulal
November 21, 1998
Shankarayya Vs. United India Insurance Co. Ltd.
January 16, 1998
Shanti Bai Vs. Indira Bai
July 16, 1998
SHANTI DEVI AGRAWAL Vs. PUNJAB NATIONAL BANK
October 8, 1998
SHANTIBAI Vs. RAMBILAS
January 21, 1998
SHARADA PULLELA Vs. COMMISSIONER OF INCOME TAX
September 14, 1998
SHASHIKALA VATS Vs. JANPAD PANCHAYAT MORAR
April 1, 1998
Sheikh Ashiq Vs. State of M.P.
June 25, 1998
Sheikh Nawshad Vs. State of M.P.
September 4, 1998
SHIV KUMAR JYOTISHI Vs. LABOUR COURT, SAGAR AND OTHERS
November 12, 1998
SHIV NARAYAN Vs. KAMAL SINGH
April 1, 1998
SHIVDEVI Vs. SURJA DEVI
December 9, 1998
SHIVLAL Vs. GIRISH KUMAR
October 27, 1998
SHIVLAL BHUWANJI Vs. GIRISHKUMAR KAILASH NARAYAN GUPTA
October 29, 1998
Shobha Vs. Dayaram
July 16, 1998
Shreerama Murthy Vs. State of A.P.
July 29, 1998
Shrilal Vs. Bhagwati Prasad
November 16, 1998
Shyam Lal Soni Vs. State of M.P.
October 12, 1998
SHYAM LAL VYAS Vs. INDERCHAND JAIN
September 8, 1998
Shyam Sunder Vs. State of M.P.
December 3, 1998
Shyam Sunder Prasad Vs. Municipal Council, Pathalgaon Distt. Raigarh
July 23, 1998
SHYAMABAI Vs. RADHAKISAN
December 7, 1998
SHYAMLAL Vs. STATE OF MADHYA PRADESH
September 7, 1998
SHYAMLAL Vs. LAU KUSH RAM LAKHAN PANDEY
July 7, 1998
SHYAMLAL AGRAWAL Vs. SARDAR GURUBACHAN SINGH
October 7, 1998
SHYAMRAO AND OTHERS Vs. P.O., LABOUR COURT AND OTHERS
October 27, 1998
SIDDHARTHA TUBES LTD Vs. COMMISSIONER OF CENTRAL EXCISE
September 2, 1998
Sitaram Vs. State of M.P.
November 11, 1998
SITARAM BHAGATRAM Vs. STATE OF M P
July 15, 1998
SIYARAM Vs. STATE OF MADHYA PRADESH
August 5, 1998
SMT. PARVATI AHIRWAR AND ANOTHER Vs. THE COLLECTOR AND COMPETENT AUTHORITY, PANNA AND OTHERS
December 16, 1998
SOHAN MEHRA Vs. REGISTRAR CO OP SOCYETY
September 15, 1998
Som Distilleries Ltd. Vs. State of M.P.
August 3, 1998
Sonelal Tiwari Vs. State of M.P.
January 15, 1998
ST D SARASWATI SHAIKSHANIK SAMITI Vs. ADDITIONAL LABOUR COMMISSIONER
August 25, 1998
State Bank of India Vs. Arvind Kumar Shukla
April 7, 1998
State Bank of India Officers Association Vs. M.C. Shrivastava
September 7, 1998
State of Karnataka Vs. Narayan Babu Sanadi
July 23, 1998
STATE OF M P Vs. MOLAI RAMGAREEB KOL
December 9, 1998
STATE OF M P Vs. GANGA SINGH
November 26, 1998
STATE OF M P Vs. ANAND KUMAR JAIN
November 19, 1998
State of M P Vs. Gulab Chand
August 26, 1998
STATE OF M P Vs. RAMMI ALIAS RAMESHWAR
September 1, 1998
STATE OF M P Vs. BHAGWANTI BAI
September 14, 1998
STATE OF M P Vs. SANTOSH KUMAR AGRAWAL
October 8, 1998
STATE OF M P Vs. RAKESH KUMAR GUPTA
April 19, 1998
STATE OF M P Vs. SHUSHILA BAI THAKUR
April 22, 1998
State of M.P. Vs. Dharam Bir
June 8, 1998
State of M.P. Vs. Anandram
August 14, 1998
State of M.P. Vs. Gaurishankar
November 11, 1998
State of M.P. Vs. Shankar
March 31, 1998
State of M.P. Vs. Bhagwatdeen
December 1, 1998
STATE OF M.P. Vs. PRESIDING OFFICER, LABOUR COURT, SHAHDOL AND OTHERS
November 18, 1998
State of M.P. Vs. Pradeep Kumar
November 13, 1998
State of M.P. Vs. Ramdeo
February 5, 1998
State of M.P. Vs. Ramdayal Patel
December 15, 1998
State of M.P. Vs. Kapilram
April 6, 1998
State of M.P. Vs. Babusingh
November 30, 1998
State of M.P. Vs. Rajendra alias Mexi
April 15, 1998
State of M.P. Vs. Nanho
May 15, 1998
State of M.P. Vs. Dular Singh
February 10, 1998
STATE OF M.P. AND OTHERS Vs. MADAN LAL
November 26, 1998
STATE OF MADHYA PRADESH Vs. KAMLA SHANKAR
December 3, 1998
STATE OF MADHYA PRADESH Vs. HEMANT KUMAR MANGALUR NISHAD
November 11, 1998
STATE OF MADHYA PRADESH Vs. ARPANA SHUKLA
November 7, 1998
STATE OF MADHYA PRADESH Vs. RAKESH KUMAR GUPTA
April 21, 1998
STATE OF MADHYA PRADESH Vs. TANTOO ALIAS HALKEVEER
April 1, 1998
STATE OF MADHYA PRADESH Vs. CHITREKHA
April 1, 1998
STATE OF MADHYA PRADESH Vs. SUSHILA TRIPATHI
July 17, 1998
STATE OF MADHYA PRADESH Vs. MUKESH
January 29, 1998
STATE OF MADHYA PRADESH Vs. MOLAI
February 9, 1998
STATE OF MADHYA PRADESH Vs. PHATTU GOND AND GUDDO BAI
February 18, 1998
State of Punjab Vs. Gurcharan Singh
September 2, 1998
State of Punjab Vs. Gian Kaur
March 5, 1998
State of Rajasthan Vs. Rajendra Singh
July 22, 1998
Subhash Vs. State of M.P.
August 25, 1998
SUBHASH CHAND JAIN Vs. CENTRAL BANK OF INDIA
August 12, 1998
SUBHASH PROJECTS AND MARKETING LIMITED Vs. SOUTH EASTERN COALFIELDS LIMITED
May 15, 1998
SUDHA GUPTA Vs. STATE OF MADHYA PRADESH
November 24, 1998
Sudha Gupta and Ors. Vs. State of M.P.& Ors.
November 24, 1998
SUDHA TRIPATHI Vs. STATE OF MADHYA PRADESH
November 7, 1998
SUJAN PAL SINGH Vs. CHANDAN SINGH PATEL
May 14, 1998
SUKHNANDAN RAM SAHU Vs. ORIENTAL INSURANCE CO LTD
September 15, 1998
Sultan Khan Vs. Rehman Khan
November 6, 1998
SUMAN SANTOSH KUMAR PATEL Vs. BHANWATI MAHESH PRATAP PATEL
April 1, 1998
SUNEETA DHARMENDRA SINGH Vs. UNION OF INDIA
September 10, 1998
Sunil Enterprises Vs. S.B.I. Commercial and International Bank
April 30, 1998
Sunil Kumar Vs. State of M P
May 15, 1998
Sunila Vs. Roop Chand
August 18, 1998
SUNITA SAKIT Vs. IMAM ALI
May 13, 1998
SUPERINTENDING ENGINEER P W D Vs. DEV PRAKASH SHRIVAS
December 9, 1998
SUREKHA Vs. DILIP DEVIDAS
February 24, 1998
SURENDRA AGNIHOTRI Vs. STATE OF MADHYA PRADESH
January 7, 1998
Surendra Prasad Mishra Vs. Kanhai Ram
January 11, 1998
Suresh Kumar Vs. State Of M P
August 10, 1998
Suresh N. Bhusare Vs. State of Maharastra
August 11, 1998
Suresh Prasad Vs. State of M.P.
December 18, 1998
Suresh Rai Vs. State of M.P.
February 9, 1998
Surinder Kaur Vs. State of Punjab
November 18, 1998
SURJA DEVI Vs. SHIVDEVI
December 9, 1998
SUSHIL KUMAR Vs. STATE OF MADHYA PRADESH
October 27, 1998
SWAPNA CHAKRAWARTI Vs. VIPLAY CHAKRAWARTI
March 30, 1998
Swaran Singh Vs. State of U.P.
March 5, 1998
Swastik Roadways Co. Vs. R. T. A.
February 12, 1998
T. Srinivasan Vs. T. Varalakshmi
January 22, 1998
TAJ KHAN S/O HANUSA Vs. PATEL PREVBHA
August 21, 1998
TAKHAT SINGH THAKUR ARJUNSINGHJI SISODIYA Vs. STATE OF M P
July 15, 1998
TARIQ RIYAZ Vs. STATE OF MADHYA PRADESH
March 9, 1998
Teerathraj Agarwal Vs. Savitribai
November 2, 1998
TEJ KHAN Vs. PATEL PREVBHA NEEMUCH
August 21, 1998
TEJ KUMARI Vs. HAKIM SINGH
October 27, 1998
Tej Ram Vs. State of M.P.
October 7, 1998
TEJLAL Vs. BIRENBAI
August 6, 1998
Thakur Singh Vs. State of M.P.
August 31, 1998
Thatchara Brothers Vs. M.K. Marymol
July 31, 1998
Tikku Vs. State of M.P.
August 18, 1998
TOURIST APPROVED GUIDE ASSOCIATION Vs. UNION OF INDIA
September 24, 1998
UDARIYA Vs. SHUB WAREHOUSING COMPANY
February 23, 1998
UDARIYA ALIAS NAHALU Vs. SHUB WAREHOUSING COMPANY
January 21, 1998
Uday (Major) Vs. L.I.C. of India
August 11, 1998
Uday Singh Vs. Himmat Singh
February 9, 1998
Udhabdas Vs. State of M.P.
April 22, 1998
UDHABDAS AND Vs. STATE OF MADHYA PRADESH
April 21, 1998
UGAM BAI Vs. RAVI SHANKER YADAV
March 6, 1998
UJJAIN MILL MAZDOOR SANGH Vs. STATE OF MADHYA PRADESH
September 17, 1998
UJJAIN MILL MAZDOOR SANGH Vs. STATE OF M P
September 16, 1998
Uma Devi Vs. Nagarpalika, Begamgunj
October 9, 1998
UMA SHANKAR DWIVEDI Vs. DEV MOORTY RADHA KRISHNA
June 11, 1998
UMA SHANKAR SHRIVASTAVA Vs. UNION OF INDIA AND ORS
March 27, 1998
Umaji Rao Vs. Dineshchandra
November 26, 1998
UMASHANKAR SOMANI INDUSTRIAL TEXTILES Vs. UNION OF INDIA
February 19, 1998
Union Carbide Corporation Vs. Union of India
October 13, 1998
UNION OF INDIA Vs. MAHESH KUMAR DHANGARH & ANR
January 6, 1998
UNION OF INDIA Vs. GRASIM INDUSTRIES LTD
December 15, 1998
UNION OF INDIA Vs. KU VIJAYA RAJE
September 21, 1998
UNION OF INDIA Vs. VIJAYA RAJE
September 18, 1998
Union of India Vs. G.C. Sanghi
April 21, 1998
UNION OF INDIA AND OTHERS Vs. MANI SHANKAR AWADH AND ANOTHER
October 29, 1998
UNION OF INDIA AND OTHERS Vs. LT. COL. SUBA SINGH AULAKH
December 7, 1998
UNITED INDIA INSURANCE CO LTD Vs. SHAMSUDDIN
March 2, 1998
UNITED INDIA INSURANCE CO LTD Vs. TRIBHUWAN NATH GARG
May 14, 1998
UNITED INDIA INSURANCE CO LTD Vs. SHER ALI
July 21, 1998
UNITED INDIA INSURANCE COMPANY LTD Vs. P K G K PANIKKAR
February 3, 1998
UNIVERSAL ELECTRODES PVT LTD Vs. UNION OF INDIAN UOI
March 27, 1998
URBHAY KUMAR ALIAS OM PRAKASH PURUSHOTTAM CHANDRA Vs. HEMA BAI
January 29, 1998
Urmila Vs. Liyakat Ulla Khan
October 30, 1998
V.M. Pantvaidya (Maj.) Vs. Commissioner, M.C.
November 3, 1998
Vadrichand Vs. Gopal
January 21, 1998
VARANASI FAN INDUSTRIES PVT LTD Vs. REGIONAL PROVIDENT FUND COMMISSIONER
January 12, 1998
VARCHAND Vs. GUDDIBAI
September 8, 1998
VIDYUDEEP Vs. SUBHADRABAI
October 26, 1998
VIDYUDEEP CHHIDAMILAL SUKHAD Vs. SUBHADRABAI CHHIDAMILAL SUKHAD
November 26, 1998
VIJAY AGRAWAL Vs. UNION OF INDIA
September 9, 1998
Vijay Kumar Vs. Union of India
April 29, 1998
Vijay Pal Vs. State of Haryana
November 3, 1998
Vikas Dwivedi Vs. Union of India
April 1, 1998
VIMAL KUMAR TARACHAND JAIN Vs. GYANCHAND KUNJILAL JAIN
November 30, 1998
Vimla Devi Vs. Shanti Bai
September 15, 1998
VINDHYACHAL SUPER THERMAL POWER PROJECT Vs. PRESIDING OFFICER LABOUR COURT
July 15, 1998
VINOD KUMAR Vs. STATE OF MADHYA PRADESH
January 14, 1998
Vinod Kumar Agrawal Vs. State of M.P.
October 5, 1998
Vinod Kumar Kashyap Vs. State of M.P.
April 13, 1998
VIPIN PARERA Vs. DAVID LAGHRAN
August 25, 1998
VIRENDRA KASLIANG SHARMA Vs. RAMKATORIDEVI WD/O BHATTOLAL SINGHAL
April 3, 1998
VIRENDRA SINGH PAL Vs. KASHIBAI
May 12, 1998
VISHAL PHARMACEUTICALS Vs. STATE OF M P
November 6, 1998
Vishwanath Vs. Kalicharan
August 27, 1998
VISHWANATH DUBEY Vs. STATE OF MADHYA PRADESH
September 18, 1998
VISHWANATH SHIVPUJAN DUBEY Vs. STATE OF M P
September 18, 1998
VITTHALRAO Vs. SHIVRATAN
August 28, 1998
VIVEK DWIVEDI Vs. PREM NARAIN
July 13, 1998
Wahid Vs. K.N. Pathak
September 2, 1998
Wahid Beg Vs. State of M.P.
February 2, 1998
WESTERN COALFIELDS LTD Vs. NARBADA CONSTRUCTION JABALPUR
July 10, 1998
WESTERN COALFIELDS LTD, CHHINDWARA Vs. SHAMSHAD BANO AND ANOTHER
August 4, 1998
WHOLESALE CONSUMER CO Vs. THE PRESIDING OFFICER, LABOUR COURT, JABALPUR AND OTHERS
November 18, 1998
Wild Life Protection Society of India Vs. Mohd. Sabbir
January 20, 1998
YASHWANT RAJ SINGH Vs. BOARD OF REVENUE
October 9, 1998
YOGENDRA SINGH Vs. STATE OF M P
April 16, 1998
ZILA SAHAKARI KENDRIYA BANK MARYADIT Vs. BOARD OF REVENUE M P GWALIOR
May 13, 1998