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Case Index
Title
Date
BHIWANI DUTT Vs. NEHRU HOSPITAL OF POST GRADUATE INSTITUTE OF MEDICAL EDUCATION & RESEARCH
February 26, 1998
D.K.INDUSTRIES Vs. SUB-DIVISIONAL OFFICER, ELECTRICITY OPERATION SUB-DIVN.NO.5
August 13, 1998
DARSHAN KAUR Vs. J.S.SODHI
December 9, 1998
DIRECTOR, POSTAL LIFE INSURANCE Vs. B.B.GOYAL
January 20, 1998
GOOD YEAR INDIA LTD. Vs. PRITAM SINGH HUNDAL
July 2, 1998
INDER KRISHAN MEHTA Vs. MARUTI UDYOG LTD.
March 9, 1998
INTERGLOBE AIR TRANSPORT Vs. CHARANJIT SINGH BAHNIWAL
April 22, 1998
K.L.G.FINANCE PVT.LTD. Vs. PREMIER AUTOMOBILES LTD.
February 9, 1998
KAKA SINGH Vs. NATIONAL INSURANCE CO.LTD.
August 23, 1998
MANAGER, DHILLON COMPLEX Vs. SUSHANT MALIK
January 20, 1998
MARUTI UDYOG LTD. Vs. SHANTI SHARMA
August 10, 1998
PARMOD KUMAR JAIN Vs. ORIENTAL BANK OF COMMERCE
July 6, 1998
PAWAN SHARMA Vs. DISTRICT MANAGER, TELEPHONES
February 10, 1998
PRADEEP CHHABRA Vs. RAKESH KUMAR
January 2, 1998
PUNJAB COMMUNICATION LTD. Vs. SANSAR CHANDRA
January 27, 1998
PUNJAB URBAN DEVELOPMENT AUTHORITY Vs. MUKHTIAR SINGH
January 6, 1998
R.P.S.KANG Vs. BRANCH MANAGER, NEW INDIA ASSURANCE CO.KURUKSHETRA
January 27, 1998
RAMGARHIA BHAWAN Vs. RAVATI RAMAN VERMA
February 10, 1998
S.BHAN GUPTA AND SONS Vs. NATIONAL INSURANCE CO.LTD.
April 1, 1998
S.L.DHAWAN Vs. POST GRADUATE MEDICAL INSTITUTE AND RESEARCH CENTRE
June 1, 1998
SAJAN TELEMATICS PVT.LTD. Vs. PANCHVATI MOTORS PVT.LTD.
August 17, 1998
SANJAY MAJITHIA Vs. PREMIER AUTOMOBILES LTD.
July 6, 1998
SURYA SYNTHETICS Vs. NEW INDIA ASSURANCE CO.LTD.
March 2, 1998
UNITED INDIA INSURANCE CO.LTD. Vs. AMAR NATH GUPTA
August 13, 1998
WING COMMANDER M.M.S.DUGGAL RETD. Vs. DISTRICT MANAGER (TELEPHONES)
January 7, 1998