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Case Index
Title
Date
A SHANMUGAM Vs. XVI METROPOLITAN MAGISTRATE
June 2, 1998
A.P. PAPER MILLS LIMITED Vs. STATE OF ANDHRA PRADESH
May 13, 1998
APEX MOTORS Vs. STATE OF ANDHRA PRADESH
February 27, 1998
BALAJI AUDIO AND VIDEO CO. (P) LTD. Vs. STATE OF ANDHRA PRADESH
January 29, 1998
BHARATI AGENCIES Vs. STATE OF ANDHRA PRADESH
February 24, 1998
BHATTER AND CO Vs. INSPECTOR OF COMMERCIAL TAXES BUREAU OF INVESTIGATION
August 5, 1998
BHATTERS BHATTER AND COMPANY Vs. I C T /BUREAU OF INVESTIGATION
July 15, 1998
BHOJANAPALLI NAGESWARA RAO Vs. STATE OF ANDHRA PRADESH
January 31, 1998
BIJAY KUMAR BHATTER Vs. CERTIFICATE OFFICER
November 19, 1998
BISWA BIKASH SENGUPTA Vs. COMMERCIAL TAX OFFICER SALT LAKE CHARGE
April 22, 1998
BOMBAY DYEING AND MANUFACTURING COMPANY LIMITED Vs. STATE OF ANDHRA PRADESH
October 30, 1998
CENTURY TRADING COMPANY Vs. STATE OF ANDHRA PRADESH
February 24, 1998
CHITTOOR DISTRICT CO-OPERATIVE MILK PRODUCERS UNION LIMITED Vs. STATE OF ANDHRA PRADESH
November 26, 1998
CHOWDARY TRADING CO. Vs. STATE OF ANDHRA PRADESH
January 16, 1998
CIRCAR PAPER MILLS LIMITED Vs. STATE OF ANDHRA PRADESH
April 27, 1998
CITADEL FINE PHARMACEUTICALS Vs. STATE OF TAMIL NADU
November 27, 1998
COLFEX LABORATORIES (I) LIMITED Vs. STATE OF ANDHRA PRADESH
March 20, 1998
COMMERCIAL TAXES OFFICER ANTI EVASION Vs. GOODWILL PAINT INDUSTRIES
December 3, 1998
CREATIVE LTD Vs. COMMERCIAL TAX OFFICER
November 19, 1998
DAWN ENGINEERING Vs. STATE OF TAMIL NADU
December 15, 1998
DOGRA COLOUR INDUSTRIES Vs. STATE OF ANDHRA PRADESH
February 20, 1998
E.S.P.I. INDUSTRIES AND CHEMICALS PRIVATE LIMITED Vs. STATE OF ANDHRA PRADESH
January 8, 1998
FOTO FAST DASS MINI COLOUR LAB PRASAD COLOUR LAB Vs. STATE OF ANDHRA PRADESH
June 8, 1998
GAS AUTHORITY OF INDIA LIMITED Vs. STATE OF ANDHRA PRADESH
May 15, 1998
GOLD STAR ENGINEERING ENTERPRISES Vs. STATE OF ANDHRA PRADESH
February 13, 1998
GOPALAKRISHNA TRADING COMPANY Vs. STATE OF ANDHRA PRADESH
May 4, 1998
HEALTH GUARD LABORATORIES Vs. ASSISTANT COMMISSIONER COMMERCIAL TAXES SPECIAL CELL
November 5, 1998
HIMANI LTD Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAXES CORPORATE DIVISION
September 2, 1998
HINDUSTAN CABLES LIMITED Vs. STATE OF ANDHRA PRADESH
September 2, 1998
HINDUSTAN PETROLEUM CORPORATION LIMITED Vs. STATE OF ANDHRA PRADESH
November 16, 1998
HYDERABAD GALVANISING & FABRICATIONS Vs. STATE OF ANDHRA PRADESH
May 12, 1998
INDIAN CHAIN PRIVATE LTD Vs. COMMERCIAL TAX OFFICER
November 5, 1998
INDIAN HUME PIPE CO LTD Vs. STATE OF RAJASTHAN
August 27, 1998
KAMADHENU PAPER AGENCIES Vs. STATE OF ANDHRA PRADESH
January 21, 1998
KANTI BROTHERS Vs. STATE OF ANDHRA PRADESH
February 26, 1998
KHAKHU SONS Vs. STATE OF ANDHRA PRADESH
February 10, 1998
KIRLOSKAR PNEUMATIC CO. LIMITED Vs. STATE OF ANDHRA PRADESH
February 24, 1998
LAKME LEVER LIMITED Vs. COMMISSIONER OF COMMERCIAL TAXES
February 12, 1998
LAKSHMINARASIMHA GROUNDNUT TRADERS Vs. STATE OF ANDHRA PRADESH
January 6, 1998
LAXMI KHANDASARI SUGAR MILLS Vs. STATE OF ANDHRA PRADESH
March 4, 1998
LILLOOAH STEEL AND WIRE CO LTD Vs. WEST BENGAL COMMERCIAL TAXES APPELLATE AND REVISIONAL BOARD
January 21, 1998
LONDON STORES Vs. COMMERCIAL TAX OFFICER
June 19, 1998
MANI MOHAN SAHA Vs. COMMERCIAL TAX OFFICER MALDA CHARGE
August 5, 1998
MANORAMA INC. Vs. STATE OF ANDHRA PRADESH
January 8, 1998
MARVEL BUILDING PRODUCTS, HYDERABAD B.R. TIMBER PANNELS Vs. STATE OF ANDHRA PRADESH
February 19, 1998
MAS TRADING CO. AND INVESTMENT PVT. LIMITED Vs. STATE OF ANDHRA PRADESH
January 22, 1998
MOHAN BREWERIES AND DISTILLERIES LTD Vs. COMMERCIAL TAX OFFICER
August 5, 1998
N.C.L. INDUSTRIES LIMITED Vs. STATE OF ANDHRA PRADESH
May 1, 1998
NATIONAL LITHO PRINTERS Vs. STATE OF ANDHRA PRADESH
June 8, 1998
NISSAN FERRO CAST LTD Vs. DEPUTY COMMISSIONER OF COMMERCIAL TAXES SPECIAL CELL
June 25, 1998
P. DAS AND COMPANY Vs. STATE OF ANDHRA PRADESH
April 22, 1998
PADMA COCONUT COMPANY Vs. STATE OF ANDHRA PRADESH
May 6, 1998
PANDURANGA TRADERS Vs. STATE OF ANDHRA PRADESH
February 6, 1998
PANNALAL MAHABIR PRASAD Vs. I C T CHICHIRA CHECK POST
May 15, 1998
POLISETTY SOMASUNDARAM LIMITED Vs. STATE OF ANDHRA PRADESH
January 31, 1998
PRAGA TOOLS LIMITED Vs. STATE OF ANDHRA PRADESH
May 14, 1998
PRAKASH ENGINEERING WORKS Vs. STATE OF ANDHRA PRADESH
March 2, 1998
PREMIER ENGINEERING ENTERPRISES Vs. STATE OF ANDHRA PRADESH
January 16, 1998
PRIME IMPEX LTD Vs. COMMERCIAL TAX OFFICER PARK STREET CHARGE
March 25, 1998
RAIPUR ALLOYS AND STEELS LIMITED Vs. STATE OF ANDHRA PRADESH
January 31, 1998
RAZIA TRADERS Vs. STATE OF ANDHRA PRADESH
January 8, 1998
REPUTED PLASTIC COLOURS LIMITED Vs. STATE OF ANDHRA PRADESH
April 20, 1998
ROOFERS NUTRO PHARMA (PVT.) LTD. Vs. STATE OF ANDHRA PRADESH
November 12, 1998
SAAYEE HIGHLEVEL INDUSTRIES Vs. STATE OF ANDHRA PRADESH
February 18, 1998
SANGEETA ANCHALIA Vs. COMMERCIAL TAX OFFICER
September 7, 1998
SHA GANESHMAL BABULAL Vs. STATE OF ANDHRA PRADESH
May 20, 1998
SHA GANESHMAL BABULAL Vs. STATE OF ANDHRA PRADESH
October 7, 1998
SRI BALAJI ENTERPRISES Vs. STATE OF ANDHRA PRADESH
January 16, 1998
SRI DEVI AGENCIES Vs. STATE OF ANDHRA PRADESH
May 18, 1998
SRI LAXMI VENKATARAMANA TRADING CO. Vs. STATE OF ANDHRA PRADESH
May 4, 1998
SRI VARE AGENCIES Vs. DEPUTY COMMERCIAL TAX OFFICER
December 23, 1998
SRI VIJAYA DURGA MINI MODERN RICE MILL Vs. STATE OF ANDHRA PRADESH
May 20, 1998
SRINIVASA TRADERS Vs. STATE OF ANDHRA PRADESH
December 3, 1998
SRINIVASA TRADING COMPANY Vs. STATE OF ANDHRA PRADESH
November 25, 1998
SRINIVASA TRADING COMPANY Vs. STATE OF ANDHRA PRADESH
May 12, 1998
STATE BANK OF INDIA OVERSEAS BRANCH Vs. C T O
February 11, 1998
STATE OF TAMIL NADU Vs. J J BROTHERS
August 5, 1998
STEEL AUTHORITY OF INDIA Vs. STATE OF TAMIL NADU
September 23, 1998
SUDHA INDUSTRIES Vs. STATE OF ANDHRA PRADESH
April 24, 1998
SUDHAS LAB Vs. STATE OF ANDHRA PRADESH
January 31, 1998
SYSTEMIC MINERALS PVT. LTD. Vs. STATE OF ANDHRA PRADESH
April 24, 1998
TWIN CITIES RE-ROLLING MILLS (PVT.) LIMITED Vs. STATE OF ANDHRA PRADESH
April 1, 1998
USHA BRECO LTD. Vs. STATE OF ANDHRA PRADESH
February 26, 1998
V C RAMALINGAM AND SON Vs. STATE OF TAMIL NADU
May 6, 1998
V.K. ENTERPRISES Vs. STATE OF ANDHRA PRADESH
February 10, 1998
VARALAKSHMI JAGGERY MERCHANTS Vs. STATE OF ANDHRA PRADESH
April 24, 1998
VIZOVOLIE CHAKASANG Vs. STATE OF ANDHRA PRADESH
December 14, 1998