Home
Case Index
Title
Date
20TH CENTURY FINANCE CORPN LTD Vs. RAMNIRANJAN KEDIA TOURISM SERVICE PVT LTD
December 9, 1998
A G KENI Vs. PRASAD CO OPERATIVE HOUSING SOCIETY LIMITED
June 16, 1998
A G NARVEL Vs. B I NHINGLAVHA
November 12, 1998
A J SHAIKH Vs. ILYAS MOHAMED
April 3, 1998
A J SHAIKH Vs. NASIK DAWOOD IBRAHIM SHAIKH
June 30, 1998
A K LAWANDE Vs. MAHENDRA VAKHARIA
January 9, 1998
A M MENON CUSTODIAN Vs. CONCEPT COMMUNICATION
April 13, 1998
A R BROTHERS Vs. STATE OF MAHARASHTRA
September 11, 1998
A R BROTHERS Vs. STATE OF MAHARASHTRA
September 14, 1998
A S ABRAHAM Vs. STATE OF MAHARASHTRA
November 30, 1998
A S GADGIL Vs. UNIVERSITY OF PUNE
June 5, 1998
AASMA ABDUL MAJEED Vs. JAYRAM ARJUN TISGE
September 9, 1998
ABASAHEB BHIKAJI PAWAR AND ORS Vs. STATE OF MAHARASHTRA
August 25, 1998
ABDUL KADAR ABDUL AJIJ SHAIKH Vs. SUBHASHCHANDRA KANHAYALAL LUNAWAT
February 13, 1998
ABDUL KHADAR KHAN Vs. JAVED SIRAJ QUAZI
July 23, 1998
ABDUL MAJID HAYATKHAR PATHAN Vs. ABDUL JABBAR DAVALSAHEB
February 11, 1998
ABDUL RASHID ABDUL GANI Vs. J M JAIN DEPUTY DIRECTOR ENFORCEMENT DIRECTORATE
August 4, 1998
ABDUL REHAMAN SAJANBHAI BAGWAN Vs. YESHWANT RAGHAVENDRA PURANDHARE
August 18, 1998
ABDUL REHMAN Vs. STATE OF MAHARASHTRA
June 18, 1998
ABDUL SHAKUR KHAN Vs. R D TYAGI COMMISSIONER OF POLICE MUMBAI
December 4, 1998
ABDULHUSSEIN G TAMBAWALA Vs. COMMISSIONER OF INCOME TAX
July 2, 1998
ABHIJEET S GODBOLE Vs. DIRECTORATE OF MEDICAL EDUCATION & RESEARCH
November 6, 1998
ADAM SAYED MASTER Vs. STATE OF MAHARASHTRA
August 19, 1998
ADITYA SHRIKANT KELKAR Vs. STATE OF MAHARASHTRA
June 2, 1998
ADITYA SHRIKANT KELKAR Vs. STATE OF MAHARASHTRA
February 6, 1998
ADMINISTRATOR CITY AND INDUSTRIAL DEVELOPMENT CORPORATION Vs. TUKARAM NAMDEVRAO KANDHAKURE
April 21, 1998
AFRA FERNANDES Vs. ANTHONY FERNANDES
August 14, 1998
AGYARANI DUA Vs. VIDYAGAURI J TRIPATI
August 27, 1998
AHMED KHAN ALIKHAN DESHMUKH Vs. STATE OF MAHARASHTRA
November 11, 1998
AHSAN-UR REHMAN Vs. C D SINGH
August 12, 1998
AIMCO PESTICIDES LTD Vs. STATE OF MAHARASHTRA
April 27, 1998
AIR INDIA LIMITED Vs. APPELLATE AUTHORITY UNDER PAYMENT OF GRATUITY ACT
October 11, 1998
AIR INDIA LIMITED Vs. APPELLATE AUTHORITY UNDER PAYMENT OF GRATUITY ACT
November 10, 1998
AIR INDIA LTD Vs. APPELLATE AUTHORITY UNDER THE PAYMENT OF GATUITY ACT
November 18, 1998
AKBAR MUSTAFA SHAIK Vs. STATE OF MAHARASHTRA
June 16, 1998
AKHALAQ AHMED F PATEL Vs. STATE OF MAHARASHTRA
March 26, 1998
AKHIL MUMBAI DUDHA UTPADAK SAHAKARI SANGH LTD Vs. SUDAM BHIKAJI KALOKHE
September 23, 1998
AL HAYAT EXPORT PVT LTD Vs. ARCADIA SHIPPING LTD
October 6, 1998
ALDRICH PHARMACEUTICALS LTD. Vs. APPLE EXPORTS (P.) LTD.
July 16, 1998
ALI JAWAD AMEERHASAN RIZVI Vs. INDO FRENCH BIOTECH ENTERPRISES LTD
June 16, 1998
ALI KHAN HAMID KHAN PATHAN Vs. GAFFAR HUSEN AVASEKAR
June 26, 1998
ALKA ARUN PAGARE Vs. STATE OF MAHARASHTRA
August 25, 1998
ALL INDIA BLUE STAR EMPLOYEES FEDERATION Vs. UNION OF INDIA
June 10, 1998
ALL INDIA STATE BANK OFFICERS FEDERATION Vs. UNION OF INDIA
May 6, 1998
ALPHA HEAT INTERCHARGE (I) PVT. LTD. Vs. UNION OF INDIA AND ORS.
February 23, 1998
AMAR DYE CHEM LTD Vs. C M KADAM
February 6, 1998
AMOGSIDHA BHIMA PUJARI Vs. STATE OF MAHARASHTRA
March 4, 1998
AMOGSIDHA BHIMA PUJARI Vs. STATE OF MAHARASHTRA
March 5, 1998
AMY F CAMA MRS TRUSTEE OF THE ESTATE OF LATE M R ADENWALLA Vs. COMMISSIONER OF INCOME TAX
June 10, 1998
ANAND ELECTRIC COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
November 5, 1998
ANANDA VITHU SHINDE Vs. KASHINATH GALBU BORATE
September 30, 1998
ANANDIBAI DATTAJIRAO PATIL Vs. DATTAJIRAO DHONDIRAM PATIL
September 15, 1998
ANANDRAO KRISHNA NIGADE Vs. SUNIL BUILDERS
April 18, 1998
ANANDRAO RAGHUNATH JADHAV Vs. SHIKSHAN PRASARK SANTHA
April 18, 1998
ANANDU VITHU GURAV Vs. STATE OF MAHARASHTRA
April 18, 1998
ANANT AMBAJI GITE Vs. DNYANESHWAR SHANKAR GITE
August 29, 1998
ANANT GANU GAIKWAD Vs. STATE OF MAHARASHTRA
July 15, 1998
ANANT GOVINDRAO SARAF Vs. STATE OF MAHARASHTRA
July 22, 1998
ANANT RAJARAM KANE Vs. STATE OF MAHARASHTRA
August 11, 1998
ANANT REJENDRALAL THAKORE Vs. STATE OF MAHARASHTRA
November 23, 1998
ANANT VISHNU JOSHI Vs. SECRETARY PROGRESSIVE EDUCATION SOCIETY PUNE
November 11, 1998
ANCIENT INVESTMENT PRIVATE LIMITED Vs. KOTAK SECURITIES
November 30, 1998
ANIL B MATHUR Vs. NUCLEAR POWER CORPORATION OF INDIA LTD
August 6, 1998
ANIL KESHAV MAHADIK Vs. STATE OF MAHARASHTRA
February 11, 1998
ANIL MADHOK Vs. PREM MAINI SYNDICATE BANK
September 30, 1998
ANIL MADHOK Vs. PREM MAINI
September 1, 1998
ANIL SUDAM GOPNARAYAN Vs. STATE OF MAHARASHTRA
March 24, 1998
ANKUSH KESHAV BOWLEDKAR Vs. STATE OF MAHARASHTRA
July 9, 1998
ANKUSH KESHAV BOWLEDKAR Vs. STATE OF MAHARASHTRA
September 7, 1998
ANMOL S O SHRIDHAR GHARDE Vs. STATE OF MAHARASHTRA
December 3, 1998
ANNA DEORAM LONDHE Vs. STATE OF MAHARASHTRA
June 10, 1998
ANNA NAGDEV RAMUGADE Vs. K B AILANI
September 9, 1998
ANNA NAGDEV RAMUGADE Vs. K B AILANI
September 29, 1998
ANNASAHEB RAMCHANDRA KUNNURE Vs. PARVATI PARIHAR
August 25, 1998
ANNASAHEB URUBASAPPA ARALI Vs. BASAPPA VIRUPAKSHA DUGNI
July 3, 1998
ANNASAHEB URUBASAPPA ARALI Vs. BASAPPA VIRUPAKSHA DUGNI
March 7, 1998
ANSARI NASERAMOHD AYYUB Vs. STATE OF MAHARASHTRA
October 6, 1998
ANSARI NOORUL AMIN MOHAMMED SABIR Vs. STATE OF MAHARASHTRA
August 11, 1998
ANTHONY JOHN PEREIRA Vs. MINISTER FOR URBAN DEVELOPMENT GOVERNMENT OF MAHARASHTRA
March 6, 1998
ANTIFRICTION BEARINGS CORPORATION LIMITED Vs. STATE OF MAHARASHTRA
September 9, 1998
ANTONIO FILIPE VAZ Vs. COMUNIDADE OF MARGAO
September 7, 1998
ANTONIO FILIPE VAZ Vs. COMUNIDADE OF MARGAO, THROUGH ITS ATTORNEY, MARGAO
July 9, 1998
ANUPAR CHEMICALS (INDIA) PVT LTD , DIPAK G MEHTA Vs. STATE
July 24, 1998
ANUSAYA DAULAT THAKARE Vs. DAULAT RAJARAM THAKARE
December 15, 1998
ANUSUYA KRISHNAJI BHOSALE Vs. GRAM PANCHAYAT KIKVI
November 11, 1998
ANZ GRINDLAYS BANK Vs. DIRECTORATE OF ENFORCEMENT
November 7, 1998
ANZ GRINDLAYS BANK LTD Vs. GRINDLAYS BANK EMPLOYEES UNION
February 5, 1998
APAR PRIVATE LIMITED Vs. UNION OF INDIA
March 17, 1998
APPLE FINANCE LIMITED Vs. CIDCO
July 9, 1998
ARCHANA Vs. INDIAN AIRLINES CORPORATION LIMITED
June 15, 1998
ARIHANT CAR JEWELLERS Vs. BOMBAY ELECTRIC SUPPLY AND TRANSPORT
March 17, 1998
ARJUN Vs. DIVISIONAL CONTROLLER MAHARASHTRA STATE ROAD TRANSPORT CORPORATION
December 1, 1998
ARJUN PRABHAKAR KUNJAWANE Vs. STATE OF MAHARASHTRA
December 7, 1998
ARJUN PRABHAKAR KUNJAWANE Vs. STATE OF MAHARASHTRA
July 12, 1998
ARLABS LTD Vs. INTEGRATED FINANCE CO LTD
July 24, 1998
AROON PURIE Vs. H L VARMA
September 30, 1998
ARUN GULAB GAWLI Vs. STATE OF MAHARASHTRA
April 2, 1998
ARUN PARSHURAM SUTAR Vs. STATE OF MAHARASHTRA
August 31, 1998
ARUN SAUDAGAT YADAV Vs. STATE OF MAHARASHTRA
January 5, 1998
ARUN VASEDEO PARAB Vs. STATE OF MAHARASHTRA
January 12, 1998
ARVIND BHAU SHIRKE Vs. STATE OF MAHARASHTRA
March 24, 1998
ARVIND GANESHMAL JAIN Vs. UNION OF INDIA
August 7, 1998
ARVIND RAJARAM NAIK Vs. DAMAYANTI DASHRATH TANDEL
September 25, 1998
ARVIND SHRIDHAR GHATPANDE Vs. BAL THACKERAY
August 17, 1998
ASHA ARUN GAWLI Vs. STATE OF MAHARASHTRA
August 31, 1998
ASHABAI Vs. EXECUTIVE ENGINEER M S E B O AND M DIVISION
July 29, 1998
ASHABAI GANESHRAO KHOTE Vs. STATE OF MAHARASHTRA
November 24, 1998
ASHALATA S LAHOTI Vs. HIRALAL LILLADHAR
October 15, 1998
ASHALATA SADASHIV MAHAJAN Vs. STATE OF MAHARASHTRA
March 11, 1998
ASHOK HEMANDAS LALWANI Vs. MAHARASHTRA INDUSTRIAL DEVELOPMENT CORPORATION
March 9, 1998
ASHOK KAMLAKAR Vs. STATE OF MAHARASHTRA
February 26, 1998
ASHOK KASHINATH PATHARE Vs. STATE OF MAHARASHTRA
September 28, 1998
ASHOK KONDIBA YENPURE Vs. STATE ELECTION COMMISSION
March 5, 1998
ASHOK L PURANIK Vs. STATE OF MAHARASHTRA
March 19, 1998
ASHOK MANIBHAI PATEL Vs. COMMISSIONER OF CENTRAL EXCISE
December 21, 1998
ASHOK MARUTI ALTEKAR Vs. STATE OF MAHARASHTRA
January 13, 1998
ASHOK PATIL Vs. DISTRICT COLLECTOR SATARA
September 15, 1998
ASHOK S O SHANKARRAO SHINDE Vs. PROBODHAN SHIKSHAN SANSTHA
November 5, 1998
ASHOK S O VASANTRAO ARADHYE Vs. STATE OF MAHARASHTRA
June 8, 1998
ASHOK SADASHIV KHARDEKAR Vs. VITTHAL NARHAR WAGHMARE
December 4, 1998
ASHWIN JAJAL Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI
September 21, 1998
ASMINA PROPERTIES AND DEVELOPERS PVT LTD Vs. AEY GEE RESIDENCY PVT LTD
April 27, 1998
ASSOCIATION OF ENGINEERING WORKERS Vs. SUNITA ENGINEERING P LTD
January 5, 1998
ATCHUT DATTA NAIK DALAL Vs. VASANT TILU SHIRODKAR
February 2, 1998
ATUL D SOHNI Vs. B M CHOKSEY
July 28, 1998
ATUL R SHAH Vs. V VRIJLAL LALLOOBHAI AND CO
September 8, 1998
ATUL SHAH Vs. ANIL SHARMA
October 12, 1998
AUDHOOT V NAIK Vs. STATE OF GOA
November 4, 1998
AUDUMBAR DIGAMBAR JAGDANE Vs. STATE OF MAHARASHTRA
August 14, 1998
AUGUSTINE DIAGO FERNANDES Vs. R H MENDONCA COMMISSIONER OF POLICE
December 23, 1998
AUSTIN GLADWIN ROY Vs. STATE OF GOA
July 18, 1998
AYYUB KHAN LAL KHAN PATHAN Vs. A K SRIVASTAVA
July 3, 1998
B J S FINANCE AND LEASING CO Vs. STATE OF MAHARASHTRA
February 24, 1998
BABAN BAJI SATAM Vs. STATE OF MAHARASHTRA
January 6, 1998
BABAN DADU MADNE Vs. STATE OF MAHARASHTRA
November 24, 1998
BABAN GIRJU BANGAR Vs. NAMDEO GIRJU BANGAR
July 29, 1998
BABAN S O RAKHMAJI BICHKULE Vs. STATE OF MAHARASHTRA
February 23, 1998
BABANRAO CHIMAJI THORAT Vs. MOHSHINDBHAI QUARBAN HUSSAIN
January 21, 1998
BABDYA BALJI PAWARA Vs. STATE OF MAHARASHTRA
July 21, 1998
BABDYA BALJI PAWARA Vs. STATE OF MAHARASHTRA
July 22, 1998
BABGONDA BHUJGONDA PATIL Vs. AVINASH GUNADHAR PATIL
December 15, 1998
BABLO F GHADI Vs. STATE OF GOA
June 5, 1998
BABULAL NAINMAL JAIN Vs. KHIMJI RATANSHA DEDHIA
August 24, 1998
BABULAL VILDARAM BISHNOI Vs. REVA NAYYAR
September 28, 1998
BABULAL VILDARAM BISHNOI Vs. REVA NAYYAR
September 29, 1998
BABURAO KADU AHER Vs. NIMBA NAGOO JADHAV
May 6, 1998
BABURAO L PATIL Vs. DASHRATH R PATIL
August 11, 1998
BABURAO L PATIL Vs. DASHRATH R PATIL
November 8, 1998
BABY SAROJA UDYACHANDJI PATANI Vs. STATE OF MAHARASHTRA
July 22, 1998
BAI Vs. CHARITY COMMISSIONER MAHARASHTRA
December 21, 1998
BAJRANG ANNA GURAV Vs. STATE OF MAHARASHTRA
August 31, 1998
BAKHTAWAR CONSTRUCTION CO P LTD Vs. BLOSSOM BREWERIES LTD
May 4, 1998
BALASAHEB ABASAHEB FARATE Vs. STATE OF MAHARASHTRA
July 11, 1998
Balasaheb Abasaheb Farate Vs. State of Maharashtra
November 7, 1998
BALASAHEB S O KONDIRAM PAWAR Vs. STATE OF MAHARASHTRA
November 26, 1998
BALJIT KAUR SAHNI Vs. TARLOCHAN SINGH ANAND
October 13, 1998
BALKISHAN MANEKCHAND ZAVER Vs. JALGAON PEOPLES CO OPERATIVE BANK LIMITED
February 9, 1998
BALKRISHNA GOPAL BHADEKAR Vs. SHEREMANS PRIVATE LIMITED
February 18, 1998
BALKRISHNA MAHADEV NARVEKAR Vs. ADMINISTRATIVE TRIBUNAL
February 13, 1998
BALKRISHNA PANDURANG MOGHE Vs. STATE OF MAHARASHTRA
April 23, 1998
BALKRISHNA PANDURANG MOGHE Vs. STATE OF MAHARASHTRA
April 3, 1998
BALKRISHNA PANDURANG MOGHE Vs. STATE OF MAHARASHTRA
March 5, 1998
BALLAL ALIAS BALWANT Vs. STATE OF MAHARASHTRA
November 16, 1998
BANK OF INDIA Vs. LIBERTY TEXTILES
November 16, 1998
BANQUE INDO SUEZ Vs. AKAI IMPEX LTD
July 17, 1998
BAPUSHAEB SRIPATRAO DHUMAL Vs. BHAGWANRAO ANANDRAO PAWAR
April 1, 1998
BAR COUNCIL OF MAHARASHTRA AND GOA Vs. STATE OF MAHARASHTRA
July 21, 1998
BARODA FERRO ALLOYS AND INDUSTRIES LIMITED Vs. SPAN OVERSEAS PRIVATE LIMITED
November 24, 1998
BASAVRAJ MALAKAPPA KOLI Vs. THE STATE OF MAHARASHTRA
November 17, 1998
BASTIMAL S O LALCHAND SHIRSATH Vs. MAHARASHTRA STATE ROAD TRANSPORT CORPORATION
January 15, 1998
BASWESHWAR M MAMDAPURE Vs. PRIMARY EDUCATION BOARD
July 15, 1998
BATLIBOI AND CO LTD Vs. STATE OF MAHARASHTRA
January 16, 1998
BEDROCK LIMITED Vs. N R
March 17, 1998
BEED DISTRICT CENTRAL CO OP BANK LIMITED BEED Vs. ELECTION COMMISSION OF INDIA
February 17, 1998
BERNADETTE B PEREIRA Vs. FELISTINA JOAQUINA ANTAO
February 13, 1998
BERNARD B GOMES ALIAS PETER G GOMES Vs. PRESCILLA LOPES E FERNANDES
February 27, 1998
BHABANI BASU Vs. STATE OF GOA
February 13, 1998
BHAGWAN PANDURANG BAGUL Vs. STATE OF MAHARASHTRA
November 6, 1998
BHAGWAN RAOJI DALE Vs. SUSHMA ALIAS NANDA BHAGWAN DALE
April 18, 1998
BHAGWAN SINGH THAKUR ALIASBHARAT NEPALI Vs. STATE OF MAHARASHTRA
June 19, 1998
BHAGWANT NARAYAN TENDULKAR Vs. GOA CO OPERATIVE MARKETING AND SUPPLY FEDERATION LIMITED
April 3, 1998
BHALCHANDRA ANANT DESAI Vs. STATE OF MAHARASHTRA
December 24, 1998
BHALCHANDRA G NAIK Vs. SURESH MELVANI
November 27, 1998
BHARAT BHAGWAN FARAD Vs. STATE OF MAHARASHTRA
November 9, 1998
BHARAT DASHRATH KARDE Vs. STATE OF MAHARASHTRA
June 9, 1998
BHARAT HIRACHAND MEHTA Vs. SATARA MUNICIPAL COUNCIL
September 16, 1998
BHARAT KUMAR DESAI Vs. UNION OF INDIA
July 21, 1998
BHARAT PETROLEUM CORPORATION LIMITED Vs. JETHANAND THAKORDAS KARACHIWALA
July 31, 1998
BHARAT S O BALBHIMRAO KULKARNI Vs. CHIEF EXECUTIVE OFFICER ZILLA PARISHAD
June 10, 1998
BHARAT WIRE MFG. CO. Vs. UNION OF INDIA (UOI)
August 25, 1998
BHARATI VIDYAPEETH Vs. STATE OF MAHARASHTRA
July 30, 1998
BHARATIYA KAMGAR KARMACHARI MAHASANGH Vs. G K W LTD
March 18, 1998
BHASKAR LAXMAN RANE Vs. GURUDEV NITYANAND CO OP HOUSING SOCIETY LTD
July 18, 1998
BHASKAR LAXMAN RANE Vs. GURUDEV NITYANAND CO OPERATIVE HOUSING SOCIETY LIMITED
June 19, 1998
BHAU SHANKARRAO SURADKAR Vs. STATE OF MAHARASHTRA
June 11, 1998
BHAVANI SHANKAR B PALIWAL Vs. UNION OF INDIA
October 8, 1998
BHAVESH BHATT Vs. B M C
October 13, 1998
BHAVYA SITARAM DUBEY Vs. BOARD OF TECHNICAL EXAMINATION M S BOMBAY
December 2, 1998
BHIKHAJI RAO DHONDIBA JAYBHAY Vs. STATE OF MAHARASHTRA
November 24, 1998
BHIMA NANA SAVEKAR Vs. COLLECTOR OF KOLHAPUR
October 14, 1998
BHIMRAO BHAU JAVIR Vs. STATE OF MAHARASHTRA
January 13, 1998
BHUPENDRA E JHAVERI Vs. SULOCHANA Y JALGAONKAR
August 17, 1998
BILKISH ISMAIL MEHSANIA Vs. ILYAS SON OF GULAM RASOOL
February 23, 1998
BINANI ZINC FIBRE Vs. PANDURANG HARISCHANDRA TORASKAR
November 27, 1998
BINDERSING NIRMALSING KAILI Vs. STATE OF MAHARASHTRA
May 6, 1998
BIPIN H DOSHI Vs. JAWAHARLAL PRAJAPATI
October 5, 1998
BIRU ALIAS PREMISING DASHRATH RATHOD Vs. STATE OF MAHARASHTRA
July 29, 1998
BISHWANATH MURLIDHAR JHUNJHUNWALA Vs. RITESH POLYESTERS PVT LTD
November 12, 1998
BOMBAY BURMAN TRADING CORPORATION LTD Vs. COMMISSIONER OF INCOME-TAX
July 30, 1998
BOMBAY ENVIRONMENTAL ACTION GROUP Vs. STATE OF MAHARASHTRA
December 4, 1998
BOMBAY ENVIRONMENTAL ACTION GROUP Vs. STATE OF MAHARASHTRA
November 18, 1998
BOMBAY ENVIRONMENTAL ACTION GROUP Vs. STATE OF MAHARASHTRA
April 12, 1998
BOMBAY GAS COMPANY LIMITED Vs. MARK VICTOR MASCARENHAS
February 19, 1998
BOMBAY METROPOLITAN REGION DEVELOPMENT AUTHORITY Vs. BABUBHAI GULAM KOLI
January 9, 1998
BOMBAY OFFSHORE SERVICES LTD Vs. SHANKAR NARAYAN, LAW OFFICER
September 2, 1998
BOMBAY OFFSHORE SERVICES LTD Vs. SHANKAR NARAYAN
September 22, 1998
BOMBAY PORT TRUST EMPLOYEES UNION Vs. UNION OF INDIA
February 13, 1998
BOMBAY VEGETABLE MARKETS UNPROTECTED LABOUR BOARD FOR GREATER Vs. MUMBAI AGRICULTURE PRODUCE MARKET COMMITTEE
February 9, 1998
BREACH CANDY HOSPITAL AND RESEARCH CENTRE Vs. BABULAL B PARDESHI
February 9, 1998
BRITISH BANK OF THE MIDDLE EAST Vs. COMMISSIONER OF INCOME TAX
June 10, 1998
BUDHAMAL UTTAMCHAND ODHEKAR Vs. SHAIKH SHAUKAT SULEMANBHAI SAUDAGAR
November 16, 1998
BUVAJI SHAMRAO KAMBLE Vs. GIRJABAI
September 16, 1998
C K GUPTA Vs. EMPLOYEES STATE INSURANCE CORPORATION
November 24, 1998
C R ALIMCHANDANI Vs. T K SHAH
October 13, 1998
CABRIEL DE SA Vs. BABUSO PEDNEKAR
March 18, 1998
CAETAN FIGUEIREDO Vs. STATE OF GOA
January 13, 1998
CAMILO CARDOZO Vs. REMEDIO D'SOUZA
October 15, 1998
CANARA BANK Vs. H T KOLI
September 23, 1998
CAPT ZARAIUS DASTUR Vs. S N SALVE
May 6, 1998
CARONA LTD Vs. UNION OF INDIA
August 7, 1998
CASSIANA D SOUZA Vs. MUNICIPAL CORPORATION OF GR BOMBAY
December 18, 1998
CEAT INTERNATIONAL S A Vs. COMMISSIONER OF INCOME TAX BOMBAY
November 26, 1998
CELESTINA ROSARIO Vs. MARIQUINHA F D ROSARIO
April 30, 1998
CENTRAL BANK OF INDIA Vs. MANGALA ENGINEERING WORKS PVT LTD
July 18, 1998
CENTRAL BANK OF INDIA Vs. PRAMOD WOOLLEN AND SILK INDUSTRIES
July 1, 1998
CENTRAL BUREAU OF INVESTIGATION Vs. MULANGI KRISHNASWAMY
January 9, 1998
CENTRAL BUREAU OF INVESTIGATION Vs. PRAMOD KUMAR MANOCHA
July 22, 1998
CENTRAL BUREAU OF INVESTIGATION Vs. I D DUBEY
November 16, 1998
CENTRAL BUREAU OF INVESTIGATION Vs. MULANGI KRISHNASWAMY ASHOK KUMAR
August 14, 1998
CHAMPALAL VITHURAM JAJU Vs. BHARAT REFINERIES LIMITED
February 9, 1998
CHANDANMAL HIRALAL MANTRI Vs. IRANNA CHANDRASHEKHAR HARSURE
September 23, 1998
CHANDAPA BALAPA GUNJIKAR Vs. SILCA INDUSTRIES
September 11, 1998
CHANDRABHAN S O YAMAJI NANDANWAR Vs. DIRECTOR OF HEALTH SERVICES MAHARASHTRA
March 12, 1998
CHANDRABHAN YAMAJI NANDANWAR Vs. DISTRICT OF HEALTH SERVICES MAHARASHTRA
December 3, 1998
CHANDRAKANT B PAWAR Vs. STATE OF MAHARASHTRA
February 16, 1998
CHANDRAKANT HARMALKAR Vs. SUMATI SAGUN HARMALKAR
March 7, 1998
CHANDRAKANT HARMALKAR Vs. SUMATI SAGUN HARMALKAR
July 3, 1998
CHANDRAKANT RANGANATH MAHAJAN Vs. STATE OF MAHARASHTRA
August 6, 1998
CHANDRAMOHAN S MADKAIKAR Vs. MANOHAR ROGHUVIR BORKAR
July 3, 1998
CHANDRAMOHAN S MADKAIKAR Vs. MANOHAR ROGHUVIR BORKAR
March 7, 1998
CHARKOP PRIYA CO OP HOUSING SOCIETY LIMITED Vs. TRADE WELL CONSTRUCTIONS
September 15, 1998
CHARLES OKEKE Vs. ASSISTANT COLLECTOR OF CUSTOMS
March 3, 1998
CHARUVIL KOSHY VARGHESE Vs. STATE OF GOA
January 23, 1998
CHAVDAS TOTARAM BHORTAKKE Vs. PAPILABAI
June 15, 1998
CHHABYA DHONDYA BHOSALE Vs. STATE OF MAHARASHTRA
August 28, 1998
CHIEF EXECUTIVE OFFICER, BOMBAY Vs. B SATYANARAYANA
January 30, 1998
CHIEF OFFICER MARGAO MUNICIPAL COUNCIL Vs. VAMAN SHIRGAOKAR
June 26, 1998
CIPRIANO AGNELO RIBEIRO Vs. DIRECTORATE OF HEALTH SERVICES GOVT OF GOA
September 29, 1998
CITY AND INDUSTRIAL DEVELOPMENT CORPORATION OF MAHARASHTRA Vs. R M MOHITE AND COMPANY
July 17, 1998
CO OPEATIVE BANK EMPLOYEES UNION Vs. DIVISIONAL JOINT REGISTRAR CO OPERATIVE SOCIETY
June 9, 1998
COLONEL PRASANNA BALKRISHNA GOLE ALLEGED CONTEMNER Vs. JYOTSNA BAPAT and STATE OF MAHARASHTRA
February 12, 1998
COMMISSIONER OF INCOME TAX Vs. INDIAN SMELTING AND REFINING COMPANY LIMITED
January 5, 1998
COMMISSIONER OF INCOME TAX Vs. HARIHAR JETHALAL JARIWALLA
January 7, 1998
COMMISSIONER OF INCOME TAX Vs. BHARAT RADIATORS PRIVATE LIMITED
March 5, 1998
COMMISSIONER OF INCOME TAX Vs. SANTOSH L CHOWGULE
June 8, 1998
COMMISSIONER OF INCOME TAX Vs. RENSULT INVESTMENT AND FINANCE PRIVATE LIMITED
June 10, 1998
COMMISSIONER OF INCOME TAX Vs. MAHINDRA UGINE STEEL COMPANY LIMITED
June 11, 1998
COMMISSIONER OF INCOME TAX Vs. M D PENDSE NO 1
June 12, 1998
COMMISSIONER OF INCOME TAX Vs. GOA DAMAN AND DIU INDUSTRIAL DEVELOPMENT CORPORATION
June 12, 1998
COMMISSIONER OF INCOME TAX Vs. SULPHUR REFINERY PVT LIMITED
June 17, 1998
COMMISSIONER OF INCOME TAX Vs. A G NARAYANAN
June 30, 1998
COMMISSIONER OF INCOME TAX Vs. POOJA ARCHA TRUST FUND
June 30, 1998
COMMISSIONER OF INCOME TAX Vs. PREMIER GENERAL TRADERS PRIVATE LIMITED
July 30, 1998
COMMISSIONER OF INCOME TAX Vs. IRANI D A DR
September 15, 1998
COMMISSIONER OF INCOME TAX Vs. E R SQUIBB AND SONS INC
September 15, 1998
COMMISSIONER OF INCOME TAX Vs. INDIAN REINSURANCE CORPORATION LIMITED
September 15, 1998
COMMISSIONER OF INCOME TAX Vs. GWALIOR RAYON SILK MANUFACTURING WEAVING COMPANY LIMITED
November 3, 1998
COMMISSIONER OF INCOME TAX Vs. RAJARAM BANDEKAR AND SONS SHIPPING PVT LIMITED
November 6, 1998
COMMISSIONER OF INCOME TAX Vs. PARESH S SHAH
November 24, 1998
COMMISSIONER OF INCOME TAX Vs. SHAH CONSTRUCTION COMPANY LIMITED
November 25, 1998
COMMISSIONER OF INCOME TAX Vs. MENEZES FARMACO
December 1, 1998
COMMISSIONER OF INCOME TAX Vs. JOLLY STEEL INDUSTRIES PVT LIMITED
December 2, 1998
COMMISSIONER OF INCOME TAX Vs. KIRLOSKAR TRACTORS LIMITED
February 3, 1998
COMMISSIONER OF INCOME TAX BOMBAY Vs. ALBRIGHT MORARJI AND PANDIT LTD
December 2, 1998
COMMISSIONER OF INCOME TAX BOMBAY Vs. MAGANLAL CHHAGANLAL P LTD
November 25, 1998
COMMISSIONER OF INCOME TAX BOMBAY Vs. LALITA M BHAT
July 9, 1998
COMMISSIONER OF INCOME TAX BOMBAY Vs. WESTERN MECHANICAL INDUSTRIES P LTD
June 18, 1998
COMMISSIONER OF INCOME TAX BOMBAY CITY II BOMBAY Vs. D A IRANI
September 15, 1998
COMMISSIONER OF INCOME TAX BOMBAY CITY IX BOMBAY Vs. J V KOLTE
June 30, 1998
COMMISSIONER OF INCOME TAX KARNATAKA II BANGALORE Vs. ESTHER P CARVALHO
November 3, 1998
COMMISSIONER OF INCOME-TAX Vs. NAGPUR ENGINEERING CO LTD
April 17, 1998
COMMISSIONER OF INCOME-TAX, BOMBAY Vs. D V DATEY
July 2, 1998
COMMISSIONER OF SALES TAX Vs. BOMBAY SOUND SERVICE
September 16, 1998
COMMISSIONER OF SALES TAX Vs. DUKE AND SONS PRIVATE LIMITED
September 22, 1998
COMMISSIONER OF SALES TAX MAHARASHTRA STATE BOMBAY Vs. R M D C PRESS PRIVATE LIMITED
September 17, 1998
COMMISSIONER OF SALES TAX MAHARASHTRA STATE BOMBAY Vs. V L INDUSTRIES
September 28, 1998
COMMITTEE FOR THE PROTECTION OF THE DEMOCRATIC RIGHTS Vs. GOVERNMENT OF MAHARASHTRA
August 6, 1998
COMMODITIES INTERNATIONAL Vs. UNION OF INDIA (UOI) AND ANR.
January 28, 1998
COMUNIDADE OF SALIGAO Vs. MHALPA MANGUESH NAGVEKAR
January 14, 1998
CORINA COTTA BRANGANZA Vs. STATE OF GOA
April 29, 1998
COSMOS CO OP BANK LTD Vs. SHRIFAL MANIK BHAI ATTAR
December 2, 1998
CREDENTIAL FINANCE LIMITED Vs. STATE OF MAHARASHTRA
October 16, 1998
CREDIT AGRICOLE INDOSUEZ Vs. PATHEJA FORGING & AUTO PARTS MANUFACTURERS LTD
December 15, 1998
CRICKET CLUB OF INDIA Vs. BALJIT SHYAM MS
February 13, 1998
CRUZ PEDRO PACHECO Vs. STATE OF MAHARASHTRA
July 1, 1998
CRUZ PEDRO PACHECO Vs. STATE
June 30, 1998
CUSTODIAN Vs. SCHOKHI INDUSTRIALS PVT LTD
June 11, 1998
D N J DADY Vs. LAXMAN GIGE
October 7, 1998
D.E. PHADE Vs. STATE OF MAHARASHTRA
September 29, 1998
DADASAHEB SHANKAR YADAV Vs. CHANDRAKANT JUABA YADAV
September 14, 1998
DADU PANDU NIKAM Vs. STATE OF MAHARASHTRA
January 12, 1998
DADU YESHWANT GAONKAR Vs. STATE OF GOA
November 2, 1998
DAIVADNYA BRAHMAN SAMAJOTKARSHAK SAUNSTHANA Vs. VISHVESHWAR APA BHAT RAIKAR
November 26, 1998
DALAL PROJECT SERVICES PVT LTD Vs. AKARAM SHANKAR CHAUKEKAR
February 18, 1998
DAMASO COTA Vs. DIRECTOR DIRECTORATE OF HEALTH SERVICES
June 30, 1998
DAMODAR BHAGWANT PANDE Vs. NARAYAN BHAGWANT PANDE
June 25, 1998
DAMU BAPU PIMPALE Vs. STATE OF MAHARASHTRA
September 3, 1998
DANIEL Vs. STATE OF MAHARASHTRA
November 17, 1998
DAPHNE E MARIE THERESE Vs. STATE OF GOA
April 21, 1998
DATALINE RESEARCH TECH (I) LTD (COMPANY) Vs. STATE
July 20, 1998
DATTA BANDEKAR Vs. MENINO J A C BARRETO
October 12, 1998
DATTA KISAN BHALERAO Vs. MOHAN AMBAPRASAD AGNIHOTRI
February 18, 1998
DATTATRAY AMRUT WAGH Vs. GHANSHAM MAHADEV DHANGAR
March 4, 1998
DATTATRAY ANANT SHINDE Vs. GANPAT MAHADEO
February 5, 1998
DATTATRAYA GOPAL UPADHYE Vs. NEMICHAND SHANTILAL BAKLIWALA
February 16, 1998
DATTU DHARMA MHATRE Vs. STATE OF MAHARASHTRA
February 5, 1998
DAULATRAO NANASAHEB PISAL Vs. BHUINJ POLICE STATION
April 18, 1998
DAYABHAI GOVINDJI RAJPUT Vs. ISHWARLAL RAMDEV SINGH
January 28, 1998
DAYARAM TULSHIRAM RAJGURU Vs. MAMASAHEB ALIAS BALASAHEB BHIMRAO JANRAO
October 7, 1998
DEEPAK G MELWANI Vs. UNION OF INDIA
December 23, 1998
DEEPAK GANPATRAO SALUNKE Vs. GOVERNOR OF MAHARASHTRA
July 18, 1998
DEEPAK GOVIND JIMEN Vs. STATE OF MAHARASHTRA
August 28, 1998
DEEPAK GOVIND JIMEN Vs. STATE OF MAHARASHTRA
August 29, 1998
DEEPAK HADFADKAR Vs. STATE OF MAHARASHTRA
October 8, 1998
DEEPAK HADFADKAR Vs. STATE OF MAHARASHTRA
August 10, 1998
DEORAM ATMARAM SANKHE Vs. STATE OF MAHARASHTRA
June 18, 1998
DEPUTY CONTROLLER Vs. INDRAMANI RAM ABILAK PANDEY
August 10, 1998
DESH CHEMICALS PVT. LTD Vs. KULGAON BADLAPUR MUNICIPAL COUNCIL
December 10, 1998
DEUTSCHE BANK Vs. S P KALA
July 3, 1998
DEUTSCHE BANK Vs. S P KALA
March 7, 1998
Deutsche Bank A G Banking Corporation incorporated Germany AND Bombay Vs. DEUTSCHE BANK A G BANKING CORPORATION INCORPORATED GERMANY AND BOMBAY
September 1, 1998
DEUTSCHE BANK A G BANKING CORPORATION INCORPORATED GERMANY AND BOMBAY Vs. NIKHIL TRADERS PRIVATE LIMITED
August 31, 1998
DEUTSCHE BANK A G BANKING CORPORATION INCORPORATED, GERMANY & BOMBAY Vs. NIKHIL TRADERS PRIVATE LTD
September 1, 1998
DEUTSCHE BANK AG Vs. SUNMICK EXPORTS P LTD
September 4, 1998
DEVARE L M LIQUIDATOR OF BANK OF KARAD LTD Vs. COMMISSIONER OF INCOME TAX
September 15, 1998
DEVIDAS KRISHNA SALUNKE Vs. TANUBAI
July 29, 1998
DEVIDAS LOTU BHIRUD Vs. PACHORA MUNICIPAL COUNCIL
May 6, 1998
DEVIDAS TULSHIRAM BUTE Vs. STATE OF MAHARASHTRA
November 18, 1998
DEVLAL JAGATRAM CHAUHAN Vs. MUNICIPAL COUNCIL GONDIA
February 27, 1998
DHAKEDYES AND CHEMICALS PVT LTD Vs. OFFICIAL LIQUIDATER OF DHAKE DYES AND CHEMICALS PVT LTD
October 16, 1998
DHANAMALL SILK MILLS Vs. COMMISSIONER OF INCOME-TAX BOMBAY
July 11, 1998
DHANAMALL SILK MILLS Vs. COMMISSIONER OF INCOME TAX
June 11, 1998
DHANRAJ SHANTARAM KUWAR Vs. STATE OF MAHARASHTRA
February 23, 1998
DHANWANTRAI R JOSHI Vs. SATISH J DAVE
October 8, 1998
DHANWANTRAI R JOSHI Vs. SATISH J DAVE
September 30, 1998
DHARAMSINGH HARNAMSINGH SOHAL Vs. SOHAL ENGINEERING WORKS
October 7, 1998
DHARMAPPA JARAPPA SHETTY Vs. K R SUNDARAM
February 20, 1998
DHUNDIRAJ S O DEVIDAS PATANAGANKAR GOSAVI Vs. STATE OF MAHARASHTRA
September 22, 1998
DIAMOND AGENCIES Vs. MYSORE LAMP WORKS LTD
May 6, 1998
DIGITAL DATA SERVICES Vs. SHARP INDUSTRIES LTD
June 19, 1998
DIGITAL WORLD INDIA LTD., IN RE Vs. ABC
April 20, 1998
DILAWAR BALU KURANE Vs. STATE OF MAHARASHTRA
March 7, 1998
DILIP BABASAHEB BHOSALE Vs. STATE OF MAHARASHTRA
July 30, 1998
DINA HAZARILAL KACHERA ALIAS DINA FATIMA LOKHANDWALA Vs. A K SRIVASTAVA
September 18, 1998
DINDAS SHANKAR THANGE Vs. STATE OF MAHARASHTRA
June 24, 1998
DINESH TULSHIDAS SHETH Vs. HEMCHANDRA GANPAT DESAI
October 8, 1998
DINKAR VITHOBA SALGAOKAR Vs. SHARAD JAGANNATH KULKARNI
November 27, 1998
DIOGO AFONSO Vs. ANNIE AFONSO
December 2, 1998
DIPALI Vs. STATE OF MAHARASHTRA
December 8, 1998
DIRECTOR Vs. SHAM B BHATIA
July 15, 1998
DIWANSINGH KUSHALSINGH Vs. STATE OF MAHARASHTRA
February 24, 1998
DNYANDEO KRISHNA CHAUDHARY Vs. STATE OF MAHARASHTRA
September 9, 1998
DNYANESHWAR RAMBHAU BARABUDHE Vs. RETURNING OFFICER DEPUTY COLLECTOR EGS AMRAVATI
February 2, 1998
DNYANOBA DEORAO UGLE Vs. SHAIKH HUSSAIN S O SHAIKH FARID
April 20, 1998
DNYANOBA DEORAO UGLE Vs. SHAIKH HUSSAIN DECEASED THOUGH LRS
August 24, 1998
DONDU GANPAT DIVEKAR Vs. STATE OF MAHARASHTRA
July 27, 1998
DORR OLIVER INDIA LIMITED Vs. COMMISSIONER OF INCOME TAX
July 31, 1998
DRAUPADABAI BABASAHEB MOTE Vs. STATE OF MAHARASHTRA
September 3, 1998
DUKE OFFSHORE LIMITED Vs. BURNS STANDARD COMPANY LIMITED
February 9, 1998
DUKE OFFSHORE LIMITED Vs. BURNS STANDARD COMPANY LTD
September 2, 1998
DUNDAPPA SHETYAPPA PATIL Vs. STATE OF MAHARASHTRA
September 20, 1998
DUNDAPPA SHETYAPPA PATIL Vs. STATE OF MAHARASHTRA
September 30, 1998
DURGASINGH BHAVSINGH RAJPUT Vs. CHIEF EXECUTIVE OFFICER
September 29, 1998
DURYODHAN BHAGWAT DEVKATE Vs. STATE OF MAHARASHTRA
June 16, 1998
DYNANESHWAR BHIKU DHARGALKAR Vs. STATE OF GOA
September 17, 1998
EKNATH NANA SHINDE Vs. SHANKARAPPA CHANBASAPPA SHINDGI
August 5, 1998
EKOS JOSEPH VARGIS Vs. STATE OF MAHARASHTRA
November 20, 1998
ELEGANT ALLOYS PVT LTD Vs. MAHARASHTRA STATE ELECTRICITY BOARD
July 24, 1998
ELEGANT PHARMACEUTICALS LTD (COMPANY) Vs. STATE
July 13, 1998
EMPLOYEES STATE INSURANCE CORPORATION Vs. EVEREST ADVERTISING PRIVATE LIMITED
January 22, 1998
ESSAR CONSTRUCTIONS LIMITED Vs. CENTRAL BUREAU OF INVESTIGATION
December 24, 1998
ESTATE MANAGER MAHARASHTRA STATE FARMING CORPORATION Vs. BAHIRU SAGU SHINDE MALI
August 24, 1998
ETELVINA VALLES Vs. PANDURANG TIMBLO INDUSTRIES
February 5, 1998
ETELVINA VALLES WIDOW OF LATE ANTONIO ESTEVES Vs. PANDURANG TIMBLO INDUSTRIES
May 2, 1998
EXECUTIVE ENGINEER UPPER PAINGANGA PROJECT Vs. M V PANSE
December 17, 1998
FAIRGROWTH FINANCIAL SERVICES LTD Vs. ASSISTANT COMMISSIONER OF BANGALORE
July 20, 1998
FAROOQ KHAIRUDDIN SHAIKH Vs. STATE OF MAHARASHTRA
November 23, 1998
FAROOQ MANSOOR KHAN Vs. STATE OF MAHARASHTRA
January 20, 1998
FATHIMA MICHAEL PILLAI Vs. RAJENDRA RAMESHCHANDRA CHATURVEDI
October 6, 1998
FAZAL ABDUL HAMID LALANI Vs. STATE OF MAHARASHTRA
April 18, 1998
FIROZE N DAROGA Vs. MAHRUKH BHARUCHA
August 7, 1998
FIRTH INDIA STEEL COMPANY LIMITED Vs. ION EXCHANGE FINANCE LIMITED
April 9, 1998
FIRTH INDIA STEEL COMPANY LIMITEDIN LIQN Vs. N R
September 4, 1998
FRANCISCO XAVIER DIAS Vs. JOSEPH MAURICE DIAS
September 7, 1998
FREE INDIA PICTURES PVT LTD Vs. PREMJI ASARIA VORA
April 1, 1998
FURN PLASTICS Vs. ASSTT COMMISSIONER OF C EX
April 2, 1998
G D SEARLE Vs. MEDIGRAPHS PHARMACEUTICALS PVT LTD
July 1, 1998
GAFOOR ALI HUSSEIN Vs. RAM MAHADIK
March 5, 1998
GAJANAN DATTATRAYA AJGAONKAR BY HEIRS Vs. SHRIRAM VITHAL JOG
February 10, 1998
GAJANAN NARAYAN MALIK Vs. KOLTE PATIL DEVELOPERS LIMITED
September 7, 1998
GAJANAN PANDURANG SHET PARKAR Vs. L D AUTHORISED PERSON OF THE REGISTRAR OF CO OP SOCIETIES
March 17, 1998
GAJANAN RAGHUNATH GAONKAR Vs. SULOCHANA RAGHUNATH GAONKAR
November 16, 1998
GAJANAN TANAJI JADHAV Vs. STATE OF MAHARASHTRA
October 13, 1998
GANESH ALIAS SONU BHIKAJI SAWANT Vs. COMMISSIONER OF POLICE GREATER BOMBAY
March 11, 1998
GANESH GOVIND VAZE Vs. MURLIDHAR GANESH JOSHI
February 17, 1998
GANESH GOVIND VAZE Vs. MURLIDHAR GANESH JOSHI
January 17, 1998
GANESH NIVRUTI MORE Vs. STATE OF MAHARASHTRA
June 19, 1998
GANESH PRASAD PANDEY Vs. KW THAKRE
September 29, 1998
GANESH S O MADHAVRAO HAWALDAR Vs. MITHALAL S O KESHAOLAL DAVE
September 18, 1998
GANESHALIASSONU BHIKAJI SAWANT Vs. COMMISSIONER OF POLICE GR BOMBAY
November 3, 1998
GANGADEVI W/O LATE SHRIKRISHNA Vs. P C GAVAI
July 3, 1998
GANPAT BHIKAJI BAMNE Vs. STATE OF MAHARASHTRA
December 23, 1998
GANPAT S O SUDAM DHABE Vs. STATE OF MAHARASHTRA
January 13, 1998
GANPAT SAHDEO DHOLAM Vs. SUKHNITADEVI KANTESSARI SINGH
February 11, 1998
GANPAT SHANKAR GAIKWAD Vs. JEHANGIR HORMUSJEE CAMA
February 9, 1998
GANPAT Y. PAVASKAR Vs. STATE OF GOA AND OTHERS
September 24, 1998
GANPATDAS RAMDAS Vs. SHARAD SHANKARRAO CHAVAN
July 18, 1998
GANPATDAS RAMDAS Vs. SHARDAR SHANKARAO CHAVAN
July 29, 1998
GANPATI MUNJAJI RENGE Vs. STATE OF MAHARASHTRA
January 15, 1998
GARAGE KAMAT Vs. REGIONAL DIRECTOR EMPLOYEES STATE INSURANCE COURT
March 17, 1998
GAURISHANKAR J GANDHI Vs. NEW POONA EDUCATION SOCIETY
August 21, 1998
GAUTAM BHALCHANDRA KAMBLE Vs. GOVINDKUMAR NARAYANLALJI LAHOTI
January 16, 1998
GEETABAI TUKARAM AMBRE Vs. STATE OF MAHARASHTRA
July 31, 1998
GENERAL MANAGER U P S B CORPORATION LIMITED Vs. CHRISTOPHER FONSECA
January 5, 1998
GENERAL MANAGER U P S B CORPORATION LIMITED Vs. CHRISTOPHER FONSECA
May 1, 1998
GENERAL PAPER TRADERS Vs. VISHWANATH K NIKAM
October 9, 1998
GENU LAXMAN SHINDE Vs. CHANDRAKANT DAGADU KOTULKAR
October 14, 1998
GHANINDER SINGH PURI Vs. AIR VICE MARSHAL A M MEHTA
February 6, 1998
GHANSHAM MEGHRAJ SHARMA Vs. STATE OF MAHARASHTRA
November 18, 1998
GHANSHYAM G KHANCHANDANI Vs. STATE OF MAHARASHTRA
August 31, 1998
GHISARAM MANROOPJI PRAJAPATI Vs. STATE OF MAHARASHTRA
January 15, 1998
GHULAMNABI B KHAN Vs. BOMBAY HOUSING AND AREA DEVELOPMENT BOARD
January 7, 1998
GHULAMNABI B KHAN Vs. BOMBAY HOUSING AND AREA DEVELOPMENT BOARD
January 8, 1998
GIRMALLA A PATIL Vs. SHIVAJIRAO RUPANAR
December 23, 1998
GIRNI KAMGAR SANGHARSHA SAMITI Vs. KHATAU MACKANJI SPINNING AND WEAVING CO LTD
January 28, 1998
GLASS DIVISION KAMGAR SANGH Vs. STATE OF MAHARASHTRA
August 29, 1998
GLENCORE (INDIA) PVT. LTD. Vs. UNION OF INDIA (UOI)
February 20, 1998
GLOBAL MARKETING SYSTEMS INC Vs. DILIP ANIL GOSALIA
July 31, 1998
GOA CO OPERATIVE PRINTING PRESS LIMITED Vs. INDUSTRIAL TRIBUNAL
April 24, 1998
GOA FOUNDATION Vs. CONSERVATOR OF FORESTS
October 16, 1998
GOKUL SOPAN RAMGUDE Vs. STATE OF MAHARASHTRA
March 27, 1998
GOPALRAO AMBADASRAO BORIKAR Vs. BAR COUNCIL OF MAHARASHTRA AND GOA
August 14, 1998
GORAKH KANHOBA CHAVAN Vs. STATE OF MAHARASHTRA
November 27, 1998
GOSHALA PANJARAPOL SANSTHA Vs. STATE OF MAHARASHTRA
November 7, 1998
GOVIND KEDARI BIBE Vs. ALKA GOVIND BIBE
October 5, 1998
GOVIND SINAI Vs. GOVIND USNO BHOBE
December 22, 1998
GOVIND SINAI ORTI Vs. GOVIND USNO BHOBE
December 2, 1998
GUL RAHMAN Vs. C D SINGH
December 8, 1998
GUL RAHMAN Vs. C D SINGH
August 12, 1998
GUNAVANT GOVIND KATHE Vs. STATE OF MAHARASHTRA
September 23, 1998
GURAPPA BASAPPA Vs. SUNITA SUBHASH CHANDRA BUBANE
February 11, 1998
GURBACHAN KAUR Vs. KARNAIL SINGH RESHAM SINGH
November 25, 1998
GYANIK SHAHUJI MUNDHE Vs. STATE OF MAHARASHTRA
February 18, 1998
GYOKI MASAJUKI MAEDA Vs. AISHA CONSTRUCTIONS
September 2, 1998
H M DAVE Vs. GITANJALI SHAH
August 19, 1998
H M G INDUSTRIES LTD Vs. KANSOO PACKAGING PVT LTD
June 19, 1998
H V RANGASWAMY Vs. STATE OF MAHARASHTRA
March 25, 1998
H.B. BHONGALE Vs. ZARINA SHOUKATALI JAFAR
December 9, 1998
HAJI ISABHAI AGEWAN Vs. UNION OF INDIA
August 19, 1998
HAMESH V SHAH Vs. RAJENDRA D MEHTA
March 6, 1998
HAMID DAWAL BARGIR Vs. MOHAMEDAN EDUCATION SOCIETY
February 20, 1998
HAMID S O RAHIM KHATIM Vs. STATE OF MAHARASHTRA
September 30, 1998
HANSRAJ KANJI MARU Vs. DY COMMISSIONER OF POLICE
March 23, 1998
HANSRAJ MHADU GANJE Vs. NANABHAU DODHU PAGARE
July 9, 1998
HANSRAJ MHADU GANJE Vs. NANABHAU DODHU PAGARE
July 29, 1998
HARASHAD SHAH Vs. BHOR INDUSTRIES LTD
March 19, 1998
HARCHARAN SINGH KALDA Vs. SUNITRABAI VISHNUPANT
February 18, 1998
HARESHWAR NARAYAN PATIL Vs. STATE OF MAHARASHTRA
June 26, 1998
HARI DEORAM MALI Vs. STATE OF MAHARASHTRA
December 2, 1998
HARILAL TULSIBHAI GOHIL Vs. ABDUL HABIB ABDUL RAHMAN
February 19, 1998
HARIRAM AGGARWAL Vs. SCIENTIFIC INSTRUMENTS COMPANY LTD
July 17, 1998
HARISH CHAWLA Vs. STATE OF MAHARASHTRA
September 7, 1998
HARISHCHANDRA ALIAS SUNIL RAJARAM RASKER Vs. KANTILAL VIRCHAND VORA
July 17, 1998
HARISHCHANDRA ARJUN CHAVAN Vs. STATE OF MAHARASHTRA
October 15, 1998
HARNYA SHILEDER KALE Vs. STATE OF MAHARASHTRA
December 2, 1998
HARSHAD S MEHTA Vs. CENTRAL BUREAU OF INVESTIGATION
September 21, 1998
HASANALLI KASAMALLI Vs. UTTAM VISHNU AGAWANE
February 12, 1998
HASMUKHBEN DEVENDRA SHUKLA Vs. NILKANTH
February 27, 1998
HASSAN ISMAIL DALVI Vs. STATE OF MAHARASHTRA
October 8, 1998
HASSAN ISMAIL DALVI Vs. STATE OF MAHARASHTRA
August 10, 1998
HAUSILAPRASAD PANCHAM VISHWAKARMA Vs. STATE OF MAHARASHTRA
April 23, 1998
HELM DUNGEMITTAL GMBH Vs. WADA ALUMS AND ACIDS PVT LTD
July 22, 1998
HIMATRAO UKHA MALI Vs. POPAT DEVRAM PATIL
February 20, 1998
HIND CONDENSORS LIMITED Vs. COMMISSIONER OF INCOME TAX
March 3, 1998
HINDURAO DNYANU SHIRTODE Vs. STATE OF MAHARASHTRA
September 3, 1998
HINDUSTAN ANTIBIOTICS LIMITED Vs. KIRLOSKAR INVESTMENTS AND FINANCE LIMITED
December 15, 1998
HINDUSTAN CIBA GEIGY LTD Vs. COMMISSIONER OF INCOME TAX
June 12, 1998
HINDUSTAN COCOA PRODUCTS LIMITED Vs. COMMISSIONER OF INCOME TAX BOMBAY
November 24, 1998
HINDUSTAN CONSTRUCTION CO LTD Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY
February 3, 1998
HINDUSTAN CONSTRUCTION CORPORATION Vs. MAZGAON DOCK LIMITED
January 21, 1998
HINDUSTAN DISTILLERIES Vs. STATE OF MAHARASHTRA
July 3, 1998
HINDUSTAN LEVER LIMITED Vs. HINDUSTAN LEVER EMPLOYEES UNION
March 12, 1998
HINDUSTAN LEVER LIMITED Vs. HINDUSTAN LEVER EMPLOYEES UNION
December 4, 1998
HINDUSTAN LEVER LTD Vs. HINDUSTAN LEVER EMPLOYEES UNION
December 3, 1998
HIRABAI INGULKAR Vs. GANPAT KALE
August 14, 1998
HIRAKCHAND HIMATMAL SALESA Vs. AJIT KUMAR
March 9, 1998
HIRALAXMI WIDOW OF MANSUKHLAL KOTHARI Vs. LIFE INSURANCE CORPORATION OF INDIA
September 4, 1998
HIRAMAN HARISCHANDRA BHOIR Vs. HIRAMAN HARISCHANDRA BHOIR
October 14, 1998
HIRAMAN HARISCHANDRA BHOIR Vs. O P BALI, COMMISSIONER OF POLICE
October 14, 1998
HIRAYAMA SHINGO Vs. STATE OF GOA
July 18, 1998
HITEN PRASAN DALAL Vs. ABHAY DHARMASI NAROTTAM
July 31, 1998
HOTEL CORPORATION OF INDIA Vs. MOTWANI P LIMITED
October 13, 1998
HUSSEIN ABBAS SATARKAR Vs. RASABBI ABDUL KAYUM
July 3, 1998
HYDRAULIC AND GENERAL ENGINEERING LTD Vs. UCO BANK
January 29, 1998
I V R CONSTRUCTION LIMITED Vs. MAHARASHTRA STATE ELECTRICITY BOARD
August 12, 1998
IBRAHIM HAJI SHAKOOR SADULLAH Vs. M D SALIAN
February 13, 1998
IC 35011 L MAJOR CHARANJIT LAMBA Vs. COMMANDING OFFICER
September 15, 1998
IFTEX OIL AND CHEMICALS PRIVATE LIMITED Vs. OFFICIAL LIQUIDATOR OF DHAKE DYES AND CHEMICALS PRIVATE LIMITED
October 16, 1998
IN MATTER OF : FIRTH (INDIA) STEEL CO LTD Vs. STATE
September 4, 1998
IN THE MATTER OF COMPANIES ACT I OF 1956 Vs. CENTRAL BANK OF INDIA
July 10, 1998
IN THE MATTER OF FIRTH (I) STEEL CO LTD S Vs. STATE
September 4, 1998
IN THE MATTER OF M/S DATALINE RESEARCH TECH I LTD Vs. STATE
July 20, 1998
IN THE MATTER OF M/S SHREE ANUPAR CHEMICALS INDIA PVT LTD Vs. DIPAK G MEHTA
July 24, 1998
IN THE MATTER OF THE SCHEME OF AMALGAMATION OF ROUSSEL INDIA LIMITED Vs. STATE
September 18, 1998
INACIO MANUEL MIRANDA Vs. STATE OF GOA
July 16, 1998
IND TRA DECO (P.) LTD. Vs. APPLE INDUSTRIES LTD.
September 4, 1998
INDABRATOR LIMITED Vs. BOARD OF TRUSTEES OF THE MADRAS PORT TRUST
February 23, 1998
INDIAN BANK Vs. NIRANJAN POLYMERS PVT LTD
January 21, 1998
INDIAN BANK Vs. MAHARASHTRA STATE CO-OP MARKETING FEDERATION LTD
November 17, 1998
INDIAN BANK, CHENNAI Vs. SEAGLE ENGINEERS, CHENNAI & ORS
September 15, 1998
INDIAN HOTELS COMPANY LIMITED Vs. BHASKAR MORESHWAR KARVE
July 6, 1998
INDIAN ORGANIC CHEMICALS LIMITED Vs. COLLECTOR OF RAIGAD
October 15, 1998
INDIAN RAYON CORPORATION LIMITED Vs. COMMISSIONER OF INCOME TAX
March 3, 1998
INDIAN SMELTING AND REFINING COMPANY LIMITED Vs. SUBHASH VISHNU PATIL
January 22, 1998
INDIRA GANDHI ENGINEERING COLLEGE Vs. STATE OF MAHARASHTRA
November 18, 1998
INDO SAUDI TRAVELS PVT LTD Vs. MICHELLE JAWAD AL-FAHOUM
April 30, 1998
INDU VIRJIBHAI MODIQ Vs. SUDHIR M MODI
June 12, 1998
INDUSTRIAL CREDIT AND INVESTMENT CORPORATION OF INDIA LIMITED Vs. CHOKHANI INTERNATIONAL LIMITED
September 11, 1998
INDUSTRIAL CREDIT AND INVESTMENT CORPORATION OF INDIA LIMITED Vs. FINANCIAL AND MANAGEMENT SERVICES LIMITED
March 26, 1998
INDUSTRIAL CREDIT AND INVESTMENT CORPORATION OF INDIA LIMITED Vs. PARAS OMPURI SYNTHETICS LIMITED
August 20, 1998
INDUSTRIAL INVESTMENT BANK OF INDIA LTD Vs. GUJARAT INDUSTRIAL INVESTMENT BANK OF INDIA LTD
November 13, 1998
INDUSTRIAL PERFUMES LTD Vs. INDUSTRIAL PERFUMES WORKERS UNION
April 23, 1998
INNOVATIONS GARMENT LTD Vs. SARVA MAZDOOR SANGH
April 29, 1998
INTELLIGENCE OFFICER Vs. IBURAHIMA OLAREWAJU
February 18, 1998
ION EXCHANGE FINANCE LTD Vs. BOMBAY LEASING CO. PVT. LTD
September 4, 1998
IQBAL HUSSAIN ABID HUSSAIN QURESHI Vs. STATE OF MAHARASHTRA
November 20, 1998
IRFAN AHMED SHAIKH Vs. MUMTAZ
June 19, 1998
ISHWAR V PARAB Vs. STATE OF GOA
September 30, 1998
ISLAM ALI Vs. DAYARAM AND CO
July 6, 1998
ISMAIL IBRAHIM KHAN Vs. H H J MRS.J S KALYANPUR
February 10, 1998
ISMAIL SHAIKH ALI Vs. STATE OF MAHARASHTRA
February 24, 1998
ISUF JAINUDDIN DAWARE Vs. USMAN GULAMHUSSEN
October 12, 1998
J C ALMEIDA IAS RETD Vs. STATE OF GOA
February 12, 1998
J K HELENE CURTIS LIMITED Vs. COMMISSIONER OF INCOME TAX
November 25, 1998
J M FERNANDES Vs. STATE OF GOA
November 10, 1998
J M KHINVASARA Vs. K S RAMAMURTHY
February 11, 1998
JAGANNATH S O JANARDHAN JOSHI AND ANOTHE Vs. NORTH MAHARASHTRA UNIVERSITY
July 17, 1998
JAGAT SINGH Vs. STATE OF MAHARASHTRA
March 17, 1998
JAGDISH HARIRAMSING RAIKWAR Vs. STATE OF MAHARASHTRA
June 8, 1998
JAGSON INTERNATIONAL LTD Vs. MARINE DRILLING COMPANIES INC
March 25, 1998
JAIBUNBI AJIJ IBRAHIM MOMIN Vs. AJIJ MAHAMAD KOTWAL
July 14, 1998
JAIPUR GOLDEN TRANSPORT CO LTD Vs. MUNNA KHAN DOST KHAN MOHAMMED
September 16, 1998
JALANDAR JAYARAM PATIL Vs. COLLECTOR THANE
August 21, 1998
JALGAON JANATA SAHAKARI BANK LIMITED Vs. RISHIKESH PRABHAKAR KULKARNI
November 2, 1998
JALINDHAR DASHRATH WANVE Vs. STATE OF MAHARASHTRA
August 24, 1998
JAMILABI MOHAMMAD SALIM SHAIKH Vs. STATE OF MAHARASHTRA
August 20, 1998
JAMNA PRASAD KIRODILAL SHARMA Vs. GRENDRA KUMAR GOPICHAND MITTAL
September 14, 1998
JANAKIBAI SUDAM PARDESHI Vs. PUNE MUNICIPAL CORPORATION
January 19, 1998
JANAKIBAI SUDAM PARDESHI Vs. PUNE MUNICIPAL CORPORATION
January 1, 1998
JANARDHAN S O PUNJAJI KANKE Vs. ASARAM S O WAMAN KALE
July 23, 1998
JAVITRI MANIKCHANDRA DUBEY Vs. KESHAV PRASHAD PANDEY
August 12, 1998
JAWAHAR RAMANLAL SHAH Vs. LALITA JAWAHAR SHAH
March 6, 1998
JAY SHANKAR MALLESH Vs. STATE OF GOA
January 28, 1998
JAYALAXMI JANARDHAN WALAWALKAR Vs. LALCHAND LAXMICHAND KAPASI
August 18, 1998
JAYANT BALACHANDRA SOMAN Vs. COMPETENT AUTHORITY
June 26, 1998
JAYANT KUMAR AND CO Vs. UNION OF INDIA
January 9, 1998
JAYANT N SHETH PROPRIETOR STRUCT MAST ENGINEERS Vs. GYNESHWAR APARTMENT CO OPERATIVE HOUSING SOCIETY LIMITED
April 12, 1998
JAYANT N SHETH, PROPRIETOR STRUCT MAST ENGINEERS Vs. GYNESHWAR APARTMENT CO-OPERATIVE HOUSING SOCIETY LTD
December 4, 1998
JAYASHREE CHANDRAKANT SANGOI Vs. D P MOKASHI
October 13, 1998
JAYASHREE MAHENDRA DHOLAKIA Vs. MAHENDRA PANACHAND DHOLAKIA
November 23, 1998
JAYENDRA MAHADU PATIL Vs. STATE OF MAHARASHTRA
February 5, 1998
JAYKISAN PANNALAL MALPANI Vs. SPECIAL LAND ACQUISITION OFFICER
December 21, 1998
JAYSING ALIAS GANGAWA MESRAJ KHARARIYA Vs. STATE OF MAHARASHTRA
September 12, 1998
JAYSINGH ALIAS GANGWA MESRAJ KHARARYA Vs. STATE OF MAHARASHTRA
December 9, 1998
JBF INDUSTRIES LIMITED Vs. INDIAN PETROCHEMICALS CORPORATION LTD
May 6, 1998
JEROME ANTHONY DSILVA Vs. T PANNALA
February 10, 1998
JETHANAN BALCHAND ASUDANI Vs. DAYARAM THAWARDAS HATHIRAMANI
February 6, 1998
JETU JACQUES TARU LALVANI Vs. ROCKHARD BUILDING MATERIALS
December 8, 1998
JIVAN SERVICE CENTER Vs. HINDUSTAN PETROLEUM CORPORATION LTD
October 7, 1998
JOAQUIM GAMA Vs. CUSTODIO GAMA ALIAS KISTOD GAMA
December 8, 1998
JOAZINHO PEREIRA Vs. STATE OF GOA
January 29, 1998
JOEFFREY SALES Vs. JOAO JOSE FERNANDES
September 24, 1998
JOHN OHUMA OGMEKWE Vs. INTELLIGENCE OFFICER NARCOTIC CONTROL BUREAU
January 4, 1998
John Ohuma Ogmekwe Vs. Intelligence Officer Narcotic Control Bureau Bombay
April 1, 1998
JOSE ANTONIO PHILIP Vs. JOAO LUIS LAURENTE DOS
August 31, 1998
JOSE SALVADOR SACRAFAMILIA FERNANDES ALIAS LUCENO FERNANDES Vs. ANTONIO JULIO FERNANDES
January 27, 1998
JOSE VELHO PEREIRA Vs. CANARA BANK
November 25, 1998
JOSEPH NICKLAV KOTIN Vs. PASKOL JOSEPH KOTIN
October 13, 1998
JUDGE II LABOUR COURT Vs. R S PANDE
January 23, 1998
JUGALKISHOR MOTILAL SHIKNAL Vs. SAKHUBAI
June 18, 1998
JUHU CONSUMERS STORES LTD Vs. ELECTRICAL INSPECTOR
March 27, 1998
JUSTINE FRANCIS CARDOZ Vs. BHASKAR BHATT
February 20, 1998
JYOT ALIAS JUDE WILSON PATEL Vs. R H MONDONCA COMMISSIONER OF POLICE
June 19, 1998
JYOTI HOMEMAKERS PVT LTD Vs. GONDHALEKAR HOLDINGS PVT LTD
July 14, 1998
K D JOSHEPH Vs. P M PHILLIPOSE
January 23, 1998
K K SURESH Vs. STATE OF GOA
January 20, 1998
K N ELECTRICAL WORKS PVT LTD Vs. DY CITY ENGINEER
March 18, 1998
K P S ASSOCIATES Vs. BOMBAY DIOCESAN TRUST ASSOCIATION PVT LTD
September 24, 1998
K.L. MANSUKHANI Vs. COMMISSIONER OF POLICE
September 30, 1998
KADAM RUPSING BHIVJI Vs. RETURNING OFFICER MUNICIPAL COUNCIL AHMEDNAGAR
June 30, 1998
KADAMBA SUB URBAN TRANSPORT CORPORATION LIMITED GOA Vs. ASSISTANT PROVIDENT FUND COMMISSIONER GOA
November 13, 1998
KAIKHUSRU NUSSERWANJI BAHADURJI Vs. NAMDAR A KHORAMSHAHI
April 13, 1998
KAILASH GANGARAM CHANDGUDE Vs. RANJENDRA BALKRISHAN PARHAD
March 4, 1998
KAILASH GANGARAM CHANDGUDE Vs. RANJENDRA BALKRISHAN PARHAD
April 3, 1998
KAKKAR REROLLERS LTD Vs. CENTRAL BANK OF INDIA
July 10, 1998
KALEMA TUMBA Vs. NARCOTIC CONTROL BUREAU
January 16, 1998
KALPANA ALIAS PALLAVI VISHWAS CHAUDHARY Vs. VISHWAS NAMDEO CHAUDHARY
March 7, 1998
KALPANA ANANDA SUTAR Vs. STATE OF MAHARASHTRA
January 28, 1998
KALPANA RAJENDRA PAWASHE Vs. RAJENDRA JAYSINGH PAWASHE
November 11, 1998
KALYAN BALASAHEB BARUNGALE Vs. STATE OF MAHARASHTRA
February 18, 1998
KALYANI SEAMLESS TUBES LTD. IN RE Vs. ABC
July 6, 1998
KAMGAR UTKARSHA SABHA Vs. BHARATIYA KAMGAR KARMACHARI MAHASANGH
January 13, 1998
KAMGAR UTKARSHA SABHA Vs. GHATGE PATIL TRANSPORT LTD
July 27, 1998
KAMIL AHMED MEHID HASAN Vs. MOHAMMED ALI ABDUL SATTAR
July 18, 1998
KAMLABAI GANGARAM CHAVAN Vs. DEPUTY DIRECTOR HEALTH AURANGABAD
April 16, 1998
KAMLAKAR GAJANAN SHENVI Vs. STATE OF MAHARASHTRA
December 18, 1998
KAMTA PRASAD Vs. KALYAN MUNICIPAL CORPORATION
November 19, 1998
KANCHI FLEET MOVERS Vs. COLLECTOR OF SOLAPUR
July 9, 1998
KANJI PASU MALDE Vs. BALKRISHNA HARIBHAI NAMADE
February 4, 1998
KANTA S ROHRA Vs. ESSEL VISION
August 4, 1998
KANTILAL CHUNNILAL PORWAL Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY
December 23, 1998
KANTILAL HARGOVINDAS SHAH Vs. TRISHUL INDUSTRIES
December 11, 1998
KANTILAL HARGOVINDAS SHAH Vs. TRISHUL INDUSTRIES
November 12, 1998
KANTILAL JIVRAJ DESANI Vs. STATE OF MAHARASHTRA
April 1, 1998
KAPAL R MEHRA Vs. BHUPENDRA M BHEDA
August 9, 1998
KAPURBAVADI VYAPARI SAMAJ UNNATI MANDAL Vs. THANE MUNICIPAL CORPORATION
November 20, 1998
KARBHARI PIRAJI DEOKAR Vs. STATE OF MAHARASHTRA
December 14, 1998
KASHINATH DAMU GAVATE Vs. DAMU BALA KAPASE
September 2, 1998
KASHINATH DAMU GAVATE Vs. DAMU BALA KAPASE
February 9, 1998
KASHINATH KISAN CHUDHARI Vs. PRABHAVATIBAI PRABHAKAR
February 13, 1998
KASHINATH S O SHIVLINGAPPA ARBALE Vs. TAHSILDAR I E PRESIDING OFFICER NILANGA
December 22, 1998
KASHINATH TAPLURE GOSAVI Vs. STATE OF MAHARASHTRA
September 24, 1998
KAUSHALIABEN A. THAKKAR Vs. STATE OF MAHARASHTRA
December 16, 1998
KAUSHALYA RAJKUMAR KHURANA Vs. MAHINDRA ENGINEERING AND CHEMICALS PRODUCTS LTD
September 18, 1998
KAVITA Vs. B S VERMA
September 22, 1998
KAVITA SAILESH RACHH Vs. NAYANA MAHENDRA RACHH
March 23, 1998
KAZI SYED SAIFUDDIN Vs. KASTURCHAND ABHAYRAJJI GOLCHHA
November 30, 1998
KEC INTERNATIONAL LIMITED Vs. KAMANI EMPLOYEES UNION
April 17, 1998
KEMP AND CO Vs. PRIMA PLASTICS LIMITED
September 18, 1998
KENYA AIRWAYS A COMPANY REGISTERED UNDER LAW REGULATING COMPANIES IN KENYA Vs. JINIBAI B KHESHWALA
April 21, 1998
KENYA AIRWAYS, A COMPANY REGISTERED UNDER LAW REGULATING COMPANIES IN KENYA Vs. JINIBAI B KHESHWALA
April 23, 1998
KESARI MARATHA TRUST Vs. DEVIDAS TULARAM BAGUL
May 6, 1998
KESHARDEVI GAURISHANKAR CHOPAT Vs. MUNICIPAL CORPN OF GR BOMBAY
September 7, 1998
KESHAV BABLO GAWDE Vs. RAMAKANT KHANDEPARKAR
March 26, 1998
KESHAV RAGHUNATH DESHPANDE Vs. DATTATRAYA ANANT RAVETKAR
January 23, 1998
KESHAV RAMCHANDRA PANGARE Vs. STATE OF MAHARASHTRA
September 18, 1998
KESHAVCHAND BANDUCHAND GUJAR ALIAS SHAH Vs. MARUTI GOVIND DHUMJAL
February 6, 1998
KESTORABAI Vs. STATE OF MAHARASHTRA
November 24, 1998
KHANDELWAL FERRO ALLOYS LIMITED Vs. UNION OF INDIA
August 21, 1998
KHIYASHI KACHARA GOSAR Vs. BEST UNDERTAKING OF THE MUN CORP OF GR MUMBAI
November 24, 1998
KHIYASHI KACHARA GOSAR Vs. BOMBAY ELECTRIC SUPPLY AND TRANSPORT UNDERTAKING OF THE MUNICIPAL CORPORATION OF GREATER MUMBAI
November 24, 1998
KHUSHAL DHANJI GADA Vs. STATE OF MAHARASHTRA
January 12, 1998
KIRAN DESAI Vs. NAPOLEAN CHEMICALS I PRIVATE LIMITED
October 14, 1998
KIRAN N MAKASARE Vs. STATE OF MAHARASHTRA
March 2, 1998
KIRIT SOMAIYA Vs. SECURITY AND EXCHANGE BOARD OF INDIA
November 18, 1998
KIRIT SOMAIYA Vs. SECURITY AND EXCHANGE BOARD OF INDIA
August 17, 1998
KIRITKUMAR VALLABHDAS GAJARIA Vs. CHAMPABEN N KAPADIA
April 15, 1998
KIRTIKUMAR DHANJIBHAI SHAH Vs. SUDHALAXMI MOHANLAL JHAVERI
November 6, 1998
KIRTIKUMAR DHANJIBHAI SHAH Vs. SUDHALAXMI MOHANLAL JHAVERI
June 11, 1998
KISAN PANDURANG MHATTRE Vs. VITHAL OMKAR AMBODKAR
October 14, 1998
KISAN RAJARAM JADHAV Vs. STATE OF MAHARASHTRA
December 4, 1998
KISAN SHRIPATI PATIL Vs. TEJASHRI COOP POULTRY SOCIETY LTD
September 8, 1998
KISHAN RAMLU DUDHWAD Vs. STATE OF MAHARASHTRA
September 1, 1998
KISHAN SWARUP MOTILAL GARG Vs. B.S. VERMA
September 22, 1998
KISHOR GOVARDHANDAS TANNA Vs. MALHARI NIMBAJI PATIL
November 9, 1998
KISHOR GOVARDHANDAS TANNA Vs. MALHARI NIMBAJI PATIL
September 11, 1998
KISHORE GAJANAN @ KRISHNA PATIL Vs. D RAMCHANDRAN, COMMISSIONER OF POLICE, THANE
September 27, 1998
KITIKU IMPORTS TRADE PRIVATE LIMITED Vs. SAVITRI METALS LIMITED
May 11, 1998
KITIKU IMPORTS TRADE PVT LTD Vs. SAVITRI METALS LTD
November 5, 1998
KONDAPPA SADASHIV KORE Vs. STATE OF MAHARASHTRA
November 20, 1998
KONDIRAN DHONDIRAN SHELAR Vs. STATE OF MAHARASHTRA
January 8, 1998
KOTAK MAHINDRA FINANCE LIMITED Vs. RAJINDER STEELS LIMITED
October 13, 1998
KOTAK MAHINDRA FINANCE LIMITED Vs. PARASRAMPURIA SYNTHETICS LIMITED
July 31, 1998
KOTAK MAHINDRA FINANCE LTD Vs. PARASRAMPURIA SYNTHETICS LTD
January 23, 1998
KRANTIBALA SUBHASHCHANDRA SHAH Vs. SATISHCHANDRA SHANTILAL SHAH
July 31, 1998
KRISHNA BABURAO PAWAR Vs. STATE OF MAHARASHTRA
December 16, 1998
KRISHNA BHAGOJI POTLE Vs. STATE OF MAHARASHTRA
November 7, 1998
KRISHNA LAXMAN PARATE Vs. STATE OF MAHARASHTRA
January 28, 1998
KRISHNA MURARI PODDAR Vs. STATE OF MAHARASHTRA
October 12, 1998
KRISHNA MURARI PODDAR Vs. STATE OF MAHARASHTRA
December 10, 1998
KRISHNA VENCTEXA POROB SHASTRI Vs. SEBASTIAO LUIS FERNANDES
September 14, 1998
KRISHNA VITHU SHINE Vs. STATE OF MAHARASHTRA
August 4, 1998
KRISHNAJI DATTATRAYA VELANKAR Vs. C B SAPRE
May 5, 1998
KRISHNAJI RAGHUVENDRA KULKARNI Vs. MUNICIPAL CORPORATION OF THE CITY OF PUNE
November 7, 1998
KRISHNAKANT MULASHANKAR VYAS Vs. REENA KRISHNA VYAS
August 25, 1998
KUMBLE ACHUTRAO RAMRAO Vs. SHANTILAL PRANJIVANDAS DALAL
March 4, 1998
KUMUDINI NARHAR JOSHI Vs. COLLECTOR SATARA DISTRICT
April 1, 1998
KUSUM HARI Vs. VITHAL VISHNUDAS DEVI
January 22, 1998
KUSUM HARI RATNAPARKHI Vs. VITHAL VISHNUDAS DEVI
January 21, 1998
KUSUM TRADING COMPANY Vs. UNION OF INDIA (UOI)
January 9, 1998
KUSUMLATA MANIKCHAND AGARWAL Vs. RUSI FRAMROOZ BOOCHA
January 22, 1998
KUTUBUDDIN HUSEN MANIYAR Vs. STATE OF MAHARASHTRA
November 5, 1998
KWANE ONYANGO NKRUMAH Vs. UNION OF INDIA
August 19, 1998
LALJI LACHHAMNDAS Vs. AMIRUDDIN AMANULLA
June 26, 1998
LAMULAL DAVID SHEPHARD Vs. STATE OF MAHARASHTRA
January 15, 1998
LANDEAL CORPORATION Vs. BONICE ELIZABETH ALLAMS
December 3, 1998
LARSEN AND TOUBRO LIMITED Vs. KONKAN RAILWAY CORPORATION LIMITED
December 23, 1998
LARSEN AND TOUBRO LTD Vs. MUNSON LTD
March 27, 1998
LATA MAHENDRA PAREKH Vs. STATE OF MAHARASHTRA
October 6, 1998
LAXMAN BABURAO PADWAL Vs. STATE OF MAHARASHTRA
January 7, 1998
LAXMAN BANDU KARANDE Vs. STATE OF MAHARASHTRA
January 5, 1998
LAXMAN K PARDESHI Vs. VIMAL RAMANLAL PARDESHI
October 5, 1998
LAXMAN KISAN MUNDHE Vs. CONSERVATOR OF FOREST THANE
October 12, 1998
LAXMAN KISAN MUNDHE Vs. CONSERVATOR OF FOREST THANE
December 10, 1998
LAXMAN KRISHNAJI MUSTILWAR Vs. RAMESH AMARCHAND AGRAWAL
October 7, 1998
LAXMAN N DIVEKAR Vs. STATE OF MAHARASHTRA
January 9, 1998
LAXMI BOARD AND Vs. UNION OF INDIA (UOI) AND ORS.
August 3, 1998
LAXMIBAI Vs. RETURNING OFFICER KOPARGAON NAGAR PALIKA KOPARGAON DIST AHMEDNAGAR
July 2, 1998
LAXMIBAI MANAJI SETHE Vs. GULABBAI VISHNU BOMBLE
January 22, 1998
LAXMIBAI SHANTARAM MAHANT Vs. EKNATH BALARAM MAHANT
January 20, 1998
LAXMIBAI SHRIMANT TASTI Vs. SHRIMANT BHIMANNA TASTI
December 14, 1998
LAXMIDAS MORARJI Vs. JEHANGIR DINSHAW BAMJI AND JAMSHED NUSSERWANJI GUZDAR
December 2, 1998
LAXMIDAS MORARJI Vs. JEHANGIR DINSHAW BAMJI
February 12, 1998
LAXMIKANT GANPAT SANKPAL Vs. VIJAYKUMAR ANANT DHEKANE
February 11, 1998
LAXMINARAYAN LUNKARAM BHUTADA Vs. SITABAI PARSHURAM BANKAR
February 2, 1998
LEELAVATI NARAYAN BANGERA @ KOTIAN Vs. STATE OF MAHARASHTRA
July 18, 1998
LEELAVATI NARAYAN BANGERA ALIAS KOTIAN Vs. STATE OF MAHARASHTRA
August 18, 1998
LEELAVATI NIVRUTTI KAKADE Vs. NIVRUTTI BABURAO KAKADE
June 26, 1998
LEONARD J S FERNANDES Vs. CANACONA MUNICIPAL COUNCIL
July 18, 1998
LILADHAR MEHTA Vs. ENFORCEMENT DIRECTORATE
September 29, 1998
LIYAKATALI SHAUKTALI SAYYED Vs. STATE OF MAHARASHTRA
March 30, 1998
LIYAKATALI SHAUKTALI SAYYED Vs. STATE OF MAHARASHTRA
March 16, 1998
LOTIRAM NAMDEO ZANJE Vs. STATE OF MAHARASHTRA
January 22, 1998
LOTUS INVESTMENTS AND SECURITIES Vs. PROMOD S TIBREWAL
November 17, 1998
LUPIN LABORATORIES Vs. JAIN PRODUCTS
February 24, 1998
M A TAMHANKAR Vs. UNION OF INDIA
June 29, 1998
M D KALE INTELLIGENCE OFFICER N C B BOMBAY Vs. MOHAMMAD AFZAL MOHAMMAD YARKHAN
March 4, 1998
M D KALE INTELLIGENCE OFFICER N C B BOMBAY Vs. MOHD AFZAL MOHD YARKHAN AND ANOTHER
April 3, 1998
M H SHETE Vs. STATE OF MAHARASHTRA
March 24, 1998
M K ROONGTA Vs. METALLICA INDUSTRIES LTD
July 20, 1998
M T ARCTIC FLOWER Vs. STAR SHIP MANAGEMENT LIMITED
December 21, 1998
MACHHINDRA TUKARAM BONGANE Vs. DIVISIONAL OFFICER
October 14, 1998
MACHINDRANATH BANDU KALE Vs. SATALI V K S SOCIETY LIMITED
June 10, 1998
MADAN SHANKARRAO KATIKAR Vs. ASHOK BHIKULAL SHAH
February 6, 1998
MADHAV GYANBA BARGE Vs. MANGALABAI W/O.RATILAL DESAI
December 11, 1998
MADHAV KARMARKAR Vs. STATE OF MAHARASHTRA
March 7, 1998
MADHAV KARMARKAR Vs. STATE OF MAHARASHTRA
November 20, 1998
MADHAV NARAYAN MUJUMDAR Vs. SOUTHERN KNITTING WORKS PRIVATE LIMITED
April 2, 1998
MADHAV NARAYAN MUJUMDAR Vs. SOUTHERN KNITTING WORKS PVT LTD
February 4, 1998
MADHAV RAGHUNATH THATTE Vs. DIRECTOR DIRECTORATE OF TOWN PLANNING MAHARASHTRA STATE
July 10, 1998
MADHAV RAGHUNATH THATTE Vs. DIRECTOR DIRECTORATE OF TOWN PLANNING MAHARASHTRA STATE MAHARASHTRA STATE
October 7, 1998
MADHAV RAMCHANDRA NANIVADEKAR Vs. SPECIAL LAND ACQUISITION OFFICER NO 12
July 13, 1998
MADHAV RAMKRISHNA CHITNIS Vs. STATE OF MAHARASHTRA
September 9, 1998
MADHAVI RANE Vs. BOMBAY MUNICIPAL CORPORATION
July 8, 1998
MADHAVJI JAICAM KOTAK Vs. KANTILAL AMARCHAND LAKHANI
June 29, 1998
MADHAVRAO KUNDLIK SURYWANSHI Vs. SECRETARY JANATA JAGRUTI
November 5, 1998
MADHUKAR BALLKRISHNA UPASANI Vs. ANUSAYABAI DAGA TISGE
January 29, 1998
MADHUKAR FAKIRCHAND SALUNKE Vs. SURYAKANT MANIK RAUT
January 23, 1998
MADHUKAR S O SHRIMANT MHASKE Vs. STATE OF MAHARASHTRA
April 23, 1998
MADHUKAR SAGUN KARPE Vs. INSTITUTE OF PUBLIC ASSISTANCE
January 9, 1998
MADHUKAR SAGUN KARPE Vs. INSTITUTE OF PUBLIC ASSISTANCE
September 1, 1998
MADHUSUDAN DATTATRAYA KINALEKAR Vs. JANARDHAN RAMKRISHNA MASURKAR
September 15, 1998
MADHUSUDAN KASHIRAO DESHPANDE Vs. ANKUSHRAO NANASAHEB KADAM
November 18, 1998
MADURA COATS EMPLOYEES UNION Vs. REGIONAL PROVIDENT FUND COMMISSIONER
July 16, 1998
MAGIC WASH INDUSTRIES P LTD Vs. ASST PROVIDENT FUND COMMISSIONER
November 26, 1998
MAHADEO SONUJI MALI Vs. GOVIND HARI SHINDE
September 29, 1998
MAHALAXMI SHIKSHAN SANSTHA Vs. STATE OF MAHARASHTRA
January 9, 1998
MAHALAXMI SHIKSHAN SANSTHA Vs. STATE OF MAHARASHTRA
January 8, 1998
MAHAMADRAFIK AKBAR BAGWAN Vs. NURBEGAM MAHAMADRAFIK BAGWAN
December 15, 1998
MAHARASHTRA ELECTRONIC CORPORATION LTD Vs. UNION OF INDIA
June 15, 1998
MAHARASHTRA INDUSTRIAL DEVELOPMENT CORPORATION EMPLOYEES ASSOCIATION Vs. F PAUL ADDITIONAL REGISTRAR OF TRADE UNIONS
April 17, 1998
MAHARASHTRA RAJYA SAHAKARI DOODH MAHASANGH LIMITED Vs. IDEAL VITAMIN FOOD PRODUCTS LIMITED
March 20, 1998
MAHARASHTRA STATE CO OP BANK LIMITED Vs. MAHARASHTRA HOUSING AND AREA DEVELOPMENT AUTHORITY
November 26, 1998
MAHARASHTRA STATE ELECTRICITY BOARD Vs. SIDRAMAPPA R GAIKWAD
April 13, 1998
MAHARASHTRA STATE FARMING CORPORATION LIMITED Vs. STATE OF MAHARASHTRA
October 8, 1998
MAHARASHTRA STATE ROAD TRANSPORT CORPN Vs. U S JAGDALE
November 12, 1998
MAHARASHTRA STATE ROAD TRANSPORT CORPORATION Vs. MAHADEV BHAGUJI DIGHE
July 17, 1998
MAHARASHTRA STATE ROAD TRANSPORT CORPORATION Vs. SUMATIDEVI MARUTIRAO
February 27, 1998
MAHARASHTRA STATE ROAD TRANSPORT CORPORATION Vs. SAHADEV alias SADU ABA PORE
December 14, 1998
MAHARASHTRA STATE ROAD TRANSPORT CORPORATION THROUGH ITS DIVISIONAL CONTROLLER, JALGAON Vs. SHARAFAT ALI GULAM ALI SAYYED
April 24, 1998
MAHARASHTRA STATE WAREHOUSING CORPORATION LIMITED PUNE Vs. BHUJANG KRISHNAJI KOHALE
June 16, 1998
MAHARASHTRA STATE WAREHOUSING CORPORATION LTD Vs. BHUJANG KRISHNAJI KOHALE
June 18, 1998
MAHAYANOO N. IRANI Vs. JAHANGIR N. IRANI
September 17, 1998
MAHENDRA A DADIA Vs. STATE OF MAHARASHTRA
March 17, 1998
MAHENDRA C SHAH Vs. SHRIMATI P SHAH
August 6, 1998
MAHENDRA KISHORE KHATAU Vs. STATE OF MAHARASHTRA
March 31, 1998
MAHESH BHALCHANDRA THAKUR Vs. SCHEDULED TRIBE CRETIFICATE SERUTINY COMMITTEE
August 5, 1998
MAHESH BHALCHANDRA THAKUR Vs. SCHEDULED TRIBE CERTIFICATE SCRUTINY COMMITTEE MAHARASHTRA
May 8, 1998
MAHESH GOVIND Vs. L P REGO
December 17, 1998
MAHESH JAGAN MORADE Vs. STATE OF MAHARASHTRA
April 5, 1998
MAHESH JAGAN MORADE Vs. STATE OF MAHARASHTRA
May 4, 1998
MAHESH RAMCHANDRA JADHAV Vs. STATE OF MAHARASHTRA
November 24, 1998
MAHINDRA AND MAHINDRA LTD Vs. MAHENDRA AND MAHENDRA PAPER MILLS LTD
April 23, 1998
MAINI SHIPPING P LIMITED Vs. CAPTAIN OF PORTS GOA
November 25, 1998
MAJITHIA AND MEHTA CONSTRUCTIONS PVT LTD Vs. NATWARLAL DAYASHANKAR JOSHI
December 3, 1998
MAJOR CHARANJIT LAMBA Vs. COMMANDING OFFICER PUNE
September 15, 1998
MALKARJUN SIDRAMAPPA BALKOTHE Vs. KASHIBAI
March 4, 1998
MAMANCHAND R AGARWAL Vs. VIMAL RAMCHANDRA TANKSALE
February 12, 1998
MANGESH JAWAHARLAL GAUTAM Vs. STATE OF MAHARASHTRA
January 6, 1998
MANJIT DINESH DOSHI Vs. BOARD OF TRUSTEES OF PORT OF BOMBAY
October 15, 1998
MANJULA M THAKKAR Vs. SHIVSHAKTI ENTERPRISES
February 18, 1998
MANMOHAN J POROBO DESSAI Vs. STATE OF GOA
February 9, 1998
MANNUBHAI VADILAL SHAH Vs. STATE OF MAHARASHTRA
December 3, 1998
MANOHAR Vs. CORPORATION OF THE CITY OF NAGPUR
November 3, 1998
MANOJ JASWANTRAI SHETH Vs. CENTRAL BUREAU OF INVESTIGATION
December 24, 1998
MANTABAI W/O JANARDHAN MENDHE Vs. STATE OF MAHARASHTRA
August 28, 1998
MANUEL CAETANO GONSALVES PATRICIO Vs. ANTONIO BRAGANZA
December 11, 1998
MANUEL CAETANO GONSALVES PATRICIO Vs. ANTONIO BRAGANZA
November 12, 1998
MARATHWADA SARVASHRAMIK SANGATHAN Vs. STATE OF MAHARASHTRA
September 22, 1998
MARDIA COPPER PRODUCTS LIMITED Vs. COMMISSIONER OF SALES TAX
December 3, 1998
MARDIA STEEL LTD Vs. FERRO ALLOYS CORPORATION
November 18, 1998
MARGARETH MARY PINTO Vs. ARMANDO GONSALVES
February 16, 1998
MARGARIDA GOMES PEREIRA Vs. STATE OF GOA
January 21, 1998
MARINE CONTAINER SERVICES INDIA PRIVATE LIMITED Vs. SHAHEEL BEARINGS PRIVATE LIMITED
December 21, 1998
MARINE SEQUEIRA Vs. STATE OF GOA
April 22, 1998
MAROTI SAKHARAM WASEKAR Vs. TAHSILDAR MUL
December 23, 1998
MARTIN SANTANA VAZ Vs. SEBASTIAO D COSTA
November 20, 1998
MARUTI GOVIND PAWAR Vs. STATE OF MAHARASHTRA
June 19, 1998
MARY CATHERIN ANDRADES Vs. FREDELINE ANTHONY JOSEPH
January 23, 1998
MATHLOOB ABDUL GAFOOR QURESHI Vs. STATE OF MAHARASHTRA
April 20, 1998
MATUMAL RAMAN KUTTAN Vs. MAHENDRA S SHARMA
January 13, 1998
MAYUR CHANDULAL CONTRACTOR Vs. HERCULES D'SOUZA
November 21, 1998
MAYUR CHANDULAL CONTRACTOR BOMBAY Vs. HERCULES DSOUZA
December 10, 1998
MAYUR CHANDULAL CONTRACTOR, BOMBAY Vs. HERCULES DSOUZA
October 12, 1998
MAYUR M MADHVANI Vs. TUNGABHADRA SUGAR WORKS LIMITED
December 7, 1998
MCKENZIES LIMITED AND ORIENTAL TIMBER TRADING CORPORATION P LIMITED Vs. COMMISSIONER OF INCOME TAX
November 5, 1998
MEHER SINGH Vs. DEEPAK SAWHNY
September 22, 1998
MEHER SINGH Vs. DEEPAK SAWHNY
September 23, 1998
MEHMUD MOHAMMAD CHABUKSWAR Vs. STATE OF MAHARASHTRA
June 22, 1998
MEHTAB AHMED Vs. STATE OF MAHARASHTRA
August 7, 1998
METAL PRESS INDIA Vs. UNION OF INDIA
July 8, 1998
MIRCHU GUMANMAL DAMNANI Vs. STATE OF MAHARASHTRA
June 30, 1998
MODI STONE EMPLOYEES UNION Vs. MODI STONE LIMITED
November 27, 1998
MODUSUDAN CAMATIM TIMBLO Vs. DAYA BOGVONTA MAHALE
September 16, 1998
MOHAMAD HUSAIN PATEL Vs. CHARITY COMMISSIONER, MAHARASHTRA STATE, MUMBAI
November 13, 1998
MOHAMAD IDRIS NASIBALI PATHAN Vs. STATE OF MAHARASHTRA
March 17, 1998
MOHAMED AMINUDDIN JOHIMUDDIN Vs. STATE OF MAHARASHTRA
January 29, 1998
MOHAMED AZAM MOHAMED SAB BABU Vs. STATE OF MAHARASHTRA
August 28, 1998
MOHAMED SHAFTI LALMOHAMED Vs. MOHAMED YASIN MOHAMED HUSAIN
January 23, 1998
MOHAMMAD ASHRAF Vs. STATE OF MAHARASHTRA
September 24, 1998
MOHAMMAD JAVED SIDDIQUI Vs. UNION OF INDIA
September 17, 1998
MOHAMMAD LAEEQUE S O MOHAMMAD IBRAHIM Vs. STATE OF MAHARASHTRA
April 3, 1998
MOHAMMAD RAHIMAN THANEDAR Vs. LAXMI OIL MILLS
August 28, 1998
MOHAMMED ASLAM ABDUL REHMAN KUWRI Vs. STATE OF MAHARASHTRA
June 12, 1998
MOHAMMED REZA IBRAHIMI NAJMI Vs. STATE OF MAHARASHTRA
October 15, 1998
MOHAMMED SALIM GULAM KHAN Vs. STATE OF MAHARASHTRA
August 11, 1998
MOHAMMED YUSUF IBRAHIM BANGI Vs. SECRETARY EDUCATION DEPARTMENT STATE OF MAHARASHTRA
November 25, 1998
MOHAMMEDI FIDA HUSSAIN GANGARDIWALA Vs. ANJUMAN I ISLAM
September 16, 1998
MOHAN BACCHU PATIL Vs. STATE OF MAHARASHTRA
March 31, 1998
MOHAN DADU PATIL Vs. RANGARAO SHANKAR PAWAR
September 23, 1998
MOHAN GANAPATI PAWAR Vs. STATE OF MAHARASHTRA
November 3, 1998
MOHAN RAMCHANDRA PAWAR Vs. STATE OF MAHARASHTRA
October 5, 1998
MOHANDEVI SHARDA Vs. CHANDULAL MEHTA
February 20, 1998
MOHANLAL KHETARAM JANGID Vs. STATE OF MAHARASHTRA
January 14, 1998
MOHD SAKIR ITBARI ANSARI Vs. L S DANEKAR
November 30, 1998
MONT BLANC PROPERTIES AND INDUSTRIES PVT LIMITED Vs. INCOME TAX APPELLATE TRIBUNAL
June 22, 1998
MRUDLA SURESH DESHPANDE Vs. STATE OF MAHARASHTRA
November 20, 1998
MRUNALINI ARUN HUBLIKAR Vs. ARUN RAMCHANDRA HUBLIKAR
September 23, 1998
MUKUND KANAIYALAL PATEL Vs. SWARUP SHREE YARN P LTD
September 4, 1998
MUKUND LIMITED Vs. HINDUSTAN PETROLEUM CORPORATION LIMITED
August 18, 1998
MULAM ABUBAKAR Vs. STATE OF GOA
June 1, 1998
MULAM ABUBAKAR Vs. STATE OF GOA
January 6, 1998
MULJI JADHAVJI Vs. HARIBANSH PUNWASI
January 29, 1998
MUNICIPAL CORPORATION OF BRIHANMUMBAI Vs. BANKA ENGINEERING CONSTRUCTION CO
January 28, 1998
MUNICIPAL CORPORATION OF GR BOMBAY Vs. STATE BANK OF INDIA
January 13, 1998
MUNICIPAL CORPORATION OF GR MUMBAI Vs. ASIAN TECH LTD
November 11, 1998
MUNICIPAL CORPORATION OF GR. BOMBAY & ANOTHER Vs. M/S. KULKARNI & CO. & ANOTHER
November 5, 1998
MUNICIPAL CORPORATION OF GREATER BOMBAY Vs. BHARAT CONSTRUCTIONS
October 6, 1998
MUNICIPAL CORPORATION OF GREATER BOMBAY Vs. RANJITSINH GORDHANDAS
April 3, 1998
MUNICIPAL CORPORATION OF GREATER BOMBAY Vs. MOHINDER SINGH
August 18, 1998
MUNICIPAL CORPORATION OF GREATER BOMBAY Vs. JUPITER CONSTRUCTION CO PVT LTD
January 6, 1998
MUNICIPAL CORPORATION OF GREATER BOMBAY Vs. KULKAMI
February 11, 1998
MUNICIPAL CORPORATION OF GREATER BOMBAY Vs. HANUMANT JOTIRAM MANE
February 17, 1998
MUNICIPAL CORPORATION OF GREATER BOMBAY Vs. PANDURANG DINKAR KATKAR
March 7, 1998
MUNICIPAL CORPORATION OF GREATER BOMBAY Vs. KULKARNI AND CO
May 11, 1998
MUNICIPAL CORPORATION OF GREATER BOMBAY Vs. BHARAT CONSTRUCTIONS
June 10, 1998
MUNICIPAL CORPORATION OF GREATER MUMBAI Vs. YASHWANT JANARDAN CHAUDHARI
October 13, 1998
MURLIDHAR BHAGWANDAS Vs. COMMISSIONER OF INCOME TAX
July 1, 1998
MURLIDHAR NIVRUTTI JADHAV Vs. PARVATI D/O. NIVRUTTI MOGALE
August 29, 1998
N C SHAH Vs. PREMCHAND SURAJSINGH KURMI
September 14, 1998
N N JADHAV Vs. M R KOLHATKAR
March 5, 1998
N S BROCA Vs. TILAK RAJ KAPUR
February 9, 1998
NAEEM AHMED SHAIKH Vs. ASSTT. COMMISSIONER OF POLICE
November 12, 1998
NAGINBHAI C PATEL Vs. UNION OF INDIA
December 23, 1998
NAGNATH BALWANT KALEY NAGARNAIK Vs. SPECIAL LAND ACQUISITION OFFICER
November 5, 1998
NAGNATH GANGARAM KAMBLE Vs. STATE OF MAHARASHTRA
January 23, 1998
NAGNATH S O BALWANT KALEY Vs. SPECIAL LAND ACQUISITION OFFICER N I T NAGPUR
May 11, 1998
NAJAKAT ALIA MUBARAK ALI Vs. SUPERINTENDENT THANE CENTRAL PRISON
November 13, 1998
NAJMUNNISA MOHAMMED ALI CHOOURI Vs. STATE OF MAHARASHTRA
September 8, 1998
NAJOO FRAMROZE TITINA Vs. STATE OF MAHARASHTRA
March 16, 1998
NALINI KESHAV MEHTA Vs. SURYAKANT BALKRISHNA APTE ALIAS SAITAWADEKAR
October 9, 1998
NAMDEO BANA BARDE Vs. STATE OF MAHARASHTRA
December 4, 1998
NAMDEO G KALWALE Vs. STATE OF MAHARASHTRA
February 17, 1998
NAMRATA VASANTRAO PATIL Vs. STATE OF MAHARASHTRA
June 16, 1998
NAMTECH ELECTRONICS DEVICES LIMITED Vs. CUSTODIAN
July 10, 1998
NANDU ZAMBAULIKER Vs. SHRIKANT NAIK
July 31, 1998
NANKU PRASAD RAM MOORAT GUPTA Vs. RAJNATH SINGH
October 7, 1998
NARAHARI VISHNU LANKE Vs. NARAYAN GANPAT PISAL
February 13, 1998
NARAYAN LAXMAN SUDIR Vs. HARISCHANDRA BABU SUDIR
March 18, 1998
NARAYAN MADHAVJI JAT Vs. STATE OF MAHARASHTRA
October 5, 1998
NARAYAN YEDU RAJGURU Vs. PUSHPA ANAND SHEWALE
June 9, 1998
NARENDRA G GORADIA HUF Vs. COMMISSIONER OF INCOME TAX BOMBAY
June 25, 1998
NARENDRA KUMAR KOCHAR Vs. SIND MAHARASHTRA CO OPERATIVE HOUSING SOCIETY LIMITED
July 17, 1998
NARENDRA KUMAR KOCHAR Vs. SIND MAHARASHTRA CO OPERATIVE HOUSING SOCIETY LIMITED
July 10, 1998
NARENDRA KUMAR KOCHAR Vs. SIND MAHARASHTRA CO OPERATIVE HOUSING
October 7, 1998
NARENDRA KUMAR MEHTA LT COL Vs. UNION OF INDIA
September 28, 1998
NARESH R SHAH Vs. S D FINE CHEM LTD
August 31, 1998
NARI RIJHUMAL KHIANI Vs. METHARAM RIJHUMAL KHIANI
September 28, 1998
NARMADABEN HIMATLAL SHAH Vs. PANNA CHANDRAKANT VADGAMA
August 17, 1998
NARMADAN D. BORKAR Vs. SURENDRA NARCINVA BONDRE
October 5, 1998
NARU B. SHETKAR Vs. VISHRAM JAYA SHETKAR ALIAS MANOHAR JAYA SHETKAR
September 7, 1998
NASEEM SHAIKH Vs. JAINUDDIN M SHAIKH
May 22, 1998
NATALINA VAZ Vs. STATE OF GOA
January 27, 1998
Natha Kondaji Nawale Vs. Govind Rama Nawale
July 23, 1998
NATHABHAI MAGANBHAI PATEL Vs. RUKMINIBAI VITHAL PATIL
July 29, 1998
NATIONAL FORUM FOR CONSUMER EDUCATION RASHTRIYA UPBHOKTTA SHIKSHAN SANSTHA AKOLA Vs. SANJAY KRISHI SEVA KENDRA
November 7, 1998
NATIONAL HOUSING BANK Vs. ANZ GRINDLAYS BANK PLC
February 4, 1998
NATIONAL INSURANCE CO LTD Vs. ASHOK DASHARATH SABLE
February 4, 1998
NATIONAL SPIRITUAL ASSEMBLY OF BAHAIS IN JUDIA Vs. CYRUZ MAZKOORI
May 4, 1998
NATIONAL SWITCHGEAR Vs. STATE OF MAHARASHTRA
September 29, 1998
NAVI MUMBAI HAWKERS AND WORKERS UNION Vs. STATE OF MAHARASHTRA
February 28, 1998
NAZAR MOHAMED USUF Vs. SIDDIKABAI A KHILJI
February 12, 1998
NAZIR GULAM RASOOL Vs. STATE OF MAHARASHTRA
June 29, 1998
NEELMANI BHIKOBA PATHARE Vs. S INDIRA
February 11, 1998
NENMAL CHAMPALAL SHAH Vs. COMMISSIONER OF INCOME TAX
December 2, 1998
NETRAM GANPAT INGALE Vs. BALIRAM VYANKAT MISTRI
January 22, 1998
NEW BHARAT ENGINEERING WORKS Vs. JAGSON INTERNATIONAL LIMITED AND THE OIL AND NATURAL GAS COMMISSION
January 15, 1998
NEW HAVEN STEEL BALL CORPORATION PRIVATE LIMITED Vs. RAMNARAYAN KERA YADAV
September 11, 1998
NHANU LADU PEDNEKAR Vs. MADHUSUDAN KRISHNAJI
October 9, 1998
NILESH SHRIDHAR SURVE Vs. STATE OF MAHARASHTRA
August 31, 1998
NILKANTH S O SAMBHUAPPA AJBE Vs. STATE OF MAHARASHTRA
November 17, 1998
NIMBA RAJARAM MALI Vs. COLLECTOR JALGAON
July 23, 1998
NIRANJAN A RAWAL Vs. PAWANKUMAR SARAF
March 7, 1998
NIRFABRICS LIMITED Vs. NIRLON LIMITED
October 13, 1998
NIRVAIR SINGH Vs. UNION OF INDIA
March 6, 1998
NIRVAIR SINGH Vs. UNION OF INDIA & ORS.
March 4, 1998
NISHANTRAJ NAHATA Vs. I.T.C. BHADRACHALAM FINANCE AND INVESTMENT LTD
December 15, 1998
NITIN NAGORAO MOHOD Vs. AMRAVATI MUNICIPAL CORPORATION
July 10, 1998
NIVRUTI ABBA KHARADE Vs. TATYA KESU KHARADE
May 4, 1998
NURALLAH KAMRUDHIN VELJEE Vs. VERONICA MENEZES
June 15, 1998
NUSLI N WADIA Vs. STATE OF MAHARASHTRA
November 18, 1998
OBIEKWE EMEANU Vs. STATE OF MAHARASHTRA
August 21, 1998
OCEAN MARINE MUTUAL INSURANCE ASSOCIATION LIMITED Vs. M V WONFU AND SHIVAM ENGINEERING CO BHAVNAGAR PRIVATE LIMITED
August 24, 1998
OIL AND NATURAL GAS COMMISSION Vs. MCDERMOTT INTERNATIONAL INC
September 4, 1998
OIL AND NATURAL GAS COMMISSION Vs. OSPREY UNDERWRITING AGENCIES LIMITED
March 24, 1998
OIL AND NATURAL GAS COMMISSION Vs. MCDERMOTT INTERNATIONAL INC
April 9, 1998
OIL AND NATURAL GAS COMMISSION Vs. PUNJSONS PRIVATE LIMITED
September 8, 1998
OLYMPUS SUPERSTRUCTURES PVT LTD Vs. MEENA VIJAY KHETAN KAMAL SHRIGOPAL KHETAN AND VIGYA INVESTMENTS
January 12, 1998
OM DRUGS AND PHARMACEUTICALS LTD Vs. DEVEN R THAKKAR
April 24, 1998
OM PRAKASH SRIVASTAVA Vs. BHOR INDUSTRIES LTD
November 23, 1998
OM SIDDHARAJ CO OPERATIVE HOUSING SOCIETY LIMITED Vs. STATE OF MAHARASHTRA
June 24, 1998
OMPRAKASH AGARWAL Vs. UNION OF INDIA
June 22, 1998
OMPRAKASH DEVICHAND SONI Vs. GANSHAN RAMCHAND
August 11, 1998
OPEN SEA MARITIMES INC Vs. R PYARELAL INTERNATIONAL PRIVATE LIMITED
December 10, 1998
ORIENTAL INSURANCE CO LTD Vs. NORBERT THOMAS NORONHA
July 21, 1998
ORIENTAL INSURANCE CO LTD Vs. BABURAO NARHARI KAWADE
July 21, 1998
ORIENTAL INSURANCE COMPANY LIMITED Vs. VAISHNAVDEVI STEEL ALLOYS PRIVATE LIMITED
August 28, 1998
ORKAY INDUSTRIES LIMITED Vs. STATE OF MAHARASHTRA
June 25, 1998
ORKAY INDUSTRIES LIMITED Vs. STATE OF MAHARASHTRA
June 26, 1998
ORKAY INDUSTRIES LIMITED Vs. STATE OF MAHARASHTRA
April 22, 1998
ORLANDO VICENTE BOSSUE FARIA Vs. JOAQUINA FALCAO
January 12, 1998
OSEAS SALES DIAS Vs. ETHEHELVINA ARCANJALA ESOUZA
April 30, 1998
OSPREY UNDERWRITING AGENCIES LIMITED Vs. OIL AND NATURAL GAS COMMISSION
February 17, 1998
OSWAL CHEMICALS AND FERTILIZERS LTD Vs. BANK OF INDIA
September 17, 1998
OTIS ELEVATOR COMPANY INDIA LTD Vs. EMPLOYEES STATE INSURANCE CORPORATION
September 4, 1998
OVERSEAS SANMAR FINANCIAL LIMITED Vs. SYNERGY CREDIT CORPORATION LTD
June 19, 1998
P K ZACHARIAH Vs. STATE OF GOA
February 6, 1998
P KUMARAN Vs. EXECUTIVE ENGINEER WORKS DIVISION
November 3, 1998
P M RAMKRISHNAN Vs. NEELKANTH MAHADEO KAMBLE
December 3, 1998
P M RAMKRISHNAN Vs. NEELKANTH MAHADEO KAMBLE
November 17, 1998
P RAJARATHINAM Vs. STATE OF MAHARASHTRA
December 24, 1998
P S BAGVE Vs. NATIONAL LEATHER CLOTH MFG CO
September 10, 1998
P V NATU FOOD INSPECTOR Vs. GANPAT DAYARAM KAJBAJE
September 16, 1998
PABBAR BECHU Vs. MUMBAI PORT TRUST
June 9, 1998
PADMAKAR BHAGWANTRAO JOSHI Vs. RAJENDRA RAVJI SHAH
August 21, 1998
PADMAKAR BHAGWANTRAO JOSHI Vs. RAJENDRA RAVJI SHAH
August 8, 1998
PADMANABH KESHAV KAMAT Vs. ANUP R KANTAK
June 17, 1998
PANDHARINATH VISHNU KOLTE Vs. STATE OF MAHARASHTRA
January 8, 1998
PANDIT ONKAR SAPKALE Vs. STATE OF MAHARASHTRA
November 3, 1998
PANDIT S O SHENFAD DHAVALE Vs. STATE OF MAHARASHTRA
March 10, 1998
PANDIT VANDAR PATIL Vs. STATE OF MAHARASHTRA
May 5, 1998
PANDU KASU SABALE Vs. LAXMAN KASHINATH KUSALKAR
July 10, 1998
PANDURANG BALKRISHNA PONKSHE Vs. CHANDRAKANT ALIAS GOVIND
February 13, 1998
PANDURANG DNYANDOO PATIL Vs. YESHWANT AMBAJI CHOUGULE
October 13, 1998
PANDURANG EKNATH KHARE Vs. STATE OF MAHARASHTRA
July 1, 1998
PANDURANG EKNATH KHARE Vs. STATE OF MAHARASHTRA
January 7, 1998
PANDURANG HARI PATIL Vs. NARAYAN BALU TANDEL
September 4, 1998
PANDURANG RAMCHANDRA RAJHANS Vs. STATE OF MAHARASHTRA
October 14, 1998
PANDURANG RANGNATH CHAVAN Vs. STATE OF MAHARASHTRA
October 6, 1998
PANDURANG SAGUN SALGAONKAR Vs. STATE OF MAHARASHTRA
June 9, 1998
PANDURANG W PATIL Vs. CHETNAS H S COLLEGE OF COMMERCE AND ECONOMICS
November 10, 1998
PANDURANG ZIPRYA KOLI Vs. STATE OF MAHARASHTRA
June 19, 1998
PANNA KUMAR SHAH Vs. STATE OF MAHARASHTRA
September 16, 1998
PARKAR HASAN ABDUL GAFOOR Vs. STATE OF MAHARASHTRA
December 22, 1998
PARLE BEVERAGES LTD Vs. STATE OF MAHARASHTRA
September 22, 1998
PARPATI P MALKANI Vs. PARKE DAVIS INDIA LTD
July 17, 1998
PARSHURAM S.DANGE Vs. HINDUSTAN LEVER LTD
January 23, 1998
PARSHURAM VITHOBA JADHAV Vs. STATE OF MAHARASHTRA
November 11, 1998
PARVATIBAI W/O MAHADEO JADHAV Vs. VINAYAK RAMCHANDRA SHIVRAIKAR
February 5, 1998
PAULO GODINHO Vs. HARI JAIVANT SINAI BHANGUI
November 20, 1998
PAVITRA KAMLESH MAULA Vs. UNION TERRITORY OF DADRA
February 24, 1998
PERPETUA E RODRIGUES FERNANDES Vs. GOA PUBLIC SERVICE COMMISSION
November 27, 1998
PEST CONTROL INDIA LIMITED Vs. C D KONALE
July 21, 1998
PETER FERNANDES Vs. LUIZINHA PEREIRA
January 21, 1998
PETROSIL OIL COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
July 28, 1998
PILLAI G M Vs. A P LAKHANIKAR JUDGE III LABOUR COURT
January 7, 1998
PIMPRI CHINCHWAD NAGARPALIKA Vs. GIRIRAJ CHIRANJILAL SHARMA
August 21, 1998
PINKY N HOTCHANDANI Vs. DAYA BUILDERS
February 9, 1998
PLAS BARRELS (I) PVT LTD Vs. UNION OF INDIA
June 29, 1998
POOJA DEVOTTAM DUTTA Vs. DIRECTOR COMPETENT AUTHORITY
August 10, 1998
PRABHAKAR KASHINATH YAGI Vs. MOHAN GANGADHAR PARTANI
November 16, 1998
PRABHAKAR MAHADEO KARHADKAR Vs. LAXMINARAYAN MAHANT
March 19, 1998
PRABHAKAR VITHAL NALWADE Vs. PRABHU KHEMCHAND KARAMCHANDANI
August 4, 1998
PRABHASH CHAND JAIN Vs. PUNJAB AND SIND BANK
February 13, 1998
PRABHAVATI S SHAH Vs. COMMISSIONER OF INCOME TAX
February 20, 1998
PRABHU RAMCHANDRA KHANAPURE Vs. STATE OF MAHARASHTRA
February 9, 1998
PRABHU SHRIRAM SAHAKARI DUDH VYAWASAIK SANSTHA MARYADIT DAHIGAON TQ AND DIST AHMEDNAGAR Vs. STATE OF MAHARASHTRA
September 18, 1998
PRABHUDAS D KOTECHA Vs. ARVIND JERAM KOTECHA
November 9, 1998
PRADEEP C MODY Vs. SASHIKANT C. MODY
May 4, 1998
PRADEEP MAHADEO NIGADE Vs. STATE OF MAHARASHTRA
March 7, 1998
PRAFUL B DESAI Vs. P C SINGHI
February 16, 1998
PRAFUL PATEL Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
November 24, 1998
PRAJAKTA NAMDEV SORTE Vs. STATE OF MAHARASHTRA
August 13, 1998
PRAKAS MANAJI HARPUDE Vs. SHANKAR JANKU HARPUDE
November 26, 1998
PRAKASH BHIMRAO NIKALE Vs. STATE OF MAHARASHTRA
February 4, 1998
PRAKASH DATTARAM PARULEKAR Vs. DATTARAM DAMODAR DIUKAR
December 4, 1998
PRAKASH DATTARAM PARULEKAR Vs. DATTARAM DAMODAR DIUKAR
April 12, 1998
PRAKASH DATTU KAMBLE Vs. STATE OF MAHARASHTRA
November 10, 1998
PRAKASH FAKIRA UNAWANE Vs. STATE OF MAHARASHTRA
August 6, 1998
PRAKASH MARUTI KADAM Vs. CITY INDUSTRIAL DEVLOPMENT CORPORATION OF MAHARASHTRA LTD
November 18, 1998
PRAKASH R MEHTA Vs. VEENA D CHHABLANI
January 9, 1998
PRAKASH RAJARAM VAITY Vs. M H A D A
October 9, 1998
PRAKASH W MUDRAS Vs. STATE OF MAHARASHTRA
April 15, 1998
PRALHAD AKRUR CHAVAN Vs. STATE OF MAHARASHTRA
June 10, 1998
PRALHAD VITHALRAO PAWAR Vs. MANAGING DIRECTOR
July 21, 1998
PRASAD GULABRAO SHINDE Vs. VITTHAL TUKARAM BHOSALE
February 13, 1998
PRATAPCHAND LAKHAMAJI JAIN Vs. LILABAI KRISHANATH SURVE
July 18, 1998
PRATAPCHAND LAKHAMAJI JAIN Vs. LILABAI KRISHANATH SURVE
July 24, 1998
PRATAPRAO GANPATRAO BANGAR Vs. RAMPRASAD WAMANRAO KADAM
August 6, 1998
PRATAPSING RAOJIRAO RANE Vs. GOVERNOR OF GOA
August 18, 1998
PRAVEEN JAYANTILAL BHANSALI Vs. STATE OF MAHARASHTRA
January 9, 1998
PRAVIN NARAYAN NARKAR Vs. STATE OF MAHARASHTRA
August 7, 1998
PRAVIN PADMAKAR KAMATKAR Vs. PRATIBHA RATANLAL GOYAL
November 25, 1998
PRAVINBHAI B PATEL Vs. COMMISSIONER OF EXCISE
August 7, 1998
PRAVINCHANDRA HEMCHAND Vs. CHOKSEY AMBALAL AMICHAND
October 2, 1998
PREM LAKHANI Vs. BOMBAY MUNICIPAL CORPORATION
July 30, 1998
PREMANAND PUNDALIK MOKAL Vs. YASHODABAI PANDURANG MOKAL
November 16, 1998
PREMKUMAR NETRAM MITTAL Vs. PUSHPA NATHALAL SANGANI
April 3, 1998
PREMLAL S O KANHYALAL JAISWAL Vs. STATE OF MAHARASHTRA
November 24, 1998
PREMLAXMI AND CO Vs. TRAFALGAR HOUSE CONSTRUCTION INDIA LIMITED
September 4, 1998
PREMNATH RAGHUNATH NATEKAR Vs. JANARDHAN HARI NAIK
November 27, 1998
PRESS TRUST OF INDIA EMPLOYEES UNION Vs. PRESS TRUST OF INDIA
October 15, 1998
PRESTIGE SALES CORPORATION Vs. SPECIAL AND ACQUISITION OFFICER
July 2, 1998
PRINCIPAL SUHAIL LOKHANDWALA Vs. MOHAN VISHNU RAWALE
September 14, 1998
PUKHRAJ GANESHMAL JAIN Vs. ENFORCEMENT DIRECTOR FERA GOVERNMENT OF INDIA
December 1, 1998
PUKHRAJ GANESHMAL JAIN Vs. ENFORCEMENT DIRECTOR FERA GOVERNMENT OF INDIA
January 12, 1998
PUSHPA PRITHVIRAJ SARDESAI ALIAS PUSHPA SADASHIV DESAI Vs. STATE OF GOA
November 27, 1998
QUCONIO ESTER MAUREON DE MELO Vs. DIRECTOR DIRECTORATE OF TECHNICAL EDUCATION GOVERNMENT OF GOA
October 15, 1998
R N GATTANI Vs. ASHOK ZAVERI
February 9, 1998
R N KAKKAR Vs. SULEIMON MUIBI
February 10, 1998
R V JOGLEKAR Vs. HEAD MASTER OF SHRI DAMODAR VIDYALAYA HIGH SCHOOL
December 16, 1998
RAFIQ ABDUL KARIM MERCHANT Vs. RAJENDRA SINGH SECRETARY TO GOVERNMENT OF MAHARASHTRA
January 15, 1998
RAFIQUE RAJAK JAMDAR Vs. STATE OF MAHARASHTRA
January 9, 1998
RAGESHREE R SAMANT Vs. SECRETARY SHARADASHRAM VIDYA MANDIR
March 11, 1998
RAGHU SHANKAR KALE Vs. STATE OF MAHARASHTRA
December 3, 1998
RAGHUNATH J KHANDELWAL Vs. COLLECTOR OF PUNE
October 5, 1998
RAGHUVIRSINGH RAMCHANDRASINGH THAKUR Vs. LAXMANBHAI D KURLAWALLA
February 2, 1998
RAHEMAN KHAN AHMED KHAN Vs. STATE OF MAHARASHTRA
November 11, 1998
RAHUL PUNDALIK BIRAHADE Vs. STATE OF MAHARASHTRA
November 24, 1998
RAJ GANGARAM BADHA Vs. STATE OF MAHARASHTRA
December 8, 1998
RAJARAM DAMODAR KHARE Vs. DIRECTOR OF TECHNICAL EDUCATION MAHARASHTRA STATE
July 14, 1998
RAJARAM NAMDEO WAGHASARE Vs. STATE OF MAHARASHTRA
July 3, 1998
RAJARAM RAU PATIL Vs. MARCEL DE PIEDADE BRAGANZA
March 7, 1998
RAJARAM S DHARVAT Vs. STATE
February 12, 1998
RAJENDRA BABASAHEB DESHMUKH Vs. SRIPAL JENE JINAPA PACHORE
September 8, 1998
RAJENDRA D RAUT Vs. ARYAN EDUCATION SOCIETY
June 30, 1998
RAJENDRA LAXMAN SALUNKHE Vs. STATE OF MAHARASHTRA
February 4, 1998
RAJENDRA SHAMBU FATARPEKAR Vs. STATE OF GOA AND OTHERS
October 14, 1998
RAJENDRA SHANTILAL BALDOTA Vs. SUBHASH KESHARMAL MUNOT
July 28, 1998
RAJESH BABU MHATRE Vs. INSPECTOR OF POLICE, DOMBIVALI P S
January 13, 1998
RAJESH M BHANGE Vs. STATE OF MAHARASHTRA
January 12, 1998
RAJESH NANAJI MORGHADE Vs. DARSHANA RAJESH MORGHADE
July 18, 1998
RAJESH OM PRAKASH KAKAR Vs. KEVAL KISHAN HITKARI
August 4, 1998
RAJINDER KUMAR SHARMA Vs. DIRECTORATE OF REVENUE INTELLIGENCE
March 31, 1998
RAJNIKASNT JAYANTILAL MEHTA Vs. REGIONAL PROVIDENT FUND
September 8, 1998
RAJSHEKHAR C HATTURE Vs. SPECIAL EXECUTIVE MAGISTRATE SOLAPUR
December 23, 1998
RAJU Vs. MEENA
February 5, 1998
RAJU DAGDU PAWAR Vs. STATE OF MAHARASHTRA
January 15, 1998
RAJU GHANASEKARAN Vs. C D SINGH
September 30, 1998
RAJU S O SHIVAJI THAKRE Vs. STATE OF MAHARASHTRA
December 22, 1998
RAJU SOMKARAN SALIAN Vs. STATE OF MAHARASHTRA
April 23, 1998
RAJU VIJAYKUMAR MANWANI Vs. STATE OF MAHARASHTRA
October 5, 1998
RALPH MIRANDA Vs. ANTI CORRUPTION BUREAU
November 25, 1998
RAM GOPAL WAGHDHARE Vs. SUDHIR RAM WAGHDHARE
October 8, 1998
RAM LAXMAN AAAGLE Vs. STATE OF MAHARASHTRA
February 4, 1998
RAMA PETROCHEMICALS LTD Vs. STARCHEM INDUSTRIES LIMITED
April 17, 1998
RAMA PETROCHEMICALS LTD Vs. STARCHEM INDUSTRIES LIMITED
August 18, 1998
RAMAKANT KHANDERIA Vs. ASPI MARKER DIRECTOR OF EASTERN STORES OF TRADING CO PVT LTD
October 5, 1998
RAMAKANT M TIPNIS Vs. STATE OF MAHARASHTRA
November 17, 1998
RAMAKANT PANDURANG SAWANT Vs. STATE OF MAHARASHTRA
January 13, 1998
RAMANAND S O NANAKRAM LADDA Vs. KACHARULAL S O AMOLAKCHAND LODHA
January 19, 1998
RAMAPPA BHIMAPPA Vs. PHOENIX MILLS LIMITED
November 12, 1998
RAMBHAI NATHABHAI WAGHELA Vs. UNION OF INDIA
November 7, 1998
RAMCHAND DAULATRAM CHHABRIA Vs. REGIONAL PROVIDENT FUND COMMISSIONER
September 16, 1998
RAMCHAND DOULATRAM CHHABRIA Vs. REGIONAL PROVIDENT FUND COMMISSIONER MAHARASHTRA AND GOA
September 21, 1998
RAMCHANDRA BALU UNDURE Vs. CHIEF OFFICER ICHALKARANJI MUNICIPAL COUNCIL
November 18, 1998
RAMCHANDRA GANGARAM Vs. VASANT NARAYANDAS
February 11, 1998
RAMCHANDRA GENU THORAT Vs. STATE OF MAHARASHTRA
January 22, 1998
RAMCHANDRA MAHADEV SHINDE Vs. STATE OF MAHARASHTRA
December 2, 1998
RAMESH BABURAO EKAD Vs. STATE OF MAHARASHTRA
September 21, 1998
RAMESH BAPUSAHEB NALAWADE Vs. MANGALA RAMESH NALAWADE
February 26, 1998
RAMESH HARIBHAU DEOTALE Vs. COURT OF EXAMINERS OF HOMOEOPATHIC AND BIOCHEMIC SYSTEMS OF MEDICINE
November 19, 1998
RAMESH JETHALAL THAKKAR Vs. UNION OF INDIA
January 29, 1998
RAMESH KUMAR RAJAYMOHAN Vs. STATE OF MAHARASHTRA
February 6, 1998
RAMESH MADHUKAR THOMBRE Vs. STATE OF MAHARASHTRA
March 12, 1998
RAMESH MADHUKAR THOMBRE Vs. STATE OF MAHARASHTRA
December 3, 1998
RAMESH MAHADEO SAWANT Vs. DAULATRAO LEMBE
August 5, 1998
RAMESH MAYEKAR Vs. MARINA RESORTS PVT LTD
July 10, 1998
RAMESH PADMAKAR MHATRE Vs. KLYAN DOMBIVLI MUNICIPAL CORPORATION
December 18, 1998
RAMESH RAGHOBA RANE Vs. KAMLABAI SAKHARAM PATIL
January 9, 1998
RAMESH RAMNARAYAN DANGARE Vs. VITHABAI W/O BHAUSAHEB WAKCHAURE
May 6, 1998
RAMESH RAMNARAYAN DANGARE Vs. VITHABAI
June 5, 1998
RAMESH S O DAMODHAR DESHMUKH Vs. DAMODHAR S O DOMAJI DESHMUKH
July 10, 1998
RAMESH S O RAJARAM PAIL Vs. SHIVAJI KACHRU PATIL
September 18, 1998
RAMESH SAKHARAM DEOKAR Vs. STATE OF MAHARASHTRA
November 10, 1998
RAMESH TAPADE Vs. BAJAJ AUTO LIMITED
November 11, 1998
RAMESHCHANDRA KAPOORCHAND JAIN Vs. ENFORCEMENT DIRECTORATE MUMBAI
February 10, 1998
RAMESHWAR GOPIKISHAN TOSHNIWAL Vs. SAKHUBAI
June 18, 1998
RAMJAN ABBAS MOMIN Vs. STATE OF MAHARASHTRA
September 11, 1998
RAMKRISHNA GIRISHCHANDRA DODE Vs. ANAND GOVIND KELKAR
October 13, 1998
RAMNATH SADASHIV KOLTHARKAR Vs. STATE OF MAHARASHTRA
December 10, 1998
RAMNIKLAL CHATRABHUJ DESAI Vs. STATE OF MAHARASHTRA
March 16, 1998
RAMNIKLAL PREMCHAND MEHTA Vs. UNION OF INDIA
September 14, 1998
RAMRAJ BALBHANDRA PANDE Vs. RAMRAJ RAMSUNDAR YADAV
March 24, 1998
RAMRAKH R BOHRA HARVEST DEAL SECURITIES LTD Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
November 6, 1998
RAMZAN ALI Vs. MUNICIPAL CORPORATION OF GR BOMBAY
November 30, 1998
RAMZAN MBWANA MAZUWA Vs. STATE OF MAHARASHTRA
April 22, 1998
RANGANATH BABU BHOTE Vs. STATE OF MAHARASHTRA
June 19, 1998
RANGARAO SHANKARRAO Vs. PANDHARINATH EKNATH
December 8, 1998
RANGNATH RAMCHANDRA GALGALI Vs. PRALHAD GOPAL JOSHI
January 25, 1998
RANGNATH RAMCHANDRA GALGALI Vs. PRALHAD GOPAL JOSHI
January 21, 1998
RANGRAO S O SHANKARRAO Vs. PANDHARINATH S O EKNATH
August 12, 1998
RANJANA RAVINDRA GAONKAR Vs. RAVINDRA PARSHURAM GAONKAR
January 28, 1998
RANJIT PREMJIBHAI GOHIL Vs. STATE OF MAHARASHTRA
July 27, 1998
RAOSAHEB LAXMAN NAJAN Vs. STATE OF MAHARASHTRA
December 15, 1998
RAOSAHEB S O BABASAHEB KAKADE Vs. STATE OF MAHARASHTRA
September 21, 1998
RASHTRIYA MILL MAZDOOR SANGH Vs. KAILASH KOLTE
January 13, 1998
RASHTRIYA MILL MAZDOOR SANGH Vs. KAILASH KOLTE
January 16, 1998
RASHTRIYA UPBHOKTA SAHAKARI SANSTHA Vs. JAYANTILAL DWARKADAS
December 14, 1998
RASIKIAL RATILAL GANDHI Vs. UNION OF INDIA
June 17, 1998
RATAN DHANSING PAWAR Vs. STATE OF MAHARASHTRA
November 25, 1998
RATANLAL SHYAMLAL MITTAL Vs. UMESH RATANLAL MITTAL
July 10, 1998
RATANSINGH VAKHTWARSINGH CHAUHAN Vs. STATE OF MAHARASHTRA
October 7, 1998
RAVI CHABIRAM SHARMA Vs. R H MENDONCA COMMISSIONER OF POLICE
December 21, 1998
RAVI VENKANTI BHADARGE Vs. BANSI DHURAJI BHADARGE
December 16, 1998
RAVINDRA DINKAR MALEKAR Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY
August 3, 1998
RAVINDRA MOTILAL PATIL Vs. STATE OF MAHARASHTRA
September 9, 1998
RAVINDRA N SATWE Vs. STATE OF MAHARASHTRA
March 11, 1998
RAVINDRA VASANTRAO BHINGARKAR Vs. BANK OF MAHARASHTRA
November 23, 1998
REGIONAL DIRECTOR OF EMPLOYEES STATE INSURANCE CORPORATION Vs. O H BAGAMAL AND CO
March 26, 1998
REKHA KAMLESH SHAH Vs. UNION OF INDIA
October 13, 1998
RELIANCE INDUSTRIES LIMITED Vs. ASSOCIATED BULK MOVERS
January 12, 1998
RENUKA LAUNGANI Vs. CHOTALAL AJMERA
April 21, 1998
RESHMA CONSTRUCTIONS Vs. STATE OF GOA
March 12, 1998
RICHARD JOSEPH D'SOUZA Vs. STATE OF MAHARASHTRA
August 4, 1998
RIYAZ ABDUL TARKASH Vs. STATE OF MAHARASHTRA
November 6, 1998
ROBERT PETER KADAM Vs. STATE OF MAHARASHTRA
June 30, 1998
ROHINTONSON Vs. STATE OF MAHARASHTRA
September 14, 1998
ROYAL GOAN BEACH CLUB Vs. USHA PADMANABHAN
January 15, 1998
RUSHAD T UDWADIA Vs. MAHARASHTRA MEDICAL COUNCIL
December 3, 1998
RUSY NOSHIRVAN MODY Vs. STATE OF MAHARASHTRA
June 24, 1998
RUSY NOSHIRVAN MODY Vs. STATE OF MAHARASHTRA
June 23, 1998
S IRANI SORKHAB Vs. DINSHAW AND DINSHAW
September 11, 1998
S L DHYANI Vs. CHINTAMAN JAGANNATH DASHPUTRE
November 30, 1998
S M KEJRIWAL Vs. P C GOENKA
September 7, 1998
S R GADRE AND CO Vs. RAMESHCHANDRAJI KANHAILALJI SHRAOGI
July 30, 1998
S RAMAMURTHI Vs. DAILY PRINTING AND ALLIED ENTERPRISES LTD
July 15, 1998
S S MIRANDA LIMITED Vs. RANGBAHADUR SINGH
April 23, 1998
S S PHOGAT Vs. CHIEF OF NAVAL STAFF
October 12, 1998
S S PHOGAT Vs. CHIEF OF NAVAL STAFF
December 10, 1998
S T BHINGARDIVE Vs. PUNAMCHAND KANHYALAL AGARWAL
February 4, 1998
S T HATIM AND CO Vs. COMMISSIONER OF INCOME TAX
June 9, 1998
S.D. KANGUTKAR Vs. STATE OF MAHARASHTRA
November 3, 1998
SACHIN S O SUBHASH SHETE Vs. STATE OF MAHARASHTRA
December 8, 1998
SACHIN SUBHASH SHETE Vs. STATE OF MAHARASHTRA
August 12, 1998
SADA SHIV MANOHAR PARKAR Vs. STATE OF MAHARASHTRA
July 15, 1998
SADANAND SONY GANDHI Vs. VASANT BALKRISHANA GANDHI
November 7, 1998
SADASHIV ANANDRAO GHADGE Vs. SAMPAT JOTIRAM GODSE
November 24, 1998
SADASHIV BAPURAO APTE Vs. EXECUTIVE ENGINEER NORTH BOMBAY DIVISION
April 30, 1998
SADASHIV MARYA PATIL Vs. STATE OF MAHARASHTRA
July 20, 1998
SADHU B SALION Vs. KUSUM KUMAR
August 28, 1998
SAEEDA KHANAM Vs. MALEGAON MUNICIPAL SCHOOL BOARD
August 17, 1998
SAGUN DIPU HARMALKAR Vs. RAMAKANT RAMNATH HARMALKAR
March 16, 1998
SAHEBBI SYED QAYAMUDDIN Vs. STATE OF MAHARASHTRA
July 1, 1998
SAHEBRAO HARIDAS PATIL Vs. STATE OF MAHARASHTRA
November 25, 1998
SAHYADRI SAHAKARI KHAREDI VIKRI SANGH Vs. STATE OF MAHARASHTRA
July 22, 1998
SAKHARBAI VITHA DEORE Vs. RAMBHABAI GANGADHAR DABHADE
July 17, 1998
SAKHAULLAH DARAB KHAN Vs. VISVESVERAYA REGIONAL COLLEGE
December 2, 1998
SAKHAULLAH S O DARAB KHAN Vs. VISVESVERAYA REGIONAL COLLEGE OF ENGINEERING NAGPUR
February 12, 1998
SALAR HAJI USMAN PATEL Vs. SABNOOR D/O ALISHA JAMADAR
September 24, 1998
SAMBHAJI D HENDRE Vs. STATE OF MAHARASHTRA
February 4, 1998
SAMBHAJI WAMANRAO CHAVAN Vs. STATE OF MAHARASHTRA
December 15, 1998
SAMPAT GANPATI JAWALE Vs. STATE OF MAHARASHTRA
September 29, 1998
SANDVIK ASIA LIMITED Vs. MOTOROL INDIA LTD
November 12, 1998
SANGEETA Vs. PRESIDING OFFICER TAHSILDAR
September 24, 1998
SANGEETA PIYUSH RAJ Vs. PIYUSH CHATURBHUJ RAJ
January 13, 1998
SANGEETA PIYUSH RAJ Vs. PIYUSH CHATURBHUJ RAJ
January 14, 1998
SANGLI BANK LIMITED Vs. KANISHKA INVESTMENTS PRIVATE LIMITED
November 19, 1998
SANGLI BANK LTD Vs. VEERA PLASTICS
September 2, 1998
SANJAY BABAN BHUJBAL Vs. STATE OF MAHARASHTRA
February 16, 1998
SANJAY CHANGDEO KHADE Vs. STATE OF MAHARASHTRA
September 9, 1998
SANJAY P KOTHARI Vs. MAHANAGAR TELEPHONE NIGAM LIMITED
July 8, 1998
SANTOSH CHANDRAKANT GAONKAR Vs. STATE OF GOA
July 27, 1998
SANTOSH KRISHNA TANDEL Vs. COMMISSIONER OF POLICE
September 23, 1998
SANTOSH MARINE WORKS Vs. UNION OF INDIA (UOI) AND ORS.
October 16, 1998
SANTOSH NAMDEO CHORGE Vs. STATE OF MAHARASHTRA
November 5, 1998
SARAL MANUFACTURING CO Vs. STATE OF MAHARASHTRA
November 19, 1998
SARDAR INDER SINGH JAWAR SINGH Vs. STATE BANK OF INDIA
February 6, 1998
SARJERAO S O RAMRAO POLE Vs. STATE OF MAHARASHTRA
April 22, 1998
SAROJ MAMDANI Vs. STATE OF MAHARASHTRA
September 25, 1998
SAROJ TEJPAL JAIN Vs. VISHWAKARMA BUILDERS PVT LTD
July 22, 1998
SARSABAI Vs. STATE OF MAHARASHTRA
February 13, 1998
SARVA SHRAMIK SANGH Vs. SILK & ART SILK MILLS
August 3, 1998
SATISH KUMAR BANWARILAL SHARMA Vs. MAJOR VIRENDRA D GANJU
July 18, 1998
SATISH RATILAL RAWAL Vs. UNION OF INDIA
August 19, 1998
SATISH SHANKARRAO GHORGE Vs. STATE OF MAHARASHTRA
August 27, 1998
SATISH VISHWANATH PALASDEKAR Vs. STATE OF MAHARASHTRA
September 15, 1998
SATLIBOI AND COMPANY LTD Vs. STATE OF MAHARASHTRA
January 16, 1998
SATYENDRASINGH SETHI Vs. LORDS GROUP HOUSING FINANCE LTD
November 13, 1998
SAUDI ARABIAN AIRLINES Vs. SHEHNAZ MUDBHATKAL
November 25, 1998
SAVAJI ALIAS SAHAJI RAMCHANDRA PATIL Vs. RUKHMINI ANANT KURANE
February 10, 1998
SAVANTA ANNA POL Vs. STATE OF MAHARASHTRA
November 9, 1998
SAVITA BANDODKAR Vs. EDMUNDO RODRIGUES
December 1, 1998
SAVITA BANDODKAR Vs. EDMUNDO RODRIGUES
January 12, 1998
SAVITRI TWISTEX PVT LTD Vs. ARUN PASARI
July 9, 1998
SAVLARAM SHANKAR WAGHCHAVARE Vs. STATE OF MAHARASHTRA
March 23, 1998
SBI COMMERCIAL AND INTERNATIONAL BANK LTD Vs. PLAZA PANCHSIL ESTATES PVT LTD
December 7, 1998
SCAN ORGANICS LIMITED Vs. MUKESH BABU FINANCIAL SERVICES LTD
January 20, 1998
SECURITIES & EXCHANGE BOARD OF INDIA Vs. LIBRA PLANTATION LTD.
October 6, 1998
SECURITIES AND EXCHANGE BOARD OF INDIA Vs. SPG GREEN GOLD PLANTATIONS LTD.
November 10, 1998
SECURITIES AND EXCHANGE BOARD OF INDIA Vs. LIBRA PLANTATION LTD
June 16, 1998
SETHIA TRADERS Vs. TATA FINANCE LTD
October 7, 1998
SHABBIR KHAN Vs. KRISHNA BABUSSO NAIK
March 23, 1998
SHADAB S O SIDDIQ KHAN Vs. R H MENDONCA
September 1, 1998
SHAH HYDER BEIG Vs. STATE OF MAHARASHTRA
August 27, 1998
SHAHEDA SARWAR KHAN Vs. SARWAR AHMED RAUF KHAN
May 10, 1998
SHAHEDA SARWAR KHAN Vs. SARWAR AHMED RAUF KHAN
October 5, 1998
SHAIKH CHIRAGUIDDIN Vs. KRISHNA BABLO GAONKAR
December 3, 1998
SHAIKH MEHBOOB ABDUL RAHIMAN Vs. AFJALKHAN AMIRKHAN
February 13, 1998
SHAIKH MOHAMED SALIM KARIMULLAH Vs. STATE OF MAHARASHTRA
January 29, 1998
SHAIKH SAJAN JIVANBHAI SHAIKH Vs. STATE OF MAHARASHTRA
October 12, 1998
SHAILA D VARERKAR Vs. STATE OF MAHARASHTRA
December 18, 1998
SHAILAJA Vs. DEPUTY DIRECTOR OF EDUCATION
November 24, 1998
SHAILAJA ASHOKRAO WALSE Vs. STATE OF MAHARASHTRA
December 7, 1998
SHAILESH MADHUBHAI RATHOD Vs. STATE OF MAHARASHTRA
September 28, 1998
SHAKRI AUTOMOTIVE ENTERPRISES Vs. VASU BHATIA
January 20, 1998
SHAKUNTALA BHAGWAT KSHIRSAGAR Vs. STATE OF MAHARASHTRA
May 6, 1998
SHAMIM BANU Vs. R H MENDONCA
February 11, 1998
SHAMIM BANU Vs. R H MENDONCA AND ANOTHER
November 2, 1998
SHAMIM MULLA N MULLA Vs. HUSSEINBHAI ALIAS MITHUBHAI
August 5, 1998
SHAMRAO VITHOBA PACHUDE Vs. STATE OF MAHARASHTRA
December 22, 1998
SHANKAR DADA PAGARE Vs. BALU SAWALIRAM PAGARE
October 14, 1998
SHANKAR DIGAMBAR CHAVAN Vs. STATE OF MAHARASHTRA
March 25, 1998
SHANKAR DINKAR BHOITE Vs. STATE OF MAHARASHTRA
January 7, 1998
SHANKAR KISHAN GOHANE Vs. KALPANA SHANKAR GOHANE
February 18, 1998
SHANKAR MAHIA ANDHER Vs. UNION OF INDIA
July 28, 1998
SHANKAR MAHIA ANDHER Vs. UNION OF INDIA
July 24, 1998
SHANKAR S O DATTU DHANGAR Vs. DHONDOPANT NARAYAN KULKARNI
June 5, 1998
SHANKAR S/O DATTU DHANGAR Vs. DHONDOPANT NARAYAN KULKARNI
May 6, 1998
SHANKAR SAVALA CHAVAN Vs. STATE OF MAHARASHTRA
June 11, 1998
SHANKAR SHRIDHAR KAVALE Vs. STATE OF MAHARASHTRA
March 20, 1998
SHANKARLAL GANULAL KHANDELWAL Vs. BALMUKUND SURAJMAL BHARUKA
October 16, 1998
SHANKARRAO DATTATRAYA KALYANKAR Vs. VISHWASRAO DADASAHEB PATIL
September 7, 1998
SHANTABAI S CACULO Vs. NAZIAZENO FERNANDES
March 7, 1998
SHANTABAI TUKARAM WALWALKAR Vs. TUKARAM VISHNU WARANG
May 6, 1998
SHANTARAM FATU PRABHU DESAI Vs. HARSHA UMESH SARDESSAI
February 17, 1998
SHANTARAM HIRACHAND DANEZ Vs. NARAYAN BAPUSA FULPAGAR
September 11, 1998
SHANTARAM HIRACHAND DANEZ Vs. NARAYAN BAPUSA FULPAGAR
November 9, 1998
SHANTARAM SHANKAR NAIK Vs. KAMAL MOHAN GIRI
June 19, 1998
SHASHIKANT RAJARAM DANDEKAR Vs. VIJAYA SHRIPAD KALE
December 15, 1998
SHASHIKANT S PATIL Vs. HON'BLE HIGH COURT OF JUDICATURE
February 18, 1998
SHASHIKANT S SHELDEKAR Vs. CENTRAL BANK OF INDIA
May 2, 1998
SHEGAR KAVERIAPPA KAUNDER Vs. STATE OF MAHARASHTRA
November 18, 1998
SHEILA MASSEY Vs. MARJORIE FERNANDESE
September 1, 1998
SHEKHAR GHANSHAM PATHARE Vs. ATHARVA BUILDERS PVT LTD
August 6, 1998
SHERKHAN ALIAS SHERU KADAR KHAN Vs. R H MENDONCA
October 9, 1998
SHETKARI SAHAKARI SANGH LIMITED Vs. SHAHUWADI TALUKA SHETKARI SAHAKARI KHAREDI VIKRI SANGH
September 2, 1998
SHETTY BHAVANI PATIL Vs. INDRABAI W/O.RAMRAO PATIL
March 11, 1998
SHILPA SUBHASH DHUNDUR Vs. RATNAGIRI NAGAR PARISHAD
November 13, 1998
SHIVAJI GANU NAIK Vs. STATE OF MAHARASHTRA
March 10, 1998
SHIVAJI PUNDALIK PAWAR Vs. STATE OF MAHARASHTRA
September 18, 1998
SHIVAJI VITHAL BARDE Vs. STATE OF MAHARASHTRA
January 16, 1998
SHIVGONDA MALLAPPA HUCHGOND Vs. RAMGONDA B SANTI
October 7, 1998
SHIVKUMAR SHIVAPPA HATTI Vs. RAJENDRAKUMARI RAMESH SHEKHAVAT
February 12, 1998
SHIVRAJ CHANDRAPPA YADAV Vs. STATE OF MAHARASHTRA
March 6, 1998
SHIVRAJ CHANDRAPPA YADAV Vs. STATE OF MAHARASHTRA
June 3, 1998
SHIVRAM G JAJOO Vs. S CHAUDHARI
November 20, 1998
SHIVRAM MAHADEO LELE Vs. HINGANE SHRIKISHAN SANSTHA
February 5, 1998
SHOBHA Vs. VIVEKANAND SAVALARAM SONGAONKAR
March 19, 1998
SHRANGDHAR ALIAS BAL PURSHOTTAM KANHERE Vs. V M JOG ENGINEERING LTD
August 6, 1998
SHRAWAN MAHIPATRAO HEDAOO Vs. STATE OF MAHARASHTRA
July 21, 1998
SHRI BERNARD B. GOMES ALIAS PETER G. GOMES AND ORS. Vs. SMT. PRESCILLA LOPES E.FERNANDES AND ORS.
February 3, 1998
SHRIKANT A BICHOLKAR Vs. STATE OF GOA
March 11, 1998
SHRIKANT ALIAS S SHANKAR Vs. STATE OF MAHARASHTRA
June 12, 1998
SHRIKANT ALIAS S SHANKAR Vs. STATE OF MAHARASHTRA
December 6, 1998
SHRIKANT GANGARAM TELI Vs. BHASKAR NARAYAN KUVALEKAR
September 17, 1998
SHRIKISAN ZUMBARLAL BOOB Vs. STATE OF MAHARASHTRA
July 2, 1998
SHRIMANT S O BABURAO SARODE Vs. STATE OF MAHARASHTRA
July 30, 1998
SHRIRAM A GHOLAP Vs. KISAN J JEJURIKAR
June 25, 1998
SHYAMJI BHIKA SOLANKI Vs. UNION TERRITORY OF DIU AND DAMAN
July 14, 1998
SHYAMRAO VISHNU PATIL Vs. STATE OF MAHARASHTRA
February 16, 1998
SIDDIQUI BADLU KHAN Vs. STATE OF MAHARASHTRA
March 31, 1998
SIDRAM DATTU PATIL Vs. STATE OF MAHARASHTRA
January 14, 1998
SIM SIM TRADING COMPANY Vs. CREAM CREATION
December 15, 1998
SITARAM ATMARAM RAMTEKE Vs. MAROTI MOTIRAM MESHRAM
August 24, 1998
SITARAM BANSI PAWAR Vs. STATE OF MAHARASHTRA
January 6, 1998
SITARAM SAHADU BORADE Vs. STATE OF MAHARASHTRA
July 28, 1998
SITARAM SHANKAR RODE Vs. STATE OF MAHARASHTRA
April 23, 1998
SKODA AFONSO Vs. MOTOR ACCIDENT CLAIMS TRIBUNAL PANAJI GOA
November 18, 1998
SKOL BREWERIES LIMITED Vs. SANMAN DISTRIBUTORS PRIVATE LIMITED
December 15, 1998
SMITA SUBHASH BHAGAT Vs. DIRECTOR OF EDUCATION GOA
November 5, 1998
SMT. PARVOTI SHANKAR MIRAJKAR AND ORS. Vs. SHRI KAMALAKANT GOVIND NATEKAR AND ORS.
August 20, 1998
SMT. VANDANA VIKAS WAGHMARE AND ETC. Vs. STATE OF MAHARASHTRA AND ORS.
June 22, 1998
SOCIEDADE DE FOMENTO INDUSTRIAL LIMITED Vs. RAVINDRANATH SUBRAYA KAMAT
August 5, 1998
SOHRAB ALI KHAN Vs. STATE OF MAHARASHTRA
October 13, 1998
SOLGABAI SUNIL PAWAR Vs. STATE OF MAHARASHTRA
January 15, 1998
SONBA NABAJI KAMBLE Vs. STATE OF MAHARASHTRA
November 26, 1998
SONIA SENROY OF MUMBAI Vs. AMIT SENROY OF MUMBAI
April 22, 1998
SOU RUKMINI ALIAS MANGAL MAHADEO GAIKWAD Vs. MAHADEO MARUTI GAIKWAD
December 10, 1998
SOUTHERN AUTOMATIC INDUSTRIES PRIVATE LIMITED Vs. N S TALPADE
August 29, 1998
SPACE AGE INDUSTRIAL PROJECTS LTD. Vs. SYNDICATE BANK
July 20, 1998
SPECIAL LAND ACQUISITION OFFICER Vs. A H WADIA CHARITY TRUST
August 14, 1998
SRJ PEETY STEELS PRIVATE LIMITED JALNA Vs. MAHARASHTRA STATE ELECTRICITY BOARD AURANGABAD
October 15, 1998
STANDARD GREASES Vs. UNION OF INDIA
January 28, 1998
STARIT INDIA LTD Vs. STARIT INDIA LTD
August 28, 1998
STARIT INDIA LTD Vs. STATE
August 28, 1998
STATE BANK OF INDIA Vs. B E BILLIMORIA AND CO LTD
February 16, 1998
STATE BANK OF INDIA Vs. CHARU PRINTING INKS
March 27, 1998
STATE OF BIHAR Vs. HINDUSTAN CONSTRUCTION COMPANY LIMITED
March 20, 1998
STATE OF GOA Vs. GANESH RAJARAM KADAM
March 26, 1998
STATE OF GOA Vs. NAGUESH RAYA NAIK
April 2, 1998
STATE OF GOA Vs. NAGUESH RAYA NAIK
February 4, 1998
STATE OF MAHARASHTRA Vs. BHIMGONDA NAGONDA PARVATE PATIL
March 3, 1998
STATE OF MAHARASHTRA Vs. NAIM EMMAMUDDIN CHIKHALEKAR
January 12, 1998
STATE OF MAHARASHTRA Vs. RAJKUMAR SINGH
January 12, 1998
STATE OF MAHARASHTRA Vs. DNYANESHWAR RAKMAJI AHER
January 20, 1998
STATE OF MAHARASHTRA Vs. J P JOSHI
April 20, 1998
STATE OF MAHARASHTRA Vs. BABU alias BABUSYA VITHAL RATHOD
April 17, 1998
STATE OF MAHARASHTRA Vs. PRAVIN VRAJANG GALA
April 18, 1998
STATE OF MAHARASHTRA Vs. GULAM RASOOL DAWOOD MALVI
March 23, 1998
STATE OF MAHARASHTRA Vs. KALI EDULJI VAID
March 9, 1998
STATE OF MAHARASHTRA Vs. HIRJI DHANJI SHAH
March 9, 1998
STATE OF MAHARASHTRA Vs. RAMDAS SHANKAR KURLEKAR
August 31, 1998
STATE OF MAHARASHTRA Vs. NARENDRA DEVAJI CHAFEKAR
September 6, 1998
STATE OF MAHARASHTRA Vs. SURESH S O MOTIRAM MASRAM
August 5, 1998
STATE OF MAHARASHTRA Vs. IQBAL MOHAMMAD MEMON
August 10, 1998
STATE OF MAHARASHTRA Vs. VILAS PANDURANG PATIL
July 29, 1998
STATE OF MAHARASHTRA Vs. HANUMANT KESHAV PISAL
July 23, 1998
State of Maharashtra Vs. Mesu Dhondiba Vidhate
July 24, 1998
STATE OF MAHARASHTRA Vs. SAHEBRAO SHIVRAM JAGTAP
July 20, 1998
STATE OF MAHARASHTRA Vs. TATYABA NAMDEO PATINGRAO
July 1, 1998
STATE OF MAHARASHTRA Vs. MOHAN RADHAKRISHNA PEDNEKAR
July 2, 1998
STATE OF MAHARASHTRA Vs. JAYRAM LAXMAN NAIK
July 9, 1998
STATE OF MAHARASHTRA Vs. RAMAJAN SAMSHER SUBHEDAR
July 9, 1998
STATE OF MAHARASHTRA Vs. VINDYCHAL KAMHA KEWAT
July 6, 1998
STATE OF MAHARASHTRA Vs. PANDURANG TUKARAM KAMALAKAR
July 8, 1998
STATE OF MAHARASHTRA Vs. TUSHAR GOVINDJI SHAH
July 8, 1998
STATE OF MAHARASHTRA Vs. DATTA MARUTI SALAGAR
July 10, 1998
STATE OF MAHARASHTRA Vs. SURENDRA KUMAR MEVALAL MEHESH
July 10, 1998
STATE OF MAHARASHTRA Vs. TANAJI DAGADU CHAVAN
June 11, 1998
STATE OF MAHARASHTRA Vs. GOVINDRAO DASHRATH PATANGE
June 19, 1998
STATE OF MAHARASHTRA Vs. SURESH MOTIRAM MASRAM
May 8, 1998
STATE OF MAHARASHTRA Vs. NARENDRA DEVAJI CHAFEKAR
June 9, 1998
STATE OF MAHARASHTRA Vs. NILKANT SHANKAR BHABAL
September 2, 1998
STATE OF MAHARASHTRA Vs. SURYAKANT DATTATRAYA BHABAL
February 24, 1998
STATE OF MAHARASHTRA Vs. KAMALAKAR GHANSHYAM KHADE
June 19, 1998
STATE OF MAHARASHTRA Vs. C P KRISHNA NAIR
December 21, 1998
STATE OF MAHARASHTRA Vs. MOHAMMED SHAKIL MOHAMMED YUSUF
February 3, 1998
STATE OF MAHARASHTRA Vs. DINANATH NARSYA TAMBAKHU
March 10, 1998
STATE OF MAHARASHTRA Vs. BABURAO KUNDLIK TAVARE
July 28, 1998
STATE OF MAHARASHTRA Vs. LALIT S NAGPAL
December 24, 1998
STATE OF MAHARASHTRA Vs. SANTOSH PANDURANG NAIK
January 20, 1998
STATE OF MAHARASHTRA Vs. NAIM EMMAMUDDIN CHIKHALEKAR
December 1, 1998
STATE OF MAHARASHTRA Vs. RAJKUMAR SINGH
December 1, 1998
STATE OF MAHARASHTRA Vs. TANAJI DAGADU CHAVAN
November 6, 1998
STATE OF MAHARASHTRA Vs. S P MUNJE
November 17, 1998
STATE OF MAHARASHTRA Vs. UTTAMRAO G KALE
November 25, 1998
STATE OF MAHARASHTRA Vs. MAHADEO SHIVRAM SALUNKHE
November 25, 1998
STATE OF MAHARASHTRA Vs. RAJESH ALIAS PAPPA R SUVARNA
November 23, 1998
STATE OF MAHARASHTRA Vs. ANIL VISHNU AHER
November 23, 1998
STATE OF MAHARASHTRA Vs. IQBAL MOHAMMED MEMON
October 8, 1998
STATE OF MAHARASHTRA Vs. PRADEEPKUMAR BHUKANDAS SHAH
October 9, 1998
STATE OF MAHARASHTRA Vs. MOHAMMAD SAFI NOOR MOHAMMAD SHAIKH
September 25, 1998
STATE OF MAHARASHTRA Vs. NAGNATH MUNJAJI SHIKARE
September 27, 1998
STATE OF MAHARASHTRA Vs. SURENDRA KUMAR MEVALAL MAHESH
October 7, 1998
STATE OF MAHARASHTRA Vs. DHARMENDRA AMBAR MOHITE
September 10, 1998
STATE OF MAHARASHTRA Vs. KALAVATI HANUMANT MODAK
September 8, 1998
STATE OF MAHARASHTRA Vs. SHANKAR SURAJLAL PARDESHI
January 9, 1998
STATE OF MAHARASHTRA Vs. MADHAV HARI DAMLE
March 31, 1998
STATE OF MAHARASHTRA Vs. DNYANU DHONDI KHOT
June 16, 1998
STATE OF MAHARASHTRA Vs. BAJIRAO DHONDIRAM CHAVAN
May 4, 1998
STATE OF MAHARASHTRA Vs. SURYAKANT DATTATRAYA BHABAL
February 23, 1998
STATE OF MAHARASHTRA Vs. DAJI JAITU SONGAL
July 30, 1998
STATE OF MAHARASHTRA Vs. ANIL S NAGPAL
February 6, 1998
STATE OF MAHARASHTRA Vs. RAMESHKUMAR AMRITLAL MEHTA
October 16, 1998
STATE OF MAHARASHTRA Vs. BHALCHANDRA DHANDOPANT SAPTE
June 29, 1998
STATE OF MAHARASHTRA Vs. LATIF ALIAS VASANT COMPANY
April 23, 1998
STATE OF MAHARASHTRA Vs. SUHAS GULABRAO HASE
September 29, 1998
STATE OF MAHARASHTRA Vs. VINODKUMAR VRANDAVANDAS KANABAR
December 11, 1998
STATE OF MAHARASHTRA Vs. AHILKUMAR VRANDAVANDAS KANABAR
December 14, 1998
STATE OF MAHARASHTRA Vs. HINDURAO LAXMAN SALUNKE
October 16, 1998
STATE OF MAHARASHTRA Vs. LALIT SHANKAR KHANDAGALE
September 23, 1998
STATE OF MAHARASHTRA SURESH DHONDIRAM SHINDE Vs. STATE OF MAHARASHTRA SACHIN SHIVSHANKAR MENON
August 27, 1998
STEPHEN LASLIE VICTOR DSOUZA Vs. STANLEY ANTONY DSOUZA AND LAXMI AITHAPPA SHARMA
February 26, 1998
SUBHASH A CHARI Vs. DIRECTOR OF EDUCATION
March 27, 1998
SUBHASH ANNASAHEB ALANDKAR Vs. SIDHESHWAR FINANCE CORPORATION
September 30, 1998
SUBHASH MALLIKARJUN MENASE Vs. STATE OF MAHARASHTRA
June 23, 1998
SUBHASH PARASNATH PANDE Vs. STATE OF MAHARASHTRA
March 25, 1998
SUBHASH TATOBA NIKAM Vs. HONOURABLE HIGH COURT OF JUDICATURE OF BOMBAY
December 3, 1998
SUBHASH TRADING COMPANY Vs. MUNICIPAL CORPORATION
June 24, 1998
SUDHAKAR SHRIDHAR SUMANT Vs. SHETKARI SAHAKARI SAKHAR KARKHANA LTD
October 1, 1998
SUDHAKAR SHRIDHAR SUMANT Vs. SHETKARI SAHAKARI SAKHAR KARKHANA LIMITED SANGLI
October 15, 1998
SUDHATAI PANDURANG KALE Vs. STATE OF MAHARASHTRA
April 3, 1998
SUDHATAI PANDURANG KALE Vs. STATE OF MAHARASHTRA
March 4, 1998
SUDHIR DEORUKHKAR Vs. STATE OF MAHARASHTRA
September 2, 1998
SUDHKAR LAXMANRAO JADHAV Vs. UNION OF INDIA
September 29, 1998
SUGANDHA MANIK KANE Vs. CONSERVATOR OF FORESTS
February 4, 1998
SUHAS BHIMRAO GADHAVE Vs. STATE OF MAHARASHTRA
August 14, 1998
SUJATA GOPAL NAGALKAR Vs. GOPAL NARAYANRAO NAGALKAR
March 19, 1998
SUJATA WAMAN NAVKHANDE Vs. STATE OF MAHARASHTRA
June 10, 1998
SUKHLAL CHUNILAL GHAGANI Vs. HARISH SUVARNE
February 5, 1998
SULABHA RAMCHANDRA JADHAV Vs. KALIDAS DNYANDEO PATIL
April 15, 1998
SULE KAREEM Vs. ASSISTANT COLLECTOR OF CUSTOMS
April 1, 1998
SULTAN ALI PIRJI Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY
August 4, 1998
SUMAN VITHAL SHINDE Vs. STATE OF MAHARASHTRA
March 31, 1998
SUMANGAL VEERBAHADUR RANA Vs. STATE OF MAHARASHTRA
July 18, 1998
SUMATI NAIK Vs. DILIP FATARPEKAR
November 24, 1998
SUNDARI CHANDU PUJARI Vs. MUNICIPAL COMMISSIONER
January 19, 1998
SUNDER CHHANNA SHINDE Vs. STATE OF MAHARASHTRA
September 18, 1998
SUNIL LAXMAN MANKAR Vs. STATE OF MAHARASHTRA
February 4, 1998
SUREN VADILAL KOTHARI Vs. SUDHIR VADILAL KOTHARI
September 2, 1998
SURENDRA S JUNEJA Vs. STATE OF MAHARASHTRA
January 6, 1998
SURENDRAKUMAR TILAKKUMAR AGARWAL Vs. FOOD CORPORATION OF INDIA
February 2, 1998
SURESH B PATIL Vs. STATE OF MAHARASHTRA
February 24, 1998
SURESH D NAIK Vs. STATE OF GOA
July 9, 1998
SURESH D NAIK Vs. STATE OF GOA
September 7, 1998
SURESH EXPORTS Vs. ORIENT SHREYAS
August 18, 1998
SURESH RAMA SAKAT Vs. STATE OF MAHARASHTRA
December 8, 1998
SURESH S O KASHIRAMJI DURUGKAR Vs. STATE OF MAHARASHTRA
November 10, 1998
SURESH SHIRODKAR Vs. ADMINISTRATIVE TRIBUNAL GOA DAMAN AND DIU
January 22, 1998
SURESH SRINIVASAN IYENGAR Vs. STATE OF MAHARASHTRA
March 31, 1998
SURESH VORA Vs. MINOO PARAMROJ PASTAKIE
December 15, 1998
Surjitsingh Akhtyarsingh Lohit Vs. State of Maharashtra
July 31, 1998
SURUCHI CHAND Vs. NARESH CHAND
January 23, 1998
SURYA FLEXIBLE LAMINATES PVT LTD Vs. CHETAN V RUPARELIA
March 27, 1998
SUSHILABAI Vs. RAVAN ELJI PATIL
August 27, 1998
SUSHILABAI DANTYE Vs. GANPAT KUDTARKAR
February 17, 1998
SUSHILKUMAR NEMKUMAR PORWAL Vs. NEMKUMAR KESRIMAL PORWAL
August 3, 1998
SWASTIK RUBBER PRODUCTS LTD., PUNE Vs. PANDURANG RAMCHAND,PUNE
July 30, 1998
SWATI AVINASH PATWARDHAN Vs. UNIVERSITY OF PUNE
January 27, 1998
SWATI PRASHANNAKUMAR OGALE Vs. PRASANNAKUMAR VISHWANATH
March 9, 1998
T K DOSHI Vs. DIPCHAND J TASWALA
September 28, 1998
T.V. SUBRAMANIAN AND OTHERS Vs. STATE OF GOA AND ANOTHER
August 7, 1998
TABASAHIB PATILBHA GAWALI Vs. STATE OF MAHARASHTRA
November 24, 1998
TALMAKIWADI CO OPERATIVE HOUSING SOCIETY LIMITED Vs. DIVISIONAL JOINT REGISTRAR CO OPERATIVE SOCIETIES
September 11, 1998
TALMAKIWADI CO OPERATIVE HOUSING SOCIETY LIMITED Vs. DIVISIONAL JOINT REGISTRAR CO OPERATIVE SOCIETIES
November 10, 1998
TALMAKIWADI CO OPERATIVE HOUSING SOCIETY LIMITED BOMBAY Vs. DIVISIONAL JOINT REGISTRAR CO OPERATIVE SOCIETIES BOMBAY
November 9, 1998
TANESHWAR SINGH CHAHAL Vs. DEAN GOA DENTAL COLLEGE AND HOSPITAL
April 27, 1998
TANUBAI GUNDA DESAI Vs. SHANKAR PANDURANG NAIKWADI
October 12, 1998
TARACHAND SITARAM NARANG Vs. BHAGWANDAS SITARAM NARANG
February 23, 1998
TARAMATI BHAGWANT PURANIK Vs. GOPAL SHRIDHAR BHALERAO
February 20, 1998
TATA ENGINEERING AND LOCOMOTIVE COMPANY LIMITED Vs. UNION OF INDIA
July 15, 1998
TATA FINANCE LIMITED Vs. AKAI IMPEX LIMITED
July 22, 1998
TATYASAHEB DASHRATH NIKAM Vs. STATE OF MAHARASHTRA
December 16, 1998
TAWHIDUL HAQUE SIDDIQUI Vs. STATE OF MAHARASHTRA
February 17, 1998
TEJAB AND RAGHUNATH BITU KHANDAGALE Vs. STATE OF MAHARASHTRA
January 21, 1998
TEMPLE OF MARUTI SITUATED AT CACODA Vs. BALKRISNA SURYAJI S KAKODKAR
February 13, 1998
TERESINHA COELHO Vs. INACIO PIO JESUS DE SA
December 4, 1998
THAKURDAS KISANCHAND DARYANI Vs. STATE OF MAHARASHTRA
April 20, 1998
THAKURJI DEOSTHAN Vs. LAXMAN KACHARU DAHAT
June 10, 1998
THAKURJI DEOSTHAN DEAD Vs. LAXMAN KACHARU DAHAT DEAD
October 6, 1998
THE UNIVERSITY NON Vs. STATE OF GOA AND OTHERS
September 16, 1998
THERMAX LTD Vs. RAIGAD ZILLA KAMGAR KRANTI SANGHATANA
November 25, 1998
THOMAS LEWIS Vs. SHAMA PARVESCHANDRA BATRA
May 5, 1998
TILAKRAJ VAZIRCHAND TALWAR Vs. STATE OF MAHARASHTRA
March 20, 1998
TOWN CITY ENTERPRISES Vs. CIDCO LTD
July 9, 1998
TRANSPORT AND DOCK WORKERS UNION Vs. KHEMKA CO PVT LTD
August 28, 1998
TUKARAM DAMODAR PAITHANKAR Vs. STATE OF MAHARASHTRA
November 3, 1998
TUKARAM NIVRUTTI DHOLE Vs. STATE OF MAHARASHTRA
February 13, 1998
TUKARAM SHIVRAM PATIL Vs. STATE OF MAHARASHTRA
November 7, 1998
TULSHIDAS B NAIK Vs. DEPUTY COLLECTOR AND SUBDIVISIONAL OFFICER
October 6, 1998
TULSHIRAM S O RAWAN DHONGADE Vs. GOVIND S O NARAYAN RAO CHITALE
December 24, 1998
TULSIDAS KHIMJI Vs. KHUSHIRAM CHIMANLAL PVT LTD
November 25, 1998
UCO BANK Vs. VIRGO STEELS
December 7, 1998
UDAY APPASAHEB SHINDE Vs. ASHA UDAY SHINDE
September 18, 1998
UGRASEN NANDLAL Vs. DY COLLECTOR
November 6, 1998
ULHAS DATTARAM NARVEKAR Vs. MAMLATDAR OF TALUKA PERNEM
February 17, 1998
ULHASNAGAR MUNICIPAL COUNCIL Vs. ARJUN KUNGOORAM BALANI
January 23, 1998
UMESH SAHAKARI DUDH UTPADAK SANSTHA MARYADIT AMBHORA Vs. STATE OF MAHARASHTRA
December 22, 1998
UMRAOSINGH JAISINGH CHAMARGORE Vs. DEAN MEDICAL COLLEGE AURANGABAD
December 6, 1998
UNION BANK OF INDIA Vs. MITTERSAIN RUPCHAND
February 8, 1998
UNION CARBIDE INDIA LIMITED Vs. RAMESH KUMBLA
December 15, 1998
UNION CARBIDE INDIA LTD Vs. RAMESH KUMBLA
December 16, 1998
UNION OF INDIA Vs. JITENDRASINGH MOHANSINGH PARMAR
January 21, 1998
UNION OF INDIA Vs. ANWAR AHEMAD QURESHI
October 28, 1998
UNION OF INDIA Vs. SUPREME CONSTRUCTION
January 14, 1998
UNION TERRITORY OF DAMAN & DIU Vs. SAKINABAI KHERULA SAIYEED
September 4, 1998
UNITED INDIA INSURANCE COMPANY LIMITED Vs. KUMAR TEXTURISERS
October 12, 1998
UNITED WESTERN BANK LIMITED Vs. MARMAGO STEEL LIMITED
December 11, 1998
UPKARYA CHARANYA PAWAR Vs. STATE OF MAHARASHTRA
August 10, 1998
URMILABEN JAYANTILAL PARIKH Vs. STATE OF MAHARASHTRA
July 22, 1998
UTTAM MANULAL KALE Vs. STATE OF MAHARASHTRA
January 12, 1998
UTTAM MANULAL KALE Vs. STATE OF MAHARASHTRA
December 1, 1998
V K MOHAN Vs. ARUN DATTATRAYA BHAND
October 6, 1998
V P GUPTA Vs. FOOD CORPORATION OF INDIA
August 25, 1998
V V F LIMITED Vs. SARVA SHRAMIK SANGH
April 15, 1998
V. SRINIVASAN Vs. OFFICIAL LIQUIDATOR OF FUEL INJECTION LTD.
November 2, 1998
V.K. MOHAN Vs. ARUN DATTATRAYA BHAND
October 9, 1998
VAJUBHAI D MAKWANE Vs. MUNICIPAL CORPORATION
April 24, 1998
VALLABHJI SALJI SHAH Vs. GOPAL SAVLARAM RAJADHYAKSHA
June 26, 1998
VAMAN V NAIK Vs. ADMINISTRATIVE TRIBUNAL GOA
September 14, 1998
VANDANA VIKAS WAGHMARE Vs. STATE OF MAHARASHTRA
June 23, 1998
VANSA MAUJI DHADI Vs. UNION TERRITORY OF DAMAN DIU AND GOA
November 13, 1998
VARDHAMANKUNJ PREMISES CO OPERATIVE SOCIETY LIMITED Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY
March 12, 1998
VARDHAMANKUNJ PREMISES CO OPERATIVE SOCIETY LTD Vs. MUNCIPAL CORPN OF GRETER BOMBAY
December 3, 1998
VASANT ALIAS MANKYA BANGADE Vs. STATE OF MAHARASHTRA
April 2, 1998
VASANT ALIAS MANKYA BANGADE Vs. STATE OF MAHARASHTRA
February 4, 1998
VASANT BANDOO KULKARNI Vs. YASIN AHMED MUJAWAR SINCE DEED
November 6, 1998
VASANT BANDOO KULKARNI Vs. YASIN AHMED MUJAWAR
June 11, 1998
VASANT GOVIND CHIBILWAR Vs. MAHARASHTRA STATE ROAD TRANSPORT CORPORATION
November 26, 1998
VASANT INVESTMENT CORPORATION LIMITED Vs. COMPANY LAW BOARD
December 16, 1998
VASANT KRISHNA ALWE Vs. B C L FINAICIAL SERVICES LTD
March 27, 1998
VASANT PANDURANG DHOPE Vs. STATE OF MAHARASHTRA
December 3, 1998
VASANT S O KESHAV BHOSALE Vs. STATE OF MAHARASHTRA
November 12, 1998
VASANT S O PANDURANG DHOPE Vs. STATE OF MAHARASHTRA
March 12, 1998
VASANT SHESHRAO Vs. DEVIPRASAD MAHADEO
August 19, 1998
VASANT SHIVRAM PATIL Vs. SURESH VASUDEO DONGAKAR
February 2, 1998
VASANTA KUNDLIK KUMBHARE Vs. INDUSTRIAL COURT MAHARASHTRA NAGPUR BENCH
August 6, 1998
VASUDA KASHINATH MONE Vs. MAHAVIR BUILDERS
November 24, 1998
VATSALABAI KISANSINGH Vs. S K GADGIL
February 13, 1998
VAVE POTGE SHENVAI VIVIDH VIKAS KARYAKARI SOCIETY LIMITED Vs. STATE OF MAHARASHTRA
November 11, 1998
VAYAZ INDIAN PESTICIDES PVT LTD Vs. STATE OF MAHARASHTRA
April 27, 1998
VED PRAKASH GUPTA Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY
October 7, 1998
VELERIAN THOMAS FERRIORA Vs. STATE OF MAHARASHTRA
November 24, 1998
VENKATESH IYER Vs. BOMBAY HOSPITAL TRUST
April 29, 1998
VENKATESH IYER Vs. BOMBAY HOSPITAL TRUST
February 27, 1998
VERMON LOBO Vs. HIMALAYA DRUG COMPANY, MUMBAI AND ANOTHER
November 2, 1998
VICTOR ALBUQUERQUE Vs. SARASWAT CO OPERATIVE BANK LIMITED
January 7, 1998
VIDYASAGAR BHAGWANRAO SAKHARE Vs. SHIVAJIRAO VITHALRAO KAMBLE
August 19, 1998
VIJAY ANANT ARONDEKAR Vs. COLLECTOR OF CUSTOMS
March 11, 1998
VIJAY ARUN BHAMBHURKAR Vs. STATE OF MAHARASHTRA
November 19, 1998
VIJAY BABRUWAN DHANKUDE Vs. STATE OF MAHARASHTRA
January 8, 1998
VIJAY EKNATH POTDAR Vs. STATE OF MAHARASHTRA
November 17, 1998
VIJAY H MIRAJKAR Vs. STATE OF MAHARASHTRA
June 29, 1998
VIJAY KUMAR SHARMA Vs. STATE OF MAHARASHTRA
June 29, 1998
VIJAY KUMAR SHARMA Vs. STATE OF MAHARASHTRA
June 26, 1998
VIJAY NANDLAL BAJAJ Vs. GOVIND D PUNJABI
November 24, 1998
VIJAY V RAUT Vs. COLLECTOR CHANDRAPUR
December 2, 1998
VIJAYKUMAR BABURAO SHETE Vs. MALLIKARJUNAPPA SIDRAMAPPA BIDWE
February 2, 1998
VIJAYKUMAR BALKRISHNA KULKARNI Vs. SHIVA RAMA ANEKAR
January 9, 1998
VIJAYKUMAR BALKRISHNA KULKARNI Vs. SHIVA RAMA ANEKAR
September 1, 1998
VIJAYKUMAR HIRALAL GUPTA Vs. MIRA VIJAYKUMAR GUPTA
January 13, 1998
VIJYENDRA S O HIRALAL KABRA Vs. STATE OF MAHARASHTRA
June 29, 1998
VIKRANT ENGINEERS Vs. SHRIDHAR BHASKAR PARANJAPE
February 26, 1998
VILAS KUNDLIK MORE Vs. EKNAT POPAT PATIL
November 12, 1998
VIMAL KASHINATH NAGALGAI Vs. STATE OF MAHARASHTRA
July 13, 1998
VIMALKUMAR NATHMAL GOENKA Vs. VINOD KUMAR NATHMAL GOENKA
June 18, 1998
VIMLADEVI TIWARI Vs. STATE OF MAHARASHTRA
April 22, 1998
VINAY BUBNA Vs. YOGESH MEHTA
September 7, 1998
VINAYAK KESHAV PARANJAPE Vs. DENA BANK
March 6, 1998
VINAYAK N JOSHI Vs. VIRENDRA KASHINATH RAVAT
February 18, 1998
VINAYAKRAO GANGARAMJI DESHMUKH Vs. P C AGRAWAL
December 1, 1998
VINOD ASRAFI CHOHAN Vs. MUKUND J MEHTA
August 14, 1998
VINOD KUMAR JATIA Vs. MUNICIPAL CORPORATION OF GR BOMBAY
November 26, 1998
VINOD M DESAI Vs. UNIT TRUST OF INDIA
August 17, 1998
VISHNU ALIAS UNDRYA S O KISAN CHAMBUR Vs. STATE AT THE INSTANCE OF SENIOR INSPECTOR OF POLICE
April 5, 1998
VISHNU NAMDEO HADE Vs. RAKHEE GULZAR
September 9, 1998
VISHNU S O KISAN CHAMBUR Vs. STATE OF MAHARASHTRA
May 4, 1998
VISHNUALIASUNDRYAKISAN CHAMBUR Vs. STATE AT THE INSTANCE OF SENIOR INSPECTOR OF POLICE AND ANOTHER
May 4, 1998
VISHNUPANT DADOBA GANGADHAR Vs. ANANT KRISHNAJI PANDIT
June 9, 1998
VISHRANTI RAJKUMAR DESSAI Vs. ADMINISTRATIVE TRIBUNAL
February 4, 1998
VISHWAJEET R. SAMBHUS Vs. STATE OF MAHARASHTRA
December 15, 1998
VISHWANATH ADAPPA MUDDEBIHALKAR Vs. LILVATI JAYKUMAR SASVADE
February 11, 1998
VITHAL DASHRATH SHELAR Vs. STATE OF MAHARASHTRA
November 27, 1998
VITHAL DHONDIRAM TEKE Vs. SADASHIV HANMANTRAO PATIL
October 16, 1998
VITHAL NANDAPPA SHETTI Vs. PRAKASH NARAYAN RUDRAKAR
January 28, 1998
VITHAL RAMCHANDRA BIRADAR Vs. P G PATIL
December 8, 1998
VITHOBA MARUTI WAKADKAR Vs. NAMDEO RAGHU WAKADKAR
November 19, 1998
VITHU MAHADEV NAIK Vs. BLOCK DEVELOPMENT OFFICER
November 12, 1998
VNIYOG PARIVAR TRUST Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI
October 5, 1998
VRAJLAL SHAH Vs. BALAZ ADVERTISING PVT LTD
December 22, 1998
VYANKAPPA NARAYAN PATKI Vs. STATE OF MAHARASHTRA
December 2, 1998
VYANKAPPA NARAYAN PATKI SANGLI Vs. STATE OF MAHARASHTRA
February 12, 1998
WALVA EDUCATION SOCIETY Vs. SANKPAL BALASAHEB BABURAO
December 9, 1998
WAMANRAO S O ZOLBAJI SATPUTE Vs. COLLECTOR NAGPUR
December 8, 1998
WARNER LAMBERT COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
June 12, 1998
Wasudeo Vs. State of Maharashtra
May 6, 1998
WESTERN INDIA SILK INDUSTRIES Vs. RAJENDRA DALMIA
September 22, 1998
WILFRED A DE SOUZA Vs. TOMAZINHO CARDOZO HONBLE SPEAKER OF THE LEGISLATIVE ASSEMBLY
July 9, 1998
WILFRED A DSOUZA Vs. TOMAZINHO CARDOZO HONBLE SPEAKER OF LEGISLATIVE ASSEMBLY
September 7, 1998
Y HAV HARI SHANKAR SINGH Vs. COMMANDING OFFICER
September 9, 1998
YAOMI OLADENDE Vs. N C B
January 6, 1998
YARI ROAD CO-OPERATIVE HOUSING SOCIETY WELFARE ASSOCIATION Vs. COLLECTOR B S D
January 7, 1998
YASHOMALA ENGINEERING PRIVATE LIMITED Vs. TATA SSL LIMITED
August 24, 1998
YASHOMALA ENGINEERING PVT LTD Vs. TATA SSL LTD
August 24, 1998
YASHWANT NANUBHAI PINGLE Vs. STATE OF MAHARASHTRA CBI
November 24, 1998
YESHWANT NONO NAIK Vs. JOAO MENINO FERNANDES
September 14, 1998
ZAIBUNISSA MOHAMMAD FAROOK Vs. STATE OF MAHARASHTRA
September 8, 1998
ZARINA NAFEES HYDER RIZVI Vs. STATE OF MAHARASHTRA
October 12, 1998
ZARINE NARI GANDHI Vs. NARIMAN PADAM GANDHI
July 10, 1998
ZELYA ALIAS JALINDAR BALU PAWAR Vs. STATE OF MAHARASHTRA
January 7, 1998
ZOHARA OMER Vs. OFFICER OF DRI WOLDROF HOTEL BOMBAY
March 9, 1998