Case Index

Title
Date
ABACUS INFORMATION SERVICES PVT.LTD. Vs. PCL, PERTECH COMPUTERS LTD.
May 13, 1998
AMARJIT KAUR Vs. APPEJAY COLLEGE OF FINE ARTS
January 20, 1998
AMARJIT SINGH Vs. LUDHIANA STONE CLINIC
September 29, 1998
AMARJIT SINGH, M.B.B.S. Vs. M.P.UNI MAGNA TECH.LTD.
May 21, 1998
AMARVIR SINGH REKHI Vs. PUNJAB URBAN PLANNING & DEVELOPMENT AUTHORITY
November 11, 1998
AMRIT PAPER Vs. PUNJAB STATE ELECTRICITY BOARD
April 15, 1998
ANAND SALES PVT.REGD. Vs. ORIENTAL INSURANCE CO.LTD.
June 3, 1998
ANIL KUMAR Vs. RELIANCE CAPITAL & FINANCE TRUST LTD.
May 7, 1998
ARUNA SINGLA Vs. ONIDA MAGNETICS LTD.
March 24, 1998
BALDEV SINGH Vs. PUNJAB STATE ELECTRICITY BOARD
September 14, 1998
BALDEV SINGH Vs. SOBRAJ COLD STORAGE
March 26, 1998
BALKAR SINGH Vs. ASHOK KUMAR GOYAL
November 6, 1998
BANK OF MAHARASHTRA Vs. JYOTI SATYA
May 5, 1998
BYFORD LEASING LIMITED Vs. SEWA SINGH DARA
March 19, 1998
CHANDER MOHAN KAURA Vs. MERCK (INDIA) LTD.
April 2, 1998
CHANDER MOHAN KAURA Vs. MERCK (INDIA) LTD
April 29, 1998
CHANNA RAM Vs. JALANDHAR IMPROVEMENT TRUST
May 28, 1998
COMMERCIAL OFFICER (TELEPHONES) Vs. GULSHAN RAI
March 21, 1998
COMMERCIAL OFFICER (TELEPHONES) Vs. GULSHAN RAI
April 21, 1998
CONSUMER WELFARE COUNCIL Vs. VENTECH PESTICIDES LTD.
April 17, 1998
D.A.V.INSTITUTE OF PHYSIOTHERAPY Vs. NAVLEEN KAUR
January 7, 1998
DALIP KUMAR Vs. NATIONAL INSURANCE CO.LTD.
May 27, 1998
DALJIT SINGH NARULA Vs. PUNJAB STATE
December 16, 1998
DARSHAN SINGH BASRA Vs. JASBIR SINGH
January 13, 1998
DISTRICT MANAGER, TELEPHONES Vs. G.M.PIARA LAL BEHAL
April 15, 1998
ESTATE OFFICER, PUNJAB URBAN PLANNING & DEVELOPMENT AUTHORITY Vs. DEV RAJ
October 22, 1998
EXECUTIVE OFFICER, MUNICIPAL COMMITTEE (NOW MUNICIPAL COUNCIL) Vs. KRISHAN CHAND
October 21, 1998
FEDERATION OF THE PUNJAB STATE CONSUMERS ORGANIZATIONS (REGD). Vs. PATIALA CENTRAL CO-OPERATIVE BANK LTD.
March 19, 1998
GANGA GAS SERVICE Vs. LALITA SHARMA
September 17, 1998
GARG ENTERPRISES Vs. AMAR SINGH
October 14, 1998
GENERAL MANAGER (TELECOM), AMRITSAR Vs. SURJIT SINGH
November 23, 1998
GENERAL MANAGER (TELECOM), AMRITSAR Vs. TEJ PAL SINGH RANDHAWA
November 19, 1998
GITANE EXPORTS Vs. SODHI FREIGHT CARRIERS PVT.LTD.
October 29, 1998
GURBAX SINGH Vs. PUNJAB URBAN PLANNING & DEV.AUTHORITY
September 17, 1998
HARBANS KAUR Vs. PUNJAB URBAN PLANNING & DEVELOPMENT AUTHORITY THROUGH ITS CHIEF ADMINISTRATOR
September 25, 1998
HARINDER KUMAR HARI Vs. NEW INDIA ASSURANCE CO.LTD.
March 26, 1998
HIM ISPAT LTD. Vs. NEW INDIA ASSURANCE CO.LTD.
May 5, 1998
INDIAN AIR LINES Vs. ENGINEER CHANDER MOHAN KAURA
March 12, 1998
J.E.TELEPHONE EXCHANGE Vs. RAJINDER KUMAR
March 9, 1998
J.P.SINGH Vs. BRITISH AIRWAYS
May 21, 1998
JAGDISH SINGH Vs. JAGMOHAN KA ASLI LAHORE BAND
September 28, 1998
JALANDHAR IMPROVEMENT TRUST Vs. JOGINDER SINGH
November 26, 1998
JARNAIL SINGH Vs. BAJAJ AUTO LTD.
September 17, 1998
JOGINDER SINGH Vs. PUNJAB STATE ELECTRICITY BOARD
November 20, 1998
KAILASH BASSI Vs. SYNDICATE BANK
February 26, 1998
KAPOOR FARMS Vs. KRISHANA FABRICATORS
April 15, 1998
KESHO DASS Vs. NORTHERN RAILWAY
January 20, 1998
KRISHNA COTTON FACTORY Vs. REGIONAL OFFICE, NEW INDIA ASSURANCE CO.
May 6, 1998
KULWANT RAI SINGHAL & CO. Vs. NEW INDIA ASSURANCE CO.LTD.
October 27, 1998
LEKH RAJ Vs. BHARAJ NURSING HOME
April 6, 1998
LIFE INSURANCE CORPN.OF INDIA Vs. DHIAN KAUR
March 24, 1998
LIFE INSURANCE CORPORATION OF INDIA Vs. SURINDER KAUR
March 12, 1998
LIFE INSURANCE CORPORATION OF INDIA Vs. MALKIAT KAUR
March 12, 1998
LIFE INSURANCE CORPORATION OF INDIA Vs. RAMESH JAIN
April 7, 1998
LIFE INSURANCE CORPORATION OF INDIA Vs. PREM NATH GARG
April 21, 1998
LIFE INSURANCE CORPORATION OF INDIA Vs. USHA RANI BANSAL
August 4, 1998
LIFE INSURANCE CORPORATION OF INDIA THROUGH SR.DIVISIONAL MANAGER Vs. RAJINDER KUMAR SHARMA
November 30, 1998
M.R.F.LTD. Vs. JIWAN DASS & CO.
January 8, 1998
MAHA SHAKTI ENTERPRISES Vs. BRANCH MANAGER, CANARA BANK
May 18, 1998
MALKIAT SINGH BANSAL Vs. PUNJAB NATIONAL BANK
May 7, 1998
MANOJ KUMAR Vs. NATIONAL INSURANCE CO.LTD.
October 15, 1998
MINU NASRY Vs. T.A.PAUL
January 20, 1998
MUNICIPAL COUNCIL, DHURI Vs. CHARANJIT RICE MILLS
September 17, 1998
NATIONAL INSURANCE CO.LTD. Vs. CHAMKAUR SINGH
April 21, 1998
NATIONAL INSURANCE CO.LTD. Vs. VENUS ENGINEERING
March 5, 1998
NATIONAL INSURANCE COMPANY LIMITED Vs. VINAY KUMAR SEHGAL
December 9, 1998
NEW INDIA ASSURANCE CO.LTD. Vs. SANGRUR CENTRAL CO-OPERATIVE BANK LTD.
April 30, 1998
NITA SINGLA Vs. KARNAIL SINGH
May 26, 1998
ORIENTAL INSURANCE CO.LTD. Vs. J.P.VOHRA INDUSTRIES
June 11, 1998
P.K.MALHAN Vs. S.D.O.PUNJAB STATE ELECTRICITY BOARD
March 18, 1998
PARAMJIT KAUR Vs. DOABA HOSPITAL
April 16, 1998
PARVEEN KAPOOR Vs. CHAIRMAN, JALLANDHAR IMPROVEMENT TRUST
November 19, 1998
PAWAN BANSAL Vs. DARSHAN SINGH
May 6, 1998
PERMA NAND JOGINDER PAL & CO. Vs. G.M.P.FINISHING MILLS COLD STORAGE
October 29, 1998
PERTECH COMPUTERS LIMITED Vs. KESHAV SOOD
September 24, 1998
PREM SINGH Vs. PUNJAB URBAN PLANNING & DEVELOPMENT AUTHORITY
October 9, 1998
PRINCIPAL, GOVERNMENT RIPUDAMAN COLLEGE, NABHA Vs. NARENDER PAL KAUR GILL
January 22, 1998
PRITAM SINGH Vs. DISTRICT CONSUMER DISPUTES REDRESSAL FORUM, ROPAR
November 12, 1998
PT.RAMA NAND SHASTRI Vs. ORIENTAL INSURANCE CO.LTD.
April 30, 1998
PUBLIC CARRIERS TRUCK UNION, RAI MAJRA (ROPAR) Vs. NATIONAL INSURANCE CO.LTD.
July 14, 1998
PUNJAB KHADI BOARD Vs. SUKHWINDER SINGH
March 30, 1998
PUNJAB NATIONAL BANK Vs. KRISHAN KUMAR MODI
March 19, 1998
PUNJAB NATIONAL BANK Vs. MANJIT SINGH SOHI
December 3, 1998
PUNJAB STATE ELECTRICITY BOARD Vs. PRITAM SINGH
March 18, 1998
PUNJAB STATE ELECTRICITY BOARD Vs. SATISH KUMAR
December 23, 1998
PUNJABI UNIVERSITY Vs. INDER MOHAN
November 20, 1998
PUSHPA DEVI Vs. GENERAL MANAGER, TELEPHONE DEPARTMENT
April 28, 1998
RAJESH KUMAR TUKAR Vs. ORIENTAL INSURANCE CO.LTD
October 13, 1998
RAMESH KUMAR Vs. SENIOR DIVISIONAL MANAGER, NEW INDIA ASSURANCE COMPANY LTD.
November 27, 1998
RAVINDER SINGH Vs. MOHINDER SINGH SRA
October 13, 1998
S.S.CHAHAL Vs. MOHAN LAL MAKKAR
November 26, 1998
SATISH KUMAR Vs. MASTER PIPES STORES
December 8, 1998
SEHGAL KNITWEARS IMPORTERS EXPORTERS Vs. UNITED INDIA INSURANCE COMPANY LIMITED
December 23, 1998
SOHAN LAL KAMBOJ Vs. MANAGER, STATE BANK OF PATIALA
September 16, 1998
STATE OF PUNJAB Vs. KASTURI LAL
July 21, 1998
SUB-DIVISIONAL ENGINEER, PUNJAB STATE ELECTRICITY BOARD Vs. BHUSHAN KUMAR GUPTA
March 24, 1998
SUKHPAL & CO. Vs. RAMESH KUMAR
May 15, 1998
SUNIL GROVER Vs. PUNJAB NATIONAL BANK
May 26, 1998
SURJIT SINGH Vs. SHAKTI SINGH SAINI
October 27, 1998
TARLOCHAN SINGH Vs. MANAGING DIRECTOR, MARUTI UDYOG LTD.
March 25, 1998
TELECOM DISTRICT ENGINEER Vs. SARBJIT SINGH
March 26, 1998
TELECOM DISTRICT MANAGER Vs. PRITPAL SINGH BHINDER
October 15, 1998
TELECOM DISTRICT MANAGER, DEPARTMENT OF TELECOMMUNICATION Vs. SUBASH CHANDER SHARMA
May 22, 1998
UNION OF INDIA Vs. TEJINDER SINGH
November 12, 1998
UNION OF INDIA Vs. SURAJ KUMAR CHHABRA
November 12, 1998
UNION OF INDIA Vs. JASPAL SINGH
September 22, 1998
UNITED INDIA INSURANCE CO.LTD. Vs. BIKKER SINGH
April 7, 1998
UNITED INDIA INSURANCE CO.LTD. Vs. ARORA GOODS TRANSPORT CO.
November 8, 1998
UNITED INDIA INSURANCE CO.LTD. Vs. MAHESH MOHAN, PROP.M/S.INDIAN VIDEO
July 29, 1998
UNIVERSAL PROCESSORS Vs. ORIENTAL INSURANCE CO.LTD.
March 27, 1998
UPINDERJIT SINGH SEKHON Vs. STATE BANK OF PATIALA
November 12, 1998
UPTRON ACADEMY OF COMPUTER LEARNING Vs. RAJ KUMAR NEGI
October 29, 1998
VIJAY BANK Vs. K.V.SINGH
May 26, 1998
WHEELS WORLD Vs. ASHOK KUMAR GUPTA
October 22, 1998
WHEELS WORLD AUTOMOBILES ENGINEER AND DEALERS Vs. V.S.ARORA
November 12, 1998