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Case Index
Title
Date
ALKALI MANUFACTURERS ASSOCIATION OF INDIA Vs. SINOCHEM INTERNATIONAL CHEMICALS CO LTD
April 24, 1998
ALKALI MANUFACTURERS ASSOCIATION OF INDIA Vs. AMERICAN NATURAL SODA ASH CORPORATION
June 24, 1998
CONSUMER EDUCATION AND RESEARCH SOCIETY SURAKSHA SANKOOL AND Vs. S K F BEARINGS INDIA LTD
July 6, 1998
DIRECTOR GENERAL I AND R Vs. BOARD OF CONTROL OF CRICKET IN INDIA
May 20, 1998
DIRECTOR GENERAL INVESTIGATION & REGISTRATION Vs. KENNEL CLUB OF INDIA
August 25, 1998
DIRECTOR GENERAL INVESTIGATION AND REGISTRATION Vs. HOLY ANGELS SCHOOL
May 15, 1998
DIRECTOR GENERAL INVESTIGATION AND REGISTRATION Vs. ALL GUJARAT DISTILLERY ASSOCIATION
July 6, 1998
DIRECTOR GENERAL INVESTIGATION AND REGISTRATION Vs. DAEWOO MOTORS INDIA LTD
September 1, 1998
KUNJ BIHARI SANGHI Vs. HINDUSTAN MOTORS LTD
July 9, 1998
PREM NATH DIESELS PVT LTD Vs. ORIENTAL INSURANCE CO LTD
June 29, 1998
USHA MINI PLANTS PVT LTD Vs. STATE
June 16, 1998