Case Index

Title
Date
A A A KOTCHADAINAIDU Vs. AKKAYANAICKER
January 29, 1998
A ALPHONESE Vs. VINCENT AND
April 15, 1998
A AND M AGENCIES Vs. COMMISSIONER OF INCOME TAX
September 11, 1998
A ARULDOSS Vs. J V S SIVAMANI
December 4, 1998
A ARUMUGAM Vs. DEPUTY REGISTRAR OF CO OP SOCIETIES VIRUDHACHALAM
February 25, 1998
A ASLAM Vs. STATE TRANSPORT AUTHORITY CHENNAI
January 9, 1998
A BALASUBRAMANIAM Vs. COMMERCIAL TAX OFFICER THIRUVANMIYUR ASSESSMENT CIRCLE MADRAS
October 9, 1998
A CHINNARAJA Vs. N S SUBBAIYAH
February 18, 1998
A FATHIMA FAREEDUNNISSA Vs. T A H ZUBAIDA UMMAL
November 17, 1998
A GURUSAMI Vs. A JACOB
February 23, 1998
A K ANSARI Vs. BHARAT OVERSEAS BANK LTD
September 24, 1998
A K M GOVINDASWAMY CHETTIAR DECD Vs. INCOME TAX OFFICER
April 30, 1998
A K S HABIB MOHAMMED SULTAN Vs. NAINSUKHDAS BALDEVDAS
December 1, 1998
A K THIAGARAJAN Vs. COMMISSIONER OF INCOME TAX
July 8, 1998
A KASI Vs. SPECIAL COMMISSIONER AND COMMISSIONER OF LAND REFORMS
July 8, 1998
A KENCHIAH Vs. STATE OF TAMIL NADU
July 27, 1998
A KRISHNARAJ Vs. T VASANTHA GOPAL
January 9, 1998
A LEELA Vs. PALANIYANDI
February 11, 1998
A M MURUGESAN Vs. E PALANISAMY
August 31, 1998
A M SAINALABDEEN MUSALIAR Vs. UNION OF INDIA
December 2, 1998
A M SHAMSUDEEN Vs. UNION OF INDIA
December 24, 1998
A MALLICK Vs. ASSISTANT DIRECTOR ENFORCEMENT DIRECTORATE CHENNAI
April 20, 1998
A MANUEL Vs. K MARIA GORETTI
August 7, 1998
A MARAPPAN Vs. NAGARATHINAM
December 4, 1998
A MARIYAYEE Vs. COMMISSIONER AND SECRETARY PROHIBITION AND EXCISE DEPARTMENT GOVERNMENT OF TAMIL NADU
July 9, 1998
A MEERAN PILLAI Vs. M CHELLAPPAN
September 4, 1998
A MOHAMMED YASIN Vs. GOVERNMENT OF TAMIL NADU
October 5, 1998
A NAGAPPAN Vs. MC ADAMS CHEMICALS MANUFACTURING CO
February 19, 1998
A P THIRUMALAISAMY Vs. TMT BANGARAMMAL
June 26, 1998
A PARASURAMA REDDIAR Vs. ARUNACHALA REDDIAR
August 4, 1998
A RAJA Vs. INGNASI
December 30, 1998
A RAJAMANICKAM Vs. SUSEELA
August 10, 1998
A RAMAN Vs. RAMAR
August 25, 1998
A RUDRAKODI Vs. COMMISSIONER OF INCOME TAX
March 25, 1998
A S MAHABOOB HUSS Vs. JAYARAMAN
November 10, 1998
A SAMBANTHAN Vs. PRESIDING OFFICER III ADDITIONAL LABOUR COURT HIGH COURT CAMPUS MADRAS
January 5, 1998
A SASIKUMAR Vs. SUPERINTENDENT OF POLICE VILLUPURAM
February 10, 1998
A SHAMSUDDIN Vs. K CHELLAPPAN
February 2, 1998
A STEPHEN DECEASED Vs. MANAGEMENT OF BHARAT HEAVY ELECTRICALS LIMITED THIRUVARAMBUR TRICHY
November 5, 1998
A SWAMINATHAN Vs. G RAGAVACHARY
February 25, 1998
A SYED ANWER AHMED HUSSAINY Vs. TAMIL NADU WAKF BOARD
October 24, 1998
A V G NATARAJAN Vs. THIRUVEKADAM
October 23, 1998
A V RAGHAVA RAO Vs. INSPECTOR OF POLICE C B C I D SALEM
September 22, 1998
A V RAMAN Vs. UNION OF INDIA
March 25, 1998
A VAIDYANATHAN Vs. UNION OF INDIA
August 6, 1998
A VELLIANGIRI Vs. RAM BAHADUR TAKUR P LTD
February 20, 1998
A VIJAYARAGHAVAN Vs. MEMBER SECRETARY CHENNAI METROPOLITAN DEV AUTHORITY CHENNAI
August 12, 1998
A. KUMAR Vs. THE SECRETARY TO GOVERNMENT, PROHIBITION & EXCISE DEPARTMENT, CHENNAI
November 12, 1998
A. SAKTHIVELU Vs. INSPECTOR OF POLICE, NIB CID, TIRUCHIRPPALLI
February 26, 1998
A.S. SAVARI CRUZ Vs. STATE OF TAMIL
October 15, 1998
A2910 SITALAKSHMI MILLS EMPLOYEES CO OPERATIVE STORES LIMITED Vs. COLLECTOR MADURAI DISTRICT
February 11, 1998
ABDUL AZIZ Vs. TAMIL NADU WAKF BOARD
April 17, 1998
ABDUL BASUDEEN Vs. BADRUNNISA
April 3, 1998
ABDUL JAMIL Vs. SECRETARY INCOME TAX DEPARTMENT
March 26, 1998
ABDUL RAHIM NAZEER Vs. UNION OF INDIA
September 11, 1998
ABDUL SAMED Vs. RABIA BIBI
April 3, 1998
ABDUL WAHIB Vs. ASSISTANT COMMISSIONER OF CUSTOMS PROSECUTOR MADRAS
November 11, 1998
ACE INVESTMENTS P LIMITED Vs. COMMISSIONER OF INCOME TAX
March 26, 1998
ACHAMMA GEORGE Vs. R KRISHNASWAMY
January 21, 1998
ADDISON AND CO LTD Vs. STATE
April 27, 1998
ADDITIONAL REGISTRAR OF COMPANIES Vs. PERFECT BENEFIT FUND LIMITED
December 8, 1998
ADISESHAN NAIDU Vs. STATE
November 13, 1998
AGRIMMOOR PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
March 24, 1998
AGRO CHEMICAL INDUSTRIES Vs. R MUHAMEDU NAZAR
February 6, 1998
AHAMADULLAH Vs. RAMASWAMY UDAYAR
February 27, 1998
AKHILANDAMMAL AND MINOR SELVAR Vs. CHIDAMBARAM CHETTIAR
April 3, 1998
ALAGANNAN Vs. APPELLATE AUTHORITY UNDER PAYMENT OF GRATUITY ACT
July 15, 1998
ALAGUMALAI MOOPANAR Vs. SUBBIAH
March 9, 1998
ALAGUMALAI MOOPANAR Vs. SUBBIAH
March 19, 1998
ALL INDIA BHARAT OVERSEAS BANK EMPLOYEES UNION Vs. BHARAT OVERSEAS BANK
June 17, 1998
ALL INDIA UNION BANK OFFICERS FEDERATION Vs. UNION BANK OF INDIA
November 26, 1998
AMAR FERRO METALS PRIVATE LIMITED Vs. MADRAS PORT TRUST
July 15, 1998
AMARAVATHY Vs. R A PAKKIRINATHAN
July 21, 1998
AMMAIYAPPA GOUNDER Vs. SPECIAL TAHSILDAR L A NEIGHBOURHOOD SCHEME TIRUCHIRAPALLI
June 24, 1998
AMMAN MATRICULATION SCHOOL Vs. A M MURUGESAN
November 30, 1998
AMMENA AMMAL Vs. JAHABAR NACHIAR
January 21, 1998
ANANDAN Vs. SMT RAJI ALIAS JAYALAKSHMI
March 25, 1998
ANANDAN Vs. STATE
August 18, 1998
ANGAMUTHU Vs. K PUGAZHENDI
April 15, 1998
ANJA MATCH INDUSTRIES Vs. SOUTH INDIAN LUCIFER MATCH WORKS
October 7, 1998
ANNA THEATRE Vs. LICENSING AUTHORITY/COMMISSIONER OF POLICE CHENNAI
November 9, 1998
ANNAI VELANKANNI SIRU VIYABARIGAL MUNNETRA SANGAM Vs. COLLECTOR AND ORS
August 19, 1998
APPU HOTELS LIMITED Vs. APPROPRIATE AUTHORITY
September 24, 1998
APPU HOTELS LTD Vs. APPROPRIATE AUTHORITY
February 24, 1998
ARASU RUBBER CORPORATION LIMITED Vs. STATE OF TAMIL NADU
June 22, 1998
ARJUNA UDAYAR Vs. MANUSWAMY NAICKER
March 30, 1998
AROORAN SUGARS LIMITED Vs. COMMISSIONER OF INCOME TAX
March 23, 1998
AROORAN SUGARS LIMITED Vs. COMMISSIONER OF INCOME TAX
March 21, 1998
ARPUTHARAJ Vs. STATE
February 26, 1998
ARTHUR THEODORE JAMES DECEASED Vs. MRS HANNA ROSALINE
October 28, 1998
ARUL JOTHI Vs. SHANMUGHA TRADING CO
January 25, 1998
ARUL JOTHI AND CO Vs. SHANMUGHA TRADING CO
February 25, 1998
ARULMIGU ALAVANDAR CHARITIES MAHABALIPURAM Vs. R KANNIAPPAN
August 6, 1998
ARULMIGU RAMANATHASWAMY DEVASTHANAM Vs. PRINCIPAL COMMISSIONER AND COMMISSIONER OF COMMERCIAL TAXES CHENNAI
October 13, 1998
ARULMIGU SIVAGANGA SAMASTHANAM DEVASTHANAM Vs. COMMISSIONER HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS ADMINISTRATION DEPT MADRAS
October 16, 1998
ARUMUGA NAICKER DIED Vs. T G BALADHANDAYUTHAPANI
February 18, 1998
ARUMUGHA THEVAR Vs. MELAVASAGA THEVAR
April 3, 1998
ARUMUGHACHAMY NADAR Vs. DEIVANAIAMMAL
February 11, 1998
ARUMUGHAM Vs. SUBBA GOUNDER
September 21, 1998
ARUNA FERTILIZER AGENCIES SHENCOTTAH THROUGH ITS PARTNER A SUBRAMANIAM CHETTIAR Vs. B BALANAGAMANICKAM AND CO FERTILIZER DEALERS AND MANURE MERCHANTS UDUMALPET COIMBATORE DISTRICT
March 16, 1998
ARUNACHALAM Vs. KANAKAMBIGAI AMMAL
April 18, 1998
ARUNACHALAM PILLAI Vs. RAMU MUDALIAR DIED
March 20, 1998
ASHOK LAYLAND LIMITED Vs. CONTROLLER OF IMPORTS AND EXPORTS MADRAS
April 24, 1998
ASHOK LEYLAND LIMITED Vs. EMPLOYEES STATE INSURANCE CORPORATION
November 2, 1998
ASHOK LEYLAND LTD Vs. PRESIDING OFFICER LABOUR COURT
December 7, 1998
ASHOK LEYLAND LTD Vs. EMPLOYEES INSURANCE CORPORATION
November 25, 1998
ASSEMBLY ROOMS Vs. COMMISSIONER OF INCOME TAX
August 24, 1998
ASSISTANT COLLECTOR OF CENTRAL EXCISE LEGAL MADURAI Vs. M GANDHI
September 22, 1998
ASSISTANT COLLECTOR OF CENTRAL EXCISE MADRAS Vs. DOULATMAL CHONDIA
July 14, 1998
ASSISTANT COLLECTOR OF CUSTOMS, AIRPORT DIVISION, THIRUCHIRAPPALLI Vs. MAHESWARI W/O ALAGIYAPERUMAL
June 30, 1998
ASSISTANT COMMISSIONER OF INCOME TAX Vs. JAWAHAR MILLS LIMITED
March 10, 1998
ASSISTANT COMMISSIONER OF INCOME-TAX Vs. AMBADI ENTERPRISES (P) LTD
March 30, 1998
ASSISTANT COMMISSIONER OF INCOME-TAX Vs. INVESTMENT TRUST OF INDIA LTD
May 26, 1998
ASSISTANT COMMISSIONER OF INCOME-TAX Vs. BUNDY TUBING OF INDIA LTD
April 7, 1998
ASSOCIATION OF LUBRICANTS DEALERS AND PROCESSORS TAMIL NADU Vs. UNION OF INDIA
July 30, 1998
ASSOCIATION OF MANAGEMENT OF HINDU EDUCATIONAL INSTITUTIONS TAMIL NADU Vs. STATE OF TAMIL NADU
April 3, 1998
ASST COMMISSIONER HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS ADMN DEPT NAGERCOIL Vs. PARAKKAI ATHITHAVARMAN PERUMTHERU KEEZHATHERU MUTHARAMMAN TEMPLE PARAKKAI
March 17, 1998
ASSTT COLLECTOR OF CENTRAL EXCISE COIMBATORE Vs. L GHEVERCHAND JAIN
March 10, 1998
AVENTIS Vs. S A MOHAMMED IBRAHIM
October 16, 1998
AVVAI HOME Vs. ARULMIGHU ARUNACHALESWARAR DEVASTHANAM THIRUVANNAMALAI
November 17, 1998
AYYAKKANNU PADAYACHI DECEASED Vs. BOORASAMY
March 18, 1998
AYYAMPERUMAL Vs. SHAIK DAWOOD ROWTHER
September 3, 1998
AYYANAR SPINNING AND WEAVING MILLS LIMITED Vs. COMMISSIONER OF INCOME TAX
March 23, 1998
AYYANAR SPINNING AND WEAVING MILLS LIMITED Vs. STATE OF TAMIL NADU
February 19, 1998
AYYAPPAN TEXTILES LIMITED Vs. COMMISSIONER OF INCOME TAX
April 23, 1998
B A BALASUBRAMANIAM BROS AND CO Vs. COMMISSIONER OF INCOME TAX
July 14, 1998
B ADARSH RAO Vs. TAMIL NADU ELECTRICALS
April 23, 1998
B ANRAJ PIPADA Vs. V UMAYAL
January 20, 1998
B CHITRA Vs. DIRECTOR DEPT OF TEACHER EDUCATION RESEARCH AND TRAINING
December 10, 1998
B DEVENDRAKUMAR Vs. R RANGANATHAN
March 13, 1998
B K RAJKUMAR Vs. CUSTOMS EXCISE GOLD APPELLATE TRIBUNAL MADRAS
November 30, 1998
B MUNIAPPAN Vs. DISTRICT MAGISTRATE AND DISTRICT COLLECTOR VELLORE
July 17, 1998
B NARAYANASWAMY RAJU Vs. M KRISHNAMOORTHY MUDALIAR ALIAS M K MURTHY
March 16, 1998
B NOORSINGH Vs. UNION OF INDIA
November 26, 1998
B R RAVISHANKER PROPRIETOR PADMINI PICTURES MYLAPORE Vs. M R KRISHNAN
March 24, 1998
B SARASWATHI Vs. TAHSILDAR POONAMALLEE TALUK THIRUVALLUR DISTRICT
January 19, 1998
B SATHISHKUMAR Vs. DIRECTOR OF MEDICAL EDUCATION CHENNAI
January 19, 1998
B SUNDARARAJAN Vs. APPROPRIATE AUTHORITY
November 20, 1998
B VIRDHAGIRI Vs. COMMISSIONER OF WEALTH TAX
March 24, 1998
B. C. MUNIRATHINAM NAIDU Vs. CHENGALPATTU ELECTRICITY SYSTEM A BODY CORPORATE
March 16, 1998
BABULAL N. BAFNA Vs. STATE OF TAMIL NADU, REP. BY DIRECTOR GENERAL OF POLICE, CHENNAI-2,
March 19, 1998
BABY FINANCE AND INVESTMENTS P LTD Vs. JAYASHREE SRINIVASAMURTHY
July 20, 1998
BAKIAM Vs. STATE OF TAMIL NADU
February 2, 1998
BALA SEVA EDUCATIONAL AND CHARITABLE TRUST Vs. STATE OF TAMIL NADU
June 29, 1998
BALAJEE PUBLICITIES MADRAS Vs. STATE OF TAMIL NADU
December 2, 1998
BALAJI SEAFOODS EXPORTS INDIA LTD Vs. MAC INDUSTRIES LTD
October 13, 1998
BALAKRISHNA UDAYAR Vs. CHELLAMMAL
March 25, 1998
BALANAGAMMAL Vs. RANGASWAMY GOUNDER
November 19, 1998
BALARAJA Vs. SYED MASOOD ROWTHER
July 28, 1998
BALASUBRAMANIA MILLS LIMITED Vs. COMMISSIONER OF INCOME TAX
April 18, 1998
BALU Vs. STATE
June 15, 1998
BANCOREX S A Vs. OCEAN MARINE SERVICES CO LTD
April 23, 1998
BANGALORE WATER SUPPLY AND SEWERAGE BOARD Vs. SUGESAN AND CO P LTD
June 11, 1998
BANK OF MAHARASHTRA Vs. STATE TRADING CORPORATION OF INDIA LIMITED
November 6, 1998
BANK OF RAJASTHAN LTD Vs. TRANSOCEAN BULK CARRIERS LIMITED
November 17, 1998
BASE INTERNATIONAL HOLDINGS N V HOCKENRODE 6 Vs. PALLAVA HOTELS CORPORATION LIMITED
September 4, 1998
Bawa Jafar Vs. Government of Tamil nadu rep
July 9, 1998
BAY LEATHERS EXPORTS PRIVATE LIMITED Vs. SAILEELA
February 26, 1998
BEARDSELL LIMITED Vs. COMMISSIONER OF INCOME TAX
July 21, 1998
BEARDSELL LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
September 23, 1998
BEST AND CROMPTON ENGINEERING LIMITED Vs. PATEL ROADWAYS PRIVATE LTD
February 11, 1998
BEST AND CROMPTON ENGINEERING LIMITED Vs. MARITIME COMMISSIONER OF CENTRAL EXCISE MADRAS
February 13, 1998
BETON TILE COMPANY CHENNAI Vs. INDCEN STRUCTURAL P LTD
November 23, 1998
BHAGAVAT SINGH AND Vs. STATE OF TAMIL NADU
April 1, 1998
BHAGAVATHEESWARAN K Vs. INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA
July 13, 1998
BHARAT PETROLEUM CORPORATION LTD Vs. SANKARAN
November 25, 1998
BHARATHI SURGICAL COMPANY Vs. ASSISTANT COLLECTOR OF CUSTOMS
February 18, 1998
BHARATHIDASAN UNIVERSITY PALKALAI PERUR Vs. ALL INDIA COUNCIL FOR TECHNICAL EDUCATION
October 21, 1998
BHAVANI MILLS LIMITED Vs. MEMBER ITANDJ CENTRAL BOARD OF DIRECT TAXES
October 30, 1998
BHOOVARAHA KOUNDER Vs. BHOOVARAHAMURTHY RAO
October 14, 1998
BINNY LTD Vs. MURARI HOSPITAL SYNDICATE A SOCIETY REGISTERED UNDER THE SOCIETIES REGISTRATION ACT HAVING ITS OFFICE AT NO 36 MAIN ROAD MADRAS
February 18, 1998
BOARD OF TRUSTEES SRINAGAR COLONY MADRAS Vs. KAMALA DAKSHINAMURTHY
February 3, 1998
BOMMA NAICKEN Vs. CHINNA GOUNDER
June 9, 1998
BPL SANYO UTILITIES AND APPLIANCES LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE BANGALORE
March 27, 1998
C A SRINIVASA MUDALIAR Vs. SUB DIVISIONAL EXECUTIVE MAGISTRATE KANCHEEPURAM
November 10, 1998
C B E AND C NEW DELHI Vs. PRASAD FILM LABORATORIES
March 11, 1998
C B S PROPERTY DEVELOPMENT PRIVATE LIMITED Vs. DISTRICT CONSUMER DISPUTES REDRESSAL FORUM
October 30, 1998
C CHRISTOPHER Vs. COMMISSIONER OF INCOME TAX
September 22, 1998
C K R MURUGAN Vs. T S ARUNAGIRI
November 2, 1998
C NATESAN Vs. STATE OF TAMIL NADU
December 21, 1998
C R SUBRAMANIAM Vs. N VASUDEVAN
March 20, 1998
C RAMASWAMY Vs. INCOME TAX OFFICER
July 31, 1998
C S JAYANANDAN Vs. APPROPRIATE AUTHORITY
November 13, 1998
C S ROOPASINGH Vs. COMMISSIONER OF INCOME TAX
November 12, 1998
C S SHANMUGA SUNDARAM Vs. STATE OF TAMIL NADU
August 20, 1998
C SAM JOSEPH RAJ Vs. DISTRICT REVENUE OFFICER AND ADDL DIST MAGISTRATE NAGERCOIL
February 17, 1998
C SHANMUGHAM Vs. SENIOR REGIONAL MANAGER MADRAS REGION TAMIL NADU CIVIL SUPPLIES CORPORATION LTD
July 8, 1998
C SHANWAS Vs. COMMISSIONER OF INCOME TAX
August 4, 1998
C SUGUMARAN Vs. ASSISTANT COMMISSIONER EXCISE COLLECTORS OFFICE OOTY
September 17, 1998
C. CHITHAMBARA SELVI Vs. STATE OF TAMIL NADU REP. BY ITS SECRETARY, PROHIBITION & EXCISE DEPT., FORT ST. GEORGE, MADRAS
September 21, 1998
C. SANTHOSH AGARWAL Vs. STATE
December 24, 1998
CAESAR PARK HOTELS AND RESORTS INC Vs. WESTINN HOSPITALITY SERVICES LIMITED
June 19, 1998
CANUTE P RAYAN Vs. ADDITIONAL BLOCK DEVELOPMENT OFFICER TIRUCHENDUR
June 29, 1998
CAPTAIN CHANDRA MOHAN KARUNAKER Vs. COMMISSIONER OF POLICE EGMORE CHENNAI
July 17, 1998
CATHOLIC SYRIAN BANK LIMITED Vs. INDUSTRIAL TRIBUNAL MADRAS 104
August 7, 1998
CH KAMALA Vs. APPROPRIATE AUTHORITY
November 6, 1998
CHAIRMAN CUM MANAGING DIRECTOR TAMIL NADU TEA PLANTATION CORPORATION LIMITED COONOOR Vs. SRINIVASA TIMBERS SALEM
July 24, 1998
CHAIRMAN-CUM-MANAGING DIRECTOR NEYVELI LIGNITE Vs. RANGANATHA IYER V S
February 3, 1998
CHANDRAN Vs. LAKSHMAN REDDY (DECEASED) AND OTHERS
January 20, 1998
CHELLAPPA GOUNDER DIED Vs. RAMASAMI GOUNDER ALIAS KARUPPA GOUNDER DIED
April 15, 1998
CHELLATHURAI Vs. PERUMAL NADAR
April 15, 1998
CHELLIAH Vs. YESUVADIAL
July 6, 1998
CHEM LIMITED Vs. MADRAS PETRO STATE OF TAMIL NADU
February 11, 1998
CHEMICAL CONSTRUCTION COMPANY PRIVATE LIMITED Vs. STATE
August 19, 1998
CHEMPLAST SANMAR LIMITED Vs. METTUR CHEMICALS PODHU
February 20, 1998
CHENNAI MARKETING CO P LIMITED Vs. COMMISSIONER OF INCOME TAX
December 16, 1998
CHENNAI MURASU P LIMITED Vs. COMMISSIONER OF INCOME TAX
April 2, 1998
CHENNAI MURASU P LIMITED Vs. COMMISSIONER OF INCOME TAX
January 20, 1998
CHENNAI PROPERTIES AND INVESTMENT LIMITED Vs. COMMISSIONER OF INCOME TAX
March 4, 1998
CHENNAI TEXTILE CHEMICALS PRIVATE LIMITED Vs. STATE OF TAMIL NADU
April 30, 1998
CHERAN ENGINEERING CORPORATION LIMITED Vs. COMMISSIONER OF INCOME TAX
February 24, 1998
CHERAN TRANSPORT CORPORATION LTD Vs. PRESIDING OFFICER LABOUR COURT
December 23, 1998
CHETTIAR INDUSTRIAL CORPORATION Vs. STATE OF TAMIL NADU
February 11, 1998
CHHAGANLAL JAIN Vs. T K HAMID SULTAN
April 21, 1998
CHIDAMBARAM Vs. RATNAM
July 24, 1998
CHIEF ENGINEER T N ELECTRICITY BOARD Vs. GOVINDARAJ M
July 13, 1998
CHINNA PILLAI Vs. SELLAMMAL DIED
February 18, 1998
CHINNA PILLAI AMMAL Vs. MANNANGATTI PADAYACHI
July 17, 1998
CHINNAKKANNU Vs. STATE BY INSPECTOR OF POLICE, SANKARAPURAM POLICE STATION, SOUTH ARCOT DISTRICT.
June 10, 1998
CHINNASWAMI NAIDU Vs. RENGARAJALU NAIDU
March 11, 1998
CHINNATHAYEE AMMAL Vs. MOTTAYA GOUNDER
September 24, 1998
CHINNAVENGAVAYAL HAMLET PILLAYARANDAL SRI KAILASAVINAYAGAR KOVIL THROUGH ITS HEREDITARY TRUSTEE S P PALANIAPPA CHETTIAR KANDANOOR KARAIKUDI TALUK Vs. C RAMIAH PILLAI
June 12, 1998
CHRISTIAN EDUCATION HEALTH AND DEVELOPMENT SOCIETY AMBILIKKAI THROUGH ITS SECRETARY OFFICE AT AMBILIKKAI Vs. DIRECTOR OF SCHOOL EDUCATION HAVING ITS OFFICE AT MADURAI
August 27, 1998
CHROMPET EDUCATIONAL SOCIETY Vs. TAX RECOVERY OFFICER
November 20, 1998
CIT Vs. BALAJI DISTILLERIES LTD
July 21, 1998
CIT Vs. P RAVINDRAN
July 15, 1998
COIMBATORE DISTRICT AIDED SECONDARY AND HIGHER SECONDARY SCHOOL MANAGEMENT ASSOCIATION Vs. STATE OF TAMIL NADU
November 13, 1998
COIMBATORE PIONEER MILLS LTD Vs. REGIONAL DIRECTOR REGIONAL OFFICE TAMIL NADU
October 29, 1998
COIMBATORE PREMIER CORPORATION P LIMITED Vs. COMMISSIONER OF INCOME TAX
April 21, 1998
COLLECTOR OF CENTRAL EXCISE MADRAS Vs. SUNDARAM ABEX LIMITED
January 29, 1998
COLLECTOR OF MADRAS ACCOMMODATION CONTROL WING CHENNAI Vs. R ROOPKUMAR
April 2, 1998
COMBINED INDUSTRIALS LIMITED Vs. COMMISSIONER OF INCOME TAX
April 30, 1998
COMMISSIONER H R AND C E ADMN DEPARTMENT MADRAS Vs. ANDARVILLAI MUTHARAMMAN TEMPLE ERANIEL
June 22, 1998
COMMISSIONER H R ANDC E ADMN DEPARTMENT MADRAS Vs. LOGAMBAL
February 4, 1998
COMMISSIONER OF GIFT TAX Vs. VANAMAMALAI RAMANUJA JEER SWAMIGAL
November 3, 1998
COMMISSIONER OF GIFT TAX Vs. K V SRINIVASAN
February 24, 1998
COMMISSIONER OF GIFT TAX Vs. T V SUNDARAM IYENGAR AND SONS LIMITED
January 6, 1998
COMMISSIONER OF GIFT TAX Vs. K RAMESH
August 10, 1998
COMMISSIONER OF GIFT TAX Vs. NELSON AND CO
July 30, 1998
COMMISSIONER OF GIFT TAX Vs. PREMA SRINIVASAN
March 31, 1998
COMMISSIONER OF GIFT TAX Vs. VENU SRINIVASAN
February 3, 1998
COMMISSIONER OF GIFT TAX Vs. P R RAMASWAMY
February 4, 1998
COMMISSIONER OF GIFT TAX Vs. R DAMODARAN
October 28, 1998
COMMISSIONER OF GIFT TAX Vs. M R DORAISWAMY
August 13, 1998
COMMISSIONER OF GIFT TAX Vs. A HAFSA BANU
September 16, 1998
COMMISSIONER OF GIFT TAX INVESTIGATION Vs. MECO TRONICS PRIVATE LIMITED
October 22, 1998
COMMISSIONER OF INCOME TAX Vs. B N B ENTERPRISES
October 21, 1998
COMMISSIONER OF INCOME TAX Vs. CHENGALVARAYAN CO OPERATIVE SUGAR MILLS LIMITED
October 22, 1998
COMMISSIONER OF INCOME TAX Vs. TIRUPUR KARUR TRANSPORTS P LIMITED
October 22, 1998
COMMISSIONER OF INCOME TAX Vs. SAS HOTEL P LIMITED
October 26, 1998
COMMISSIONER OF INCOME TAX Vs. KODANAD TEA ESTATES CO
October 26, 1998
COMMISSIONER OF INCOME TAX Vs. NEW HORIZON SUGAR MILLS P LIMITED
October 27, 1998
COMMISSIONER OF INCOME TAX Vs. SACS EAGLES CHICORY
October 28, 1998
COMMISSIONER OF INCOME TAX Vs. S SUDHAKAR
October 28, 1998
COMMISSIONER OF INCOME TAX Vs. SHIGERU BABA
October 27, 1998
COMMISSIONER OF INCOME TAX Vs. SOUTHERN ROADWAYS LIMITED
October 27, 1998
COMMISSIONER OF INCOME TAX Vs. A M M ARUNACHALAM EDUCATIONAL SOCIETY
October 27, 1998
COMMISSIONER OF INCOME TAX Vs. GOMATESH GRANITES
October 27, 1998
COMMISSIONER OF INCOME TAX Vs. SESHASAYEE INDUSTRIES LIMITED
December 16, 1998
COMMISSIONER OF INCOME TAX Vs. K VIJAYA KUMAR
December 16, 1998
COMMISSIONER OF INCOME TAX Vs. AL RAMANATHAN
December 24, 1998
COMMISSIONER OF INCOME TAX Vs. SOUTH INDIA FLOUR MILLS P LIMITED
November 2, 1998
COMMISSIONER OF INCOME TAX Vs. S P ARUNACHALAM
November 2, 1998
COMMISSIONER OF INCOME TAX Vs. O R M S S S SEVUGAN CHETTIAR
November 2, 1998
COMMISSIONER OF INCOME TAX Vs. HALAI NEMON ASSOCIATION
November 2, 1998
COMMISSIONER OF INCOME TAX Vs. TAMIL NADU GOVERNMENT SUPPLIES CORPORATION LIMITED
January 24, 1998
COMMISSIONER OF INCOME TAX Vs. A G ABRAHAM
January 24, 1998
COMMISSIONER OF INCOME TAX Vs. AMARLAL KRISHANDAS
January 24, 1998
COMMISSIONER OF INCOME TAX Vs. HOTEL SRILEKHA P LIMITED
December 22, 1998
COMMISSIONER OF INCOME TAX Vs. M P C K MOHANDOSS
December 22, 1998
COMMISSIONER OF INCOME TAX Vs. K V RAMALINGAM CHETTIAR DECD
December 22, 1998
COMMISSIONER OF INCOME TAX Vs. RAMESH ENTERPRISES
December 15, 1998
COMMISSIONER OF INCOME TAX Vs. AR RM M R SUBRAMANIAM CHETTIAR
December 15, 1998
COMMISSIONER OF INCOME TAX Vs. NEHRU COLLEGE OF AERONAUTICS AND APPLIED SCIENCES
December 16, 1998
COMMISSIONER OF INCOME TAX Vs. P S SRIDHARAN
December 19, 1998
COMMISSIONER OF INCOME TAX Vs. SUNDARAM CLAYTON LIMITED
February 4, 1998
COMMISSIONER OF INCOME TAX Vs. RANE MADRAS LIMITED
February 3, 1998
COMMISSIONER OF INCOME TAX Vs. V NAMBY
February 3, 1998
COMMISSIONER OF INCOME TAX Vs. M SADASIVAMURTHY
January 29, 1998
COMMISSIONER OF INCOME TAX Vs. KAMADHENU
January 29, 1998
COMMISSIONER OF INCOME TAX Vs. GNANAMBIGAI MILLS
January 29, 1998
COMMISSIONER OF INCOME TAX Vs. ASERA FINANCE CORPORATION
January 27, 1998
COMMISSIONER OF INCOME TAX Vs. ASSEMBLY ROOMS
January 27, 1998
COMMISSIONER OF INCOME TAX Vs. SIVAM AND CO
January 28, 1998
COMMISSIONER OF INCOME TAX Vs. TY K NATARAJAN
April 20, 1998
COMMISSIONER OF INCOME TAX Vs. INDIAN POTASH LIMITED
September 16, 1998
COMMISSIONER OF INCOME TAX Vs. KATTABOMMAN TRANSPORT CORPORATION LIMITED
September 12, 1998
COMMISSIONER OF INCOME TAX Vs. TAMIL NADU TOURISM DEVELOPMENT CORPORATION LIMITED
September 14, 1998
COMMISSIONER OF INCOME TAX Vs. S ANTONY
September 14, 1998
COMMISSIONER OF INCOME TAX Vs. R K PARASURAM
September 14, 1998
COMMISSIONER OF INCOME TAX Vs. P A VENKATARAMAN
September 15, 1998
COMMISSIONER OF INCOME TAX Vs. NAGI REDDI CHARITIES
September 15, 1998
COMMISSIONER OF INCOME TAX Vs. SIMCO METERS LIMITED
September 16, 1998
COMMISSIONER OF INCOME TAX Vs. DHANALAKSHMI FINANCE CORPORATION
September 21, 1998
COMMISSIONER OF INCOME TAX Vs. A MANI
September 21, 1998
COMMISSIONER OF INCOME TAX Vs. G HARISHCHANDRA REDDY AND COMPANY
September 21, 1998
COMMISSIONER OF INCOME TAX Vs. CIGFIL P LIMITED
September 21, 1998
COMMISSIONER OF INCOME TAX Vs. JAYANT PATEL
September 21, 1998
COMMISSIONER OF INCOME TAX Vs. VIJAY GRANITES PRIVATE LIMITED
October 14, 1998
COMMISSIONER OF INCOME TAX Vs. N RAMA DEVI
October 13, 1998
COMMISSIONER OF INCOME TAX Vs. COMP HELP SERVICES PRIVATE LIMITED
October 13, 1998
COMMISSIONER OF INCOME TAX Vs. N VAJRAPANI NAIDU
October 13, 1998
COMMISSIONER OF INCOME TAX Vs. K SANTHANAKRISHNAN
October 13, 1998
COMMISSIONER OF INCOME TAX Vs. INTERNATIONAL CLEARING AND SHIPPING AGENCY
October 20, 1998
COMMISSIONER OF INCOME TAX Vs. JAMEEL LEATHERS AND UPPERS
October 14, 1998
COMMISSIONER OF INCOME TAX Vs. PULLICAR MILLS LIMITED
August 17, 1998
COMMISSIONER OF INCOME TAX Vs. INDIA CEMENTS LIMITED
August 17, 1998
COMMISSIONER OF INCOME TAX Vs. VACCUM CONCRETE OVERSEAS CO INC
August 19, 1998
COMMISSIONER OF INCOME TAX Vs. A MOHAMMAD ABDUL KHADIR
August 19, 1998
COMMISSIONER OF INCOME TAX Vs. A VAIRAPRAKASAM
August 19, 1998
COMMISSIONER OF INCOME TAX Vs. NAGARATHU VAISIYARGAL SANGAM
August 19, 1998
COMMISSIONER OF INCOME TAX Vs. MADURAI SOFT DRINKS P LIMITED
August 20, 1998
COMMISSIONER OF INCOME TAX Vs. RAMRAJ FINANCE
August 27, 1998
COMMISSIONER OF INCOME TAX Vs. CARBORANDUM UNIVERSAL LIMITED
August 31, 1998
COMMISSIONER OF INCOME TAX Vs. VIJAYA PRODUCTIONS PRIVATE LIMITED
August 31, 1998
COMMISSIONER OF INCOME TAX Vs. HABIB AND CO
August 25, 1998
COMMISSIONER OF INCOME TAX Vs. PANDIAN CHEMICALS LIMITED
September 7, 1998
COMMISSIONER OF INCOME TAX Vs. AMBADI ENTERPRISES LIMITED
September 7, 1998
COMMISSIONER OF INCOME TAX Vs. KASTHURI AND SONS
September 8, 1998
COMMISSIONER OF INCOME TAX Vs. PIONEER PRESS PRIVATE LIMITED
September 3, 1998
COMMISSIONER OF INCOME TAX Vs. N SWAMY
September 3, 1998
COMMISSIONER OF INCOME TAX Vs. KOTHARI INDUSTRIAL CORPORATION
August 31, 1998
COMMISSIONER OF INCOME TAX Vs. COIMBATORE PREMIER CORPORATION PRIVATE LIMITED
September 2, 1998
COMMISSIONER OF INCOME TAX Vs. HARI MILLS PRIVATE LIMITED
September 7, 1998
COMMISSIONER OF INCOME TAX Vs. RAJAH MILLS PRIVATE LIMITED
September 7, 1998
COMMISSIONER OF INCOME TAX Vs. TAMIL NADU FOREST PLANTATION CORPORATION LIMITED
September 9, 1998
COMMISSIONER OF INCOME TAX Vs. BABA ESTATES
March 30, 1998
COMMISSIONER OF INCOME TAX Vs. V RAMAKRISHNA SONS LIMITED
March 30, 1998
COMMISSIONER OF INCOME TAX Vs. TRADERS AND TRADERS
March 27, 1998
COMMISSIONER OF INCOME TAX Vs. SUNDARAM CLAYTON LIMITED
April 1, 1998
COMMISSIONER OF INCOME TAX Vs. ASAIN MARINE PRODUCTS PRIVATE LIMITED
April 1, 1998
COMMISSIONER OF INCOME TAX Vs. E I D PARRY INDIA LIMITED
April 1, 1998
COMMISSIONER OF INCOME TAX Vs. KUTTY FLUSHDOOR FURNITURE CO P LIMITED
March 31, 1998
COMMISSIONER OF INCOME TAX Vs. SAWHANY TRADING COMPANY LIMITED
March 31, 1998
COMMISSIONER OF INCOME TAX Vs. A SAVUDAPPAN
April 13, 1998
COMMISSIONER OF INCOME TAX Vs. T V SUNDARAM IYENGAR AND SONS
April 15, 1998
COMMISSIONER OF INCOME TAX Vs. P BALASUBRAMANIAM
April 3, 1998
COMMISSIONER OF INCOME TAX Vs. K A KHADER SONS
April 1, 1998
COMMISSIONER OF INCOME TAX Vs. CHERAN TRANSPORT CORPORATION LIMITED
April 2, 1998
COMMISSIONER OF INCOME TAX Vs. ANNA TRANSPORT CORPORATION LIMITED
April 2, 1998
COMMISSIONER OF INCOME TAX Vs. D SELVARAJ
April 2, 1998
COMMISSIONER OF INCOME TAX Vs. SOUTHERN PRESSINGS P LIMITED
January 9, 1998
COMMISSIONER OF INCOME TAX Vs. P S M SWAMY
January 9, 1998
COMMISSIONER OF INCOME TAX Vs. K RAFFIUDDIN
January 8, 1998
COMMISSIONER OF INCOME TAX Vs. SOUTHERN ANCILLARIES PRIVATE LIMITED
January 8, 1998
COMMISSIONER OF INCOME TAX Vs. J K K TEXTILES PROCESSING MILLS
March 26, 1998
COMMISSIONER OF INCOME TAX Vs. ASHOK MATCH INDUSTRIES B UNIT
March 25, 1998
COMMISSIONER OF INCOME TAX Vs. L K S GANEE
March 25, 1998
COMMISSIONER OF INCOME TAX Vs. VENKATESA MILLS LIMITED
March 25, 1998
COMMISSIONER OF INCOME TAX Vs. HINDUSTAN TELEPRINTERS LIMITED
January 22, 1998
COMMISSIONER OF INCOME TAX Vs. MADURA COATS LIMITED
April 30, 1998
COMMISSIONER OF INCOME TAX Vs. SESHASAYEE PAPER AND BOARDS LIMITED
April 30, 1998
COMMISSIONER OF INCOME TAX Vs. SIMPSON AND COMPANY LIMITED
April 30, 1998
COMMISSIONER OF INCOME TAX Vs. CENTURY FLOUR MILLS LIMITED
April 30, 1998
COMMISSIONER OF INCOME TAX Vs. R BHARATHI
June 10, 1998
COMMISSIONER OF INCOME TAX Vs. SAIRAM
June 9, 1998
COMMISSIONER OF INCOME TAX Vs. P L MEYYAPPAN
June 9, 1998
COMMISSIONER OF INCOME TAX Vs. M R M PLANTATIONS P LIMITED
June 9, 1998
COMMISSIONER OF INCOME TAX Vs. K R CHINNI KRISHNA CHETTY
June 9, 1998
COMMISSIONER OF INCOME TAX Vs. NEEDLE INDUSTRIES PRIVATE LIMITED
June 8, 1998
COMMISSIONER OF INCOME TAX Vs. GOVINDASWAMINATHAN
June 8, 1998
COMMISSIONER OF INCOME TAX Vs. M P NARAYANAN
June 8, 1998
COMMISSIONER OF INCOME TAX Vs. SOUTH INDIA SHIPPING CORPORATION LIMITED
June 8, 1998
COMMISSIONER OF INCOME TAX Vs. GEORGE MAINO EXPORTS P LIMITED
April 29, 1998
COMMISSIONER OF INCOME TAX Vs. FARIDA PRIME TANNERY
April 24, 1998
COMMISSIONER OF INCOME TAX Vs. YENNARKAY R RAVINDRAN FAMILY TRUST
April 24, 1998
COMMISSIONER OF INCOME TAX Vs. TAMIL NADU INDUSTRIAL INVESTMENT CORPORATION LIMITED
April 28, 1998
COMMISSIONER OF INCOME TAX Vs. RAJAPALAYAM MILLS LIMITED
April 28, 1998
COMMISSIONER OF INCOME TAX Vs. R CHIDAMBARANATHA MUDALIAR
April 28, 1998
COMMISSIONER OF INCOME TAX Vs. NEYVELI LIGNITE CORPORATION LIMITED
April 28, 1998
COMMISSIONER OF INCOME TAX Vs. GEORGE MAIJO
April 28, 1998
COMMISSIONER OF INCOME TAX Vs. INDIA FORGE AND DROP STAMPINGS LIMITED
April 28, 1998
COMMISSIONER OF INCOME TAX Vs. SOUTH CORPORATION AGENCIES LIMITED
April 28, 1998
COMMISSIONER OF INCOME TAX Vs. MADURAI DISTRICT CENTRAL COOPERATIVE BANK LIMITED
April 28, 1998
COMMISSIONER OF INCOME TAX Vs. SUNDARAVEL MATCH INDUSTRIES P LIMITED
April 28, 1998
COMMISSIONER OF INCOME TAX Vs. NATARAJAN S
April 28, 1998
COMMISSIONER OF INCOME TAX Vs. NEW HORIZON SUGAR MILLS PRIVATE LIMITED
April 21, 1998
COMMISSIONER OF INCOME TAX Vs. SUNDARAM FASTNERS LIMITED
April 21, 1998
COMMISSIONER OF INCOME TAX Vs. COIMBATORE PREMIER CORPORATION P LIMITED
April 21, 1998
COMMISSIONER OF INCOME TAX Vs. ABDUL RASHEED
April 21, 1998
COMMISSIONER OF INCOME TAX Vs. DEEPAK KUMAR AGARWAL
April 21, 1998
COMMISSIONER OF INCOME TAX Vs. MURUGESA NAICKER MANSION
April 21, 1998
COMMISSIONER OF INCOME TAX Vs. AMALGAMATIONS LIMITED
April 22, 1998
COMMISSIONER OF INCOME TAX Vs. ANDHRA PRABHA P LIMITED
April 22, 1998
COMMISSIONER OF INCOME TAX Vs. UNITED INDIA INSURANCE COMPANY LIMITED
April 23, 1998
COMMISSIONER OF INCOME TAX Vs. GANNON DUNKERLEY AND CO PRIVATE LIMITED
April 23, 1998
COMMISSIONER OF INCOME TAX Vs. A M A A T NATARAJA NADAR
April 23, 1998
COMMISSIONER OF INCOME TAX Vs. SOUTH INDIA CORPORATION AGENCIES LIMITED
April 24, 1998
COMMISSIONER OF INCOME TAX Vs. TRACTORS AND FARM EQUIPMENTS LIMITED
April 16, 1998
COMMISSIONER OF INCOME TAX Vs. J K S MANICKAM
April 16, 1998
COMMISSIONER OF INCOME TAX Vs. S DEVAKI
April 16, 1998
COMMISSIONER OF INCOME TAX Vs. SHOLINGER TEXTILES LIMITED
April 15, 1998
COMMISSIONER OF INCOME TAX Vs. FAR EAST TANNING COMPANY
April 15, 1998
COMMISSIONER OF INCOME TAX Vs. CROSS FRASER DIVISION
April 16, 1998
COMMISSIONER OF INCOME TAX Vs. DIESEL ENGINEER
April 16, 1998
COMMISSIONER OF INCOME TAX Vs. PALLAVAN TRANSPORT CORPORATION LIMITED
April 20, 1998
COMMISSIONER OF INCOME TAX Vs. T P K NATARAJAN
April 20, 1998
COMMISSIONER OF INCOME TAX Vs. S K SENJAN CHETTIAR
April 20, 1998
COMMISSIONER OF INCOME TAX Vs. CHENNAI PROPERTIES AND INVESTMENT LIMITED
April 20, 1998
COMMISSIONER OF INCOME TAX Vs. T P S H SELVA SAROJA
April 17, 1998
COMMISSIONER OF INCOME TAX Vs. W S INSULATORS OF INDIA LIMITED
July 29, 1998
COMMISSIONER OF INCOME TAX Vs. P MURUGESAN
July 28, 1998
COMMISSIONER OF INCOME TAX Vs. LAKSHMI MACHINE WORKS LIMITED
July 28, 1998
COMMISSIONER OF INCOME TAX Vs. K S VENKATARAMAN AND CO PRIVATE LIMITED
August 3, 1998
COMMISSIONER OF INCOME TAX Vs. 21ST SOCIETY OF IMMACULATE CONCEPTION
August 10, 1998
COMMISSIONER OF INCOME TAX Vs. DHANALAKSHMI MILLS LIMITED
August 10, 1998
COMMISSIONER OF INCOME TAX Vs. PONDICHERRY INDUSTRIAL PROMOTION DEVELOPMENT AND INVESTMENT CORPORATION LIMITED
August 11, 1998
COMMISSIONER OF INCOME TAX Vs. K S VENKATARAMAN AND CO
August 5, 1998
COMMISSIONER OF INCOME TAX Vs. SOUNDARYA NURSERY
August 5, 1998
COMMISSIONER OF INCOME TAX Vs. P RAVINDRAN
July 15, 1998
COMMISSIONER OF INCOME TAX Vs. R VENKATACHARI
July 16, 1998
COMMISSIONER OF INCOME TAX Vs. B SIVAPRAKASH
July 16, 1998
COMMISSIONER OF INCOME TAX Vs. PALANIAPPA TRANSPORT
July 13, 1998
COMMISSIONER OF INCOME TAX Vs. SAMPATHAMMAL CHORDIA
July 15, 1998
COMMISSIONER OF INCOME TAX Vs. KUMUDAM ENDOWMENTS
July 14, 1998
COMMISSIONER OF INCOME TAX Vs. BALAJI DISTILLERIES LTD
July 21, 1998
COMMISSIONER OF INCOME TAX Vs. NAHATA CHARITABLE TRUST
July 27, 1998
COMMISSIONER OF INCOME TAX Vs. N GOPALSAMY
July 27, 1998
COMMISSIONER OF INCOME TAX Vs. GUJARATHI MANDAL
July 21, 1998
COMMISSIONER OF INCOME TAX Vs. ADDISON AND COMPANY LIMITED
July 22, 1998
COMMISSIONER OF INCOME TAX Vs. ASHOK LEYLAND LIMITED
June 24, 1998
COMMISSIONER OF INCOME TAX Vs. CROMPTON ENGINEERING COMPANY LIMITED
June 25, 1998
COMMISSIONER OF INCOME TAX Vs. P ARANGASAMY
June 29, 1998
COMMISSIONER OF INCOME TAX Vs. I MILLER AND COMPANY LIMITED
July 1, 1998
COMMISSIONER OF INCOME TAX Vs. INDEN BISLERS
July 1, 1998
COMMISSIONER OF INCOME TAX Vs. RITA JOSEPH MRS
July 1, 1998
COMMISSIONER OF INCOME TAX Vs. NEW INDIA MARITIME AGENCIES P LIMITED
July 13, 1998
COMMISSIONER OF INCOME TAX Vs. R JAYALAKSHMI
July 13, 1998
COMMISSIONER OF INCOME TAX Vs. TAMIL NADU MERCANTILE BANK LIMITED
July 13, 1998
COMMISSIONER OF INCOME TAX Vs. GEO INDUSTRIES AND INSECTICIDES I PRIVATE LIMITED
July 12, 1998
COMMISSIONER OF INCOME TAX Vs. REVATHI C P EQUIPMENTS LIMITED
July 8, 1998
COMMISSIONER OF INCOME TAX Vs. AMALGAMATIONS LTD
July 6, 1998
COMMISSIONER OF INCOME TAX Vs. KSHATRIYA GIRLS SCHOOLS MANAGING BOARD
June 12, 1998
COMMISSIONER OF INCOME TAX Vs. GEO INDUSTRIES AND INSECTICIDES I PRIVATE LIMITED
June 12, 1998
COMMISSIONER OF INCOME TAX Vs. VASUDEVAN CHETTIAR M
June 12, 1998
COMMISSIONER OF INCOME TAX Vs. SOUTHERN PETRO CHEMICAL INDUSTRIES CORPORATION LTD
June 12, 1998
COMMISSIONER OF INCOME TAX Vs. JAYALAKSHMI MILLS P LIMITED
June 11, 1998
COMMISSIONER OF INCOME TAX Vs. TAMIL NADU MAGNESITE LIMITED
June 11, 1998
COMMISSIONER OF INCOME TAX Vs. ELGI EQUIPMENTS LIMITED
June 10, 1998
COMMISSIONER OF INCOME TAX Vs. SAROJA RAMAN
June 10, 1998
COMMISSIONER OF INCOME TAX Vs. TRACTORS AND FARM EQUIPMENT LIMITED
June 11, 1998
COMMISSIONER OF INCOME TAX Vs. ADDISON AND COMPANY LIMITED
June 22, 1998
COMMISSIONER OF INCOME TAX Vs. DEVI ENTERPRISES
June 18, 1998
COMMISSIONER OF INCOME TAX Vs. MADURAI PANDIAN ENGINEERING CORPORATION LIMITED
June 18, 1998
COMMISSIONER OF INCOME TAX Vs. K P ABDULLAH
June 18, 1998
COMMISSIONER OF INCOME TAX Vs. SUDARASAN CHITS INDIA LTD
June 15, 1998
COMMISSIONER OF INCOME TAX Vs. N SATHYANATHAN AND SONS PRIVATE LIMITED
June 15, 1998
COMMISSIONER OF INCOME TAX Vs. VIJAYA PRODUCTIONS P LIMITED
June 15, 1998
COMMISSIONER OF INCOME TAX Vs. ANANDA CORPORATION
June 15, 1998
COMMISSIONER OF INCOME TAX Vs. COMBUSTION ENGINEERING COMPANY INC USA
March 23, 1998
COMMISSIONER OF INCOME TAX Vs. AGRICULTURAL FARMS LIMITED
March 24, 1998
COMMISSIONER OF INCOME TAX Vs. SOUTH INDIA EXPORTS COMPANY LIMITED
March 24, 1998
COMMISSIONER OF INCOME TAX Vs. METTUR CHEMICALS AND INDUSTRIAL CORPORATION LIMITED
March 19, 1998
COMMISSIONER OF INCOME TAX Vs. UNITED INDIA INSURANCE CO
March 19, 1998
COMMISSIONER OF INCOME TAX Vs. S MARIAPPAN
March 19, 1998
COMMISSIONER OF INCOME TAX Vs. J P SARATHY RAM
December 14, 1998
COMMISSIONER OF INCOME TAX Vs. SAKTHI TEXTILES LIMITED
December 15, 1998
COMMISSIONER OF INCOME TAX Vs. INDIA CEMENTS LIMITED
March 18, 1998
COMMISSIONER OF INCOME TAX Vs. A T BALAKRISHNAN DECD
March 18, 1998
COMMISSIONER OF INCOME TAX Vs. R M S AND SONS
December 14, 1998
COMMISSIONER OF INCOME TAX Vs. D LAKSHMINARAYANAPATHI
December 14, 1998
COMMISSIONER OF INCOME TAX Vs. INDIA PISTONS LIMITED
December 15, 1998
COMMISSIONER OF INCOME TAX Vs. BLUE CHIPS AND METALS
December 15, 1998
COMMISSIONER OF INCOME TAX Vs. SULZER BROTHER LIMITED
March 17, 1998
COMMISSIONER OF INCOME TAX Vs. PRASAD PRODUCTIONS P LIMITED
December 2, 1998
COMMISSIONER OF INCOME TAX Vs. SARATHY PALAYACOT CO
March 13, 1998
COMMISSIONER OF INCOME TAX Vs. AL RAMANATHAN
December 12, 1998
COMMISSIONER OF INCOME TAX Vs. TAMILNADU DAIRY DEVELOPMENT CORPORATION LIMITED
December 14, 1998
COMMISSIONER OF INCOME TAX Vs. PARANJOTHI NADAR
December 1, 1998
COMMISSIONER OF INCOME TAX Vs. KRISHNA TILES AND POTTERIES P LIMITED
November 25, 1998
COMMISSIONER OF INCOME TAX Vs. O S T C CHINNIAH
November 30, 1998
COMMISSIONER OF INCOME TAX Vs. BISHAL ENTERPRISES
December 1, 1998
COMMISSIONER OF INCOME TAX Vs. SAKTHI TRADING CO
December 1, 1998
COMMISSIONER OF INCOME TAX Vs. PRASAD PROCESS P LIMITED
March 4, 1998
COMMISSIONER OF INCOME TAX Vs. SUBRAMANIAN AND CO
March 3, 1998
COMMISSIONER OF INCOME TAX Vs. A R ALAGAPPAN
March 3, 1998
COMMISSIONER OF INCOME TAX Vs. DOWEL ERECTORS
March 4, 1998
COMMISSIONER OF INCOME TAX Vs. MEENAKSHI AND COMPANY
March 4, 1998
COMMISSIONER OF INCOME TAX Vs. TAMILNADU CO OPERATIVE MARKETING FEDERATION LIMITED
March 4, 1998
COMMISSIONER OF INCOME TAX Vs. MEENAKSHI AND COMPANY
March 5, 1998
COMMISSIONER OF INCOME TAX Vs. KARUR VYSYA BANK LIMITED
March 5, 1998
COMMISSIONER OF INCOME TAX Vs. GREAVES COTTON LIMITED
March 5, 1998
COMMISSIONER OF INCOME TAX Vs. MADRAS RUBBER FACTORY LIMITED
November 23, 1998
COMMISSIONER OF INCOME TAX Vs. TAMIL NADU SMALL INDUSTRIES DEVELOPMENT CORPORATION LIMITED
November 23, 1998
COMMISSIONER OF INCOME TAX Vs. GEORGE
November 23, 1998
COMMISSIONER OF INCOME TAX Vs. P ANDAL AMMAL
November 23, 1998
COMMISSIONER OF INCOME TAX Vs. CHEMICAL CONSTRUCTIONS
November 24, 1998
COMMISSIONER OF INCOME TAX Vs. E I FORGE LIMITED
November 24, 1998
COMMISSIONER OF INCOME TAX Vs. K G ARTS CENTRES P LIMITED
November 24, 1998
COMMISSIONER OF INCOME TAX Vs. NISHAT GARMENTS AND LEATHERS
February 26, 1998
COMMISSIONER OF INCOME TAX Vs. S AYYADURAI
February 26, 1998
COMMISSIONER OF INCOME TAX Vs. MADURAI PANDIAN ENGINEERING CORPORATION LIMITED
March 2, 1998
COMMISSIONER OF INCOME TAX Vs. MADRAS FERTILIZERS LIMITED
March 3, 1998
COMMISSIONER OF INCOME TAX Vs. INDIAN EXPRESS MADURAI LIMITED
March 3, 1998
COMMISSIONER OF INCOME TAX Vs. INDO NATIONAL LIMITED
March 3, 1998
COMMISSIONER OF INCOME TAX Vs. PONDICHERRY DISTILLERIES LIMITED
March 3, 1998
COMMISSIONER OF INCOME TAX Vs. S M M MUTHAPPA CHETTIAR
February 24, 1998
COMMISSIONER OF INCOME TAX Vs. TAMIL NADU HEAT TREATMENT AND FETTING SERVICES P LTD
February 24, 1998
COMMISSIONER OF INCOME TAX Vs. SESHASAYEE PAPER AND BOARDS LIMITED
February 25, 1998
COMMISSIONER OF INCOME TAX Vs. ESSAR BULK CARRIERS LIMITED
February 23, 1998
COMMISSIONER OF INCOME TAX Vs. SREE VISALAKSHI MILLS PRIVATE LIMITED
February 23, 1998
COMMISSIONER OF INCOME TAX Vs. T V SUNDARAM IYENGAR AND SONS PRIVATE LIMITED
February 23, 1998
COMMISSIONER OF INCOME TAX Vs. PAULINE E KING
February 23, 1998
COMMISSIONER OF INCOME TAX Vs. JOHN PETER
November 10, 1998
COMMISSIONER OF INCOME TAX Vs. VELLORE ELECTRIC CORPORATION LIMITED
November 10, 1998
COMMISSIONER OF INCOME TAX Vs. K CHOCKALINGAM
November 11, 1998
COMMISSIONER OF INCOME TAX Vs. K S SUNDARAM
February 20, 1998
COMMISSIONER OF INCOME TAX Vs. ENGLISH ELECTRIC CO OF INDIA LIMITED
February 20, 1998
COMMISSIONER OF INCOME TAX Vs. K PALANIAPPAN
February 20, 1998
COMMISSIONER OF INCOME TAX Vs. NARASIMHA TEXTILES P LIMITED
February 26, 1998
COMMISSIONER OF INCOME TAX Vs. MACMILLAN CO OF INDIA LIMITED
February 25, 1998
COMMISSIONER OF INCOME TAX Vs. S VIJI
February 26, 1998
COMMISSIONER OF INCOME TAX Vs. INDIAN EXPRESS NEWSPAPERS MADURAI PRIVATE LIMITED
February 25, 1998
COMMISSIONER OF INCOME TAX Vs. NAYAN ENGINEERING WORKS
November 11, 1998
COMMISSIONER OF INCOME TAX Vs. TUBE INVESTMENTS OF INDIA LIMITED
November 23, 1998
COMMISSIONER OF INCOME TAX Vs. CRESCENT FILMS P LIMITED
November 17, 1998
COMMISSIONER OF INCOME TAX Vs. SIVANANDHA STEELS LIMITED
November 17, 1998
COMMISSIONER OF INCOME TAX Vs. STANDARD POLYGRAPH MACHINES PRIVATE LIMITED
November 18, 1998
COMMISSIONER OF INCOME TAX Vs. YENNARKAY RAJARATNAM CHARITIES
November 18, 1998
COMMISSIONER OF INCOME TAX Vs. TIAM HOUSE SERVICE LIMITED
November 18, 1998
COMMISSIONER OF INCOME TAX Vs. TAMIL NADU FOREST PLANTATION CORPORATION
November 3, 1998
COMMISSIONER OF INCOME TAX Vs. MILL STORES P LIMITED
November 4, 1998
COMMISSIONER OF INCOME TAX Vs. INDIA PISTONS LIMITED
November 9, 1998
COMMISSIONER OF INCOME TAX Vs. T ABDUL WAHID AND CO
November 9, 1998
COMMISSIONER OF INCOME TAX Vs. GRAF SALES LIMITED
November 3, 1998
COMMISSIONER OF INCOME TAX Vs. S R P TOOLS LIMITED
February 20, 1998
COMMISSIONER OF INCOME TAX Vs. D ENGINEERING PRIVATE LIMITED
February 19, 1998
COMMISSIONER OF INCOME TAX Vs. STANES TYRE AND RUBBER PRODUCTS LIMITED
February 18, 1998
COMMISSIONER OF INCOME TAX Vs. PARRY AND COMPANY LIMITED
February 18, 1998
COMMISSIONER OF INCOME TAX Vs. M N SULAIMAN
February 18, 1998
COMMISSIONER OF INCOME TAX Vs. KIKANI AND CO
February 18, 1998
COMMISSIONER OF INCOME TAX Vs. INTERNATIONAL CLEARING AND SHIPPING AGENCY
February 19, 1998
COMMISSIONER OF INCOME TAX Vs. RAMALINGA CHOODAMBIGAI MILLS LIMITED
February 19, 1998
COMMISSIONER OF INCOME TAX Vs. CHEMICALS AND PLASTICS INDIA LIMITED
February 5, 1998
COMMISSIONER OF INCOME TAX Vs. UNITED INDIA INSURANCE COMPANY LIMITED
February 5, 1998
COMMISSIONER OF INCOME TAX Vs. POPULAR LUNGHI CO
February 6, 1998
COMMISSIONER OF INCOME TAX Vs. SOUTH INDIA SHIPPING CORPORATION LIMITED
February 9, 1998
COMMISSIONER OF INCOME TAX Vs. BANSILAL BHAIYA
February 11, 1998
COMMISSIONER OF INCOME TAX Vs. M K RAJU CONSULTANTS P LIMITED
February 11, 1998
COMMISSIONER OF INCOME TAX Vs. ASHER TEXTILES LIMITED
February 11, 1998
COMMISSIONER OF INCOME TAX Vs. METTUR CHEMICAL AND INDUSTRIAL CORPORATION
February 10, 1998
COMMISSIONER OF INCOME TAX Vs. AMBUR CO OPERATIVE SUGAR MILLS LIMITED
February 10, 1998
COMMISSIONER OF INCOME TAX Vs. ELECTRON INDIA
February 17, 1998
COMMISSIONER OF INCOME TAX Vs. S SANKARAN
February 12, 1998
COMMISSIONER OF INCOME TAX Vs. OOTY DASAPRAKASH
February 12, 1998
COMMISSIONER OF INCOME TAX Vs. S VIJI
February 12, 1998
COMMISSIONER OF INCOME TAX Vs. THANGAMALIGAI AND CO
February 12, 1998
COMMISSIONER OF INCOME TAX INVESTIGATION Vs. JEEVANDAS LALJEE AND SONS
November 25, 1998
COMMISSIONER OF INCOME TAX P A VENKATARAMAN Vs. STATE
September 15, 1998
COMMISSIONER OF INCOME TAX V JOHN PETER CIT Vs. PAUL PETER
November 10, 1998
COMMISSIONER OF INCOME TAX V N SATHYANATHAN Vs. HOTEL SRILEKHA PRIVATE LIMITED
June 15, 1998
COMMISSIONER OF INCOME TAX V SESHASAYEE INDUSTRIES LIMITED Vs. CIT
December 16, 1998
COMMISSIONER OF INCOME TAX V SMT P ANDAL AMMAL CIT Vs. P YAMUNA BAI
November 23, 1998
COMMISSIONER OF INCOME TAX WEALTH TAX Vs. BABULAL KHINCHAND TRUST
November 18, 1998
COMMISSIONER OF INCOME TAX WEALTH TAX Vs. C G VENKATASUBBAN
April 30, 1998
COMMISSIONER OF INCOME TAX WEALTH TAX Vs. A SAVUDAPPAN
April 30, 1998
COMMISSIONER OF INCOME-TAX Vs. TAMIL NADU HEAT TREATMENT AND FETTING SERVICES (P) LIMITED (NO 2)
February 24, 1998
COMMISSIONER OF WEALTH TAX Vs. N KAMATCHI AMMAL
October 27, 1998
COMMISSIONER OF WEALTH TAX Vs. ISSAC
October 28, 1998
COMMISSIONER OF WEALTH TAX Vs. VARADHARAJA THEATRES PRIVATE LIMITED
December 15, 1998
COMMISSIONER OF WEALTH TAX Vs. M V AR MEENAKSHI
November 2, 1998
COMMISSIONER OF WEALTH TAX Vs. K M A SEGUPATHUMAL
September 21, 1998
COMMISSIONER OF WEALTH TAX Vs. A M M AR LAKSHMI ACHI
August 24, 1998
COMMISSIONER OF WEALTH TAX Vs. M C SATYAVATHI
August 27, 1998
COMMISSIONER OF WEALTH TAX Vs. B SIVAPRAKASH
April 27, 1998
COMMISSIONER OF WEALTH TAX Vs. GANGABAI CHARITIES
April 20, 1998
COMMISSIONER OF WEALTH TAX Vs. A BADRA CHETTY AND SONS
April 20, 1998
COMMISSIONER OF WEALTH TAX Vs. G CHELLAMMAL
March 26, 1998
COMMISSIONER OF WEALTH TAX Vs. HALAI MENON ASSOCIATION
March 26, 1998
COMMISSIONER OF WEALTH TAX Vs. S S SANKARALINGAM
March 31, 1998
COMMISSIONER OF WEALTH TAX Vs. SRIPRIYA MAHESH
June 18, 1998
COMMISSIONER OF WEALTH TAX Vs. P S SWAMINATHAN HUF
July 21, 1998
COMMISSIONER OF WEALTH TAX Vs. B D GOENKA
August 12, 1998
COMMISSIONER OF WEALTH TAX Vs. R ARIFF
July 29, 1998
COMMISSIONER OF WEALTH TAX Vs. ATTUR THULUVA VELLALAR SANGAM
November 17, 1998
COMMISSIONER OF WEALTH TAX Vs. JAYALALITHA
November 16, 1998
COMMISSIONER OF WEALTH TAX Vs. S S SANKARALINGAM
February 25, 1998
COMMISSIONER OF WEALTH TAX Vs. B VIJAYAKUMAR
February 23, 1998
COMMISSIONER OF WEALTH TAX Vs. K L VARADARAJU
February 23, 1998
COMMISSIONER OF WEALTH TAX Vs. GANGABAI CHARITIES
February 17, 1998
COMMISSIONER OF WEALTH TAX Vs. N DAMODARAN
February 19, 1998
COMMISSIONER OF WEALTH TAX Vs. V T RAMALINGAM
February 18, 1998
COMMISSIONER OF WEALTH TAX Vs. T R JAYARAMAN
November 9, 1998
COMMISSIONER OF WEALTH TAX Vs. D KRISHNA MURTHY
November 4, 1998
COMMISSIONER OF WEALTH TAX Vs. N NAZEERUDEEN
November 28, 1998
COMMISSIONER OF WEALTH TAX Vs. V R M VALLIAPPA CHETTIAR
November 30, 1998
COMMISSIONER OF WEALTH TAX Vs. D C KOTHARI DECD
December 1, 1998
COMMISSIONER OF WEALTH TAX Vs. AMIRTHAMMAL
March 11, 1998
COMMISSIONER OF WEALTH TAX Vs. NALINI PARTHASARATHY
March 2, 1998
COMMISSIONER OF WELATH TAX Vs. CHELLADURAI
November 9, 1998
CONTROLLER OF ESTATE DUTY Vs. S SARASWATHY
February 12, 1998
CONTROLLER OF ESTATE DUTY Vs. T R NAGOJI RAO
November 10, 1998
CONTROLLER OF ESTATE DUTY Vs. PAVAYAMMAL
March 24, 1998
CORONATION PRINTING INK MANUFACTURING COMPANY Vs. ELGI FINANCE LIMITED
September 11, 1998
CORPORATION OF MADRAS Vs. M DEVARAJA MUDALIAR
July 28, 1998
CORRESPONDENT MALANKARA SYRIAN CATHOLIC SCHOOL KANYAKUMARI DISTRICT Vs. J RABINSON JACOB
April 30, 1998
CORRESPONDENT ST IGNATIUS HIGHER SECONDARY SCHOOL KANYAKUMARI DISTRICT Vs. DIRECTOR OF SCHOOL EDUCATION COLLEGE ROAD CHENNAI 6
December 10, 1998
COVELONG BEACH HOTEL INDIA LIMITED Vs. COMMISSIONER OF INCOME TAX
June 15, 1998
D BALAMURUGAN Vs. STATE OF TAMIL NADU
January 19, 1998
D DURAIMURTHY Vs. CHIEF EDUCATIONAL OFFICER DHARMAPURI
November 6, 1998
D K RAMAKRISHNAN Vs. P LAKSHMI ANIMAL DIED
March 25, 1998
D KADER BATCHA Vs. GORIPALAYAM DARGA
February 9, 1998
D MAYANDI THEVAR Vs. A BALU ALIAS BALACHANDRAN
April 23, 1998
D NATARAJAN Vs. COMMISSIONER OF AGRICULTURAL INCOME TAX
August 6, 1998
D R VENKATASAMY NAIDU DIED Vs. ANUSHAYA DEVI
November 24, 1998
D S REDDY Vs. G V REDDY
November 3, 1998
D SELVARAJ Vs. PRESIDING OFFICER
November 26, 1998
D SYED AMANULLAH Vs. COMMISSIONER OF INCOME TAX
September 8, 1998
DASA BALINJIKA SEVA SANGAM Vs. COMMISSIONER OF INCOME TAX NO 1
April 28, 1998
DASA BALINJIKA SEVA SANGAM Vs. COMMISSIONER OF INCOME TAX NO 2
April 30, 1998
DASARAJ Vs. COLLECTOR THIRU VANNAMALAI SAMBUVARAYAR DIST
December 2, 1998
DASARATHARAMAN Vs. CHANDRASEKARA SANKARAIYA NAIDU
January 27, 1998
DCW LIMITED Vs. STATE OF TAMIL NADU
March 4, 1998
DCW LIMITED Vs. STATE OF TAMIL NADU
February 27, 1998
DEEPAK LUTHER Vs. SECRETARY TO GOVERNMENT OF TAMIL NADU HIGHER EDUCATION DEPARTMENT
April 30, 1998
DEIVANAIAMMAL Vs. COMMISSIONER OF GIFT TAX
November 2, 1998
DEPUTY DIRECTOR OF ENFORCEMENT MADRAS Vs. A M CEASER
March 10, 1998
DEVCHAND M SHAH Vs. P SIVAPRAGASA MUDALIAR DIED S
April 29, 1998
DEVI AMMAL Vs. G T TRANSPWORTS
August 4, 1998
DEVI COMPANY Vs. N S S JAYARAJ
September 15, 1998
DEVIKA RANI Vs. GOVERNMENT OF TAMIL NADU
August 25, 1998
DHANALAKSHMI Vs. MUTHULAKSHMI
September 17, 1998
DHANDAPANI UDAYAR Vs. ANNAMMAL MINOR
February 19, 1998
DIRAVIA NADAR Vs. SHANMUGHASUNDARAM
April 3, 1998
DIRECTOR OF INCOME TAX EXEMPTIONS Vs. A M M EDUCATIONL SOCIETY
September 1, 1998
DIRECTOR OF MEDICAL EDUCATION CHENNAI Vs. V RAMALAKSHMI
February 20, 1998
DONNINGTON TEA FACTORY Vs. SUB DIVISIONAL MAGISTRATE AND SUB COLLECTOR CONNOOR
June 18, 1998
DR. N. RAMAN Vs. DR. INDIRA KALYANASUNDARAM
August 18, 1998
DR. S. RADHAKRISHNAN AIDED MIDDLE SCHOOL, SHOLINGHUR Vs. DIRECTOR OF TEACHERS EDUCATIONAL RESEARCH AND TRAINING, MADRAS AND OTHERS
February 23, 1998
DR. V. ANANDAMOORTHI Vs. GOVT. OF INDIA
September 24, 1998
Durai Vs. State of Tamilnadu
August 12, 1998
DURAISAMY Vs. N THANDAVARAYAN
March 11, 1998
DURISAMY Vs. STATE
November 10, 1998
E C BOSE AND COMPANY PARADIP PRIVATE LIMITED CALCUTTA Vs. TAMIL NADU ELECTRICITY BOARD
June 11, 1998
E I D PARRY INDIA LIMITED Vs. COMMISSIONER OF INCOME TAX
October 26, 1998
E JEEVADHAS Vs. E BABU
March 11, 1998
E K PALANISAMY Vs. A M MURUGESAN
July 14, 1998
E S I C Vs. MADRAS CRICKET CLUB
November 6, 1998
E VENUGOPAL Vs. MOONGILIAMMAN THIRUKOIL ETC
February 27, 1998
EASWARAN Vs. T K VENKATACHALAM
October 9, 1998
EASWARI CHETTIAR Vs. RADHA
October 22, 1998
EGMORE BENEFIT SOCIETY LTD Vs. K BALASIGAMA
August 18, 1998
EMCETE AND SONS PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
July 3, 1998
EMJEY ENTERPRISES Vs. UNION OF INDIA
January 29, 1998
EMPLOYEES STATE INSURANCE CORPORATION Vs. DUVENT FANS PRIVATE LIMITED MADRAS
March 26, 1998
EMPLOYEES STATE INSURANCE CORPORATION Vs. MOUNT METTUR PHARMACEUTICAL LIMITED MADRAS
November 25, 1998
EMPLOYEES STATE INSURANCE CORPORATION Vs. GENERAL ENGINEERING WORKS
December 14, 1998
ESAKKI Vs. SUBRAMANIA AIYER
March 20, 1998
ESTATE OF M VENKTESA SARMA Vs. A N RAJALAKSHMI
April 30, 1998
ESVEES Vs. REGIONAL DIRECTOR EMPLOYEES STATE INSURANCE
March 19, 1998
ESWARAN Vs. PICHAYEE
February 26, 1998
ESWARI INDUSTRIES SHENCOTTAI Vs. TAMIL NADU INDUSTRIAL INVESTMENT CORPORATION LTD
July 6, 1998
EXIMEL INDIA Vs. U O I
March 9, 1998
FATHIMA BEEBI Vs. SRIRANGAMMAL
March 26, 1998
FEENA PETRO PRODUCTS LIMITED Vs. TAMIL NADU INDUSTRIAL INVESTMENT CORPORATION LIMITED
September 9, 1998
FENNER INDIA LIMITED Vs. COMMISSIONER OF INCOME TAX
June 8, 1998
FENNER INDIA LIMITED Vs. COMMISSIONER OF INCOME TAX NO 2
April 16, 1998
FENNER INDIA LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX
November 27, 1998
FENNER INDIA LIMITED Vs. COMMISSIONER OF INCOME TAX NO 1
March 24, 1998
FENNER INDIA LTD Vs. COMMISSIONER OF INCOME TAX
April 15, 1998
FESTO ELGI PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
September 10, 1998
FIRST LEASING CO OF INDIA LIMITED Vs. COMMISSIONER OF INCOME TAX NO 2
August 17, 1998
FIRST LEASING COMPANY OF INDIA LIMITED Vs. COMMISSIONER OF INCOME TAX NO 1
July 2, 1998
FREE LOOK INTERNATIONAL 98F ALANGADU IST STREET MANGALAM ROAD KARUVAMPALAYAM TIRUPUR Vs. SUBIKISHA SPINNERS P LTD
February 19, 1998
G ANANDAM Vs. TAMIL NADU ELECTRICITY BOARD
October 9, 1998
G ARUMUGA THEVAR Vs. SATHUR SRI VENKATACHALAPATHY DEVASTHANAM THROUGH ITS EXECUTIVE OFFICER HAVING ITS OFFICE AT SATHUR
June 9, 1998
G BELL AND COMPANY Vs. COMMISSIONER OF INCOME TAX
August 21, 1998
G C MOHAN Vs. INDIAN OVERSEAS BANK
August 18, 1998
G GANESAMOORTHY Vs. PRESIDING OFFICER I ADDITIONAL LABOUR COURT MADRAS
November 18, 1998
G GANTHIMATHI ALIAS GANDHI Vs. SUPERINTENDING ENGINEER PURCHASE AND ADMINISTRATION ENNORE AND THERMAL POWER STATION ENNORE
October 9, 1998
G KALAISELVI Vs. P PALANISAMY
June 29, 1998
G KUMAR Vs. A STALIN
December 10, 1998
G LAKSHMANAN Vs. STATE
March 6, 1998
G MURUGESAN Vs. UNION OF INDIA
February 27, 1998
G MUTHULAKSHMI Vs. COLLECTOR MADURAI DISTRICT
November 13, 1998
G NAGARAJAN Vs. STATE
February 24, 1998
G PACHAIAPPAN Vs. R RAMAMOORTHY
April 15, 1998
G R GOVINDARAJULU Vs. R SETHURAO
March 30, 1998
G R RADHAKRISHNAN Vs. APPROPRIATE AUTHORITY
December 24, 1998
G RAJARAM Vs. STATE OF TAMIL NADU
September 8, 1998
G RAVI Vs. G VIJAYASHREE
November 25, 1998
G SAROJA Vs. SUNDARAMOORTHY
April 30, 1998
G SUMATHI Vs. STATE OF TAMIL NADU
June 15, 1998
G V FILMS LIMITED Vs. UNIT TRUST OF INDIA
July 28, 1998
G VASANTHA PAI Vs. SPECIAL COMMISSIONER AND COMMISSIONER LAND REFORMS CHEPAUK MADRAS 5
March 31, 1998
G VENKATAESWARAN Vs. COMMISSIONER OF INCOME TAX
November 19, 1998
GANAPATHY ENGINEERING MANUFACTURING PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
June 12, 1998
GANDHIMATHI Vs. ARUMUGA THEVAR
July 27, 1998
GANESAN Vs. STATE
July 8, 1998
GANESAN Vs. MADHESWARI
September 24, 1998
GAUTHAM BANERJEE CHIEF MANAGER RETAIL BANKING GRINDLAYS BANK CHENNAI Vs. STATE
November 11, 1998
GEETHA Vs. R NANDAKUMAR
June 10, 1998
GEMINI ARTS PVT LTD Vs. INDIAN BANK
February 25, 1998
GEMINI FOUNDATION Vs. V B GIRI
August 24, 1998
GENERAL MANAGER MADRAS TELEPHONES Vs. IRFANA HAMEED
August 13, 1998
GENERAL MERCHANT ASSOCIATION Vs. CORPORATION OF CHENNAI
December 12, 1998
GIRIJA ALIAS SHANMUGA EASWARI Vs. TMT SARASWATHI AMMAL
February 26, 1998
GNANA THESIGAN ALIAS GNANARAJ Vs. STATE
June 19, 1998
GNANAPRAKASA MUDALIAR Vs. B ANANDATHANADAVAN
March 16, 1998
GNANASELVI Vs. ILLAVARASAN
August 27, 1998
GNANASUBRAMANIAN Vs. SUBRAMANIAYA PILLAI
March 5, 1998
GONVINDU NAICKER ESTATE Vs. ASSISTANT DIRECTOR OF INCOME TAX
October 24, 1998
GOODYEAR INDIA LTD Vs. S VENKATAKRISHNAN
March 2, 1998
GOPAL Vs. STATE
June 12, 1998
GOPAL NAIDU Vs. THIRUNAVUKKARASU MUDALIAR
February 26, 1998
GOPALA GOUNDER Vs. KASI AMMAL
November 2, 1998
GOPIBAI KUNDANDAS Vs. SYED SHAFIULLAH
August 31, 1998
GORDON WOODROFFE AND CO LTD Vs. DEPUTY COMMISSIONER OF LABOUR
February 3, 1998
GORDON WOODROFFE AND COMPANY LIMITED MADRAS Vs. DEPUTY COMMISSIONER OF LABOUR MADRAS
February 3, 1998
GORDON WOODROFFE AND COMPANY LIMITED U K V GORDON WOODROFFE LIMITED CHENNAI A A O NO 1071 OF 1998 AND C M P NO 10835 OF 1998 SHAW WALLACE AND COMPANY LIMITED V TRACSTAR INVESTMENTS PRIVATE LIMITED A A O NO 1072 OF 1998 AND C M P NO 10836 OF 1998 GORDON WOODROFFE LIMITED CHENNAI V TRACSTAR INVESTMENTS PRIVATE LIMITED A A O NO 1073 OF 1998 TRACSTAR INVESTMENTS PRIVATE LIMITED V GORDON WOODROFFE LIMITED CHENNAI A A O NOS 1149 Vs. GORDON WOODROFFE AND COMPANY LIMITED U K A A O NO 1210 OF 1998
December 24, 1998
GOVERNMENT OF TAMILNADU Vs. KALI GOUNDER ALIAS CHINNAKUNJI
September 22, 1998
GOVINDAMMAL Vs. AMMASI ROUNDER
February 17, 1998
GOVINDAMMAL DIED Vs. ARUMUGHAM
February 24, 1998
GOVINDASAMY ALIAS KOTTAI Vs. STATE
June 10, 1998
GOVINDASWAMI PILLAI Vs. MANORANJITHAM AMMAL
March 13, 1998
GOVINDASWAMY PILLAI Vs. MARUDAN
April 23, 1998
GOWRI RAJES Vs. COMMISSIONER OF INCOME TAX
March 26, 1998
GREAVES CHITRAM LIMITED Vs. STATE OF TAMIL NADU
February 4, 1998
GROUP GENERAL MANAGER C OIL AND NATURAL GAS CORPN KARAIKAL Vs. M GOUTHAMCHAND GOTHI
June 29, 1998
GURUSAMY R Vs. DISTRICT COLLECTOR
November 23, 1998
H A G DASTAGIR SHERIF Vs. COMMISSIONER OF INCOME TAX
November 13, 1998
H AMALRAJ Vs. REGINA
September 14, 1998
H M NOORDEEN Vs. J M SULTAN
December 12, 1998
H P A R RAJAGOPALAN Vs. COMMISSIONER OF WEALTH TAX
December 1, 1998
HAMOSONS EXPORT P LIMITED Vs. COMMISSIONER OF INCOME TAX
March 4, 1998
HARIKUMAR RAJAH Vs. SOVEREIGN DAIRY INDUSTRIES LIMITED
March 20, 1998
HATHIJA RANI Vs. S NASIRA BABU
December 4, 1998
HEMAMALINI Vs. SWAMINATHAN
March 11, 1998
HINDU HARIJAN ELEMENTARY SCHOOL VADANATHTHAMPATTI VILLAGE Vs. SECRETARY TO GOVERNMENT EDUCATION SCIENCE AND TECHNOLOGY DEPARTMENT CHENNAI
October 14, 1998
HINDUSTAN LEVER LIMITED MADRAS Vs. LUX FLAVOURS MADRAS
July 22, 1998
HINDUSTAN PHOTO FILMS CO LTD Vs. H B VINOBHA
July 14, 1998
HINDUSTAN PHOTO FILMS MANUFACTURING CO LTD Vs. R LAKSHMANAN
July 20, 1998
HONARARY SECRETARY CMS MATRICULATION HIGHER Vs. REGIONAL PROVIDENT FUND COMMISSIONER
October 29, 1998
HOTEL TAMIL NADU A UNIT OF TAMIL NADU TOURISM Vs. PRESIDING OFFICER LABOUR COURT
December 3, 1998
I BASHA KHAN Vs. K SELVARAJ
November 11, 1998
I JAIRAJ Vs. C ARAVINDA
September 25, 1998
I T C LTD Vs. NEW KASHMIR STORES CHENNAI
April 23, 1998
IDCOL CEMENT LTD Vs. FULLER INDIA LTD
January 27, 1998
ILAMURUGAN Vs. SUBRAMANIAM
September 17, 1998
IN RE: ANTONY CRUZ Vs. STATE
July 2, 1998
INCOME TAX OFFICER Vs. J CHITRA
December 22, 1998
INCOME TAX OFFICER Vs. MANOHARLAL KOTHARI D
March 26, 1998
INCOME TAX OFFICER Vs. S PONNAMBALAM
July 20, 1998
INCOME TAX OFFICER Vs. ROSHNI COLD STORAGE P LIMITED
July 20, 1998
INCOME TAX OFFICER V J CHITRA Vs. CHINNI MOHAN RAO
December 22, 1998
INCOMM BUSINESS SERVICES Vs. GENERAL MANAGER NORTH CHENNAI TELEPHONES
March 13, 1998
INDIA PISTONS LIMITED Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE
September 3, 1998
INDIAN DRUGS AND PHARMACEUTICALS LIMITED Vs. UNION OF INDIA
October 5, 1998
INDIAN EXPRESS MADURAI PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
March 25, 1998
INDIAN OIL CORPORATION LIMITED Vs. STATE OF TAMIL NADU
February 5, 1998
INDIAN OIL CORPORATION LTD Vs. SAKUNTALA GANAPATHY RAO PROPRIETOR MODERN HOME AGENCIES
July 6, 1998
INDIAN OVERSEAS BANK LIMITED Vs. COMMISSIONER OF INCOME TAX
June 9, 1998
INDIAN OXYGEN EMPLOYEES UNION Vs. BOC INDIA LTD
September 24, 1998
INDIAN OXYGEN EMPLOYEES UNION Vs. B.O.C. INDIA LTD.
January 28, 1998
INDIAN PETRO CHEMICALS CORPORATION LIMITED MADRAS SALES CENTRE 33 D SILVA ROAD MYLAPORE CHENNAI 600 004 Vs. NORTAN POLYMER LIMITED 15 LAKSHMI STREET NEW AVADI ROAD KILPAUK CHEN NAI 10
March 25, 1998
INDIAN REAL ESTATE Vs. CHITRAKANNAN PROCESS
September 9, 1998
INDO PHARMA PHARMACEUTICAL WORKS LIMITED Vs. CITADEL FINE PHARMACEUTICALS LIMITED
June 19, 1998
INDUMATHI Vs. KRISHNAMURTHY
July 20, 1998
INNASIMUTHU Vs. KANDASAMI
December 17, 1998
ISHWARLAL C SURANA Vs. STATE OF TAMIL NADU
September 22, 1998
ISMAIL GANI Vs. MAIM PONN PATTU BEEVI
February 17, 1998
J A NAINMAL Vs. KANNIAPPAN DECEASED
October 21, 1998
J A THATHRUVASAMY Vs. RAJA
February 24, 1998
J BABULAL Vs. T JAYARAMA NAIDU
January 22, 1998
J G EXPORTS Vs. COMMISSIONER OF CUSTOMS CHENNAI
July 20, 1998
J K ABDUL JABBAR Vs. COMMISSIONER OF INCOME TAX
September 10, 1998
J K TRUST Vs. TRANSPORT COMMISSIONER CHEPAUK
June 12, 1998
J MADAN LAL PROPRIETOR MILAN JOTHI GARDEN RETAIL SHOP Vs. P K M S JAILANI BEEVI
September 21, 1998
J PUNITHAVALLI Vs. LIFE INSURANCE CORPORATION OF INDIA
October 16, 1998
J R DANIEL DECD Vs. COMMISSIONER OF INCOME TAX
April 22, 1998
J RAMALINGAM Vs. GOVERNMENT OF TAMIL NADU
September 1, 1998
J RAMAYYAN Vs. J PALAYYAN
April 2, 1998
J S Agencies Vs. Namakkal South India Transports
September 25, 1998
J SIVASUBRAMANIAN Vs. N GOVINDARAJAN
January 19, 1998
J SUDHARSAN Vs. STATE
June 12, 1998
J SUDHARSAN Vs. SUPERINTENDENT CHENNAI CENTRAL PRISON CHENNAI
March 2, 1998
J. NATARAJAN Vs. M.I. SYED IBRAHIM
October 14, 1998
J. SAMUEL Vs. DIRECTOR OF SCHOOL EDUCATION, MADRAS AND OTHERS
September 22, 1998
JAGADEESA GOUNDER Vs. RUKMANI AMMAL
November 11, 1998
JAGANNATHAN AND SEKAR A REGISTERED FIRM Vs. INDIAN OIL CORPORATION LIMITED
November 26, 1998
JAGAPATHY ART PICTURES Vs. COMMISSIONER OF INCOME TAX
April 15, 1998
JAMBU RAGAVAN AND COMPANY PRIVATE LIMITED Vs. STATE OF TAMIL NADU
December 8, 1998
JAMSHED BURJOR AGA Vs. ALANKAR CONSTRUCTIONS
June 25, 1998
JANAGAVALLI Vs. R BASKARAN
June 29, 1998
JANAGI Vs. LAKSHMI
November 3, 1998
JANAKI Vs. V SUNDARAM
December 22, 1998
JANARTHANATN Vs. ANANDA NAIDU
September 1, 1998
JAYAKANDAMMAL Vs. KODIAN
March 10, 1998
JAYAKODI JACOB D Vs. PRESIDING OFFICER LABOUR COURT
July 14, 1998
JAYANTHI SHOWN AS CATHERIN JASINTHA IN THE FIR Vs. STATE
July 3, 1998
JAYAPRAKASH Vs. STATE
March 26, 1998
JAYARAMAN Vs. CHITHIRAI & ORS
October 7, 1998
JAYASREENIVASAN Vs. DISTRICT COLLECTOR TRICHIRAPPALLI DISTRICT TRICHIRAPPALLI
September 4, 1998
JAYAVEL NAICKER Vs. SUB INSPECTOR OF POLICE MANGALAMEDU POLICE STATION PERAMBALUR TALUK TRICHI DISTRICT
February 10, 1998
JAYAVERCHAND Vs. BALAN
January 19, 1998
JEEVA TRANSPORT CORPORATION LTD. Vs. LABOUR COURT AND ANOTHER
March 25, 1998
JENISTON DEVARAJ N Vs. CHIEF GENERAL MANAGER S B I
September 14, 1998
JEYABALAN Vs. V BAL NAICKER
March 26, 1998
JINA CHANDRAN S Vs. REGISTRAR OF CO-OPERATIVE SOCIETIES
September 17, 1998
JOHN AND MANI AGENCIES MADRAS Vs. THIRD ADDITIONAL LABOUR COURT MADRAS
November 5, 1998
JOTHI AMMAL Vs. KULANDAI VADIVEL
October 29, 1998
JULI JOHN Vs. RAMAN
August 18, 1998
K A A SANKARALINGA NADAR Vs. COMMISSIONER OF INCOME TAX
July 28, 1998
K A P VISWANATHAN PILLAI Vs. VENKATESAN
August 13, 1998
K AND CO Vs. ARUNA SUGARS AND ENTERPRISES LIMITED
June 23, 1998
K ASHOKAN Vs. S KUNASEKARAN
March 25, 1998
K AYESHA BEGUM Vs. GOVERNMENT OF TAMIL NADU
February 20, 1998
K C MATHURI Vs. MURALEEDHARAN
April 17, 1998
K GOVINDASWAMY Vs. TAMIL NADU CIVIL SUPPLIES CORPORATION LTD
March 16, 1998
K JAMAL MAIDEEN Vs. DISTRICT COLLECTOR TIRUCHIRAPALLI
December 8, 1998
K K SESHAIYER Vs. COMMISSIONER OF INCOME TAX
July 20, 1998
K KALIMUTHU DIED Vs. ATHMAJOTHI ALIAS KRISHNAMURTHY
March 13, 1998
K KARUPPAIAH NADAR Vs. COMMISSIONER OF INCOME TAX
December 1, 1998
K M RADHA KRISHNA CHETTIAR AND COMPANY Vs. COMMISSIONER OF INCOME TAX
March 27, 1998
K M RAJENDRAN Vs. ARUL PRAKASAM
February 26, 1998
K MOHAN RAO Vs. COMMISSIONER OF INCOME TAX
October 12, 1998
K N RADHAKRISHNAN Vs. P M M RAJAMMAL
April 3, 1998
K N RAMASWAMI Vs. G S SUBRAMANIAN IYER
February 9, 1998
K N SITA Vs. CONTROLLER OF ESTATE DUTY
February 10, 1998
K NACHIMUTHU Vs. A NATARAJAN
January 22, 1998
K NAGAIMUGAN GENERAL SECRETARY THANI THAMIZHAR KAZHAGAM CHENNAI Vs. STATE OF TAMIL NADU
October 21, 1998
K NANJAPPA GOUNDER Vs. S R VELUSAMY
November 16, 1998
K NANJAPPAN Vs. V K JANAKI
October 26, 1998
K P KRISHNAMURTHY Vs. DISTRICT COLLECTOR VELLORE
September 11, 1998
K P MAHALINGAM Vs. ARULMIGHU VARADHARAJAPERUMAL KOIL KALVADANGAM SANKARI TALUK SALEM DISTRICT
October 14, 1998
K P SRINIVASAN INCOME TAX OFFICER Vs. A RAJAGOPAL
July 3, 1998
K P VENKATACHALAM Vs. ARULMIGU SOLEESWARASWAMI AND PRASANNA VENKATESWARASAMI TEMPLES PERUNDURAI
November 6, 1998
K PACKIRISAMY NADAR Vs. COMMISSIONER OF INCOME TAX
February 25, 1998
K PANDIAN Vs. A SAVITHIRI
September 2, 1998
K PERUMAL Vs. STATE REP
June 15, 1998
K PONNIAH Vs. GOLDEN HILLS ESTATES PRIVATE LIMITED VILANGUDI MADURAI
March 6, 1998
K PURUSHOTHAMAN Vs. COMMISSIONER CORPORATION OF CHENNAI
December 18, 1998
K R AMMASAI GOUNDER Vs. STATE OF TAMIL NADU
July 21, 1998
K R CHINNATHAMBI GOUNDER Vs. BHANUMATHY
March 12, 1998
K R K NATARAJAN Vs. P KUMAR
February 6, 1998
K R SATHYANARAYANA RAO Vs. K R VENKOBA RAO
April 3, 1998
K RADHAKRISHNAN Vs. C V MANIKANDAN
June 19, 1998
K RAJAGOPAL PILLAI Vs. COMMISSIONER H R AND C E ADMN DEPARTMENT MADRAS
March 10, 1998
K RAMAKRISHNA LANDA KATHIR Vs. NARAYANASWAMY
March 20, 1998
K S C SUNDARARAJAN Vs. STATE
July 13, 1998
K S KRISHNAMURTHY Vs. COMMISSIONER OF INCOME TAX
July 2, 1998
K S SRINIVASAN Vs. COMMISSIONER OF INCOME TAX
July 28, 1998
K S SUBBARAMAN Vs. IYYAMMAL
August 10, 1998
K S VEERANNAH CHETTIAR Vs. COMMISSIONER OF INCOME TAX
March 19, 1998
K S VENKATRAMAN AND COMPANY PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
August 5, 1998
K SADASIVAM Vs. ENFORCEMENT OFFICER ENFORCEMENT DTE MADRAS
February 23, 1998
K SINGARAVELAN Vs. VASANTHA KUMARI
February 23, 1998
K SOMASUNDARAM Vs. COMMISSIONER OF INCOME TAX
August 3, 1998
K T KURUVILLA Vs. DISTRICT VALUATION OFFICER
September 10, 1998
K THANGAVEIU UDAYAR Vs. RAMALINGAM
September 9, 1998
K THIRUNAVUKKARASU ASSISTANT EXECUTIVE ENGINEER O AND M TOWN TAMIL NADU ELECTRICITY BOARD ARCOT Vs. A R PARTHASARATHY
July 8, 1998
K V S MANIAN Vs. B S GOPALAKRISHNAN
January 7, 1998
K V SUBRAMANIAM Vs. PATTABI BHAGAVATHAR
August 10, 1998
K V V V ELANCHEZHIAN Vs. K V V CHOCKALINGAM
August 31, 1998
K VEERESWARAN Vs. N SUBRAMANIAN CHETTIAR
February 10, 1998
K VEERIAH Vs. MUTHULAKSHMI
September 25, 1998
K VENUGOPAL Vs. COMMISSIONER OF INCOME TAX
September 21, 1998
K. K. S. MIDDLE SCHOOL Vs. DIRECTOR OF ELEMENTARY EDUCATION
December 4, 1998
K. KISHTAMA NAIDU AND FOUR OTHERS Vs. M. GOVINDAN
July 17, 1998
K. NAGARAJAN Vs. STATE BY INSPECTOR OF POLICE, H I POLICE STATION, WASHERMANPET, CHENNAI
September 16, 1998
K. SELVARAJ AND Vs. THE STATE, REP. BY THE INSPECTOR OF POLICE, VIGILANCE AND ANTI-CORRUPTION, SALEM. (RESPONDENT IN CRL. M.P. NO. 4267/97 AND PETITIONER IN CRL. M.P. NO. 8211 OF 98 (RESPONDENT IN DO)
October 28, 1998
KADRI MILLS COIMBATORE LIMITED Vs. COMMISSIONER OF INCOME TAX
November 24, 1998
KALAVATHI Vs. CHITRA
February 20, 1998
KALI AERATED WATER WORKS Vs. COMMISSIONER OF INCOME TAX
February 11, 1998
KALI AERATED WATER WORKS V COMMISSIONER OF INCOME TAX CIT Vs. KALI AERATED WATER WORKS
February 11, 1998
KALIAMMAL Vs. S KANNAN
December 17, 1998
KALIAPERUMAL Vs. PANKAJAVALLI
October 27, 1998
KAMALA BAI AMMAL Vs. PUNYAKOTI MUDALIAR DIED
March 25, 1998
KAMALADASS Vs. STATE
August 31, 1998
KAMALAM RAJENDRAN Vs. INSPECTING ASSISTANT COMMISSIONER OF INCOME TAX ASSESSMENT
March 24, 1998
KAMALAM RAJENDRAN Vs. DEPUTY COMMISSIONER OF INCOME TAX
April 27, 1998
KAMALAMMAL Vs. INDIRANI AMMAL
April 3, 1998
KAMALANATHAN Vs. SAMPATH
October 23, 1998
KAMATCHI AMMAL Vs. S KARUNAKARAN
October 9, 1998
KANAGARANI DURAIRAJ Vs. A S DWARAGAN
June 15, 1998
KANRAJ C SHAH Vs. R THANGARAJ
December 22, 1998
KARPAGAMBAL MILLS LIMITED Vs. COMMISSIONER OF INCOME TAX
April 28, 1998
KARPAGAMBAL MILLS LIMITED Vs. COMMISSIONER OF INCOME TAX
March 20, 1998
KARRUPPIAH Vs. RAMASUBBU NAICKER
July 29, 1998
KARU MOOKKAMMAL Vs. PUDUKKOTTAI DISTRICT PANCHAYAT INSPECTOR CUM DISTRICT COLLECTOR PUDUKKOTTAI DISTRICT PUDUKKOTTAI
August 25, 1998
KARUNAMBIKAI MILLS LIMITED Vs. COMMISSIONER OF INCOME TAX
February 19, 1998
KARUPPA THEVAR Vs. V P KALUVA THEVAR
January 28, 1998
KARUPPASWAMY Vs. THE DIRECTOR GENERAL OF POLICE, CHENNAI,
August 31, 1998
KARUPPIAH Vs. KARUPPIAH SERVAI
June 9, 1998
KASILINGA PADAYACHI Vs. KALIYAPERUMAL PADAYACHI
April 2, 1998
KASTHURI Vs. GOVINDARAJ
September 14, 1998
KASTHURI NAIDU DIED Vs. N PADMANABHAN
March 11, 1998
KASTURISWAMY NAIDU G V Vs. COMMISSIONER OF GIFT TAX
April 21, 1998
KATHIRESAN Vs. SHANMUGHA SUNDARAM
August 17, 1998
KATTABETTU INDUSTRIAL CO OPERATIVE TEA FACTORY LIMITED Vs. V RADHAKRISHNAN
October 12, 1998
KESAVAN Vs. KODIYAN KRISHNAN and CHINNATHAMBI
March 12, 1998
KHODAY DISTILLERIES LIMITED Vs. SCOTCH WHISKY ASSOCIATION SCOTLAND
September 25, 1998
KIRAN SILICATES PRIVATE LIMITED Vs. CENTRAL BOARD OF CUSTOMS AND CENTRAL EXCISE NEW DELHI
March 23, 1998
KIRIT KUMAR GIRDHARLAL DOSHI Vs. WIMCO LIMITED
January 24, 1998
KISHINCHAND CHELLARAMS INDIA PVT LTD Vs. G VARADAPPA
November 18, 1998
KISTA GOUNDER Vs. ABHIMANNA GOUNDER
March 26, 1998
KLOS KRZYSZTOF WIESLAW Vs. THE STATE GOVERNMENT OF TAMIL NADU, REP. BY ITS SECRETARY, PUBLIC (S.C.) DEPARTMENT, FORT ST. GEORGE, MADRAS-9,
April 29, 1998
KODI IDI KONDAIYAN CHETTIAR Vs. P SIVASAMY
October 29, 1998
KOKILA Vs. K S BHOOPATHY
August 21, 1998
KOTHARI (MADRAS) LIMITED (KOTHARI INDUSTRIAL CORPORATION LIMITED) Vs. APPELLATE AUTHORITY UNDER T N SHOPS AND ESTABLISHMENTS ACT
June 22, 1998
KOTHARI INDUSTRIAL CORPORATION LTD. REP. BY ITS COMPANY SECRETARY Vs. THE TEXTILE COMMISSIONER, BOMBAY AND ANOTHER
August 16, 1998
KRISHAN Vs. RAVINDRANATH
December 18, 1998
KRISHNA MERCERISERS Vs. COMMISSIONER OF INCOME TAX
August 3, 1998
KRISHNA RAMANUJAM V Vs. STATE OFSTATE OF TAMIL NADU
November 20, 1998
KRISHNAMMA Vs. GOVT OF TAMIL NADU
November 20, 1998
KRISHNAMOORTHY KOUNDER Vs. TAMIL NADU ELECTRICITY BOARD
June 22, 1998
KRISHNAVENI Vs. RAMACHANDRA NAIDU
February 24, 1998
KSHATRIYA GIRLS SCHOOL MANAGING BOARD Vs. COMMISSIONER OF INCOME TAX
June 12, 1998
KUBRABAI TAHERBAI Vs. STATE OF TAMIL NADU
December 17, 1998
KULITHALAI CANE FARMS PRIVATE LIMITED Vs. AGRICULTURAL INCOME TAX OFFICER
December 1, 1998
KULLA KONE Vs. GOPAL KONE
September 4, 1998
KUMAR Vs. STATE
October 30, 1998
KUMAR Vs. STATE OF TAMIL NADU
April 17, 1998
KUMARASAMY GOUNDER Vs. KUMARATHAL ALIAS GANDHIMATHI
December 7, 1998
KUMARESAN Vs. GIRIRAJAN
October 23, 1998
KUMARSWAMI CHETTIAR Vs. VELIBURAMMAL
March 30, 1998
KUNJU PADAYACHI Vs. RAHMATHUNISSA
January 22, 1998
KUPPANNA GOUNDER Vs. R SIVAKAMI
July 15, 1998
L Vs. KARUPPAN
January 8, 1998
L DAKSHINAMOORTHY Vs. BAR COUNCIL OF TAMIL NADU REP
October 5, 1998
L G BALAKRISHNAN LIMITED Vs. COMMISSIONER OF INCOME TAX
April 30, 1998
L SUBBAIAH Vs. CHIEF COMMISSIONER OF INCOME TAX ADMINISTRATION
September 10, 1998
LAKSHMAN BALARAMAN Vs. PUNJAB NATIONAL BANK
November 11, 1998
LAKSHMI AMMAL Vs. RAM CHETTI
March 2, 1998
LAKSHMI MEDICALS Vs. REGIONAL DIRECTOR ESI CORPORATION MADRAS
October 14, 1998
LARSEN and TOUBRO LIMITED Vs. TAMIL NADU MINERALS LIMITED
February 25, 1998
LARSEN AND TOUBRO LTD Vs. NEYVELI LIGNITE CORPORATION LTD
December 21, 1998
LICENSEE SRI LALA TALKIES VADIPATTY MADURAI TALUK Vs. DISTRICT COLLECTOR MADURAI
June 29, 1998
LIFE INSURANCE CORPORATION OF INDIA SOUTHERN ZONE Vs. SM MARGASAHAYAM
March 12, 1998
LINGAMMAL Vs. PERIAPPAPPA ALIAS LINGAMMAL
March 12, 1998
LUCAS TVS LIMITED Vs. COMMISSIONER OF INCOME TAX
February 18, 1998
LUCAS TVS LIMITED Vs. COMMISSIONER OF INCOME TAX
March 26, 1998
M A M RAMASWAMY Vs. COMMISSIONER OF INCOME TAX
August 11, 1998
M A MAJID Vs. SEARLE INDIA LTD
January 7, 1998
M CHINNATHAMBI Vs. REGIONAL TRANSPORT OFFICER NAMAKKAL
August 11, 1998
M Elumalai Vs. State of Tamil Nadu
February 4, 1998
M INBARAJAN Vs. BALADHANDAPANI
July 15, 1998
M K SANKARAN Vs. GOVERNMENT OF TAMIL NADU
January 22, 1998
M KRISHNAN Vs. CHIEF ENGINEER U AND S TAMIL NADU WATER SUPPLY AND DRAINAGE BOARD MADRAS
July 29, 1998
M KRISHNAN Vs. A BALASUBRAMANIA RAJAH
January 27, 1998
M KUPPUSAMY Vs. VISWANATHAN
March 19, 1998
M M JAFFAR AND CO COIMBATORE Vs. COIMBATORE BEARING STORES PROP T S DAYALAN 51 COMMERCIAL ROAD OTHAGAMANDALAM
October 21, 1998
M MUTHUSWAMY Vs. SUPASRI CHIT FUNDS COIMBATORE
September 4, 1998
M N ELUMALAI Vs. STATE OF TAMIL NADU
October 5, 1998
M NARAYANA AIYANGAR DIED Vs. M CHINNASWAMY DIED
March 31, 1998
M NARAYANAN Vs. COMMISSIONER OF POLICE COIMBATORE CITY
August 29, 1998
M NAZRUDDIN Vs. IDOL OF ARULMIGU NAVANEEDHA KRISHNASAMI AND DURGAI AMMAN VAHAIRA TEMPLES
November 16, 1998
M PALANISAMY Vs. SRIRAMAPURAM TOWN PANCHAYAT
September 25, 1998
M PERIASWAMY Vs. DISTRICT COLLECTOR TIRUCHIRAPALLI PERIMBIDUGU MUTHARAIYAR DISTRICT TIRUCHIRAPALLI
February 27, 1998
M R DEVARAJAN Vs. M PALANI
February 18, 1998
M R F LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX
March 27, 1998
M R MANOHARAN Vs. SELVI
September 24, 1998
M R SIVAKUMAR Vs. STATE OF TAMIL NADU
April 16, 1998
M RAMAMURTHY Vs. STATE OF TAMIL NADU
September 9, 1998
M RAMESH Vs. STATE
April 2, 1998
M S P SENTHILKUMAR Vs. COMMISSIONER OF INCOME TAX
February 20, 1998
M SAMBANDAM Vs. DEPUTY REGISTRAR CREDIT CO OPERATIVE SOCIETIES MYLAPORE MADRAS
July 29, 1998
M SINGAPERUMAL Vs. GOVERNMENT OF TAMIL NADU
August 31, 1998
M SIVAKUMAR Vs. COMMISSIONER OF MILK PRODUCTION AND DAIRY DEVELOPMENT MADHAVARAM MILK COLONY CHENNAI
October 12, 1998
M SUBRAMANIA MUDALIAR Vs. K JANARDHANAM
October 13, 1998
M SUNDARAM Vs. VICE CHANCELLOR CHENNAI MEDICAL COLLEGE AND
September 16, 1998
M SUNDARAM ALIAS VETTUKATI SUNDARAM Vs. R THANGASAMY NADAR
June 29, 1998
M V DAMODARAN Vs. REGISTRAR OF CO-OPERATIVE SOCIETIES
June 22, 1998
M VEDACHALA MUDALIAR AND CO Vs. ASSISTANT CONTROLLER OF ESTATE DUTY
April 20, 1998
M VELAYUDHAM Vs. DEPUTY DIRECTORY TRAINING CENTRAL RESERVE POLICE FORCE NEW DELHI
February 18, 1998
M VENKAMMAL Vs. RATHINA UDAYAR
November 4, 1998
M VISWANATHAN Vs. DISTRICT COLLECTOR CUDDALORE
January 19, 1998
M.N. BAPAT Vs. DEPUTY SUPERINTENDENT OF POLICE, CBI
June 29, 1998
M.RAJENDRAN Vs. STATE, REP BY THE INSPECTOR OF POLICE, THIRUVARUR
November 20, 1998
MADHU Vs. INSPECTOR GENERAL OF POLICE CBCID CHENNAI
January 8, 1998
MADRAS ALUMINIUM CO Vs. REGIONAL LABOUR COMMISSIONER
July 1, 1998
MADRAS FERTILIZERS AMBEDKAR EMPLOYEES UNION Vs. CHAIRMAN AND MANAGING DIRECTOR MADRAS FERTILIZERS LIMITED MANALI CHENNAI
March 11, 1998
MADRAS RACE CLUB CHARITABLE TRUST Vs. COMMISSIONER OF INCOME TAX
June 11, 1998
MADURAI CITY MUNICIPAL CORPORATION Vs. N BASKARA PANDIAN
February 4, 1998
MAHAMANI Vs. STATE OF TAMIL NADU
January 22, 1998
MAHESWARI Vs. MANICKAM
February 2, 1998
MALAIYANDI KONAR Vs. BALAKRISHNAN
July 13, 1998
MALAYAPERUMAL STREET GREEN VEGETABLE MERCHANTS ASSOCIATION REG NO 3233 76 Vs. GOVERNMENT OF TAMIL NADU
October 23, 1998
MANAGEMENT COIMBATORE DISTRICT CONSUMER CO OP Vs. LABOUR COURT
December 18, 1998
MANAGEMENT OF BOMBAY BURMAH TRADING CORPORATION Vs. PRESIDING OFFICER
November 23, 1998
MANAGEMENT OF CATHOLIC SYRIAN BANK LTD Vs. INDUSTRIAL TRIBUNAL
August 7, 1998
MANAGEMENT OF DUNLOP INDIA LTD Vs. JOINT COMMISSIONER OF LABOUR
October 29, 1998
MANAGEMENT OF ESSORPE MILLS P LTD Vs. PRESIDING OFFICER LABOUR COURT
October 27, 1998
MANAGEMENT OF KALI MATERIAL HANDLING SYSTEMS Vs. REGIONAL PROVIDENT FUND COMMISSIONER
November 12, 1998
MANAGEMENT OF KALLAYAR ESTATE JAY SHREE TEA AND Vs. CHIEF INSPECTOR OF PLANTATIONS
July 31, 1998
MANAGEMENT OF M G R HIGHER SECONDARY SCHOOL KODAMBAKKAM MADRAS Vs. NAG BALAJI SINGH
August 12, 1998
MANAGEMENT OF NAGAMMAL MILLS LTD Vs. KUMARI MAVATTA NOORPPALAI THOZILALAR MUNNETRA
December 10, 1998
MANAGEMENT OF SARABAI M CHEMICALS Vs. GOVERNMENT OF TAMIL NADU
July 13, 1998
MANAGEMENT OF SIMPSON AND CO Vs. E S I C
June 16, 1998
MANAGEMENT OF SRI AKILANDESWARI MILLS LIMITED Vs. ASSISTANT COMMISSIONER OF LABOUR CONTROLLING AUTHORITY UNDER PAYMENT OF GRATUITY ACT
November 19, 1998
MANAGEMENT OF SRI AKILANDESWARI MILLS LTD Vs. ASST COMMR OF LABOUR CONTROLLING AUTHORITY
November 19, 1998
MANAGEMENT OF STANMORE ESTATE Vs. STATE OF TAMIL NADU
September 2, 1998
MANAGEMENT OF THANJAVUR TEXTILE MILLS LIMITED Vs. PRESIDING OFFICER FIRST ADDITIONAL LABOUR COURT AND
January 9, 1998
MANAGEMENT PATTUKOTTAI AZHAGIRI TRANSPORT Vs. S PRAKASAM
September 9, 1998
MANAGING DIRECTOR HINDUSTAN PHOTO FILMS COMPANY LIMITED Vs. H B VINOBHA
July 14, 1998
MANAGING DIRECTOR NEYVELI LIGNITE CORPORATION LIMITED NEYVELI Vs. CHAIRMAN CUM RANGANATHA IYER V S
February 3, 1998
MANAGING TRUSTEE NAGORE DARGAH NAGORE Vs. S SANA SYED SAHIB ADVISORY BOARD MEMBER OF NAGORE DARGAH
September 9, 1998
MANGAI ANIMAL Vs. LAKSHMI NARAYANA RAO
January 21, 1998
MANGALAMBAL Vs. ANJALI DEVI
February 18, 1998
MANGAYARKARASI Vs. VEERAPPAN AMBALAM
February 23, 1998
MANI Vs. JAYKUMARI
June 18, 1998
MANOHARAN Vs. VELU
April 24, 1998
MARIA SOOSAI Vs. ESAKKIAMMAL
October 22, 1998
MARIA SUSAI Vs. THE COMMISSIONER OF POLICE
January 7, 1998
MARIAMMAL Vs. STATE OF TAMIL NADU
February 19, 1998
MARIAMMAL Vs. P RAMADOSS
March 9, 1998
MARIAPPA GOUNDER Vs. V KANDASAMY
April 27, 1998
Marimuthu Vs. Arumugam
March 31, 1998
MARIMUTHU Vs. DISTRICT SUPERINTENDENT OF POLICE TIRUNELVELI DISTRICT TIRUNELVELI
August 12, 1998
MARIMUTHU Vs. ARUMUGAM
March 21, 1998
MARIMUTHU Vs. SAVARIMUTHU
November 12, 1998
MARUDHU PANDIYAR TRANSPORT CORPORATION LIMITED Vs. TRANSPORT COMMISSIONER CHEPAUK MADRAS
January 7, 1998
MARUTHAI Vs. MANICKAM
April 27, 1998
MATHIAZHAGAN Vs. STATE THROUGH THE INSPECTOR OF POLICE OOMANGALAM P S
August 18, 1998
MAYANDI THEVAR AND THAVASI THEVAR Vs. ARUMUGHATHEVAR
March 27, 1998
MCDOWELL AND COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
March 4, 1998
MEDCHEL CHEMICALS AND PHARMACEUTICALS PRIVATE LIMITED Vs. D C MALLIK
April 1, 1998
MEDCHL CHEMICALS AND PHARMACEUTICALS PVT LIMITED Vs. MINERALS AND METALS TRADING CORPORATION OF INDIA LIMITED
December 18, 1998
MEDOPHARM Vs. STATE OF TAMIL NADU
June 23, 1998
MEENAKSHI SUNDARESWARAR DEVASTHANAM Vs. PALANISWAMY
October 21, 1998
MEENAKSHIAMMAL Vs. RAMASAMY MUTHIRIAR
April 3, 1998
MEENAKSHISUNDARAM Vs. GOPALARATHNA MUDALIAR
January 23, 1998
MEERA SAHIB Vs. STATE
October 28, 1998
MEERA SAHIB TENKASI Vs. THE STATE, REP. BY THE SUB INSPECTOR OF POLICE, TENKASI POLICE STATION, MOHAMMED ALI JINNAH, TENKASI, KOOLAKADAI BAZAAR AND DURAI MOHIDEEN BAWA, KOOLAKADAI BAZAAR, TENKASI
October 20, 1998
MEMBER SECRETARY CHENNAI METROPOLITAN DEVELOPMENT AUTHORITY EGMORE CHENNAI Vs. H P MOHAMMED MADAR
September 3, 1998
MEPC INDIA LIMITED Vs. SUNDARAM FINANCE LIMITED
June 22, 1998
MERCANTILE CREDIT CORPORATION LIMITED Vs. COMMISSIONER OF INCOME TAX
April 23, 1998
METTUR CHEMICAL AND INDUSTRIAL CORPORATION LIMITED Vs. COMMISSIONER OF INCOME TAX
August 3, 1998
METTUR SPINNING MILLS Vs. COMMISSIONER OF INCOME TAX
April 23, 1998
MGMT OF KAVERI ENGG INDUSTRIES LTD Vs. E S I C
November 30, 1998
MGMT OF KODUMUDI GROWERS CO OPERATIVE BANK LTD Vs. PRESIDING OFFICER LABOUR COURT
December 8, 1998
MINERALS AND METALS TRADING CORPORATION OF INDIA LTD Vs. MADRAS ELECTRICAL CONTRACTORS PVT LTD
October 26, 1998
MINOR DIVYA MOHANDOSS Vs. SELECTION COMMITTEE FOR M B B S ADMISSIONS KILPAUK MEDICAL COLLEGE CAMPUS KILPAUK
October 5, 1998
MINOR ILAVARASI NAGARANI SUJATHA Vs. DIRECTOR OF MEDICAL EDUCATION GOVERNMENT OF TAMIL NADU MADRAS
January 19, 1998
MINOR S KAVI Vs. DIRECTORATE OF MEDIAL EDUCATION GOVERNMENT OF TAMILNADU CHENNAI
October 5, 1998
MINOR VIJAYKUMAR Vs. M SUBBAS
April 15, 1998
MIR AKRAM Vs. STATE TRANSPORT AUTHORITY MADRAS
March 10, 1998
MKS MOHAMMAD ABOOBACKER SAHEB Vs. COMMISSIONER OF WEALTH TAX
June 25, 1998
MOFUSSIL WAREHOUSE AND TRADING COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
March 27, 1998
MOHAMED ALI Vs. KHADER
November 19, 1998
MOHAMED ASIF Vs. STATE
March 9, 1998
MOHAMED GANI Vs. HABIBULLAH
November 13, 1998
MOHAMMED ASIF Vs. STATE OF TAMIL NADU
December 3, 1998
MOHAN ALUMINIUM PVT LTD BANGALORE Vs. KLEN AND MARSHALLS MANUFACTURERS AND EXPORTERS LTD
October 5, 1998
MOOKAYI AMMAL Vs. DURAISWAMY UDAYAR
March 25, 1998
MOOKKAN Vs. A ABDUL RASHEETH DECEASED
September 2, 1998
MOORCO INDIA LTD Vs. GOVERNMENT OF TAMIL NADU
September 24, 1998
MOST REV BISHOP OF KOTTAR MANAGER ST ALOYSIUS SCHOOL ELUVUVILAI Vs. C GNANASIGAMONI SECRETARY PARISH COUNCIL ST ALOYSIUM CHURCH ELUVUVILAI
November 11, 1998
MRS. ARUMBU Vs. THE UNION OF INDIA REP. BY ITS SECRETARY, MINISTRY OF HOME AFFAIRS, DEPARTMENT OF INTERNAL SECURITY, NEW DELHI AND OTHERS
August 3, 1998
MULTICHANNEL INDIA LIMITED MUMBAI Vs. KAVITALAYA PRODUCTIONS PRIVATE LIMITED CHENNAI
September 2, 1998
MUNIAPPA NACIKER Vs. BALAKRISHNA NAICKER
March 11, 1998
MUNIKRISHNA ACHARI Vs. KANNIAPPA ALIAS RAJA GOUNDER
November 3, 1998
MUNIMALAIYAN Vs. CHENNAMMAL
March 6, 1998
MUNISAMY Vs. MANIMUTHU ACHARI
March 16, 1998
MURLIMAL SANTRAM Vs. M/S ADYAR GATE HOTEL LTD
September 17, 1998
MURUGA HOME INDUSTRIES Vs. EMPLOYEES STATE INSURANCE CORPORATION
December 21, 1998
MURUGAN Vs. STATE OF TAMIL NADU
August 6, 1998
MURUGAN AGENCIES Vs. KHAITAN AND COMPANY
August 4, 1998
MURUGAN ALIAS MUNIAPPA PILLAI Vs. B PICHAIKANNU
February 25, 1998
MURUGESA NAICKER Vs. SPECIAL TAHSILDAR LAND ACQUISITION IV MARAIMALAI NAGAR SCHEME KATTANKOLATHUR CHINGLEPUT DISTRICT
July 30, 1998
MURUGESAN Vs. JAGADAMBAL
January 28, 1998
MUTHALAMMAL Vs. SATHYA NAICKER
June 12, 1998
MUTHALIF SAHIB ALIAS MUTHU SAHIB Vs. SUB REGISTRAR TIRUPUR
November 26, 1998
MUTHAYAMMAL POLYTECHNIC Vs. ASSOCIATION OF MANAGEMENT OF PRIVATE COLLEGES
March 4, 1998
MUTHIAH Vs. DIVISIONAL MANAGER MEIVOR TEA DIVISION CHERNAGADA POST VIA MANGO RANGE THE NILGIRIS DISTRICT
February 20, 1998
MUTHU GOUNDAR Vs. POOSARI
February 26, 1998
MUTHUKRISHNAMMAL Vs. ANANDHALAKSHMI
November 5, 1998
MUTHUKUMARAN Vs. NAGANATHA EASWARA BHOOPATHY ALIAS NAGANATHAN
July 28, 1998
MUTHUSAMY Vs. INDIAN OVERSEAS BANK ALANGULAM
February 12, 1998
N ARUNACHALAM Vs. AVADI MUNICIPALITY
September 1, 1998
N BALASUBRAMANIA PATTAR Vs. S KANDASAMY PATHAR DIED
October 23, 1998
N BHAGEERATHAN Vs. STATE
September 1, 1998
N C VENKATA REDDY Vs. R RAJAGOPAL NAIDU
June 15, 1998
N DORAISAMY Vs. TAMIL NADU WATER SUPPLY AND DRAINAGE BOARD
December 4, 1998
N GOPALAKRISHNAN Vs. COMMISSIONER OF INCOME TAX
June 26, 1998
N K S RENGESWARAN Vs. COMMISSIONER OF AGRICULTURAL INCOME TAX
July 2, 1998
N K T NATIONAL GIRLS HIGHER SECONDARY SCHOOL Vs. GOVERNMENT OF TAMIL NADU
August 28, 1998
N KAMALAKKANNAN Vs. DISTRICT COLLECTOR COIMBATORE
July 3, 1998
N KRISHNAN Vs. T R KUPPUSAMY
October 9, 1998
N KRISHNASWAMY Vs. CHAIRMAN STATE BANK OF INDIA CENTRAL OFFICE BOMBAY
September 24, 1998
N M AHAMED ALI Vs. UNION BANK OF INDIA
March 31, 1998
N M KADAMBAN NAMBUDRIPAD Vs. DIRECTOR OF SURVEY AND SETTLEMENTS BOARD OF REVENUE MADRAS
April 21, 1998
N M KADAMBAN NAMBUDRIPAD Vs. DIRECTOR OF SURVEY AND SETTLEMENTS BOARD OF REVENUE MADRAS
November 20, 1998
N MURUGESAN Vs. DISTRICT COLLECTOR KARUR
October 24, 1998
N NIRMALA Vs. NELSON JEYAKUMAR
August 19, 1998
N PALANISAMI Vs. A PALANISWAMY
April 2, 1998
N PANDURENGAN Vs. COLLECTOR OF CENTRAL EXCISE
September 10, 1998
N R K RAM KUMAR RAJA Vs. INCOME TAX OFFICER
December 1, 1998
N RAJALAKSHMI MINOR Vs. DIRECTORATE OF COLLEGIATE EDUCATION
June 15, 1998
N RAJENDRAN Vs. CHIEF ENGINEER
March 11, 1998
N RAJENDRAN Vs. PRESIDING OFFICER LABOUR COURT COIMBATORE
November 11, 1998
N RAMACHANDRAN Vs. MUNISAMY
February 19, 1998
N RAMESH Vs. SUNDARAMURTHY
November 12, 1998
N S RATHINAM Vs. UNION OF INDIA
February 20, 1998
N SANTHIYAVALLI Vs. UNION OF INDIA
November 13, 1998
N SARASWATHI AMMAL Vs. JAYARAM RAO
August 25, 1998
N SATHIYAN Vs. G R VAIDYANATHAN
July 7, 1998
N Sathiyan Vs. G R Vaidyanathan
July 27, 1998
N SRINIVASAN Vs. MUTHAMMAL
January 29, 1998
N VADIVAZHAGI Vs. CORPORATION OF MADRAS
November 2, 1998
N. HARIBHASKAR, I.A.S. Vs. STATE, REP. BY DEPUTY SUPERINTENDENT OF POLICE, C.B., C.I.D., MADRAS
January 22, 1998
N. THOMAS Vs. ASSISTANT DIRECTOR OF HANDLOOMS AND TEXTILES, TIRUNELVELI AND ANOTHER
September 16, 1998
NAGALAKSHMI FLOUR MILLS P LTD Vs. SUPERINTENDING ENGINEER ANNA ELECTRICITY DISTRIBUTION CIRCLE
January 9, 1998
NAGARAJAN Vs. SELVARAJ DEAD
February 20, 1998
NAINAR MOOPANAR Vs. KUMARASWAMY ALIAS MURUGAN
April 2, 1998
NALLAN Vs. PALANIAMMAL
February 24, 1998
Nambi Thevar Vs. State of Tamilnadu
July 31, 1998
NANJAPPAN Vs. CAUVERY GOUNDER
February 3, 1998
NARAYANASWAMY NAICKER Vs. RUKMANI AMMAL
February 2, 1998
NATARAJAN Vs. STATE
October 21, 1998
NATCHATHIRAM Vs. JAYASEKARAM
July 22, 1998
NATIONAL COUNCIL OF Y M C AS OF INDIA Vs. DR C RAJA SINGH WARRIOR
September 24, 1998
NATIONAL INSURANCE CO LTD Vs. SENGODA GOUNDER
September 18, 1998
NATIONAL INSURANCE CO LTD Vs. SENGODA GOUNDER
September 9, 1998
NATIONAL INSURANCE CO LTD MADRAS Vs. KARPAGAM
March 4, 1998
NATIONAL INSURANCE COMPANY LTD MADURAI Vs. V ADIMOORTHY
March 7, 1998
NATIONAL TEXTILE CORPORATION AP K K AND M LIMITED Vs. STATE OF TAMIL NADU
February 26, 1998
NATIONAL TEXTILE CORPORATION TAMIL NADU AND PONDICHERRY LTD Vs. C M JOSEPH
March 4, 1998
NATTURASU Vs. STATE
January 8, 1998
NAVARASAM MATRICULATION HIGHER SECONDARY PARENTS TEACHERS ASSOCIATION PALLIYUTHU Vs. STATE OF TAMIL NADU
July 16, 1998
NEEDLE INDUSTRIES INDIA LIMITED Vs. COMMISSIONER OF INCOME TAX
March 25, 1998
NEELAKANDA HINDU ELEMENTARY SCHOOL Vs. DIRECTOR OF ELEMENTARY EDUCATION
September 17, 1998
NEPC MICON LIMITED O S A NO 88 OF 1998 NEPC AGRO FOODS LIMITED O S A NO 89 OF 1998 Vs. HINDUSTAN THOMPSON ASSOCIATES LIMITED
July 21, 1998
NESAMMAL Vs. EDWARD
August 31, 1998
NEW INDIA ASSURANCE CO LTD Vs. BOMMAKKAL
February 13, 1998
NEW LIFE IN CHRIST EVANGELISTIC ASSOCIATION Vs. COMMISSIONER OF INCOME TAX
August 4, 1998
NEYVELI NATIONAL WORKERS UNION Vs. ADDITIONAL REGISTRAR II OF TRADE UNIONS AND DY COMMISSIONER OF LABOUR II
December 4, 1998
NILGIRIS CO OP MARKETING SOCIETY Vs. C T UTHANDI
February 19, 1998
NIVEDITA Vs. SOUTH INDIAN BANK LTD
March 11, 1998
NORTH ARCOT AMBEDKHAR AND SAMBUVARAYAR DISTRICT RECOGNISED PRIVATE AIDED PRIMARY AND MIDDLE SCHOOLS MANAGERS AND TEACHER MANAGERS ASSOCIATION Vs. STATE OF TAMIL NADU
October 6, 1998
O R DHANALAKSHMI ANIMAL Vs. O R SATYAMURTHI
September 16, 1998
OIL AND NATURAL GAS CORPORATION Vs. M GOUTHAMCHAND GOTHI
June 29, 1998
ORIENTAL HOTELS LIMITED Vs. COMMISSIONER OF INCOME TAX
June 17, 1998
ORIENTAL HOTELS LIMITED Vs. COMMISSIONER OF INCOME TAX
July 17, 1998
ORIENTAL INSURANCE CO LTD Vs. R MANI
October 13, 1998
ORIENTAL INSURANCE COMPANY LIMITED Vs. B PANCHAVARNAM
February 11, 1998
P A ANBU ANANDAN Vs. D SIVAKUMARI
February 23, 1998
P A SUNDARAM Vs. S AMARAVATHY
March 5, 1998
P ANGAMUTHU MUDALIAR Vs. VENKATACHALA CHETTIAR
February 2, 1998
P ARUNACHALAM Vs. COMMISSIONER OF INCOME TAX
February 19, 1998
P AZHAGUMANI Vs. C PERUMAL MUDALIAR
October 6, 1998
P BHAVANI SHANKAR Vs. COMMISSIONER OF INCOME TAX
August 21, 1998
P CHENCHU RAMIAH Vs. A M NOOHU NACHIA
October 30, 1998
P E RAMAKRISHNAN Vs. ASSISTANT COMMISSIONER OF AGRICULTURAL INCOME TAX
July 8, 1998
P G MURUGESAN Vs. ASSISTANT COMMISSIONER EXCISE COIMBATORE
October 12, 1998
P GANESAN Vs. UCO BANK
March 20, 1998
P GOVINDASWAMY Vs. COMMISSIONER OF INCOME TAX
April 15, 1998
P HARIDOSS Vs. N SUBBAYYA PILLAI
February 4, 1998
P JANAKIRAMAN Vs. N UMA DEVI
October 5, 1998
P K S MOHAMMED GANI ROWTHER Vs. M VENKATARAMA IYER
January 19, 1998
P KANNADASAN Vs. POWNAMMAL
April 2, 1998
P M MUNUSAMY GOUNDER PROP B K P M M BUS SERVICE KRISHNAGIRI Vs. TAMIL NADU STATE TRANSPORT CORPORATION SALEM DIVISION II DHARMAPURI
March 4, 1998
P MURUGAN Vs. DIRECTORATE OF COLLEGE EDUCATION CHENNAI
October 9, 1998
P MURUGESAN Vs. S AVINASILINGAM CHETTIER DIED
August 3, 1998
P N CHOCKAPPAN Vs. SPECIAL TRIBUNAL FOR CO-OPERATIVE CASES HIGH COURT CAMPUS
October 30, 1998
P N SARAVANA BHAVANANDAM Vs. STATE OF TAMIL NADU
September 8, 1998
P R CHANDRAN Vs. SMT K KAMALAM
March 22, 1998
P RAMAKRISHNAN 3 8TH ST ASHOK NAGAR CHENNAI 83 Vs. MOTOR VEHICLES INSPECTOR VALASARAVAKKAM UNIT OFFICE VALASARAVAKKAM CHENNAI
August 18, 1998
P RAMASAMY Vs. TAMIL NADU PUBLIC SERVICE COMMISSION
September 17, 1998
P RAMSWAMY AND COMPANY Vs. GOVERNMENT OF INDIA
November 13, 1998
P S MANI Vs. JOINT REGISTRAR OF CO OP SOCIETIES ERODE
October 26, 1998
P S PAMANI Vs. GOVERNMENT OF TAMIL NADU
June 11, 1998
P SANKARA PANDI THEVAR Vs. C ARUMUGAM
October 24, 1998
P SENNIAPPAN Vs. KANNAMMAL
March 25, 1998
P SOUNDARAJAN Vs. GOVERNMENT OF TAMIL NADU
March 11, 1998
P SRINIVASAN Vs. REGIONAL TRANSPORT OFFICER CUM SECRETARY REGIONAL TRANSPORT AUTHORITY COIMBATORE NORTH COIMBATORE
January 9, 1998
P SUBBA NAIDU Vs. LICENCEE SRI LALA TALKIES VADIPATTY
August 19, 1998
P SUBBULAKSHMI Vs. STATE OF TAMIL NADU
June 29, 1998
P SUGUNAN Vs. COMMISSIONER OF POLICE EGMORE CHENNAI 8
July 13, 1998
P THANGAPANDIAN Vs. INSPECTOR OF POLICE SIVAKASI III CIRCLE SIVAKASI
October 28, 1998
P VANAVAMALAI Vs. GOVERNMENT OF TAMIL NADU
March 25, 1998
P VIJAYA Vs. M SANTHANARAJ
February 23, 1998
P. VINCENT Vs. BALUPILLAI
March 25, 1998
PACKIRISAMY MUDALIAR Vs. RANGANATHAN PERUMAL
February 11, 1998
PADMA Vs. STATE OF TAMIL NADU
March 13, 1998
PADMAVATHI TRANSPORT CONTRACTORS Vs. CHAIRMAN TAMIL NADU ELECTRICITY BOARD NPKRR MAALIGAI
September 17, 1998
PADMAVATHY Vs. P RADHAKRISHNAN
August 19, 1998
PADMINI Vs. STATE OF TAMIL NADU
February 11, 1998
PAKKIRISAMY PADAYACHI Vs. JAMEELA JABBAR
March 2, 1998
PAKKIYA KONAR Vs. KUNJAMMAL
June 12, 1998
PALANI Vs. PERUMAL
July 31, 1998
PALANIYAPPA RICE MILL Vs. P A A MALAYANDI CHETTIAR DECD
February 23, 1998
PALLAVAN TRANSPORT CONSULTANCY SERVICES LIMITED Vs. UNION OF INDIA
April 27, 1998
PALRAJ Vs. LALCHANDH
April 24, 1998
PANDI Vs. STATE
March 3, 1998
PANDIAN Vs. V SOWRIRAJAN
September 16, 1998
PANDY V Vs. DEPUTY COMMISSIONER OF LABOUR
December 17, 1998
PANNIMEDU ESTATE TATA TEA LIMITED P O VALPARAI Vs. CHANDRA
April 20, 1998
PARAG CORPORATION Vs. CUSTOMS EXCISE GOLD APPELLATE TRIBUNAL CHENNAI
August 5, 1998
PARAVAKOTTAI VILLAGE CO OPERATIVE AGRICULTURAL LOAN SOCIETY Vs. J KARTHIKEYAN
October 8, 1998
PARLE PRODUCTS LIMITED Vs. BAKEMANS INDUSTRIES LIMITED
May 29, 1998
PARRY AND COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
April 21, 1998
PARRY CONFECTIONERY LIMITED Vs. COMMISSIONER OF INCOME TAX
April 23, 1998
PATTUSAMY Vs. KANDASAMY
August 18, 1998
PERAMAYEE Vs. GURUVAYEE
February 20, 1998
PERIASAMY Vs. JOSEPH NADAR
October 26, 1998
PERIYAMMAL Vs. VALARMATHI
March 11, 1998
PERUMAL Vs. SAKTHIVEL
September 11, 1998
PERUMAYEE ANIMAL Vs. VARADHAPPA GOUNDAR
January 27, 1998
PONDICHERRY ENGINEERING COLLEGE Vs. UNION TERRITORY OF PONDICHERRY
September 18, 1998
PONDICHERRY TEXTILE CORPORATION LIMITED Vs. UNION OF INDIA
October 23, 1998
PONNAL ALIAS KALAIYARASI Vs. RAJAMANICKAM
June 9, 1998
PONNAYA ALIAS RAMAYAMMAL Vs. NACHIAPPA GOUNDER
November 6, 1998
PONNUSWAMY Vs. V SANTHAMMAL
March 11, 1998
PRABHAKARAN Vs. NATESAN
June 30, 1998
PRAKASH MATCH INDUSTRIES Vs. EMPLOYEES STATE INSURANCE CORPORATION
November 30, 1998
PRAKASH PHARMACY Vs. C THIRUPURUSUNDARI
March 25, 1998
PRAMOD WILSON Vs. HARI RAMESH
October 13, 1998
PRECOT MILLS LIMITED Vs. CENTRAL BOARD OF DIRECT TAXES
September 17, 1998
PRECOT MILLS LIMITED Vs. COMMISSIONER OF INCOME TAX
July 30, 1998
PREMIUM INDUSTRIES INDIA LTD Vs. QUALITY FABRICATORS
August 13, 1998
PRIYA ENTERPRISES Vs. PRESTIGE HOUSEWARES INDIA LIMITED
April 3, 1998
PURANDARA VITTAL Vs. RADHA BAI
February 23, 1998
Quetic Impex Vs. M M T C
December 14, 1998
R ASOKAN Vs. P MUTHUSAMY
November 11, 1998
R B S MANIAN Vs. STATE
March 2, 1998
R GOVINDASAMY DIED Vs. KASTHURI AMMAL
March 18, 1998
R JEYA JOTHI Vs. AVUDAI
July 14, 1998
R KANAKAMMAL Vs. COMMISSIONER OF INCOME TAX
March 19, 1998
R LAKSHMIPATHI Vs. S RAMALINGAM
June 24, 1998
R M APPAVU CHETTIAR SONS Vs. COMMISSIONER OF INCOME TAX
April 2, 1998
R M PERIASAMY ALIAS RAJA Vs. MADUMATHI
December 16, 1998
R MUTHUKRISHNAN AND Vs. AGRICULTURAL OFFICER LALGUDI AND
November 11, 1998
R N JEYAPRAKASH Vs. STATE
February 2, 1998
R N PRAKASH Vs. SARASWATHI
December 23, 1998
R NANDAKUMAR Vs. STATE OF TAMIL NADU
September 9, 1998
R R SPINNING MILLS LIMITED Vs. R GOVINDA RAJAN
June 8, 1998
R R THULASIRAM Vs. SECRETARY GOVERNMENT OF TAMIL NADU HOUSING AND URBAN DEVELOPMENT T I DEPARTMENT MADRAS
February 23, 1998
R R THULASIRAM Vs. SECRETARY GOVT OF TAMIL NADU HOUSING AND URBAN DEVELOPMENT T I DEPARTMENT FORT ST GEORGE
February 17, 1998
R RAJENDRAN Vs. INCOME TAX OFFICER
March 5, 1998
R RAJU Vs. GOVERNMENT OF TAMIL NADU
July 27, 1998
R RAMAMURTHY Vs. STATE
July 21, 1998
R RAMANATHAN CHETTAIR JEWELLERS Vs. REGIONAL COMMISSIONER EMPLOYEES PROVIDENT FUND
August 17, 1998
R RANGANATHA NAIDU Vs. R SUBRAMANIYA MUDALIAR
January 8, 1998
R RAVICHANDRAN Vs. COLLECTOR OF SALEM DIST SALEM
December 3, 1998
R SANKARALINGAM Vs. CHAIRMAN TAMIL NADU ELECTRICITY BOARD
December 24, 1998
R SANKARANARAYANAN Vs. ANANDHAVALLI
March 25, 1998
R SENGODA GOUNDER Vs. SENGODA GOUNDER
July 20, 1998
R SESHAMMAL Vs. INCOME TAX OFFICER
September 10, 1998
R SHANMUGANATHAN Vs. APPROPRIATE AUTHORITY NO 1
November 26, 1998
R SIVARAMAN Vs. REGISTRAR DR M G R MEDICAL UNIVERSITY GUINDY CHENNAI
November 11, 1998
R SRINIVASAN Vs. SPECIAL OFFICER VATHALAGUNDU CO OPERATIVE URBAN BANK VATHALAGUNDU DINDUGUL DISTRICT
September 3, 1998
R SRINIVASAN Vs. G MUTHUSAMY CHETTIAR
September 23, 1998
R SUNDER Vs. INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA
July 28, 1998
R SURENDIRAKUMAR Vs. C BALAJI SINGH
February 27, 1998
R SUSHILA Vs. CORPORATION OF CHENNAI
June 12, 1998
R THANGAVEL Vs. STATE
July 2, 1998
R THIAGARAJAN Vs. COMMISSIONER OF INCOME TAX
June 11, 1998
R THULASIDOSS Vs. RANI ALIAS RAJALAKSHMI
September 3, 1998
R V K RAJARAMANATHAN Vs. R SARANATHAN
August 17, 1998
R V SAROJINI DEVI Vs. INSPECTING ASSISTANT COMMISSIONER OF INCOME TAX
June 30, 1998
R VARADARAJAN Vs. TAX RECOVERY OFFICER
December 12, 1998
R. RAJAN Vs. STATE
June 17, 1998
R. RAJARAM Vs. STATE OF TAMIL NADU AND OTHERS
December 8, 1998
R.M. KUMAR Vs. A.J. PRABHAKARAN
August 25, 1998
RADHA GAJAPATHI RAJU Vs. DISTRICT VALUATION OFFICER
September 8, 1998
RADHA GAJAPATHI RAJU Vs. ASSISTANT CONTROLLER OF ESTATE DUTY
June 12, 1998
RADHA RAVI Vs. INDIAN BANK ALWARPET BRANCH CHENNAI 18
February 20, 1998
RADHABAI AMMAL Vs. VASUKI AMMAL
September 18, 1998
RADHEY SHYAM RATANLAL Vs. UNION OF INDIA
September 11, 1998
RAJ VIDEO VISION Vs. K MOHANAKRISHNAN
June 17, 1998
RAJA ALIAS RAMAMOORTHY Vs. GOVERNMENT OF TAMIL NADU
January 23, 1998
RAJA GANAPATHY Vs. SASI KUMAR ALIAS SAMPATH
September 15, 1998
RAJAH SIR M A MUTHIAH CHETTIAR DECD Vs. COMMISSIONER OF INCOME TAX
February 24, 1998
RAJAM Vs. REVENUE DIVISIONAL OFFICER PADMANABHAPURAM
February 20, 1998
RAJAMANI Vs. SEERALAN
November 18, 1998
RAJAN Vs. REVENUE DIVISIONAL OFFICER PADMANABHAPURAM THUCKALAY KANYAKUMARI DISTRICT
February 20, 1998
RAJAN Vs. STATE
December 19, 1998
RAJAN VARMA Vs. REVENUE DIVISIONAL OFFICER KODAIKANAL
January 22, 1998
RAJARAM GOPALAKRISHNAN Vs. KUMUDAM
August 27, 1998
RAJARAMA IYER ALIAS LAKSHMINARAYANA IYER Vs. PALANIVEL AMBALAKARAR DIED
July 14, 1998
RAJENDRAN Vs. STATE
June 25, 1998
RAJKUMAR NAHATA Vs. HARITA FINANCE LIMITED
February 10, 1998
RAJNIKANTH Vs. COMMISSIONER OF INCOME TAX
August 3, 1998
RAJOO BROTHERS Vs. COMMISSIONER OF INCOME TAX
December 18, 1998
RAJU NAIDU Vs. M KOLANDAISAMY
October 28, 1998
RAMA MACHINERY CORPN LIMITED Vs. STANDARD CHARTERED BANK MADRAS
October 26, 1998
RAMACHANDRAN Vs. STATION HOUSE OFFICER ANNAMALAI NAGAR POLICE STATION
August 10, 1998
RAMAIAH, Vs. STATE BY KARAMBAKUDI POLICE STATION, PUDUKOTTAI DISTRICT
September 8, 1998
RAMAJEYAM LORRY AGENCY Vs. V B GIRI
August 24, 1998
RAMAKRISHNA MISSION STUDENTS HOME Vs. STATE OF TAMIL NADU
October 16, 1998
RAMALAKSHMI Vs. K KALIDOSE
March 10, 1998
RAMALINGAM Vs. IDOL OF SRI THAYUMANASAMY AT SRI THAYUMANASAMY DEVASTHANAM ARASALOOR MUSIRI TALUK
April 30, 1998
RAMANATHAN AND SETHURAMAN Vs. V KRISHNAN
February 17, 1998
RAMANATHAN VASUDEVAN Vs. MANICKATHAMMAL AND SRI CHINNANNAPURAM ANNACHATRAM ESTATE
January 5, 1998
RAMANIYAM REAL ESTATES LIMITED Vs. P RADHAKRISHNAN
June 29, 1998
RAMANIYAM REAL ESTATES LIMITED Vs. TRIVENI APARTMENTS OWNERS WELFARE ASSOCIATION
June 29, 1998
RAMASAMY ALIAS SOLAIYAPILLAI Vs. VENGATACHALAM ALIAS KANAGARAJ
February 11, 1998
RAMASAMY MEMORIAL MIDDLE SCHOOL Vs. GOVT. OF TAMIL NADU AND ANOTHER
October 26, 1998
RAMASWAMY Vs. VALLIAMMAL
February 18, 1998
RAMKUMAR RAJA Vs. INCOME TAX OFFICER
December 1, 1998
RAMU AMMAL Vs. NATHAMUNI NAIDU
December 14, 1998
RAMU HOSIERIES Vs. RAMU HOSIERIES
July 6, 1998
RANGARAJ A SAKKARARAJ Vs. GURUVAMMAL
January 28, 1998
RANI MOHANRAJ Vs. P RAJARATHINAM
February 18, 1998
RANIPET MUNICIPAL COUNCIL Vs. D KANNAMMAL
December 23, 1998
RANIPET MUNICIPALITY Vs. SHAMSHEERKHAN
April 17, 1998
RANJITHAM AMMAL Vs. MARAGATHAMMAL
November 19, 1998
RASAMMAL Vs. NALLAMMAL
October 22, 1998
RAVATHAYAMMAL Vs. DISTRICT COLLECTOR COLLECTORS OFFICE ERODE DISTRICT
July 28, 1998
RAVI E AND 5 ORS Vs. CHAIRMAN LAKSHMI VILAS BANK LTD
December 9, 1998
RAVI LEATHERS P LIMITED Vs. COMMISSIONER OF INCOME TAX
June 18, 1998
RAVI SHAH Vs. STATE AND
October 7, 1998
RAVIRAJAN S Vs. DEPUTY COMMISSIONER OF LABOUR APPEAL AND MAHINDRA NISSAN ALLWYN LIMITED
November 19, 1998
Raviselvam Vs. Nalini Vijayakumar
July 20, 1998
REGIONAL DIRECTOR TAMIL NADU EMPLOYEES STATE INSURANCE CORPORATION MADRAS Vs. MOTHHERS COMMERCE COMPANY PRIVATE LIMITED
January 20, 1998
REGISTRAR OF COMPANIES Vs. RAJASHREE SUGARS AND CHEMICALS LIMITED
March 17, 1998
REGUPATHY Vs. NAKKIRAN
June 19, 1998
REMYZA Vs. STATE
October 20, 1998
RESERVE BANK OF INDIA FORT GLASIS RAJAJI ROAD MADRAS Vs. S S INVESTMENTS
July 17, 1998
REV NOBLE GAMBEERAN Vs. PETER P PONNAN FOR HIMSELF AND AS
November 9, 1998
REV NOBLE GAMBEERAN Vs. PETER P PONNAN FOR HIMSELF AND AS
September 9, 1998
REVATHY CP EQUIPMENT LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX
October 23, 1998
ROHINI DAIRY FARM Vs. COMMISSIONER OF INCOME TAX
April 1, 1998
ROOKSHANA NAZIR Vs. U M D SHAUKATHULLA
December 15, 1998
ROSANA BEGUM Vs. STATE OF TAMIL NADU
October 16, 1998
ROWENA COELHO Vs. STATE OF TAMIL NADU
March 19, 1998
RT REV CASMIR GNANADICKAM ARCHBISHOP OF MADRAS Vs. STATE
February 5, 1998
RUKMANI Vs. DISTRICT COLLECTOR
September 7, 1998
RUKMANIRAJ YARN CO Vs. THANGAPRATAP SPINNING MILLS PVT LIMITED
November 3, 1998
S A ABUBACKER Vs. P K RAJARAM
September 24, 1998
S A K A RAMALINGAM SALEM Vs. REVENUE DIVISIONAL OFFICER SALEM
December 7, 1998
S ARUMUGHAM Vs. COMMISSIONER OF INCOME TAX
August 27, 1998
S C M MOHAMMED Vs. COMMISSIONER OF INCOME TAX
January 6, 1998
S GNANASUNDARAM Vs. S VISWANATHA IYER
November 13, 1998
S GOPAL RAJU Vs. MR JUSTICE M S LIBERHAN THE HONBLE CHIEF JUSTICE HIGH COURT MADRAS
August 7, 1998
S GOVINDAN Vs. GOPALA AIYANGAR
February 13, 1998
S GURURAJAN Vs. P M DURAISAMY
March 25, 1998
S HARINIVAS CHOWDRY Vs. ASSISTANT COMMISSIONER OF INCOME TAX
June 18, 1998
S JINA CHANDRAN Vs. REGISTRAR OF CO OPERATIVE SOCIETIES MADRAS
September 17, 1998
S K V SELVARAJ Vs. COMMISSIONER OF INCOME TAX
March 25, 1998
S KALIMUTHU Vs. S ARUMUGAM
July 8, 1998
S KALIYAMMAL Vs. K PALANIAMMAL
April 3, 1998
S KAMESWARAN Vs. A JAYARAMAN
July 30, 1998
S KANDASAMY PILLAI Vs. REVENUE DIVISIONAL OFFICER SIVAKASI KAMARAJAR DISTRICT
August 11, 1998
S KHADER MOHIDEEN Vs. INCOME TAX OFFICER
November 6, 1998
S LALITHA Vs. STATE OF TAMIL NADU
August 28, 1998
S LAXMANAN Vs. JAYANT RAJAN
October 27, 1998
S M AMARCHAND SOWCAR Vs. TAMIL NADU ELECTRICITY BOARD
December 23, 1998
S MURUGANANDAN Vs. STATE OF TAMIL NADU
January 29, 1998
S MURUGESAN Vs. S PETHAPERUMAL
October 21, 1998
S MUTHURAMAN Vs. DHANARADJA
September 1, 1998
S N AMIRTHAVALLI FIRM Vs. SELVA PERUMAL NADAR
March 25, 1998
S NAMAGIRI LAKSHMI Vs. PRAVIN HARILAL MEHTA PROPRIETOR MEHTA AGENCIES
February 26, 1998
S NARAYANASWAMY NAICKER Vs. DISTRICT COLLECTOR OF CHENGALPATTU
January 6, 1998
S NATARAJAN Vs. DISTRICT COLLECTOR TUTICORIN
November 10, 1998
S PARAMASIVAM Vs. CHIEF SECURITY OFFICER RAILWAY PROTECTION FORCE SOUTHERN RAILWAY MADRAS BEACH STATION MADRAS
December 24, 1998
S PARTHASARATHY Vs. OPPOILI SRINIVASAN
March 26, 1998
S PUNJABI Vs. ASSISTANT COMMISSIONER OF INCOME TAX
April 30, 1998
S R SIVASUBRAMANIAM Vs. N RAJAGOPAL
November 3, 1998
S R VETRIVEL Vs. ELECTION OFFICER O/O THE DHARMAPURI DISTRICT CONSUMERS CO OP WHOLESALE STORES LIMITED DHARMAPURI TOWN
September 3, 1998
S RAJALAKSHMI Vs. STATE GOVERNMENT OF TAMIL NADU
December 9, 1998
S RAJAMANICKAM Vs. EXECUTIVE OFFICER VEERAPPANCHATRAM TOWN PANCHAYAT
June 12, 1998
S RAJARATHINAM Vs. SEENI AMMAL
December 2, 1998
S RAJINI Vs. IDOL OF ARULMIGU PANCHAVANESWARASWAMY KOIL DEVASTHANAM
July 21, 1998
S RAJU Vs. K NATHAMANI
March 20, 1998
S RAMAMURTHY NAIDU Vs. JAYARAMAN
September 17, 1998
S RAMAR Vs. ASSISTANT COMMISSIONER EXCISE AND LICENSING OFFICER TUTICORIN
December 12, 1998
S RAMASAMY Vs. V RANGANAYAKI
December 7, 1998
S RAMASAMY Vs. T AYYAPPA
February 5, 1998
S RANGARAJAN Vs. COMMISSIONER OF INCOME TAX
February 13, 1998
S RAVINDRA REDDY Vs. K VEERABHADRACHARI
October 13, 1998
S S K S BASKARAN DIED Vs. N THIRUGNANASUNDARAM PILLAI
February 26, 1998
S S S DURAI PANDIAN Vs. S A SAMUTHIRA PANDIAN
February 12, 1998
S SANTHANA SELVARAJ Vs. JAFFAR KHAN
July 24, 1998
S SANTHANARAMAN Vs. TELECOM DISTRICT ENGINEER THANJAVUR
August 29, 1998
S SENNIAPPAN SOLE PROPRIETOR M S CHINTHAMANI YARNS SOMANUR Vs. M/S SREE MAHASAKTHI YARN STORES A REGISTERED PARTNERSHIP FIRM
August 27, 1998
S SETHURAMAN Vs. ZIYABATHULLA
March 17, 1998
S SIVALINGAM Vs. STATE OF TAMIL NADU
June 25, 1998
S SONAIAH Vs. REGISTRAR HIGH COURT MADRAS
September 18, 1998
S SRINIVASAN Vs. STATE OF TAMIL NADU
September 9, 1998
S SUBASH Vs. COMMISSIONER OF INCOME TAX
November 27, 1998
S SUBRAMANIAN Vs. SARASWATHIAMMAL
November 13, 1998
S SUBRAMANIYAN AND CO Vs. STATE OF TAMILNADU
June 16, 1998
S T RAMALINGAM Vs. AGRICULTURAL INCOME TAX OFFICER VELLORE NORTH ARCOT DIST
September 11, 1998
S THAMBAN Vs. ASSTT DIRECTOR OF HANDLOOMS AND TEXTILES VIRUDHUNAGAR
June 15, 1998
S THANGARAJ Vs. BALASUBRAMANIAM
April 29, 1998
S THIRUMALAISWAMY Vs. COMMISSIONER AND SECRETARY EDUCATION DEPARTMENT GOVERNMENT OF TAMIL NADU
March 18, 1998
S V M NAGAVAIRAVA SUNDARAM Vs. S BAGEERATHAN
December 15, 1998
S VASANTHAKUMARI Vs. DIRECTOR OF GOVERNMENT EXAMINATIONS
August 31, 1998
S VIMALA Vs. GOVERNMENT OF TAMIL NADU
January 19, 1998
S. MUNIGANANDAM Vs. STATE
January 19, 1998
S. MURALI AND ANOTHERS Vs. BHARAT HEAVY ELECTRICALS LTD. NEW DELHI AND ANOTHER
March 4, 1998
S. RAMALINGAM Vs. STATE OF TAMIL NADU BY ASSISTANT CONSENATOR OF FORESTS, FOREST PROTECTION SQUAD, VELLORE
August 10, 1998
S. VELLAICHAMY NADAR COLLEGE, MADURAI Vs. DIRECTOR OF COLLEGIATE EDUCATION, CHENNAI AND OTHERS
April 29, 1998
S.A.E. (INDIA) LTD. Vs. E.I.D. PARRY (INDIA) LTD.
February 9, 1998
S.P. THANNERMALAI Vs. SRIDEVI
September 23, 1998
SABASTHI NADAR Vs. SAVURIMUTHU NADAR
August 4, 1998
SADAKATHULLA APPA COLLEGE BAMNATH NAGAR PALAYAMKOTTAI TIRUNELVELI Vs. STATE OF TAMIL NADU
December 3, 1998
SADASIVAM Vs. M MUTHUSAMY
February 23, 1998
SADHURAJAN Vs. SRIRAMULU NAIDU
August 4, 1998
SAKINABAI IBRAHIM AND SONS Vs. COMMISSIONER OF INCOME TAX
July 27, 1998
SAKUNTHALA Vs. GOVERNMENT OF TAMIL NADU
April 16, 1998
SAKUNTHALA Vs. MRS A DEVI
October 9, 1998
SALEEM BASHA Vs. MUMTAZ BEGAM
April 22, 1998
SALEM STAINLESS STEEL SUPPLIERS Vs. COMMISSIONER OF CUSTOMS MADRAS
November 5, 1998
SAMBANDASAMI MUDALIAR Vs. RAMASWAMY MUDALIAR
July 1, 1998
SAMBASIVA CHETTIAR Vs. REVENUE DIVISIONAL OFFICER LAND ACQUISITION TIRUPATTUR VELLORE DISTIRCT
November 25, 1998
SAMBAVATHI Vs. BHAGAVAN RAO
March 6, 1998
SAMSUDEEN Vs. KRISHNAN
February 25, 1998
SANCHETI LEASING COMPANY LIMITED Vs. INCOME TAX OFFICER
November 5, 1998
SANTHANAPANDI Vs. STATE
November 2, 1998
SAPTOOR PRIMARY CO-OPERATIVE BANK LTD Vs. DEPUTY COMMISSIONER OF LABOUR
December 3, 1998
SARASWATHI Vs. ASSISTANT COMMISSIONER OF URBAN LAND TAX COIMBATORE
November 6, 1998
SARASWATHY Vs. RAMAIYA NADAR
March 18, 1998
SARATHY PALAYACAT COMPANY Vs. CHIEF COMMISSIONER OF INCOME TAX
October 30, 1998
SARAVANAN Vs. STATE OF TAMIL NADU
November 9, 1998
SARAVANAN Vs. G SAMPATH
July 13, 1998
SARKARARI ALIAS MUTHUSAMY ALIAS SEKAR Vs. STATE
August 5, 1998
SAROJINI MUTHUSAMY Vs. DISTRICT REGISTRAR DISTRICT REGISTRAR OFFICE TIRUPPUR
November 10, 1998
SATHAN Vs. STATE
October 14, 1998
SAVANI TRANSPORT PRIVATE LIMITED Vs. NATIONAL INSURANCE CO LTD MADRAS
March 25, 1998
SAYAMMAL Vs. RAJAMMAL
November 20, 1998
SCHWARTZ DASAN Vs. K S DEVADOSS
December 11, 1998
SEAWAYS SHIPPING LTD Vs. BOARD OF TRUSTEES OF THE PORT OF MADRAS CHENNAI PORT
November 13, 1998
SEENI MIDHAR ABDUL SAKKOR JAMAL Vs. STATE OF TAMIL NADU
September 25, 1998
SEKAR GOVINDARAJULU NAIDU Vs. STATE
January 8, 1998
SELLAPPA GOUNDAR Vs. NATESAN
March 9, 1998
Selvam Vs. State of Tamilnadu
August 31, 1998
Selvam Pandal Selvam Vs. State of Tamil Nadu
December 16, 1998
SELVAMURTHY Vs. THIRUPURA SUNDARI
November 18, 1998
SELVARAJ Vs. STATE OF TAMIL NADU
July 30, 1998
SELVARAJ P Vs. M D KATTABOMMAN TRANSPORT CORPORATION LTD
September 1, 1998
SESHASAYEE PAPER AND BOARDS LIMITED Vs. COMMISSIONER OF INCOME TAX
March 3, 1998
SESIAH Vs. CHAIRMAN TAMIL NADU ELECTRICITY BOARD
March 10, 1998
SHAIK MOHAMMAD ROWTHER V M Vs. SETTLEMENT COMMISSION IT AND WT
November 30, 1998
SHAKTHI CONCRETE INDUSTRIES LTD Vs. VALUABLE STEELS INDIA LTD
January 22, 1998
SHANMUGA SUNDARA KONAR Vs. RAMAKRISHNAN
November 6, 1998
SHANMUGAM Vs. KARUPPANNAN
April 2, 1998
SHANMUGAM Vs. SYNDICATE BANK
October 8, 1998
SHANMUGASUNDARAM Vs. STATE OF TAMIL NADU
June 19, 1998
SHANMUGHAM Vs. TAMIL NADU WAKF BOARD
December 13, 1998
SHANMUGHAM Vs. TAMIL NADU STATE WAKF BOARD MADRAS
September 21, 1998
SHANTHI THEATRE Vs. STATE OF TAMIL NADU
October 30, 1998
SHEIK DAWOOD Vs. INSPECTOR OF POLICE C C I W C I D MADRAS
February 13, 1998
SHENBAGAM AUTO WORKS Vs. COMMISSIONER OF INCOME TAX
April 2, 1998
SHISHIR KUMAR R MEHTA Vs. COMMISSIONER OF INCOME TAX
July 28, 1998
SHIV CHAND DALMIA Vs. COMMISSIONER OF INCOME TAX
April 20, 1998
SHOLINGUR TEXTILES LIMITED Vs. COMMISSIONER OF INCOME TAX
January 29, 1998
SHRINE BASILICA OF OUR LADY OF HEALTH VAILANKANNI VAILANKANNI NAGAI DISTRICT Vs. EXECUTIVE OFFICER THE SPECIAL GRADE TOWN PANCHAYAT VAILANKANNI 611 111 NAGAPATTINAM DISTRICT
August 5, 1998
SHRIRAM CHITS AND INVESTMENTS P LIMITED Vs. M KRISHNAN
December 11, 1998
SIDDARTH AGENCIES Vs. COMMISSIONER OF INCOME TAX
April 22, 1998
SIDDI RAAJAN M Vs. DISTRICT COLLECTOR
August 18, 1998
SIMPSON AND COMPANY LIMITED Vs. COMMISSIONER OF WEALTH TAX
June 25, 1998
SIVA Vs. STATE OF TAMIL NADU
February 23, 1998
SIVA COFFEE PLANTATIONS Vs. STATE OF TAMIL NADU
January 7, 1998
SIVAJI M V Vs. GODREJ AND BOYCE MANUFACTURING COMPANY LIMITED
March 11, 1998
SIVAKASI HINDU NADARS GIRLS MIDDLE SCHOOL, SIVAKASI AND OTHERS Vs. GOVERNMENT OF TAMIL NADU AND OTHERS
September 4, 1998
SMT HARIRAM SINGH ALIAS K KANNIAMMAH Vs. STATE OF TAMIL NADU
August 20, 1998
SMT POWN AMMAL Vs. STATE OF TAMIL NADU
December 22, 1998
SOBITHARAJ Vs. STATE
February 9, 1998
SOCIETY OF ST JOSEPHS COLLEGE Vs. A DORAISAMI DIED
July 30, 1998
SOMASUNDARAM CHETTIAR Vs. BALASUBRAMANIAN
February 19, 1998
SONAI Vs. STATE REP
September 25, 1998
SOORIYAMURTHY Vs. CHINNASWAMY
March 11, 1998
SOUNDARARAJAN AND CO PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
April 3, 1998
SOUTH ARCOT DISTRICT CENTRAL CO OPERATIVE BANK LTD Vs. DEPUTY COMMISSIONER OF LABOUR D M S COMPOUND TEYNAMPET MADRAS
July 28, 1998
SOUTH INDIA CORPORATION AGENCIES LIMITED Vs. CHANDRAKANTH C BANDANI
January 9, 1998
SOUTH INDIA CORPORATION AGENCIES PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
April 2, 1998
SOUTH INDIA SHIPPING CORPORATION LIMITED Vs. COMMISSIONER OF INCOME TAX
February 9, 1998
SOUTH INDIA STRUCTURAL CORPORATION LIMITED Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE MADRAS
April 24, 1998
SOUTH INDIA SURGICAL COMPANY PRIVATE LIMITED Vs. ASSISTANT COLLECTOR OF CUSTOMS MADRAS II
November 25, 1998
SOUTH MADRAS ELECTRIC SUPPLY CORPORATION LIMITED Vs. COMMISSIONER OF INCOME TAX
April 22, 1998
SOUTH MADRAS ELECTRIC SUPPLY CORPORATION LIMITED Vs. COMMISSIONER OF INCOME TAX
April 27, 1998
SOUTH RAJAKILPAKKAM RESIDENTS WELFARE ASSOCIATION Vs. STATE OF TAMIL NADU
October 5, 1998
SOUTHERN REFRACTORIES AND MINERALS Vs. UNION OF INDIA
October 23, 1998
SPECIAL OFFICER KANCHEEPURAM CENTRAL CO-OPERATIVE Vs. DEPUTY COMMISSIONER OF LABOUR APPEALS
July 10, 1998
SPECIAL OFFICER SALEM CENTRAL CO OPERATIVE BANK LTD Vs. DEPUTY COMMISSIONER OF LABOUR
December 14, 1998
SPECIAL TAHSILDAR L A BHEL UNIT RANIPET N A DISTRICT Vs. GOVINDAN
November 27, 1998
SPECIAL TAHSILDAR LAND ACQUISITION A D W ARUPPUKOTTAI Vs. SUBBUTHAI
November 27, 1998
SPECIAL TAHSILDAR LAND ACQUISITION VEMBAKOTTAI RESERVOIR SCHEME SRIVILLIPUTHUR Vs. SEENI NAICKER
March 16, 1998
SPENCERS GROUP AERATED WATER FACTORY EMPLOYEES UNION Vs. VISHWADARSHAN DISTRIBUTORS PRIVATE LIMITED
April 28, 1998
SREENIVASAN Vs. POLLACHI MUNICIPAL COUNCIL
August 27, 1998
SREERAMAN S Vs. DISTRICT JUDGE
February 6, 1998
SREEVATSA TUBE CORPORATION Vs. TAMIL NADU WATER SUPPLY DRAINAGE BOARD
March 25, 1998
SRIDHAR Vs. DISTRICT MAGISTRATE AND DISTRICT COLLECTOR KANCHEEPURAM DISTRICT KANCHEEPURAM
June 22, 1998
SRINIVASAN Vs. MADHYARJUNESWARASWAMI PATTAVIATHALAI TIRUCHIRAPALLY DISTRICT
April 30, 1998
SRINIVASAN Vs. THE DISTRICT COLLECTOR
January 28, 1998
SRIRAMULU Vs. TAMIL NADU ELECTRICITY BOARD
September 4, 1998
STANES MOTORS SOUTH INDIA LTD Vs. K K ANTONY
April 3, 1998
STANES TYRE AND RUBBER PRODUCTS LTD Vs. COMMISSIONER OF INCOME TAX
February 18, 1998
STANLY BAI REBERA Vs. RAYAPPAN
August 24, 1998
STATE Vs. SHANMUGAM
October 12, 1998
STATE Vs. I RAMAMURTHY
January 27, 1998
STATE Vs. SUBBARAYAN
June 10, 1998
STATE BANK OF INDIA Vs. DHARAM KUMAR
June 15, 1998
STATE BANK OF INDIA V SOUTH INDIA METAL INDUSTRIES Vs. STATE BANK OF INDIA INDIGENT APPEAL NO 1302 OF 1989
April 24, 1998
STATE BANK OF TRAVANCORE EMPLOYEES UNION Vs. COMMISSIONER OF WEALTH TAX
March 2, 1998
STATE BANK OF TRAVANCORE PUNCH OPERATORS Vs. P O INDUSTRIAL TRIBUNAL
October 27, 1998
STATE BY INSPECTOR OF POLICE, ANTI DOWRY CELL, REPRESENTED BY PUBLIC PROSECUTOR Vs. SIVASUBRAMANIAM
August 18, 1998
STATE BY THE DIRECTORATE OF REVENUE, INTELLIGENCE, CHENNAI Vs. R. NARASIMHAN
October 13, 1998
STATE LORRY OWNERS FEDERATION Vs. SUPERINTENDING ENGINEER NH SALEM
September 4, 1998
STATE OF TAMIL NADU Vs. SUDALAIPOTHI NADAR
August 13, 1998
STATE OF TAMIL NADU Vs. G SUMATHI AND
October 13, 1998
STATE OF TAMIL NADU Vs. TVL GOODWILL ESTATE
January 7, 1998
STATE OF TAMIL NADU Vs. KANNAPIRAN STEEL RE ROLLING MILLS
March 12, 1998
STATE OF TAMIL NADU Vs. K PURUSHOTHAMAN
March 11, 1998
STATE OF TAMIL NADU Vs. M CAUVERY AMMAL
December 9, 1998
STATE OF TAMIL NADU Vs. M U KRISHNAPARAYANAR
December 4, 1998
STATE OF TAMIL NADU Vs. KRISHNA OIL MILLS
February 6, 1998
STATE OF TAMIL NADU Vs. CHORDIA ELECTRICALS
February 11, 1998
STATE OF TAMIL NADU Vs. M SUNDARARAJA SERVAI DECD
February 25, 1998
STATE OF TAMIL NADU Vs. M EKAMBARAM
April 23, 1998
STATE OF TAMIL NADU Vs. EZHUMESWARAMUDAYAR TEMPLE
January 9, 1998
STATE OF TAMIL NADU Vs. PAPCO OFFSET PRINTING WORKS
January 21, 1998
STEEL EMPLOYEES UNION Vs. MANAGING DIRECTOR TAMIL NADU STEELS LTD
November 9, 1998
STEPHEN A Vs. MANAGEMENT OF B H E L
November 5, 1998
STERLING COMPUTERS LIMITED Vs. UNION OF INDIA
September 10, 1998
SUBBAMMAL Vs. MASANAMUTHU THEVAR
November 27, 1998
SUBBIASH AND OTHERS Vs. A.N.A.R. NAGAPPA CHETTIAR AND OTHERS
October 24, 1998
SUBBULAKSHMI ANIMAL Vs. GANAPATHI
February 25, 1998
SUBBY REDDY ALIAS SUBBAREDDY Vs. LEELAVATHY AMMAL
February 19, 1998
SUBBY REDDY SUBBAREDDY Vs. LEELAVATHY AMMAL
December 19, 1998
SUBRAMANIA BATHAR Vs. SRINIVASA BATHAR
September 27, 1998
SUBRAMANIAN SWAMY Vs. C PUSHPARAJ
February 3, 1998
SUDARSANASWAMY Vs. K RUKMANI AMMAL
April 17, 1998
SUJATHA NARAYANAN Vs. COMMISSIONER AND SECRETARY TO GOVERNMENT OF TAMIL NADU HOUSING AND URBAN DEVELOPMENT DEPARTMENT MADRAS
October 28, 1998
SULOCHANA Vs. K SAMY
July 1, 1998
SULTAN BIRTHOWUS Vs. STATE GOVT OF TAMIL NADU
October 24, 1998
SUMAN MALAI Vs. MARIE THERESAMALAI
October 16, 1998
SUMATHIAMMA Vs. THANKAMMA
April 3, 1998
SUNDARA KRISHNAN Vs. STATE REP. BY THE INSPECTOR OF POLICE, VIGILANCE AND ANTI CORRUPTION, CUDDALORE
February 11, 1998
SUNDARAM Vs. STATE
February 3, 1998
SUNDARAM Vs. VADIVELU
November 9, 1998
SUNDARAM AIDED ELEMENTARY SCHOOL Vs. STATE OF TAMIL NADU AND ORS.
September 4, 1998
SUNDARAM FASTENERS LIMITED Vs. COMMISSIONER OF INCOME TAX
April 18, 1998
SUNDARARAJAN Vs. JHANSI RANI
December 22, 1998
SUNDARAVALLI AMMAL Vs. PERUMAL
August 17, 1998
SUPER SPINNING MILLS LIMITED Vs. COMMISSIONER OF INCOME TAX
June 8, 1998
SUPERINTENDING ENGINEER TIRUVANAMALAI ELECTRICITY SYSTEM NORTH ARCOT DISTRICT Vs. S KANNAIYAN
March 25, 1998
SUPREME BIDI FACTORY Vs. SCOTCH WHISKY ASSOCIATION SCOTLAND
September 25, 1998
SUPREME PAPER MILLS LTD Vs. OWNERS
August 6, 1998
SURESH Vs. NATARAJAN
November 25, 1998
SURIYAMOORTHY Vs. STATE OF TAMIL NADU
June 10, 1998
SUSILA Vs. RAJAGOPALA PATHAR DIED
October 20, 1998
SUYAMBU Vs. STATE
February 26, 1998
SUYAMBU NADAR Vs. STATE
July 2, 1998
SWAMIMALAI DEVASTHANAM SWAMIMALAI Vs. T MARIMUTHU
January 20, 1998
SWAMINATHAN Vs. SRI SUBRAMANIASWAMI DEITY TIRUCHENDUR THROUGH THE EXECUTIVE OFFICER HOLDING HIS OFFICE IN SUBRAMANIASWAMY TEMPLE BUILDINGS
September 25, 1998
SYED BASHA Vs. P DORAIKANNU
December 4, 1998
T ANGAPPA THEVAR Vs. SPECIAL COMMISSIONER AND COMMISSIONER OF REVENUE ADMINISTRATION CHEPAUK MADRAS
February 20, 1998
T C NARASIMHA MUDALIAR Vs. K M NARAYANASWAMI MUDALIAR
March 30, 1998
T EASWARA RAO Vs. N E ANSARI DECD
December 1, 1998
T GNANASELVAM Vs. K RAJAMMA AND DEVAKI AMMA
January 29, 1998
T M KRISHNAMOORTHY PILIAI Vs. MANGALAM
February 17, 1998
T MANICKAM Vs. AYYANAR COFFEE AND CO
February 17, 1998
T MICHAEL Vs. GOVERNMENT OF TAMIL NADU
November 18, 1998
T N E B Vs. VASANTHA D
June 11, 1998
T P SOKKALAL RAMSAIT FACTORY P LIMITED Vs. COMMISSIONER OF INCOME TAX
April 1, 1998
T PALANISAMY GOUNDER Vs. A V G PONNUSAMY CHETTIAR
November 17, 1998
T PRAMOD WILSON Vs. HARI RAMESH
October 30, 1998
T RAGHURAMAN Vs. COMMISSIONER OF WEALTH TAX
January 28, 1998
T S KALYANARAMAN AND T S JAYARAMAN Vs. T R MEENALOCHANI
September 15, 1998
T S SRINIVASAN Vs. COMMISSIONER OF INCOME TAX
March 19, 1998
T SEETHA Vs. COMMISSIONER OF INCOME TAX
March 27, 1998
T SEVENTHILINGAM Vs. KARUR VYSIA BANK LTD TRICHY
July 24, 1998
T T GNANAMURUGAN Vs. PRINCIPAL COMMISSIONER AND COMMISSIONER OF REVENUE ADMINISTRATION CHEPAUK MADRAS
October 23, 1998
T V K SALT FACTORY Vs. TAMILNADU INDUSTRIAL INVESTMENT CORPORATION LIMITED
March 17, 1998
T V S SUZUKI EMPLOYEES UNION Vs. REGIONAL DIRECTOR E S I CORPORATION
January 8, 1998
T V SUNDARAM IYENGAR AND SONS LIMITED Vs. COMMISSIONER OF INCOME TAX
September 9, 1998
T V SUNDARARN IYENGAR AND SONS LTD Vs. REGIONAL PROVIDENT FUND COMMISSIONER
October 12, 1998
T V VELUSAMY Vs. STATE
October 7, 1998
T VINAYAGAM Vs. UNION OF INDIA
April 30, 1998
TA 47 MUTHALSERI PRIMARY AGRICULTURAL CO Vs. JOINT REGISTRAR OF COOPERATIVE SOCIETIES, THANJAVUR
December 7, 1998
TABLETS INDIA LIMITED Vs. CHAIRMAN TAMIL NADU ELECTRICITY BOARD
July 27, 1998
TABLETS INDIA LIMITED Vs. CANARA BANK
February 27, 1998
TAGORE EDUCATIONAL TRUST Vs. ALL INDIA COUNCIL FOR TECHNICAL EDUCATION
April 29, 1998
TAJUNNISA Vs. K S RAMAMOORTHI
March 17, 1998
TAMIL MANILA THOZHILALAR SANGAM Vs. CHAIRMAN TAMIL NADU ELECTRICITY BOARD ANNA SALAI MADRAS
May 5, 1998
TAMIL NADU ANGLO INDIAN SCHOOLS TEACHERS AND STAFF ASSOCIATION CHENNAI Vs. GOVERNMENT OF TAMIL NADU
July 20, 1998
TAMIL NADU CIVIL SUPPLIES CORPORATION Vs. R BOSE
April 18, 1998
TAMIL NADU CIVIL SUPPLIES CORPORATION ANNA STAFF UNION Vs. TAMIL NADU CIVIL SUPPLIES CORPORATION LIMITED
February 4, 1998
TAMIL NADU CIVIL SUPPLIES CORPORATION EMPLOYEES UNION Vs. TAMIL NADU CIVIL SUPPLIES CORPORATION LIMITED
November 10, 1998
TAMIL NADU CIVIL SUPPLIES CORPORATION LIMITED Vs. A THAGAVELU
January 8, 1998
TAMIL NADU CIVIL SUPPLIES CORPORATION, ANNA STAFF UNION REP BY ITS STATE GENERAL SECRETARY Vs. TAMIL NADU CIVIL SUPPLIES CORPORATION LIMITED, REP BY ITS CHAIRMAN CUM-MANAGING DIRECTOR
March 3, 1998
TAMIL NADU CO Vs. STATE OF TAMIL NADU AND OTHERS
November 5, 1998
TAMIL NADU ELECTRICITY BOARD Vs. SUPERINTENDING ENGINEER ANNA ELECTRICITY DISTRIBUTION CIRCLE TAMIL NADU ELECTRICITY BOARD DINDIGUL
August 21, 1998
TAMIL NADU ELECTRICITY BOARD Vs. MAHESWARI FISH SEED FARM
August 25, 1998
TAMIL NADU ELECTRICITY BOARD Vs. R SUNDAR RAO
March 20, 1998
TAMIL NADU ELECTRICITY THANJAVUR ELECTRICITY SYSTEM Vs. CHANDRA CHAKRAPANI
November 4, 1998
TAMIL NADU NEWSPRINT AND PAPERS LTD Vs. STATE OF TAMIL NADU
October 13, 1998
TAMIL NADU SMALL INDUSTRIES DEVELOPMENT CORPORATION LIMITED Vs. COMMISSIONER OF INCOME TAX
February 17, 1998
TAMIL NADU SMALL INDUSTRIES DEVELOPMENT CORPORATION LIMITED Vs. COMMISSIONER OF INCOME TAX
February 27, 1998
TAMILNADU DAIRY DEVELOPMENT CORPORATION LIMITED Vs. COMMISSIONER OF INCOME TAX
March 30, 1998
TATA TEA LTD REGIONAL OFFICE MUNNAR KERALA Vs. STATE OF TAMIL NADU
March 18, 1998
TDICI LIMITED Vs. NEPTUNE INFLATABLES LIMITED
October 9, 1998
TEA ESTATES INDIA LIMITED Vs. COMMISSIONER OF INCOME TAX
February 19, 1998
THANGA SUNDARAM Vs. CENTRAL BANK OF INDIA MOUNT ROAD BRANCH
January 29, 1998
THANGAM ALIAS THANGATHAMMAL Vs. STATE
June 15, 1998
THANGAMUTHU GOUNDER Vs. SECRETARY GOVERNMENT OF TAMIL NADU SOCIAL WELFARE DEPARTMENT FORT ST GEORGE MADRAS 600 009
October 26, 1998
THANGAPANDIAN Vs. MUTHUMARIAMMAN IDOL SOMARASAMPETTAI TRICHY TALUK
February 10, 1998
THANGARAJAN EXECUTIVE OFFICER ARULMIGHU MEENAKSHI CHOKKANATHAR TEMPLE MANNARGUDI TOWN Vs. ASSISTANT COMMISSIONER HINDU RELIGIOUS AND CHARITABLE ENDOWMENT THANJAVUR TOWN AND MUNSIF
June 11, 1998
THANGAVEL PATHAR Vs. VICTOBA PATHAR
February 25, 1998
THANJAI MURASU Vs. INCOME TAX OFFICER
October 20, 1998
THANJAI MURASU P LIMITED Vs. COMMISSIONER OF INCOME TAX
January 20, 1998
THANTHI TRUST Vs. COMMISSIONER OF INCOME TAX
August 4, 1998
THANTHI TRUST Vs. ASSISTANT COMMISSIONER OF INCOME TAX
February 27, 1998
THANTHI TRUST Vs. ASSISTANT DIRECTOR OF INCOME TAX
October 15, 1998
THANTHI TRUST Vs. COMMISSIONER OF INCOME TAX
October 28, 1998
THANTHI TRUST Vs. ASSISTANT COMMISSIONER OF INCOME TAX
February 3, 1998
THE ASSISTANT COLLECTOR, CENTRAL EXCISE (PREVENTIVE) Vs. ANOOP KUMAR
April 16, 1998
THE MANAGEMENT OF PANNIMEDU ESTATE, M/S TATA TEA LTD. Vs. CHANDRA
April 20, 1998
THE STATE OF TAMIL NADU Vs. V KALYANA GURUKKAL AND ANR
August 13, 1998
THIAGARAJAR MILLS LIMITED Vs. COMMISSIONER OF INCOME TAX
April 1, 1998
THIAGASAMBANDHAM PILIAL Vs. SAVITHIRI AMMAL
November 10, 1998
THIRU AROORAN SUGARS LIMITED Vs. STATE INDUSTRIES PROMOTION CORPORATION OF TAMIL NADU LIMITED
November 12, 1998
THIRUMAGAL MILLS LIMITED Vs. COMMISSIONER OF WEALTH TAX
March 31, 1998
THIRUMANI Vs. NARAYANA PADAYACHI
March 16, 1998
THIRUMURUGA KIRUPANANDA VARIYAR THAVATHIRU SUNDARA SWAMIGAL MEDICAL EDUCATIONAL AND CHARITABLE TRUST Vs. PONDICHERRY UNIVERSITY
September 9, 1998
THIRUVALLUVAR NAGAR KUDISAI VAZH NALA SANGAM Vs. CHAIRMAN TAMIL NADU ELECTRICITY BOARD
March 4, 1998
THOMAS GEORGE Vs. AIR ASIATIC LIMITED, REP. BY ITS VICE-PRESIDENT, RAMESH NARASIMHAM
January 22, 1998
TIAM HOUSE SERVICE LIMITED Vs. CENTRAL BOARD OF DIRECT TAXES
November 27, 1998
TIRUCHIRAPALLI CO OPERATIVE MARKETING SOCIETY LIMITED Vs. COMMISSIONER OF INCOME TAX
April 2, 1998
TIRUCHIRAPALLI PALPORUL VIRKUM THOZHILALAR SANGAM TEPPAKULAM UNIT Vs. COMMISSIONER CORPORATION OF TIRUCHIRAPALLI TIRUCHIRAPALLI
September 17, 1998
TMT. INDRAKUMARI Vs. STATE
March 24, 1998
TODHUNTER NAGAR RESIDENTS ASSOCIATION Vs. S SELLAPPAN
February 25, 1998
TRACTORS AND FARM EQUIPMENTS LTD. Vs. STATE OF TAMIL NADU AND ANOTHER
June 29, 1998
TRADE WINGS LIMITED Vs. GARMENT HOUSE (EXPORTS), A PARTNERSHIP FIRM, S RANGANATHAN
October 16, 1998
TRADERS AND TRADERS Vs. COMMISSIONER OF INCOME TAX
March 27, 1998
TRADERS AND TRADERS Vs. COMMISSIONER OF INCOME TAX
March 25, 1998
TRIBOL ENGINEERING PRIVATE LIMITED Vs. INDIAN OIL CORPORATION LTD
October 12, 1998
TRUST ROADLINES CHENNAI Vs. REGIONAL TRANSPORT OFFICER CHENNAI WEST CHENNAI
August 11, 1998
TTK PHARMA Vs. ROBAPHARM AG
July 31, 1998
TUTICORIN TRADING AND CREDIT CORPORATION PRIVATE LIMITED Vs. J S SUNDARARAJ
September 9, 1998
UJWAL TRANSPORT AGENCY Vs. UNION OF INDIA UOI
September 1, 1998
UMATHANU N Vs. SCHOOL COMMITTEE OF THEVANGA HIGHER SECONDARY
July 14, 1998
UNI RUBBER AND FOOTWEAR PRIVATE LIMITED Vs. STATE OF TAMIL NADU
February 5, 1998
UNION Vs. TAMIL NADU CIVIL SUPPLIES CORPORATION EMPLOYEESTAMIL NADU CIVIL SUPPLIE CORPORATION LIMITED
September 18, 1998
UNION Vs. INDIAN OXYGEN EMPLOYEESBOC INDIA LIMITED FORMERLY INDIAN OXYGEN LIMITED
September 24, 1998
UNION BANK OF INDIA TIRUNELVELI JUNCTION Vs. MUTHIAH
December 17, 1998
UNION OF INDIA Vs. E UDHAYA KUMAR
October 23, 1998
UNION OF INDIA Vs. APPARSAMY
February 18, 1998
UNION OF INDIA Vs. A JANARDHANAN
February 20, 1998
UNION OF INDIA Vs. BALAJI BROTHERS
March 11, 1998
UNION OF INDIA Vs. P SAKTHIVEL SENIOR SUPERINTENDENT TELEGRAPH TRAFFIC THANJAVUR
March 24, 1998
UNIT TRUST OF INDIA Vs. G V FILMS LTD
March 25, 1998
UNITED BANK OF INDIA Vs. CENTRAL SCIENTIFIC SUPPLIES COMPANY LIMITED
September 24, 1998
UNITED PLANTERS ASSOCIATION OF SOUTHERN INDIA AND Vs. P SWAMINATHAN
October 5, 1998
UNIVAL SURGICAL TRADERS Vs. UNION OF INDIA
August 24, 1998
USHA ABRAHAM Vs. SUN PHARMACEUTICAL INDUSTRIES LTD., CHENNAI AND OTHERS
June 2, 1998
V A ABDUL WAHAB SAHIB DIED Vs. R A ABDUL SUBHAN SAHIB
April 2, 1998
V ABDUL KHALEEL AND CO Vs. RAMAIYAN
February 17, 1998
V ANNAMALAI Vs. AGRICULTURAL INCOME TAX OFFICER
June 24, 1998
V ARUNAGIRI Vs. DIVISIONAL ENGINEER NATIONAL HIGHWAYS THIRUVANNAMALAI
November 23, 1998
V BHASKARAN Vs. STATE OF TAMIL NADU
December 2, 1998
V BHASKARAN Vs. ENFORCEMENT OFFICER ENFORCEMENT DIRECTORATE MADRAS 6
April 30, 1998
V CHANDRAPRAKASA NADAR AND CO Vs. COMMISSIONER OF INCOME TAX
April 3, 1998
V CHELLAPPA Vs. COMMISSIONER TIRUNELVELI MUNICIPAL CORP TIRUNELVELI
March 30, 1998
V E PERIANNAN Vs. COMMISSIONER OF WEALTH TAX
June 22, 1998
V G P HOUSING PRIVATE LIMITED Vs. UNION OF INDIA
August 7, 1998
V GURUNATHAN Vs. P MUNUSAMY
February 18, 1998
V H PATEL PETITIONER Vs. P M PATEL
February 20, 1998
V K JAYALAKSHMI Vs. M S MEENAKSHI
February 23, 1998
V KARNAL DURAI Vs. STATE OF TAMIL NADU
August 21, 1998
V KATHIRVEL Vs. INCOME TAX OFFICER
August 9, 1998
V L BALAKRISHNA NAIDU Vs. COMMISSIONER OF INCOME TAX
June 15, 1998
V M NITHIYANAM Vs. COMMISSIONER OF INCOME TAX
November 13, 1998
V MANAKKAN Vs. VEERA PERUMAL
April 18, 1998
V PARAMESWARA IYER Vs. CANARA BANK
December 14, 1998
V PERIYASAMY Vs. PERI MUTHAYYA
September 9, 1998
V RAJASEKARAN Vs. UNION TERRITORY OF PONDICHERRY
June 29, 1998
V RAJENDRAN Vs. TAX RECOVERY OFFICER
November 12, 1998
V RAMALINGAM Vs. THAYAMUTHAMMAL
March 9, 1998
V RAMANATHAN Vs. REGIONAL TRANSPORT OFFICER TRICHY
January 2, 1998
V RAMANUJAM Vs. COMMISSIONER OF INCOME TAX
April 30, 1998
V RAMESH Vs. ZONAL MANAGER UCO BANK THAMBU CHETTY STREET CHENNAI
December 22, 1998
V RAVICHANDRAN Vs. R RAMESH JAYARAM
August 20, 1998
V RAVINDRAN Vs. SPECIAL COMMISSIONER AND COMMISSIONER OF LAND REFORMS MADRAS
November 5, 1998
V S ARUNACHALAM Vs. MANAGING DIRECTOR TAMIL NADU HOUSING BOARD NANDANAM MADRAS 35
February 18, 1998
V SAMPATH Vs. PRAVEEN CHANDRA V SHAH
July 27, 1998
V SEENIVASAN Vs. RAJALAKSHMI
February 19, 1998
V SHANMUGAM Vs. FAMILY COURT MADURAI
June 22, 1998
V SIYAM SUNDAR Vs. T N BALASUBRANIAM
July 23, 1998
V SUBRAMANIA THEVAR Vs. KANNAN
January 6, 1998
V SUNDARARAJ Vs. COMMISSIONER OF INCOME TAX
March 3, 1998
V T ASOKAN Vs. BOWJIYA BEGUM
February 19, 1998
V UPENDRA Vs. STATE
August 7, 1998
V VAGEESAN Vs. D KATHIRVEL
October 27, 1998
V. KALUVAN Vs. THE DISTRICT COLLECTOR & DISTRICT MAGISTRATE, DINDIGUL DISTRICT AND
April 23, 1998
V. MURUGAN Vs. R. SANKAR AND OTHERS
March 4, 1998
VADAPURAM SENGUNTHAR SAMUDHAYAM OF PANAPAKKAM VILLAGE Vs. ASSISTANT COMMISSIONER
June 9, 1998
VADIVELU Vs. STATE
July 20, 1998
VADIVELU MUDALIAR DIED Vs. KANNI AMMAL DIED
April 15, 1998
VALLI ALIAS VELLI Vs. STATE
September 23, 1998
VALLIAMMAL Vs. PALANIAMMAL
January 29, 1998
VALLIPATTU PRIMARY AGRICULTURAL CO OPERATIVE BANK C 1056 Vs. REGISTRAR OF CO OP SOCIETIES KILPAUK CHENNAI 10
April 24, 1998
VALLUVAR THIRAIPADA ARANGAM PALANI TOWN AND TALUK Vs. GOVERNMENT OF TAMIL NADU
July 22, 1998
VARADARAJA TEXTILES PRIVATE LIMITED COIMBATORE Vs. LABOUR COURT COIMBATOER
January 24, 1998
VARGHESE DANIAL Vs. BALAKRISHAN
August 31, 1998
VARGHESE DANIEL Vs. BALAKRISHNAN
September 14, 1998
Vasantha Vs. Sivanthi
September 11, 1998
VASANTHA AMMAL Vs. NARASIMHA NAIDU
November 9, 1998
VEERA BOYAN Vs. PONNUSAMY GOUNDER
March 2, 1998
VELIMALAI RUBBER COMPANY LIMITED Vs. STATE OF TAMIL NADU
December 23, 1998
VELMURUGAN ENGINEERS Vs. A KALIAPPAN
February 13, 1998
VENKAT NAICKEN TRUST Vs. INCOME TAX OFFICER
July 15, 1998
VENKATACHALA GOUNDER Vs. PERIYASAMY GOUNDER
February 10, 1998
VENKATACHALAM CHETTY Vs. K POOVA GOUNDER
September 25, 1998
VENKATAMMA Vs. CHANDRA
October 7, 1998
VENKITAMMAL Vs. AMIRTHAM ACHI
April 30, 1998
VIJAI NARAIN PRODUCTS PRIVATE LIMITED Vs. UNION OF INDIA
April 29, 1998
VIJAY KRISHNA K MINOR Vs. STATE OF TAMIL NADU
November 9, 1998
VIJAYAKUMARI M Vs. FINANCIAL CONTROLLER T N E B
March 24, 1998
VIJAYAN Vs. THE STATE
January 9, 1998
VIJAYAN K Vs. TAMIL NADU ELECTRICITY BOARD
October 15, 1998
VILVAMANI Vs. STATE
July 28, 1998
VIMAL VRAJLAL PAU Vs. UNION OF INDIA
December 4, 1998
VIRA BUILDERS Vs. TAMIL NADU SLUM CLEARANCE BOARD
December 11, 1998
VISALAM CHIT FUND LTD Vs. CENTRAL BANK OF INDIA
March 11, 1998
VISHANJI D FUTNANI Vs. MOHANLAL FUTNANI ALIAS MOHANLAL D FUTNANI
November 26, 1998
Vishwanathan Vs. State Of Tamil Nadu
September 16, 1998
VISWANATHAN Vs. DAVID
September 7, 1998
VOLTAS INTERNATIONAL LTD CHENNAI Vs. STERLING HOLIDAY RESORTS INTD LTD
September 23, 1998
VORION CHEMICALS AND DISTILLERIES LIMITED Vs. INSPECTING ASSISTANT COMMISSIONER OF INCOME TAX
October 12, 1998
VORION CHEMICALS AND DISTILLERIES LIMITED Vs. INSPECTING ASSISTANT COMMISSIONER OF INCOME TAX
August 7, 1998
W P A R RAJAGOPALAN Vs. COMMISSIONER OF WEALTH TAX
December 1, 1998
WARDEX PHARMACEUTICALS PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
April 23, 1998
WIPRO FINANCE LTD Vs. I I S C ENGINEERS PRIVATE LTD
July 8, 1998
WOCKHARDT LIMITED MUMBAI Vs. ARISTO PHARMACEUTICAL LIMITED CHENNAI
June 2, 1998
WORKMAN Vs. GENERAL MANAGER INDIA CEMENTS LIMITED
August 7, 1998
WORKMEN OF BHARAT SKIN CORPORATION Vs. PRESIDING OFFICER I ADDL LABOUR COURT
October 16, 1998
WORKMEN REP Vs. STATE OF TAMIL NADU
November 25, 1998
Y BALIAH CHETTY SONS AND CO Vs. COMMISSIONER OF INCOME TAX
April 29, 1998
Y V S TRADING COMPANY Vs. COMMISSIONER OF CENTRAL EXCISE CHENNAI
April 21, 1998
YUVARAJ INTERNATIONAL Vs. COMMISSIONER OF INCOME TAX
April 20, 1998