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Case Index
Title
Date
AJAY SHARMA Vs. COMMISSIONER AND SECRETARY TO GOVERNMENT HARYANA
December 15, 1998
ALFA ELECTRONICS Vs. ANITA GUPTA
February 18, 1998
ANITA CHAUDHARY Vs. ADMINISTRATOR HARYANA URBAN DEVELOPMENT AUTHORITY
December 21, 1998
APTECH COMPUTER EDUCATION Vs. RAVI KUMAR BALHARA
November 23, 1998
BAL KRISHAN CHAUDHARY Vs. BAND BOX DRY CLEANERS
March 12, 1998
BHAG SINGH Vs. MODERN AUTOMOBILES
May 1, 1998
BHOGALS Vs. RESERVE BANK OF INDIA
December 21, 1998
BINDAL HANDLOOM INDUSTRIES Vs. UNITED INDIA INSURANCE COMPANY LIMITED
December 24, 1998
CHANDA AGGARWAL Vs. HARYANA URBAN DEVELOPMENT AUTHORITY
December 23, 1998
CHANDER MOHAN, ADVOCATE Vs. SAKET KUMAR MANGAL, ADVOCATE
February 19, 1998
CHHOTU RAM MEMORIAL SOCIETY (REGD.) Vs. NAND LAL MALHOTRA
May 1, 1998
DARSHAN SINGH Vs. STATE OF HARYANA
December 23, 1998
DEPARTMENT OF TELECOMMUNICATIONS Vs. RAJ KUMAR BHATIA
February 18, 1998
DIRECTOR GENERAL, POST & TELEGRAPH Vs. MARKET COMMITTEE, GHARAUNDA
February 18, 1998
ESTATE OFFICER HARYANA URBAN DEVELOPMENT AUTHORITY Vs. SWATANTRA BALA JAIN
April 30, 1998
ESTATE OFFICER, HARYANA URBAN DEVELOPMENT AUTHORITY Vs. SWARAN KUMAR
January 7, 1998
ESTATE OFFICER, HARYANA URBAN DEVELOPMENT AUTHORITY Vs. S.K.VATS
January 7, 1998
H.R.CHOPRA Vs. HARYANA URBAN DEVELOPMENT AUTHORITY
December 23, 1998
HANUMAN SINGH Vs. KHUSHI RAM YADAV
March 2, 1998
HARYANA SEEDS DEVELOPMENT CORPORATION LIMITED Vs. SUNIL KUMAR
December 21, 1998
HARYANA STATE ELECTRICITY BOARD Vs. RAVINDER VIR SHARMA
December 21, 1998
HARYANA STEEL FABRICATORS & ENGINEERS Vs. R.N.A.AGENCIES PRIVATE LIMITED
December 18, 1998
HARYANA URBAN DEVELOPMENT AUTHORITY Vs. SIMAR KAUR
February 13, 1998
HARYANA URBAN DEVELOPMENT AUTHORITY Vs. SUMAN BALA
February 24, 1998
HARYANA URBAN DEVELOPMENT AUTHORITY, PANCHKULA Vs. VIRENDER KUMAR JINDAL
December 9, 1998
HUDA Vs. BALA RANI GUPTA
February 9, 1998
JANAK KUMAR Vs. HARYANA URBAN DEVELOPMENT AUTHORITY
December 21, 1998
KANWAR SOHIT Vs. ESTATE OFFICER, HARYANA URBAN DEVELOPMENT AUTHORITY
December 21, 1998
KRISHAN KAPUR Vs. HARYANA EMPORIUM
April 27, 1998
KUSUM GOYAL Vs. NEW INDIA ASSURANCE CO.LTD.
March 11, 1998
L.M.L.LTD. Vs. VIKRAM RAZDAN
March 5, 1998
LALIT DHINGRA Vs. CHIEF ADMINISTRATOR, HUDA
December 23, 1998
LIFE INSURANCE CORPORATION OF INDIA Vs. KAILASH RANI
March 24, 1998
LIFE INSURANCE CORPORATION OF INDIA Vs. GIAN WATI MISHRA
April 30, 1998
LIFE INSURANCE CORPORATION OF INDIA Vs. SANTOSH
November 23, 1998
LUXMI RICE MILLS Vs. NATIONAL INSURANCE COMPANY LTD.
December 21, 1998
M.C.S.LTD. Vs. HARI SINGH CHAUHAN
March 27, 1998
MARUTI UDYOG LTD. Vs. RAJINDER PARSHAD MANGLA
November 24, 1998
MASTER SUBAM KASHYAP Vs. SARLA MADKAN
December 22, 1998
MAYA DEVI Vs. ESCORTS MEDICAL CENTRE
December 22, 1998
N.K.SHARMA Vs. GAINWALL MEDIMART LIMITED
December 21, 1998
NATIONAL INSURANCE CO.LTD. Vs. SARASWATI UDYOG
January 7, 1998
NEW INDIA ASSURANCE CO.LTD. Vs. RENU CHUGH
March 11, 1998
NIRMAL KHADI GRAM UDYOG SAMITI Vs. ORIENTAL BANK OF COMMERCE
December 24, 1998
NIRMLA DEVI Vs. SENIOR DIVISIONAL MANAGER, LIFE INSURANCE CORPORATION OF INDIA
March 12, 1998
NITIKA CEMENTS LIMITED Vs. HARYANA STATE ELECTRICITY BOARD
December 22, 1998
OM GOEL SPINNERS, PANIPAT Vs. INDIAN BANK, PANIPAT
December 22, 1998
OM PARKASH NAGPAL Vs. HARYANA URBAN DEVELOPMENT AUTHORITY
December 21, 1998
ORIENTAL INSURANCE CO.LTD. Vs. SHIV KUMAR
February 4, 1998
PHOOL CHAND Vs. YASHMAN SINGH
April 23, 1998
PREM NATH HOSPITAL Vs. POONAM MANGLA
February 5, 1998
PRITI CHAWLA Vs. HARYANA URBAN DEVELOPMENT AUTHORITY
December 24, 1998
RAJESH MANI KAUSHIK Vs. HARYANA INSTITUTE OF FINE ARTS
December 23, 1998
RAMA AUTO CARS Vs. UNITED INDIA INSURANCE CO.LTD.
December 21, 1998
RAMPHAL Vs. VIJAY GUPTA
February 20, 1998
RANI SINGLA Vs. ESTATE OFFICER, HARYANA URBAN DEVELOPMENT AUTHORITY
December 24, 1998
S.B.JAIN Vs. MUNNI DEVI
March 20, 1998
S.D.O., TELEPHONES Vs. R.K.GUPTA
February 18, 1998
SAI TRANSPORTERS Vs. UNITED INDIA INSURANCE CO.LTD.
March 11, 1998
SALINDER @ SURENDER Vs. VIJAY GUPTA
April 24, 1998
SANJEEV NAYYAR Vs. HARYANA URBAN DEVELOPMENT AUTHORITY
April 24, 1998
SAWAN KUMAR Vs. SURINDER KATYAL
November 11, 1998
SHAKUNTLA DEVI Vs. CHIEF ADMINISTRATOR, HARYANA URBAN DEVELOPMENT AUTHORITY
December 21, 1998
SHANTI DEVI Vs. C.K.MITTAL
March 5, 1998
SHIV KUMAR AGGARWAL Vs. CHAIRMAN, ANSAL HOUSING & CONSTRUCTION LTD.
December 21, 1998
SINDHU FLOWERS PRIVATE LIMITED Vs. NEW INDIA ASSURANCE COMPANY LIMITED
December 24, 1998
SIPANI AUTOMOBILES LTD. Vs. KEWAL KRISHAN DUGGAL
April 24, 1998
SOM NATH JAIN Vs. ESTATE OFFICER, HARYANA URBAN DEVELOPMENT AUTHORITY
December 24, 1998
STANLEY ENGINEERING (P) LTD. Vs. HARYANA URBAN DEVELOPMENT AUTHORITY
December 23, 1998
STAR AUTOS & ENGINEERS Vs. UNITED INDIA INSURANCE CO.LTD.
March 19, 1998
STATE BANK OF PATIALA Vs. BRAHAM PARKASH
March 2, 1998
STATE OF HARYANA Vs. RAM KUMAR JAIN
November 18, 1998
SUB-DIVISIONAL OFFICER Vs. MANJIT SINGH
November 16, 1998
SUB-DIVISIONAL OFFICER, CITY SUB-DIVISION HVPN, KARNAL Vs. ADVOCATE SH.SUSHIL BHUSHAN GUPTA
December 24, 1998
SUB-DIVISIONAL OFFICER, H.S.E.B. Vs. TEXPORT FASHION
March 3, 1998
SUB-DIVISIONAL OFFICER, OPERATION, HSEB Vs. OM PARKASH
November 23, 1998
SUB-DIVISIONAL OFFICER, SUB-DIVISION, HARYANA STATE ELECTRICITY BOARD Vs. JAGIRO DEVI
December 21, 1998
SUB-POST MASTER Vs. JANARDHAN LODH
April 21, 1998
SUNDER SINGH Vs. LIFE INSURANCE CORPORATION (HOUSING FINANCE LTD.)
March 5, 1998
SUPERINTENDING ENGINEER Vs. SHAMMI PAUL
March 3, 1998
SYNDICATE BANK Vs. SANJAY KUMAR
March 5, 1998
TELECOM DISTRICT MANAGER Vs. ISHWAR CHANDER
March 19, 1998
UNION OF INDIA Vs. GOKAL CHAND
December 21, 1998
VINOD KUMAR Vs. MANAGER, NEW INDIA ASSURANCE COMPANY LIMITED
December 21, 1998