Case Index

Title
Date
ANUP SHARMA Vs. LEKH RAM
September 10, 1998
ASHOK KUMAR Vs. MANAGING DIRECTOR, ORIENTAL INSURANCE CO.LTD.
June 12, 1998
ASHUTOSH BURATHOKI Vs. HIMACHAL PRADESH STATE ELECTRICITY BOARD
November 19, 1998
CADBURY INDIA LIMITED Vs. RANDIP SINGH PAMA
November 3, 1998
DIVISIONAL MANAGER, LIFE INSURANCE CORPORATION OF INDIA Vs. SAVITRI DEVI
September 21, 1998
DIVISIONAL MANAGER, LIFE INSURANCE CORPORATION OF INDIA Vs. SAVITRI DEVI
September 2, 1998
G.R.BROTHERS Vs. NEW INDIA ASSURANCE CO.LTD.
October 6, 1998
HANS RAJ Vs. UNION OF INDIA
April 7, 1998
HIMACHALI SHARMA Vs. DEPARTMENT OF TELECOMMUNICATIONS
October 6, 1998
HIRA MOTI SPICES PVT.LTD. Vs. AMAR CHAND
November 18, 1998
KAMLESH KUMAR JAMWAL Vs. UNITED INDIA INSURANCE CO.
July 28, 1998
KISHAN CHAND Vs. UNITED INDIA INSURANCE CO.LTD.
June 12, 1998
LIFE INSURANCE CORPORATION OF INDIA Vs. SUSHMA GULERIA
December 15, 1998
MANAGING COMMITTEE, KAILASH CO-OPERATIVE HOUSE BUILDING SOCIETY LTD. Vs. JAGJIT KUMARI
December 29, 1998
MUNICIPAL CORPORATION Vs. T.R.JAIN
November 3, 1998
NARBADA DEVI Vs. LIFE INSURANCE CORPORATION OF INDIA
June 30, 1998
NATIONAL INSURANCE CO.LTD. Vs. RAMESH KUMAR
August 18, 1998
NEW INDIA ASSURANCE CO.LTD. Vs. SURINDER PAL
May 29, 1998
NEW SHIVALIK HIGHWAYS Vs. NEW INDIA ASSURANCE COMPANY LIMITED
December 3, 1998
ORIENTAL INSURANCE CO.LTD. Vs. DUNI CHAND
June 23, 1998
ORIENTAL INSURANCE COMPANY LTD. Vs. SANJEEV SOOD
September 8, 1998
POST MASTER GENERAL, H.P.CIRCLE, SHIMLA Vs. H.P.KHADI & VILLAGE INDUSTRIES BOARD
August 25, 1998
PRINCE HOTEL AND RESTAURANT Vs. NATIONAL INSURANCE CO.LTD.
September 8, 1998
RAGHBIR DASS Vs. UNITED INDIA INSURANCE CO.LTD.
October 8, 1998
SANJEEV SOOD Vs. ORIENTAL INSURANCE CO.LTD.
September 15, 1998
SECRETARY, BOARD OF SCHOOL, KANGRA Vs. MEENA TEMPTA
November 6, 1998
SHANKAR DASS SHARMA Vs. DES RAJ DHIMAN
December 4, 1998
SUB-DIVISIONAL OFFICER (TELECOM) DEPARTMENT Vs. GURBACHAN SINGH
September 22, 1998
TELECOM DISTRICT ENGINEER Vs. BHUSHAN DEWAN
March 19, 1998
UNION OF INDIA Vs. SHAYAM LAL
September 22, 1998
UNITED INDIA INSURANCE CO.LTD. Vs. KAMLA DEVI
March 19, 1998
UNITED INDIA INSURANCE CO.LTD. Vs. MASTER VARUN
July 31, 1998