Case Index

Title
Date
A ONE CYCLES LTD VS ASSTT CIT 1997 59 TTJ CHD 75 CIT Vs. J H GOTLA 1985 156 ITR 323 SC
June 24, 1998
A T E P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
February 27, 1998
ABH1SHEK CORPORATION Vs. DEPUTY COMMISSIONER OF INCOME TAX
April 8, 1998
ABHISHEK CORPORATION Vs. DEPUTY COMMISSIONER OF INCOME TAX
August 4, 1998
ACCU DRESS Vs. ASSISTANT COMMISSIONER OF INCOME TAX
June 18, 1998
AGRAWAL MOTORS Vs. ASSISTANT COMMISSIONER OF INCOME TAX
April 30, 1998
AGRAWAL MOTORS Vs. ASSISTANT COMMISSIONER OF INCOME TAX
December 21, 1998
AGRO PIPES P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
June 15, 1998
AHUJA RICE GENERAL MILLS Vs. DEPUTY COMMISSIONER OF INCOME TAX
September 24, 1998
AJAY GUPTA Vs. ASSISTANT COMMISSIONER OF INCOME TAX
March 23, 1998
ALOK AGARWAL Vs. DEPUTY COMMISSIONER OF INCOME TAX
October 8, 1998
AMBUJA PETROCHEMICALS ITD Vs. DEPUTY COMMISSIONER OF INCOME TAX
November 29, 1998
AMI DIAMOND EXPORTERS Vs. INCOME TAX OFFICER VIKAS INTERNATIONAL V ITO
August 19, 1998
AMULAKHBHAI R PATEL Vs. ASSISTANT COMMISSIONER OF INCOME TAX
June 1, 1998
ANSEL PEREIRA Vs. ASSISTANT COMMSSIONER OF INCOME TAX
April 6, 1998
ASIAN TECHS LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
July 14, 1998
ASSESSING OFFICER Vs. GANESH COOPERATIVE L&C SOCIETY LTD ALSO GANESH CO OPERATIVE L&C SOCIETY LTD
February 20, 1998
ASSESSING OFFICER Vs. POOJA CONSTRUCTION CO
August 31, 1998
ASSISTANT COMMISSIONER OF GIFT TAX Vs. K K GOSAIN
January 13, 1998
ASSISTANT COMMISSIONER OF GIFT TAX Vs. MUNJAL CASTINGS
October 28, 1998
ASSISTANT COMMISSIONER OF INCOME TAX Vs. GOVINDAN ALSO V GOVINDAN V ASSTT CIT
June 29, 1998
ASSISTANT COMMISSIONER OF INCOME TAX Vs. M V NAGARAJA
August 21, 1998
ASSISTANT COMMISSIONER OF INCOME TAX Vs. G D THIRANI
August 28, 1998
ASSISTANT COMMISSIONER OF INCOME TAX Vs. G KANAGAMBAL
July 15, 1998
ASSISTANT COMMISSIONER OF INCOME TAX Vs. ABRIL PHARMACEUTICALS P LTD ABRIL PHARMACEUTICALS P LTD V ASST CIT
August 27, 1998
ASSISTANT COMMISSIONER OF INCOME TAX Vs. ELECTRICAL TRANSFORMER CO
September 16, 1998
ASSISTANT COMMISSIONER OF INCOME TAX Vs. PREMIER SOYA OIL LTD
July 28, 1998
ASSISTANT COMMISSIONER OF INCOME TAX Vs. B N RATHI SECURITIES LTD
November 12, 1998
ASSISTANT COMMISSIONER OF INCOME TAX Vs. SAT PAL PANDIT CO
May 5, 1998
ASSISTANT COMMISSIONER OF INCOME TAX Vs. PUNJAB SALT SUPPLIERS
September 22, 1998
ASSISTANT COMMISSIONER OF INCOME TAX Vs. PURI BROS
August 31, 1998
ASSISTANT COMMISSIONER OF INCOME TAX Vs. PATEL RAJESHKUMAR KANTILAL
June 3, 1998
ASSISTANT COMMISSIONER OF INCOME TAX Vs. PRATIBHA SYNTEX LTD
June 16, 1998
ASSISTANT COMMISSIONER OF INCOME TAX Vs. VIDHATA TEXTILES P LTD
August 31, 1998
ASSISTANT COMMISSIONER OF INCOME TAX Vs. HYNOUP FOOD OIL INDUSTRIES P LTD ALSO HYNOUP FOOD OIL INDUSTRIES P LTD V ASSTT CIT
March 18, 1998
ASSISTANT COMMISSIONER OF INCOME TAX Vs. UPPER GANGES SUGAR MILLS LTD
August 12, 1998
ASSISTANT COMMISSIONER OF INCOME TAX Vs. SONI PHOTO FILMS P LTD
May 26, 1998
ASSISTANT COMMISSIONER OF INCOME TAX Vs. SOHAN LAL CHAJJAN MAL
September 8, 1998
ASSISTANT COMMISSIONER OF INCOME TAX Vs. CAPITAL FLOUR MILLS P LTD
March 11, 1998
ASSISTANT COMMISSIONER OF INCOME TAX Vs. BHAVNABEN S SHAH
April 7, 1998
ASSISTANT COMMISSIONER OF INCOME TAX Vs. KHAMB11ATTA FAMILY TRUST
February 10, 1998
ASSISTANT COMMISSIONER OF INCOME TAX Vs. STEEL STEEL FABRICATORS
July 31, 1998
ASSISTANT COMMISSIONER OF INCOME TAX Vs. CLAYTONE COMMERCIAL CO LTD
April 20, 1998
ASSISTANT COMMISSIONER OF INCOME TAX Vs. CHANDRI N SHAH
November 30, 1998
ASSISTANT COMMISSIONER OF INCOME TAX Vs. DINESH PAPER MART
August 17, 1998
ASSISTANT COMMISSIONER OF INCOME TAX Vs. BELL CERAMICS LTD
August 24, 1998
ASSISTANT COMMISSIONER OF INCOME TAX Vs. GURU RAM DASS FRUIT VEGETABLE AGENCY
April 27, 1998
ASSISTANT COMMISSIONER OF INCOME TAX Vs. SHIV METAL ENGG WORKS
February 27, 1998
ASSISTANT COMMISSIONER OF INCOME TAX Vs. GARG ROLLER FLOUR MILLS P LTD
June 30, 1998
ASSISTANT COMMISSIONER OF INCOME TAX Vs. MEHTA SOAP FACTORY
December 22, 1998
ASSISTANT COMMISSIONER OF INCOME TAX Vs. K C VANASPATI
February 23, 1998
ASSISTANT COMMISSIONER OF INCOME TAX Vs. AMBADI ENTERPRISES P LTD AMBADI ENTERPRISES P LTD V ASSTT CIT
March 30, 1998
ASSISTANT COMMISSIONER OF INCOME TAX Vs. BUNDY TUBING OF INDIA LTD
April 7, 1998
ASSISTANT COMMISSIONER OF INCOME TAX Vs. INVESTMENT TRUST OF INDIA LTD INVESTMENT TRUST OF INDIA LTD V ASSTT CIT
May 26, 1998
ASSISTANT COMMISSIONER OF INCOME TAX Vs. SURESH N SHELAT
March 4, 1998
ASSISTANT COMMISSIONER OF INCOME TAX Vs. B K JHALA ASSOCIATES
August 14, 1998
ASSISTANT COMMISSIONER OF INCOME TAX Vs. MANGAL SAIN
March 31, 1998
ASSISTANT COMMISSIONER OF INCOME TAX Vs. HARSUKHLAL DHIRAJLAL DOSHI
September 25, 1998
ASSISTANT COMMISSIONER OF INCOME TAX Vs. DATTA DAIRY
February 13, 1998
ASSISTANT COMMISSIONER OF INCOME TAX VS Vs. GOVINDAN
June 29, 1998
ASSISTANT COMMISSIONER OF WEALTH TAX Vs. NANUBHAI B AMIN
June 16, 1998
ASSISTANT COMMISSIONER OF WEALTH TAX Vs. LATA RANI MEHTA
September 3, 1998
B P SINGH Vs. DEPUTY COMMISSIONER OF INCOME TAX
July 24, 1998
BANK OF RAJASTHAN LTD Vs. INSPECTING ASSISTANT COMMISSIONER
January 7, 1998
BATLIBOI CO LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
January 19, 1998
BEARDSELL LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
September 23, 1998
BERLIA CO Vs. ASSISTANT COMMISSIONER OF INCOME TAX
January 19, 1998
BHARAT BIJLEE LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
December 15, 1998
BHUSHAN INDUSTRIAL CO P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
May 15, 1998
BIPIN R SHAH Vs. ASSISTANT COMMISSIONER OF INCOME TAX
March 25, 1998
BONGAIGAON REFINERY PETRO CHEMICAL LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
June 18, 1998
C A DOSHI Vs. INCOME TAX OFFICER
August 21, 1998
C RAMASWAMY Vs. INCOME TAX OFFICER
July 31, 1998
CAROL FRIEDEL Vs. INCOME TAX OFFICER
October 30, 1998
CHIEF ELECTORAL OFFICER HARYANA Vs. INCOME TAX OFFICER
May 15, 1998
COCA COLA EXPORT CORPN Vs. INCOME TAX OFFICER
November 20, 1998
COMMISSIONER OF INCOME TAX Vs. GARG ENTERPRISES
February 18, 1998
COMMISSIONER OF INCOME TAX Vs. ZAFRUL HASSAN IRAQI
October 26, 1998
COMMISSIONER OF INCOME TAX Vs. ZAFRUL HASSAN IRAQI ITAT JAIPUR BENCH
October 26, 1998
COMMISSIONER OF WEALTH TAX Vs. SHANTI DEVI MEATTIE
June 22, 1998
CORROSION CONTROL SERVICES BOMBAY P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
August 6, 1998
CUMI EMPLOYEES WELFARE TRUST Vs. WEALTH TAX OFFICER
July 13, 1998
CUMI EMPLOYEES WELFARE TRUST Vs. WEALTH TAX OFFICER
September 28, 1998
D GOWRAMMA Vs. ASSISTANT COMMISSIONER OF INCOME TAX
January 5, 1998
D H SECHERON ELECTRODES LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
September 24, 1998
DAULAT RAM Vs. ASSISTANT COMMISSIONER OF INCOME TAX
March 31, 1998
DAULATRAM VYAS Vs. INCOME TAX OFFICER
December 22, 1998
DAVID DHAWAN Vs. ASSISTANT COMMISSIONER OF INCOME TAX
November 18, 1998
DEBIKAY INFORMATION TECHNOLOGY LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
February 4, 1998
DEPUTY COMMISSIONER OF GIFT TAX Vs. SUNIL SIDDHARTHBHAI
September 9, 1998
DEPUTY COMMISSIONER OF INCOME TAX Vs. SAMIR DIAMONDS EXPORTS P LTD
October 15, 1998
DEPUTY COMMISSIONER OF INCOME TAX Vs. ALASTHOM EXPORTS ALSTHOM EXPORTS VS DY CIT
November 5, 1998
DEPUTY COMMISSIONER OF INCOME TAX Vs. MITSUBISHI HEAVY INDUSTRIES LTD
February 19, 1998
DEPUTY COMMISSIONER OF INCOME TAX Vs. S MAN MOHAN SINGH
April 24, 1998
DEPUTY COMMISSIONER OF INCOME TAX Vs. GEARHERT INDIA LTD
August 10, 1998
DEPUTY COMMISSIONER OF INCOME TAX Vs. P U R POLYURETHENE PRODUCTS P LTD P U R POLYURETHENE PRODUCTS
August 14, 1998
DEPUTY COMMISSIONER OF INCOME TAX Vs. JAI NARAIN RADHEY SHYAM CO
August 10, 1998
DEPUTY COMMISSIONER OF INCOME TAX Vs. SUBHASH KUMAR JAIN
September 2, 1998
DEPUTY COMMISSIONER OF INCOME TAX Vs. O N G C AS AGENT OF FORAMER FRANCE
October 29, 1998
DEPUTY COMMISSIONER OF INCOME TAX Vs. SAMIR DIAMOND MFG P LTD
January 27, 1998
DEPUTY COMMISSIONER OF INCOME TAX Vs. I RGHLAND PRODUCE CO LTD
April 29, 1998
DEPUTY COMMISSIONER OF INCOME TAX Vs. KELVINATOR OF INDIA
March 25, 1998
DEPUTY COMMISSIONER OF INCOME TAX Vs. MARUTI TEXTILES P LTD
December 10, 1998
DEPUTY COMMISSIONER OF INCOME TAX Vs. M M J PLANTATIONS
February 19, 1998
DEPUTY COMMISSIONER OF INCOME TAX Vs. CH AISHI RAM BATRA CHARITABLE TRUST
October 30, 1998
DEPUTY COMMISSIONER OF INCOME TAX Vs. TRAVANCORE SUGARS CHEMICALS LTD
April 15, 1998
DEPUTY COMMISSIONER OF INCOME TAX Vs. HIGHLAND PRODUCE CO LTD
April 29, 1998
DEPUTY COMMISSIONER OF INCOME TAX Vs. BANYAN BERR
August 5, 1998
DEPUTY COMMISSIONER OF INCOME TAX Vs. CH AISHI RAM BATRA CHARITABLE TRUST
July 31, 1998
DEPUTY COMMISSIONER OF INCOME TAX Vs. PRAJAPITA BRAHMA KUMARIS ISHWARIYA VISHWA VIDHYALAYA PRAJAPITA BRAHMA K
September 23, 1998
DEPUTY COMMISSIONER OF INCOME TAX Vs. MEWAR TEXTILES MILLS LTD MEWAR TEXTILE MILLS LTD V DY CIT
September 8, 1998
DEPUTY COMMISSIONER OF INCOME TAX Vs. SPENCES HOTEL P LTD SPENCES HOTEL P LTD V DY CIT ASSTT CIT V
June 26, 1998
DEPUTY COMMISSIONER OF INCOME TAX Vs. MEWAR TEXTILES MILLS ITD
September 9, 1998
DEPUTY COMMISSIONER OF INCOME TAX Vs. RAJGIR BUILDERS
September 4, 1998
DEPUTY COMMISSIONER OF INCOME TAX Vs. ASSOCIATED CAPSULES P LTD
November 5, 1998
DEPUTY COMMISSIONER OF INCOME TAX Vs. U P RAJKIYA NIRMAN NIGAM LTD
October 30, 1998
DEPUTY COMMISSIONER OF INCOME TAX Vs. DIMEXON
February 5, 1998
DEPUTY COMMISSIONER OF INCOME TAX Vs. HIMSON TEXTILE ENGG IND LTD
August 21, 1998
DEVI LAL SONI Vs. ASSISTANT COMMISSIONER OF INCOME TAX ITA NO 2253/JP/1995; ASST YR 1989 90
April 2, 1998
DEVINDER KAUR SEKHON Vs. ASSISTANT COMMISSIONER OF INCOME TAX
February 18, 1998
DHANIKA JAGGI Vs. COMPETENT AUTHORITY
January 23, 1998
DIVINE MEDICAL CENTRE P LTD Vs. ASSISTANT COMMISSIONER OF WEALTH TAX
December 31, 1998
EASTERN LEATHER PRODUCTS P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
June 24, 1998
EASTERN RETREADS P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
November 17, 1998
EICHER MOTORS ITD Vs. COMMISSIONER OF INCOME TAX
July 31, 1998
EICHER MOTORS LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
August 31, 1998
EICHER MOTORS LTD Vs. COMMISSIONER OF INCOME TAX
July 31, 1998
ELCON FINLEASE INDUSTRIES LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
December 18, 1998
ESCORTS TRACTORS LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
February 23, 1998
ESKAYEF LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
October 15, 1998
FRENCH MOTOR CAR CO LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
March 31, 1998
GOKAL CHAND SHAMMI KUMAR Vs. INCOME TAX OFFICER
February 19, 1998
GOODEARTH ENGINES P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
July 31, 1998
GOPAL GUPTA Vs. ASSISTANT COMMISSIONER OF INCOME TAX
January 21, 1998
GORAWARA PLASTICS GENERAL INDUSTRIES P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
March 16, 1998
GUJARAT NARMADA VALLEY FERTILIZERS CO LTD Vs. INCOME TAX OFFICER
December 11, 1998
GUJARAT STATE COOPERATIVE BANK LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
September 24, 1998
GULAB OIL MILL Vs. INCOME TAX OFFICER ITO V GULAB OIL MILL
June 19, 1998
GULAKANDI DEVI AGRAWAL Vs. ASSISTANT COMMISSIONER OF INCOME TAX
August 31, 1998
H P FINANCIAL CORPN Vs. DEPUTY COMMISSIONER OF INCOME TAX
October 26, 1998
HANSA AGENCIES P LTD Vs. INSPECTING ASSISTANT COMMISSIONER
September 21, 1998
HARAKCHAND N JAIN Vs. ASSISTANT COMMISSIONER OF INCOME TAX
January 16, 1998
HARGOVIND INTERNATIONAL LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
August 13, 1998
HARISH CHANDER SURI Vs. ASSISTANT COMMISSIONER OF INCOME TAX HAR KISHAN SURI V ASSTT CIT ITA NO 2235/DEL/1997 3541/DEL/1996; ASST YRS 1992 93 1991 92 AND BALDEV RAJ SURI V ASSTT CIT ITA NO 2236/DEL/1997 3517/DEL/1996; ASST YRS 1992 93 1991 92
January 8, 1998
HARSIDDH CONSTRUCTION P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
September 11, 1998
HEMLA EMBROIDERY MILLS PVT LTD Vs. DEPUTY COMMISSIONER OF WEALTH TAX ALSO ASSTT CWT V HEMLA EMBROIDERY MILLS P LTD
March 16, 1998
HERO CYCLES ITD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
November 5, 1998
HERO CYCLES LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX ASSTT CIT V HERO CYCLES LTD
May 12, 1998
HIND SYNTEX LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
March 6, 1998
HINDUSTAN LEVER LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX
April 30, 1998
HITACHI ZOSEN CORPORATION Vs. DEPUTY COMMISSIONER OF INCOME TAX
April 29, 1998
HOTEL KIRAN Vs. ASSISTANT COMMISSIONER OF INCOME TAX
February 20, 1998
HYDERABAD CHEMICAL PRODUCTS P LTD Vs. INCOME TAX OFFICER
September 3, 1998
INCOME TAX OFFICER Vs. INDIAN AIRLINES LTD
April 29, 1998
INCOME TAX OFFICER Vs. MANJIT SINGH BALDEV SINGH COMMISSION AGENTS
August 28, 1998
INCOME TAX OFFICER Vs. OM PRAKASH AMARNATH KHATRI
August 21, 1998
INCOME TAX OFFICER Vs. PRABHATKUMAR AGRAWAL
September 11, 1998
INCOME TAX OFFICER Vs. PRIX SMALL SAVINGS INVESTMENTS LTD PRIX SMALL SAVINGS INVESTMENTS LTD V ITO
July 31, 1998
INCOME TAX OFFICER Vs. STATE BANK OF SAURASHTRA ALSO DY CIT V STATE OF SAURASHTRA
August 3, 1998
INCOME TAX OFFICER Vs. NIKKA RAM SANJEEV KUMAR
March 17, 1998
INCOME TAX OFFICER Vs. ANILKUMAR RUDRA
October 9, 1998
INCOME TAX OFFICER Vs. SHARMA BROTHERS
February 26, 1998
INCOME TAX OFFICER Vs. SHARMA BROS
February 26, 1998
INCOME TAX OFFICER Vs. VADILAL NANCHAND
December 7, 1998
INCOME TAX OFFICER Vs. JAGDIP KANJIBHAI
March 26, 1998
INCOME TAX OFFICER Vs. VADILAL NANCHAND
July 12, 1998
INCOME TAX OFFICER Vs. VINOD TRADING COMPANY
July 6, 1998
INCOME TAX OFFICER Vs. VANAZ ENGINEERS P LTD VANAZ ENGINEERS P LTD V ITO
November 12, 1998
INCOME TAX OFFICER Vs. STATE BANK OF SAURASHTRA
March 8, 1998
INCOME TAX OFFICER Vs. A K SHARMA
December 3, 1998
INCOME TAX OFFICER Vs. RAMESH STONE WARES
March 16, 1998
INCOME TAX OFFICER Vs. A K SHARMA
March 12, 1998
INCOME TAX OFFICER Vs. JAI JINENDRA INVESTMENT P LTD
October 30, 1998
INCOME TAX OFFICER Vs. D M ENTERPRISES
April 1, 1998
INCOME TAX OFFICER Vs. JINVIN BUILDERS P LTD
September 25, 1998
INCOME TAX OFFICER Vs. DINESH PAPER MART
September 3, 1998
INCOME TAX OFFICER Vs. LEELA MAMMEN
May 1, 1998
INCOME TAX OFFICER Vs. LEELA MAMME
January 5, 1998
INCOME TAX OFFICER Vs. SUNNY UPPAL ALSO ITO V SMT PRABHA UPPAL
November 9, 1998
INCOME TAX OFFICER Vs. LAJWANTI DEVI
May 29, 1998
INCOME TAX OFFICER Vs. PREMLATA MANOHAR
August 13, 1998
INCOME TAX OFFICER Vs. FERRY SALES CORPN
September 23, 1998
INCOME TAX OFFICER Vs. ALHUSAIN CONSTRUCTIONS P LTD
June 18, 1998
INDIA WOOLLEN TEXTILE MILLS P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
January 21, 1998
INDIAN EXPRESS MADURAI P LTD Vs. DEPUTY COMMISSINER OF INCOME TAX
May 29, 1998
INDIAN HANDLOOM TEXTILES Vs. INCOME TAX OFFICER
June 30, 1998
INDIAN MACHINE TOOLS MFRS ASSOCIATION Vs. ASSISTANT DIRECTOR OF INCOME TAX
September 30, 1998
INDORE CONSTRUCTION P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
December 29, 1998
INNOSEARCH LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
August 25, 1998
INSPECTING ASSISTANT COMMISSIONER Vs. TATA CHEMICALS LTD TATA CHEMICALS LTD V IAC
May 8, 1998
INSTRUMED INDIA INTERNATIONAL Vs. INCOME TAX OFFICER
May 29, 1998
IQBAL CHAND KHURANA Vs. DEPUTY COMMISSIONER OF INCOME TAX
February 18, 1998
ISHAR ALLOY STEEL LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
April 27, 1998
J K CORPORATION LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX ASSTT CIT V J K CORPORATION LTD
June 9, 1998
J K NARAYANAN HUF Vs. ASSISTANT COMMISSIONER OF INCOME TAX
July 31, 1998
J K NARAYANAN HUF Vs. ASSISTANT COMMISSIONER OF INCOME TAX
April 23, 1998
J R DIAMONDS LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
August 31, 1998
J R SOLVENT INDUSTRIES P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX ALSO ASSTT CIT V J R SOLVENT
September 29, 1998
JAGTAR SINGH Vs. INCOME TAX OFFICER
August 4, 1998
JAIN EXPORTS P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
June 12, 1998
JALGAON DISTRICT CENTRAL CO OPERATIVE BANK LTD Vs. INCOME TAX OFFICER
October 29, 1998
JAYA S SHETTY Vs. ASSISTANT COMMISSIONER OF INCOME TAX
July 29, 1998
JAYANT VEGOILS CHEMICALS P LTD Vs. DEPUTY COMMISSIONER OF WEALTH TAX
December 18, 1998
JEHAN NUMA PALACE HOTEL P LTD Vs. COMMISSIONER OF INCOME TAX
December 9, 1998
JHAI NARAIN TRADES Vs. DEPUTY COMMISSIONER OF INCOME TAX
April 15, 1998
JHALANI TOOLS INDIA LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
September 22, 1998
JILA SAHAKARI BHOOMI VIKAS BANK LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX ASST
February 26, 1998
JILA SAHAKARI BHOOMI VIKAS BANK LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX ALSO DY CIT ASST V JILA SAHAKARI BHOOMI VIKAS BANK LTD
February 1, 1998
K C N CHANDRASHEKAR Vs. ASSISTANT COMMISSIONER OF INCOME TAX
August 11, 1998
K K STEELS INDIA P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
October 13, 1998
KAMAL COMPANY Vs. ASSISTANT COMMISSIONER OF INCOME TAX ASSTT CIT V KAMAL CO ITA NO 756/JP/1992; ASST YR 1987 88 KEWALRAM NARSINGDAS V ASSTT CIT ITA NO 658/JP/1992; ASST YR 1987 88 AND ASSTT CIT V KEWALRAM NARSINGDAS ITA NO 757/JP/1992; ASST YR 1987 88
June 16, 1998
KAMKAP INDIA Vs. DEPUTY COMMISSIONER OF INCOME TAX
January 6, 1998
KAMLESH KUMARI SHARMA Vs. INCOME TAX OFFICER
February 26, 1998
KANTILAL CHHOTALAL Vs. DEPUTY COMMISSIONER OF INCOME TAX
April 30, 1998
KARNAL CO OP SUGAR MILLS LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
February 23, 1998
KASINKA TRADINGS Vs. ASSISTANT COMMISSIONER OF INCOME TAX
January 23, 1998
KEWALRAM NARSINGHDAS Vs. ASSISTANT COMMISSIONER OF INCOME TAX
July 29, 1998
KHIMJEE HUNSRAJ Vs. DEPUTY COMMISSIONER OF INCOME TAX
July 28, 1998
KIRLOSKAR INVESTMENTS FINANCE LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
March 4, 1998
KISHOR MOHANLAL TELWALA Vs. ASSISTANT COMMISSIONER OF INCOME TAX
September 2, 1998
KISHORE MOHANLAL TELWALA Vs. ASSISTANT COMMISSIONER OF INCOME TAX
February 9, 1998
KNITMAN P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
February 28, 1998
KSHEMODAYAM KURIES LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
February 19, 1998
KURIES ITD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
February 19, 1998
LACHHMANDAS Vs. INCOME TAX OFFICER
February 11, 1998
LAKSHMI DHATU UDYOG P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
June 30, 1998
LATE T GOVINDASWAMY BY LRS Vs. INCOME TAX OFFICER
March 17, 1998
LIBERTY GROUP MARKETING DIVISION Vs. ASSISTANT COMMISSIONER OF INCOME TAX ALSO ASSTT CIT V LIBERTY GROUP MARKETING DIVISION
February 18, 1998
LLOYD TRIESTINO Vs. DEPUTY COMMISSIONER OF INCOME TAX
July 31, 1998
LONGOWALIA POULTRY FARM Vs. DEPUTY COMMISSIONER OF INCOME TAX
June 30, 1998
MAHADEOBARI TEA CO P LTD Vs. DY CIT
May 8, 1998
MAHARASHTRA STATE CO OPERATIVE BANK LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
August 12, 1998
MANEKCHOWK CO OPERATIVE BANK LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
September 2, 1998
MANILAL BHAICHAND MEHTA FAMILY CHARITABLE TRUST Vs. ASSISTANT DIRECTOR OF INCOME TAX EXEMPTION
August 24, 1998
MCDOWELL CO LTD Vs. INSPECTING ASSISTANT COMMISSIONER
March 26, 1998
MEERA GOYAL Vs. DEPUTY COMMISSIONER OF INCOME TAX
April 1, 1998
MEWAR SUGAR MILLS LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
February 9, 1998
MICROLAND LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
March 17, 1998
MILKFOOD LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX
September 14, 1998
MINESH J MEHTA Vs. INCOME TAX OFFICER
June 4, 1998
MODERN THREADS INDIA LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
October 30, 1998
MODI XEROX LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
April 29, 1998
MOOL RAJ SINGH ORS Vs. INCOME TAX OFFICER
July 28, 1998
MTZ POLYESTERS LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
February 6, 1998
MUSTAQ AHMED ORS Vs. ASSISTANT COMMISSIONER OF INCOME TAX
December 23, 1998
NATIONAL HEALTH EDUCATION SOCIETY Vs. ASSISTANT DIRECTOR OF INCOME TAX EXEMPTIONS ASSTT DIRECTOR OF INCO
July 30, 1998
NEENA SYAL Vs. ASSISTANT COMMISSIONER OF INCOME TAX
September 21, 1998
NEERJA KUMARMANGALAM BIRLA Vs. ASSISTANT COMMISSIONER OF INCOME TAX
December 4, 1998
NEETA NITIN BHANUSHALI Vs. COMPETENT AUTHORITY
February 12, 1998
NIPPON DENRO ISPAT LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
January 20, 1998
NIRMAL AGRICULTURAL SOCIETY Vs. INCOME TAX OFFICER
December 28, 1998
NIRVAN PRINTS Vs. ASSISTANT COMMISSIONER OF INCOME TAX
June 11, 1998
NIRVAN PRINTS Vs. ASSISTANT COMMISSIONER OF INCOME TAX
November 6, 1998
OIL NATURAL GAS COMMISSION Vs. ADDITIONAL COMMISSIONER OF INCOME TAX
August 24, 1998
P GOVINDASWAMY Vs. COMMISSIONER OF INCOME TAX
April 27, 1998
P K FABRICS Vs. ASSISTANT COMMISSIONER OF INCOME TAX
March 5, 1998
P K KALIANNAN ORS Vs. ASSISTANT COMMISSIONER OF INCOME TAX
April 30, 1998
P NAVINKUMAR CO Vs. INCOME TAX OFFICER
August 7, 1998
P NAVINKUMAR CO Vs. INCOME TAX OFFICER
July 8, 1998
P RAMA GOPAL VARMA Vs. DEPUTY COMMISSIONER OF INCOME TAX
December 28, 1998
PANKAJ DAHYABHAI PATEL HUF Vs. ASSISTANT COMMISSIONER OF INCOME TAX CHANDRAKANT
August 4, 1998
PARIKH ENGG BODY BLDG CO LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
August 11, 1998
PATEL INDIA P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
June 22, 1998
PATEL RAJESHWMAR KANTILAL CO Vs. ASSISTANT COMMISSIONER OF INCOME TAX
February 5, 1998
PENINSULAR PLANTATIONS LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
January 23, 1998
PRABHU DAYAL LALLU RAM Vs. INCOME TAX OFFICER
July 6, 1998
PRITAM SINGH HUNJAN BROS Vs. ASSISTANT COMMISSIONER OF INCOME TAX
March 26, 1998
PSI DATA SYSTEMS LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX ASSESSMENT
June 23, 1998
PUNJAB BREWERIES LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX ALSO ASSTT CIT V PUNJAB BREWERIES LTD
August 25, 1998
PUSHPABEN P SONARUPAWALA Vs. ASSISTANT COMMISSIONER OF INCOME TAX
January 29, 1998
R K SYAL Vs. ASSISTANT COMMISSIONER OF INCOME TAX
September 16, 1998
R M L MEHROTRA Vs. ASSISTANT COMMISSIONER OF INCOME TAX DR SANJAY MEHROTRA V ASSTT CIT
May 29, 1998
RAMA DASS VIDYA SAGAR Vs. ASSISTANT COMMISSIONER OF INCOME TAX
April 23, 1998
RATTAN CHAND OSWAL Vs. WEALTH TAX OFFICER
February 26, 1998
RAVINDRA NATH KHANNA Vs. ASSISTANT COMMISSIONER OF WEALTH TAX ASHOK KHANNA V ASSTT CWT
October 5, 1998
RISHAB KUMAR JAIN Vs. ASSISTANT COMMISSIONER OF INCOME TAX
September 28, 1998
ROCKEY C NEROTH Vs. INCOME TAX OFFICER
January 8, 1998
ROHIT PRAKASH GOYAL Vs. ASSISTANT COMMISSIONER OF INCOME TAX
April 6, 1998
ROSHAN LAL MADAN Vs. ASSISTANT COMMISSIONER OF INCOME TAX
May 29, 1998
RUBY BUILDERS Vs. INCOME TAX OFFICER
July 3, 1998
RUBY BUILDERS Vs. INCOME TAX OFFICE
March 7, 1998
S K GUPTA Vs. DEPUTY COMMISSIONER OF INCOME TAX ALSO S K GUPTA HUF V DY CIT
July 20, 1998
S K GUPTA Vs. DEPUTY COMMISSIONER OF INCOME TAX
February 28, 1998
S K JAIN Vs. DEPUTY COMMISSIONER OF INCOME TAX
December 24, 1998
S N MISHRA Vs. INCOME TAX OFFICER ITO V PRAKASH KUMAR AGRAWAL PRAKASH KUMAR AGRAWAL V ITO K K PATHAK V VIJAY KUMAR ELWADHI V ITO K N KATIYAR V ASSTT CIT
November 25, 1998
S PUNJABI Vs. ASSISTANT COMMISSIONER OF INCOME TAX
April 30, 1998
SACHUMAL JAGUMAL CHETNANI Vs. ASSISTANT COMMISSIONER OF INCOME TAX INVESTIGATION
November 10, 1998
SAMIR DIAMOND MFG P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
January 27, 1998
SANDVIK ASIA LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
July 22, 1998
SANDVIK ASIA LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
December 4, 1998
SANDVIK ASIA LTD Vs. DY COMMISSIONER OF INCOME TAX
April 12, 1998
SANJEEV BATRA Vs. ASSISTANT COMMISSIONER OF INCOME TAX
August 14, 1998
SANJEEV M DESHMUKH AND ANOTHER Vs. COMPETENT AUTHORITY AND ANOTHER
April 17, 1998
SAT PAL PANDIT CO Vs. ASSISTANT COMMISSIONER OF INCOME TAX ALSO ASSTT CIT V SAT PAL PANDIT CO
May 5, 1998
SEWA SINGH CO Vs. INCOME TAX OFFICER
January 28, 1998
SHAKTI RICE GENERAL MILLS Vs. INCOME TAX OFFICER
February 16, 1998
SHANKAR SSK ITD Vs. DEPUTY COMMISSIONER OF INCOME TAX
July 28, 1998
SHANTI DEVI PROGRESSIVE EDUCATION SOCIETY Vs. ASSISTANT DIRECTOR OF INCOME TAX
September 28, 1998
SHASHIKALA RAJKUMAR KABRA Vs. INCOME TAX OFFICER
August 31, 1998
SHAW WALLACE COMPANY LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
April 22, 1998
SHEEBA RAPHEL Vs. ASSISTANT COMMISSIONER OF INCOME TAX
January 7, 1998
SHIVAMITUT DUDH UTPADAR SAH SANGH MARYADIT Vs. DEPUTY COMMIMONER OP INCOME TAX
March 12, 1998
SHIVAMRUT DUDH UTPADAK SAH SANGH MARYADIT Vs. DEPUTY COMMISSIONER OF INCOME TAX
December 3, 1998
SHIVRAM CO OPERATIVE HOUSING SOCIETY LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
August 17, 1998
SHREENATH BUILDERS Vs. DEPUTY COMMISSIONER OF INCOME TAX
December 11, 1998
SHRIGONDA S S K LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
September 18, 1998
SHYLA N PATEL Vs. ASSISTANT COMMISSIONER OF GIFT TAX
October 15, 1998
SILVER PALACE Vs. INCOME TAX OFFICER
June 24, 1998
SITADEVI DAGA Vs. ASSISTANT COMMISSIONER OF INCOME TAX ALSO SMT KAMLESH DAGA V ASSTT CIT
February 27, 1998
SMITHKLINE BEECHAM CONSUMER HEALTHCARE LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
March 31, 1998
SOLAPUR ZILLA VINKAR SAHAKARI FEDERATION NIYAMIT Vs. DEPUTY COMMISSIONER OF INCOME TAX
November 30, 1998
SOLAPUR ZILLA VINKAR SARAKARI FEDERATION N1YAMIT Vs. DEPUTY COMMISSIONER OF INCOME TAX
November 30, 1998
SREE RAJENDRA MILLS LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
September 7, 1998
SRI AMBUJA PETROCHEMICALS LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
November 29, 1998
SRIRAM KAPUR Vs. WEALTH TAX OFFICER
October 21, 1998
STATE BANK OF BIKANER JAIPUR Vs. DEPUTY COMMISSIONER OF INCOME TAX
October 29, 1998
STATE BANK OF HYDERABAD Vs. DEPUTY COMMISSIONER OF INCOME TAX
February 19, 1998
STATE BANK OF SAURASHTRA Vs. DEPUTY COMMISSIONER OF INCOME TAX
August 3, 1998
STATE BANK OF SAURASHTRA Vs. DEPUTY COMMISSIONER OF INCOME TAX
March 8, 1998
STEEL HOME Vs. ASSISTANT COMMISSIONER OF INCOME TAX
September 21, 1998
SUNIL SAHNI Vs. INCOME TAX OFFICER
October 30, 1998
SUPERNAL CORPN INDIA LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
May 28, 1998
SUTLEJ COTTON MILLS LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX ALSO SUTLEJ COTTON MILLS LTD V ASSTT CIT
January 29, 1998
SYNTHITE INDUSTRIAL CHEMICALS LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
July 17, 1998
T C USHA Vs. DEPUTY COMMISSIONER OF INCOME TAX
March 27, 1998
T P ROY CHOWDHURY CO LTD Vs. DEPUTY COMMISSIONER OF WEALTH TAX
August 17, 1998
T R GANAPATHY CHETTIAR Vs. INCOME TAX OFFICER
November 9, 1998
TATA IRON STEEL CO LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
June 17, 1998
TATA YODOGWA LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
January 8, 1998
TATIA SKYLINE HEALTH FARMS LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
August 31, 1998
TORRENT DRUGS CHEMICALS P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX DY CIT V TORRENT DRUGS CHEMICALS
September 1, 1998
U P NALKOOP NIGAM LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
December 24, 1998
UNITED BANK OF INDIA Vs. DEPUTY COMMISSIONER OF INCOME TAX DY CIT V UNITED BANK OF INDIA
March 27, 1998
UTTAM S ARORA Vs. DEPUTY COMMISSIONER OF INCOME TAX
February 23, 1998
V BASKARAN Vs. ASSISTANT COMMISSIONER OF INCOME TAX
August 7, 1998
V KATHIRVEL Vs. INCOME TAX OFFICER
September 8, 1998
V P THOMAS SONS Vs. ASSTT COMMISSIONER OF INCOME TAX
March 5, 1998
V T SOMASUNDARAM Vs. INCOME TAX OFFICER
July 17, 1998
VELJI TOKARSHI VIKMANI Vs. INCOME TAX OFFICER
June 8, 1998
VESTA INVESTMENTS TRADING CO P LTD Vs. COMMISSIONER OF INCOME TAX
May 27, 1998
VIDARBHA LIQUOR CORPORATION Vs. ASSISTANT COMMISSIONER OF INCOME TAX
October 30, 1998
VIJAY I SHETH Vs. INCOME TAX OFFICER
June 5, 1998
VIJAY I SHETH Vs. INCOME TAX OFFICER
May 6, 1998
VIKSHARA TRADING INVESTMENT AHMEDABAD LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
March 30, 1998
VIRENDRA KUMAR RAI AND OTHERS Vs. COMPETENT AUTHORITY
January 28, 1998
VOLTAS LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX ALSO DY CIT V VOLTAS LTD
January 27, 1998
VORA WAREHOUSING P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
November 9, 1998
WEALTH TAX OFFICER Vs. ADITYA NARULA
February 24, 1998
WEALTH TAX OFFICER Vs. WALAITI RAM HUF
May 28, 1998
WESTERN MAHARASHTRA WEAVERS CENTRAL CO OPERATIVE FEDERATION Vs. INCOME TAX OFFICER
December 16, 1998
WOLKEM INDIA LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
September 14, 1998
WOLKEM INDIA LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
September 10, 1998
ZAFRUL HASSAN IRAQI Vs. INCOME TAX OFFICER
March 31, 1998
ZEEKO SHOE FACTORY Vs. DEPUTY COMMISSIONER OF INCOME TAX
November 2, 1998