Case Index

Title
Date
A ABDUL RAHIM Vs. NAZARULLAH
September 24, 1998
A M SIRAJUDHEEN Vs. KERALA PUBLIC SERVICE COMMISSION AND OTHERS
August 5, 1998
A P SIVARAMAN Vs. INCOME TAX OFFICER
August 21, 1998
A RAGHAVAN Vs. UNION OF INDIA
August 20, 1998
A SAIDA BEEVI Vs. ADDITIONAL SALES TAX OFFICER
September 23, 1998
A V GOPALAKRISHNAN Vs. BYJU N
August 6, 1998
A VIDYASAGAR Vs. REGIONAL TRANSPORT AUTHORITY TRICHUR
July 1, 1998
ABDUL KHADER Vs. DIRECTOR CIVIL SUPPLIES DEPARTMENT
June 26, 1998
ABDUL KHADER Vs. SUB INSPECTOR OF POLICE
November 23, 1998
ABDUL RAHIM A M Vs. COMMERCIAL EMPLOYEES UNION
March 17, 1998
ABDUL RAHIMAN Vs. GOVERNMENT OF KERALA
October 14, 1998
ABDUL RAHIMAN KUNJU Vs. STATE OF KERALA
May 22, 1998
ABDUL RAHIMAN KUNJU M Vs. STATE OF KERALA
July 20, 1998
ABDUL SALAM Vs. MALLAPPALIY GRAMA PANCHAYAT
August 10, 1998
ABDULRAHIMAN Vs. PARAMESHWARAI AMMA
July 10, 1998
ABDURAHIMAN KUTTY HAJI Vs. NAFEESA
February 27, 1998
ABOOBACKER Vs. CANARA BANK
October 7, 1998
ABRAHAM CHACKO AND CO MADRAS Vs. KALLEPPURAM METALS KOCHI
November 24, 1998
ABU Vs. SUB DIVISIONAL MAGISTRATE
March 16, 1998
ACHAMMA Vs. UMMAYA
November 13, 1998
ACHUTHAN PILLAI AND COMPANY Vs. COMMISSIONER OF INCOME TAX
June 16, 1998
AJI KUMAR Vs. ASST EXCISE COMMISSIONER
November 11, 1998
AJITHKUMAR B Vs. PRESIDING OFFICER LABOUR COURT
March 12, 1998
ALAVI Vs. STATE OF KERALA
November 23, 1998
ALL KERALA SMALL SCALE TREAD RUBBER MANUFACTURERS ASSOCIATION Vs. SECRETARY TO GOVERNMENT INDUSTRIES DEPARTMENT
July 14, 1998
ALL KERALA TECHNICAL INSTITUTES ASSOCIATION Vs. STATE OF KERALA
June 5, 1998
ALLEPPEY FINANCIAL ENTERPRISES Vs. ASSISTANT DIRECTOR OF INCOME TAX INVESTIGATIONS
October 15, 1998
AMBATTU GOPALAKRISHNAN Vs. K GOVINDAN
November 3, 1998
AMBIKA DEVI Vs. JOINT REGIONAL TRANSPORT OFFICER
February 9, 1998
AMI PAVALIN Vs. RAJAN ACHARY
August 11, 1998
AMISON FOODS LTD Vs. REGISTRAR OF COMPANIES
September 18, 1998
AMMINI AMMA Vs. UNION OF INDIA
October 24, 1998
AMRITHAKUMARI Vs. V P RAMANATHAN
July 8, 1998
ANIL KUMAR V SARAF Vs. COMMISSIONER OF GIFT TAX
November 10, 1998
ANTONY Vs. RETURNING OFFICER
November 19, 1998
ANWESHI WOMENS COUNSELLING CENTRE AND Vs. STATE OF KERALA
July 30, 1998
ARAKKAN NARAYANAN Vs. INDIAN HANDLOOM TRADERS
November 18, 1998
ARAVIND V SARAF Vs. COMMISSIONER OF GIFT TAX
November 10, 1998
ARAVINDAKSHAN Vs. STATE OF KERALA
October 24, 1998
ARYA DURGA INDUSTRIES Vs. GENERAL MANAGER DISTRICT INDUSTRIES CENTRE KASARAGOD
June 10, 1998
ASHER AND CO Vs. HASSANKUTTY HAJEE
March 18, 1998
ASIAN DEVELOPMENT SERVICE Vs. COMMISSIONER OF INCOME TAX
August 27, 1998
ASIAN TECHS LIMITED Vs. INCOME TAX APPELLATE TRIBUNAL
December 17, 1998
ASOKAN MANAGING PARTNER KARTHIYANI OIL MILLS Vs. JAYAN
February 11, 1998
ASSERIKANDY KALLIANI Vs. KUNHIMADHAVI AMMA
September 26, 1998
AUGUSTINE MATHAI Vs. APPELLATE AUTHORITY
August 6, 1998
AUGUSTY DEVASIA Vs. HARIDASAN NAIR
April 15, 1998
AVINASIAPPAN Vs. STATE OF KERALA
March 18, 1998
AYAMU C K Vs. UNION OF INDIA
July 1, 1998
AYUSUMMA AND OTHERS Vs. MUZHUPPILANGAD PANCHAYAT
February 24, 1998
AYYAPPA Vs. ANANDA
December 3, 1998
AYYAPPAN Vs. ASST EXCISE COMMISSIONER
August 14, 1998
AYYAPPAN Vs. JOINT LABOUR COMMISSIONER
February 12, 1998
AYYAPPAN PILLAI Vs. RAVEENDRANATHAN
December 22, 1998
B MOHANDAS Vs. REGISTERING AUTHORITY REGIONAL TRANSPORT OFFICE TRICHUR
April 6, 1998
B. CHANDRAN AND ANOTHER Vs. GOVT. OF KERALA AND OTHERS
February 13, 1998
BAAJI GOVINDAN Vs. KERALA STATE HOUSING BOARD THIRUVANANTHAPURAM
September 25, 1998
BABURAJAN Vs. PARUKUTTY
February 27, 1998
BADARUDEEN Vs. KSRTC
July 22, 1998
BALACHANDRAN Vs. STATE OF KERALA
December 16, 1998
BALAKRISHNAN Vs. P V MOHANAN
January 6, 1998
BALAKRISHNAN NAIR Vs. RAM MOHAN NAIR
April 6, 1998
BALAN Vs. STATE OF KERALA
May 19, 1998
BANK OF CREDIT AND C INTERNATIONAL Vs. ABDUL RAHIMAN
January 8, 1998
BEENA MARIAM GEORGE Vs. STATE OF KERALA
March 5, 1998
BEENA METALS Vs. COMMISSIONER OF INCOME TAX
October 9, 1998
BENNY MATHEW Vs. MOHANAN
October 14, 1998
BENNY T D, Vs. REGISTRAR, CO-OPERATIVE SOCIETIES
May 4, 1998
BESTOTEL Vs. STATE OF KERALA
March 18, 1998
BHARATH INDUSTRIES Vs. ADDITIONAL SALES TAX OFFICER-II MUVATTUPUZHA
March 17, 1998
BHARATHIYA COFFEE WORKERS CATERING SERVICE PRIVATE LIMITED Vs. INDIAN COFFEE WORKERS CO OPERATIVE SOCIETY LIMITED
October 27, 1998
BHASKARAN CHANDRASEKHARAN Vs. V RADHAKRISHNAN
April 6, 1998
BIJU Vs. STATE OF KERALA
March 2, 1998
BIJU Vs. SUB INSPECTOR OF POLICE PAVARATTY POLICE STATION
March 2, 1998
BINCY MATHEW Vs. SABU ABRAHAM
August 10, 1998
BINDHI B OPTHALMIC ASSISTANT Vs. STATE OF KERALA AND ORS
November 25, 1998
BINDU Vs. STATE BANK OF TRAVANCORE
March 31, 1998
BLACK MARBLE GRANITES Vs. BIJU
August 21, 1998
BOARD OF DIRECTORS OF THE MUKKOM SERVICE CO OP BANK LTD Vs. JOINT REGISTRAR OF CO OP SOCIETIES
March 24, 1998
BOMBAY BURMAH TRADING CORPORATION LIMITED Vs. STATE OF KERALA
November 4, 1998
BOOK CENTRE Vs. MAHATMA GANDHI UNIVERSITY KOTTAYAM
August 14, 1998
C AMMINI AMMA Vs. UNION OF INDIA
October 29, 1998
C KRISHNAMOORTHY Vs. OFFICIAL LIQUIDATOR HIGH COURT OF KERALA
August 22, 1998
C P FATHIMA Vs. STATE OF KERALA
June 25, 1998
C. AJITHKUMAR Vs. STATE OF KERALA
January 5, 1998
C. K. RAMA Vs. ABDULLA KUNHI
February 13, 1998
CANARA BANK STAFF UNION Vs. UNION OF INDIA UOI
February 5, 1998
CARBON AND CHEMICALS I E ASSOCIATION Vs. UNION OF INDIA UOI
February 9, 1998
CARBON AND CHEMICALS INDIA LIMITED Vs. PHILLIPS CARBON BLACK LIMITED
March 30, 1998
CENTRAL BOARD OF DIRECT TAXES Vs. COCHIN GOODS TRANSPORT ASSOCIATION
October 14, 1998
CHACKO Vs. STATE OF KERALA
May 19, 1998
CHACKO P C Vs. STATE OF KERALA
June 19, 1998
CHAKOLA SILK HOUSE Vs. ABDUL SATHAR ISMAIL SAIT
December 9, 1998
CHALLENGER RUBBERS P LTD Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAXES
December 31, 1998
CHAMI NARAYANAN Vs. V R KRISHNA IYER
July 1, 1998
CHANDRAMATHI K K Vs. VADAKKUMPAD SERVICE CO-OPERATIVE BANK LTD
August 18, 1998
CHANDRAN Vs. STATE OF KERALA
May 20, 1998
CHANDRAN Vs. GOPALAKRISHAN
February 13, 1998
CHANDRASEKHARAN Vs. SANTHAMMA
May 22, 1998
CHANDRASEKHARAN NAIR Vs. STATE OF KERALA
December 19, 1998
CHANDRASEKHARAN PILLAI Vs. STATE OF KERALA
July 22, 1998
CHANTHU SAINABA Vs. STATE OF KERALA
September 15, 1998
CHELLAMMA PILLAI Vs. RAJAPPAN NADAR
May 20, 1998
CHEMARI BALAN NAIR Vs. MANIKKOTH VILASINI
March 31, 1998
CHEROOTTY BALAN Vs. VELAYUDHAN NAIR
January 16, 1998
CHIEF SECURITY COMMISSIONER SOUTHERN RAILWAY AND Vs. SREEDHARAN K
February 26, 1998
CHIRAKADAVU S CO OP BANK LTD Vs. AUTHORITY UNDER PAYMENT OF S A ACT
January 6, 1998
CHIRAYATH JEWELLERY Vs. ADDITIONAL SALES TAX OFFICER-II CHALAKKUDI
September 23, 1998
CHOYICHI Vs. RAGHAVAN
June 6, 1998
CHRISTIAN COLLEGE CO OPERATIVE SOCIETY Vs. ANNAMMA JOHN
July 29, 1998
CHRISTOPHER Vs. SBT
March 3, 1998
CHUMATTU THOZHILALI CONGRESS Vs. STATE OF KERALA
February 9, 1998
CIT Vs. SOUTH INDIAN BANK LTD
December 19, 1998
CITIZEN CHAMBER OF CIVIL STATION AREA Vs. JOSEPH
February 11, 1998
COCHIN CO OPERATIVE HOSPITAL Vs. ANNAMMA
February 16, 1998
COMMISSIONER AND SECRETARY TO GOVERNMENT HIGHER EDUCATION DEPARTMENT Vs. JAYA GOKUL EDUCATIONAL TRUST
March 3, 1998
COMMISSIONER OF GIFT TAX Vs. STELLA
January 16, 1998
COMMISSIONER OF GIFT TAX Vs. VARGHESE P A DR
June 2, 1998
COMMISSIONER OF GIFT TAX Vs. INDIRA DEVI
July 24, 1998
COMMISSIONER OF INCOME TAX Vs. P K NARAYANAN
July 27, 1998
COMMISSIONER OF INCOME TAX Vs. SEA PEARL INDUSTRIES NO 2
July 23, 1998
COMMISSIONER OF INCOME TAX Vs. DIZA ELECTRICALS
July 29, 1998
COMMISSIONER OF INCOME TAX Vs. MEAT PRODUCTS OF INDIA LIMITED
July 31, 1998
COMMISSIONER OF INCOME TAX Vs. P GANGADHARAN
July 31, 1998
COMMISSIONER OF INCOME TAX Vs. K GOVINDAN AND SONS
July 31, 1998
COMMISSIONER OF INCOME TAX Vs. KERALA NUT FOOD CO
August 4, 1998
COMMISSIONER OF INCOME TAX Vs. SARAF TRADING CORPORATION
August 4, 1998
COMMISSIONER OF INCOME TAX Vs. STEEL COMPLEX LIMITED
August 4, 1998
COMMISSIONER OF INCOME TAX Vs. TRAVANCORE TITANIUM PRODUCTS LIMITED
August 18, 1998
COMMISSIONER OF INCOME TAX Vs. APPOLLO TYRES LIMITED
August 19, 1998
COMMISSIONER OF INCOME TAX Vs. KOTTIYUR LIQUORS
August 19, 1998
COMMISSIONER OF INCOME TAX Vs. KERALA TRANSPORT COMPANY
August 14, 1998
COMMISSIONER OF INCOME TAX Vs. CELINE P M SMT
July 8, 1998
COMMISSIONER OF INCOME TAX Vs. TRAVANCORE CEMENTS LIMITED
July 10, 1998
COMMISSIONER OF INCOME TAX Vs. BRILLIANT EXPORTS
June 25, 1998
COMMISSIONER OF INCOME TAX Vs. SEA PEARL INDUSTRIES NO 1
June 25, 1998
COMMISSIONER OF INCOME TAX Vs. N KRISHNAN
September 29, 1998
COMMISSIONER OF INCOME TAX Vs. SOUTHERN PAPER PRODUCTS P LTD
September 17, 1998
COMMISSIONER OF INCOME TAX Vs. ENGLISH INDIAN CLAYS LIMITED
August 26, 1998
COMMISSIONER OF INCOME TAX Vs. PALGHAT SHADI MAHAL TRUST
October 24, 1998
COMMISSIONER OF INCOME TAX Vs. RAM BAHADUR THAKUR LIMITED
October 28, 1998
COMMISSIONER OF INCOME TAX Vs. KERALA SHIPPING CORPN LTD
October 28, 1998
COMMISSIONER OF INCOME TAX Vs. HOTEL AND ALLIED TRADERS P LTD
June 24, 1998
COMMISSIONER OF INCOME TAX Vs. VRINDAVAN HOTELS PRIVATE LIMITED
June 24, 1998
COMMISSIONER OF INCOME TAX Vs. A M MOOSA
June 10, 1998
COMMISSIONER OF INCOME TAX Vs. KERALA STATE INDUSTRIAL DEVELOPMENT CORPORATION LTD
March 24, 1998
COMMISSIONER OF INCOME TAX Vs. KERALA STATE INDUSTRIAL DEVELOPMENT CORPORATION LTD
March 27, 1998
COMMISSIONER OF INCOME TAX Vs. KALA CARTONS
April 6, 1998
COMMISSIONER OF INCOME TAX Vs. S P NAYAK AND RAMESH M
January 21, 1998
COMMISSIONER OF INCOME TAX Vs. ABRAHAM V I
January 23, 1998
COMMISSIONER OF INCOME TAX Vs. MANI M
January 14, 1998
COMMISSIONER OF INCOME TAX Vs. DHARMADEEPTI
February 12, 1998
COMMISSIONER OF INCOME TAX Vs. KURIAN ABRAHAM
February 9, 1998
COMMISSIONER OF INCOME TAX Vs. PAVUNNY K I
February 6, 1998
COMMISSIONER OF INCOME TAX Vs. NARAYANAN P V
February 4, 1998
COMMISSIONER OF INCOME TAX Vs. POULOSE AND MATHEN PRIVATE LIMITED
February 3, 1998
COMMISSIONER OF INCOME TAX Vs. G RAMESAN
March 4, 1998
COMMISSIONER OF INCOME TAX Vs. COMPUTERISED ACCOUNTING AND MANAGEMENT SERVICE PRIVATE LIMITED
February 18, 1998
COMMISSIONER OF INCOME TAX Vs. CO OPERATIVE SUGARS LIMITED
February 18, 1998
COMMISSIONER OF INCOME TAX Vs. JACOBS PRIVATE LIMITED
March 13, 1998
COMMISSIONER OF INCOME TAX Vs. ANAND THEATRES
March 11, 1998
COMMISSIONER OF INCOME TAX Vs. HOTEL LUCIYA
March 11, 1998
COMMISSIONER OF INCOME TAX Vs. A M ZAINALABDEEN MUSALIAR
December 1, 1998
COMMISSIONER OF INCOME TAX Vs. R BHARATHAN
November 4, 1998
COMMISSIONER OF INCOME TAX Vs. SUDHAKARAN NAIR
November 11, 1998
COMMISSIONER OF INCOME TAX Vs. P NATESAN ACHARY
November 11, 1998
COMMISSIONER OF INCOME TAX Vs. JOHNY JOSEPH
November 16, 1998
COMMISSIONER OF INCOME TAX Vs. COMMONWEALTH TRUST INDIA LIMITED
November 16, 1998
COMMISSIONER OF WEALTH TAX Vs. N C J RAJAN
November 11, 1998
COMMISSIONER OF WEALTH TAX Vs. P V VARGHESE
March 3, 1998
COMMISSIONER OF WEALTH TAX Vs. P KRISHNA WARRIER
June 8, 1998
COMMISSIONER OF WEALTH TAX Vs. N C J JOHN
July 15, 1998
CONTROLLER OF ESTATE DUTY Vs. SARAF
November 16, 1998
COROMANDAL DISTRIBUTORS Vs. FOOD INSPECTOR
July 30, 1998
DAMODARAN Vs. MUNSIFF THALIPARAMBA
June 17, 1998
DAVIS Vs. R T A TRICHUR
October 5, 1998
DAYALAN RAJES Vs. STATE OF KERALA
March 11, 1998
DENA BANK Vs. SHAKUNTALA MADHAVAN
October 7, 1998
DEPUTY CAIT Vs. JAYAKUMAR T K
March 11, 1998
DEPUTY COMMISSIONER OF SALES TAX LAW BOARD OF REVENUE TAXES ERNAKULAM Vs. V V KAMMATH AND SONS
January 28, 1998
DEPUTY COMMISSIONER OF SALES TAX LAW BOARD OF REVENUE TAXES ERNAKULAM Vs. K P NAZEER
October 7, 1998
DEPUTY COMMISSIONER OF SALES TAX LAW BOARD OF REVENUE TAXES ERNAKULAM Vs. CROSS FIELD RUBBERS
September 14, 1998
DEPUTY COMMISSIONER OF SALES TAX LAW BOARD OF REVENUE TAXES ERNAKULAM Vs. RAIBAN TOURIST HOME
November 11, 1998
DEPUTY COMMISSIONER OF SALES TAX LAW BOARD OF REVENUE TAXES ERNAKULAM Vs. K BHASKARAN PILLAI
December 18, 1998
DEVAKI Vs. 1ST ADDL DISTRICT JUDGE
April 6, 1998
DEVASSY Vs. KSEDC
November 24, 1998
DIVAKARAN Vs. ABDUL KALAM
December 23, 1998
DIVAKARAN Vs. STATE OF KERALA
May 27, 1998
DIVISIONAL ENGINEER ADMN TELECOM Vs. ROBERT SAM
February 12, 1998
DIVISIONAL RAILWAY MANAGER Vs. N.C. SINGERA RAJ
November 20, 1998
DY COMMISSIONER OF SALES TAX Vs. SUPREME BOARDS
February 11, 1998
E KUTTAPPAN Vs. SAROJINI BHASKARAN
June 23, 1998
E L JOSEPH Vs. DHARMARAJAN
May 27, 1998
E S I CORPORATION Vs. HOTEL AMRED
March 5, 1998
E.A. BONNY Vs. RAICHAL BINDU
March 23, 1998
EAGLE SHIPPING AGENCIES P LTD Vs. COCHIN PORT TRUST
June 26, 1998
EASOW EASOW Vs. RAJAN KALLIPPARA THEKKEVEETIL
March 23, 1998
EASWARA IYER Vs. VELLA MUTHAN
June 1, 1998
EBRAHIM SOOPI Vs. MANIKKA
July 8, 1998
ELIZABETH Vs. DIRECTOR OF HEALTH SERVICES
October 7, 1998
EMMANUEL Vs. UNION OF INDIA
September 15, 1998
EMPLOYEES STATE INSURANCE CORPORATION Vs. STATE OF KERALA
February 2, 1998
ERNAKULAM NORTH DEVELOPMENT CO ORDINATION COUNCIL Vs. UNION OF INDIA
October 24, 1998
EXECUTIVE OFFICER WADAKKANCHERRY PANCHAYAT Vs. P P ABDUL RAHIMAN
June 30, 1998
FOOD CORPORATION OF INDIA Vs. K CHAMY
July 8, 1998
FOOD CORPORATION OF INDIA Vs. SALAM TRADERS
March 31, 1998
FR GEORGE PANAKEZHAM Vs. REGIONAL TRANSPORT OFFICER
August 7, 1998
FR THOMAS THYTHOTTAM Vs. GOVERNMENT OF KERALA
September 11, 1998
FR WILLIAM FERNANDEZ Vs. STATE OF KERALA
January 6, 1998
FRANCIS Vs. DEPUTY REGISTRAR
March 31, 1998
FRANCIS GOMEZ Vs. PRESIDENT THIRUVANANTHAPURAM SHOPS AND
November 9, 1998
FRANCIS GOMEZ AND ANR. Vs. STATE OF KERALA
November 9, 1998
FRANCIS SAVIO Vs. STATE OF KERALA
June 17, 1998
G JAYAKUMAR Vs. SUPERINTENDENT CENTRAL EXCISE CUSTOMS PREVENTIVE AND INTELLIGENCE UNIT THIRUVANANTHAPURAM
May 21, 1998
G K NAIR Vs. DEPUTY COMMISSIONER OF INCOME TAX
December 22, 1998
G. DEVARAJAN Vs. STATE OF KERALA
June 16, 1998
GANGADHARAN Vs. STATE OF KERALA
September 11, 1998
GANGADHARAN NAIR G Vs. COMMISSIONER OF INCOME TAX
June 19, 1998
GENERAL FOODS P LTD Vs. STATE OF KERALA
April 1, 1998
GENERAL SECRETARY KERALA STATE CO OP BANK EMPLOYEES ASSOCIATION TRIVANDRUM Vs. LABOUR COURT QUILON
February 2, 1998
GEO TECH CONSTRUCTION COMPANY PRIVATE LIMITEDLTD Vs. HINDUSTAN STEEL WORKS CONSTRUCTION LIMITED COCHIN
August 28, 1998
GEORGE Vs. STATE OF KERALA
August 12, 1998
GEORGE JOSEPH Vs. ALPHONSA
October 15, 1998
GEORGE PETER Vs. SASI
October 13, 1998
GEORGE PHILIP MODAYIL Vs. ASSISTANT COMMISSIONER OF INCOME TAX
June 23, 1998
GIRIJA KUMARI Vs. STATE OF KERALA
January 7, 1998
GLADIA JOSE V. DON BOSCO GIRLS HIGH SCHOOL, KODAKARA Vs. MANAGER, PAVANATHA PROVINCIAL HOUSE AND OTHERS
June 4, 1998
GOPALAKRISHNA PILLAI Vs. RETURNING OFFICER
December 8, 1998
GOPALAKRISHNAN NAIR Vs. MANAGER K P S P M H SCHOOL
September 29, 1998
GOPINATH Vs. STATE OF KERALA
March 31, 1998
GOVINDAN SASI Vs. STATE OF KERALA
June 24, 1998
GOVINDANKUTTY Vs. ADDL INSPECTOR LEGAL METEOROLOGY
November 19, 1998
GURJAR AND COMPANY Vs. ASSISTANT COMMISSIONER
September 25, 1998
HAREENDRAN T.R. Vs. STATE OF KERALA AND OTHERS
June 5, 1998
HARI BABU Vs. RETURNING OFFICER
September 14, 1998
HARRISONS MALAYALAM LTD Vs. STATE OF KERALA
August 28, 1998
HASSAN Vs. JOINT REGISTRAR OF CO OPERATIVE SOCIETIES
August 28, 1998
HINDUSTAN CONSTRUCTION CO LTD Vs. K S E B
December 15, 1998
HINDUSTAN ENGINEERING CO Vs. ASSISTANT COMMISSIONER
August 13, 1998
HOLY FAMILY CHITTIES AND LOANS (P) LTD. (IN LIQUIDATION) Vs. T.D. MATHEW AND ANOTHER
May 21, 1998
HOTEL AND ALLIED TRADES PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
June 24, 1998
HUBERT PEYOLI Vs. SANTHAVILASATH KESAVAN SIVADASAN
May 22, 1998
HUBERT PEYOLI Vs. SANTHAVILASATHU KESAVAN SIVADASAN
April 22, 1998
IBRAHIM OTHAYOTH Vs. SUB INSPECTOR OF POLICE
January 5, 1998
IDUKKI DISTRICT POST AND TELEGRAPH DEPARTMENTS EMPLOYEES CO OPERATIVE SOCIETY IN RE Vs. IDUKKI DISTRICT POST AND TELEGRAPH DEPARTMENTS EMPLOYEES CO OPERATIVE SOCIETY IN RE
July 10, 1998
IMMANUEL Vs. MATHEW
December 23, 1998
INDIAN BANK Vs. R JAYASREE
July 8, 1998
INDIRA DEVI K N Vs. DEPUTY COMMISSIONER OF AGRICULTURAL INCOME TAX
March 11, 1998
INDIRA RANI B Vs. COMMISSIONER OF INCOME TAX
December 4, 1998
INSPECTING ASSISTANT COMMISSIONER OF AGRICULTURAL INCOME TAX AND SALES TAX Vs. ISSAC PETER
January 28, 1998
ISA ATHUL ULOOM SANGHAM Vs. ODAKKAL ABDULLAKUTTY MUSLIAR
November 12, 1998
ITTY MATHEW Vs. RAMANI
April 1, 1998
J KRISHNAN NAIR Vs. P JASEENTHA
June 30, 1998
J S NAIK Vs. ASST COMMISSIONER AIR CUSTOMS
November 13, 1998
J SUBBAIAH CHETTIAR AND SONS Vs. STATE OF KERALA
September 16, 1998
JACOB ABRAHAM Vs. STATE OF KERALA
December 21, 1998
JACOB MATHEW Vs. MAYA PHILIP ALIAS ANNAMA
September 15, 1998
JACOB VADAKKANCHERRY Vs. STATE OF KERALA
January 8, 1998
JAIHIND Vs. STATE OF KERALA
April 6, 1998
JALAJAM SOMAPALAN Vs. STATE OF KERALA
January 6, 1998
JANARDHANAN Vs. STATE OF KERALA
March 4, 1998
JANCY JOSEPH Vs. UNION OF INDIA
November 13, 1998
JANE ANDREW AUSTIN Vs. BRANCH MANAGER STATE BANK OF TRAVANCORE KOLLAM
June 18, 1998
JAYA MADHAVAN ALIAS JAYAN Vs. STATE OF KERALA
March 17, 1998
JAYACHANDRAN Vs. BABURAJ
May 20, 1998
JAYADEVAN Vs. VARGHESE
December 9, 1998
JAYALAKSHMI GRANITE METAL INDUSTRIES Vs. STATE OF KERALA
March 18, 1998
JAYAPRAKASH Vs. REGIONAL TRANSPORT OFFICER
December 21, 1998
JAYARAJAN Vs. GANGADHARA MENON
April 6, 1998
JAYARAJAN Vs. GANGADHARA MENON
April 5, 1998
JESSY JACOB Vs. STATE OF KERALA
August 6, 1998
JIFFIRI AND KAREEM Vs. AGRICULTURAL INCOME TAX OFFICER
June 1, 1998
JOHN Vs. BISHOP OF THE DIOCESE OF PALAI
June 26, 1998
JOHN K PAUL Vs. STATE OF KERALA
August 28, 1998
JOHN PAUL Vs. THOMAS THOMAS
March 24, 1998
JOINT R T O Vs. MOHANDAS
May 19, 1998
JOLY JOHN Vs. STATE OF KERALA
February 2, 1998
JOMU KURIAN Vs. SIBY
June 2, 1998
JONY JACOB Vs. STATE OF KERALA
August 6, 1998
JOSE ANTONY KOKKAD Vs. OFFICIAL LIQUIDATOR HIGH COURT OF KERALA KOCHI
June 25, 1998
JOSE JACOB Vs. STATE OF KERALA
September 8, 1998
JOSEPH Vs. STATE OF KERALA
June 11, 1998
JOSEPH AUGUSTHY Vs. MARY ELIZABETH MATHEW
February 17, 1998
JOSEPH KONDODY Vs. MICHAEL KURUVILLA
March 10, 1998
JOSEPH MICHAEL AND BROS LIMITED Vs. AGRICULTURAL INCOME TAX OFFICER
October 7, 1998
JOSEPH N J Vs. ASST GENERAL MANAGER BANK OF BARODA
November 16, 1998
JOY Vs. REGIONAL TRANSPORT AUTHORITY
October 13, 1998
JULLUNDER D AND N MFG CO Vs. JAYADEVAN
October 26, 1998
JUSTICE M M PAREED PILLAY Vs. UNION OF INDIA
February 3, 1998
K A KOCHAPPAN Vs. DEPUTY COMMISSIONER LAW ERNAKULAM
September 26, 1998
K A UMMERKUTTY Vs. STATE OF KERALA
October 9, 1998
K BEERAN Vs. COMMISSIONER OF INCOME TAX
March 27, 1998
K G KESHAVA BHAT Vs. STATE OF KERALA
November 17, 1998
K GOVINDAN AND SONS Vs. UNION OF INDIA
December 14, 1998
K K PONNAPPAN Vs. SIBI C J
March 24, 1998
K K VISWANATHAN MASTER Vs. LALITHA RAJAGOPAL
November 11, 1998
K KUNHALAVI Vs. REGIONAL TRANSPORT AUTHORITY MALAPPURAM
December 14, 1998
K KUTTAN NAIR Vs. P MAMMI
November 3, 1998
K L MOHAN Vs. STATE OF KERALA
August 26, 1998
K M XAVIER AND COMPANY Vs. INTELLIGENCE OFFICER SQUAD NO III SALES TAX DEPARTMENT PALAKKAD
August 25, 1998
K MURALEEDHARAN PILLAI Vs. COCHIN UNIVERSITY OF SCIENCE AND TECHNOLOGY ERNAKULAM
April 21, 1998
K PREMAVALLI Vs. STATE OF KERALA
April 15, 1998
K R GIRIJAN Vs. STATE OF KERALA
April 28, 1998
K RAVEENDRANATHAN PILLAI Vs. STATE OF KERALA
April 6, 1998
K S R T C Vs. STATE TRANSPORT AUTHORITY
March 4, 1998
K SHAHEED Vs. P K SHAHIDA
June 24, 1998
K T MUHAMMED Vs. KURUMANNIL MELEMANNIL ABDHULSALAM HAJI
August 18, 1998
K V MANKRAM AND CO Vs. STATE OF KERALA
July 10, 1998
K V MUHAMMED KUNHI Vs. P JANARDHANAN
June 23, 1998
K. DAVID MATHEW Vs. KERALA WATER AUTHORITY, THIRUVANANTHAPURAM AND ANOTHER
October 7, 1998
K. KRISHNANKUTTY Vs. STATE OF KERALA
August 18, 1998
K.C. JOSEPH Vs. C.H. MAMMU HAJI
October 24, 1998
K.K. LALITHA Vs. STATE OF KERALA AND OTHERS
May 28, 1998
K.P. MAHILAMONY Vs. HEADMASTER, MANAPRAM EAST U.P. SCHOOL AND OTHERS
February 6, 1998
KADERIA COIR MART AND CO Vs. STATE OF KERALA
July 2, 1998
KAIKKARA CONSTRUCTION COMPANY Vs. SUPERINTENDING ENGINEER HARBOUR ENGINEERING PROJECT CIRCLE KOLLAM
December 4, 1998
KALARIKKAL THRESSIAMMA Vs. KALLIDUKKANANIKKAL JOSEPH
February 6, 1998
KALPAKA ENTERPRISES Vs. COMMISSIONER OF INCOME TAX
March 25, 1998
KAMALAKSHY Vs. DISTRICT COLLECTOR
September 23, 1998
KANIAMPURAM BRORS Vs. STATE OF KERALA
April 1, 1998
KANNADI SERVICE COOPERATIVE BANK LTD Vs. VISWANATHAN
August 12, 1998
KAREEM N T A Vs. ASSISTANT COMMISSIONER OF INCOME TAX
February 13, 1998
KARIMTHARUVI TEA ESTATES LIMITED Vs. STATE OF KERALA
October 20, 1998
KARUNA KURIES and FINANCE Vs. KUNJU VAREED
September 22, 1998
KARUNAKARAN NAIR Vs. MEHTA P LTD
June 26, 1998
KATHERINE ITTOOP Vs. THE FOOD INSPECTOR
June 26, 1998
KERALA SMALL FINANCIERS ASSOCIATION Vs. STATE OF KERALA
August 25, 1998
KERALA SOAPS AND OILS LTD Vs. V T VALSAN
September 8, 1998
KERALA STATE BAMBOO CORPORATION LIMITED Vs. COMMISSIONER OF INCOME TAX
August 27, 1998
KERALA STATE BEVERAGES CORPORATION Vs. MCDOWELL AND CO LTD
September 28, 1998
KERALA STATE CO-OP MARKETING FEDERATION LTD Vs. COMMISSIONER OF INCOME-TAX
May 13, 1998
KERALA STATE COIR CORPORATION LTD Vs. INDUSTRIAL TRIBUNAL
November 16, 1998
KERALA STATE ELECTRICITY BOARD Vs. CHANDRAMATHY
August 14, 1998
KERALA STATE EXCISE STAFF ASSOCIATION Vs. STATE OF KERALA
March 10, 1998
KERALA STATE ROAD TRANSPORT CORPORATION Vs. GENERAL INSURANCE CORPORATION OF INDIA
January 13, 1998
KESAVAN THANKAPPAN Vs. STATE OF KERALA
May 21, 1998
KHATAISONS Vs. STATE OF KERALA
May 28, 1998
KIZHAKKUMPURATH CHANKOYI Vs. THANIKKUZHIYIL VELLAYI
March 10, 1998
KOCHUTHRESIA ANTONY Vs. ANGAMALY MUNICIPALITY
August 4, 1998
KODIYIL ABDU Vs. KODIYIL PATHUMMA
February 24, 1998
KODUVAYUR S C B Vs. LABOUR COURT
August 14, 1998
KOROTH EARAYINTAVIDA SAFIYA Vs. P A HARIDASAN
March 17, 1998
KOTTAL AYISHUMMA Vs. STATE OF KERALA
August 25, 1998
KPSC Vs. HAREENDRAN
October 26, 1998
KRISHNA VENI Vs. RAJAGOPAL
January 12, 1998
KRISHNAN Vs. UNITED INDIA INSURANCE COMPANY
June 12, 1998
KRISHNAN NAIR Vs. DIRECTOR OF AGRICULTURE
August 6, 1998
KRISHNAN NAMBOODIRI Vs. A P UNNIKRISHNAN NAMBOODIRI
July 21, 1998
KRISHNANKUTTY Vs. GURUVAYOOR DEVASWOM MANAGING COMMITTEE
July 24, 1998
KSRTC Vs. M S B PALACE MOTORS
October 20, 1998
KUMARAN Vs. RETURNING OFFICER
June 24, 1998
KUMARANKUTTY Vs. HIGH COURT OF KERALA
June 29, 1998
KUNHABDULLA HAJI Vs. IBRAYI
May 20, 1998
KUNHIKANNAN NAMBIAR Vs. SUMITHRA AMMA
October 13, 1998
KUNHIRAMAN Vs. SANTA
March 2, 1998
KUNJU VISWANADHAN Vs. RAMAKRISHNAN SURENDRAN
March 25, 1998
KURIAKOSE Vs. DISTRICT COLLECTOR
June 24, 1998
KURIAN Vs. DISTRICT COLLECTOR
May 20, 1998
KURIEN JOSEPH Vs. STATE OF KERALA AND OTHERS
October 7, 1998
KURIKATTIL RUBBER INDUSTRIES Vs. KERALA STATE ELECTRICITY BOARD
November 27, 1998
KURUVILLA Vs. UNION OF INDIA
November 11, 1998
LAILA BEEGAM Vs. REGIONAL TRANSPORT OFFICER
February 2, 1998
LAND ACQUISITION OFFICER Vs. NARAYANAN
September 17, 1998
LAWRENCE Vs. XAVIER
July 23, 1998
LORD KRISHNA BANK LTD Vs. LABOUR ENFORCEMENT OFFICER
February 24, 1998
LOVELY THOMAS Vs. STATE OF KERALA
March 10, 1998
M A JOSHI LIGURE CHEMICALS Vs. STATE OF KERALA
July 3, 1998
M C USSAIN Vs. STATE OF KERALA
October 29, 1998
M D HAIR BABU Vs. RETURNING OFFICER KUDAYATHOOR SERVICE CO OPERATIVE BANK LIMITED
September 14, 1998
M G VIJI Vs. P T OMANA
August 22, 1998
M J THOMAS Vs. STATE OF KERALA
February 10, 1998
M K CHANDRAN Vs. COMMISSIONER OF POLICE KOCHI
May 20, 1998
M K KUNHIRAMAN Vs. SANTHA ALIAS DEVAKI
March 2, 1998
M K VELAYUDHAN Vs. SUB INSPECTOR OF POLICE IRINJALAKKUDA
January 19, 1998
M MATHEW Vs. COMMISSIONER OF INCOME TAX
October 16, 1998
M S PAULOSE Vs. VARGHESE
July 8, 1998
M SOBHA Vs. RAJAKUMARI UNNITHAN
November 2, 1998
M V BAHULEYAN Vs. STATE OF KERALA
July 15, 1998
M/S P P SONS Vs. ASST COMMISSIONER OF SALES TAX
August 11, 1998
M/S. KELTRODE ARC PVT. LTD. AND ANR. Vs. KERALA FINANCIAL CORPORATION, TRIVANDRUM
September 23, 1998
MABLE Vs. HARIS
April 3, 1998
MADHAVAN Vs. KARTHIANI
February 23, 1998
MAHATMA HIGH SCHOOL Vs. STATE OF KERALA
December 15, 1998
MAHESH B SHAH Vs. ASSISTANT COMMISSIONER OF INCOME TAX
December 18, 1998
MALAYALA MANORMA COMPANY LTD Vs. COMMISSIONER OF INCOME TAX
November 5, 1998
MANAGER F M C T HIGH SCHOOL Vs. D E O ALUVA
January 9, 1998
MANAGER M U U P SCHOOL Vs. ASST EDUCATIONAL OFFICER
October 14, 1998
MANHANTEVIDA MAHAMOOD Vs. CHAKKARATH KULANGARA PREMA
January 21, 1998
MANILAL Vs. STATE OF KERALA
June 11, 1998
MANMADHAN Vs. KSEB
November 2, 1998
MANOHARAN Vs. STATE OF KERALA
April 1, 1998
MANOJAKUMARI Vs. BHASI
June 1, 1998
MARAKKAR Vs. GOVERNMENT OF KERALA
October 5, 1998
MARCI CELINE DSOUZA Vs. RENIE FERNANDEZ
February 3, 1998
MARIYAMMA Vs. STATE OF KERALA
May 29, 1998
MARY JOHN Vs. VALLATHOL NAGAR GRAMA PANCHAYAT
November 16, 1998
MATHAI Vs. PRINCIPAL DISTRICT AND SESSIONS JUDGE
November 12, 1998
MATHEW Vs. GILBERT
March 25, 1998
MATHEW Vs. SCARIA
February 11, 1998
MATHEW F. V. Vs. THE STATE OF KERALA
June 4, 1998
MATHEW VARGHESE Vs. COCHIN INTERNATIONAL AIRPORT ERNAKULAM
June 5, 1998
MATHUNNI MATHAI Vs. STATE OF KERALA
March 26, 1998
MATTOOR CHITS AND FINANCE (P.) LTD. (IN LIQUIDATION) Vs. MARY BABY
March 26, 1998
MAVUNGAL PATHUMMA Vs. UNION OF INDIA
February 23, 1998
MAYAKRISHNAN R Vs. STATE OF KERALA
April 16, 1998
MEENAKSHI FLOUR AND OIL MILLS Vs. STATE OF KERALA
August 18, 1998
MEKHALA TRADERS Vs. ASSISTANT COMMISSIONER
July 28, 1998
MELEDAM SAW MILLS Vs. K S E B
April 2, 1998
MELILLAM THEKKE VEETIL KUNHIKANNAN NAMBIAR Vs. MANCHERI OTHAYOTH VEETTIL SUMITHRA AMMA AND OTHERS
October 13, 1998
MICHAEL KURUVILLA Vs. JOSEPH J KONDODY
February 5, 1998
MIDHUN MURALI Vs. FERTILISERS AND CHEMICALS TRAVANCORE
August 25, 1998
MIDLAND RUBBER AND PRODUCE CO LTD Vs. SUPERINTENDENT OF POLICE
July 5, 1998
MIDLAND RUBBER AND PRODUCE CO LTD Vs. SUPDT OF POLICE
July 8, 1998
MODISTONE LTD Vs. STATE OF KERALA
December 2, 1998
MOHAMMAD KHAN Vs. GRACEAMMA PHILIP
February 24, 1998
MOHANAMBAL Vs. VEERAMANI
September 28, 1998
MOHANAN Vs. STATE OF KERALA
April 3, 1998
MOHANDAS Vs. STATE OF KERALA
June 4, 1998
MOIDEENKUNHI Vs. EXECUTIVE OFFICER
November 20, 1998
MOIDU ALIAS KUNNIPPA Vs. DISTRICT MAGISTRATE AND DISTRICT COLLECTOR MALAPPURAM
February 9, 1998
MOIDU HAJI Vs. KUNHABDULLA
June 17, 1998
MOUNT SENAI HOSPITAL Vs. INCOME TAX OFFICER
January 21, 1998
MUKKOM SERVICE CO OPERATIVE BANK LTD Vs. JONT REGISTRAR
March 24, 1998
MURALEEDHARAN NAIR Vs. KERALA AGRICULTURAL UNIVERSITY
July 10, 1998
MURALEEDHARAN NAIR Vs. STATE OF KERALA
November 20, 1998
N A JAILABDEEN Vs. STATE OF KERALA
August 11, 1998
N APPUKUTTAN PILLAI Vs. STATE OF KERALA
November 18, 1998
N C J RAJAN Vs. COMMISSIONER OF WEALTH TAX
August 26, 1998
N J RAGHU NANDANAN Vs. JOINT REGISTRAR OF CO OPERATIVE SOCIETES
June 5, 1998
N K MOHANRAJ Vs. KANDIAN RAJEEV
August 5, 1998
N K MYEN KANNU Vs. STATE OF KERALA
September 11, 1998
N P ABU Vs. VELLAN THOTTIL ASMA
August 26, 1998
N R SOMASUNDARAN NAIR Vs. STATE OF KERALA
May 21, 1998
N S S KARAYOGAM Vs. RAMAVILASAM GRANDHASALA
December 19, 1998
N SAROJINI Vs. DISTRICT COLLECTOR THIRUVANANTHAPURAM
December 17, 1998
N SUKUMARAN Vs. STATE OF KERALA
August 18, 1998
N. DEVAKI AMMA Vs. DIRECTOR OF PUBLIC INSTRUCTIONS, THIRPVANANTHAPURAM
September 22, 1998
NAGARJUNA HERBAL CONCENTRATES LTD Vs. COMMISSIONER OF INCOME TAX
January 20, 1998
NANI Vs. DISTRICT COLLECTOR
March 19, 1998
NARAYANA LAL Vs. MANKUZHI MADHAVAN
March 16, 1998
NARAYANA SHARMA Vs. STATE OF KERALA
March 16, 1998
NARAYANAN Vs. STATE OF KERALA
June 24, 1998
NARAYANAN NAIR Vs. CO OPERATIVE TRIBUNAL
August 19, 1998
NARAYANAN POTTY Vs. STATE OF KERALA
July 21, 1998
NARAYANANKUTTY Vs. OFFICIAL LIQUIDATOR
February 16, 1998
NARMADA BUILDING MATERIALS P LTD Vs. DEVASSY
March 19, 1998
NATIONAL INSURANCE CO LTD Vs. ANNAMMA ABRAHAM
January 9, 1998
NATIONAL INSURANCE CO LTD Vs. MARY JANET
July 23, 1998
NATIONAL INSURANCE CO. LTD. Vs. PAUL NICHOLSON
February 26, 1998
NATIONAL INSURANCE COMPANY LTD Vs. LEELA
February 24, 1998
NEW INDIA ASSURANCE CO LTD Vs. CHANDRAN P
April 6, 1998
NILOFER HAMEED Vs. INCOME TAX OFFICER
August 28, 1998
NISHAD PATEL Vs. STATE OF KERALA
June 4, 1998
NIXON M JOSEPH Vs. UNION OF INDIA
September 8, 1998
NOORUDEEN Vs. UMAIRATHU BEEVI
February 6, 1998
NORTH MALABAR DISTRICT CO-OPERATIVE SUPPLY AND MARKETING SOCIETY LTD Vs. ASSISTANT COMMISSIONER ASST IV SPECIAL CIRCLE II
April 28, 1998
O A KUNJU BEEVI Vs. SYNDICATE BANK
October 14, 1998
OFFICIAL LIQUIDATOR NEW KERALA CHITS AND TRADES PRIVATE LIMITED COCHIN Vs. AJIT GANGADHAR SHANBHAG
June 17, 1998
OOPPOOTTIL AGRICULTURAL SERVICES Vs. STATE OF KERALA
October 29, 1998
OOPPOOTTIL KURIAN AND CO PVT LTD Vs. COMMISSIONER OF INCOME TAX
November 18, 1998
ORIENTAL INSURANCE CO Vs. MOTOR ACCIDENTS CLAIMS TRIBUNAL
September 18, 1998
ORIENTAL INSURANCE CO LTD Vs. BALAKRISHNAN
September 24, 1998
ORIENTAL INSURANCE CO LTD Vs. NANI JANAKI
September 9, 1998
ORIENTAL INSURANCE CO LTD Vs. LAKSHMIKUTTY AMMA
May 21, 1998
OUSEPH ANNA Vs. MATHAI THOMAS
June 11, 1998
OUSEPH MATHEW AND COMPANY Vs. INCOME TAX OFFICER
October 26, 1998
OUTDOOR PUBLICITY Vs. COMMISSIONER OF INCOME TAX
December 17, 1998
P A GEORGE AND COMPANY Vs. ASSISTANT COMMISSIONER OF SALES TAX
February 10, 1998
P I VARGHEESE Vs. KERALA AUTOMOBILES LIMITED TRIVANDRUM
March 25, 1998
P J ISAC Vs. APPSONS PHARMACEUTICALS
August 26, 1998
P J SEBESTIAN Vs. STATE OF KERALA
November 5, 1998
P JISHA JOHN Vs. STATE OF KERALA
August 28, 1998
P JOHNSON Vs. STATE OF KERALA
June 5, 1998
P K ALIBAVA Vs. RETURNING OFFICER PONMUNDAM SERVICE CO OPERATIVE BANK LIMITED
October 21, 1998
P K ANTHUMAYI Vs. STATE
November 18, 1998
P N MENON Vs. DIRECTOR OF TECHNICAL EDUCATION TRIVANDRUM
June 5, 1998
P O BASHEER Vs. COMMISSIONER OF INCOME TAX
November 10, 1998
P P ASHRAF Vs. STATE OF KERALA
April 2, 1998
P P SONS Vs. ASSISTANT COMMISSIONER
August 13, 1998
P. KARUNAKARAN Vs. STATE OF KERALA AND OTHERS
March 3, 1998
P. RAJEEVAN Vs. KALLIANI
September 14, 1998
PADMAKSHI AMMA Vs. HASHIM
November 11, 1998
PADMANABHAN Vs. STATE OF KERALA
September 23, 1998
PALA MARKETING CO OPERATIVE SOCIETY LIMITED Vs. STATE OF KERALA
October 20, 1998
PALAKKAPALLIYALIL ALIMOHAMMED Vs. UNION OF INDIA
September 7, 1998
PANICKER C G G Vs. COMMISSIONER OF INCOME TAX
March 4, 1998
PANKAJAKSHA KURUP Vs. FATHIMA
March 13, 1998
PARADESI THYAGARAJAN Vs. HIGH COURT OF KERALA
September 10, 1998
PARAPPURAM MILK PRODUCERS CO-OPERATIVE SOCIETY Vs. DEPUTY DIRECTORY DEPARTMENT OF DAIRY
November 19, 1998
PARAYIL HUSSAIN Vs. PARAYIL MUTHIRICAL SOOPPI
November 13, 1998
PARUKUTTY AMMA Vs. PARUKUTTY AMMA
October 9, 1998
PATHUKUTTY Vs. OFFICIAL RECEIVER
August 3, 1998
PATTANKKAD COIR MATS and MATTING CO OP SOCIETY LTD Vs. PROJECT OFFICER COIR
February 24, 1998
PAUL Vs. ASST REGISTRAR
February 12, 1998
PAULOSE Vs. THOMAS
September 16, 1998
PAVITHRAN Vs. UNION OF INDIA
November 26, 1998
PEEDIKANDI ABDULLA Vs. STATE OF KERALA
March 23, 1998
PEETHAMBARAN PRASAD Vs. STATE OF KERALA
February 27, 1998
PERFETTI INDIA LIMITED Vs. FOOD INSPECTOR KOTTAYAM
October 29, 1998
PETER Vs. ARAVINDAKSHAN
August 19, 1998
PIONEER SHOPPING COMPLEX PRIVATE LIMITED Vs. TAHSILDAR KOCHI
June 25, 1998
PITCHIAH Vs. LISIC HOSPITAL
March 19, 1998
PLAKATTU GRANITE INDUSTRIES Vs. SUPDT OF POLICE
June 2, 1998
PLANTATION CORPORATION OF KERALA LTD Vs. HUSSAIN
April 6, 1998
POLLACHI TIMBER MERCHANTS AND SAW MILLS OWNERS' ASSOCIATION Vs. STATE OF KERALA
July 3, 1998
PRABHAKARAN Vs. SECRETARY R T A
November 19, 1998
PRABHAKARAN Vs. STATE OF KERALA
October 6, 1998
PRADEEP KUMAR Vs. STATE BANK OF TRAVANCORE
September 22, 1998
PRADEEP KUMAR Vs. MOHANAN
February 12, 1998
PRAMOD K.T. AND ANOTHER Vs. CHAIRMAN AND MANAGING DIRECTOR, HINDUSTAN LATEX LTD., TRIVANDRUM AND OTHERS
June 9, 1998
PRASANNA Vs. KERALA UNIVERSITY
July 15, 1998
PRATAP K POTHEN Vs. CIRCLE INSPECTOR OF POLICE
June 29, 1998
PRATAP K POTHEN Vs. CIT
June 29, 1998
PREM SHANKAR Vs. CENTRAL BUREAU OF INVESTIGATION
June 11, 1998
PREMAN Vs. UNION OF INDIA
October 16, 1998
PROF O NARAYANAN KUTTY Vs. OFFICIAL LIQUIDATOR HIGH COURT OF KERALA ERNAKULAM
February 16, 1998
PUKRAJ JATHAJEE Vs. STATE OF KERALA
June 1, 1998
QUILON SEA FOODS Vs. TAX RECOVERY OFFICER
December 17, 1998
R BALAKRISHNA PILLAI Vs. STATE OF KERALA
November 8, 1998
R BALAKRISHNA PILLAI Vs. STATE OF KERALA
November 10, 1998
R NATARAJAN Vs. STATE TRANSPORT APPELLATE TRIBUNAL ERNAKULAM
October 7, 1998
R V KUNHIRAMAN AND Vs. INSPECTOR OF POLICE SPECIAL POLICE ESTABLISHMENT C B I COCHIN AND
June 11, 1998
RADHAKRISHNAN Vs. LAW SECRETARY
May 25, 1998
RADHAMMA VIJAYAMMA Vs. CHANDRASEKHARAN NAIR
June 24, 1998
RAGHAVAN Vs. STATE OF KERALA
June 30, 1998
RAGHAVAN Vs. STATE OF KERALA
August 17, 1998
RAGHAVAN Vs. SUPERINTENDENT OF POLICE
August 27, 1998
RAGHAVAN Vs. RAJU
June 18, 1998
RAGHAVAN NAIR Vs. JOINT REGISTRAR OF COOP SOCIETIES
October 12, 1998
RAJALAKSHMI Vs. ELECTION COMMISSION OF INDIA
June 17, 1998
RAJAMONY Vs. STATE OF KERALA
July 14, 1998
RAJAN GEORGE Vs. STATE OF KERALA
July 21, 1998
RAJAN P P Vs. UNION OF INDIA
December 1, 1998
RAJAPPAN Vs. SUB DIVISIONAL MAGISTRATE
August 7, 1998
RAJASEKHARAN NAIR Vs. ASST SETTLEMENT OFFICER
August 20, 1998
RAJENDRA BABU Vs. STATE OF KERALA
July 16, 1998
RAJENDRA PAI H Vs. CANARA BANK
January 14, 1998
RAJESH Vs. STATE OF KERALA
January 19, 1998
RAJESH KUMAR B Vs. KERALA PUBLIC SERVICE COMMISSION
October 6, 1998
RAJU Vs. KERALA WATER AUTHORITY
July 16, 1998
RAJU MATHEW Vs. STATE OF KERALA
February 9, 1998
RAMAKRISHNAN Vs. SANKARANARAYANAN
February 3, 1998
RAMANIKA SILKS PVT.LTD Vs. J.C AUGUSTINE
July 28, 1998
RAMANUNNY VAIDYAR Vs. GOVINDAN KUTTY NAIR
May 25, 1998
RAMAVARMA RAJA Vs. CANARA BANK
September 29, 1998
RASHEEDKUTTY Vs. JOINT REGISTRAR OF CO OPERATIVE SOCIETIES
July 9, 1998
RATHEESH Vs. DISTRICT COLLECTOR
August 5, 1998
RAVEENDRANATHA MENON Vs. LEELAMMA
July 9, 1998
REAL FOOD PRODUCTS PVT LIMITED Vs. ASSISTANT COMMISSIONER OF SALES TAX
November 13, 1998
REBHURAMAN Vs. MAHATMA GANDHI UNIVERSITY KOTTAYAM
June 17, 1998
REGI GEORGE Vs. K K BHASKARAN NAIR
August 14, 1998
REGI KURIAKOSE Vs. SUPDT OF POLICE
December 17, 1998
REGIONAL DIRECTOR E S I CORPORATION Vs. SAFA INTERNATIONAL
April 5, 1998
RELIANCE GENERATORS P LTD Vs. STATE OF KERALA
September 11, 1998
RENI K ABRAHAM Vs. STATE OF KERALA
December 19, 1998
RENI K ABRAHAM Vs. STATE OF KERALA
December 21, 1998
RESILIKUTTY CHACKO Vs. STATE OF KERALA
September 11, 1998
ROSAMMA Vs. CHACKO
November 17, 1998
ROSY AUGUSTINE Vs. STATE OF KERALA
January 20, 1998
S A SATTAR Vs. KURUVILLA
April 6, 1998
S S SREEKUMAR Vs. M M IBRAHIM
February 20, 1998
S S SUBRAMANIAN Vs. MOTOR ACCIDENTS CLAIMS TRIBUNAL IRINJALAKUDA
May 27, 1998
S SHANMUGHAN CHETTIYAR Vs. R NARAYANAN NAIR
March 13, 1998
S SURESH KUMAR Vs. SECRETARY KERALA STATE ELECTRICITY BOARD
January 27, 1998
S VISWANATHAN Vs. STATE OF KERALA
October 7, 1998
S. CLEMENT LOPEZ Vs. STATE OF KERALA AND ANOTHER
October 6, 1998
SAJIN Vs. DISTRICT SUPERINTENDENT OF POLICE
December 21, 1998
SALAM HAJI Vs. STATE OF KERALA
November 10, 1998
SALES TAX OFFICER Vs. MARUTHI WIRE INDUSTRIES PVT LTD
June 12, 1998
SALIM Vs. JOINT REGISTRAR
July 27, 1998
SALY JOSEPH Vs. BABY THOMAS
November 16, 1998
SAMUEL Vs. STATE OF KERALA
February 9, 1998
SANTHOSH KUMAR Vs. KAREEM
December 11, 1998
SARAMMA GEORGE Vs. AMMINI MAMMEN
February 10, 1998
SASIKUMAR Vs. STATE OF KERALA
June 12, 1998
SASIKUMAR B MENON Vs. S VIJAYAN
June 30, 1998
SATYAPALAN Vs. DEPUTY DIRECTOR OF EDUCATION
January 9, 1998
SAYED MOHAMMED Vs. STATE OF KERALA
March 27, 1998
SCINDIA STEAM NAVIGATION COMPANY LIMITED Vs. UNION OF INDIA
March 26, 1998
SEA PEARL INDUSTRIES Vs. COMMISSIONER OF INCOME TAX
July 16, 1998
SEA PEARL INDUSTRIES Vs. COMMISSIONER OF INCOME TAX
November 20, 1998
SEBASTIAN Vs. STATE OF KERALA
May 28, 1998
SEBASTIAN P JOSEPH Vs. K S R T C
August 28, 1998
SEENA B KUMAR Vs. ASST EXECUTIVE ENGINEER ELECTRICAL MAJOR SECTION MAVELIKKARA
June 19, 1998
SEEYAN PLYWOODS Vs. INCOME TAX OFFICER
June 11, 1998
SEKHARAN Vs. CHANDRASEKHARAN NAIR
April 2, 1998
SEVEN SEAS DISTILLERY LTD Vs. ASSISTANT COMMISSIONER OF SALES TAX
August 10, 1998
SHAHUL HAMEED Vs. SECRETARY RTA
December 9, 1998
SHAJ Vs. COLLECTOR
January 20, 1998
SHAJAN ABRAHAM Vs. STATE OF KERALA
June 29, 1998
SHAJI Vs. DINESAN
September 24, 1998
SIBI Vs. VILASINI
June 25, 1998
SIJU Vs. R. T. A. , KANNUR
October 6, 1998
SILICAL METALLURGIC LIMITED Vs. STATE OF KERALA
November 24, 1998
SILVY Vs. VARGHESE
March 5, 1998
SIRAJUDHEEN Vs. PUBLIC SERVICE COMMISSION
August 5, 1998
SIVAKAMI Vs. KUMARASWAMY
September 14, 1998
SIVARAMAN Vs. STATE OF KERALA
June 18, 1998
SOUTH INDIA PLYWOOD INDUSTRIES Vs. STATE OF KERALA
July 8, 1998
SOUTH MALABAR GRAMIN BANK Vs. CO-ORDINATION COMMITTEE OF S M G B EMPLOYEES
November 25, 1998
SOUTHERN PLANTATIONS LTD Vs. COMMISSIONER OF AGRICULTURAL INCOME TAX
August 27, 1998
SOVEREIGN SPICES Vs. STATE OF KERALA
March 18, 1998
SREE LAKSHMI SILKS Vs. RAMANIKA SILKS P LTD
May 21, 1998
SREEDEVI ANTHARJANAM Vs. GURUVAYUR DEVASWOM
June 12, 1998
SREEKUMAR Vs. PEARLY KARUN
June 22, 1998
SREENIVASA SHENOY Vs. FOOD INSPECTOR
August 26, 1998
STATE BANK OF INDIA Vs. T J PAUL
July 20, 1998
STATE BANK OF INDIA Vs. KUTTAPPAN
May 20, 1998
STATE BANK OF INDIA Vs. G J HERMAN
January 27, 1998
STATE BANK OF TRAVANCORE Vs. C K LEELA
July 29, 1998
STATE OF KERALA Vs. N UMESH RAO
August 4, 1998
STATE OF KERALA Vs. RAMANIAMMA
September 7, 1998
STATE OF KERALA Vs. MAXON JOHN
September 14, 1998
STATE OF KERALA Vs. THUSHARA
January 8, 1998
STATE OF KERALA Vs. N E ABRAHAM
February 5, 1998
STATE OF KERALA Vs. SREEDHARAN NAIR
February 4, 1998
STATE OF KERALA Vs. JOSEPH CEASAR
May 20, 1998
STATE OF KERALA Vs. MANOHARAN
September 23, 1998
STATE OF KERALA Vs. ABDULLA KUNHI
July 31, 1998
STATE OF KERALA Vs. VELLAKKAT KESAVAN MENON
November 26, 1998
STATE OF KERALA Vs. SUGATHAKUMAR
December 4, 1998
STATE OF KERALA Vs. MOIDEEN
December 15, 1998
STATE OF KERALA Vs. M. KUTTAN NAIR
September 17, 1998
STATE OF KERALA Vs. SHIYAS
March 25, 1998
SUGUNAN Vs. STATE OF KERALA
April 16, 1998
SUGUNAN Vs. STATE OF KERALA
April 11, 1998
SUJA VARGHESE Vs. INDIAN OIL CORPORATION COCHIN
September 14, 1998
SUJATHA Vs. STATE OF KERALA
June 17, 1998
SUJATHA Vs. STATE OF KERALA
June 18, 1998
SUJIR GANESH NAIK Vs. SUJIR KESHAV NAIK
May 20, 1998
SUKUMARAKURUP Vs. DISTRICT JUDGE
August 7, 1998
SUMA MATHEW Vs. GENERAL MANAGER TELECOMMUNICATIONS KOTTAYAM
February 11, 1998
SUNDARESWARAN Vs. STATE OF KERALA
March 26, 1998
SUNIL Vs. ASSISTANT EXCISE COMMISSIONER
January 6, 1998
SUNIL Vs. DIRECTOR GENERAL OF METEOROLOGY
November 19, 1998
SUNIL AND VASANTH ARCHITECTS AND CONSULTING ENGINEERS Vs. TATA CERAMICS LIMITED
November 12, 1998
SUNIL P Vs. STATE OF KERALA
March 24, 1998
SUNNY Vs. STATE OF KERALA
July 21, 1998
SURENDRAN Vs. STATE OF KERALA
July 28, 1998
SURENDRAN Vs. STATE OF KERALA
February 20, 1998
SURENDRAN Vs. STATE OF KERALA
December 23, 1998
SURESH Vs. SECRETARY TO GOVERNMENT
November 5, 1998
SURESH KUMAR Vs. DIRECTOR OF HEALTH SERVICES
November 24, 1998
SUSHEELA Vs. KUTTIKRISHNAN
June 15, 1998
SWAMY BOOHANANDA COMPLAINANTS Vs. SECRETARY TRAVANCORE DEVASWOM BOARD TRIVANDRUM
June 26, 1998
SYNDICATE BANK Vs. SOJI CHACKO
June 8, 1998
T A ABDUL KADIR Vs. UNION OF INDIA
October 22, 1998
T A ABDULKHADER Vs. COMMISSIONER OF WEALTH TAX
November 6, 1998
T ASAFALI Vs. E K NAYANAR
August 21, 1998
T C MATHAI Vs. PRINCIPAL DIST AND SESSIONS JUDGE
December 10, 1998
T C PRASAD Vs. CIRCLE INSPECTOR OF POLICE MAVELIKKARA
July 13, 1998
T D RAJALAKSHMI Vs. DISTRICT ELECTION OFFICER ERNAKULAM
June 17, 1998
T K CHANDRAN Vs. DAKSHINA BHARATHA HINDI PRACHAR SABHA
November 23, 1998
T MOHAMMED Vs. REGIONAL TRANSPORT AUTHORITY MALAPPURAM
October 6, 1998
T O ABRAHAM AND CO Vs. ASSISTANT DIRECTOR OF INCOME TAX INVESTIGATION
June 23, 1998
T O ALIAS Vs. ASSISTANT COMMISSIONER OF INCOME TAX
June 11, 1998
T RETNADAS Vs. STATE OF KERALA
December 9, 1998
T S SUJATHA Vs. UNION OF INDIA
June 30, 1998
T S SUJATHA Vs. UNION OF INDIA
July 30, 1998
T V SUNDARAM IYENGAR AND SONS CALICUT Vs. CANNANORE DISTRICT WHOLESALE CO OPERATIVE CONSUMER STORES LIMITED
April 6, 1998
T. G. VIJAYAN Vs. BALAKRISHNA ROAD LINE
September 29, 1998
T. RAVEENDRAN Vs. TEXTILE COMMITTEE
September 18, 1998
THAMBIKUNJU ELYAS Vs. ABDUL RAZAK SHUKOOR
August 26, 1998
THANKAM Vs. RAJAN
October 9, 1998
THANKAM Vs. STATE OF KERALA
November 9, 1998
THAYAKA TRUST Vs. STATE OF KERALA
August 3, 1998
THAYIL RADIO AND ELECTRICALS Vs. UNITED INDIA INSURANCE COMPANY LIMITED ERNAKULAM
January 16, 1998
THE MANAGER, EMJAY SCHOOL Vs. N. AMMAD
July 24, 1998
THOMAS Vs. ANN THOMAS
July 16, 1998
THOMAS Vs. DEVASSY
October 21, 1998
THOMAS Vs. EASO
November 17, 1998
THOMAS Vs. DAVID
December 3, 1998
Thomas @ Thomaehan Vs. State of Kerala
July 21, 1998
THOMAS ALIAS THOMACHAN Vs. STATE OF KERALA
July 21, 1998
THOMAS JOSEPH Vs. CATHOLIC SYRIAN BANK
April 28, 1998
THOMAS JOSEPH Vs. ANTONY JOSE
January 15, 1998
THOMAS K D Vs. DISTRICT LABOUR OFFICER
February 4, 1998
THOMAS PANJIKKARAN Vs. CHALAKUDY MUNICIPALITY
July 2, 1998
THOTTATHIL THAMASIKKUM CHEROOTTY ALIAS BALAN Vs. PULIYARATHARAYIL VELAYUDHAN NAIR
January 16, 1998
THRESIAMMA Vs. JOSEPH
February 6, 1998
THRESSIAMMA Vs. STATE BANK OF TRAVANCORE
July 29, 1998
THUNDIKOTH NUCHILTHODI KUMARAN Vs. FOOD INSPECTOR KANNUR
November 5, 1998
TITUS DANIEL Vs. SOUTH INDIAN PARENTERALS PRIVATE LIMITED
February 18, 1998
TRADE LINES AGENCIES Vs. STATE OF KERALA
March 17, 1998
TRAVANCORE CHEMICAL AND MANUFACTURING COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
May 22, 1998
TRAVANCORE RUBBER AND TEA COMPANY LIMITED Vs. STATE OF KERALA
August 19, 1998
TRAVANCORE TITANIUM PRODUCTS LTD Vs. COMMISSIONER OF INCOME TAX
February 9, 1998
TRITON MARINEX Vs. STATE OF KERALA
December 3, 1998
UNION OF INDIA Vs. KUMARAN
June 24, 1998
UNION OF INDIA Vs. M THANKARAJ
August 12, 1998
UNION OF INDIA Vs. ALL KERALA EX GREF AND FAMILY WELFARE ASSOCIATION
July 31, 1998
UNION OF INDIA Vs. VISALAKSHI
August 5, 1998
UNION OF INDIA Vs. M/S. BINNY LIMITED
November 9, 1998
UNION OF INDIA AND OTHERS Vs. K. RAGHAVAN NAIR
June 11, 1998
UNION OF INDIA UOI Vs. ALEX VARGHESE
June 25, 1998
UNITED INDIA INSURANCE CO LTD Vs. ALAVI
April 6, 1998
UNITED INDIA INSURANCE COMPANY LIMITED Vs. BENGAL ROADWAYS
July 15, 1998
UNITED INDIA INSURANCE COMPANY LIMITED Vs. P N THOMAS
November 27, 1998
UNITED INDIA INSURANCE COMPANY LTD AND ORS Vs. SURAT GOODS TRANSPORT SERVICE
August 29, 1998
UNITED VENEERS (P) LTD. Vs. UNITED AROMATICS (P) LTD.
March 31, 1998
UNIVERSAL TRADERS Vs. AGRICULTURAL INCOME-TAX AND SALES TAX OFFICER ADIMALY
March 10, 1998
UNNIKRISHNAN Vs. PONNU AMMAL
December 10, 1998
UTHRAMMAL C K VASANTHI THAMPURATTI Vs. M KRISHNA PANIKKER
January 22, 1998
V C THOMAS Vs. AN THOMAS ALIAS KUNJUMOL
July 16, 1998
V G K MENON Vs. STATE OF KERALA
June 1, 1998
V K ASOKAN Vs. STATE OF KERALA
January 19, 1998
V K MOOSAKUTTY Vs. COMMISSIONER OF INCOME TAX
November 10, 1998
V P SUBRAHMANIAN Vs. LIFE INSURANCE CORPORATION OF INDIA BOMBAY
June 8, 1998
V PADMANABHA Vs. STATE OF KERALA
May 21, 1998
V S LIAQUATH ALI KHAN Vs. STATE OF KERALA
August 6, 1998
V SIVAKUMAR Vs. STATE OF KERALA
October 13, 1998
VAHEED Vs. JOBAI SILVA
March 13, 1998
VALLIKADAN ASSAINAR Vs. P K MOIDEENKUTTY
November 24, 1998
VAREED Vs. PLANTATION CORPORATION OF XERALA LTD
September 22, 1998
VARGHESE Vs. INDIAN BANK
August 6, 1998
VARGHESE Vs. C K RAMANI
April 1, 1998
VARGHESE GEORGE Vs. UNION OF INDIA
December 10, 1998
VARUGHESE PAILY Vs. CHACHO MATHAI
April 6, 1998
VASAVAN Vs. RETURNING OFFICER
February 26, 1998
VIDYASAGAR Vs. PUBLIC SERVICE COMMISSION
January 22, 1998
VIJAYAKUMAR Vs. KAMARUDHIN
October 9, 1998
VIJAYAMMA Vs. STATE OF KERALA
March 12, 1998
VIJAYAMOHINI MILLS Vs. THE REGIONAL DIRECTOR ESI CORPORATION
March 24, 1998
VIJAYAN PILLAI Vs. E S I CORPORATION
January 13, 1998
VINCENT VARGHESE Vs. STATE BANK OF INDIA
October 6, 1998
VINOD Vs. STATE OF KERALA
February 19, 1998
VISHWANATHA MENON Vs. ADDL REGISTERING AUTHORITY
April 6, 1998
VISWANATHAN Vs. SECRETARY TO GOVERNMENT
March 6, 1998
WAHAB Vs. STATE OF KERALA
February 11, 1998
WALLIAWARUM PLANTATIONS Vs. AGRICULTURAL INCOME TAX AND SALES TAX OFFICER
August 28, 1998
WILSON PAUL Vs. CHANDY
June 12, 1998
XAVIER Vs. STATE OF KERALA
March 27, 1998
XAVIER Vs. STATE OF KERALA
July 10, 1998
YOOSUF KUNJU Vs. STATE OF KERALA
September 22, 1998
YUSUF Vs. SAKKEENA
September 14, 1998
ZAINALABDEEN MUSALIAR Vs. COMMISSIONER OF INCOME TAX
March 17, 1998