Case Index

Title
Date
BASANTA KUMAR SAHOO Vs. CHIEF COMMERCIAL MANAGER
March 25, 1998
BIBHU PRASANNA PARIJA Vs. ORISSA STATE HOUSING BOARD
March 17, 1998
BIJOY KUMAR MOHAPATRA Vs. GENERAL MANAGER (MARKETING), MAHENDRA AND MAHENDRA LTD.
November 24, 1998
BRANCH MANAGER, UNITED INDIA INSURANCE COMPANY LTD. Vs. SHREE JAGANNATH COCONUT STORE
October 23, 1998
DIVISIONAL MANAGER, NEW INDIA ASSURANCE CO.LTD. Vs. ABAKASH BAI
August 19, 1998
FAKIR MOHAN BHUYAN Vs. G.C.POTHAL
August 19, 1998
KOTA ATCHUTA RAO Vs. CHAIRMAN, LIFE INSURANCE CORPORATION OF INDIA
December 22, 1998
PATANGI SENAPATI Vs. LIFE INSURANCE CORPORATION OF INDIA
December 17, 1998
RAJANI KANTA MISHRA Vs. SUB-DIVISIONAL OFFICER (ELECTRICAL)
July 21, 1998
RAMA CHANDRA SAHU Vs. MANAGING DIRECTOR, TRIBAL DEVELOPMENT CO-OPERATIVE CORPORATION LTD., BHUBANESWAR
April 23, 1998
SEVEN HILLS PLANTATIONS LTD. Vs. NIRANJAN MISRA
July 2, 1998
SUDHIR CH.SAHU Vs. DUSSASAN SAHU
January 7, 1998
UTTARAYANI POTATO GROWERS STORAGE AND MARKETING CO-OPERATIVE SOCIETY LIMITED Vs. RAGHUNATH PAL
November 25, 1998