Case Index

Title
Date
A C ANANTHA SWAMY Vs. STATE OF KARNATAKA
July 30, 1998
A HIRIYANNA GOWDA Vs. STATE OF KARNATAKA
July 2, 1998
A K THIPPANNA Vs. DEPUTY COMMISSIONER SHIMOCA DISTRICT SHIMOGA
July 15, 1998
A K VERMA Vs. STATE
July 22, 1998
A M PUTTASWAMAIAH Vs. SECRETARY KARNATAKA ELECTRICITY BOARD
August 12, 1998
A NAGARAJA Vs. KARNATAKA STATE ROAD TRANSPORT CORPORATION BANGALORE
September 23, 1998
A S VIGNESHWARA UDUPA Vs. TEEKAPPA
February 6, 1998
A V AMARNATHAN Vs. REGISTRAR JUDICIAL HIGH COURT OF KARNATAKA
October 30, 1998
A V KULKAKNI Vs. STATE OF KARNATAKA
July 22, 1998
A. GANAPATHI NAYAK Vs. SRI DEVANATHA
October 5, 1998
A. VENKATARAMANA REDDY Vs. KARNATAKA STATE ROAD TRANSPORT CORPN. AND OTHERS
July 22, 1998
A.A. AMBANNA Vs. SECRETARY, RURAL DEVELOPMENT AND CO
November 24, 1998
A.V. RANGACHARYA & ANOTHER Vs. PILLANJINAPPA & ANOTHER
June 22, 1998
ABDUL GAFARSAB Vs. STATE OF KARNATAKA
January 19, 1998
Abdul Haleem Vs. Kalique Ahmed (Deceased) By L.Rs
February 4, 1998
ABDUL KHADER Vs. STATE OF KARNATAKA
November 25, 1998
ABDUL RAHAMAN SHARIFF Vs. STATE OF KARNATAKA
January 27, 1998
ABDUL RAUF J UPPIN Vs. KARNATAKA STATE ROAD TRANSPORT CORPORATION
October 20, 1998
ACHAMMA Vs. H DHANARAJ SINGH
May 16, 1998
ACHAMMA Vs. H DHANARAJ SINGH
May 26, 1998
ADIVASI SHIKSHANA PRASARAKA MANDAL AURAD B DISTRICT BIDAR Vs. STATE OF KARNATAKA
September 11, 1998
AEG TELEFUNKEN Vs. COMMISSIONER OF INCOME TAX
March 11, 1998
AGANAGOUDA GOWDAPPA GOUDA PATIL Vs. STATE OF KARNATAKA
May 26, 1998
AGRICULTURAL PRODUCE MARKET COMMITTEE BAILHONGAL BELGAUM DISTRICT Vs. ASHOK HARAKNI
August 10, 1998
AGRICULTURAL PRODUCE MARKET COMMITTEE KADUR Vs. K S NIRVANAPPA
January 29, 1998
AIRFREIGHT LIMITED BANGALORE Vs. STATE OF KARNATAKA
March 30, 1998
AKHILA BHARATHA KURUHLNASHETTY SANGHA R BANGALORE Vs. DIRECTOR OF PUBLIC INSTRUCTIONS INKARNATAKA BANGALORE
September 4, 1998
AL MAHMOOD EDUCATION SOCIETY SHIMOGA Vs. STATE OF KARNATAKA
December 7, 1998
ALBAHAR SHIPPING COMPANY MANGALORE Vs. KARNATAKA STATE FINANCIAL CORPORATION
June 5, 1998
ALBAN DSOUZA Vs. LAND TRIBUNAL UDUPI
August 5, 1998
ALL INDIA REGIONAL RURAL BANES EMPLOYEES Vs. UNION OF INDIA
November 11, 1998
AMBUJAKSHI B Vs. DIRECTOR KARNATAKA SECONDARY EDUCATION EXAMINATION BOARD BANGALORE AND
September 11, 1998
AMEER KHAN Vs. STATE OF KARNATAKA
February 11, 1998
AMEYA PRESENCE MARKETING Vs. BANGALORE CITY CORPORATION
July 2, 1998
ANAND Vs. STATE OF KARNATAKA
August 4, 1998
ANAND MOOLYA Vs. K.R. BHANDARY
October 15, 1998
ANANDA RAJ Vs. A CRUSOE RAJ
April 17, 1998
ANANDA SHETTY Vs. AITHU POOJARY
August 24, 1998
ANANTHAMMA Vs. MANAGING DIRECTOR COOPERATIVE SPINNING MILL LTD
August 4, 1998
ANNAPOORNA Vs. STATE OF KARNATAKA
September 3, 1998
ANNAPPA Vs. D S SUGANDHARAJ
June 17, 1998
ANUSHA Vs. K SHANKAR RAMAN
May 26, 1998
APPALAL MOHAMMED DESAI Vs. ZIYAUDDIN ISAQ DESAI
November 9, 1998
ARUN KUMAR AGRAWAL Vs. STATE OF KARNATAKA
February 27, 1998
ARUNKUMAR AND OTHERS Vs. THE ASSISTANT COMMISSIONER, DHARWAR REVENUE DIVISION, DHARWAR AND OTHERS
September 4, 1998
ASHOK ALIAS NINGAPPA Vs. SHANTHABAI
June 17, 1998
ASIA PRIVATE LIMITED BANGALORE Vs. UNION OF INDIA
December 18, 1998
ASIF ALIM SAIT Vs. UNION OF INDIA
December 16, 1998
ASSISTANT COMMISSIONER AND SPECIAL LANDACQUISITION OFFICER CHITRADURGA Vs. M V NAGARATHNAMMA
June 4, 1998
ASSISTANT COMMISSIONER BELGAUM SUB DIVISION BELGAUM Vs. NINGAPPA SIDDAPPA ARASHAVI
July 6, 1998
ASSISTANT COMMISSIONER BELGAUM SUB-DIVISION BELGAUM Vs. RAO SAHEB BABU PATIL
August 5, 1998
ASSISTANT COMMISSIONER OF COMMERCIAL TAXES Vs. BRINDAVAN BANGLE STORES
June 22, 1998
ASWATHAMMA Vs. H M VIJAYARAGHAVA
June 3, 1998
ATRIA POWER CORPORATION LIMITED Vs. ASSISTANT COMMISSIONER OF INCOME TAX
November 16, 1998
AUMA INDIA LTD Vs. UNION OF INDIA UOI
October 22, 1998
B ASHOK SHENOY Vs. STATION HOUSE OFFICER PUTTUR DAKSHINA KANNADA
July 8, 1998
B C NABASIMHA MURTHY Vs. COMMISSIONER OF EXCISE BANGALORE
June 30, 1998
B G VISHWA CHETAN Vs. BANGALORE UNIVERSITY
October 5, 1998
B K ANNAPPA Vs. URBAN DEVELOPMENT AUTHORITY HASSANAND
September 16, 1998
B K DEVAPAIAP Vs. MAHABALA SHETTY
August 11, 1998
B K KRISHNA MURTHY Vs. G P RAO
July 3, 1998
B K PARVATHAMMA Vs. BANGALORE DEVELOPMENT AUTHORITY
January 16, 1998
B KAMALA Vs. DIRECTOR OF MUNICIPAL ADMINISTRATION
March 25, 1998
B KRISHNA BHAT Vs. SYNDICATE BANK PUTTUR BRANCH DAKSHINA KANNADA
September 7, 1998
B L JAYAKUMAR Vs. MANAGING DIRECTOR KARNATAKA STATE ROAD TRANSPORT CORPORATION BTS DIVISION BANGALORE
March 9, 1998
B L NANJAPPA Vs. SANGLI BANK LTD
July 24, 1998
B M IQBAL Vs. INSPECTOR OF POLICE CBI BANGALORE
August 10, 1998
B M PAKKALA Vs. MANAGEMENT OF VIJAYA BANK ZONAL
March 9, 1998
B MOHAMMAD Vs. DEPUTY COMMISSIONER DAKSHINA KANNADA DISTRICT MANGALORE
September 4, 1998
B N JAYANTH KUMAR Vs. STATE OF KARNATAKA
February 20, 1998
B P MALINI Vs. RAMACHANDRA PESTICIDES PVT LTD
December 7, 1998
B R AMBEDKAR EDUCATIONAL TRUST Vs. STATE OF KARNATAKA
May 25, 1998
B R MANJEGOWDA Vs. STATE OF KARNATAKA
February 18, 1998
B RAMACHANDRA Vs. STATE
August 31, 1998
B S RAMASWAMY Vs. LAND ACQUISITION OFFICER SAGAR
August 14, 1998
B SHAMA RAO Vs. B S PANDURANGA RAO
December 11, 1998
B SHESHA YADAVA Vs. ORIENTAL INSURANCE COMPANY LIMITED NEWDELHI
June 15, 1998
B SHIVANNA Vs. BANGALORE DEVELOPMENT AUTHORITY
March 16, 1998
B SIDDARAMAPPA Vs. STATE OF KARNATAKA
August 5, 1998
B V ASWATHAIAH AND BROS Vs. STATE OF KARNATAKA
September 18, 1998
B V KUPPU SWAMY Vs. SYED SIRAJ AHMED
December 15, 1998
B V RAGHUNANDA GUPTA Vs. UNIVERSITY OF AGRICULTURAL SCIENCES
July 18, 1998
B V SHIVAKUMAR Vs. STATE OF KARNATAKA
July 24, 1998
B VASANTHARAM SHETTY Vs. STATE OF KARNATAKA
July 13, 1998
B. M. SHANKAR RAO Vs. PRESIDING OFFICER, LABOUR COURT, CHICKMAGALUR
August 13, 1998
BABITHA NUGALA Vs. COMMON ENTRANCE TEST CELL GOVT OF KARNATAKA
September 25, 1998
BAIRY Vs. GENERAL MANAGER
December 2, 1998
BAJJAPPA Vs. STATE OF KARNATAKA
March 18, 1998
BALAGOUDA ALAGOUDA PATIL Vs. BABASAHEB RAMAGOUDA PATIL
March 23, 1998
BALASAHEB Vs. TAHSILDAR CHIKODI BELGAUM DISTRICT
July 24, 1998
BALAVANT BASAVANT MUTAKEKAR Vs. SIDDALINGAPPA BASAPPA ARAGAVI
April 17, 1998
BANGALORE DEVELOPMENT AUTHORITY Vs. C B C I SOCIETY FOR MEDICAL EDUCATION
March 9, 1998
BAPUJI EDUCATION SOCIETY TUMKUR Vs. STATE OF KARNATAKA
February 4, 1998
BARAGUR RAMCHANDRAPPA Vs. STATE OF KARNATAKA
April 16, 1998
BASALINGAPPA CHANNAPPA Vs. DUNDAPPA PUTTAPPA PANCHAPPANAVAR
March 19, 1998
BASAPPA Vs. RAGHUNATH GONVINDRAO DESHPANDE AND OTHERS
September 1, 1998
BASAPPA Vs. SYNDICATE BANK
August 17, 1998
BASAPPA BALAPPA BHANGI Vs. STATE OF KARNATAKA
March 30, 1998
BASAPPA KOTRAPPA CHALAGERI Vs. STATE OF KARNATAKA
August 26, 1998
BASAVARAJ NAGOOR Vs. STATE OF KARNATAKA
November 11, 1998
BASAWWA Vs. LAND TRIBUNAL DHARWAD
April 2, 1998
BEERA AAYU AGERA Vs. LAND TRIBUNAL ANKOLA UTTARA KANNADA DISTRICT
March 2, 1998
BELGAUM STRUCTURAL ENGINEERING PVT LTD Vs. ADDITIONAL COMMISSIONER OF COMMERCIAL TAXES
July 9, 1998
Belgaum Structural Engineering Pvt. Ltd. Vs. The Additional Commissioner of Commercial Taxes
July 9, 1998
BELLAD AUTOMOBILE ENGINEERS Vs. K A T
January 21, 1998
BELLAPPA Vs. STATE OF KARNATAKA
May 28, 1998
BELLARY NAGARIKARA VEDIKE BELLARY Vs. STATE OF KARNATAKA
June 26, 1998
BELLIYAPPA GOWDA Vs. KARNATAKA STATE ROAD TRANSPORT CORPORATION, BANGALORE AND OTHERS
August 11, 1998
BHAGAWAN RICE MILL AND OIL INDUSTRIES Vs. ADDITIONAL COMMISSIONER OF COMMERCIAL TAXES
February 4, 1998
BHAGYASHREE COMBINES A REGISTERED PARTNERSHIP FIRM BELLARY Vs. DISTRICT MAGISTRATE BELLARY
March 31, 1998
BHALACHANDRA KRISHNAJI KALE Vs. KARNATAKA STATE ROAD TRANSPORTCORPORATION BANGALORE
September 16, 1998
BHALCHANDRA TRANSPORT COMPANY HUBLI Vs. STATE OF KARNATAKA
January 28, 1998
BHARAT TEXTILES AND PROOFING INDUSTRIES Vs. STATE OF KARNATAKA
July 15, 1998
BHIMSHENRAO Vs. AMBARAO
July 2, 1998
BHOLA NATH T Vs. PRESIDING OFFICER CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL CUM LABOUR COURT AND
March 24, 1998
BHUPENDRA A MEHTA Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAXES
July 20, 1998
BHUTALEPPA MORTEPPA Vs. MORTEPPA BHIMAPPA
June 19, 1998
BIDAR SAHAKARI SAKKARE KHARKHANE NIYAMAT Vs. UNION OF INDIA
November 25, 1998
BINNY LIMITED BANGALORE Vs. REGIONAL PROVIDENT FUND COMMISSIONER
March 10, 1998
BITTAGOWDANAHALLI MILK PRODUCERS CO OP SOCIETY LTD Vs. RETURNING OFFICER ASST COMMISSIONER CHANNARAYAPATNA
July 17, 1998
BOOK CENTRE PRESS Vs. ADDITIONAL COMMISSIONER OF COMMERCIAL TAXES BELGAUM
September 10, 1998
BOREGOWDA Vs. RANGAMAYAMMA
February 23, 1998
BOREGOWDA Vs. C D DEVAIAH
August 4, 1998
BRAHAMAVAR CHEMICALS PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
November 30, 1998
BRINDAVAN ROLLER MILLS LTD Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAXES
June 22, 1998
C Vs. B ANSUYA
August 26, 1998
C C DEVASIA Vs. KARNATAKA APPELLATE TRIBUNAL BANGALORE
February 19, 1998
C DINAKAR Vs. GOVERNMENT OF KARNATAKA
October 23, 1998
C G KRISHNA PRASAD Vs. COMMISSIONER OF INCOME TAX
November 16, 1998
C K PATTAMASHETTI Vs. BANGALORE UNIVERSITY
August 21, 1998
C KALEGOUDA Vs. S SADASHIVAPPA
April 16, 1998
C M NARAYANA REDDY Vs. LAKSHMIDEVAMMA
July 9, 1998
C P JAGADEESH Vs. MYSORE UNIVERSITY
November 10, 1998
C P PRATHIMA DEVI Vs. MEDICAL COUNCIL OF INDIA NEW DELHI
November 27, 1998
C RAMAPPA Vs. B BOLEGOUDA
July 8, 1998
C T SUBBARAYAPPA Vs. VICE CHANCELLOR UNIVERSITY OF AGRICULTURAL SCIENCES BANGALORE
May 29, 1998
C.G. Krishna Prasad (Major) Vs. Commissioner of Income Tax and another
August 26, 1998
CALICUT TRADING COMPANY Vs. DEPUTY COMMISSIONER OF COMMERCIAL TAXES INTELLIGENCE MYSORE ZONE
July 21, 1998
CANARA BANK Vs. B PATHU
August 12, 1998
CANARA BANK ARSIKERE Vs. B E SEDDAPPA
January 15, 1998
CANARA BANK SIA SECTION INFANTRY ROAD BANGALORE Vs. REGIONAL PROVIDENT FUND COMMISSIONER KARNATAKA BANGALOREEMPLOYEES PROVIDENT FUNDS AND MISCELLANEOUS
March 31, 1998
CANTONMENT BOARD Vs. JEENATH BEGUM HABIBUR RAHMAN SHEIKH
September 22, 1998
CAPT GEORGE MARTIS Vs. NEW MANGALORE PORT TRUST PANAMBUR
October 22, 1998
CHANDRASHEKAR Vs. STATE OF KARNATAKA
February 11, 1998
CHANDREGOWDA Vs. STATE
October 8, 1998
CHANNABASAPPA Vs. STATE OF KARNATAKA
June 30, 1998
CHANNABASAPPA GURAPPA BELAGAVI Vs. LAXMTOAS BAPUDAS DARBAR
November 3, 1998
CHAYA SRIVATSA Vs. HINDUSTAN MACHINE TOOLS LTD. AND OTHERS
November 12, 1998
CHIEF SECRETARY ZILLA PANCHAYAT BIDAR Vs. ANANDABAI
September 16, 1998
CHINNATHAYAPPA Vs. SHASKCDHAR
June 12, 1998
CHITRADURGA DISTRICT MAZDOOR SANGH Vs. MYSORE KIRLOSKAR LIMITED YANTRAPUR HARHIAR CHITRADURGA DISTRICT
August 14, 1998
COLONEL S M SRIKANTHA Vs. BHARAT EARTH MOVERS LTD
September 7, 1998
COMMANDER KRISHAN KUMAR Vs. HINDUSTAN AERONAUTICS LTD. BANGALORE
August 14, 1998
COMMISSIONER OF INCOME TAX Vs. SHANKARAPPA H C
July 9, 1998
COMMISSIONER OF INCOME TAX Vs. I T I EMPLOYEES DEATH AND SUPERANNUATION RELIEF FUND
July 24, 1998
COMMISSIONER OF INCOME TAX Vs. BHARATH EARTH MOVERS LIMITED
September 10, 1998
COMMISSIONER OF INCOME TAX Vs. ENERGOMACH EXPORTS
January 29, 1998
COMMISSIONER OF INCOME TAX Vs. M P JAYARAM
April 16, 1998
COMMISSIONER OF POLICE CITY OF BANGALORE Vs. R SHANKARE GOWDA
November 27, 1998
COTTON CORPORATION OF INDIA LIMITED BANGALORE Vs. G C ODUSUMATH
March 25, 1998
D HEMACHANDRA SAGAR Vs. STATE OF KARNATAKA
August 31, 1998
D L SADASHIVA REDDY Vs. P LALA SHERIFF
September 1, 1998
D LAKSHMANA MURTHY Vs. V RAJESH
March 31, 1998
D M GAYATRI Vs. DIVISIONAL CONTROLLER KSRTC BELLARY
March 17, 1998
D M NAGARAJA SETTY Vs. REGISTRAR OF CO OPERATIVE SOCIETIES
July 30, 1998
D N RAMAKRISHNAPPA Vs. SPECIAL LAND ACQUISITION OFFICER ANDASSISTANT COMMISSIONER
July 1, 1998
D SRINIVAS Vs. UNION OF INDIA
July 17, 1998
D VICTOR Vs. L SUNDARAM
March 13, 1998
D. Hemachandra Sagar and another Vs. State of Karnataka and others
August 31, 1998
DALIT SENA KARNATAKA Vs. KARNATAK UNIVERSITY DHARWAD
December 18, 1998
DATTATRAYA Vs. LALITA NARAYAN HUSLAR
August 24, 1998
DATTATREYA Vs. MAHAVEER
March 31, 1998
DECCAN ALLOYS P LTD Vs. ADDITIONAL COMMERCIAL TAX OFFICER
March 19, 1998
DEENA GEORGE Vs. BOARD OF MANAGEMENT OF ST JOHNS HIGHSCHOOL BANGALORE
June 1, 1998
DEEPCHAND Vs. AMINA BAI ALIAS AMINABIYAMMA
March 9, 1998
DEPUTY COMMISSIONER KODAGU DISTRICT MADIKERI Vs. ROBERT DSILVA
May 26, 1998
DEVADAS N. POOJARY Vs. REGIONAL TRANSPORT AUTHORITY & ORS.
November 23, 1998
DEVARAJ DHANRAM Vs. FIREBRICKS
November 9, 1998
DEVDAS RAO Vs. SYNDICATE BANK MANIPAL DAKSHINA KANNADA
May 25, 1998
DEVENDRAPPA Vs. RAMAPPA SANKAPPA HUBLI
August 28, 1998
DEVKALA CONSULTANCY SERVICES Vs. UNION OF INDIA
December 18, 1998
DHAESA Vs. BANDAGISAB
July 16, 1998
DHANALAKSHMI Vs. RESERVE BANK OF INDIA BOMBAY
July 30, 1998
DHOBI RAMAIAH Vs. DHOBI ABBIGA
September 17, 1998
DIRECTOR MAINTENANCE DEPARTMENT OF TELECOM BANGALORE Vs. STATE OF KARNATAKA
March 23, 1998
DIVISIONAL CONTROLLER KARNATAKA STATEROAD TRANSPORT CORPORATION BANGALORECENTRAL DIVISION BANGALORE Vs. K C NATESHACHARI
January 15, 1998
DOCTORS FORUM PUTTUR Vs. TOWN MUNICIPAL COUNCIL
November 11, 1998
DYAMAPPA DURGAPPA KADEMANI Vs. MADHUKAR SHYAMASUNDAR MUNDARGI
June 1, 1998
DYAMAWWA Vs. ASSISTANT COMMISSIONER LINGSUGUR SUB DIVISION LINGSUGUR RAICHUR DISTRICT
September 11, 1998
EAST INDIA TRANSPORT AGENCY Vs. ORIENTAL INSURANCE CO LTD
September 8, 1998
ELIZABETH MATHEW Vs. S K NARAYANA
September 11, 1998
EMPLOYEES STATE INSURANCE CORPORATION Vs. CORNER HOUSE FUN FOOD CAFE BANGALORE
February 9, 1998
EMPLOYEES STATE INSURANCE CORPORATION BANGALORE Vs. PANDURANGA PAUL
December 17, 1998
EQUIPMENT Vs. UNION OF INDIA UOI
June 11, 1998
ERAPPA Vs. CHANNABASAPPA
September 18, 1998
ESWARAIAH Vs. B S SIDDALINGAPPA & ORS
November 26, 1998
EXECUTIVE ENGINEER ELECTRICAL KARNATAKA ELECTRICITY BOARD HUBLI Vs. HAJARAT ALI MAILASAB
April 16, 1998
FATIMA KOM MASTANSAB NADAF Vs. STATE OF KARNATAKA
April 1, 1998
FELICIA FALIVARIAVA Vs. BANGALORE DEVELOPMENT AUTHORITY BANGALORE
March 19, 1998
FELLIX JOANNAS Vs. STATE OF KARNATAKA
February 18, 1998
FIROZKHAN Vs. KARNATAKA STATE ROAD TRANSPORT CORPORATION BANGALORE
June 16, 1998
G CHIKKAPAPANNA Vs. KENCHAMMA
June 19, 1998
G MALLIKARJUNAPPA Vs. SHAMANUR SHIVASHANKARAPPA
November 3, 1998
G RANGANATHA IYENGAR Vs. TELANG TRUST BANGALORE
August 21, 1998
G S SHIVAPRAKASH Vs. CENTRAL SILK BOARD BANGALORE
August 24, 1998
G SANNAVEERANNA Vs. SECRETARY REGIONAL TRANSPORT
April 16, 1998
G SHASHIKUMAR Vs. MANAGEMENT OF INDIAN TELEPHONE INDUSTRIES LIMITED BANGALORE
March 24, 1998
G SUNDARAM Vs. GENERAL MANAGER DISCIPLINARY AUTHORITY CANARA BANK INDUSTRIAL RELATIONS
March 25, 1998
G UMADEVI Vs. BANGALORE DEVELOPMENT AUTHORITY BANGALORE
March 6, 1998
G V SREERAMA REDDY Vs. STATE OF KARNATAKA
July 10, 1998
G V SUBBA RAO Vs. TAHSILDAR CHICKKABALLAPUR TOWN KOLAR
January 13, 1998
G. Sundaram Vs. General Manager (Disciplinary Authority), Canara Bank, Industrial Relations Section, Personnel Wing, Head Office, J.C. Road, Bangalore and others
March 25, 1998
GAJANAN SESHAPPA HEGDE Vs. VENKATRAMAN SHESHAPPA HEGDE
July 9, 1998
GAJANANA MOTOR TRANSPORT COMPANY LIMITED SAGAR SHIMOGA DISTRICT Vs. SECRETARY REGIONAL TRANSPORT AUTHORITY SHIMOGA
July 15, 1998
GANAPATHIGOPALAKRISHNA BHAT Vs. MANJUNATH GOPALAKRISHNA BHAT
June 15, 1998
GANAPATHYRAJA ENTERPRISES Vs. BANGALORE DEVELOPMENT AUTHORITY
August 11, 1998
GANAPATI GOPAL BHAT Vs. STATE OF KARNATAKA
August 10, 1998
GANAPATSA SHANKARSA KALBURGI Vs. STATE OF KARNATAKA
July 8, 1998
GANESH Vs. SYED MUNNED AHAMED
September 18, 1998
GANGA MARUTHI Vs. NAGARAJ
May 28, 1998
GANGA RAMA RAO Vs. BHARATHI
May 30, 1998
GAUTAM RAJ GOLLA Vs. INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA
October 9, 1998
GEM PROPERTIES PRIVATE LIMITED TUMKUR Vs. REGIONAL PROVIDENT FUND COMMISSIONER
October 27, 1998
GENERAL MANAGER TALUKA AGRICULTURAL PRODUCE CO OPERATIVE MARKETING LIMITED Vs. ARBITRATOR DEPUTY REGISTRAR OF CO OPERATIVE SOCIETIES RAICHUR DISTRICT
February 4, 1998
GENERAL SECRETARY BHARATH EARTH MOVERS EMPLOYEES ASSOCIATION Vs. DEPUTY CHIEF LABOUR COMMISSIONER CENTRAL
August 13, 1998
GIROJI RAO ALIAS GIRMOJI RAO Vs. SHIVASHANKARA REDDY
August 18, 1998
GOPALAIAH Vs. CHAIRMAN AND MANAGING DIRECTOR STATEBANK OF MYSORE K G ROAD BANGALORE
September 11, 1998
GOPALAM MITHULA Vs. STATE OF KARNATAKA
July 18, 1998
GOVERNMENT OF KARNATAKA Vs. A PRABHAKAR REDDY
November 20, 1998
GOVERNMENT OF KARNATAKA IRRIGATION DEPARTMENT UKP BHEEMARAYANAGUDI Vs. B RANVEER KUMAR SHARMA
June 2, 1998
GOVINDAPPA Vs. STATE OF KARNATAKA
April 2, 1998
GOWRAMMA Vs. STATE OF KARNATAKA
July 30, 1998
Gowramma and others Vs. The Land Tribunal, Bangalore North Taluk and others
November 4, 1998
GOWRI Vs. DIVISIONAL COMMISSIONER MYSORE DIVISION
January 16, 1998
GRAM PANCHAYAT UGARGOL VILLAGE Vs. STATE OF KARNATAKA
October 27, 1998
GRASIM INDUSTRIES LIMITED KUMARAPATNAM DHARWAD DISTRICT Vs. HANUMANTAGOUDA MALLANGOUDA CHANNAGOUDRA
May 26, 1998
GSA AND COMPANY BANGALORE Vs. ESCORTS LIMITED NEW DELHI
July 22, 1998
GURUSIDDA BASAWANI PATIL Vs. JT REGISTRAR OF CO OP SOCIETIES BELGAUM
June 16, 1998
H B KOTRESH Vs. STATE OF KARNATAKA
September 2, 1998
H G MAHESH Vs. HONNAMMA
November 25, 1998
H GOPALA GOWDA Vs. STATE OF KARNATAKA
November 11, 1998
H K MURALIDHABA MURTHY Vs. HINDUSTAN AERONAUTICS LIMITED BANGALORE
July 18, 1998
H M NAGARAJU Vs. STATE OF KARNATAKA
April 2, 1998
H M T LIMITED WATCH FACTORY IV Vs. EMPLOYEES STATE INSURANCE CORPORATION
January 21, 1998
H P SUNDARESH DR Vs. ASSISTANT COMMISSIONER OF INCOME TAX
December 7, 1998
H RUDRAMUNIYAPPA Vs. SECRETARY SHIVAGANGA MANDAL PANCHAYAT
August 7, 1998
H S JAYARAM Vs. VIJAYALAKSHMI
May 27, 1998
H S NAGARAJU Vs. REGIONAL TRANSPORT OFFICER TUMKUR REGION B H ROAD TUMKUR
January 22, 1998
H S SRIPADARAO Vs. STATE OF KARNATAKA
January 21, 1998
H S VAIRAMUDIGOWDA Vs. STATE OF KARNATAKA
November 27, 1998
H T GIRIYAPPA Vs. CHAIRMAN BANGALORE DEVELOPMENT
August 24, 1998
H T SOMASHEKAR REDDY Vs. GOVERNMENT OF KARNATAKA
September 21, 1998
H. Gopala Gowda and another Vs. The State of Karnataka and others
November 11, 1998
H.B. VEERAPPA Vs. STATE OF KARNATAKA AND OTHERS
August 31, 1998
HABIB SOLVENT EXTRACTS PVT LIMITED Vs. JOINT COMMISSIONER OF COMMERCIAL TAXES
April 2, 1998
HAJIEBRAHIM SAIT WAKF Vs. MOGRA TRADING COMPANY LIMITED
January 12, 1998
HAMBAMMA Vs. STATE OF KARNATAKA
March 13, 1998
HANAMANTAGOUDA Vs. PARASANAGOUDA
August 31, 1998
HANAMAPPA Vs. SPECIAL LAND ACQUISITION OFFICER NARAYANPUR
October 16, 1998
HANAMAWA Vs. MANAPPA MUKKANDAITI
July 16, 1998
HARIOM FIRESTOCK LIMITED Vs. SUNJAL ENGINEERING PVT LTD
November 9, 1998
HARNATHA RAO Vs. PARVATHAMMA
June 12, 1998
Harsha Shivaram Vs. National Law School of India (Deemed University), Bangalore
November 2, 1998
HEMALATHA RAMESH Vs. H N MUDDU KRISHNA
December 8, 1998
HEMAVATHI MAHILA CO OPERATIVE BANK LIMITED Vs. STATE OF KARNATAKA
February 27, 1998
HIGH COURT OF KARNATAKA Vs. STATE OF KARNATAKA
April 2, 1998
HIGH COURT OF KARNATAKA Vs. K SANKARAN NAYAR
August 14, 1998
HINDUSTAN PETROLEUM CORPORATION LIMITED Vs. LUCY BANILDA REBELLO
August 10, 1998
HOMBALAMMA Vs. NINGAMMA
September 3, 1998
HOTTEPAKSHA RANGASWAMY Vs. CHIEF SECRETARY GOVT OF KARNATAKA BANGALORE
July 13, 1998
HUBLI DHARWAD MUNICIPAL CORPORATION Vs. RAVI P TIWARI
June 4, 1998
HUNGUND TALUKA RANJARA VIDYAVARDHAKA SANGHA Vs. RACHAPPA CHANAMALLAPPA
May 29, 1998
I P SUBBAIAH Vs. S M SAHAYAM
November 5, 1998
ICICI LTD Vs. H V JAYARAM
July 28, 1998
IDA MAY IRISH Vs. M C SATHYANARAYANA
July 21, 1998
INDAR SINGH Vs. COMMISSIONER BANGALORE DEVELOPMENTAUTHORITY BANGALORE
August 4, 1998
INDIA BREWERY AND DISTILLERY LIMITED Vs. SHAW WALLACE AND COMPANY LIMITED
January 8, 1998
INDIA CEMENT LTD Vs. K.P. CHANDRASEKHAR REDDY
September 10, 1998
INDIA EQUIPMENT LEASING LTD Vs. DEPUTY COMMISSIONER OF COMMERCIAL TAXES ASSESSMENTS VIII
June 29, 1998
INDIA HOBBY CENTRE PRIVATE LIMITED Vs. JABBAR AHMED
March 26, 1998
INDIAN INSTITUTE OF SCIENCE EMPLOYEESASSOCIATION BANGALORE Vs. INDIAN INSTITUTE OF SCIENCE BANGALOREAND
August 27, 1998
INDIAN OIL CORPORATION LTD Vs. ADDL COMMISSIONER OF COMMERCIAL TAXES
March 31, 1998
Indian Oil Corporation Ltd. Vs. Addl. Commissioner of Commercial Taxes
March 31, 1998
INDIAN PLYWOOD MANUFACTURINGCOMPANY LIMITED DHARWAD Vs. COMMISSIONER OF LABOUR IN KARNATAKA BANGALORE
September 4, 1998
INDIRA BAI Vs. TAHSILDAR HUBLI TALUK DHARWAD DISTRICT
August 13, 1998
INDIRA BHAT Vs. COMMISSIONER BDA BANGALORE
March 16, 1998
INDIRA RAO Vs. WEST COAST PAPER MILLS LIMITED BANGURNAGAR
November 17, 1998
INDUSTRIAL CREDIT AND INVESTMENT CORPORATION Vs. H V JAYARAM
July 28, 1998
INDUSTRIAL INVESTMENT BANK OF INDIA LIMITED Vs. INDIAN DAIRY SPECIALITIES LIMITED BANGALORE
August 21, 1998
INTELLIGENCE OFFICER DIRECTORATE OF REVENUE INTELLIGENCE BANGALORE Vs. MOHAMMED ABDUL RAB ALIAS BABLOO
April 17, 1998
IRAPPA Vs. STATE OF KARNATAKA
January 9, 1998
IRAPPA Vs. STATE OF KARNATAKA
August 7, 1998
J B ADVANI AND CO MYSORE LTD Vs. ASSTT COLLECTOR OF CUS
August 10, 1998
J M ESWARAIAH Vs. SUBRAMANYA
July 24, 1998
J S NAGARAJ Vs. PRESIDING OFFICER LABOUR COURT CHICKMAGALUR
October 8, 1998
J VIJAYALAKSHMI Vs. MASTER S U SACHIN
June 26, 1998
JAGADEESH TRADING COMPANY Vs. ADDITIONAL COMMISSIONER
January 28, 1998
JAGDISH NARAYAN SAPRU Vs. ASST. COLLECTOR OF C. EX. (LEGAL), BANGALORE
August 12, 1998
JANAKI Vs. APPID SOUZA
March 17, 1998
JAY JEE SERVICE STATION BANGALORE Vs. SYNDICATE BANK
April 3, 1998
JAYALAKSHMI Vs. GAYATHRI
January 19, 1998
JAYAMMA Vs. C MUNIKRISHNAPPA
January 15, 1998
JINDAPPA Vs. STATE OF KARNATAKA
July 18, 1998
JOSEPHS HIGHER PRIMARY SCHOOL BANGALORE Vs. J ROSE MARY
June 12, 1998
JOTIBA NINGAPPA PATIL Vs. COMPETENT AUTHORITY BELGAUM URBAN
May 26, 1998
K A CHIDAMBARA RAO Vs. STATE OF KARNATAKA
July 2, 1998
K A PRABHAKAR Vs. BANGALORE DEVELOPMENT AUTHORITY
January 12, 1998
K A SUBBA RAO Vs. BALARAME GOWDA
August 12, 1998
K ABDUL HAMEED Vs. STATE OF KARNATAKA
September 2, 1998
K AMARNATH Vs. PUTTAMMA
July 13, 1998
K ANANDA MOHAN Vs. CORPORATION OF THE CITY OF BANGALORE
July 1, 1998
K ANANTHARAJU Vs. REGIONAL TRANSPORT AUTHORITY BANGALORE CENTRAL
November 11, 1998
K BALAKRISHNA RAO Vs. STATE OF KARNATAKA
July 16, 1998
K BHAGAVANDAS RAI Vs. VIJAYA BANK M G ROAD BANGALORE
August 3, 1998
K C DAS PVT LTD Vs. STATE OF KARNATAKA
September 24, 1998
K C KRISHNAMURTHY Vs. K HARISH
June 24, 1998
K CHANNABASAPPA Vs. KUVEMPU UNIVERSITY B R PROJECT SHIMOGA DISTRICT
August 14, 1998
K E MAHABALESHWARA Vs. STATE OF KARNATAKA
August 12, 1998
K G VISHWANATH Vs. MUNIYAPPA
May 28, 1998
K H BOMMAIAH Vs. NANJEGOWDA
January 22, 1998
K HARNATHA RAO Vs. PARVATHAMMA
December 12, 1998
K K ACHAYYA Vs. SYED MUKTHAN
March 25, 1998
K K GUNDABOUDI Vs. STATE BANK OF INDIA CENTRAL OFFICE BOMBAY
April 1, 1998
K KEMPARAMAIAH Vs. STATE OF KARNATAKA
March 18, 1998
K L SWAMY Vs. COMMISSIONER OF INCOME TAX
June 19, 1998
K L VEDAMURTHY Vs. M GOPALACHARI
July 15, 1998
K M MAHESHWARA SWAMI Vs. GOVERNOR AND CHANCELLOR BANGALORE
November 6, 1998
K MOHIDIN SAHEB Vs. COMMISSIONER OF COMMERCIAL TAXES
April 17, 1998
K MOODALAPPA Vs. KARNATAKA STATE TOURISM DEVELOPMENTCORPORATION LIMITED BANGALORE
May 25, 1998
K MUNISHAMAPPA Vs. STATE OF KARNATAKA
July 30, 1998
K N SUBBA REDDY Vs. KARNATAKA HOUSING BOARD BANGALORE
August 27, 1998
K NABASAPPA Vs. TAHASILDAR HONNALI TALUK HONNALI
July 16, 1998
K NANJUNDA SWAMY Vs. STATE OF KARNATAKA
June 3, 1998
K P PRABHUSWAMY Vs. REGIONAL TRANSPORT AUTHORITY MYSORE
February 26, 1998
K PREMANANDA Vs. SYNDICATE BANK
July 31, 1998
K R DIVYA SHREE Vs. RAJIV GANDHI HEALTH UNIVERSITY
July 31, 1998
K R MANJUNATH Vs. VEENA
August 4, 1998
K RAGHAVACHAR Vs. CHAIRMAN KARNATAKA APPELLATE TRIBUNAL
July 8, 1998
K RAJA RAO Vs. SYNDICATE BANK HEAD OFFICE MANIPAL
July 10, 1998
K RAMANATHAIAH Vs. TOWN MUNICIPAL COUNCIL KONANUR ARAKALGUD TALUK HASSAN DISTRICT
June 15, 1998
K S PAMPANNA Vs. DEPUTY COMMISSIONER BELLARY
March 10, 1998
K S SHIVANANNA Vs. UNION OF INDIA
August 26, 1998
K SHASHIDHARA RAO Vs. AMBEDKAR INSTITUTE OF TECHNOLOGY BANGALORE
February 19, 1998
K T ASHOK KUMAR Vs. B S NANJUNDAIAH DEAD
June 10, 1998
K THOMAS Vs. CORPORATION OF THE CITY OF BANGALORE
July 20, 1998
K V AMARNATH Vs. DIRECTOR CENTRAL BUREAU OF INVESTIGATION NEW DELHI
December 18, 1998
K. Munishamappa Vs. The State of Karnataka and others
July 30, 1998
K. Raja Rao Vs. Syndicate Bank and others
July 10, 1998
K. VIJAYAKUMAR Vs. NAZMUNNISA
June 19, 1998
K.B. BIDDAPPA Vs. MANAGEMENT OF KARNATAKA STATE ROAD TRANSPORT CORPORATION AND ANOTHER
October 20, 1998
K.T. VEERAPPA AND ETC. Vs. UNIVERSITY OF MYSORE AND ANOTHER
October 29, 1998
KALASA TEA AND PRODUCE COMPANY LIMITED Vs. STATE OF KARNATAKA
January 28, 1998
KALAVATHY A KATTI Vs. STATE OF KARNATAKA
October 9, 1998
KALLAVVA Vs. STATE OF KARNATAKA
February 19, 1998
KAMADHENU FINANCIERS Vs. N PUSHPAVATHI
July 30, 1998
KAMALANJANAMMA Vs. STATE OF KARNATAKA
February 26, 1998
KARNATAKA BANK EMPLOYEES ASSOCIATION Vs. COMMISSIONER OF INCOME TAX
April 3, 1998
KARNATAKA BANK LTD Vs. COMMISSIONER OF COMMERCIAL TAXES IN KARNATAKA
September 18, 1998
KARNATAKA ELECTRICITY BOARD Vs. K SHANTHARAMA NAYAK
January 20, 1998
KARNATAKA ELECTRICITY BOARD BANGALORE Vs. PYARE JAN
January 13, 1998
KARNATAKA ELECTRICITY BOARD BANGALORE Vs. SARANG STEEL FABRICATORS BELGAUM
May 30, 1998
KARNATAKA FOREST DEVELOPMENT CORPORATION LIMITED Vs. STATE OF KARNATAKA
February 5, 1998
KARNATAKA JEWELS LIMITED Vs. ASSISTANT COMMERCIAL TAX OFFICER COMMERCIAL TAX CHECK POST
July 10, 1998
KARNATAKA STATE CO OPERATIVE URBAN BANK FEDERATION LTD Vs. STATE OF KARNATAKA
June 9, 1998
Karnataka State Co-operative Urban Banks Federation Limited, Bangalore and others Vs. State of Karnataka and another
June 9, 1998
KARNATAKA STATE FINANCIAL CORPORATION Vs. DEPUTY COMMISSIONER OF COMMERCIAL TAXES
August 12, 1998
KARNATAKA STATE INDUSTRIAL INVESTMENT AND DEVELOPMENT CORPORATION LIMITED Vs. INTERMODEL TRANSPORT TECHNOLOGY SYSTEMS
January 29, 1998
KARNATAKA STATE ROAD TRANSPORT Vs. ASIA PRIVATE LIMITED BANGALORE
June 18, 1998
KARNATAKA STATE ROAD TRANSPORT CORPORATION Vs. K B CHANDRASHEKAR
March 4, 1998
KARNATAKA STATE ROAD TRANSPORT CORPORATION Vs. KALWA PRAKASH
December 11, 1998
KARNATAKA STATE ROAD TRANSPORT CORPORATION Vs. SHIVAKUMAR
October 8, 1998
KARNATAKA STATE ROAD TRANSPORT CORPORATION Vs. ANJA DEVI
September 17, 1998
KARNATAKA STATE ROAD TRANSPORT CORPORATION BANGALORE Vs. C G MEHABOOB KHAN
September 2, 1998
KARNATAKA STATE ROAD TRANSPORT CORPORATION BANGALORE Vs. DHARMANNA
January 6, 1998
KARNATAKA STATE ROAD TRANSPORT CORPORATION SIRSI DIVISION SIRSI Vs. HANNA BAIG
January 22, 1998
KARNATAKA TRANSPORT CORPORATION BANGALORE Vs. NATIONAL INSURANCE BANK LTD
February 27, 1998
Karnataka Wine Merchants and others Vs. The State of Karnataka and others
June 30, 1998
KARNATAKA WINE MERCHANTS ASSOCIATION REGISTERED BANGALORE Vs. STATE OF KARNATAKA
June 30, 1998
KAVERI WATER WELL DRILLERS BANGALORE Vs. P DURAISWAMY GOUNDER
November 11, 1998
KAVITA PABBY Vs. RAJIV GANDHI UNIVERSITY OF HEALTH SCIENCES BANGALORE
November 16, 1998
KERALA TRANSPORT COMPANY BANGALORE Vs. VASU DALJITH KAUR AMARJEETH SINGH
November 6, 1998
KESAR MARBLE AND GRANITE LTD Vs. CIRCLE BANGALORE
January 27, 1998
KESHAVAPPA Vs. ASSISTANT COMMISSIONER CHITRADURGASUB DIVISION CHITRADURGA
September 16, 1998
KHAJA TRADING COMPANY Vs. ENTRY TAX OFFICER 27TH CIRCLE K G ROAD BANGALORE
November 25, 1998
KHODAY INDIA LIMITED Vs. STATE OF KARNATAKA
July 1, 1998
KIRLOSKAR ELECTRIC COMPANY LIMITED Vs. STATE OF KARNATAKA
September 15, 1998
KITTANNA RAI Vs. SHEENA POOJARY
August 6, 1998
KORAMANGALA RESIDENTS VIGILANCE GROUP BANGALORE Vs. CORPORATION OF THE CITY OF BANGALORE
July 2, 1998
KRISHNA PRASAD C G MAJOR Vs. COMMISSIONER OF INCOME TAX
August 26, 1998
KRISHNABAI Vs. MAHESHWAR
December 10, 1998
KRISHNAPPA POOJARY Vs. N V RANGAPPAIAH
October 12, 1998
KRISHNARAO ALIAS KAMALAKAR RAO Vs. STATE OF KARNATAKA
November 17, 1998
L ESWARRAO Vs. V NAGESHRAO
June 26, 1998
L N SHIVASHANKAR Vs. T HANUMANTHAPPA
March 28, 1998
L NAGAMALLIKAMBA Vs. ASSISTANT COMMISSIONER AND LAND ACQUISITION
November 18, 1998
LACHMANNA B HORAMANI Vs. STATE OF KARNATAKA
June 11, 1998
LAKSHMAMMA Vs. M P KRISHNAPPA
March 9, 1998
LALITHA Vs. DASHANBHAT HARIBANSH BHAT
March 4, 1998
LALITHA KUNDER Vs. SYNDICATE BANK SURATHKAL BRANCH DAKSHINA
March 9, 1998
LALITHAWWA Vs. ASSISTANT COMMISSIONER HAVERI SUB DIVISION HAVERI
September 4, 1998
LAND ACQUISITION OFFICER Vs. MALLAPPA
September 25, 1998
LAXMAN Vs. KARNATAKA STATE ROAD TRANSPORT CORPORATION BANGALORE
February 17, 1998
LAXMI N. SHETTY Vs. SHAMBHAVI SHEDTHI
November 5, 1998
LEBIUS MATTHEWS Vs. CORPORATION OF THE CITY OF BANGALORE
December 14, 1998
LIFE INSURANCE CORPORATIONOF INDIA DIVISIONAL OFFICE DHARWAD Vs. VATSALA VITHALRAO LAXMESHWAR
August 17, 1998
LINGEGOWDA Vs. STATE OF KARNATAKA
July 3, 1998
LINGEGOWDA Vs. STATE OF KARNATAKA
November 11, 1998
LOTUS ROOFINGS P LTD Vs. STATE OF KARNATAKA
July 17, 1998
M A HAMEED Vs. DEPUTY COMMISSIONER FOR TRANSPORT
June 18, 1998
M A NARAYANA MURTHY Vs. K N NAVANEETH GUPTHA
November 27, 1998
M AJAY BABU Vs. RAJIV GANDHI UNIVERSITY OF HEALTH SCIENCES BANGALORE
March 13, 1998
M B GANGADHARAPPA Vs. BOMMAGONDAPPA
August 4, 1998
M D DEVEGOWDA Vs. STATE OF KARNATAKA
December 3, 1998
M DINESAN Vs. STATE BANK OF INDIA BHUBANESWAR ORISSA
June 23, 1998
M E C WIRES Vs. STATE OF KARNATAKA
September 21, 1998
M G KARUPPAIAH Vs. CANTEEN OFFICER AQMG HEADQUARTERS
August 13, 1998
M KRISHNAPPA Vs. LAKSHMAMMA
July 18, 1998
M LAKSHMI DEVI Vs. M LAKSHMI DEVI
February 24, 1998
M MUNIYAPPA Vs. STATE OF KARNATAKA
August 13, 1998
M NAGARAJ Vs. NEW GOVERNMENT ELECTRIC FACTORY
July 29, 1998
M NOORULLA SHARIFF Vs. STATE OF KARNATAKA
October 8, 1998
M P VANJAKSHAMMA Vs. STATE OF KARNATAKA
July 16, 1998
M R NARAYAN Vs. BANGALORE DEVELOPMENT AUTHORITY
March 23, 1998
M RAMACHANDRA Vs. DEPUTY COMMISSIONER LAND ACQUISITION BANGALORE DEVELOPMENT AUTHORITY
March 9, 1998
M RAMAKRISHNA BHAT Vs. TAHSILDAR PUTTUR DAKSHINA KANNADA
January 22, 1998
M RAMASWAMY Vs. KARNATAKA STATE TRANSPORT AUTHORITY
September 10, 1998
M RAMESH KAMATH Vs. CORPORATION BANK MANGALA DEVI TEMPLEROAD MANGALORE
March 20, 1998
M S ANGADI Vs. STATE OF KARNATAKA
October 8, 1998
M SACHIDANANDAN Vs. ASSISTANT GENERAL MANAGER DISCIPLINARYAUTHORITY VIJAYA BANK ZONAL OFFICE NEW DELHI
April 1, 1998
M SHTVAKUMAR Vs. BANGALORE DEVELOPMENT AUTHORITY
September 10, 1998
M SRINIVASA Vs. CHAIRMAN AND MANAGING DIRECTOR BHARAT EARTH MOVERS LIMITED BANGALORE
August 13, 1998
M V KRISHNA MURTHY Vs. S V HADIMANI
May 26, 1998
M V SHETTY MEMORIAL TRUST MANGALORE Vs. RAJIV GANDHI UNIVERSITY OF HEALTH SCIENCES BANGALORE
May 26, 1998
M VENKATESH Vs. KISHORE JATARAM
February 4, 1998
M. VENUGOPALA REDDY Vs. HINDUSTAN AERONAUTICS LTD., BANGALORE AND ANOTHER
October 13, 1998
M.G. Karuppaiah Vs. The Canteen Officer (AQMG) Headquarters, Karnataka and Goa Sub-Area, Bangalore and others
August 13, 1998
M/S. MYSORE PAPER MILLS CO Vs. P.O. LABOUR COURT, MANGALORE AND OTHERS
October 15, 1998
MADAN KUMAR Vs. STATE OF KARNATAKA
November 30, 1998
MADANLAL Vs. C CHANDRASHEKARAN
August 17, 1998
MADHAVA RAJA RAO Vs. G M HEAD OFFICE CANARA BANK
August 26, 1998
MAHABOOB SAB Vs. M G GIRIRAJA
September 9, 1998
MAHABOOBI Vs. ABDUL RASHID
March 27, 1998
MAHADEV TEXTILE MILLS Vs. STATE OF KARNATAKA
September 15, 1998
MAHADEVAIAH Vs. TAHSELDAR GUNDLUPET TALUK MYSORE DISTRICT
March 11, 1998
MAHAKALI ALIAS BHADRAKALI TEMPLE GOKARN Vs. PARVATI KRISHNA HOLLA
September 25, 1998
MAHALAXMI URBAN CO OPERATIVE CREDITBANK LIMITED GOKAK Vs. SHANKAR SIDDAPPA TAMMADADDI
June 18, 1998
MAHAVEER ASSOCIATES Vs. STATE OF KARNATAKA
March 30, 1998
MAHENDRA DURGAPRASAD DADKAR Vs. C T O
March 31, 1998
MAHESH KUMAR VELJI Vs. PUNJAB NATIONAL BANK
August 26, 1998
MAHIBOOBSAB Vs. CHIEF OFFICER TOWN MUNICIPAL COUNCIL KERUR
November 5, 1998
Mahmood Mirza Vs. Karnataka State Open University and another
July 31, 1998
MALAMMA Vs. DODDEGOWDA
July 18, 1998
MALIK L KAPADIA Vs. STATE OF KARNATAKA
March 13, 1998
MALLAPPA Vs. STATE OF KARNATAKA
July 27, 1998
Malleshi Vs. State of Karnataka
December 26, 1998
MALLESHI Vs. STATE OF KARNATAKA
November 26, 1998
MALLESWARAM CO-OPERATIVE SOCIETY LTD Vs. SENIOR LABOUR INSPECTOR
August 14, 1998
MANAGEMENT OF BHARATIYA SAMSKRITHI VIDYAPITH BANGALORE Vs. S V PRABHAVATHI
June 4, 1998
Management of Indian Express (Madurai) (Pvt.) Ltd. Vs. J.M. Jeswant and others
June 15, 1998
MANAGEMENT OF INDIAN EXPRESS MADURAI P LTD Vs. JESWANT J M
June 15, 1998
MANAGEMENT OF KANORIA INDUSTRIES LTD Vs. BAGALKOT CEMENT COMPANY WORKERS UNION
November 20, 1998
MANAGEMENT OF SRI. JAGADGURU RENUKACHARYA EDUCATION SOCIETY (REGD.) Vs. MANCHAIAH
June 23, 1998
MANAGEMENT, TUNGABHADRA STEEL PRODUCTS LTD. Vs. A.B. PATIL AND ANOTHER
December 18, 1998
MANAGING DIRECTOR BMTC BTS Vs. SHIVARAMA TANGA
October 27, 1998
MANGALORE TOURIST SERVICE Vs. B RAMANNA
February 2, 1998
MANGEMENT OF HINDUSTAN AERONAUTICS LIMITED AIR CRAFT DIVISION BANGALORE Vs. M S BHAGYA
August 17, 1998
MANIPUR VASANT KINI Vs. UNION OF INDIA
January 19, 1998
MANJUNATH GOPALKRISHNA BHAT Vs. GANAPATI GOPALKRISHNA BHAT
June 15, 1998
MANORAMA MADHVARAJ Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAXES
March 28, 1998
MARAMMA Vs. TAHSILDAR SIRGUPPA
November 21, 1998
MARIGOWDA Vs. STATE
February 3, 1998
MARIYAPPA Vs. V R RAMAKRISHNA RAO
November 27, 1998
MARSHA SHIVARAM Vs. NATIONAL LAW SCHOOL OF INDIA BANGALORE
November 2, 1998
Maruthy Enterprises Vs. The Corporation of City of Bangalore
July 3, 1998
MARUTHY ENTERPRISES BANGALORE Vs. CORPORATION OF CITY OF BANGALORE
July 3, 1998
MASTER RAVI Vs. KARNATAKA STATE ROAD TRANSPORT
July 29, 1998
MATADAHALLY JAGAJIVAN RAM SARVODAYA SANGHA REGISTERED BANGALORE Vs. BANGALORE DEVELOPMENT AUTHORITY BANGALORE
August 12, 1998
MEDINOVA DIAGNOSTIC SERVICES Vs. COMMERCIAL TAX OFFICER
March 23, 1998
MEENAKSHI PHARMA DISTRIBUTORS Vs. STATE OF KARNATAKA
February 20, 1998
MIDDIKONDAPPA Vs. BODIRAMAPPA
January 28, 1998
MODAGI AJITH CHANDRASHEKAR Vs. COMMISSIONER OF COMMERCIAL TAXES IN KARNATAKA GANDHI NAGAR BANGALORE
March 11, 1998
MOHAMMED FAROOQUE ABDUL AZIZ KOTHIWALA Vs. ABDUL RASHID HASSANSAB MUJAWAR
April 3, 1998
MOHAMMED HASSAN FAZAL Vs. DEPUTY COMMISSIONER BANGALORE DISTRICT BANGALORE
June 16, 1998
MOHISIN ARABEGUM Vs. STATE OF KARNATAKA
November 16, 1998
MOIN AHMED SHERIFF Vs. VICE CHANCELLOR UNIVERSITY OF MYSORE
October 14, 1998
MOULASAB Vs. MOULASAB
June 29, 1998
MUDDERU THIMMAPPA M THEWMAPPA Vs. DEPUTY COMMISSIONER CHITRADURGA
January 7, 1998
MUNEER AHAMED Vs. V K BABU
May 25, 1998
MURALIDHARA Vs. B R SESHADRI
August 18, 1998
MURGESH Vs. NARAYANSA PARASHURAMSA MAGAJI
July 6, 1998
MURTHY ASSOCIATES Vs. TAX RECOVERY OFFICER
June 22, 1998
MYCON CONSTRUCTION LIMITED Vs. STATE OF KARNATAKA
September 9, 1998
MYSORE KIRLOSKAR LIMITED Vs. REGIONAL PROVIDENT FUND COMMISSIONER
March 10, 1998
MYSORE KIRLOSKAR LTD Vs. DEPUTY REGIONAL DIRECTOR E S I CORPORATION
October 14, 1998
MYSORE PAPER MILLS LIMITED BHADRAVATHI Vs. MYSORE PAPER MILLS OFFICERSASSOCIATION BHADRAVATHI
August 12, 1998
MYSORE STONEWARE PIPES AND POTTERIES LIMITED BANGALORE Vs. STATE OF KARNATAKA
January 12, 1998
N G E F LIMITED BANGALORE Vs. COLLECTOR OF CUSTOMS APPEALS MADRAS
July 10, 1998
N K RAMACHANDRA RAO Vs. G GANPATH RAO
April 3, 1998
N MOHAMMAD Vs. MANDAL PANCHAYAT KALGHATGI
June 1, 1998
N PUTTASWAMY Vs. HINDUSTAN MACHINE TOOLS LIMITED WATCH FACTORY BANGALORE
June 24, 1998
N RAMAPRASAD Vs. C N KUMAR
May 29, 1998
N SAMPURNAMMA Vs. STATE OF KARNATAKA
March 30, 1998
N T VIJAYAKUMAR Vs. ALLAHABAD BANK NEHRU ROAD BRANCH SHIMOGA
July 28, 1998
N UGRAMURTHY Vs. CHIEF SECRETARY GOVERNMENT OFKARNATAKA BANGALORE
June 25, 1998
N VENKATAPPA Vs. LINGAPPA REDDY
February 9, 1998
N. Vinodkumar and Co. and Onam Agarbathy Co. Vs. Union of India (UOI) and others
November 18, 1998
NAGAMMA Vs. DEVEERAMMA
June 26, 1998
NAGAMMA Vs. STATE OF KARNATAKA
July 8, 1998
NAGANNA Vs. STATE OF KARNATAKA
May 29, 1998
NAGAPPAYYA BHAT Vs. MAHARAJASWAMY VARAHA DEVARU OF SRI MAHARA
March 20, 1998
NAGAWWA Vs. GENERAL MANAGER KSRTC BANGALORE
March 5, 1998
NAGESH LAXMAN VERNEKAR Vs. ANANTH KRISHNA NAIK
February 24, 1998
NANJAMMA Vs. STATE OF KARNATAKA
December 18, 1998
NANJUNBACHARI Vs. CHAIRMAN KARNATAKA ELECTRICITY BOARD
January 19, 1998
NANJUNDAIAH Vs. STATE OF KARNATAKA
March 6, 1998
NARASIMHASETTY Vs. PADMASETTY
February 20, 1998
NARAYAN Vs. MAHESH
June 22, 1998
NARAYAN GANESH SHINDAGI Vs. COMMISSIONER CORPORATION OF THE CITY OF BELGAUM
October 28, 1998
NARAYAN SWAMY G V Vs. UNION OF INDIA
June 5, 1998
NARAYAN VENKATESH PANDIT Vs. SYED NURODDIN KHADRI
July 30, 1998
NARAYANA Vs. STATE
February 23, 1998
NARAYANA H MARDOLKAR Vs. LALITHA
February 4, 1998
NARAYANA RAO Vs. STATE BANK OF INDIA HUMNABAD BRANCH
July 9, 1998
NARAYANAMMA Vs. K P JAGGANATH
December 10, 1998
NARAYANAPPA Vs. STATE OF KARNATAKA
October 28, 1998
NARENDRA KUMAR RAMPURI Vs. VANAMALA VISHWANATH
September 18, 1998
NATIONAL INSURANCE CO LTD Vs. NYAYA MATHASAB GHOUSE SAB MUKE
December 3, 1998
NATIONAL INSURANCE CO LTD Vs. OBALESH
November 23, 1998
NATIONAL INSURANCE CO LTD Vs. SUBRAMANYA
March 26, 1998
NATIONAL INSURANCE CO LTD Vs. HONAPPA
May 26, 1998
NATIONAL INSURANCE CO LTD Vs. FLORRENTINA HILARIO GONSALVES
August 21, 1998
NATIONAL INSURANCE COMPANY LIMITED Vs. NANDAN BALA MANJREKAR & ANR
March 10, 1998
NATIONAL INSURANCE COMPANY LIMITED Vs. HONAPPA
February 23, 1998
NAUSHAD ALI Vs. REGIONAL TRANSPORT OFFICER HAVERI
April 16, 1998
NAVEEN JAYAKUMAR Vs. STATE OF KARNATAKA
June 15, 1998
NAVEEN KUMAR Vs. KARNATAKA THEATRES LIMITED
February 13, 1998
NAVEEN KUMAR Vs. STATE
July 30, 1998
NAVEEN TRADERS Vs. STATE OF KARNATAKA
April 16, 1998
NEELAIAH G M Vs. KARNATAKA STATE TOURISM DEVELOPMENT CORPORATION
March 10, 1998
NEELAPPA Vs. STATE OF KARNATAKA
November 20, 1998
Netley "B" Estate, Bajie Collie Saravana Estate, H. Revannappa and Bros., Dalquarren Estate, Sandalkad Estate, Karrie Kollie A Estate, Wooligooly A Estate, Marosa Estate, Karrie Kollie B Estate, Wooligooly Estate, Aureen Rodrigues and others and Karrie Ko Vs.
June 30, 1998
NETLEY B ESTATE Vs. ASSISTANT COMMISSIONER OF AGRICULTURAL INCOME TAX
June 30, 1998
NEW INDIA ASSURANCE COMPANY LIMITED Vs. T SURESH
February 11, 1998
NEW INDIA ASSURANCE COMPANY LIMITED BANGALORE Vs. HANUMANTHAPPA
February 3, 1998
NEW INDIA ASSURANCE COMPANY LIMITED BANGALORE Vs. SANGANNA GOWDA CHANNAPPA GOWDA PATIL
February 2, 1998
NIMBAMMA Vs. RATHNAMMA
July 30, 1998
NINGAMMA Vs. PUTTASWAMY GOWDA
July 20, 1998
NINGAPPA Vs. SHLVAPPA
August 31, 1998
NINGE GOWDA Vs. S MADHURESWAR
September 17, 1998
NIRMALA BAI Vs. ASHOK
November 23, 1998
NISAR AHMED ABDUL RAHIMAN KILLEDAR Vs. BABULAL ACHAL SINGH RAJ PUROHIT
November 24, 1998
NISHANTH HIREMATH Vs. B R AMBEDKAR MEDICAL COLLEGE
July 31, 1998
NITIN G KHOT Vs. STATION COMMANDANT BELGAUM
January 23, 1998
NORTH WEST KARNATAKA ROAD TRANSPORT CORPORATION CENTRAL OFFICES HUBLI Vs. SANTMALLAYYA
October 20, 1998
NYAMATULLA KHAN Vs. CHIEF OFFICER CITY MUNICIPAL COUNCIL SAVANUR HAVERI DISTRICT
April 1, 1998
OBALEGAPPA Vs. DEPUTY COMMISSIONER SHIMOGA DISTRICT SHIMOGA
September 3, 1998
OBAYYA PUJARY Vs. MEMBER SECRETARY KARNATAKA STATE POLLUTION CONTROL BOARD BANGALORE
July 10, 1998
OFFICERS OF THE STATE BANK OF INDIA Vs. STATE BANK OF INDIA
September 14, 1998
OIL SEEDS OIL TRADE AND INDUSTRYS ASSOCIATION Vs. STATE OF KARNATAKA
March 17, 1998
ORIENTAL FIRE AND GENERAL INSURANCE COMPANY BANGALORE Vs. P S NAGARAJA SETTY
February 7, 1998
ORIENTAL INSURANCE CO LTD Vs. SALVADOR SAVER FERNANDES
April 2, 1998
ORIENTAL INSURANCE CO LTD Vs. MOHAN H P
June 12, 1998
ORIENTAL INSURANCE CO LTD Vs. THIBBEGOWDA
June 16, 1998
ORIENTAL INSURANCE CO LTD Vs. MOHAMMED SAB ALI SAB KALADAGI
September 23, 1998
ORIENTAL INSURANCE CO LTD Vs. GOWRAMMA
December 17, 1998
Oriental Insurance Co. Ltd. Vs. M.A. Kurian and another
September 24, 1998
ORIENTAL INSURANCE COMPANY LIMITED Vs. HONNAMMA
January 21, 1998
ORIENTAL INSURANCE COMPANY LIMITED BANGALORE Vs. GUDDAPPA AND AOTHERS
January 22, 1998
ORIENTAL INSURANCE COMPANY LIMITED BANGALORE Vs. VASANTHA RAO ALIAS VASUDEV
October 27, 1998
ORIENTAL INSURANCE COMPANY LIMITED BANGALORE Vs. GANGAWA
March 6, 1998
P A KULKARNI Vs. STATE OF KARNATAKA
December 18, 1998
P C MALLAPPA AND CO Vs. MCDONALDS CORPORATION
September 15, 1998
P MAHADEVA PRABHU Vs. STATE OF KARNATAKA
June 29, 1998
P MALLESHA Vs. UNION OF INDIA
March 19, 1998
P MOHAMAD DASTAGIR Vs. KARNATAKA BOARD OF WAKFS
January 27, 1998
P NARAYANABHAT Vs. SYNDICATE BANK
July 16, 1998
P RAJU Vs. SECRETARY AND DISCIPLINARY AUTHORITY
December 8, 1998
P S VEERENDRA PRASAD Vs. STATE OF KARNATAKA
June 4, 1998
P SRINIVASA RAMACHANDER Vs. CENTRAL MACHINE TOOLS INSTITUTE BANGALORE
July 24, 1998
P SRINWASAN Vs. NANJAMMA
February 24, 1998
P VISWANATHAM Vs. BANGALORE CLUB
March 20, 1998
P VISWANATHAM Vs. BANGALORE CLUB
December 20, 1998
P. Narayanabhat Vs. Syndicate Bank, Shikaripura Branch, Shimoga District and others
July 16, 1998
P.S. DEVARAJ Vs. UNION OF INDIA AND ORS.
November 9, 1998
PADMA KHAITAN Vs. KARNATAKA APPELLATE TRIBUNAL
October 13, 1998
PADMAPPA BHEEMAPPA DODDAMANI Vs. STATE OF KARNATAKA
April 1, 1998
PADMAVATHI Vs. RAMAKRISHNA SHETTY
November 9, 1998
PALANJEE ESTATE Vs. ADDITIONAL COMMISSIONER OF COMMERCIAL TAXES
April 16, 1998
PANCHAXARI SHIDRAMAPPA YELIGAR Vs. SHIGGAON TALUKA SHIKSHANA SAMITHI
October 14, 1998
PANYAM CEMENTS AND MINERALS INDUSTRIES LIMITED WIRE DIVISION BANGALORE Vs. DECCAN WIRE EMPLOYEES ASSOCIATION BANGALORE
May 26, 1998
PAPANAIKA ALIAS PAPA Vs. STATE OF KARNATAKA
April 3, 1998
PARAPPA SHANKARAPPA MUNDINAMANI Vs. SECRETARY TO GOVERNMENT EDUCATION
September 18, 1998
PARMJIT SINGH Vs. UNION OF INDIA
December 18, 1998
PARVATHAMMA Vs. STATE OF KARNATAKA
August 17, 1998
PARVATHAMMA Vs. STATE OF KARNATAKA OF ORS
August 11, 1998
PEENYA INDUSTRIES ASSOCIATION Vs. KARNATAKA ELECTRICITY BOARD
March 11, 1998
PERIAMMA ALIAS DERGA PEERANAMMA Vs. KARNATAKA BOARD OF WAKFS BANGALOREAND
February 5, 1998
PHASALKAR LIQUOR AGENCY Vs. COMMERCIAL TAX OFFICER INTELLIGENCE-II NORTH ZONE BELGAUM
August 26, 1998
POORNAPRAJNA HOUSE BUILDING CO OPERATIVE Vs. BAILAMMA alias DODDA BAILAMMA
February 12, 1998
POORNAPRAJNA HOUSE BUILDING CO-OPERATIVE SOCIETY Vs. BAILAMMA @ DODDA BAILAMMA
December 12, 1998
PRABHAKAR H MANJARE Vs. INDIAN TELEPHONE INDUSTRIES LIMITED BANGALORE
June 15, 1998
PRAJVI INDUSTRIAL SUPPLIES Vs. CAPRI POLYMIX P LTD
December 18, 1998
PRAKASH Vs. STATE
January 28, 1998
PRINCIPAL SAINIK SCHOOL BIJAPUR Vs. K K NAIK
November 25, 1998
PSI DATA SYSTEM LTD Vs. ASSTT COLLECTOR OF CUSTOMS
September 18, 1998
PULLAMMA Vs. PADMAVATHI
July 23, 1998
PUSHPALEELA Vs. STATE OF KARNATAKA
April 17, 1998
PUTTAIAH Vs. LAND TRIBUNAL NELAMANGALA TALUK NELAMANGALA BANGALORE RURAL DISTRICT
June 11, 1998
PUTTATHAYAMMA Vs. REGIONAL DIRECTOR ESI CORPORATION
January 21, 1998
PUTTEGOWDA Vs. THIMMAJAMMA
February 4, 1998
R BALARAM Vs. K DWARKANATH
June 16, 1998
R K SHIVANANDA Vs. BELLULLI SHIVASHANKARAPPA ALIAS GURUSIDDAPPA
July 27, 1998
R N MADHAVA Vs. CANARA BANK
November 19, 1998
R NINGE GOWDA Vs. A N GOPAL
August 10, 1998
R PRAKASH Vs. D M RADHAKRISHNAIAH
July 9, 1998
R RUDRAPPA Vs. DEPUTY COMMISSIONER CHTTRADURGA DISTRICT CHITRADURGA
November 4, 1998
R SATHYANARAYANA Vs. MURALIDHARA
June 24, 1998
R SHANKAREGOUDA Vs. COMMISSIONER OF POLICE BANGALORE
March 11, 1998
R SHUBHA SANGEETHA Vs. RAJEEV GANDHI UNIVERSITY OF HEALTH SCIENCES
September 25, 1998
R SOHANLAL JAIN Vs. M CHANNAPPA
February 24, 1998
R.S. MARIGOWDAR Vs. KARNATAKA FOOD AND CIVIL SUPPLIES CORPN. LTD., BANGALORE AND OTHERS
November 19, 1998
RADHAKRISHNA CO OPERATIVE HOUSING Vs. GOVERNMENT OF KARNATAKA HOUSING AND URBAN
March 27, 1998
Radhakrishna Co-operative Housing Society Ltd. and others Vs. State of Karnataka and others
March 27, 1998
RADHAMMA Vs. S M CHANDRASHEKHAR
July 27, 1998
RADHAMMA Vs. UNION OF INDIA
April 17, 1998
RAJAMMA Vs. GANGAMBIKE
July 14, 1998
RAJAVALSE M Vs. STATE
July 23, 1998
RAJESWARI Vs. DIVISIONAL CONTROLLER BANGALORE TRANSPORT
September 4, 1998
RAMA K KUNDER Vs. LAND TRIBUNAL UDUPI TALUK
February 18, 1998
RAMAKRISHNA SHIVARAMA HEGDE Vs. F.M. GANAPATHI SHIVARAMA HEGDE
December 16, 1998
RAMANSHREE SHOPPING ARCADE PRIVATE LIMITED Vs. STATE OF KARNATAKA
November 11, 1998
RAMESH PURDAPPA AMBANNAVAR Vs. STATE
September 17, 1998
RANGANATHA ENTERPRISES Vs. COMMISSIONER OF INCOME TAX
January 28, 1998
RANGASWAMY Vs. ASSISTANT COMMISSIONER SHIMOGA
September 7, 1998
RATHNAKAR M SHETTY Vs. HOUSE RENT
March 11, 1998
RATHNAMMA Vs. B A SRINIVASA GUPTA
October 28, 1998
RATNAWWA Vs. KARNATAK UNIVERSITY DHARWAD
August 19, 1998
REGIONAL PROVIDENT FUND COMMISSIONER BANGALORE Vs. PUTTAMMA
September 8, 1998
REGISTRAR GENERAL HIGH COURT OF KARNATAKA BANGALORE Vs. SEVANTI
November 27, 1998
RENUKA Vs. STATE OF KARNATAKA
August 13, 1998
RENUKAIAH Vs. NAGENDRAPPA
August 20, 1998
REVANAPPA Vs. MUNIYAPPA
March 23, 1998
REVANNA Vs. A H GOVINDARAJA
July 8, 1998
RICHARD CHARLES MENASSE RETIRED Vs. CHERYL MARGURITE SOGGEE
August 12, 1998
ROJAPPA ALIAS THABATI BELCHADA Vs. MUTHAPPA BELCHADA
November 24, 1998
S B JIGAJINNI Vs. HUBLI DHARWAD MUNICIPAL CORPORATION
October 7, 1998
S CHANDRASHEKAR Vs. BANGALORE CITY CORPORATION
July 31, 1998
S M BASAVARAJAPPA Vs. S N MANJUNATHA
July 24, 1998
S P GURURAJA Vs. EXECUTIVE MEMBER KARNATAKA INDUSTRIAL AREAS DEVELOPMENT BOARD
February 7, 1998
S R LALMIYA Vs. SECRETARY KARNATAKA ELECTRICITY BOARD
August 19, 1998
S S ANAND Vs. MANAGEMENT OF MAHATMA GANDHI VIDYA PEETA
January 27, 1998
S SAMBOJI RAO Vs. ORIENTAL INSURANCE COMPANY
January 16, 1998
S SHEKHAR Vs. COMMISSIONER RETURNING OFFICER BANGALORE CITY CORPORATION
October 14, 1998
S SHIVANATHAN Vs. S G NARAYANA
January 29, 1998
S SRIDHAR Vs. TUNGABHADRA GRAMIN BANK BELLARY
August 17, 1998
S SURYANARAYANA SETTY Vs. BANGALORE DEVELOPMENT AUTHORITY
March 9, 1998
S V KADANAGOUDAR Vs. MANAGING DIRECTOR KARNATAKA STATE SEEDS CORPORATION BANGALORE
August 12, 1998
S V VENKATARAMANAPPA Vs. RAVINDRA K NAIDU ALIAS R K NAIDU
June 11, 1998
S VASUDEVA Vs. GOVT OF KARNATAKA
October 16, 1998
S. NAGARATHNA Vs. CHAIRMAN, MYSORE URBAN DEVELOPMENT AUTHORITY, MYSORE AND ANOTHER
August 17, 1998
SAIBABU S Vs. STATE BANK OF INDIA
September 11, 1998
SAICOIR CONSUMER PRODUCTS PRIVATE LIMITED BANGALORE Vs. KARNATAKA STATE FINANCIAL CORPORATION RECOVERIES BANGALORE
May 26, 1998
SAKAMMA Vs. PAVADI GOWDA
July 6, 1998
SAKINABI Vs. ZEENATHUNNISA
July 16, 1998
SALAR PUBLICATIONS TRUST Vs. INCOME TAX OFFICER
July 30, 1998
SALEEM KHAN Vs. PRESIDING OFFICER KARNATAKA STATETRANSPORT APPELLATE TRIBUNAL BANGALORE
March 28, 1998
SALIAN S T Vs. SYNDICATE BANK
September 2, 1998
SAMPANNA GURUSIDDAPPA MARIBASANNAVAR Vs. SPECIAL LAND ACQUISITION OFFICER
August 21, 1998
SAMRAT CEMENT PIPE FACTORY Vs. ABDUL KHADER HASANSAB TRASGAR
September 16, 1998
SANDHYA Vs. KARNATAKA STATE ROAD TRAN CORPN
July 29, 1998
SANDUR MANGANESE AND IRON ORES LIMITED Vs. KARNATAKA ELECTRICITY BOARD BANGALORE
March 31, 1998
SANGAMMA PATIL Vs. COMMISSIONER BANGALORE DEVELOPMENT AUTHORITY BANGALORE
March 26, 1998
SANKAPPA GANGAPPA RONAD Vs. SHIVAPPA DHARMAPPA KARESEERI
July 2, 1998
SANNAVEERANNA G Vs. SECRETARY REGIONAL TRANSPORT AUTHORITY
April 16, 1998
SANNEGOWDA Vs. SPECIAL LAND ACQUISITION OFFICER MANDYA
August 10, 1998
SARANABASAYYA CHANDRASHEKHARAYYA HIREMATH Vs. BASANAGOUDA FAKKIRAGOUDA KEMPAGOUDAR
June 12, 1998
SARAT BABU KOGANTI Vs. BANGALORE UNIVERSITY
March 3, 1998
SASALU THIMMAKKA Vs. STATE OF KARNATAKA
August 7, 1998
SATEPPA BASAPPA Vs. KU GEETHA
July 31, 1998
SATHYALAKSHMI Vs. STATE OF KARNATAKA
September 22, 1998
SATHYAM @ RAMAIAH Vs. KARNATAKA MILK FEDERATION CO
November 3, 1998
SATISCHANDRA AND COMPANY Vs. COMMISSIONER OF INCOME TAX
July 24, 1998
SATISH RICE INDUSTRIES SHIKARIPURA Vs. STATE OF KARNATAKA
April 17, 1998
Satishchandra and Co. Vs. Commissioner of Income-tax
July 24, 1998
SATYANARAYANA ENGINEERING WORKS Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAXES
August 18, 1998
SAVITHA THEATRE BANGALORE Vs. UNION OF INDIA
June 10, 1998
SAVITHRAMMA Vs. STATE OF KARNATAKA
February 4, 1998
SAYEED AKBAR Vs. STATE OF KARNATAKA
August 28, 1998
SECRETARY EDUCATION DEPARTMENT Vs. VADIRAJACHARY AINAMDAR
July 10, 1998
SEENAPPA Vs. SUBBAIAH
November 20, 1998
SEVANTI Vs. REGISTRAR GENERAL HIGH COURT OF KARNATAKA BANGALORE
July 31, 1998
SHA HIRACHAND DUNGARCHAND AND CO Vs. ASST COMMN OF COMMR TAXES
May 26, 1998
SHABANA BANO Vs. SECRETARY KARNATAKA SECONDARY
November 6, 1998
SHANKAR BHAIRU BAMANE Vs. SYNDICATE BANK MANIPAL NIPANI BRANCHAND
June 30, 1998
SHANKAR RAO B M Vs. PRESIDING OFFICER LABOUR COURT
August 13, 1998
SHANKARANARAYANA CONSTRUCTION CO Vs. STATE OF KARNATAKA
July 29, 1998
SHANKARAPPA SHARANAPPA GAURE Vs. DEPUTY DIRECTOR OF PUBLIC INSTRUCTIONS
September 17, 1998
SHANKERAPPA Vs. NATIONAL INSURANCE CO LTD
March 4, 1998
SHANTESH GUREDDI Vs. THAYAMMA
September 17, 1998
SHAW WALLACE AND CO LTD Vs. DEPUTY COMMISSIONER OF COMMERCIAL TAXES
May 26, 1998
Shaw Wallace and Co. Ltd. Vs. The Deputy Commissioner of Commercial Taxes
May 26, 1998
SHETTY ICE FACTORY Vs. GEN MANAGER DIST INDUSTRIAL CENTRE
March 24, 1998
SHIDRAMAPPA HARIHAR Vs. STATE OF KARNATAKA
September 25, 1998
SHIMOGA STEELS LIMITED Vs. KARNATAKA ELECTRICITY BOARD BANGALORE
November 6, 1998
SHIRAJASAB HUSENSAB EXAMBI Vs. ASHOK PANDITAPPA KADDIMANI
March 9, 1998
SHIVAJI YALLAPPA WAGMODE Vs. GANGABAI
July 2, 1998
SHIVANI GALVANIZING AND ENGG Vs. DEPUTY COMMISSIONER OF COMMERCIAL TAXES ASSTS II
July 9, 1998
SHIVARUDRAPPA Vs. CHLNNAYALLAPPA
July 23, 1998
SHREI INTERNATIONAL FINANCE LIMITED Vs. M G NARAYANA
February 6, 1998
SHRINIVASA TRADERS Vs. COMMISSIONER OF COMMERCIAL TAXES-CUM-ENTRY TAX KARNATAKA
June 16, 1998
SIDAGIREPPA Vs. ASSISTANT COMMISSIONER BELGAUM DISTRICT
February 6, 1998
SIDDALINGESHWAR TRADERS GANGAVATHI Vs. STATE OF KARNATAKA
February 6, 1998
SIDDAPPA HANUMANTHAPPA KORI Vs. ASSISTANT DIRECTOR OF LAND RECORDS
February 20, 1998
SIDDARAJAMMA Vs. LAND TRIBUNAL TARIKERE
August 13, 1998
SIEMENS LTD Vs. COMMERCIAL TAX OFFICER INT TUMKUR ROAD CHECK POST BANGALORE
November 21, 1998
SIQBATHULLA KHAN Vs. LAND TRIBUNAL KANAKAPURA
January 7, 1998
SITA BHATEJA NURSING HOME TRUST BANGALORE Vs. PRESIDING OFFICER SECOND ADDITIONAL LABOUR COURT BANGALORE
September 11, 1998
SITABAI Vs. NARAYANA RAO
June 26, 1998
SOUMYA NAVIT Vs. STATE OF KARNATAKA
January 1, 1998
SPECIAL LAND ACQUISITION OFFICER FORRAILWAYS RAMANAGARAM Vs. RAMADASEGOWDA
July 20, 1998
SPECIAL LAND ACQUISITION OFFICER HIDKAL Vs. VENKATESH ANNAJIKULKARNI
June 25, 1998
SPECIAL LAND ACQUISITION OFFICER KARNATAKA Vs. B
November 26, 1998
SPECIAL LAND ACQUISITION OFFICER M P IV RAMDURG Vs. PADIYAPPA GANGAPPA DYAWAKKANNAVAR
June 5, 1998
SRINIVAS RAO Vs. DATTATRAYARAO
June 2, 1998
STATE Vs. LAKSHMIDHAR DAS
March 23, 1998
STATE Vs. S B MARIGOWDA
November 26, 1998
STATE Vs. D MAHADEVAIAH
December 15, 1998
STATE Vs. DHONDURAM SHANKER BHOSLE
January 13, 1998
STATE Vs. RAVI
January 16, 1998
STATE Vs. KRISHNA
January 15, 1998
STATE Vs. T K SADASHIVAIAH BIN KODIMALLAPPA
January 22, 1998
STATE Vs. AMBATI MURALI MOHAN RAO
June 29, 1998
STATE Vs. FIROZ alias JAGGUR
July 4, 1998
STATE Vs. ABDUL RAHEEM KHAN
July 17, 1998
STATE AND Vs. RAJASHEKAR RAO SINDYA AND
January 29, 1998
STATE BANK OF INDIA Vs. AKBAR
October 15, 1998
STATE BANK OF MYSORE B H ROAD SHIMOGA Vs. PROVIDENT FUND COMMISSIONER BANGALOREAND
January 27, 1998
STATE OF KARNATAKA Vs. RAMANNA
January 7, 1998
STATE OF KARNATAKA Vs. VILLAGE DE NANDI PRIVATE LIMITED
August 26, 1998
STATE OF KARNATAKA Vs. DODDA HANUMANTHA
February 2, 1998
STATE OF KARNATAKA Vs. G NARAYANAMURTHY
February 5, 1998
STATE OF KARNATAKA Vs. SEENAPPA
February 9, 1998
STATE OF KARNATAKA Vs. B A HASANABHA
February 17, 1998
STATE OF KARNATAKA Vs. MAHADEVAIAH
February 17, 1998
STATE OF KARNATAKA Vs. SHIVAPPA DUNDAPPA ITI
February 12, 1998
STATE OF KARNATAKA Vs. SHRIKANT SHIVAPPA CHEKKI
February 24, 1998
STATE OF KARNATAKA Vs. B R CHOWDAPPA
May 30, 1998
STATE OF KARNATAKA Vs. J S RAMESH
April 2, 1998
STATE OF KARNATAKA Vs. A P PUTTASWAMY GOWDA
July 31, 1998
STATE OF KARNATAKA Vs. BHIMAPPA GADIGAPPA GUJJAL
March 4, 1998
STATE OF KARNATAKA Vs. NAGAMMA AND OTHERS
February 24, 1998
STATE OF KARNATAKA Vs. THAMMAIAH
August 3, 1998
State of Karnataka and others Vs. Kempaiah
July 27, 1998
SUBHASH L KURDEKAR Vs. TAHSILDAR KARWAR
October 7, 1998
SUBHASHINI K REDDY Vs. BANGALORE METROPOLITAN TRANSPORT CORPORATION
September 7, 1998
SUDARSHAN PINE PRODUCTS P LTD Vs. ADDITIONAL DEPUTY COMMISSIONER OF COMMERCIAL TAXES ASSESSMENTS I
June 10, 1998
SUMABAI ALIAS SUMAN Vs. BASAGOUDA RAMA SANKAPAL
June 10, 1998
SUMITHRA BAI Vs. M VASANTHA SHET
October 29, 1998
SUMITHRA DEVI Vs. G VENKATESHAN
September 3, 1998
SUNIL GURUNATH HUNSWADKAR Vs. MADHUKAR GOVINDARAO HUNSWADKAR
July 17, 1998
SURESH Vs. STATE
November 19, 1998
SURESH BABU Vs. S SUSHEELA THIMMEGOWDA
November 12, 1998
SYED NAZMUDDIN Vs. N S KRISHNA MURTHY
January 8, 1998
SYED SHAH MUHAMMAD AL HUSSAINI Vs. UNION OF INDIA
September 25, 1998
SYNDICATE BANK JAYANAGAR MAIN BRANCH Vs. SEENU TRADERS BANGALORE
January 21, 1998
SYNDICATE BANK MYSORE ROAD BRANCH Vs. A P MANJUNATH
November 26, 1998
SYNDICATE BANK SARASWATHIPURAM MYSORE Vs. B ANURADHA
July 3, 1998
T G CHANDRASHEKHARAPPA Vs. STATE OF KARNATAKA
September 4, 1998
T GIRI THIMMAIAH Vs. KARNATAKA ELECTRICITY BOARD BANGALORE
August 14, 1998
T K PUTTASWAMY GOWDA Vs. BANGALORE WATER SUPPLY SEWERAGE BOARD BANGALORE
August 5, 1998
T R SUBBA JETTY Vs. T R NARASHNHA JETTY
February 18, 1998
T S VEDAVALLI Vs. COMMISSIONER BANGALORE DEVELOPMENT AUTHORITY BANGALORE
February 23, 1998
T T NARAYANA Vs. STATE OF KARNATAKA
August 6, 1998
T T PAUL Vs. LITTLE FLOWER KURIES AND ENTERPRISES LIMITED BANGALORE
December 3, 1998
T V M COLLEGE OF PHARMACY BELLARY Vs. GULBARGA UNIVERSITY
October 30, 1998
T V SUNDARAM IYENGAR AND SONS LTD Vs. STATE OF KARNATAKA
November 30, 1998
T VEERABHADRAPPA Vs. MINISTRY OF MINES AND STEEL NEW DELHI
May 26, 1998
T. P. DHARMENDRA KUMAR Vs. STATE OF KARNATAKA AND OTHERS
May 26, 1998
T.R. Subba Jetty Vs. T.R. Narasimha Jetty and others
February 18, 1998
TAKENAKA S Vs. COMMISSIONER OF INCOME TAX
September 3, 1998
TAM TAM PEDDA GURUVA REDDY Vs. STATE OF KARNATAKA
May 26, 1998
TAPOBAN HOUSING FINANCE LIMITED NEW DELHI Vs. R UDAYA KUMAR
June 8, 1998
THANGAVELU GOUNDER Vs. DEPUTY COMMISSIONER SHEMOGA DISTRICT
August 17, 1998
THE DIVISIONAL MANAGER, ANDHRA PRADESH ROAD TRANSPORT CORPORATION, CHITOOR Vs. SMT. G. USHA AND OTHERS
January 20, 1998
THIMMAKKA Vs. STATE OF KARNATAKA
July 15, 1998
THIRUMALEGOWDA Vs. STATE
July 3, 1998
TIMES PUBLISHING HOUSE LIMITED BANGALORE Vs. FINANCIAL TIMES LIMITED LONDON
July 27, 1998
Times Publishing House Ltd. Vs. The Financial Times Ltd. and another
July 27, 1998
TIPPAMMA Vs. ANNARAO
August 13, 1998
TIRUPATI STEELS Vs. STATE OF KARNATAKA
July 28, 1998
TRACTORS AND FARM EQUIPMENT LTD Vs. STATE OF KARNATAKA
January 5, 1998
TRAFFIC MANAGER NEW MANGALORE Vs. B RAJDHA
February 27, 1998
TRAFFIC MANAGER NEW MANGALORE PORT Vs. B RADHA
January 6, 1998
TRITON VALVES LIMITED MYSORE Vs. LABOUR COURT MYSORE
February 18, 1998
TULJABHAVANI DEVASTHANA KENDRA PANCHA SAMITHI Vs. STATE OF KARNATAKA
October 13, 1998
UMESH HIREMATH Vs. GOVERNMENT OF KARNATAKA EDUCATION
August 26, 1998
UNICORN BAR AND RESTAURANT Vs. STATE O KARNATAKA
June 30, 1998
UNION OF INDIA Vs. NABIB SUBEDAR R VANANGAMUDI
August 21, 1998
UNION OF INDIA Vs. N R I FILM PRODUCTION ASSOCIATES PRIVATE LIMITED
September 21, 1998
UNION OF INDIA Vs. NORRUNNISSA BEGUM
November 26, 1998
UNITED INDIA INSURANCE CO LTD Vs. BOREGOWDA
December 7, 1998
UNITED INDIA INSURANCE CO LTD Vs. VENKATARAJU
December 15, 1998
UNITED INDIA INSURANCE CO LTD Vs. JAYANTHI
November 17, 1998
UNITED INDIA INSURANCE CO LTD Vs. PEERAMMA
September 22, 1998
UNITED INDIA INSURANCE CO LTD Vs. MAIRE SHARIGARTHI
March 30, 1998
UNITED INDIA INSURANCE CO LTD Vs. NEELAWWA KOM SIDHAPPA SIDHNAL
August 19, 1998
UNITED INDIA INSURANCE CO LTD Vs. MOHAMMED
July 15, 1998
UNITED INDIA INSURANCE COMPANY LIMITED BELGAUM Vs. VANITHA NANDAKUMAR GURAV
January 12, 1998
UNITED INDIA INSURANCE COMPANY LIMITED MANGALOKE Vs. HARINAKSHI
February 26, 1998
UNITED INSURANCE CO LTD Vs. MUTHAMMA
July 16, 1998
UNIVERSITY OF AGRICULTURAL SCIENCE EMPLOYEES HOUSE BUILDING CO OPERATIVE SOCIETY HEBBAL BANGALORE Vs. SPECIAL LAND ACQUISITION OFFICER BANGALORE
October 16, 1998
UNIVERSITY OF MYSORE Vs. SHANKARA GANAPATHY PATHAK
October 9, 1998
V CHANDRANNA Vs. STATE OF KARNATAKA
June 2, 1998
V INDIRAMMA Vs. NATIONAL INSTITUTE OF MENTAL HEALTH AND NEURO SCIENCES BANGALORE
December 11, 1998
V K RAMA SETTY Vs. A GOPINATH
June 15, 1998
V LAKSHMIDEVI Vs. STATE OF KARNATAKA
January 20, 1998
V R GNANAPRAKASHAM Vs. VENKATASWAMY
February 24, 1998
V RANGA RAMU Vs. STATE OF KARNATAKA
July 29, 1998
V SHAFEEQUE AHMED Vs. STATE OF KARNATAKA
June 15, 1998
V.R. Gnanaprakasham Vs. Venktaswamy and others
February 24, 1998
V.R. HARIHARA AND OTHERS Vs. KARNATAKA STATE SMALL INDUSTRIES DEVELOPMENT CORPN. AND OTHERS
September 9, 1998
VADDE SANNA HULUGAPPA Vs. VADDE SANNA
February 18, 1998
VANAJA Vs. STATE
December 18, 1998
VANI ORGANICS LTD Vs. ADDITIONAL COMMISSIONER OF COMMERCIAL TAXES CENTRAL ZONE
March 11, 1998
VARALAKSHMI ENTERPRISES Vs. STATE OF KARNATAKA
July 15, 1998
VARALAKSHMI SILK HOUSE Vs. STATE OF KARNATAKA
June 4, 1998
VASAVADATTA CEMENTS Vs. KARNATAKA ELECTRICITY BOARD
February 19, 1998
VEERABHADRANNA Vs. KARNATAKA STATE ROAD TRANSPORT
December 4, 1998
VEERABHADRAPPA Vs. VEDAVATHI
September 7, 1998
VEERABHADRAPPAM Vs. VIRUPAXAPPA TOTAPPA BILEBAL
March 2, 1998
VEERANNAIAH Vs. HOISALA VIDYA SAMSTHE REGISTERED
June 9, 1998
VEERARAJAMMANNI Vs. STATE OF KARNATAKA
July 23, 1998
VENKABEDDY PARASAREDDY ALAWANDI Vs. SECRETARY REVENUE DEPARTMENT VTOHANA
October 16, 1998
VENKATA RAO C Vs. UNION OF INDIA
March 13, 1998
VENKATAGIRIYAPPA Vs. STATE OF KARNATAKA
June 17, 1998
VENKATAGIRIYAPPA Vs. KARNATAKA ELECTRICITY BOARD BANGALORE
July 15, 1998
VENKATARAM AND COMPANY SHIMOGA CITY Vs. STATE OF KARNATAKA
March 11, 1998
VENKATESH PILLAI Vs. STATE OF KARNATAKA
July 17, 1998
VENKATESHWARA TOURIST HOME PRIVATE LIMITED Vs. ASST DIRECTOR OF INCOME TAX INVESTIGATION
March 27, 1998
VENKUBAI Vs. ASSISTANT COMMISSIONER SEDAM GULBARGADISTRICT
January 12, 1998
VENLON POLYESTER FILM LIMITED MYSORE Vs. COMMISSIONER OF CENTRAL EXCISE BANGALORE
December 1, 1998
VENLON POLYESTER FILM LTD Vs. JOINT COMMISSIONER OF COMMERCIAL TAXES ADMN
July 15, 1998
VENUGOPALA REDDY M Vs. HINDUSTAN AERONAUTICS LTD
October 13, 1998
VIGNESHWARA TRANSPORT (P) LIMITED & ORS Vs. KARNATAKA STATE TRANSPORT APPELLATE TRIBUNAL & ORS
October 22, 1998
VIJAYA BANK FARAHATABAD DISTRICT GULBARGA Vs. REVANASIDDAPPA
March 11, 1998
VIJAYA DEVI Vs. STATE OF KARNATAKA
July 10, 1998
VIJAYAKUMAR AND Vs. STATE OF KARNATAKA
April 16, 1998
VIJAYAKUMAR JALAN Vs. SYNDICATE BANK MANGALORE
June 29, 1998
VIJAYNAGAR INDUSTRIAL WORKERS HOUSING CO OPERATIVE SOCIETY LIMITED Vs. STATE OF KARNATAKA
January 22, 1998
VIMALA S Vs. CHIKKAHANUMANTHAIAH
September 18, 1998
VIMALAMMA BALLAL Vs. MAHABALA SHETTY
August 3, 1998
VINODKUMAR AND COMPANY Vs. UNION OF INDIA
November 18, 1998
VISHKANTEGOWDA Vs. STATE
October 13, 1998
VISHNU HANAMANTHAPPA BAGALKOTI Vs. KARNATAKA ELECTRICITY BOARD BANGALORE
May 25, 1998
VISHWABHARATHI HOUSE BUILDING CO OPERATIVE SOCIETY LTD Vs. UNION OF INDIA
December 18, 1998
VYALIKAVAL HOUSE BUILDING CO OPERATIVE SOCIETY BANGALORE Vs. PUTTAMMA
January 16, 1998
VYSYA BANK LIMITED Vs. SPECIAL LAND ACQUISITION OFFICER UPPER
November 18, 1998
WAHAB Vs. STATE OF KARNATAKA
March 3, 1998
WARTHYHULLY ESTATES LIMITED Vs. AGRL ITO
February 13, 1998
WEBBS SALES AND SERVICES PRIVATE LIMITED BANGALORE Vs. GURUKRUPA SERVICE STATION BANGALORE
November 25, 1998
WIDIA INDIA LIMITED Vs. CHIEF COMMISSIONER OF INCOME TAX ADMN
January 22, 1998
WIPRO INFORMATION TECHNOLOGY LIMITED BANGALORE Vs. UNDER SECRETARY DRAWBACK DIRECTORATE DEPARTMENT OF REVENUE MINISTRY OF FINANCE NEW DELHI
February 10, 1998
WIPRO INFORMATION TECHNOLOGY LIMITED MYSORE Vs. COLLECTOR OF CUSTOMS KARNATAKA CUSTOMS COLLECTORATE BANGALORE
March 25, 1998
WIPRO INFOTECH LIMITED Vs. ADDITIONAL DEPUTY COMMISSIONER OF COMMERCIAL TAXES ASSESSMENT II
March 13, 1998
WIPRO INFOTECH LTD Vs. DEPUTY COMMISSIONER OF COMMERCIAL TAXES INTELLIGENCE MYSORE ZONE
April 16, 1998
WORKMEN OF BINNY LTD Vs. BINNY LTD
August 12, 1998
Y M MAHADEVAPPA Vs. SECRETARY REGIONAL TRANSPORT AUTHORITY
February 18, 1998
Y N GOPALA RAO Vs. D R LAXMINARAYANA
March 3, 1998
YASHODABAI Vs. GANGAWWA
August 7, 1998
YUVARANI KEMPUCHELUVAJAMMANNIAVARU Vs. SPECIAL DEPUTY COMMISSIONER AND COMPETENT
July 15, 1998
ZUBEDABI Vs. NIYAZ MOHAMMAD GULAM MOHAMMAD
October 9, 1998