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Case Index
Title
Date
A B KRISHNA Vs. STATE OF KARNATAKA
January 14, 1998
A C GANGADHAR Vs. STATE OF KARNATAKA
April 29, 1998
A G VARADARAJULU Vs. STATE OF TAMIL NADU
March 23, 1998
A I DEMOCRATIC WOMEN ASSOCIATION Vs. UNION OF INDIA
March 16, 1998
A K MITRA DG C S I R Vs. D APPA RAO
February 27, 1998
A K NAZEER SAHEB Vs. A P PUBLIC SERVICE COMMISSION
February 19, 1998
A K PRADHAN Vs. STATE OF BIHAR
January 7, 1998
A P RICE BRAN SOLVENT EXTRACTORS ASSOCIATION Vs. UNION OF INDIA
February 19, 1998
A RAZZAQUE SAJANSAHEB BAGWAN Vs. IBRAHIM HAJI MOHAMMAD HUSAIN
October 14, 1998
A.I. CONFEDERATION OF THE BLIND & ANR. Vs. UNION OF INDIA & ANR.
October 7, 1998
ABBAI MALIGAI PARTNERSHIP FIRM Vs. K SANTHAKUMARAN
September 9, 1998
ABBOBAKER Vs. MAHALAKSHMI TRADING CO
February 10, 1998
ABRAHAM JACOB Vs. UNION OF INDIA
February 11, 1998
ACQUEOUS VICTUALS PRIVATE LIMITED Vs. STATE OF UTTAR PRADESH
May 8, 1998
ACTION GROUP RES IN ENVRN AND EDUCATION DEVELOPMENT SOCIETY Vs. SAKKY BAI
April 29, 1998
ADDITIONAL COMMISSIONER LEGAL Vs. JYOTI TRADERS
November 20, 1998
ADDITIONAL SUPERINTENDENT OF POLICE Vs. T. NATARAJAN
August 6, 1998
ADDL. COMMISSIONER (LEGAL) & ANR. Vs. M/S. JYOTI TRADERS AND ANR.
September 20, 1998
ADITYA MINERALS PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX HYDERABAD
February 5, 1998
ADYA SINGH Vs. STATE OF BIHAR
July 29, 1998
AGASTHYAR TRUST MADRAS Vs. COMMISSIONER OF INCOME TAX MADRAS
February 5, 1998
AGGARWAL BROTHERS Vs. STATE OF HARYANA
September 1, 1998
AJAY SHARMA Vs. STATE OF RAJASTHAN
September 15, 1998
AJIT SINGH Vs. STATE (DELHI), THROUGH C.B.I.
April 30, 1998
AJMERA HOUSING CORPORATION Vs. AMRIT M PATEL DEAD
August 3, 1998
AKANISSERY GOVINDAN NAMBIAR Vs. KARIYATH RAGHAVAN
August 19, 1998
ALAVI Vs. TALUK LAND BOARD TIRUR
July 31, 1998
ALL AHMAD Vs. STATE OF UTTAR PRADESH
February 26, 1998
ALL INDIA DEFENCE ESTATE EMPLOYEES ASSOCIATION Vs. UNION OF INDIA
August 27, 1998
ALL INDIA JUDGES ASSOCIATION Vs. UNION OF INDIA
January 7, 1998
ALL INDIA RADIO Vs. SANTOSH KLJMAR
February 5, 1998
ALLEM LONGKUMAR Vs. MEDO KERHE TERHUJA
July 30, 1998
ALMITRA H PATEL Vs. UNION OF INDIA
January 16, 1998
AMAR JWALA PAPER MILLS INDIA Vs. STATE BANK OF INDIA
February 19, 1998
AMAR SINGH Vs. ISHWAR
April 6, 1998
AMBER WOOLLEN MILLS Vs. COLLECTOR OF CUSTOMS DELHI
February 26, 1998
AMIRCHANDA Vs. M D ASSAM STATE TRANSPORT CORPN
September 1, 1998
AMIT GEMS Vs. ORIENTAL INSURANCE COMPANY LIMITED
November 9, 1998
AMMONIA SUPPLIES CORPORATION PRIVATE LIMITED Vs. MODERN PLASTIC CONTAINERS PRIVATE LIMITED
September 4, 1998
AMRIK SINGH Vs. STATE OF PUNJAB
March 17, 1998
AMRIT LAL Vs. STATE OF HARYANA
March 16, 1998
AMRITLAL SOOD Vs. KAUSHALYA DEVI THAPAR
March 17, 1998
ANAND K. JAIN AND ANR. Vs. K.L. PANDEY AND ANR.
August 18, 1998
ANAND PRAKASH MALIK Vs. BHAGWANDAS
April 28, 1998
ANAND TRANSPORT AND PRINTERS Vs. SENIOR LABOUR INSPECTOR
October 9, 1998
ANANDCHANDRADASH Vs. STATE OF ORISSA
January 13, 1998
ANANTA PRASAD JENA Vs. UNION OF INDIA
August 27, 1998
ANDHRA PRADESH S R T C Vs. STATE TRANSPORT APPELLATE TRIBUNAL
August 11, 1998
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. K POCHAIAH
July 24, 1998
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. DENNINA RAJESHWARI
December 4, 1998
ANIL KAPOOR Vs. UNION OF INDIA
January 7, 1998
ANIL KUMAR Vs. STATE OF BIHAR
January 27, 1998
ANIL KUMAR SINHA Vs. STATE OF BIHAR
February 3, 1998
ANURADHA BODI Vs. MUNICIPAL CORPORATION OF DELHI
May 8, 1998
ANURAG VIRMANI Vs. STATE OF M R
February 11, 1998
APPROPRIATE AUTHORITY Vs. SUDHA PATIL
November 10, 1998
ARJUN FLOUR MILLS Vs. STATE OF ORISSA
August 13, 1998
ARMY WELFARE HOUSING ORGANISATION Vs. GAUTAM CONSTRUCTION AND FISHERIES LIMITED
September 17, 1998
ARUL NADAR Vs. AUTHORISED OFFICER LAND REFORMS
September 22, 1998
ARVIND KUMAR ARYA Vs. ALL INDIA INSTITUTE OF MEDICAL SCIENCES
August 17, 1998
ARVINDERVIRSINGH Vs. STATE OF PUNJAB
August 5, 1998
ASHGAR KHAN Vs. UNION OF INDIA
March 2, 1998
ASHIRWAD ISPAT UDYOG Vs. STATE LEVEL COMMITTEE
November 3, 1998
ASHOK CHATURVEDI Vs. SHITUL H CHANCHANI
August 13, 1998
ASHOK KUMAR Vs. UNION OF INDIA
September 9, 1998
ASHOK KUMAR MAHESHWARI Vs. STATE OF UTTAR PRADESH
January 14, 1998
ASHOK KUMAR PATTANATK Vs. STATE OF ORISSA
April 16, 1998
ASHOK KUMAR SRIVASTAV Vs. NATIONAL INSURANCE COMPANY LIMITED
April 27, 1998
ASHOK KUMAR UPPAL Vs. STATE OF JAMMU AND KASHMIR
January 14, 1998
ASHOK TRANSPORT AGENCY Vs. AWADHESH KUMAR
March 31, 1998
ASSISTANT COMMISSIONER Vs. VISHNU TRADING COMPANY
April 21, 1998
ASSISTANT COMMISSIONER JUDICIAL SALES TAX Vs. KHERIA BROTHERS
August 25, 1998
ASSISTANT SUPDT OF POST OFFICES Vs. G MOHAN NAIR
August 12, 1998
ASSOCIATED TRADERS Vs. COLLECTOR OF CUSTOMS BOMBAY
January 14, 1998
ATMENDRA Vs. STATE OF KARNATAKA
March 31, 1998
AUNDIAPPA NADAR Vs. GNANAMBAL AMMAL
September 14, 1998
AZHAR HASAN Vs. DISTT JUDGE SAHARANPUR
January 22, 1998
B K CHATTERJEE Vs. STATE OF UTTAR PRADESH
April 2, 1998
B KANDASAMY REDDIAR RASULAHMED G SASTHA Vs. O GOMATHIAMMAL
September 22, 1998
B N SINHA Vs. UNION OF INDIA
January 14, 1998
B P OIL MILLS LIMITED Vs. SALES TAX TRIBUNAL
September 3, 1998
B V SIVAIAH Vs. K ADDANKT BABU
July 17, 1998
BA BALASUBRAMANIAM AND BROS CO Vs. COMMISSIONER OF INCOME TAX
January 22, 1998
BABA MUNGIPA MEDICAL COLLEGE Vs. GOVERNMENT OF TRIPURA
March 20, 1998
BABU RAM Vs. STATE OF PUNJAB
March 5, 1998
BABU RAM Vs. STATE DELHI ADMINISTRATION
January 8, 1998
BABU RAM ALIAS DURGAPRASAD Vs. INDRAPALSINGH DEAD
August 13, 1998
BABULAL YADAV Vs. HIGH COURT OF RAJASTHAN
July 13, 1998
BABY Vs. TRAVANCORE DEVASWOM BOARD
November 6, 1998
BADRUDDIN Vs. STATE OF UTTAR PRADESH
September 21, 1998
BAIDYANATH JENA Vs. UNION OF INDIA
September 18, 1998
BAIJ NATH Vs. STATE OF UTTAR PRADESH
March 16, 1998
BAIJ NATH SHARMA Vs. HONBLE RAJASTHAN HIGH COURT AT JODHPUR
September 3, 1998
BAIJ NATH SHARMA Vs. HONBLE RAJASTHAN HIGH COURT AT JODHPUR
September 2, 1998
BAJAJ AUTO LIMITED BAJAJ AUTO HOLDINGS LIMITED Vs. COMPANY LAW BOARD:COMPANY LAW BOARD
July 22, 1998
BAKELITE HYLAM LIMITED Vs. COLLECTOR OF CENTRAL EXCISE HYDERABAD
July 14, 1998
BALAJI KRISHNA HARDWARE STORES Vs. SRINIVASAIAH
February 6, 1998
BALBIR SINGH Vs. SANTA SINGH
August 27, 1998
BALJIT SINGH MALIK Vs. DELHI GOLF CLUB
April 27, 1998
BALU LAXMAN KHATIK DEAD Vs. BIRU RAMCHANDRA KOTMIRE
November 23, 1998
BANDHUA MUKTI MORCHA Vs. UNION OF INDIA
September 15, 1998
BASUDEO TIWARY Vs. SIDOKANHU UNIVERSITY
September 17, 1998
BATRA FINANCE PRIVATE LIMITED Vs. CHANDIGARH ADMINISTRATION
January 23, 1998
BENNY T D Vs. REGISTRAR OF COOPERATIVE SOCIETIES
May 4, 1998
BHADRACHALAM PAPERBOARDS LIMITED Vs. GOVERNMENT OF ANDHRA PRADESH
August 4, 1998
BHAGAT SINGH RAJIV JAIN DR USHA SIROHI RANJIT SINGH CHAUHAN LALITA BHONSLEY Vs. STATE OF UTTAR PRADESH
December 8, 1998
BHAGIRATI K R NAIK Vs. ORIENTAL FIRE AND GENERAL INSURANCE COMPANY LIMITED
January 27, 1998
BHAGWATHI TEXTILES LIMITED Vs. LAKSHMI TEXTILE BROKERS
December 9, 1998
BHARAT COKING COAL LIMITED Vs. RAGHUNATHBALMIKI
September 8, 1998
BHARAT COKING COAL LIMITED Vs. SHYAM SUNDER PRASAD
April 23, 1998
BHARAT COKING COAL LIMITED BIHAR Vs. COLLECTOR OF CENTRAL EXCISE PATNA
September 18, 1998
BHARAT COMMERCE AND INDUSTRIES LIMITED Vs. COMMISSIONER OF INCOME TAX CENTRAL II
March 5, 1998
BHARAT HEAVY ELECTRICALS LIMITED Vs. ASSTT COMMISSIONER OF COMMERCIAL TAXES
March 19, 1998
BHARAT K. GUPTA Vs. ARUN KUMAR AND ANR.
October 30, 1998
BHARAT PETROLEUM CORPORATION LIMITED Vs. S. SIVAKUMAR AND ORS.
April 20, 1998
BHARAT PETROLEUM CORPORATION LIMITED Vs. MUMBAI SHRAMIK SANGHA
January 13, 1998
BHARAT PETROLEUM CORPORATION LIMITED Vs. MAHARASHTRA GENERAL KAMGAR UNION
December 14, 1998
BHARAT SALES LIMITED Vs. LIFE INSURANCE CORPORATION OF INDIA
February 5, 1998
BHARAT SINGH Vs. STATE OF UTTAR PRADESH
December 17, 1998
BHARTIYA HOMOEOPATHY COLLEGE BHARATPUR Vs. STUDENTS COUNCIL OF HOMOEOPATHY MEDICAL COLLEGE JAIPUR
February 3, 1998
BHAVANI RIVER SAKTHI SUGARS LIMITED Vs. T N POLLUTION CONTROL BOARD
January 29, 1998
BHAVANI RIVER SAKTHI SUGARS LTD Vs. STATE
July 30, 1998
BHAWARLAL BHANDARI Vs. UNIVERSAL HEAVY MECHANICAL LIFTING ENTERPRISES
December 4, 1998
BHOLA SINGH Vs. STATE OF PUNJAB
November 26, 1998
BHOPAL GAS PEEDITH MAHILA U SANGAT Vs. UNION OF INDIA
April 13, 1998
BHUP SINGH Vs. STATE OF HARYANA
August 13, 1998
BIHAR STATE HOUSING BOARD Vs. SATYA NARAYAN PRASAD DEAD
January 28, 1998
BIHAR STATE ROAD TRANSPORT CORPN Vs. KAMESHWAR PRASAD THAKUR
February 5, 1998
BIHARILAL SONI Vs. STATE OF MADHYA PRADESH
August 6, 1998
BILLIMORA NAGAR PALIKA Vs. WOOD POLYMER LIMITED
August 26, 1998
BIMAL KUMAR BANERJI Vs. UNION OF INDIA
September 16, 1998
BIRLA LIMITED Vs. STATE OF PUNJAB
April 24, 1998
BISHUNDEO NARAIN RAI Vs. ANMOL DEVI
August 20, 1998
BISMILLAH BEGUM DEAD Vs. RAHMATULLAH KHAN
January 21, 1998
BOARD OF TRUSTEES PORT OF MUMBAI Vs. INDIAN OIL CORPORATION
April 16, 1998
BOORGU JAGADESHWARAIAH AND SONS Vs. PUSHPA TRADING CO
April 16, 1998
BRIJ BHUSHAN Vs. KEWALKUMAR
August 5, 1998
BRIJLALA PRASAD SINHA Vs. STATE OF BIHAR
July 13, 1998
BRITISH PHYSICAL LAB INDIA LIMITED Vs. STATE OF KARNATAKA
September 24, 1998
BULLU DAS Vs. STATE OF BIHAR
November 3, 1998
C B S E Vs. P SUNIL KUMAR
May 12, 1998
C G GOVINDAN STATE OF GUJARAT Vs. STATE OF GUJARAT:S S MURTHY
August 11, 1998
C K ANTONY P T JOSEPH V S THOMAS Vs. B MURALEEDHARAN:C BALACHANDRAN NAIR:B MURALEEDHARAN
September 1, 1998
C KRISHNA GOWDA Vs. STATE OF KARNATAKA
February 2, 1998
C N RUDRAMURTHY Vs. K BARKATHULLA KHAN
October 8, 1998
C NAVANEESWARA REDDY Vs. GOVERNMENT OF ANDHRA PRADESH
February 9, 1998
C RANGASWAMAIAH Vs. KARNATAKA LOKAYUKTA
July 21, 1998
C TULASI PRIYA Vs. ANDHRA PRADESH STATE COUNCIL OF HIGHER EDUCATION
July 29, 1998
C V GOVINDAPPA Vs. STATE OF KARNATAKA
January 22, 1998
CALCUTTA CHROMOTYPE LIMITED Vs. COLLECTOR OF CENTRAL EXCISE CALCUTTA
March 31, 1998
CANARA BANK Vs. P R N UPAADHYAYAA
May 15, 1998
CANARA BANK Vs. P R N UPADHYAYA
August 25, 1998
CANARA BANK Vs. NUCLEAR POWER CORPORATION OF INDIA LTD. & ORS.
April 21, 1998
CC AND CE Vs. J.M. INDUSTRIES
December 1, 1998
CENTRAL BOARD OF DIRECT TAXES NEW DELHI Vs. OBEROI HOTELS INDIA PRIVATE LIMITED
March 30, 1998
CENTRAL BOARD OF SECONDARY EDUCATION Vs. NIKHIL GULATI
February 13, 1998
CENTRAL BUREAU OF INVESTIGATION Vs. V C SHUKLA
March 2, 1998
CENTRAL BUREAU OF INVESTIGATION Vs. CHANDRASWAMY
January 15, 1998
CENTRE FOR ENVIRONMENTAL LAW WWF 1 Vs. UNION OF INDIA
March 20, 1998
CENTRE FOR ENVIRONMENTAL LAW WWF 1 Vs. UNION OF INDIA
July 17, 1998
CENTRE FOR PUBLIC INTEREST LITIGATION Vs. U O I
December 18, 1998
CHACKO ALIAS JACOB Vs. STATE OF KERALA
April 29, 1998
CHAIRMAN PUBLIC SERVICE COMMISSION JANDK Vs. SUDARSHAN SINGH JAMWAL
January 14, 1998
CHANDER BHAN Vs. UNION OF INDIA
November 3, 1998
CHANDIGARH ADMINISTRATION AND ORS. Vs. EX.S.I. GURDIT SINGH
March 27, 1998
CHANDRA PRAKASH CHAUHAN Vs. UNION OF INDIA
April 1, 1998
CHANDRABHAGABAI Vs. RAMAKRISHNA
July 29, 1998
CHANDRABHUSHAN Vs. BENI PRASAD
September 24, 1998
CHANDRAKANT PATIL SHYAM K GARIKAPATI SUBHASH SINGH THAKUR JAYENDRA THAKUR Vs. STATE
February 2, 1998
CHANDRAPRAKASH MADHAVRAO DADWA Vs. UNION OF INDIA
September 25, 1998
CHANDRASWAMI Vs. CENTRAL BUREAU OF INVESTIGATION
January 29, 1998
CHANDRESHWAR NARAIN DUBEY Vs. UNION OF INDIA
August 14, 1998
CHEEMA GOODS TRANSPORT COMPANY Vs. MARUDAMALAI SRI MURUGAN TEXTILES
December 9, 1998
CHETAK CONSTRUCTION LIMITED Vs. OM PRAKASH
April 20, 1998
CHHEDA SINGH Vs. TOWN AREA COMMITTEE AKBARPUR
September 23, 1998
CHHIDDA SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION
February 19, 1998
CHHOTU SINGH Vs. STATE OF RAJASTHAN
August 11, 1998
CHIEF ADMINISTRATOR CUM JOINT SECRETARY TO THE GOVERNMENT OF INDIA Vs. DIPAK CHANDRA DAS
September 16, 1998
CHIEF COMMISSIONER ADMN AND COMPANYMMISSIONER OF INCOME TAX DELHI 1 Vs. K C SHARMA
September 2, 1998
CHINMOY MOLJLIK Vs. DAMODAR VALLEY CORPORATION
February 10, 1998
CHINTAMAN Vs. SHANKAR
July 17, 1998
CIDC OF MAHARASHTRA LIMITED Vs. APPLE FINANCE LIMITED
April 22, 1998
COACH BEHAR CONTRACTORS ASSOCIATION AND OTHERS Vs. STATE OF WEST BENGAL AND ORS.
September 11, 1998
COCA COLA EXPORT CORPORATION Vs. INCOME TAX OFFICER
March 30, 1998
COIR BOARD ERNAKU^AM KERALA STATE Vs. INDIRA DEVI P S
November 10, 1998
COIR BOARD ERNAKULAM COCHIN Vs. INDIRA DEVI P S
March 4, 1998
COLLECTOR OF CENTRAL EXCISE Vs. NEW TOBACCO CO
January 9, 1998
COLLECTOR OF CENTRAL EXCISE AHMEDABAD Vs. METEOR SATELLITE LIMITED
April 15, 1998
COLLECTOR OF CENTRAL EXCISE BANGALORE Vs. INGERSOLL RAND INDIA LIMITED
March 5, 1998
COLLECTOR OF CENTRAL EXCISE BANGALORE COLLECTOR OF CENTRAL EXCISE INDORE Vs. OIL AND NATURAL GAS COMMISSION:JAYANT VITAMINS LIMITED
September 1, 1998
COLLECTOR OF CENTRAL EXCISE BOMBAY Vs. CAPRIHANS INDIA LIMITED
March 31, 1998
COLLECTOR OF CENTRAL EXCISE BOMBAY Vs. K W H HELIPLASTICS LIMITED
January 12, 1998
COLLECTOR OF CENTRAL EXCISE INDORE COLLECTOR OF CENTRAL EXCISE JAIPUR Vs. PARTAP STEEL ROLLING MILLS:KEC INTERNATIONAL LIMITED
July 29, 1998
COLLECTOR OF CENTRAL EXCISE VADODRA Vs. ROHIT PULP PAPER MILLS
April 30, 1998
COLLECTOR OF CUSTOM BOMBAY Vs. S H KELKER AND CO
January 13, 1998
COLLECTOR OF CUSTOMS Vs. STATE OF WEST BENGAL
July 30, 1998
COLLECTOR OF CUSTOMS Vs. HINDUSTHAN MOTORS LIMITED
August 25, 1998
COLLECTOR OF CUSTOMS BOMBAY Vs. MAHAVIR ALUMINIUM LIMITED
January 14, 1998
COLLECTOR OF CUSTOMS BOMBAY Vs. MODI SPINNING AND WEAVING MILLS COMPANY LIMITED
January 15, 1998
COLLECTOR OF CUSTOMS COCHIN Vs. TRIVANDRUM RUBBER WORKS LTD
November 11, 1998
COLLECTOR OF ESTATE DUTY Vs. C B PRASAD
February 12, 1998
COLOUR CHEM LIMITED Vs. A L ALASPURKAR
February 5, 1998
COMMERCIAL TAX OFFICER Vs. M VELMURUGAN
September 15, 1998
COMMISSIONER ASSAM STATE HOUSING Vs. PURNA CHANDRA BORA
April 23, 1998
COMMISSIONER CORPORATION OF THE CITY OF BANGALORE BANGALORE Vs. K N VASUDEVA MURTHY DEAD
July 28, 1998
COMMISSIONER OF INCOME TAX Vs. LUCAS T V S LIMITED
December 10, 1998
COMMISSIONER OF INCOME TAX Vs. KHEMCHAND MOTILAL JAIN
May 12, 1998
COMMISSIONER OF INCOME TAX Vs. H RAJAN AND H KANNAN
February 12, 1998
COMMISSIONER OF INCOME TAX Vs. VIJAYA PRODUCTIONS PRIVATE LIMITED
January 15, 1998
COMMISSIONER OF INCOME TAX Vs. K V KRISHNASWAMY NAIDU AND CO
January 22, 1998
COMMISSIONER OF INCOME TAX Vs. EXPRESS NEWSPAPERS LIMITED
January 21, 1998
COMMISSIONER OF INCOME TAX Vs. N KISHORE SETTLEMENT
January 19, 1998
COMMISSIONER OF INCOME TAX BANGALORE Vs. BANGALORE DISTT COOP CENTRAL BANK LIMITED
July 24, 1998
COMMISSIONER OF INCOME TAX BHUBANESWAR Vs. PARMESHWARI DEVI SULTANIA
March 6, 1998
COMMISSIONER OF INCOME TAX BIHAR II PATNA Vs. BOKARO STEEL LTD
December 18, 1998
COMMISSIONER OF INCOME TAX DELHI Vs. HINDUSTAN TIMES LTD
May 6, 1998
COMMISSIONER OF INCOME TAX DELHI Vs. CONTINENTAL CONSTRUCTION LIMITED
February 3, 1998
COMMISSIONER OF INCOME TAX KARNATAKA Vs. BEDT AND COMPANY PRIVATE LIMITED
February 18, 1998
COMMISSIONER OF INCOME TAX KARNATAKA BANGALORE Vs. SHAAN FINANCE P LTD
March 20, 1998
COMMISSIONER OF INCOME TAX LUCKNOW Vs. U P FOREST CORPORATION
March 2, 1998
COMMISSIONER OF INCOME TAX M P BHOPAL Vs. H H MAHARANI USHA DEVI
May 14, 1998
COMMISSIONER OF INCOME TAX MADRAS Vs. G NARASIMHAN DEAD
December 14, 1998
COMMISSIONER OF INCOME TAX MADRAS Vs. URMILA RAMESH
January 23, 1998
COMMISSIONER OF INCOME TAX T N II MADRAS Vs. MADRAS AUTO SERVICE PRIVATE LIMITED
August 12, 1998
COMMISSIONER OF INCOME TAX TAMIL NADU Vs. S BALASUBRAMANIAN
March 24, 1998
COMMISSIONER OF INCOME TAX TRIVANDRUM Vs. KERALA STATE INDUSTRIAL DEVELOPMENT CORPORATION LTD
February 12, 1998
COMMISSIONER OF INCOME TAX, KOLHAPUR Vs. BHOGAWATI S.S.K. LTD.
July 24, 1998
COMMISSIONER OF POLICE DELHI Vs. DHAVAL SINGH
May 1, 1998
COMMISSIONER OF RURAL DEVELOPMENT OTHERS Vs. A S JAGANNATHAN
August 6, 1998
COMMISSIONER OF SALES TAX Vs. HINDUSTAN ALUMINIUM CORPORATION
December 1, 1998
COMMISSIONER OF SALES TAX Vs. INDIAN EXPRESS NEWSPAPERS PRIVATE LIMITED
April 21, 1998
COMMISSIONER OF SALES TAX MADHYA PRADESH, INDORE Vs. GANESH TRADING CO.
September 1, 1998
COMMISSIONER OF SALES TAX U P Vs. INDIA ALUMINIUM CABLES LIMITED
September 16, 1998
COMMITTEE OF MANAGEMENT DAYANAND ARYA KANYA DEGREE COLLEGE MORADABAD Vs. DIRECTOR OF HIGHER EDUCATION ALLAHABAD
January 16, 1998
COMMR OF SALES TAX MADHYA PRADESH Vs. GENERAL FOODS PRIVATE LIMITED INDORE
September 1, 1998
COMPETENT AUTHORITY AHMEDABAD Vs. AMRITLAL CHANDMAL JAIN
April 29, 1998
CONTROLLER OF EXAMINATIONS Vs. WASIM ASHRAF
May 12, 1998
D L F UNIVERSAL LIMITED Vs. PROF A LAKSHMISAGAR
September 2, 1998
D M DESHPANDE Vs. JANARDHAN KASHINATH KADAM
November 12, 1998
DAILY PARTAP Vs. REGIONAL PROVIDENT FUND COMMISSIONER PUNJAB HARYANA HIMACHAL PRADESH AND UNION TERRITORY CHANDIGARH
October 29, 1998
DALJIT SINGH JASPAL SINGH Vs. STATE OF PUNJAB
November 12, 1998
DAR US SALAM EDUCATIONAL TRUST DECCAN COLLEGE OF MEDICAL SCIENCES Vs. GOVERNMENT OF ANDHRA PRADESH:AHMED SHARIF SHAIK
May 8, 1998
DATTATRAYA MARUTI BAWALEKAR Vs. PANDURANG DAGADU PARTE
April 29, 1998
DAULA RAM Vs. STATE OF RAJASTHAN
August 31, 1998
DAVINDERBATHIA Vs. UNION OF INDIA
May 12, 1998
DELHI DEVELOPMENT AUTHORITY Vs. SKIPPER CONSTRUCTION
April 21, 1998
DEPUTY COMMISSIONER ANDAMAN DISTRICT PORT BLAIR DEPUTY COMMISSIONER ANDAMAN DISTRICT PORT BLAIR Vs. CONSUMER COOPERATIVE STORES LTD
December 9, 1998
DEPUTY COMMISSIONER OF SALES TAX LAW DEPUTY COMMISSIONER OF SALES TAX LAW Vs. MADRAS RUBBER FACTORY LIMITED:MADRAS RUBBER FACTORY LIMITED
January 19, 1998
DEVA Vs. STATE OF RAJASTHAN
November 17, 1998
DEVENDRA NATH SINGH DEAD Vs. CIVIL JUDGE BASTI
September 23, 1998
DHAN RAJ Vs. STATE OF JAMMU AND KASHMIR
March 23, 1998
DIGVIJAY CEMENT COMPANY LIMITED Vs. STATE OF RAJASTHAN
November 26, 1998
DILIP KUMAR BASU Vs. STATE OF WEST BENGAL
May 1, 1998
DILIP SINGH Vs. STATE OF BIHAR
October 30, 1998
DIN DAYAL Vs. RAJ KUMAR AND RAJU
March 17, 1998
DIN DAYAL Vs. RAJ KUMAR ALIAS RAJU
March 3, 1998
DINKAR ANNA PATIL Vs. STATE OF MAHARASHTRA
November 9, 1998
DIRECTOR GENERAL ESI CORPORATION NEW DELHI Vs. M P JOHN
December 1, 1998
DIRECTOR GENERAL INDIAN COUNCIL OF MEDICAL RESEARCH Vs. ANIL KUMAR GHOSH
August 6, 1998
DIRECTOR GENERAL OF POLICE Vs. G DASAYAN
January 28, 1998
DIRECTOR GOVERNMENT OF INDIA Vs. GENERAL SECRETARY CENTRAL GOVERNMENT SMALL SCALE INDUSTRIES ORGANISATION EMPLOYEES UNION
April 16, 1998
DIRECTOR OF EDUCATION SECONDARY Vs. PUSHPENDRA KUMAR
May 13, 1998
DIRECTOR OF ENFORCEMENT Vs. FR J M STEVENS
February 12, 1998
DIRECTOR OF SCHOOL EDUCATION Vs. A N KANDASWAMY
October 29, 1998
DIRECTORATE OF ENFORCEMENT ASHOK KUMAR JAIN Vs. ASHOK KUMAR JAIN:DIRECTORATE OF ENFORCEMENT
January 8, 1998
DIST. COLLECTOR/CHAIRMAN AND ORS. Vs. M.L. SINGH AND ORS.
February 6, 1998
DISTT COLLECTOR CHAIRMAN Vs. T DEVENDERPAL SINGH
February 6, 1998
DIVISIONAL DEPUTY COMMISSIONER OF SALES TAX Vs. BHERHAGHAT MINERAL INDUSTRIES
August 11, 1998
DOLPHIN INTERNATIONAL LIMITED Vs. RONAK ENTERPRISES INC
March 31, 1998
DOWRY PROHIBITION ACT 1961 RE EAND1 OF Vs. UNION OF INDIA
April 6, 1998
DURG RAJNANDGAON GRAMEEN BANK Vs. SURESH KUMAR SHUKLA
May 6, 1998
DURGA OIL COMPANY Vs. STATE OF UTTAR PRADESH
July 29, 1998
DURYODHAN SAHU Vs. JITENDRA KUMAR MISHRA
August 25, 1998
DWARKADAS GEHANMAL Vs. STATE OF GUJARAT
November 20, 1998
DWIJEN CHANDRA SARKAR Vs. UNION OF INDIA
December 15, 1998
EAST INDIA COMMERCIAL CO PRIVATE LIMITED D P MANTOSH Vs. CORPORATION OF CALCUTTA:CORPORATION OF CALCUTTA
March 30, 1998
ELECTRICAL CABLE DEVELOPMENT ASSOCIATION Vs. ARUN COMMERCIAL PREMISES COOPERATIVE HOUSING SOCIETY LIMITED
May 6, 1998
EMPLOYEES STATE INSURANCE CORPORATION Vs. M M SURI AND ASSOCIATES PRIVATE LIMITED
October 28, 1998
EMPLOYEES STATE INSURANCE CORPORATION Vs. S K AGGARWAL
July 31, 1998
EMPLOYMENT OFFICER EMPLOYMENT EXCHANGE KERALA Vs. ABDULNAGAR
January 29, 1998
ENFORCEMENT DIRECTORATE BOMBAY Vs. ASHOK K JAIN
December 18, 1998
ENVIRONMENT AWARENESS FORUM Vs. STATE OF JAMMU AND KASHMIR
May 5, 1998
ENVIRONMENT AWARENESS FORUM Vs. STATE OF JAMMU AND KASHMIR
April 5, 1998
EXECUTIVE ENGINEER ELECTRICITY DISTRIBUTION DIVISION U P S E B BAREILLY Vs. HYDRO ELECTRIC EMPLOYEES UNION
January 22, 1998
EXECUTIVE ENGINEER ELECTRICITY STORE DIVISION U P Vs. COMMISSIONER SALES TAX U P
August 6, 1998
FAZALUR REHMAN Vs. STATE OF UTTAR PRADESH
October 14, 1998
FCI Vs. A M AHMED AND COMPANY
November 13, 1998
FENOPLAST Vs. STATE OF ANDHRA PRADESH
September 15, 1998
FERRO ALLOYS CORPORATION LIMITED Vs. UNION OF INDIA
December 14, 1998
FOOD CORPORATION OF INDIA Vs. OMPRAKASH SHARMA
August 14, 1998
FOOD CORPORATION OF INDIA Vs. COMMISSIONER OF SALES TAX M P INDORE
January 13, 1998
FOOD CORPORATION OF INDIA Vs. UNION OF INDIA
April 6, 1998
FORMICA INDIA DIVISION LIMITED Vs. COLLECTOR OF CENTRAL EXCISE
April 1, 1998
FROZEN FOODS PRIVATE LIMITED Vs. COLLECTOR OF CENTRAL EXCISE PUNE
January 8, 1998
G D PHARMACEUTICALS LIMITED Vs. STATE OF WEST BENGAL
August 6, 1998
G L GUPTA ADVOCATE Vs. R K SHARMA
September 1, 1998
G R CHAVAN Vs. STATE OF MAHARASHTRA
January 6, 1998
G RAJ MALLAIAH Vs. STATE OF ANDHRA PRADESH
April 27, 1998
G S WALIA Vs. STATE OF PUNJAB
March 19, 1998
GAJJAN SINGH Vs. STATE OF PUNJAB
April 29, 1998
GANESH NAGORAO RAUT DUDHAGAONKAR Vs. RAJANI SHANKARRAO SATAV
December 9, 1998
GANESH SHET Vs. C S G K SETTY
May 15, 1998
GANGA RAM SITARAM Vs. STATE OF UTTAR PRADESH
August 12, 1998
GARG WOOLLEN MILLS PRIVATE LIMITED Vs. ADDITIONAL COLLECTOR OF CUSTOMS NEW DELHI
September 1, 1998
GARWARE NYLONS LIMITED Vs. COLLECTOR OF CUSTOMS AND CENTRAL EXCISE PUNE
March 4, 1998
GAURAVJAIN SUPREME COURT BAR ASSOCIATION Vs. UNION OF INDIA
March 30, 1998
GENERAL MANAGER OPERATIONS STATE BANK OF INDIA Vs. STATE BANK OF INDIA STAFF UNION
March 20, 1998
GENERAL MANAGER WESTERN RAILWAY Vs. Y P SHARMA
December 18, 1998
GENERAL SECRETARY AMERICAN EXPRESS BANK UNION Vs. AMERICAN EXPRESS BANK LIMITED
September 17, 1998
GEORGE Vs. STATE OF KERALA
March 18, 1998
GHASI RAM Vs. CHAIT RAM SAINI
July 22, 1998
GIRIJANANDAN SINGH PARASHRAM Vs. NEW COTTON GINNING AND PRESSING COMPANY
February 18, 1998
GOA CENTRAL COOPERATIVE CONSUMERS Vs. BHAGWANT NARAYAN TENDULKAR
March 17, 1998
GOPABANDHU BISWAL Vs. KRISHNA CHANDRA MOHANTY
April 21, 1998
GOPAL KRUSHNA RATH Vs. M A A BAIG
September 16, 1998
GOPAL RAM Vs. STATE OF HARYANA
August 12, 1998
GOVERNMENT OF ANDHRA PRADESH Vs. P POSETTY
July 29, 1998
GOVERNMENT OF ANDHRA PRADESH Vs. V NAGARAJU
September 16, 1998
GOVERNMENT OF ANDHRA PRADESH Vs. K RAMACHANDRA REDDY
April 7, 1998
GOVERNMENT OF ORISSA Vs. HANICHAL ROY
May 5, 1998
GOVERNMENT OF TAMIL NADU Vs. K N RATHINAVELU
January 20, 1998
GOVERNMENT SERVANT COOPERATIVE HOUSE BUILDING SOCIETY LIMITED Vs. UNION OF INDIA
August 5, 1998
GOVINDASWAMI Vs. STATE OF TAMIL NADU
April 22, 1998
GRID CORPORATION OF ORISSA LIMITED Vs. INDIAN CHARGE CHROME LIMITED
May 13, 1998
GTC INDUSTRIES LIMITED Vs. UNION OF INDIA
March 4, 1998
GUDUR KISHAN RAO V M MANOHAR PRASAD Vs. SUTIRTHA BHATTACHAARYA:SECY GOVERNMENT OF INDIA
February 23, 1998
GUJARAT AMBUJA CEMENT LIMITED Vs. UNION OF INDIA
August 12, 1998
GURCHAND SINGH Vs. STATE OF PUNJAB
December 2, 1998
GURDIAL KAUR Vs. KARTAR KAUR
March 26, 1998
GURMESH PRAKASH BISHNOI Vs. STATE OF HARYANA
May 5, 1998
GURMUKH RAM MADAN Vs. BHAGWAN DAS MADAN
August 31, 1998
GURNAM SINGH Vs. STATE OF PUNJAB
July 28, 1998
H M M LIMITED Vs. DIRECTOR GENERAL MONOPOLIES AND RESTRICTIVE TRADE PRACTICES COMMISSION
August 11, 1998
H P STATE ELECTRICITY BOARD Vs. K R GULATI
February 3, 1998
HAR PYARI Vs. IIND ADDITIONAL JUDGE MORADABAD
October 9, 1998
HARBANS LAL Vs. STATE OF HARYANA
November 11, 1998
HARDEV SINGH Vs. STATE OF PUNJAB
December 10, 1998
HARI RAM GUPTA DEAD Vs. STATE OF UTTAR PRADESH
July 22, 1998
HARI SHANKAR Vs. STATE OF RAJASTHAN
April 20, 1998
HARICHAND Vs. DIRECTOR OF SCHOOL EDUCATION
January 14, 1998
HARIPADA DAS Vs. STATE OF WEST BENGAL
March 3, 1998
HARJINDER SINGH STATE OF PUNJAB Vs. KARNAIL SINGH:KAINAIL SINGH
March 6, 1998
HARJIT KAUR Vs. STATE OF PUNJAB
April 30, 1998
HARJIT SINGH Vs. STATE OF HARYANA
July 21, 1998
HARKANT HIRALAL VOHRA Vs. UNION OF INDIA
September 8, 1998
HARNEK SINGH Vs. STATE OF PUNJAB
November 12, 1998
HARSHAD SHANTILAL MEHTA Vs. CUSTODIAN
May 13, 1998
HARYANA PUBLIC SERVICE COMMISSION Vs. HARINDER SINGH
May 5, 1998
HARYANA STATE AGRICULTURE MARKETING BOARDS Vs. GANESH RICE AND GENERAL MILLS
December 4, 1998
HARYANA STATE MINOR IRRIGATION TUBEWELL CORPORATION Vs. MADAN LAL KOHLI
September 17, 1998
HASANALI WALIMCHAND Vs. STATE OF MAHARASHTRA
January 6, 1998
HASIMARA INDUSTRIES LIMITED Vs. COMMISSIONER OF INCOME TAX W B IX
May 13, 1998
HELEN C REBELLO Vs. MAHARASHTRA STATE ROAD TRANSPORT CORPORATION
September 18, 1998
HIGH COURT OF JUDICATURE AT ALLAHABAD Vs. SARNAM SINGH
December 15, 1998
HIGH COURT OF JUDICATURE FOR RAJASTHAN Vs. RAMESH CHAND PALIWAL
February 19, 1998
HINDUSTAN LEVER LIMITED Vs. COMMISSIONER OF SALES TAX GUJARAT
August 26, 1998
HINDUSTAN PETROLEUM CORPORATION LTD Vs. DARIUS SHAPUR CHENAI
August 19, 1998
HINDUSTAN TIMES LIMITED Vs. UNION OF INDIA
January 7, 1998
HOMBANANA NAGAPPA ALUR Vs. FOOD CORPORATION OF INDIA
August 3, 1998
HOPE PLANTATIONS Vs. LTD
November 3, 1998
HUNGERFORD INVESTMENT TRUST LIMITED Vs. INCOME TAX OFFICERS
February 17, 1998
HYDERABAD VANASPATHI LIMITED Vs. ANDHRA PRADESH STATE ELECTRICITY BOARD
April 1, 1998
HYDRO ELECTRIC EMPLOYEES UNION U P Vs. SUDHIR KUMAR SHARMA
August 25, 1998
I C A R Vs. SATISH KUMAR
March 31, 1998
IN RE: AJAY KUMAR PANDEY, ADVOCATE Vs. STATE
September 25, 1998
IN RE: APPOINTMENT AND TRANSFER OF JUDGES Vs. STATE
October 28, 1998
IN RE: CHANDIGARH NEWSLINE (INDIAN EXPRESS GROUP) Vs. STATE
July 31, 1998
IN RE: UNDER ARTICLE 143(1) OF THE CONSTITUTION OF INDIA Vs. STATE
July 30, 1998
INCOME TAX APPELLATE TRIBUNAL Vs. V K AGARWAL
November 17, 1998
INCOME TAX OFFICER Vs. S RADHA KRISHNAN
December 10, 1998
INCOME TAX OFFICER Vs. K L SRIHARI HUF
March 25, 1998
INDIA STEAMSHIP COMPANY LIMITED Vs. UNION OF INDIA
April 21, 1998
INDIAN BANK Vs. MAHARASHTRA STATE COOPERATIVE MARKETING FEDERATION LIMITED
May 5, 1998
INDIAN BANK Vs. OFFICIAL LIQUIDATOR CHEMMEENS EXPORTS PRIVATE LIMITED
May 8, 1998
INDIAN BANK Vs. K USHA
January 28, 1998
INDIAN COUNCIL FOR ENVIRO LEGAL ACTION Vs. UNION OF INDIA
January 9, 1998
INDIAN COUNCIL FOR ENVIRO LEGAL ACTION Vs. UNION OF INDIA
May 5, 1998
INDIAN COUNCIL FOR ENVIRO LEGAL ACTION Vs. UNION OF INDIA
August 21, 1998
INDIAN COUNCIL FOR ENVIRO LEGAL ACTION Vs. UNION OF INDIA (UOI)
July 17, 1998
INDIAN EXPLOSIVES LIMITED Vs. KANPUR NAGAR MAHAPALIKA
January 8, 1998
INDIAN OIL CORPORATION LIMITED INDIAN OIL CORPORATION LIMITED Vs. CHIEF INSPECTOR OF FACTORIES:LABOUR COMMISSIONER
July 14, 1998
INDIAN POLTRY Vs. SALES TAX OFFICER RAJNANGAON
November 19, 1998
INDIAN RAILWAY SAS STAFF ASSOCIATION Vs. UNION OF INDIA
January 21, 1998
INDIAN RAYON AND INDUSTRIES LIMITED J K WHITE CEMENT WORKS Vs. COLLECTOR OF CENTRAL EXCISE JAIPUR:COLLECTOR OF CENTRAL EXCISE JAIPUR
May 12, 1998
INDICARB LIMITED Vs. STATE OF TAMIL NADU
March 17, 1998
INDORE TEXTILES LIMITED Vs. UNION OF INDIA
March 2, 1998
INDU KAKAR Vs. HARYANA STATE INDUSTRIAL DEVELOPMENT CORPORATION LTD. AND ANR.
February 26, 1998
INDU KAKKAR Vs. HARYANA STATE INDUSTRIAL DEVELOPMENT CORPORATION LIMITED
December 2, 1998
INTER STATE TRANSPORT AGENCY Vs. BIBI HABIBA KHATOON DEAD
March 24, 1998
ION EXCHANGE INDIA LIMITED Vs. UNION OF INDIA
November 6, 1998
J JAYALALITHA Vs. GOVERNMENT OF TAMIL NADU
September 24, 1998
J SHASHIDHARA PRASAD Vs. GOVERNOR OF KARNATAKA
November 27, 1998
JAG NARAIN PRASAD Vs. STATE OF BIHAR
March 31, 1998
JAG NARAIN PRASAD Vs. STATE OF BIHAR
April 1, 1998
JAGAN NATH Vs. JAGDISH RAI
April 28, 1998
JAGANNATH MISHRA Vs. STATE OF BIHAR
December 18, 1998
JAGBIR Vs. AJOY KUMAR BANERJEE
September 3, 1998
JAGDAMBIKA PAL Vs. UNION OF INDIA
February 27, 1998
JAGDAMBIKA PAL Vs. UNION OF INDIA
February 24, 1998
JAGDISH BUDHROJI PUROHIT Vs. STATE OF MAHARASHTRA
September 1, 1998
JAGDISH CH PATNAIK NALINIKANTA MOHAPATRA Vs. STATE OF ORISSA
April 7, 1998
JAGDISH CHAND GUPTA Vs. SAN DEEP ARORA
September 4, 1998
JAGDISH CHANDRA NIJHAWAN Vs. S K SARAF
November 27, 1998
JAGDISH PRASAD Vs. STATE OF UTTAR PRADESH
July 22, 1998
JAGDISH PRASAD Vs. SUKH RAM
July 31, 1998
JAGJIT COTTON TEXTILE MILLS Vs. CHIEF COMMERCIAL SUPERINTENDENT N R
April 21, 1998
JAGRITI UPBHOGTA KALYAN PARISHAD Vs. UNION OF INDIA
February 6, 1998
JAGRITI UPBHOGTA KALYAN PARISHAD Vs. U O I
September 18, 1998
JAGRITI UPBHOGTA KALYAN PARISHAD Vs. UNION OF INDIA
March 20, 1998
JAGRITI UPBHOGTA KALYAN PARISHAD & ORS. Vs. UNION OF INDIA & ORS.
May 14, 1998
JAGTARSINGH Vs. STATE OF PUNJAB
November 6, 1998
JAI PAL JAI SHAM Vs. STATE OF U T CHANDIGARH:STATE OF U T CHANDIGARH
July 29, 1998
JAI PRAKASH Vs. STATE OF HARYANA
July 30, 1998
JAMNABAI RAMCHANDRA VADEKAR Vs. MODERN AUTO AND MACHINERY AGENCY
September 8, 1998
JANDK STATE ROAD TRANSPORT CORPORATION JAMMU Vs. OM PARKASH
August 6, 1998
JANGEER SINGH Vs. STATE OF RAJASTHAN
August 26, 1998
JARNAIL SINGH Vs. STATE OF PUNJAB
November 12, 1998
JASBIR SINGH Vs. STATE OF PUNJAB
February 19, 1998
JASPAL SINGH Vs. STATE OF PUNJAB
September 24, 1998
JASWANT RAI Vs. CENTRAL BOARD OF DIRECT TAXES AND REVENUE
May 4, 1998
JAVED ABIDI Vs. UNION OF INDIA
December 17, 1998
JAWAHARLAL DARDA Vs. MANOHARRAO GANPATRAO KAPSIKAR
March 26, 1998
JITENDRASINGH JAYSINGH RAWAL Vs. STATE OF MAHARASHTRA
September 24, 1998
JIYAJEERAO COTTON MILLS EMPLOYEES PROVIDENT FUND INSTITUTION Vs. DEV KUMAR HOLANI
July 22, 1998
JOGINDER SINGH Vs. STATE OF PUNJAB
March 6, 1998
JUPITAR CHIT FUND PVT LIMITED Vs. SHANTA MEHTA
March 25, 1998
JYOTSNA SURI Vs. INCOME TAX APPELLATE TRIBUNAL
October 16, 1998
K A RAMESH Vs. SUSHEELA BAI
February 13, 1998
K ANJAIAH Vs. K CHANDRAIAH
March 3, 1998
K ASHOKAN Vs. STATE OF KERALA
February 19, 1998
K B SHARMA Vs. UNION OF INDIA
January 28, 1998
K CHANDRASEKHAR MARIAM RASHEEDA S K SHARMA S NAMBI NARAYANAN D SASI KUMARAN 1 THE DIRECTOR CENTRAL BUREAU OF INVESTIGATION Vs. STATE OF KERALA
April 29, 1998
K E THANKAMANI Vs. STATE OF KERALA
April 6, 1998
K I PAVUNNY Vs. ASSTT COLLECTOR COCHIN
February 24, 1998
K K JERATH Vs. UNION TERRITORY CHANDIGARH
March 27, 1998
K K MODI Vs. K N MODI
February 4, 1998
K LAKSHMANAN AND COMPANY Vs. COMMISSIONER OF INCOME TAX
February 4, 1998
K M S UBAIDA Vs. STATE OF KERALA
March 25, 1998
K MUTHUSWAMI GOUNDER Vs. N PALANIAPPA GOUNDER
August 31, 1998
K N KARTHIKEYAN DEAD Vs. M N SREENIVASAN
February 20, 1998
K TRIMURTHULU Vs. M V N MURTHY
February 11, 1998
K TRIMURTHULU Vs. M V N MURTHY
February 2, 1998
K URMILA Vs. RAM KUMAR VERMA
February 17, 1998
K V ABDUL KADER PROPRIETOR KEVEE SUPARI TRADERS Vs. STATE OF KERALA
January 29, 1998
K VIJAYALAKSHMI Vs. UNION OF INDIA
March 3, 1998
KALA Vs. MADHO PARSHAD VAIDYA
August 27, 1998
KALICHARAN MAHAPATRA Vs. STATE OF ORISSA
August 4, 1998
KAMAL TANAN Vs. M L VASISHTA
October 8, 1998
KAMALA DEVI Vs. COLLECTOR OF CENTRAL EXCISE BANGALORE
May 8, 1998
KAMLESH KUMAR SHARMA Vs. YOGESH KUMAR GUPTA
February 9, 1998
KANHU Vs. PUSHPAWATI
February 4, 1998
KANNAN Vs. TAMIL TAHLIR KALVI KAZHAGAM
May 15, 1998
KANTHIMATHY PLANTATIONS LIMITED Vs. STATE OF TAMIL NADU
December 3, 1998
KANWAR SINGH Vs. UNION OF INDIA
October 30, 1998
KAPILMOHAN Vs. COMMISSIONER OF INCOME TAX DELHI
December 18, 1998
KAPUR CHAND JAIN DEAD Vs. STATE GOVERNMENT OF HIMACHAL PRADESH
August 10, 1998
KARANDEEP SINGH Vs. UNION OF INDIA
July 20, 1998
KARIMABEN K BAGAD Vs. STATE OF GUJARAT
July 22, 1998
KARNATAKA PAWNBROKERS ASSOCIATION Vs. STATE OF KARNATAKA
October 29, 1998
KASHIRAM Vs. STATE OF MADHYA PRADESH
October 16, 1998
KASHMIRA SINGH Vs. STATE OF PUNJAB
February 3, 1998
KASTURI AND SONS Vs. COLLECTOR OF CUSTOMS MADRAS
January 8, 1998
KAVITA Vs. STATE OF TAMIL NADU
July 23, 1998
KEMPAIAH Vs. CHIKKABORAMMA
September 16, 1998
KERALA STATE COOPERATIVE MARKETING FEDERATION LIMITED Vs. COMMISSIONER OF INCOME TAX
May 13, 1998
KESHAV RAM AGNIHOTRI Vs. DISTT INSPECTOR OF SCHOOLS U P
January 21, 1998
KESHAVDEO Vs. STATE OF UTTAR PRADESH
October 16, 1998
KHAZAN SINGH Vs. SHAMSHER SINGH
August 7, 1998
KHUDESWAR DUTTA Vs. STATE OF ASSAM
April 2, 1998
KISHAN ALIAS KRISHAN KUMAR Vs. MANOJ KUMAR
February 12, 1998
KISHAN LAL Vs. UNION OF INDIA
January 22, 1998
KISHANGANJ MUNICIPALITY Vs. AGRICULTURAL PRODUCE MARKET COMMITTEE
March 20, 1998
KISHORE PRABHAKAR SAWANT Vs. STATE OF MAHARASHTRA
November 26, 1998
KISHORI Vs. STATE OF DELHI
December 1, 1998
KOCHU MAITHEEN KANNU SALIM Vs. STATE OF KERALA
March 5, 1998
KOLUTHARA EXPORTS LIMITED Vs. STATE OF KERALA
March 24, 1998
KOMMLI VINJA RAO Vs. STATE OF ANDHRA PRADESH
March 31, 1998
KOVVURI SURYA BHASKARA REDDY STATE OF ANDHRA PRADESH Vs. STATE OF ANDHRA PRADESH :GOLUGURI ADIREDDY
March 3, 1998
KRIPAL SINGH Vs. COLLECTOR OF CUSTOMS PREVENTIVE PATNA
September 1, 1998
KRISHANMALHARMIRASDAR DEAD Vs. SASWAD MALI SUGAR FACTORY LIMITED
January 13, 1998
KRISHNA KUMAR SINGH Vs. STATE OF BIHAR
May 8, 1998
KRISHNA KUMARI Vs. STATE OF HARYANA
November 27, 1998
KRISHTAPPA YELLAPPA PUJAR Vs. RAM SAMSTHAN BELADHADI
September 15, 1998
KULDEEP K MAHATO Vs. STATE OF BIHAR
August 6, 1998
KULDEEP SINGH Vs. COMMISSIONER OF POLICE
December 17, 1998
KULWANT SINGH Vs. STATE OF PUNJAB
September 24, 1998
KUMAR BAR DAS Vs. UTKAL UNIVERSITY
December 3, 1998
KUMUTHAM Vs. KANNAPPAN
April 6, 1998
KURUKSHETRA UNIVERSITY MUKESH KUMAR Vs. JYOTI SHARMA:KURUKSHETRA UNIVERSITY
September 18, 1998
L P MISRA Vs. STATE OF UTTAR PRADESH
August 26, 1998
L R SHIVARAMAGOWDA Vs. T M CHANDRASHEKAR
December 1, 1998
LA SIVAPRAKASA PANDARA SANMATHI AVARGAL Vs. T PARVATI AMMAL
February 20, 1998
LABHA RAM AND SONS UGGAR SAIN HARI KISHAN Vs. STATE OF PUNJAB
April 30, 1998
LAJO Vs. SLIKHDEV SINGH
January 6, 1998
LAKHI RAM DEAD Vs. TRIKHA RAM
February 5, 1998
LAKHIYA DEVI GIRJA YADAV Vs. GIRJA YADAV:STATE OF BIHAR
July 14, 1998
LAKSHMI AMMAL Vs. CHAKRAVAHTHI
March 31, 1998
LAL MOHAMMAD Vs. INDIAN RAILWAY CONSTRUCTION COMPANY LIMITED
December 4, 1998
LAL SINGH Vs. STATE OF GUJARAT
April 1, 1998
LAND ACQUISITION OFFICER REVENUE DIVISIONAL OFFICER CHITTOR Vs. L KAMALAMMA DEAD
January 19, 1998
LARSEN AND TOUBRO LIMITED Vs. STATE OF GUJARAT
March 18, 1998
LASHKARI RAM OTHERS Vs. MAST RAM TANTA
September 1, 1998
LAXMINARAYAN FULCHAND BHATTAD Vs. PANDHARPUR MUNICIPAL COUNCIL
September 8, 1998
LIFE INSURANCE CORPORATION OF INDIA Vs. DHARAMVIRANAND
October 9, 1998
LIVING MEDIA INDIA LIMITED Vs. UNION OF INDIA
October 28, 1998
LOKU RAM Vs. STATE OF HARYANA
August 20, 1998
M ARTHUR PAUL RATNA RAJU Vs. GUDESE GARALINE AUGUSTA BHUSHANABAI
March 31, 1998
M C MEHTA Vs. UNION OF INDIA
March 24, 1998
M C MEHTA Vs. UNION OF INDIA REGD PUSA SERVICE STATION
May 4, 1998
M C MEHTA Vs. UNION OF INDIA
May 12, 1998
M C MEHTA Vs. UNION OF INDIA REGD LINK ROAD FILLING STATION
April 7, 1998
M C MEHTA Vs. UNION OF INDIA
January 19, 1998
M C MEHTA Vs. UNION OF INDIA
January 7, 1998
M C MEHTA Vs. UNION OF INDIA
January 13, 1998
M C MEHTA Vs. UNION OF INDIA
September 22, 1998
M C MEHTA Vs. UNION OF INDIA
December 1, 1998
M C MEHTA Vs. KAMAL NATH
August 4, 1998
M C MEHTA Vs. UNION OF INDIA
July 28, 1998
M C MEHTA Vs. UNION OF INDIA
December 18, 1998
M H DEVENDRAPPA Vs. KARNATAKA STATE SMALL INDUSTRIES DEVELOPMENT CORPORATION
February 17, 1998
M H PATIL Vs. STATE OF MAHARASHTRA
February 11, 1998
M NARESH KUMAR Vs. B NAGALAXMI
April 23, 1998
M P SHIKSHAK CONGRESS Vs. R RF COMMISSIONER JABALPUR
December 1, 1998
M R ELECTRICITY BOARD Vs. NATIONAL TEXTILE CORPN BHOPAL
April 23, 1998
M R F LIMITED Vs. INSPECTOR KERALA GOVT
November 11, 1998
M S BINDRA Vs. UNION OF INDIA
September 1, 1998
M S ZAHED Vs. K RAGHAVAN
December 1, 1998
M SATYANARAYANA MURTHY Vs. MANDAL REVENUE OFFTCER CUM LAND ACQUISITION OFFICER
August 25, 1998
M V RAVINDRANATH Vs. UNION OF INDIA
September 8, 1998
M.C. MEHTA Vs. UNION OF INDIA AND ORS.
April 21, 1998
M.C. MEHTA Vs. U.O.I. & ORS
April 23, 1998
M.C. MEHTA Vs. UNION OF INDIA (UOI)
May 13, 1998
M/S MODI CEMENTS LIMITED Vs. SHRI KUCHIL KUMAR NANDI
March 22, 1998
M/S. RAPTAKOS BRETT & CO. LTD. Vs. GANESH PROPERTY
September 8, 1998
MADHUKAR VISHWANATH MUNJE Vs. MADHAO
August 26, 1998
MADRAS AUTO RICKSHAW DRIVERS CO OPERATIVE SOCIETY Vs. COMMISSIONER OF INCOME TAX
December 10, 1998
MAHABIR PRASAD SINGH Vs. JACKS AVIATION PRIVATE LIMITED
November 13, 1998
MAHALUXMI RICE MILLS Vs. STATE OF UTTAR PRADESH
August 19, 1998
MAHANTAPPA Vs. STATE OF KARNATAKA
November 12, 1998
MAHARANI SHANTADEVI P. GAEKWAD Vs. SAVJIBHAI HARIBHAI PATEL
July 27, 1998
MAHARASHTRA HYBRID SEEDS CO LIMITED Vs. ALAVALAPATI CHANDRA REDDY
August 18, 1998
MAHARASHTRA RAJYA SAHAKARI SAKHAR KARKHANA SANGH LIMITED Vs. STATE OF MAHARASHTRA
April 27, 1998
MAHARASHTRA STATE ELECTRICITY BOARD Vs. SATISH
August 6, 1998
MAHARASHTRA STATE ELECTRICITY BOARD Vs. MAHARASHTRA VEEJ MANDAL KAMGAR SANGH
December 10, 1998
MAHARSHI DAYANAND UNIVERSITY Vs. ANTO JOSEPH
July 29, 1998
MAHAVIR SINGH Vs. U P STATE ELECTRICITY BOARD
April 27, 1998
MAHENDRA NISSAN ALLWYNS LIMITED Vs. M P SIDDAPPA
November 13, 1998
MAHESH CHAND Vs. STATE O U. P.
August 25, 1998
MAHIPAL ALIAS MAHAVEER SINGH Vs. STATE OF RAJASTHAN
January 8, 1998
MAJOR M R PENGHAL Vs. UNION OF INDIA
April 30, 1998
MAKHARIA BROTHERS Vs. STATE OF NAGALAND
May 5, 1998
MAKINE CONTAINER SERVICES SOUTH PVT LIMITED Vs. GO GO GARMENTS
January 23, 1998
MALLAWWA Vs. ORIENTAL INSURANCE COMPANY LIMITED
November 27, 1998
MALLIGA Vs. THIRUVALLUVAR TRASPORT CORPORATION
August 27, 1998
MANAGEMENT OF KARNATAKA STATE ROAD TRANSPORT CORPORATION Vs. KSRTC STAFF AND WORKERS FEDERATION
February 18, 1998
MANAGEMENT OF PORT LAND ESTATE Vs. P SURESH BABU
October 6, 1998
MANAGER PINJRAPOLE DEUDAR Vs. CHAKRAM MORAJI NAT
August 31, 1998
MANAGING DIRECTOR A P STATE ROAD TRANSPORT CORPORATION Vs. S P SATYANARAYANA
August 7, 1998
MANDSAUR TRANSPORT ASSOCIATION Vs. STATE OF MADHYA PRADESH
October 15, 1998
MANGE RAM Vs. STALE DELHI ADMINISTRATION
February 26, 1998
MANGILAL Vs. CHUTURBHUJA MANDIR
April 1, 1998
MANMOHAN GARG Vs. RADHA KRISHNA NARAYAN DAS
February 19, 1998
MANOJ RAI Vs. STATE OF MADHYA PRADESH
August 3, 1998
MANORANJAN SINGH Vs. STATE OF DELHI
February 19, 1998
MARIYAPPA Vs. STATE OF KARNATAKA
February 19, 1998
MAROTI Vs. DEVRAO
November 17, 1998
MARUA DEI ALIAS MAKU DEI Vs. MURALIDHAR NANDA
November 30, 1998
MARUTI UDYOG LIMITED Vs. NARENDER
July 24, 1998
MATADIN Vs. STATE OF MAHARASHTRA
August 4, 1998
MATHEVAN PILLAI PADMANABHA PILLAI Vs. ARULAPPAN NADAR YOVAN NADAR
September 4, 1998
MAULANA MD KAMALUDDIN Vs. STATE OF WEST BENGAL
November 3, 1998
MAYA ENTERPRISES Vs. COLLECTOR OF CUSTOMS KANDLA
September 2, 1998
MAYANK RASTOGI Vs. V K BANSAL
January 5, 1998
MAYAWATI Vs. MARKANDEYA CHAND
October 9, 1998
MEDICAL COUNCIL OF INDIA Vs. STATE OF KARNATAKA
July 16, 1998
MEDICAL ENTRANCE PROBLEMS REDRESSAL FORUM REGD Vs. DIRECTOR GENERAL HEALTH SERVICES
May 1, 1998
MEERA MASSEY MRS ABHA MALHOTRA S C BHADWAL Vs. S R MEHROTRA
February 3, 1998
MEGHRAJ URKUDAJI TEMPE Vs. STATE OF MAHARASHTRA
May 13, 1998
MEGHRAJ URKUDAJI TEMPLE Vs. STATE OF MAHARASHTRA
August 10, 1998
MEHTA M.C. Vs. UNION OF INDIA (UOI) AND ORS.
August 21, 1998
MEKA RAMASWAMY Vs. DASARI MOHAN
January 8, 1998
MEWA SINGH Vs. SHIROMANI GURDWARA PRABANDHAK COMMITTEE
December 10, 1998
MILLS COMPANY LIMITED Vs. COLLECTOR OF CENTRAL EXCISE
March 4, 1998
MINERALS AND METALS TRADING CORPORATION OF INDIA LIMITED Vs. SALES TAX OFFICER
September 25, 1998
MINISTRY OF FINANCE Vs. S B RAMESH
February 2, 1998
MINOO MEHTA Vs. SHAVAK D MEHTA
January 15, 1998
MIRAH EXPORTS PVT LIMITED Vs. COLLECTOR OF CUSTOMS
February 4, 1998
MODI CEMENTS LIMITED Vs. KUCHIL KUMAR NANDI
March 2, 1998
MODI SPINNING AND WEAVING MILLS Vs. VIRENDRA
March 31, 1998
MOHAMMAD ALIAS BILIYA Vs. STATE OF RAJASTHAN
May 15, 1998
MOHAMMAD FAROOQ Vs. STATE OF RAJASTAN
March 25, 1998
MOHAMMAD FAROOQ Vs. STATE OF RAJASTHAN AND ORS.
March 26, 1998
MOHAMMAD GHANI Vs. NATIONAL GEOPHYSICAL RESEARCH INSTITUTE
March 5, 1998
MOHAMMAD HADI RAJA Vs. STATE OF BIHAR
April 28, 1998
MOHAMMAD IQBAL M SHAIKH Vs. STATE OF MAHARASHTRA
April 15, 1998
MOHAMMAD MAHIRUDDIN Vs. STATE OF BIHAR
July 23, 1998
MOHAMMAD RAFI Vs. STATE OF UTTAR PRADESH
March 27, 1998
MOHAMMAD SAFDAR ALI Vs. UNION OF INDIA
April 2, 1998
MOHAMMAD SAFDAR ALI Vs. UNION OF INDIA
February 11, 1998
MOHAMMAD SULTAN GANAI Vs. STATE OF JAMMU AND KASHMIR
May 5, 1998
MOHAMMAD ZAHID Vs. GOVERNMENT OF NCT OF DELHI
May 8, 1998
MOHAMMEDKASAM HAJI GULAMBHAI Vs. BAKERALI FATEHALI
September 8, 1998
MOHAN Vs. STATE OF TAMIL NADU
May 12, 1998
MOHAN KARAN Vs. STATE OF UTTAR PRADESH
March 18, 1998
MOHAN LAL GUPTA Vs. U O I
August 17, 1998
MOHANSTNGH Vs. LATEAMAR SINGH
September 1, 1998
MOHAR SINGH Vs. STATE OF RAJASTHAN
April 4, 1998
MOHAR SINGH Vs. THE STATE OF RAJASTHAN AND ORS.
April 16, 1998
MOHINDER SINGH Vs. STATE OF PUNJAB
September 24, 1998
MOTI TRUST Vs. COMMISSIONER OF INCOME TAX
January 22, 1998
MUKHTIAR CHAND Vs. STATE OF PUNJAB
October 8, 1998
MUNESHWAR Vs. RAJA MOHAMMAD KHAN
August 20, 1998
MUNICIPAL BOARD SAHARANPUR Vs. SHAHDARA DELHI SAHARANPUR LIGHT RAIL COMPANY LIMITED
November 24, 1998
MUNICIPAL BOARD SAHARANPUR Vs. IMPERIAL TOBACCO OF INDIA LIMITED
November 24, 1998
MUNICIPAL COMMITTEE TAURU Vs. HARPAL SINGH
April 24, 1998
MUNICIPAL CORPORATION FOR THE CITY OF THANE Vs. ASMACO PLASTIC INDUSTRIES
July 17, 1998
MUNICIPAL CORPORATION OF BRIHANMUMBAI Vs. STATE BANK OF INDIA
December 2, 1998
MUNICIPAL CORPORATION OF DELHI Vs. NIRMAL SACHDEVA
December 10, 1998
MUNICIPAL CORPORATION OF DELHI Vs. EXPRESS NEWSPAPERS LIMITED
July 16, 1998
MUNICIPAL CORPORATION OF DELHI Vs. DHARAM PRAKASH SHARMA
July 29, 1998
MUNICIPAL CORPORATION OF DELHI Vs. PRAVEEN KUMAR JAIN
January 21, 1998
MUNICIPAL CORPORATION OF GREATER BOMBAY Vs. BOMBAY TYRES INTERNATIONAL LIMITED
March 27, 1998
MUNICIPAL COUNCIL HATTA Vs. BHAGAT SINGH
February 6, 1998
MUNICIPAL COUNCIL KHURAI Vs. KRISHI UPAJ MANDI SAMITI KHURAI
August 6, 1998
MUTHAIAH SEKHAR Vs. NESAMONY TPT CORPORATION LIMITED
September 1, 1998
MYSORE CEMENT LIMITED Vs. UNION OF INDIA
April 23, 1998
MYURDHWAJ COOPERATIVE GROUP HOUSING SOCIETY LIMITED Vs. PRESIDING OFFICER DELHI COOPERATIVE TRIBUNAL
July 14, 1998
N AMMAD Vs. MANAGER EMJAY HIGH SCHOOL
September 7, 1998
N BALAKRISHNAN Vs. M KRISHNAMURTHY
September 3, 1998
N M VEERAPPA Vs. CANARABANK
January 27, 1998
N T C IDA EMP ASSOCIATION Vs. UNION OF INDIA
January 23, 1998
NACHHATTAR SINGH Vs. STATE OF PUNJAB
March 3, 1998
NAGAR NIGAM, KANPUR Vs. RADHA KRISHNA KHANNA AND ANR.
July 23, 1998
NAGESHWAR PRASAD SINGH ALIAS SINHA Vs. NARAYAN SINGH
April 2, 1998
NAGULAPATI LAKSHMAMMA Vs. MUPPARAJU SUBBAIAH
April 15, 1998
NAIN SINGH BHAKUNI Vs. UNION OF INDIA
January 8, 1998
NAND KESHWAR PRASAD Vs. INDIAN FARMERS FERTILIZERS COOPERATIVE LIMITED
April 1, 1998
NANG KHAMKON MANLAI Vs. STATE OF ARUNACHAL PRADESH
December 18, 1998
NAR BAHADUR BHANDARI Vs. STATE OF SIKKIM
May 13, 1998
NARENDRAKUMAR NAKHAT Vs. NANDI HASBI TEXTILE MILLS
February 27, 1998
NARESH KUMAR Vs. REGISTRAR HIGH COURT OF PUNJAB AND HARYANA
November 6, 1998
NARMADA BACHAO ANDOLAN Vs. UNION OF INDIA
March 31, 1998
NARSI Vs. STATE OF HARYANA
November 12, 1998
NATIONAL Vs. ASHOK KUMAR SINGH
August 19, 1998
NATIONAL AIRPORT AUTHORITY Vs. NILU SHARMA
October 16, 1998
NATIONAL BUILDINGS CONSTRUCTION CORPORATION NATIONAL BUILDINGS CONSTRUCTION CORPORATION Vs. S RAGHUNATHAN:S P SINGH
August 28, 1998
NATIONAL INSURANCE CO LIMITED Vs. JETHU RAM
July 22, 1998
NATIONAL INSURANCE COMPANY LIMITED Vs. TEJINDER SINGH GUJRAL
August 25, 1998
NATIONAL INSURANCE COMPANY LIMITED Vs. SATIMA COLD STORAGE PRIVATE LIMITED
September 14, 1998
NATIONAL INSURANCE COMPANY LIMITED Vs. NATHILAL
December 15, 1998
NATIONAL TEXTILE CORPORATION LIMITED NATIONAL TEXTILE CORPORATION LIMITED Vs. YASMIN RUSTUM LENTIN :ALBA MARIA COUTINHO
January 9, 1998
NATIONAL TEXTILE CORPORATION MAHARASHTRA NORTH LIMITED Vs. COMMISSIONER OF PAYMENTS MINISTRY OF COMMERCE
October 15, 1998
NATIONAL TEXTILES CORPORATION SOUTH MAHARASHTRA LIMITED Vs. TAMIL NADU COOPERATIVE MARKETING FEDERATION LIMITED
July 27, 1998
NAVUNGAL PATHUMMA Vs. UNION OF INDIA
August 21, 1998
NEETA KAPLISH Vs. PRESIDING OFFICER LABOUR COURTAND ANOTHER
December 4, 1998
NESTLE INDIA LIMITED Vs. JAGDEEP KISHORE
August 4, 1998
NEW INDIA ASSURANCE COMPANY LIMITED Vs. C M JAYA
July 23, 1998
NEW INDIA ASSURANCE COMPANY LIMITED Vs. SHEELA RANI
September 15, 1998
NEW INDIA ASSURANCE COMPANY LIMITED Vs. KRISHAN PAL SINGH
September 10, 1998
NEW INDIA ASSURANCE COMPANY LIMITED Vs. BHAGWATI DEVI
February 10, 1998
NIHAL SINGH Vs. K K GARNKHAR DEAD
July 29, 1998
NILAMBUR RUBBER COMPANY LIMITED Vs. STATE OF KERALA
January 13, 1998
NIRANJAN LAL Vs. DISTRICT JUDGE BULANDSHAHR
February 6, 1998
NIRMAL KANTI ROY GANESH LAL MOONDRA Vs. STATE OF WEST BENGAL :S DASGUPTA
April 23, 1998
NISHANT PURI Vs. STATE OF HIMACHAL PRADESH
December 2, 1998
NON MEDICAL SCIENTISTS GROUP B AND C FORUM Vs. UNION OF INDIA
February 20, 1998
NORTHERN COALFIELDS LIMITED Vs. MATA PRASAD
January 16, 1998
NORTHERN PLASTIC LIMITED NORTHERN PLASTICS LIMITED NEW DELHI Vs. COLLECTOR OF CUSTOMS $ CENTRAL EXCISE:COLLECTOR OF CUSTOMS RAJKOT
July 14, 1998
NTC (IDA) EMP. ASSOCIATION Vs. U.O.I. & ORS.
January 28, 1998
O N G C LIMITED Vs. G S CHUGANI
July 31, 1998
O R G SYSTEMS BARODA Vs. COLLECTOR OF CENTRAL EXCISE VADODARA
July 21, 1998
OM PRAKASH Vs. STATE OF UTTAR PRADESH
July 15, 1998
OM PRAKASH Vs. STATE OF RAJASTHAN
January 21, 1998
ORIENT PAPERS AND INDUSTRIES LIMITED Vs. TAHSILDAR CUM IRRIGATION OFFICER
September 7, 1998
ORISSA SMALL INDUSTRIES CORPN LIMITED Vs. NARASINGHA CHARAN MOHANTY
December 9, 1998
ORMA IMPEX PVT LIMITED Vs. NISSAI ASB PTE LIMITED
August 19, 1998
OSWAL PRESSURE DIE CASTING INDUSTRY FARIDABAD Vs. PRESIDING OFFICER
February 20, 1998
P A NARAYANAN Vs. UNION OF INDIA
February 13, 1998
P ASHOKAN Vs. UNION OF INDIA
February 6, 1998
P K SINGH Vs. BOOL CHAND CHABLANI
April 1, 1998
P KUNHALI Vs. STATE OF KERALA
April 15, 1998
P MARIAPPA GOUNDER Vs. COMMISSIONER OF INCOME TAX MADRAS
January 21, 1998
P P RASTOGI Vs. PRAVESH SOTI
August 18, 1998
P R DESHPANDE Vs. MARUTI BALARAM HAIBATTI
August 11, 1998
P RAJARATHINAM Vs. STATE OF MAHARASHTRA
January 28, 1998
P V NARASIMHA RAO Vs. STATE CBI SPE
April 17, 1998
P VENKATARAMA REDDY Vs. CONTROLLER OF ESTATE DUTY
July 20, 1998
P. KUNHALI Vs. STATE OF KERALA
April 16, 1998
P. MADHUSUDHAN REDDY (DEAD) BY LRS. Vs. CONTROLLER OF ESTATE DUTY
July 20, 1998
PALANI AMMAL Vs. VISWANATHA CHETTIAR DEAD
March 6, 1998
PAMMI ALIAS BRIJENDRA SINGH Vs. GOVERNMENT OF M P
February 12, 1998
PANCHHI NATIONAL COMMISSION FOR WOMEN Vs. STATE OF UTTAR PRADESH
August 19, 1998
PAPPU SWEETS AND BISCUITS Vs. COMMISSIONER OF TRADE TAX U P LUCKNOW
October 6, 1998
PARADIP PORT TRUST Vs. SALES TAX OFFICER
March 6, 1998
PARAMJEET SINGH Vs. STATE OF UTTAR PRADESH
March 6, 1998
PARAMJIT KAUR Vs. STATE OF PUNJAB
September 10, 1998
PARAMJIT SINGH RANU Vs. STATE OF PUNJAB
May 1, 1998
PATEL VALMIK HIMATLAL Vs. PATEL MOHANLAL MULJIBHAI DEAD
August 26, 1998
PAWAN KUMAR Vs. STATE OF HARYANA
February 9, 1998
PAWAN KUMAR SHARMA Vs. GURDIAL SINGH
September 23, 1998
PENATHIL MAROLI RADHA Vs. VASHAYIL UKKANDAN RADHA
August 26, 1998
PERIA KARAMALAI TEA AND PRODUCT CO LIMITED COIMBATURE Vs. COMMISSIONER OF INCOME TAX COCHIN
February 10, 1998
POLYCHEM LIMITED Vs. STATE OF MAHARASHTRA
August 4, 1998
POOVOLLAPARAMBIL CHATHU Vs. V P SUDHEER
November 6, 1998
POST GRADUATE INSTITUTE OF MEDICAL EDUCATION AND RESEARCH CHANDIGARH S S KALSI STATE OF PUNJAB UNION OF INDIA STATE OF PUNJAB STATE OF PUNJAB Vs. FACULTY ASSOCIATION:M L SEHGAL:M L SEHGAL:K SIVAN:HARCHARAN SINGH:SHANGARA SINGH
April 17, 1998
PRAJESH KANTI KOTHAWALA Vs. COMPETENT AUTHORITY
February 17, 1998
PRAJESH KANTI KOTHAWALA Vs. COMPETENT AUTHORITY AND ORS.
January 29, 1998
PRAKASH CHAND Vs. RATAN SARAVGI
August 27, 1998
PRAKASH SINGH Vs. UNION OF INDIA (UOI)
July 22, 1998
PRAKASHSESHMALJAIN Vs. SUKHMAL AND SONS
April 13, 1998
PREM KUMAR VERMA Vs. UNION OF INDIA
April 15, 1998
PREM LATA SHARMA Vs. DISTRICT MAGISTRATE MATHURA
March 31, 1998
PREM PRAKASH MUNDRA Vs. STATE OF RAJASTHAN
February 3, 1998
PREM SINGH SHANTI Vs. STATE OF HARYANA
August 6, 1998
PREMIER TEXTILE PROCESSORS Vs. UNION OF INDIA
March 20, 1998
PRERNA SAHYGO Vs. AUTHORITY UNDER MINIMUM WAGES ACT
December 7, 1998
PRESIDENT OF INDIA Vs. AJAY KUMAR PANDEY ADVOCATE IN RE:
September 25, 1998
PRESIDENT OF INDIA Vs. SPECIAL REFERENCE NO 1 OF 1998 RE:
October 28, 1998
PRESIDENT OF INDIA Vs. CHANDIGARH NEWSLINE INDIAN EXPRESS GROUP RE :
July 31, 1998
PRESIDENT OF INDIA Vs. BHAVANI RIVER SAKTHI SUGARS LTD
July 30, 1998
PRESIDENT OF INDIA Vs. V L DAS
February 23, 1998
PRIME CHANNEL Vs. UNION OF INDIA
April 23, 1998
PRITHIPAL SINGH DEAD Vs. COMMISSIONER OF WEALTH TAX
May 5, 1998
PRITPAL SINGHAL Vs. STATE OF DELHI
September 25, 1998
PUNJAB NATIONAL BANK CHIEF PERSONNEL DISCIPLINARY AUTHORITY PUNJAB NATIONAL BANK Vs. KUNJ BEHARI MISRA:SHANTI PRASAD GOEL
August 19, 1998
PUNJAB STATE ELECTRICITY BOARD Vs. BALDEV SINGH
April 6, 1998
PUNJAB URBAN PLANNING AND DEVELOPMENT AUTHORITY Vs. SHIV SARASWATI IRON AND STEEL RE ROLLING MILLS
March 24, 1998
PUTUR BESARA Vs. STATE OF BIHAR
August 6, 1998
R B SHREERAM RELIGIOUS AND CHARITABLE TRUST Vs. COMMISSIONER OF INCOME TAX VIDARBHA NAGPUR
July 16, 1998
R C SAHI C M BAHUGANA Vs. UNION OF INDIA
November 10, 1998
R C SOOD Vs. HIGH COURT OF JUDICATURE AT RAJASTHAN
May 13, 1998
R D UPADHYAY Vs. STATE OF ANDHRA PRADESH
March 17, 1998
R D UPADHYAY Vs. STATE OF ANDHRA PRADESH
December 10, 1998
R RUDRAIAH Vs. STATE OF KARNATAKA
February 4, 1998
R S DHULL Vs. STATE OF HARYANA
April 21, 1998
R SUSEELA DEVI Vs. KERALA PUBLIC SERVICE COMMISSION
February 12, 1998
R. SETHU RAO AND ORS. Vs. G.R. GOVINDARAJULU & SONS
July 28, 1998
RADHEY SHYAM Vs. STATE OF UTTAR PRADESH
October 16, 1998
RADHEY SHYAM GUPTA Vs. U P STATE AGRO INDUSTRIES CORPORATION LIMITED
December 15, 1998
RAFAT ALI Vs. SUGNI BAI
November 18, 1998
RAGHUBARSINGH Vs. GULAB SINGH
July 14, 1998
RAGHUNATHE JEW AT BHAPUR Vs. STATE OF ORISSA
December 9, 1998
RAHABHAR PRODUCTIONS PVT LIMITED Vs. RAJENDRA K TANDON
March 26, 1998
RAILWAY PARCEL AND GOODS HANDLING MAZDOOR UNION Vs. UNION OF INDIA
October 16, 1998
RAJ BAHADUR SHARMA DEAD THOUGH LRS Vs. UNION OF INDIA
January 20, 1998
RAJ DEO SHARMA Vs. STATE OF BIHAR
October 8, 1998
RAJ SHEEL Vs. COMMERCIAL TAX OFFICER HYDERABAD
March 26, 1998
RAJAMMAL Vs. STATE OF TAMIL NADU
December 14, 1998
RAJARAM MAIZE PRODUCTS Vs. BRIJ LAL
July 23, 1998
RAJASTHAN PUBLIC SERVICE COMMISSION Vs. CHANAN RAM
February 26, 1998
RAJAYYAN Vs. STATE OF KERALA
March 3, 1998
RAJENDRA KUMAR Vs. STATE OF TAMIL NADU
December 11, 1998
RAJENDRA PRATAP SINGH Vs. RAMESHWAR PRASAD
October 28, 1998
RAJENDRA SINGH Vs. STATE OF UTTAR PRADESH
October 8, 1998
RAJESH TAUFIQAHMEDAMINUDDIN SANTOSHSHASHIKANTAMBEKAR Vs. STATE OF MAHARASHTRA
August 13, 1998
RAJINDER KRISHAN KHANNA Vs. UNION OF INDIA
October 12, 1998
RAJINDER SINGH Vs. STATE OF HARYANA
April 1, 1998
RAJKUMAR KNITTING MILLS PRIVATE LIMITED Vs. COLLECTOR OF CUSTOMS BOMBAY
January 14, 1998
RAKESH RANJAN GUPTA Vs. STATE OF UTTAR PRADESH
July 24, 1998
RALLIS INDIA LIMITED Vs. STATE OF TAMIL NADU
November 10, 1998
RAM AUTAR SINGH Vs. STATE PUBLIC SERVICE TRIBUNAL
March 30, 1998
RAM BADAN RAI Vs. UNION OF INDIA
November 9, 1998
RAM BIHARI YADAV Vs. STATE OF BIHAR
April 21, 1998
RAM DAS Vs. SALIM AHMED
February 26, 1998
RAM GOPAL Vs. STATE OF RAJASTHAN
July 28, 1998
RAM KUMAR Vs. STATE OF HARYANA
February 19, 1998
RAM KUMAR Vs. STATE OF HARYANA
January 8, 1998
RAM KUMAR MADHUSUDAN PATHAK Vs. STATE OF GUJARAT
August 19, 1998
RAM LUBHAYA BAGGA Vs. STATE OF PUNJAB
September 15, 1998
RAM NARAIN ARORA Vs. ASHA RANI
August 31, 1998
RAM PRAKASH SINGH Vs. STATE OF BIHAR
February 3, 1998
RAM PRASAD RAJAK Vs. NAND KLJMAR AND BROS
August 18, 1998
RAM SINGH Vs. STATE OF HARYANA
April 2, 1998
RAM SUNDER YADAV Vs. STATE OF BIHAR
August 24, 1998
RAM SUNDER YADAV Vs. STATE OF BIHAR
July 30, 1998
RAM SWARUP Vs. S N MAIRA
December 17, 1998
RAM UJAREY Vs. UNION OF INDIA
November 13, 1998
RAMA Vs. STATE OF MAHARASHTRA
October 15, 1998
RAMANI Vs. SARASWATHI
August 25, 1998
RAMASREY Vs. DEPUTY DIRECTOR CONSOLIDATION DISTT FATZABAD
March 23, 1998
RAMCHANDRAHASHADALVI Vs. D PATWARDHAN
October 14, 1998
RAMENDRA KISHORE BISWAS Vs. STATE OF TRIPURA
December 4, 1998
RAMESH CHANDER BANSILAL LEEL RAM NANAK CHAND DULARI DEVI NARENDER KUMAR DESH RAJ SHYAM NARAYAN SUSHEEL KUMAR PREM SHANKAR RAM AKSHABAR PRASIDH NARAYAN GYAN CHAND HARIMANDAL MATA PRASAD YADAV R Vs. IMTIAZ KHAN:N D M C
March 24, 1998
RAMESHWAR SWARUP Vs. SAROJ TYAGI
October 12, 1998
RAMSWAROOP MASAWAN Vs. MUNICIPAL COUNCIL
April 22, 1998
RANGANATHAN Vs. UNION OF INDIA
August 12, 1998
RANGNATH VISHNU MULLUCK Vs. VITHOBA RAMA RAHANE
November 10, 1998
RANI LAXMIBAI KSHETRIYA GRAMIN BANK RANI LAXMIBAI KSHETRIYA GRAMIN BANK Vs. CHAND BEHARI KAPOOR:KANTYANAGWANT
September 9, 1998
RANJIT SINGH Vs. STATE OF PUNJAB
September 22, 1998
RAPTAKOS BRETT AND COMPANY LIMITED Vs. GANESH PROPERTY
September 9, 1998
RASHTRIYA ISPAT NIGAM LIMITED Vs. STATE OF ANDHRA PRADESH
February 18, 1998
RASIK AUTO STORES Vs. NAVIN V HANTODKAR
November 10, 1998
RASMIRANJAN DAS Vs. SAROJKANTA BEHERA
July 24, 1998
RAUNAQ INTERNATIONAL LIMITED Vs. I V R CONSTRUCTION LIMITED
December 9, 1998
RAVINDRA ALIAS RAVI BANSI GOHAR KISHORE AMARSINGH MAHESHKAR Vs. STATE OF MAHARASHTRA
August 4, 1998
RAVINDRA KUMAR RAI Vs. STATE OF MAHARASHTRA
February 27, 1998
REAL VALUE APPLIANCES LIMITED REAL VALUE APPLIANCES LIMITED ENGINEERING KAMGAR SANGH Vs. CANARA BANK:VARDHMAN SPINNING AND GEN MILLS LIMITED :VARDHMAN SPINNING AND GEN MILLS LIMITED
May 5, 1998
REGISTRAR COOPERATIVE SOCIETIES Vs. MAHARSHI DAYANAND COOPERATIVE HOUSING SOCIETY
April 23, 1998
REGNL MANAGER A P STATE ROAD TRANSPORT CORPORATION Vs. M SAMPOORNAMMA
December 4, 1998
RENA DREGO Vs. LALCHAND SONI
March 5, 1998
RESEARCH FOUNDATION FOR SCIENCE Vs. UNION OF INDIA
February 6, 1998
RESEARCH FOUNDATION FOR SCIENCE TECHNOLOGY AND ECOLOGY Vs. MINISTRY OF AGRICULTURE
November 16, 1998
REVENUE DIVISIONAL OFFICER Vs. A ARUNA
August 5, 1998
REWA RAM Vs. TEJA
March 3, 1998
RICKMERS VERWALTUNG GMBH Vs. INDIAN OIL CORPORATION LIMITED
November 19, 1998
RISHI PAL AND COMPANY Vs. STATE OF HIMACHAL PRADESH
April 29, 1998
ROAD TRANSPORT COMPANY Vs. BHAN SINGH
July 22, 1998
ROLLATAINERS LIMITED Vs. STANDIPACK PRIVATE LIMITED
June 8, 1998
RONNY ALIAS RONALD JAMES ALWARIS Vs. STATE OF MAHARASHTRA
March 5, 1998
ROOP RAM Vs. STATE OF RAJASTHAN
October 9, 1998
ROSHNI DEVI SHRAVAN KUMAR HARYANA STATE SUBORDINATE SERVICE EMPLOYEES ASSOCIATION Vs. STATE OF HARYANA
September 18, 1998
RPG TRANSMISSION LTD. AND ANR. Vs. UNION OF INDIA (UOI) AND ORS.
July 24, 1998
RUCHI FABRICS LTD Vs. STATE OF M P
November 11, 1998
RUPA ASHOK HURRA Vs. ASHOK HURRA
August 5, 1998
S G P COMMITTEE Vs. M P DASS CHELA
April 30, 1998
S H RANGAPPA Vs. STATE OF KARNATAKA
April 20, 1998
S K BHARGAVA Vs. COLLECTOR CHANDIGARH
April 23, 1998
S K MATHLJR Vs. UNION OF INDIA
January 13, 1998
S K PARAMASIVAM Vs. GOVERNMENT OF T N
January 20, 1998
S P SHIVPRASAD PIPAL Vs. UNION OF INDIA
April 15, 1998
S RAJENDRAN Vs. UNION OF INDIA
February 11, 1998
S RM M CT M TIRUPPANI TRUST Vs. COMMISSIONER OF INCOME TAX
February 4, 1998
S VELAYUDHAN Vs. KRISHNAN
April 1, 1998
SABIA KHAN Vs. STATE OF UTTAR PRADESH
July 30, 1998
SACHIDA NAND SINGH Vs. STATE OF BIHAR
February 3, 1998
SADANANDAN BHADRAN Vs. MADHAVAN SUNILKUMAR
August 28, 1998
SADHAN CHANDRA DEY Vs. UNION OF INDIA
August 27, 1998
SAITHALAVI Vs. KERALA STATE ELECTRICITY BOARD
February 9, 1998
SAIYAD MOHAMMAD BAKAR EL EDROOS Vs. ABDULHABIB HASAN ARAB
April 2, 1998
SAJAN KUMAR BHAWSINKA Vs. COMMISSIONER OF INCOME TAX ORISSA
January 22, 1998
SAJJAN SINGH DULE SINGH Vs. STALE OF MADHYA PRADESH:STATE OF MADHYA PRADESH
September 2, 1998
SALEEM Vs. DISTRICT JUDGE MUZAFFARNAGAR
September 15, 1998
SALIM AND COMPANY Vs. STATE OF ORISSA
September 16, 1998
SAMBASIVAN Vs. STATE OF KERALA
May 8, 1998
SAMEE KHAN Vs. BINDU KHAN
September 1, 1998
SAMIR CHANDA Vs. MANAGING DIRECTOR ASSAM STATE TRANSPORT CORPORATION
September 1, 1998
SANCHALAKSHRI Vs. VIJAYAKUMAR RAGHUVIRPRASAD MEHTA
November 18, 1998
SANDHYA M KHANDELWAL Vs. MANOJ M KHANDELWAL
February 6, 1998
SANGAPPA KALYANAPPA BANGI DEAD Vs. LAND TRIBUNAL JAMKHANDI
September 15, 1998
SANGFROID REMEDIES LIMITED Vs. UNION OF INDIA
September 11, 1998
SANJAY MUSALE Vs. STATE OF MADHYA PRADESH
September 17, 1998
SANJAY SINGH Vs. GARIMA SINGH
March 3, 1998
SANKARA NAGAMALLESWARA RAO Vs. STATE OF ANDHRA PRADESH
February 26, 1998
SANKARANARAYANAN POTTI Vs. K SREEDEVI
March 26, 1998
SANS PAL SINGH Vs. STATE OF DELHI
January 8, 1998
SANTENU MITRA Vs. STATE OF WEST BENGAL
February 20, 1998
SANTOSH Vs. NARESH PAL
March 2, 1998
SANTOSH RANI JAIN Vs. STATE OF WEST BENGAL
July 23, 1998
SARLA AHUJA Vs. UNITED INDIA INSURANCE COMPANY LIMITED
October 27, 1998
SATISH CHAND MAKHAN AND OTHERS Vs. GOVARDHAN DAS BYAS AND OTHERS
October 27, 1998
SATPAL Vs. STATE OF HARYANA
February 19, 1998
SATYA GUPTA ALIAS MADHU GUPTA Vs. BRUESH KUMAR
August 14, 1998
SAVED ASHRAFHUSSAIN Vs. STATE OF UTTAR PRADESH
January 15, 1998
SAVITA CHEMICALS PRIVATE LIMITED Vs. DYES AND CHEMICAL WORKERS UNION
December 11, 1998
SAVITRABAI BHAUSAHEB KEVATE Vs. RAICHAND DHANRAJ LUNJA
December 15, 1998
SAVITRI Vs. HARI CHAND
January 12, 1998
SAYAR PURI Vs. STATE OF RAJASTHAN
September 2, 1998
SAYYED ALI Vs. A P WAKF BOARD HYDERABAD
January 28, 1998
SAYYED ALI Vs. ANDHRA PRADESH WAKF BOARD HYDERABAD
January 29, 1998
SCIENTIFIC ADVISOR TO RAKSHA MANTRI Vs. V M JOSEPH
January 14, 1998
SECRETARY CUM CHIEF ENGINEER CHANDIGARH Vs. HARI OM SHARMA
April 29, 1998
SECRETARY DEVASTHAN MANAGEMENT COMMITTEE WESTERN MAHARASHTRA KOLHAPUR Vs. BHIMANNA MALLAPPA MALI
October 28, 1998
SECRETARY PRESIDING ANANDILAL GANESH PODAR SOCIETY Vs. ASHOK BHIMANI
August 17, 1998
SECRETARY, DEOSTHAN MANAGEMENT COMMITTEE, WESTERN MAHARASHTRA, KOLHAPUR Vs. BHIMANNA MALLAPPA MALI AND ORS.
October 26, 1998
SECTOR 14 RESIDENTS WELFARE ASSOCIATION Vs. STATE OF DELHI
November 16, 1998
SEETHALAKSHMI AMMAL Vs. MUTHUVENKATARAMA IYENGAR
April 3, 1998
SELMORE ADVERTISER Vs. ADMINISTRATOR INDORE MUNICIPAL CORPORATION
February 18, 1998
SELVARAJ Vs. LT GOVERNOR OF ISLAND PORT BLAIR
March 16, 1998
SELVI J JAYALALITHA Vs. R SAI BHARATHI
August 21, 1998
SHAIKH UMAR AHMED SHAIKH Vs. STATE OF MAHARASHTRA
April 28, 1998
SHAIKHAYUB Vs. STATE OF MAHARASHTRA
February 26, 1998
SHAKIR HUSSAIN Vs. ADMINISTRATOR NAGAR PALIKA MANDSAUR
March 17, 1998
SHAMBHU DALYAL Vs. SUBHASH CHANDRA
February 19, 1998
SHANKAR LAL Vs. STATE OF HARYANA
July 22, 1998
SHANKARAYYA Vs. UNITED INDIA INSURANCE COMPANY LIMITED
January 16, 1998
SHANMUGA TRADERS Vs. STATE OF TAMIL NADU
April 22, 1998
SHANTABAI VITHAL PATIL Vs. AMBAJI LAXMAN THAKUR
October 14, 1998
SHANTI BAI Vs. CHARAN SINGH
April 7, 1998
SHASHIKALABAI Vs. STATE OF MAHARASHTRA
April 7, 1998
SHEELA DEVI Vs. JASPAL SINGH
July 13, 1998
SHEELCHAND Vs. PRAKASH CHAND
September 1, 1998
SHEHNAZ MUDBHATKAL Vs. ARVIND RAMAKRISHNA
May 15, 1998
SHEIKH ABDUL HAMID Vs. STATE OF MADHYA PRADESH
February 4, 1998
SHER SINGH Vs. SURINDER KUMAR
January 21, 1998
SHETTYS CONSTRUCTIONS CO PVT LIMITED Vs. KONKAN RAILWAY CONSTRUCTION
April 2, 1998
SHEVANTABAI MARUTI KALHATKAR Vs. RAMU RAKHAMAJI KALHATKAR
October 15, 1998
SHIV SAGAR TIWARI Vs. UNION OF INDIA
April 20, 1998
SHIV SAGAR TIWARI Vs. UNION OF INDIA
May 12, 1998
SHOBHIT CHAMAR Vs. STATE OF BIHAR
March 4, 1998
SHREENATH Vs. RAJESH
April 13, 1998
SHRIRAM MANDIR SANSTHAN ALIAS RAM SANSTHAN PUSDA Vs. VATSALABAI
December 17, 1998
SHYAMA CHARAN AGARWALA AND SONS Vs. UNION OF INDIA
September 7, 1998
SIDDAWWA KOM UDOCHAPPA VADDAR Vs. NINGAYYA ERAYYA HIREMATH
September 15, 1998
SIEL LIMITED Vs. UNION OF INDIA
September 11, 1998
SILVERLINE FORUM PVT LIMITED Vs. RAJIV TRUST
March 31, 1998
SITA RAM Vs. VIJAY KAPOOR
August 17, 1998
SODAN SINGH Vs. N D M C
February 4, 1998
SONELAL TIWARI Vs. STATE OF MADHYA PRADESH
January 15, 1998
SONIC ELECTROCHEM Vs. SALES TAX OFFICER
August 11, 1998
SOUTH CENTRAL RAILWAY EMPLOYEES COOPERATIVE CREDIT SOCIETY EMPLOYEES UNION SECUNDERABAD Vs. REGISTRAR OF COOPERATIVE SOCIETIES
January 13, 1998
SPECIAL COMMISSIONER GOVERNMENT OF GOA Vs. PREETSINGH
December 1, 1998
SPRING MEADOWS HOSPITAL Vs. HARJOL AHLUWALIA
March 25, 1998
SREERAMAMURTHY Vs. STATE OF ANDHRA PRADESH
July 29, 1998
SRIDHAR M A Vs. METALLOY N STEEL CORPORATION
January 27, 1998
SRINIVASA REDDY Vs. STATE OF ANDHRA PRADESH
February 5, 1998
SRINIVASAN RAO Vs. LAND TRIBUNAL SEDAM
October 15, 1998
SRINIVASIAH Vs. BALAJI KRISHNA HARDWARE STORES
November 20, 1998
STANDARD CONCRETE AND STONE AGENCY Vs. STATE OF HARYANA
August 13, 1998
STATE Vs. RAJ KUMAR JAIN
August 4, 1998
STATE BANK OF INDIA Vs. VENDANATHANGAL DAIRY FARM
August 27, 1998
STATE BANK OF INDIA Vs. D HANUMANTHA RAO
March 27, 1998
STATE BANK OF INDIA Vs. STATE BANK OF INDIA CANTEEN EMPLOYEES UNION
May 5, 1998
STATE CBI SPE Vs. P V NARSIMHA RAO
December 16, 1998
STATE OF ANDHRA PRADESH Vs. T K SESHADRI
March 26, 1998
STATE OF ANDHRA PRADESH Vs. N RADHAKISHAN
April 7, 1998
STATE OF ANDHRA PRADESH Vs. VEDDULA VEERA REDDY
February 19, 1998
STATE OF ANDHRA PRADESH Vs. V C SUBBARAYUDU
January 22, 1998
STATE OF ANDHRA PRADESH Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPN
January 13, 1998
STATE OF ANDHRA PRADESH Vs. K RAMACHANDRAN
January 7, 1998
STATE OF ANDHRA PRADESH Vs. THAKKIDIRAM REDDY:STATE OF ANDHRA PRADESH
August 11, 1998
STATE OF ANDHRA PRADESH Vs. K MOHAN LAL
May 14, 1998
STATE OF ANDHRA PRADESH Vs. KUNA SATYANARAYANA
September 14, 1998
STATE OF ANDHRA PRADESH Vs. I CHANDRASEKHARA REDDY
September 22, 1998
STATE OF ASSAM Vs. PRAFULLA GOSWAMI
April 1, 1998
STATE OF BIHAR Vs. KAMLA PRASAD SINGH
May 6, 1998
STATE OF BIHAR Vs. ANIRUDH THAKUR
February 6, 1998
STATE OF BIHAR Vs. STEEL CITY BEVERAGES LIMITED
November 18, 1998
STATE OF BIHAR Vs. SUPRABHAT STEEL LIMITED:ADITYAPUR ROLLING MILLS:CASTRON TECHNOLOGIES LIMITED
November 17, 1998
STATE OF BIHAR Vs. RAM PADARATH SINGH
July 21, 1998
STATE OF BIHAR Vs. BIHAR RAJYA SAHKARITA PRABANDHAK SEVA SANGH PATNA
August 20, 1998
STATE OF BIHAR Vs. TECHERS ASSOCIATION OF GOVERNMENT ENGINEERING COLLEGE
August 27, 1998
STATE OF GUJARAT Vs. SURYAKANT CHUNILAL SHAH
December 3, 1998
STATE OF GUJARAT Vs. HONBLE HIGH COURT OF GUJARAT
September 24, 1998
STATE OF GUJARAT Vs. DILIPBHAI NATHJIBHAI PATELAND ANOTHER
March 3, 1998
STATE OF GUJARAT Vs. MOHAMMAD ATIK
April 3, 1998
STATE OF HARYANA Vs. BRIJ LAL MITTAL
April 30, 1998
STATE OF HARYANA Vs. PRADEEP KUMAR
December 10, 1998
STATE OF HARYANA Vs. PHOOL SINGH
July 29, 1998
STATE OF HARYANA Vs. JAI SINGH
August 6, 1998
STATE OF HIMACHAL PRADESH Vs. MANOHAR SINGH THAKUR
July 28, 1998
STATE OF HIMACHAL PRADESH Vs. KEDAR NATH SOOD
January 8, 1998
STATE OF JAMMU AND KASHMIR Vs. MOHAMMAD MATEEN WANI
July 23, 1998
STATE OF KARNATAKA Vs. KEMPAIAH
July 27, 1998
STATE OF KARNATAKA Vs. NARAYAN BABU SANADI
July 23, 1998
STATE OF KARNATAKA Vs. BANGALORE SOFT DRINKS PRIVATE LIMITED
September 23, 1998
STATE OF KARNATAKA Vs. ARUN KUMAR AGRAWAL
April 3, 1998
STATE OF KARNATAKA Vs. STATE OF A.P. & ORS.
July 21, 1998
STATE OF KERALA Vs. NAMPUTHIRIS PICKLE INDUSTRIES
March 19, 1998
STATE OF KERALA Vs. M P SHANTI VERMA JAIN
May 8, 1998
STATE OF KERALA Vs. W I SERVICES AND ESTATES LIMITED
April 24, 1998
STATE OF KERALA Vs. M T ANANDAN
January 6, 1998
STATE OF KERALA Vs. ANTONY FERNANDEZ
February 12, 1998
STATE OF KERALA Vs. TROPICAL PLANTATION LIMITED
November 26, 1998
STATE OF KERALA Vs. TRAVANCORE CHEMICALS AND MANUFACTURING CO
November 11, 1998
STATE OF MADHYA PRADESH Vs. VIRENDRA KUMAR CHAURASIA
December 9, 1998
STATE OF MADHYA PRADESH Vs. DHARAM BIR
June 8, 1998
STATE OF MADHYA PRADESH Vs. INDORE IRON AND STEEL MILLS PRIVATE LIMITED
August 12, 1998
STATE OF MADHYA PRADESH Vs. J S BANSAL
February 9, 1998
STATE OF MAHARASHTRA Vs. LABOUR LAW PRACTITIONERS ASSOCIATION
February 11, 1998
STATE OF MAHARASHTRA Vs. PRATAPSINGH DAYAL SINGH RAJPUT
January 13, 1998
STATE OF MAHARASHTRA Vs. ABDUL HAFIZ FAROKI
April 28, 1998
STATE OF MAHARASHTRA Vs. ALKAB HINGDE
April 17, 1998
STATE OF MAHARASHTRA Vs. MADHUKAR GOVIND PAKHARE
April 16, 1998
STATE OF MAHARASHTRA Vs. SARVODYA PRINTING PREES FINE ART PRINTER
August 11, 1998
STATE OF MAHARASHTRA Vs. VIJAY VASANTRAO DESHPANDE
August 27, 1998
STATE OF MAHARASHTRA Vs. RAVINDRA KUMAR RAI
July 24, 1998
STATE OF MAHARASHTRA Vs. VITHALRAO GANPATRAO WARHADE
October 15, 1998
STATE OF MEGHALAYA Vs. PREMNATH PRASAD
December 4, 1998
STATE OF ORISSA Vs. SARAT KUMAR SAHOO
October 14, 1998
STATE OF ORISSA Vs. JAGANNATH INDUSTRIES
September 24, 1998
STATE OF ORISSA Vs. VIJAYLAXMI OIL INDUSTRIES:SRI KRISHNA OIL INDUSTRIES:SRI KRISHNA OIL INDUSTRIES:SHREE JAGANNATH OIL INDUSTRIES PRIVATE LIMITED
September 18, 1998
STATE OF ORISSA Vs. COMMISSIONER OF LAND RECORDS AND SETTLEMENT CUTTACK
August 27, 1998
STATE OF ORISSA Vs. STEEL AUTHORITY OF INDIA LIMITED
August 10, 1998
STATE OF ORISSA Vs. RAVI TALKIES
March 24, 1998
STATE OF ORISSA Vs. ASWINI KUMAR DASH
March 17, 1998
STATE OF ORISSA Vs. MRUTUNJAYA PANDA
January 13, 1998
STATE OF ORISSA Vs. JANMEJOY DINDA
February 20, 1998
STATE OF PUNJAB Vs. RAM LUBHAYA BAGGA
February 26, 1998
STATE OF PUNJAB Vs. RAJ SINGH
January 16, 1998
STATE OF PUNJAB Vs. GIAN KAUR
March 5, 1998
STATE OF PUNJAB Vs. RAKESJH KUMAR ALIAS PAINTA
April 2, 1998
STATE OF PUNJAB Vs. GURDAS SINGH
March 31, 1998
STATE OF PUNJAB Vs. BHOLA SINGH
March 31, 1998
STATE OF PUNJAB Vs. GURCHARAN SINGH
September 2, 1998
STATE OF PUNJAB Vs. JAGGA SINGH
August 6, 1998
STATE OF PUNJAB Vs. BAKSHISH SINGH
September 8, 1998
STATE OF PUNJAB Vs. HEAD CONSTABLE ROSHANLAL
September 23, 1998
STATE OF PUNJAB Vs. MOHAN LAL JINDAL
October 26, 1998
STATE OF PUNJAB Vs. VINODKUMAR
December 15, 1998
STATE OF PUNJAB Vs. ASHOK KUMAR
December 16, 1998
STATE OF PUNJAB Vs. R N BHATNAGAR
December 18, 1998
STATE OF PUNJAB Vs. SUKHWINDER SINGH
September 11, 1998
STATE OF RAJASTHAN Vs. MAHAVIR ALIAS MAHAVIR PRASAD
July 29, 1998
STATE OF RAJASTHAN Vs. RAJENDRA SINGH
July 22, 1998
STATE OF RAJASTHAN Vs. MAHAVEER
March 18, 1998
STATE OF RAJASTHAN Vs. SANJAY KUMAR
May 1, 1998
STATE OF RAJASTHAN Vs. SATYANARAYAN
January 21, 1998
STATE OF RAJASTHAN Vs. KHALSA TRAVELS
February 27, 1998
STATE OF RAJASTHAN Vs. MAHENDER KUMAR THANVI
March 2, 1998
STATE OF RAJASTHAN Vs. SATYANARAYAN
February 21, 1998
STATE OF RAJASTHAN Vs. M C SAXENA
February 24, 1998
STATE OF RAJASTHAN GOKULA Vs. RAM BHAROSI:STATE OF RAJASTHAN
August 12, 1998
STATE OF TAMIL NADU Vs. ARASAN ICE CREAM SWEETS
September 23, 1998
STATE OF TRIPURA Vs. TRIPURA BAR ASSOCIATION
April 16, 1998
STATE OF U.P. AND ORS. Vs. SATYA NARAIN KAPOOR AND ORS.
February 23, 1998
STATE OF UTTAR PRADESH Vs. HARBAN SAHAI
April 20, 1998
STATE OF UTTAR PRADESH Vs. AJIT SINGH
April 3, 1998
STATE OF UTTAR PRADESH Vs. SIKANDAR ALI
April 3, 1998
STATE OF UTTAR PRADESH Vs. NAHAR SINGH DEAD
February 18, 1998
STATE OF UTTAR PRADESH Vs. LAKHMI
February 12, 1998
STATE OF UTTAR PRADESH Vs. ASHOK KUMAR SAXENA
February 4, 1998
STATE OF UTTAR PRADESH Vs. PARASNATH
January 15, 1998
STATE OF UTTAR PRADESH Vs. MAYUR RUBBER PRIVATE LIMITED
October 14, 1998
STATE OF UTTAR PRADESH Vs. RAM SAKAL SINGH
November 12, 1998
STATE OF UTTAR PRADESH Vs. SACHIDANAND SRIVASTAVA
August 13, 1998
STATE OF UTTAR PRADESH Vs. KISHAN SWAROOP SHARMA
August 20, 1998
STATE OF UTTAR PRADESH Vs. GIRIJA SHANKAR SONAKIYA
August 19, 1998
STATE OF UTTAR PRADESH Vs. SHATRUGHAN LAL
July 30, 1998
STATE OF UTTAR PRADESH HARISH CHANDRA AND CO Vs. HARISH CHANDRA AND CO :STATE OF UTTAR PRADESH
November 11, 1998
STATE OF WEST BENGAL Vs. MONOTOSH ROY
December 9, 1998
STATE OF WEST BENGAL Vs. AVIJIT CHOWDHURY
September 4, 1998
STATE OF WEST BENGAL Vs. NURUDDIN MALLICK
September 18, 1998
STATE OF WEST BENGAL Vs. TEXMACO LIMITED
July 30, 1998
STATE OF WEST BENGAL Vs. AJOY KUMAR BANERJEE
August 27, 1998
STATE OF WEST BENGAL Vs. SHIVANANDA PATHAK
February 11, 1998
STATE OF WEST BENGAL Vs. RANBINDRA NATH SENGUPTA
March 31, 1998
STATE OF WEST BENGAL Vs. PRANAB RANJAN ROY
March 6, 1998
STATE OF WEST BENGAL Vs. MANIKCHANDRA BISWAS
December 17, 1998
SUBHASH Vs. STATE OF HARYANA
July 21, 1998
SUGARCANE G AND S SUGARS SHAREHOLDERS ASSOCN Vs. T N POLLUTION CONTROL BOARD
January 15, 1998
SUKHMANDER SINGH Vs. STATE OF PUNJAB
August 5, 1998
SUKHWANT RAI Vs. JUSTICE D V SEHGAL
August 3, 1998
SULTAN ABDUL KADER Vs. JT SECY TO GOVERNMENT OF INDIA
May 28, 1998
SUMEDHA TRIPATHI Vs. STATE OF BIHAR
September 4, 1998
SUMEDHA TRIPATHI Vs. STATE OF BIHAR
January 19, 1998
SUMEDICO CORPORATION Vs. REGIONAL PROVIDENT FUND COMMR
February 19, 1998
SUN OIL COMPANY PRIVATE LIMITED Vs. STATE OF WEST BENGAL
September 22, 1998
SUNDER Vs. UNION OF INDIA
December 7, 1998
SUNDER LAL Vs. UNION OF INDIA
September 3, 1998
SUNIL ENTERPRISES Vs. SBI COMMERCIAL AND INTERNATIONAL BANK LIMITED
April 30, 1998
SUNIL K SINHA Vs. STATE OF BIHAR
March 27, 1998
SUPERINTENDENT GOVERNMENT T B SANATORIUM Vs. J SRINIVASAN
April 8, 1998
SUPREME COURT BAR ASSOCIATION Vs. UNION OF INDIA
April 17, 1998
SUPREME COURT EMPLOYEES WELFARE ASSOCIATION Vs. UNION OF INDIA
December 18, 1998
SUPREME COURT LEGAL SERVICES COMMITTEE Vs. UNION OF INDIA (UOI)
July 20, 1998
SUPREME COURT LEGAL SERVICES COMMITTEE Vs. UNION OF INDIA (UOI)
August 18, 1998
SUPREME COURT LEGAL SERVICES COMMITTEE Vs. U C J
February 10, 1998
SURENDRA NARAIN SINGH Vs. STATE OF BIHAR
April 24, 1998
SURESH BUDHARMAL KALANI ALIAS PAPPU KALANI Vs. STATE OF MAHARASHTRA
September 15, 1998
SURESH CHAND JAIN Vs. IIIRD ADDL DISTRICT JUDGE MATHURA
November 20, 1998
SURESH CHANDRA SHARMA Vs. CHAIRMAN UPSEB
January 13, 1998
SURESH N BHUSARE Vs. STATE OF MAHARASHTRA
August 11, 1998
SURINDER KAUR Vs. GOVERNMENT OF PUNJAB
March 16, 1998
SURINDER KUMAR Vs. STATE OF PUNJAB
November 18, 1998
SURJANSINGH Vs. STATE OF HARYANA
August 13, 1998
SURJIT SINGH GANDHI Vs. INDIAN RED CROSS SOCIETY
February 27, 1998
SUSHMA SURI REETA DUTTA JIT RAM KASANA GURU ADHIN DEEPAK KUMAR AGRAWAL MAHESH CHANDER VERMA RANBIR SINGH Vs. GOVERNMENT OF NATIONAL CAPITAL TERRITORY OF DELHI
October 8, 1998
SWARAN SINGH Vs. STATE OF JAMMU AND KASHMIR
July 28, 1998
SWARAN SINGH Vs. STATE OF UTTAR PRADESH
March 5, 1998
SWATANTRA KUMAR Vs. QAMARALI
March 2, 1998
SYED MAQDOOM MOHIUDDIN Vs. SAUDAGAR ANWAR
March 2, 1998
SYED ZAHEER HUSSAIN Vs. UNION OF INDIA
December 4, 1998
T D VENKATA RAO Vs. UNION OF INDIA
December 8, 1998
T LAKSHMIKUMARA THATHACHARIAR Vs. COMMISSIONER H R C E
September 2, 1998
T N GODAVARAMAN THIRUMULKAPAD Vs. UNION OF INDIA
December 10, 1998
T N GODAVARMAN THIRUMULKAPAD Vs. UNION OF INDIA
September 10, 1998
T N GODAVARMAN THIRUMULKPAD Vs. UNION OF INDIA
January 13, 1998
T N GODAVARMAN THIRUMULKPAD ENVIRONMENT AWARENESS FORUM Vs. UNION OF INDIA
January 7, 1998
T N GODAVARMAN THIRUMULPAD Vs. UNION OF INDIA
January 29, 1998
T N GODAVARMAN THIRUMULPAD Vs. UNION OF INDIA
January 23, 1998
T N GODAVARMAN THIRUMULPAD Vs. UNION OF INDIA
February 23, 1998
T N GODAVARMAN THIRUMULPAD Vs. UNION OF INDIA
September 17, 1998
T N GODAVARMAN THIRUMULPAD Vs. UNION OF INDIA
July 29, 1998
T N GODAVARMAN THIRUMULPAD ENVIRONMENT AWARENESS FORUM Vs. UNION OF INDIA
January 15, 1998
T N GODAVARMANTHIRUMULPAD Vs. UNION OF INDIA
April 15, 1998
T N TEACHERS ASSOCIATION J VARUVEL ANTONY STATE OF TAMIL NADU Vs. ASSOCIATION OF THE HEADS OF THE GOVERNMENT B WING HIGH AND HIGHER SECONDARY SCHOOLS:A RAMAKRISHNAN:A RAMAKRISHNAN
April 28, 1998
T N WATER SUPPLY AND DRAINAGE BOARD Vs. T N WATER SUPPLY AND DRAINAGE BOARD ENGINEERS ASSOCIATION
March 24, 1998
T SRINIVASAN Vs. T VARALAKSHMI MRS
January 22, 1998
T. N. GODAVARMAN THIRUMULPAD Vs. UNION OF INDIA
January 14, 1998
T.N. GODAVARMAN THIRUMULPAD Vs. UNION OF INDIA (UOI)
July 21, 1998
T.N. GODAVARMAN THIRUMULPAD Vs. UNION OF INDIA (UOI)
August 17, 1998
TANAUWWAR NABI KHAN Vs. RASHIKAHMED
May 8, 1998
TARANNUM Vs. UNION OF INDIA
February 5, 1998
TARIFF ADVISORY COMMITTEE Vs. HAJJAN NANHI
July 31, 1998
TARSEM SINGH Vs. SUKHMINDER SINGH
February 2, 1998
TASADDUG HUSSAIN KHAN Vs. SHIV NATH SAHU
March 26, 1998
TASNIMTAJ Vs. MANAGING DIRECTOR KSRTC
January 16, 1998
TAX RECOVERY OFFICER II SADAR NAGPUR Vs. GANGADHAR VTSHWANATH RANADE DEAD
September 10, 1998
TEJPAL SHARMA Vs. ANIL KUMAR SINHA
May 6, 1998
TEXMACO LIMITED Vs. STATE OF ANDHRA PRADESH
August 18, 1998
THATCHARA BROTHERS Vs. M K MARYMOL
July 31, 1998
THE COMMISSIONER OF INCOME TAX Vs. URMILA RAMESH
January 22, 1998
THE RES. FOUND. FOR SCI., TECH. & ECO. Vs. MINISTRY OF AGRICULTURE
July 13, 1998
THERMAX LIMITED Vs. COLLECTOR OF CENTRAL EXCISE
April 15, 1998
TIN PLATE CO OF INDIA LIMITED Vs. STATE OF BIHAR
November 5, 1998
TIRUMALA TIRUPATI DEVASTHANAM Vs. K M KRISHNAIAH
March 2, 1998
TODI INDUSTRIES LIMITED Vs. UNION OF INDIA
November 9, 1998
TOKUGHA YEPTHOMI DR Vs. APOLLO HOSPITAL ENTERPRISES LIMITED
September 21, 1998
TOWN AND COMPANYUNTRY DEVELOPMENT AUTHORITY Vs. SITARAMCHOUDHARY
March 31, 1998
TRANSOCEAN SHIPPING AGENCY PRIVATE LIMITED Vs. BLACK SEA SHIPPING
January 14, 1998
TRANSPORT MANAGER PUNE MUNICIPAL CORPORATION TRANSPORT UNDERTAKING Vs. VASANT GOPAL BHAGWAT
August 27, 1998
TRINATH HARICHANDAN Vs. CHAIRMAN PARADEEP PORT TRUST
February 5, 1998
TRIPURA GOODS TRANSPORT ASSOCIATION Vs. COMMISSIONER OF TAXES
December 18, 1998
TRUSTEES OF H.E.H. NIZAMS PILGRIMAGE MONEY TRUST, HYDERABAD Vs. COLLECTOR OF ESTATE DUTY, HYDERABAD
July 21, 1998
TRUSTEES OF PRINCE SHAHMAT ALI KHAN TRUST Vs. CONTROLLER OF ESTATE DUTY HYDERABAD
April 23, 1998
TRUSTEES OF SAHEBZADI OALIA KULSUM TRUST Vs. CONTROLLER OF ESTATE DUTY A P
August 3, 1998
TUKARAM RAMCHANDRA MANE DEAD Vs. RAJARAM BAPU LAKULE
April 16, 1998
U P AVAS EVAM VIKAS PARISHAD Vs. JAINUL ISLAM
January 21, 1998
U P FINANCIAL CORPN EMPLOYEES ASSON Vs. U P FINANCIAL CORPN
February 20, 1998
U P JAL NIGAM Vs. S C ATRI
April 29, 1998
U P MADHYA GANNA BEEJ EVAM VIKAS NIGAM LIMITED Vs. PREM CHANDRA GUPTA
July 11, 1998
U P PUBLIC SERVICE COMMISSION Vs. SAAD USMANI
March 2, 1998
U P S E B Vs. ATMA STEELS
January 20, 1998
U P S R T C Vs. PUKHRAJ SINGH
July 17, 1998
U P STATE COOPERATIVE LAND DEVELOPMENT BANK LIMITED Vs. CHANDRA BHAN DUBEY
December 18, 1998
U P STATE ROAD TRANSPORT CORPN U P STATE ROAD TRANSPORT CORPN Vs. REGIONAL TRANSPORT AUTHORITY:AWADESH NARAIN SRIVASTAVA
September 1, 1998
U P STATE ROAD TRANSPORT CORPORATION LUCKNOW Vs. SAPJEEV KUMAR
September 1, 1998
UCO BANK Vs. MADHAV ANANT KOPARKER
September 3, 1998
UDAY KUMAR Vs. STATE OF KARNATAKA
September 21, 1998
UMESH SHIVAPPA AMBI Vs. ANGADI SHEKARA BASAPPA
March 6, 1998
UMESH VERMA Vs. JAIDEVIBHANDARI
May 14, 1998
UNION BANK OF INDIA Vs. VISHWA MOHAN
April 7, 1998
UNION OF INDIA Vs. KAILASH
March 30, 1998
UNION OF INDIA Vs. UDAI NARAIN
March 30, 1998
UNION OF INDIA Vs. PARASMAL RAMPURIA
March 16, 1998
UNION OF INDIA Vs. ORIENT ENTERPRISES:ELEPHANTA OIL AND VANASPATI INDUSTRIES
March 4, 1998
UNION OF INDIA Vs. BUOY LAL GHOSH
March 4, 1998
UNION OF INDIA Vs. K SAVITRI
March 4, 1998
UNION OF INDIA Vs. V M SALGAONCAR AND BROS PRIVATE LIMITED
March 18, 1998
UNION OF INDIA Vs. SUBIR MUKHARJI
April 29, 1998
UNION OF INDIA Vs. SOUTHERN RAILWAY EMPLOYEES COOPERATIVE STORES WORKMEN UNION
April 29, 1998
UNION OF INDIA Vs. ASIT K SARKAR
May 4, 1998
UNION OF INDIA Vs. BALBIR SINGH
May 5, 1998
UNION OF INDIA Vs. SURAJDEO PODAR
May 8, 1998
UNION OF INDIA Vs. G R K SHARMA
April 16, 1998
UNION OF INDIA Vs. SUSHILKUMAR PAUL
April 24, 1998
UNION OF INDIA Vs. K G RADHAKRISHANA PANICKAR
April 28, 1998
UNION OF INDIA Vs. HINDUSTAN DEVELOPMENT CORPN LIMITED
January 19, 1998
UNION OF INDIA Vs. K BALAKRISHNA NAMBIAR
January 27, 1998
UNION OF INDIA Vs. N CHANDRASEKHARAN
January 29, 1998
UNION OF INDIA Vs. RATI PAL SAROJ
February 4, 1998
UNION OF INDIA Vs. ONKAR CHAND
February 2, 1998
UNION OF INDIA Vs. RAM GOPAL AGARWAL
January 15, 1998
UNION OF INDIA Vs. SUDHA SALHAN
January 7, 1998
UNION OF INDIA Vs. BHOLA DUTT PANDEY
March 3, 1998
UNION OF INDIA Vs. A P BAJPAI
February 20, 1998
UNION OF INDIA Vs. RAVISHANKAR
February 24, 1998
UNION OF INDIA Vs. ASHOKE KUMAR BANERJEE
May 13, 1998
UNION OF INDIA Vs. SANJEEV WOOLLEN MILLS
May 13, 1998
UNION OF INDIA Vs. MUSTAFA AND NAJIBAI TRADING CO
July 16, 1998
UNION OF INDIA Vs. BHADRA SAHAKARI SAKKARE KARKHANA NIYAMIT
July 31, 1998
UNION OF INDIA Vs. N Y APTE
August 4, 1998
UNION OF INDIA Vs. DINANATH SHANTARAM KAREKAR
July 30, 1998
UNION OF INDIA Vs. M S HEBLE
July 29, 1998
UNION OF INDIA Vs. NATIONAL FEDERATION OF TELECOM E
September 1, 1998
UNION OF INDIA Vs. SHIVBACHAN RAI
August 27, 1998
UNION OF INDIA Vs. STATE OF HARYANA
August 25, 1998
UNION OF INDIA Vs. B DEV
August 14, 1998
UNION OF INDIA Vs. S N DUBEY
August 13, 1998
UNION OF INDIA Vs. KULAMONI MOHANTY
August 12, 1998
UNION OF INDIA Vs. M SURYANARAYANA RAO
August 7, 1998
UNION OF INDIA Vs. S P ANAND
August 7, 1998
UNION OF INDIA Vs. SUBEDAR RAM NARAIN
September 15, 1998
UNION OF INDIA Vs. BANWARILAL AGARWAL
October 16, 1998
UNION OF INDIA Vs. DELHI HIGH COURT BAR ASSOCIATION
November 3, 1998
UNION OF INDIA Vs. P THAYAGARAJAN
November 24, 1998
UNION OF INDIA Vs. CHOTELAL
December 9, 1998
UNION OF INDIA Vs. KISHORILAL BABLANI
December 3, 1998
UNION OF INDIA Vs. SUKH NANDAN PRASAD PANDE
December 3, 1998
UNION OF INDIA Vs. GENERAL SECRETARY KARNATAKA CENTRAL EXCISE AND CUSTOMS EXECUTIVE OFFICERS ASSOCIATION BANGALORE
December 2, 1998
UNION OF INDIA Vs. LT GEN RS KADYAN
December 18, 1998
UNION OF INDIA (UOI) AND ORS. Vs. SUPREME STEELS AND GENERAL MILLS AND ORS.
April 21, 1998
UNION OF INDIA KUNJ BTHARI SHARMA Vs. TARA CHAND SHARMA:UNION OF INDIA
August 13, 1998
UNION OF INDIAAND ANOTHER DR P RC RAVANI Vs. AKHILESH CHANDRAAGRAWAL:AKHILESH CHANDRA AGRAWAL
February 27, 1998
UNITED BANK OF INDIA Vs. MEENAKSHI SUNDARAM
January 21, 1998
UNITED INDIA INSURANCE COMPANY Vs. JAGDISH SINGH
July 22, 1998
UNIVERSITY OF DELHI Vs. ANAND VARDHAN CHANDAL
July 9, 1998
UPADHYAY AND COMPANY Vs. STATE OF UTTAR PRADESH
December 1, 1998
UPEN CHANDRA GOGOI Vs. STATE OF ASSAM
March 20, 1998
UPTRON INDIA LIMITED Vs. SHAMMI BHAN
February 6, 1998
URUMEES Vs. STATE OF KERALA
March 20, 1998
USMANSAB HATEL SAHAB Vs. R L MEHARWADE
January 23, 1998
V A RAMAN Vs. K V JOHN
February 12, 1998
V KARNAL DURAI Vs. DISTRICT COLLECTOR TUTICORIN
December 1, 1998
V KASTURI Vs. MANAGING DIRECTOR STATE BANK OF INDIA BOMBAY
October 9, 1998
V N MEENAKSHI Vs. UNION OF INDIA
August 19, 1998
V RADHAKRISHNAN Vs. S N LOGANATHAMUDAUAR
August 5, 1998
V S CHARATI Vs. HUSSEIN NHANU JAMADAR
November 18, 1998
V S GOVINDASAMY DEAD REP Vs. DIRECTOR OF LAND REFORMS MADRAS
February 12, 1998
V UTHIRAPATHI Vs. ASHRAB ALI
February 18, 1998
V.L. DAS Vs. STATE
February 23, 1998
VAIJANATH Vs. GURAMMA
November 18, 1998
VAJRALA PARIPURNACHARY Vs. STATE OF ANDHRA PRADESH
July 28, 1998
VALSA KUMARI ASSAC Vs. STATE OF KERALA
August 18, 1998
VALVUE ARMATUREN V U BERATUNG GMBH AND COMPANY KG Vs. NATIONAL FERTILIZERS LIMITED
July 27, 1998
VARGHESE Vs. STATE OF KERALA
March 3, 1998
VASANT D BHAVSAR Vs. BAR COUNCIL OF INDIA
November 12, 1998
VASANT RAO PAWAR Vs. PUNE UNIVERSITY
August 11, 1998
VEER PAL SINGH Vs. STATE OF UTTAR PRADESH
May 6, 1998
VELAN KUTTY Vs. STATE OF KERALA
February 26, 1998
VENMATHI SELVAM Vs. STATE OF TAMIL NADU
June 10, 1998
VENUGOPAL Vs. STATE OF KARNATAKA
July 29, 1998
VICE CHANCELLOR G B PANT UNIVERSITY OF AGRICULTURE AND TECHNOLOGY Vs. KEWALA NAND
September 10, 1998
VIJAY KUMAR Vs. STATE OF PUNJAB
September 24, 1998
VIJAY KUMAR Vs. UNION OF INDIA
April 29, 1998
VIJAY KUMAR MALLIK Vs. CENTRAL BUREAU OF INVESTIGATION
August 12, 1998
VIJAY PAL Vs. STATE OF HARYANA
November 3, 1998
VIJAYA KUMAR SHROTRIYA Vs. STATE OF UTTAR PRADESH
February 13, 1998
VIJAYABAI Vs. SHRIRAM TUKARAM
November 20, 1998
VIMAL KUMARI Vs. STATE OF HARYANA
February 4, 1998
VIMAL SINGH Vs. KHUMAN SINGH
October 8, 1998
VINAY BALACHANDRA JOSHI Vs. REGISTRAR GENERAL SUPREME COURT OF INDIA
September 2, 1998
VINAYAK SHIVAJIRAO POL Vs. STATE OF MAHARASHTRA
January 22, 1998
VINEER NARAIN Vs. UNION OF INDIA
December 18, 1998
VINOD SHARMA Vs. DIRECTOR OF EDUCATION BASIC U P
March 20, 1998
VIRENDRA KASHINATH RAVAT Vs. VINAYAK N JOSHI
November 11, 1998
VISHWANATH Vs. PRABHU
October 15, 1998
VISHWANATH Vs. HIDAYATT ULLAH
August 19, 1998
VISUAL JEET Vs. UNION OF INDIA
May 13, 1998
VST INDUSTRIES LIMITED Vs. G RUSHIKESHWARA RAO
November 13, 1998
VST INDUSTRIES LIMITED Vs. COLLECTOR OF CENTRAL EXCISE HYDERABAD
January 8, 1998
W T SUREN AND COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX BOMBAY
February 24, 1998
W T SUREN AND COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX BOMBAY
February 23, 1998
WAMANRAO KESHAVRAO DESHMUKH Vs. DINKARRAO BHAUSAHEB DESHMUKH
October 28, 1998
WAQF MOHAMMAD HUSSAIN Vs. ADDITIONAL DISTRICT JUDGE
September 24, 1998
WASIM BEG Vs. STATE OF UTTAR PRADESH
March 5, 1998
WELFARE ASSOCIATION OF ABSORBED CENTRAL GOVERNMENT EMPLOYEES IN PUBLIC ENTERPRISES Vs. ARVIND VERMA
May 1, 1998
WESTINN HOSPITALITY SERVICES LIMITED Vs. CAESAR PARK HOTELS AND RESORTS INC
July 28, 1998
WHIRLPOOL CORPORATION Vs. REGISTRAR OF TRADE MARKS MUMBAI
October 26, 1998
WILLIAM GEORGE HAGGINS Vs. STATE OF KERALA
May 6, 1998
WORLD TANKER CARRIER CORPORATION Vs. SNP SHIPPING SERVICES PRIVATE LIMITED
April 20, 1998
X Vs. HOSPITAL Z
September 21, 1998
YADAVINDRA PUBLIC SCHOOL ASSOCIATION Vs. STATE OF PUNJAB
July 17, 1998
YASH PAL BANSAL Vs. STATE OF PUNJAB
February 27, 1998
YOGENDRA MISHRA Vs. HIGH COURT OF JUDICATURE AT PATNA
April 1, 1998
YOGENDRA PRASAD MANDAL Vs. STATE OF BIHAR
January 14, 1998
YOGENDRA SINGH RAWAT Vs. HEMWATI NANDAN BAHUGUNA GARHWAL UNIVERSITY
February 5, 1998
YOGESH CHANDRA JOSHI Vs. STATE OF UTTAR PRADESH
September 2, 1998
ZIPPERS KARAMCHARI UNION Vs. UNION OF INDIA
September 3, 1998